Supreme Court of India Judgments Cases Law 1950 - 2024
Kulwinder Pal Singh v. State of Punjab (SC)
Parag Bhati (Juvenile) thrgh. Legal Guardian-Mother- Rajni Bhati v. State of Uttar Pradesh (SC)
Rambraksh @ Jalim v. State of Chhattisgarh (SC)
Jeeja Ghosh v. Union of India (SC)
G.V. Pratap Reddy Through G.P.A. TSR Resources Pvt Ltd. v. K.V.V.S.N. Associates, (SC)
Director General of Income Tax (Admn.) v. M/s. GTC Industries Ltd. (SC)
Sujatha Ravi Kiran @ Sujatasahu v. State of Kerala (SC)
Nidhi Kaim v. State of Madhya Pradesh (SC)
Swaraj Abhiyan - (IV) v. Union of India (SC)
Eitzen Bulk A/S v. Ashapura Minechem Ltd. (SC)
Jai Prakash v. M/s. National Insurance Co., (SC)
Swaraj Abhiyan - (III) v. Union of India (SC)
Swaraj Abhiyan-(II) v. Union of India (SC)
Subramanian Swamy v. Union of India, Ministry of L
Uddar Gagan Properies Ltd. v. Sant Singh (SC)
Varuna Bhandari Gugnani v. Union of India (SC)
M/s. Arti Spinning Mills Etc. Etc. v. State of Haryana (SC)
State through CBI, Chennai v. V. Arul Kumar (SC)
Jatin C. Jhaveri v. Union of India (SC)
State of U.P. v. Surendra Pratap (SC)
Indo Burma Petroleum Corp. Ltd. v. Commissioner VAT Delhi (SC)
Om Prakash Sharma v. Ramesh Chand Prashar (SC)
M.C. Mehta v. Union of India (SC)
Union of India v. Sh. Harish Chandra Singh Rawat,
Virendra Sharma v. State of Madhya Pradesh, (SC)
Indian Hotel & Restaurant Association v. State of Maharashtra, (SC)
Krishna Devi v. Indian Oil Corporation Ltd. (SC)
Delta Rubber & Plastic Products v. Municipal Cooperative Bank Ltd. (SC)
Chamoli District Co-Operative Bank Ltd. v. Raghunath Singh Rana (SC)
State of Rajasthan v. Firoz Khan @ Arif Khan (SC)
Subhan Tours & Travel Services v. Union of India (SC)
Land Acquisition Officer, A.P. v. Ravi Santosh Reddy (D) (SC)
Nirmal Dass v. State of Punjab (SC)
Pragna Paramita Praharaj v. State of Orissa (SC)
Ghan Shyam Singh v. State of U.P. (SC)
Sarwani Devi v. Union of India (SC)
Sanjay Bhaskarrao Kale v. State of Maharashtra (SC)
Massimilano Latorre v. Union Of India, (SC)
Star Sports India Private Limited v. Prasar Bharati (SC)
Director of Health Service v. Dr Shibani Chakraborty (SC)
Veeranki Durga Rao v. State of A.P. (SC)
Rajesh Ranjan Verma v. State of Bihar (SC)
Union of India v. Brig. N.K. Mehta VSM (SC)
State of Karnataka v. Selvi J. Jayalalitha (SC)
M/s IL&FS Financial Services Ltd. v. State (SC)
Sarla Performance Fibers Limited Etc. v. Commissioner of Central Excise, Surat-II (SC)
Indira Devi v. State of Himachal Pradesh (SC)
Satish Shetty v. State of Karnataka (SC)
All India Inst. of Medical Sciences v. Raj Singh (SC)
Dr. Rini Johar v. State of M.P. (SC)
Bhagwan Sahai v. State of Rajasthan (SC)
Bijender @ Papu v. State of Haryana (SC)
Jwala Prasad v. State of Chhattisgarh, (SC)
Satish @ Bobby v. State of Haryana, (SC)
Divisional Forest Officer, Dehradun v. Baba Kali Kamli Panch. Kshetra (SC)
Union of India v. Mustaq @ Mustafa (SC)
Hanuman Chand v. State Tr.Insp. of Police (SC)
Kailas Namdeo Patil v. State of Maharashtra, (SC)
Bajirao Gondappa Chaugule v. State of Maharashtra (SC)
Ashok Kumar Gupta v. State of U.P. (SC)
M/s Eagle Continental Foods Pvt Ltd v. Shailesh Singh (SC)
U.P.S.R.T.C. v. Pradeep Kumar (SC)
State of West Bengal v. Aswini Kumar Mahato (SC)
Jagat Singh v. State of Uttarakhand (SC)
Mahiman Singh v. State of Uttrakhand (SC)
State of Haryana v. Hussain (SC)
State of Gujarat v. Lal Singh @ Manjit Singh (SC)
United India Insurance Co. Ltd. v. Leisure Wear Ex
State of Kerala v. P. Muhammed Noushad (SC)
Navtej Singh Johar v. Union of India, (SC)
V. Venkata Prasad v. High Court of A.P., (SC)
Punjab State Warehousing Corp. v. Bhushan Chander, (SC)
Committee of Management Anuragi Devi Degree College v. State of U.P., (SC)
Sekhar Suman Verma v. Superintendent of N.C.B., (SC)
Umesh Goel v. Himachal Pradesh Cooperative Group H
Union of India v. K.V. Lakshman, (SC)
Aarthi v. R.M. Rajeshkumar (SC)
Power Grid Corporation of India Ltd v. Kamlesh Kumar Chimanbhai Patel (SC)
M/s Babu Ram Ashok Kumar v. Mushtaq Ali (SC)
Divisional Manager v. Vinayak Chintaman Gawande (SC)
Delhi Development Authority v. Kenneth Builders & Developers Ltd., (SC)
Tara Singh v. Union of India (SC)
Jagdish v. State of Haryana (SC)
Raju Devade v. State of Maharashtra (SC)
EMM ENN Associates (M/s) v. Commander Works Engineer, (SC)
State of Rajasthan v. Jag Raj Singh @ Hansa (SC)
Sundaram Finance Limited (M/s.) v. Noorjahan Beevi (SC)
Praful Sudhakar Parab v. State of Maharashtra (SC)
Ajambi (Dead) v. Roshanbi, (SC)
Visakhapatnam Urban Development Authority v. S.S. Naidu (SC)
Kalidas Chunilal Patel (Dead) v. Savitaben, (SC)
Jamnadas v. State of M.P., (SC)
Haryana State v. Gram Panchayat Village Kalehri, (SC)
Greater Noida Ind. Dev. Authority v. Savitri Mohan, (SC)
Ram Venuprasad v. Shilpa Pillai (SC)
Madan Mohan v. Gurmukh Singh (SC)
Surendra Kumar Gupta v. State of U.P. (SC)
Dineshbhai Chandubhai Patel v. Arjunbhai Shankarbh
M/s. Madura Coats Limited v. M/s. Modi Rubber Ltd. (SC)
Life Convict Lal Singh @ Manjeet Singh v. State of
National Legal Services Authority v. Union of India (SC)
Sanjivkumar Surajprakash Aggarwal v. State Bank of India (SC)
Union of India v. Diler Singh, (SC)
Rajeev Kumar Gupta v. Union of India, (SC)
Maheshwar Peri v. High Court of Judicature at Allahabad through Registrar General, (SC)
Deputy Commissioner of Commercial Taxes (Vigilance) v. M/s Hindustan Lever Limited (SC)
Yathartha Yantra Udyog v. Commissioner of Central
Harijan Paniben Dudabhai v. State of Gujarat (SC)
Mumtaz @ Muntyaz v. State of U.P. (Now Uttarakhand) (SC)
B.S.N.L. v. Pawan Kumar Shukla (SC)
Amit Nain v. State of Haryana (SC)
Gurjant Singh v. State of Punjab (SC)
Sarva Shramik Sanghatana v. M/s. Interim International Removals Division of Freight Systems (India) Pvt. Ltd. (SC)
B.S.N.L. v. Mohd. Jamey, (SC)
Vijay Kumar Barman v. State of Chhattisgarh (SC)
U. Subhadramma v. State of A.P. (SC)
R.K. Roja v. U.S. Rayudu (SC)
Commissioner of Income-Tax v. Subrata Roy, (SC)
NHPC Ltd. v. M/s Jai Prakash Associates Ltd., (SC)
Anita International v. Tungabadra Sugar Works Mazd
Technofab Engineering Ltd. (M/s.) v. Bengal Mills Stores Supply Co., (SC)
Sai Bhaskar Iron Ltd. v. A.P. Electricity Regulatory Commission (SC)
Sher Singh Dagar v. Sumit Saundal (SC)
Commissioner of Income Tax, Kochi v. Trans Asian Shipping Services (P) Ltd. (SC)
Ajay Gupta v. Raju @ Rajendra Singh Yadav, (SC)
Mukhtiar Singh v. State of Punjab (SC)
Devendra Kumar Mantri v. Harsh Vardhan Lodha (SC)
Sabu Mathew George v. Union of India (SC)
Surinderjit Singh Mand v. State of Punjab (SC)
Mahipal Singh Rana, Advocate v. State of Uttar Pradesh, (SC)
Shyam Lal v. Deepa Dass Chela Ram Chela Garib Dass (SC)
Gujarat Urja Vikas Nigam Limited v. Tarini Infrastructure Ltd. (SC)
Union of India v. Vishav Priya Singh, (SC)
Anil Kumar Gupta v. Union of India (SC)
Subraya M.N. v. Vittala M.N., (SC)
Sudhakaran v. Corp. of Trivandrum, (SC)
Amrik Singh Etc. v. State of Punjab, (SC)
Vaishali Shridhar Jagtap v. Shridhar Vishwanath Jagtap, (SC)
Krushna Narayan Wanjari v. Jai Bharti Shikshan Sanstha, Hinganghat through Its Secretary (SC)
Meghashyam Sadashivrao Vadhave v. State of Maharashtra (SC)
Govt. of NCT of Delhi v. Union of India (SC)
AL Ismail Haj Tour v. Union of India (SC)
Extra Judicial Execution Victim Families Associati
Chairman, Tamil Nadu Elect. Board v. M/s. Indian W
M/s. Dewsoft Overseas Pvt. Ltd. v. Commissioner of Service Tax, Delhi, (SC)
State of Gujarat v. Jayrajbhai Punjabhai Varu, (SC)
Securities and Exchange Board of India v. M/s. Opee Stock-Link Ltd., (SC)
Sukhwant Singh v. State of Punjab (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd. (SC)
M. Suresh Etc. v. State of A.P. (SC)
State of Maharashtra v. Anita, (SC)
Chuka Devi v. ICICI Lombard General Insurance Company Ltd. (SC)
Exec.Engineer, Kukadi P.L.D. Div. v. Bhaga Prabhu Bhosale (SC)
Ram Chander v. Union of India (SC)
Mulin Sharma v. State of Assam, (SC)
State of Jharkhand v. M/s CWE-Soma Consortium (SC)
Talaulicar & Sons P. Ltd. v. Union of India, (SC)
R.R. Parekh v. High Court of Gujarat, (SC)
Common Cause v. Union of India, (SC)
Commissioner of Central Excise, Chandigarh v. M/s
Union of India v. Sh. Harish Chandra Singh Rawat,
Indian Hotel & Restaurant Association v. State of Maharashtra, (SC)
Orissa Olympic Association v. State of Orissa, (SC)
Kuldeep Singh v. State of Maharashtra, (SC)
V. Vasanthakumar v. H.C. Bhatia (SC)
Velugubanti Hari Babu v. Parvathini Narasimha Rao, (SC)
Rakesh Kumar v. United India Insurance Company Ltd., (SC)
Maninderjit Singh Bitta v. Vijay Chhibber, (SC)
Ajay Kumar Singh v. Flag Officer Commanding-In-Chief, (SC)
State of Gujarat v. Nirmalaben S. Mehta, (SC)
Northern Coalfield Ltd. v. Heavy Engineering Corp.
State of Uttar Pradesh v. Ravi Prakash Srivastava, (SC)
M/s. Wexford Financial Inc. Panama v. Bharat Heavy Electricals Ltd., (SC)
Nabam Rebia and Bamang Felix v. Deputy Speaker (SC)(Constitution Bench)
Veldurai v. State of T.Nadu (SC)
Indian Oil Corp. Ltd. v. M/s Atma Ram Banarasi Dass (SC)
Jawaharlal v. Official Liquidator, H.C. of Kerala (SC)
Illathody Beeran v. State of Kerala, (SC)
Surinder Mohan Katwal v. State of Himachal Pradesh, (SC)
Surinder Mohan Katwal v. State of Himachal Pradesh, (SC)
M/s Chem Solar Energy System Private Limited v. Karnataka State Financial Corporation, (SC)
Surinder Mohan Katwal v. State of Himachal Pradesh, (SC)
All India Judges Asson. v. Union of India, (SC)
Suresh v. State Represented By Inspector of Police, (SC)
Anupam Tripathi v. Union of India, (SC)
Harpinder Pal Singh v. Rajiv Prashar, (SC)
Ramesh v. State of Utarakhand (SC)
Satyam Technocast v. Commissioner of C. Ex., Rajkot, (SC)
Karuna Society for Animals & Nature v. Union of India, (SC)
M.C. Mehta v. Union of India, (SC)
A. Talukdar & Company (Fertilizer) Private Limited v. Official Liquidator, High Court of Calcutta, (SC)
Meera Mydeen v. State of Tamil Nadu, (SC)
Veerendra Kr. Gautam v. Karuna Nidhan Upadhyay, (SC)
A. Vijayakanth v. Public Prosecutor, Dharmapuri District (SC)
Bharat Fabricators (M/s.) v. SPL. Court Under A.P. Land Grabbing (Prohibition) Act, (SC)
Vidushi Vincom Ltd. v. Ravi Saraf (SC)
Sarup Singh (D) Lrs. v. Union of India (SC)
Raju Chand v. Zonal Director Nehru Yuva Kendra Sangathan, Chandigarh (SC)
Securities and Exchange Board of India v. Gaurav Varshney (SC)
Mukesh v. State For NCT of Delhi, (SC)
V.K. Naswa v. Union of India, (SC)
R.M. Dhariwal 100% EOU v. Union of India (SC)
S. Shivraj Reddy Died through his Lrs. v. S. Raghuraj Reddy (SC)
Nirbhay Kumar Singh v. State of Bihar (SC)
Board of Control for Cricket v. Cricket Association of Bihar (SC)
M/s Harsh International v. Union of India (SC)
Commissioner of Central Excise, Nagpur v. Vidarbha Veneer Industries Ltd., (SC)
Commissioner of Central Excise, Cochin v. Kitex Ltd., (SC)
Lawrence Salvador D'souza v. State of Maharashtra,
Pragati Mahila Samaj v. Arun, (SC)
Bool Chand (D) v. Rabia (SC)
Commissioner, M.P. Housing Board v. M/s. Mohanlal
Hardayal Singh v. Amrik Singh (SC)
Muthuramalingam v. State Rep. By Insp. of Police (SC)(Constitution Bench)
G.T. Venkataswamy Reddy v. State Transport Authori
Anita Kushwaha v. Pushap Sudan, (SC)(Constitution
Infant Jesus College of Education v. National Coun
Gaurav Kumar Bansal v. Union of India, (SC)
Union of India v. M/s. Cipla Ltd. (SC)
Bhanushankar Oghadbhai Mehta (D) By Lrs. v. Gujarat Industrial Development Corporation Limited, (SC)
Animal Welfare Board of India v. People For Elimination of Stray Troubles, (SC)
Electrical MFG. Co. Ltd. v. Power Grid Corpn. of India Ltd. (SC)
Kishan Kedia v. State of Maharashtra (SC)
Devendra Prakash Bansal v. Sunil Kumar Verma, (SC)
Hapur Pilakhua Development Authority, Hapur v. M/S Swantantra Bharat Paper Mills Pvt. Ltd., (SC)
Madathil Narayanan v. State of Kerala, (SC)
Avtar Singh v. Union of India, (SC)
Union of India v. T. Chakrapani, (SC)
Commissioner of Central Excise, Thane v. Essel Propack Ltd., (SC)
Hanuman Satedwal v. State of Rajasthan, (SC)
Amar Jain Medical Relief Society v. State of Rajasthan (SC)
Food Corporation of India v. Rice Millers Association, District Gondia (SC)
Sujoy Tushar Saha v. State of Maharashtra, (SC)
M/s ITC Limited v. State of U.P., (SC)
Amin Merchant v. Chairman, Central Board of Excise & Revenue, (SC)
Bunga Daniel Babu v. M/s Sri Vasudeva Constructions, (SC)
Santosh Singh v. Union of India, (SC)
Ranveer Singh v. State of U.P., (SC)
Energy and Resources Institute v. Suhrid Sudarshan Shah (SC)
Usha Sharma v. Shambhu Sharan Singh, (SC)
State of Madhya Pradesh v. Marico Industries Ltd. (SC)
X v. Union of India, (SC)
M/s. Maharshi Commerce Ltd. v. Commissioner of Customs and Central Excise, (SC)
B.C. Biyani Projects Pvt. Ltd. v. State of Madhya Pradesh, (SC)
Devraj v. State of Chhattisgarh, (SC)
Etoile Creations v. Sarl Danset Deco, (SC)
Union of India v. Premco-DKSPL (JV), (SC)
Rama Nand Singh v. State of Bihar, (SC)
Haryana Urban Dev. Authority v. P.K. Dhawan, (SC)
Volunteers For Social Justice v. High Court of Punjab and Haryana (SC)
Haryana Urban Dev. Authority v. P.K. Dhawan, (SC)
Brijesh Kalappa v. Swaraj Thackeray @ Raj Thackeray (SC)
Balwinder Kaur v. State of Punjab (SC)
Ms. X v. Union of India, (SC)
Dev Narayan Mandal v. State of U.P. (SC)
Sukh Ram v. State of Himachal Pradesh, (SC)
Sabu Mathew George v. Union of India, (SC)
Parimal Basak v. State of West Bengal, (SC)
DY. DIR. of I.T. v. Sumitomo Mitsui Banking Corp.,(SC)
K. Chandrasekar v. Ramani (SC)
Centre For Public Interest Litigation v. Registrar General of The High Court of Delhi (SC)
Karanjit Singh v. Parkash Kaur (SC)
Padma v. Sobhana (SC)
Anil Anand v. State of Haryana (SC)
Mohhamed Khan (D) Th. Lrs. v. Ibrahim Khan, (SC)
Chandan Singh v. State of U.P., (SC)
Bakshi Security and Personnel Services Pvt. Ltd. v. Devkishan Computed Pvt. Ltd. (SC)
Baby @ Sebastian v. Circle Inspector of Police, Ad
Committee of Management LA Martiniere College Luck
Gayathri v. M. Girish, (SC)
VLS Finance Ltd. v. Commissioner of Income Tax, (SC)
Nidhi Kaim v. State of M.P., (SC)
Galada Power and Telecommunication Ltd. v. United
ACC Ltd. v. State of Kerala (SC)
Bhikulal Kedarmal Goenka (D) By L.Rs. v. State of Maharashtra (SC)
State of Orissa v. Sasmita Pattnaik, (SC)
Surinder Singh (Dead) v. Union of India, (SC)
Risala (D) Through Lrs. v. State of Haryana (SC)
Sudhir Chaudhary v. State (NCT of Delhi), (SC)
High Court of Punjab & Haryana v. Jagdev Singh, (SC)
Commissioner of Income Tax-II v. Preetam Singh Luthra, (SC)
Ajay Kumar Pandey v. In Re:- Piyush Verma Addl. Civil Judge (Junior Division) Jalaun At Orai, (SC)
Eastern Peripherals Ltd. v. Brihanmumbai Mahanagar Palika, (SC)
Maheshbhai Jivanbhai @ Zinabhai Jamod v. State of Gujarat, (SC)
Madina Begum v. Shiv Murti Prasad Pandey, (SC)
Suzanne Farisha Syiem Dutt v. Sabyasachi Dutt (SC)
Samaj Parivartana Samudaya v. State of Karnataka (SC)
Arun Babulal Parashar v. Ahmedabad Municipal Corporation (SC)
Bahubali Ravaji Doshi v. State of Maharashtra (SC)
Lok Prahari v. State of U.P., (SC)
Union of India v. Mangali Impex Ltd., (SC)
Harsh Mandar v. Amit Anilchandra Shah, (SC)
Archbishop Raphael Cheenath S.V.D. v. State of Orissa, (SC)
M/s Electrotherm (India) Ltd. v. Patel Vipulkumar Ramjibhai, (SC)
Educ. Cons. (I) Ltd. SC/ST Empl. Wel. Asso. v. Union of India, (SC)
Lourdes Society Snehanjali Girls Hostel v. M/s H & R Johnson (India) Ltd., (SC)
Prem Kumar v. State of Rajasthan, (SC)
Amar Singh v. Union of India (SC)
Sachivalaya Dainik Vetan Bhogi Karamchari Union v. State of Rajasthan, (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd., (SC)
Aditi Wadhera v. Vivek Kumar Wadhera, (SC)
Girish v. Nandkumar (SC)
Shaikh Hamid Sk. Hanif Etc. Etc. v. Salim Baig Yusuf Baig (SC)
Swami Achyutanand Tirth v. Union of India, (SC)
Jayam v. Assistant Comnmissioner (SC)
Association of Ahmednagar Manufacturing Industries v. Somnath (SC)
Commissioner of Income Tax v. M/s SSA'S Emerald Me
Sahadev Xaxa v. Jogesh Kumar Singh (SC)
Commissioner of Central Excise, Ahmedabad v. M/s Gujarat Ambuja Exports Limited (SC)
Arvind Kumar v. State of U.P. (SC)
Ajinath Gulab Saykar v. Executive Engineer, Public Works Department, Ahmednagar (SC)
Narayanappa (D) v. B.S. Ramaswamy (D) (SC)
D.T.C. v. Gian Chand (SC)
PEPSU Road Transport Corporation, Patiala v. S.K. Sharma, (SC)
M/s Girilal & Company v. Income Tax Officer, (SC)
Naresh Kumar v. State of U.P., (SC)
M/s G.S. Homes & Hotels P. Ltd. v. Dy. Commissioner of Income Tax, (SC)
Lakhan Lal v. G.M. (R&R) Narmada Hydroelectric, (SC)
Vijay Kumar Mishra v. High Court of Judicature at
Ambika Savaria v. Sanjay Sharma, (SC)
Gujarat Urja Vikas Nigam Ltd. v. Essar Power Limited, (SC)
M/s. HCL Infosystem Ltd. v. Central Bureau of Investigation, (SC)
Tamilnadu Terminated Full Time Temporary LIC Empl. Ass. v. S.K. Roy, The Chairman, (SC)
Biru (D) Through Lrs. v. Wattni (D) Widow of Bhagtoo (SC)
State of Uttarakhand v. Rajiv Berry, (SC)
Municipal Corporation of Delhi v. North Delhi Power Ltd. (Now Tata Power Delhi Distribution Ltd.) (SC)
Central Bureau Of Investigation v. Arun Jagannath Bansode, (SC)
Sunita Mehra v. Union of India, (SC)
M/s. Rayala Corporation Pvt. Ltd. v. Assistant Commissioner of Income Tax (SC)
B. Narasamma v. Deputy Commissioner Commercial Taxes Karnataka (SC)
Anita Thakur v. Govt. of J&K, (SC)
Narayana Pillai Ramanpillai v. Sivasanakara Pillai (Dead) Thr. Lrs (SC)
B. Bal Reddy v. Teegala Narayana Reddy, (SC)
Shramik Adivasi Sangathan v. State of M.P. (SC)
B.H. Khawas v. Union of India, (SC)
Kala @ Chandrakala v. State through Inspector of P
Y. Najithamol v. Soumya S.D., (SC)
Anupam Tripathi v. Union of India, (SC)
A.B. Asha v. H.S. Basava Rajappa, (SC)
M.C. Mehta v. Union of India, (SC)
Commissioner of Income Tax v. Automobile Corp. of Goa Ltd., (SC)
Jitendrasinh @ Jitubha Mansinh Vadher v. State of Gujarat, (SC)
State of U.P. v. Dr. Dinesh Singh Chauhan, (SC)
Narmada Bachao Andolan v. Rajnish Vaish, (SC)
Mukesh Nayyar (Naiyar) v. Madhu Nayyar (Naiyar) (SC)
Dharam Singh v. Punjab State Electricity Board (SC)
Arvind Kumar Sharma v. Union of India, (SC)
Delhi Development Authority v. Archana Khanna (SC)
Baburao v. Pokhardas, (SC)
Delhi Development Authority v. Veena Mahajan (SC)
Virender Khullar v. American Consolidation Services Ltd., (SC)
Kumar Shanu v. YSK Seshu Kumar, Chairman CBSE, (SC
Maharashtra Chamber of Housing Industry v. Municipal Corporation of Greater Mumbai, (SC)
Google India Pvt. Limited v. Blueberry Books (SC)
Central Public Information Officer, SCI and Anr. v
Brij Lal v. State of Rajasthan, (SC)
Baldev Singh v. State of Punjab (SC)
Damayanti Hemant Matani v. Dr. Viren Bhagwandas Asher (SC)
Akta Juneja v. Sanjeev Kumar Juneja (SC)
O.P. Verma v. Shahmal (SC)
Central Coalfields Limited v. SLL - SML (Joint Venture Consortium), (SC)
Shri Vimal Kishor Shah v. Jayesh Dinesh Shah, (SC)
Jwala Prasad v. State of U.P., (SC)
Union of India v. Ishdan Seikh Alias Ishdan Sk, (SC)
Asit Baran Mondal v. Rita Sinha, (SC)
Kuldeep Singh v. State of Haryana, (SC)
Commissioner of Income Tax v. Karnataka Planters Coffee Curing Work (P) Ltd., (SC)
M.C. Mehta v. Union of India, (SC)
Commr. of Income Tax, Bikaner v. Hissaria Brothers, Hanumangarh JN, (SC)
M.S. Kazi v. Muslim Education Society, (SC)
Asstt.Commr. of Income Tax, Bangalore v. United Spirits Limited, (SC)
M/s. Industrial Promotion & Investment Corp. of Orissa Ltd. v. New India Assurance Company Ltd., (SC)
Vishnu Kumar Sikaravar v. Anil Kumar Garg (SC)
Beata Agnieszka Sobieraj v. State of Himachal Prad
M.C. Mehta v. Union Of India, (SC)
Barun Dutta v. State of West Bengal, (SC)
Kumar Aluminium Ltd. v. Asset Reconstruction Company India Ltd. (SC)
Keshav H. Gholve v. M/s Thermax Ltd. (SC)
Manoj Kumar Sharma v. State of Chhattisgarh, (SC)
Ajay Arjun Singh v. Sharadendu Tiwari, (SC)
Central Bank of India v. Kailash Chandra Gaur, (SC)
Visvesvaraya Technological University v. Assistant Commissioner of Income Tax, (SC)
State of U.P. v. Puran Singh, (SC)
Colgate Palmolive (India) Ltd. v. Commissioner of
Delhi Agricultural Marketing Board v. Hakumat Rai
Harubha Jilubha Jhala v. State of Gujarat (SC)
State of Haryana v. Ram Mehar, (SC)
State of U.P v. Shiv Kumar Pathak, (SC)
Sasan Power Limited v. North American Coal Corpora
DLF Ltd. v. Satish Kumar Malhotra (SC)
S. Rajaseekaran v. Union of India, (SC)
Abdul Sharif v. State of Haryana, (SC)
Jamshed Ansari v. High Court of Judicature At Alla
Souren Pal v. Prabhat Bouri (SC)
Vivek Singh v. State of U.P., (SC)
Brajendra Singh Yambem v. Union of India, (SC)
Kamlesh Tiwari v. Union of India, (SC)
CFS Assn. of India v. Union of India, (SC)
Commissioner of Central Excise, Madras v. M/s Addison & Co. Ltd. (SC)
Bharwad Navghanbhaj Jakshibhai v. State of Gujarat, (SC)
Madhya Pradesh State Road Transport Corporation v. Manoj Kumar, (SC)
M/s Park Street Properties (Pvt) Ltd. v. Dipak Kumar Singh, (SC)
Kaushal Kishor v. State of Uttar Pradesh, (SC)
Bharat Electronics Workers Union v. Bharat Electronics Ltd. (SC)
Allahabad Development Authority v. M/s. The General Fibre Dealers (SC)
Amandeep Goyal v. Yogesh Rani (SC)
Laxmi Bai v. T. Jagadish (SC)
Ashiq Hussain Faktoo v. Union of India, (SC)
Nidhi Kaim v. State of M.P., (SC)
Awasthi Traders v. Commissioner of Income-Tax-I, (SC)
ICICI Bank Ltd. (Earlier Bank of Madure) v. M/s Aburubam and Company, (SC)
Indian Hotel & Restaurant Association v. State Of
M/s. Dhrampal Satyapal Ltd. v. Union of India (SC)
Delhi Development Authority v. Santosh Sharma, (SC)
Delhi Development Authority v. Jyotsna Suri, (SC)
Delhi Development Authority v. Shri Balwan Singh, (SC)
Delhi Development Authority v. Anil Gianchandani, (SC)
Delhi Development Authority v. Jai Prakash Tyagi, (SC)
Delhi Development Authority v. Pawan Mathur, (SC)
Babita Lila v. Union of India, (SC)
Yatin Narendra Oza v. Khemchand Rajaram Koshti, (S
Delhi Development Authority v. Sushil Kumar Gupta, (SC)
Delhi Development Authority v. Goverdhan, (SC)
Delhi Development Authority v. Vijay Dhall, (SC)
Delhi Development Authority v. Gyanender Singh, (SC)
Delhi Development Authority v. Mohd. Naseem, (SC)
Yatin Narendra Oza v. Khemchand Rajaram Koshti, (S
Delhi Development Authority v. Mohd. Yahya, (SC)
Delhi Development Authority v. Ram Prakash Kathuria, (SC)
Delhi Development Authority v. Pawan Kumar Garg, (SC)
Delhi Development Authority v. Suraj Prakash Batra, (SC)
Delhi Development Authority v. Noor Mohammed, (SC)
Delhi Development Authority v. Alka Sahni, (SC)
Delhi Development Authority v. Praveen Jain, (SC)
Delhi Development Authority v. Banwari Lal Sharma, (SC)
Delhi Development Authority v. Geeta Dhawan, (SC)
Delhi Development Authority v. Shravan Gupta, (SC)
Delhi Development Authority v. Shashi Jai Krishna, (SC)
Kadamanian @ Manikandan v. State Represented by Inspector of Police, (SC)
Delhi Development Authority v. Sattar Mohd., (SC)
Delhi Development Authority v. Muktesh Lekhi, (SC)
Delhi Development Authority v. Ajit Singh, (SC)
Delhi Development Authority v. Ajit Singh, (SC)
Delhi Development Authority v. Keshav Suri, (SC)
Delhi Development Authority v. Amarjit Singh, (SC)
Delhi Development Authority v. Vijay Dhawan Huf, (SC)
Delhi Development Authority v. Ram Kaur, (SC)
Delhi Development Authority v. Prem Sharma, (SC)
Delhi Development Authority v. Dharampal, (SC)
Delhi Development Authority v. Fazrudeen, (SC)
Delhi Development Authority v. Narendra Kumar Jain, (SC)
Delhi Development Authority v. Gagan Chopra, (SC)
Delhi Development Authority v. Yogesh Kumar Gupta, (SC)
Delhi Development Authority v. Sattar Mohammad, (SC)
Delhi Development Authority v. Habeeb Khan, (SC)
Delhi Development Authority v. Ishwar Singh, (SC)
Delhi Development Authority v. Brijesh Aggarwal, (SC)
Delhi Development Authority v. Vijender Kumar, (SC)
Delhi Development Authority v. Uday Singh, (SC)
Delhi Development Authority v. Kartar Solanki, (SC)
Delhi Development Authority v. Arvind Kumar Sharma, (SC)
Delhi Development Authority v. Lalit Kumar Goel, (SC)
Delhi Development Authority v. Sumana Gupta, (SC)
Delhi Development Authority v. Mohinder Kaur Anand, (SC)
Delhi Development Authority v. Tilak Raj, (SC)
Delhi Development Authority v. Fazruddin, (SC)
Land & Building Department through Secretary v. Giriraj Singh (SC)
Kedar Nath Yadav v. State of West Bengal, (SC)
Delhi Development Authority v. M/s. Usha Die Casting Pvt.Ltd., (SC)
Delhi Development Authority v. Lajwanti Jain, (SC)
Delhi Development Authority v. Sher Singh, (SC)
Delhi Development Authority v. Mahender Singh, (SC)
Delhi Development Authority v. Siddharth Gupta, (SC)
Delhi Development Authority v. Manju Bala, (SC)
Delhi Development Authority v. Krishan Kant Goyal, (SC)
Delhi Development Authority v. Rajan Sharma, (SC)
Delhi Development Authority v. Nassebuddin, (SC)
Delhi Development Authority v. Jit Singh, (SC)
Delhi Development Authority v. Kiran Rai, (SC)
Delhi Development Authority v. Soshil Kumar Jain, (SC)
Shanti Conductors(P) Ltd. v. Assam State Electrici
Delhi Development Authority v. Rainy Dhall, (SC)
Delhi Development Authority v. Rajinder Prasad, (S
Delhi Development Authority v. Amarjeet Rewari, (S
Delhi Development Authority v. Harkishan, (SC)
Delhi Development Authority v. Ajay Singhal, (SC)
Delhi Development Authority v. Mehboob, (SC)
Delhi Development Authority v. Giani, (SC)
Delhi Development Authority v. M/s. Gaurav Weldmes
Delhi Development Authority v. Sarla Kataria, (SC)
Delhi Development Authority v. M/s. Band Box Pvt.
Delhi Development Authority v. N.S. Vasisht, (SC)
Delhi Development Authority v. Puneet Spall, (SC)
Delhi Development Authority v. Jannat Begum, (SC)
Delhi Development Authority v. Anil Jain, (SC)
Delhi Development Authority v. Jaswant Singh, (SC)
Delhi Development Authority v. Mahesh Raheja, (SC)
Delhi Development Authority v. Ratani Kaul, (SC)
Delhi Development Authority v. Neelam Srivastava,
Delhi Development Authority v. Satpal Singh, (SC)
Delhi Development Authority v. Deen Mohammad Deenu
Delhi Development Authority v. Bati, (SC)
Delhi Development Authority v. Kedar Nath, (SC)
Delhi Development Authority v. Vikram Madhok, (SC)
Delhi Development Authority v. Chaman Singh, (SC)
Delhi Development Authority v. Aman Singh (SC)
Delhi Development Authority v. Vijender Singh, (SC
Delhi Development Authority v. Fakir Chand, (SC)
Govt. of Nct of Delhi v. Rajbir Singh, (SC)
Delhi Development Authority v. Balbir Singh, (SC)
Delhi Development Authority v. Surender Singh, (SC
Delhi Development Authority v. Manjeet Singh, (SC)
Delhi Development Authority v. Chander Bhan, (SC)
Delhi Development Authority v. Devraj, (SC)
Delhi Development Authority v. Raghubir Singh, (SC
Delhi Development Authority v. Pritam Singh @ Prit
Delhi Development Authority v. Amin Khan, (SC)
Delhi Development Authority v. Dinesh Kumar Himats
Delhi Development Authority v. Jai Kishan Goel, (S
Delhi Development Authority v. Ramnik Singh Uppal,
Delhi Development Authority v. Banwarilal And Brot
Delhi Development Authority v. Om Apartments Pvt.
Delhi Development Authority v. M/s. Runwell (India
Delhi Development Authority v. Inderjeet, (SC)
Delhi Development Authority v. Surjan Singh, (SC)
Delhi Development Authority v. Anoop Singh, (SC)
Delhi Development Authority v. Govind Ram, (SC)
Delhi Development Authority v. Naresh Sehrawat, (S
Delhi Development Authority v. Harish Chand, (SC)
Delhi Development Authority v. Kishan Chand, (SC)
Delhi Development Authority v. Sukhveer Singh Daga
Delhi Development Authority v. Bharat Kumar, (SC)
Delhi Development Authority v. Pritam Kaur, (SC)
Delhi Development Authority v. Gurnam Arora, (SC)
Delhi Development Authority v. Anil Gupta, (SC)
Securities & Exchange Board of India v. DSQ Software Ltd. (SC)
Delhi Development Authority v. Kusham Jain (SC)
Justice Sunanda Bhandare Foundation v. Union of India, (SC)
Delhi Development Authority v. Zile Singh, (SC)
Delhi Development Authority v. Gyanwati, (SC)
Delhi Development Authority v. Paras Ram Sharma, (SC)
Delhi Development Authority v. Gaurav Sahni, (SC)
Delhi Development Authority v. Dharam Kaur, (SC)
Delhi Development Authority v. Surjeet Kaur, (SC)
Delhi Development Authority v. Geeta Dhawan, (SC)
Delhi Development Authority v. Chandan Agarwal, (SC)
Delhi Development Authority v. Meer Singh, (SC)
Delhi Development Authority v. Maan Singh, (SC)
Delhi Development Authority v. M/s. NIM International Commerce(P) Ltd., (SC)
Delhi Development Authority v. Jagdish P. Khanna, (SC)
Delhi Development Authority v. Om Prakash, (SC)
Delhi Development Authority v. Afsar Begum @ Afsari Begum, (SC)
Delhi Development Authority v. Mahavir Prasad Gupta, (SC)
Delhi Development Authority v. Bhim Singh, (SC)
Delhi Development Authority v. Dinesh Kumar, (SC)
Delhi Development Authority v. Saroj Devi, (SC)
D.D.A. v. Rama Ghai, (SC)
Delhi Development Authority v. Shravan Gupta, (SC)
Delhi Development Authority v. Girish Kumar, (SC)
Delhi Development Authority v. Siddharth Gupta, (SC)
Delhi Development Authority v. Sandeep Singh Dahiya, (SC)
Delhi Development Authority v. Anil Kumar Jain, (SC)
Delhi Development Authority v. Allimuddin,(SC)
Delhi Development Authority v. Gursharan Singh Chhabra, (SC)
Delhi Development Authority v. Ram Chander Batra, (SC)
Delhi Development Authority v. Himmat Singh, (SC)
Delhi Development Authority v. Ram Kumar, (SC)
Delhi Development Authority v. Sushil Kumar Jain, (SC)
Delhi Development Authority v. Dhan Chand Alias Ram Chander, (SC)
Delhi Development Authority v. Tej Pal Singh, (SC)
Delhi Development Authority v. Ravi Dutt, (SC)
Delhi Development Authority v. Ram Phal, (SC)
Delhi Development Authority v. Rathi Steels Limited, (SC)
Delhi Development Authority v. Ram Chander, (SC)
Delhi Development Authority v. Banwari Lal Sharma, (SC)
Delhi Development Authority v. Mahender Singh, (SC)
Delhi Development Authority v. Ramesh, (SC)
Delhi Development Authority v. Man Singh, (SC)
Delhi Development Authority v. Rajesh Khanna, (SC)
Delhi Development Authority v. Ramesh Malik, (SC)
Delhi Development Authority v. Rajbir Singh, (SC)
Delhi Development Authority v. M. Salim, (SC)
Delhi Development Authority v. Chander Sain, (SC)
Delhi Development Authority v. Bishan Singh, (SC)
Delhi Development Authority v. Gurnam Singh, (SC)
Delhi Development Authority v. Shyam Singh, (SC)
Delhi Development Authority v. Rattan Singh, (SC)
Delhi Development Authority v. Shamim Qureshi, (SC)
Delhi Development Authority v. Shyam Lal, (SC)
Delhi Development Authority v. Devinder Singh, (SC)
Delhi Development Authority v. Ram Singh, (SC)
Delhi Development Authority v. Jagbir Singh, (SC)
Delhi Development Authority v. M/s. Bsk Realtors, Llp, (SC)
Delhi Development Authority v. Mukesh Kochhar, (SC)
Delhi Development Authority v. Rajesh Kumar Yadav, (SC)
Delhi Development Authority v. Om Prakash, (SC)
Delhi Development Authority v. Veenu Kocher, (SC)
Delhi Development Authority v. Om Prakash, (SC)
Delhi Development Authority v. Khushi Mohd, (SC)
Delhi Development Authority v. Attar Singh, (SC)
Delhi Development Authority v. Sukhbir Singh, (SC)
Delhi Development Authority v. S. Sohan Singh (D) Thr. L.R., (SC)
Delhi Development Authority v. Hanif, (SC)
Delhi Development Authority v. Jai Bhagwan Yadav, (SC)
Delhi Development Authority v. Jagdeep Kaur, (SC)
Delhi Development Authority v. Aniljit Singh, (SC)
Delhi Development Authority v. Asha Ram Tyagi, (SC)
Delhi Development Authority v. Tarlok Singh, (SC)
Delhi Development Authority v. Dhrub Kumar Gupta, (SC)
Delhi Development Authority v. Umrao Singh, (SC)
Delhi Development Authority v. Mohd. Hanif, (SC)
Delhi Development Authority v. Khushi Khan, (SC)
Delhi Development Authority v Rajinder Kumar Aggarwal, (SC)
Land & Building Department, Through Secretary, Govt. of NCT of Delhi v. Rattan Singh, (SC)
Land and Building Department Thr Secretary Govt. of NCT of Delhi, New Delhi v. Dinesh Kumar, (SC)
Government of NCT of Delhi Through Secretary, Land and Building Department v. Shyam Singh, (SC)
Govt. of NCT of Delhi Thr Secretary Land and Building Department, New Delhi v. Harkishan, (SC)
Govt. of NCT of Delhi Thr. Secretary, Land and Building Department v. Vikas Malhotra, (SC)
Govt. of NCT of Delhi Thr. Secretary, Land and Building Department, New Delhi v. Mohinder Kaur Anand, (SC)
Govt. of NCT of Delhi Thr. Secretary, Land and Building Department, New Delhi v. Narender Kumar, (SC)
Delhi Administration Thr. Its Secretary v. Ajit Singh, (SC)
D.D.A. v. Raj Wadhwa, (SC)
Indrash Chander Joshi v. Inspector of Cus., Land Customs Station, (SC)
Union of India v. K. Ganesan (Dead) By Lr. (SC)
Shyam Singh @ Bhima v. State Of M.P., (SC)
Samaj Parivartana Samudaya v. State of Karnataka (SC)
Rahul Gandhi v. Rajesh Mahadev Kunte, (SC)
Sunil v. State Of Maharashtra, (SC)
Cardamom Marketing Corporation v. State of Kerala, (SC)
Gangadhar v. State of Maharashtra, (SC)
Hari @ Haridoss v. State, (SC)
Management of TNSTC (Coimbatore) Ltd. v. M. Chandrasekaran, (SC)
National Building Construction Corporation Ltd v. Khosmendir Singh Gahunia (SC)
Hindustan Lever Ltd. v. State of Karnataka (SC)
Union of India v. Central India Institute of Medical Sciences, (SC)
State Bank of Travancore v. R. Sobhana, (SC)
Commissioner of Income Tax, Guntur v. M/s. Bommidala Enterprises Pvt. Ltd., (SC)
Mithu Pasi v. State of Jharkhand, (SC)
State of Tamil Nadu v State of Karnataka, (SC)
Medical Council of India v. Malla Reddy Institute of Medical Sciences, (SC)
Medical Council of India v. Vigyan Bharati Charitable Trust (Regd), (SC)
State of U.P. v. Kallu @ Naveen, (SC)
Saroj Maheshwari v. State of Haryana (SC)
State of T. Nadu v. State of Karnataka (SC)
In Re: Suicide Committed by Sushant Rohilla (SC)
Larsen & Toubro Limited v. Additional Deputy Commissioner of Commercial Taxes (SC)
Sudesh Yadav v. M/s. Genesis Infratech Pvt. Ltd., (SC)
Assistant Commr. of I.T. v. M/s Velayudhaswamy Spinning Mills P.Ltd., (SC)
R. Priyadarshini v. Superintendent of Police (SC)
Prabhu Chawla v. State of Rajasthan, (SC)
Commissioner of Customs, Mumbai v. Tex-Age, (SC)
State of U.P. v. Chandra, (SC)
Commissioner of Income Tax, Panji v. V.S. Dempo Company Ltd. Panji, (SC)
Commissioner of C. Ex. and Cus., Surat-I v. Vandan
Aroon Purie v. Jayakumar Hiremath, (SC)
Common Cause v. Union of India, (SC)
Bharat Singh v. Union of India, (SC)
Ludovico Sagrado Goveia v. Cirila Rosa Maria Pinto
Dhariwal Industries Ltd. v. Kishore Wadhwani, (SC)
M/s Devidayal Castings Pvt Ltd. v. Haryana Financi
Commissioner of Commercial Tax, U.P. v. M/s. A.R. Thermosets (Pvt.) Ltd. (SC)
L. Narayana Swamy v. State of Karnataka, (SC)
State of Tamil Nadu v. State of Karnataka, (SC)
Girish Raghunath Mehta v. Inspector of Customs, (SC)
Youth Bar Association of India v. Union of India, (SC)
Wardha Power Co. Ltd. v. Maharashtra State Electricity Distribution Co. Ltd., (SC)
Rajasthan Rajya Vidyut Utpadan Nigam Ltd.Kota v. S
T.N. Godavarman Thirumulpad v. Union of India (SC)
Harish Chandra & Company v. State of U.P., (SC)
Delhi Development Authority v. Parmal (SC)
State of Rajasthan v. LBS B.Ed. College, (SC)
Government of NCT of Delhi v. Satish Kumar Aggarwal (SC)
Kaushal Kishor v. State of Uttar Pradesh, (SC)
Rajesh v. State Of Madhya Pradesh, (SC)
Arjun Pawar v. State of Maharashtra, (SC)
Mahender Singh v. Managing Director, HSIDC (SC)
Pankaj v. State of Rajasthan, (SC)
Rashmi Kumari v. State of Bihar, (SC)
Delhi Development Authority v. Sukhbir Singh, (SC)
P. Shravan Kumar v. State of Karnataka (SC)
State of Tamil Nadu v. State of Karnataka, (SC)
Devika Biswas v. Union of India, (SC)
Bhagirathi Sahoo v. Manager, The Oriental Insurance Company Limited (SC)
Jagarnath Singh v. State of Jharkhand, (SC)
M/s. APJ Laboratories Pvt. Ltd. v. Union of India (SC)
Manohar Lal Sharma, Advocate v. Union of India, (S
Bava Karshan Patel Since Deceased Thr Heirs v. State of Gujarat (SC)
Animal Welfare Board of India v. People For Elimination of Stray Troubles, (SC)
Gaurav Kumar Bansal v. Union of India, (SC)
All Bengal Minority Students Council v. Union of I
P. Sivakumar v. Secretary, Ministry of Home, Govt. of Karnataka (SC)
Union of India v. M/s. Cipla Ltd., (SC)
Het Singh Yadav v. State of U.P., (SC)
Aluva Janaseva @ Janaseva Sisubhavan v. Union of India, (SC)
Afcons Infrastructure Ltd. v. Nagpur Metro Rail Corporation Ltd. (SC)
Secretary, Tamilnadu Public Service Commission v. A.B. Natarajan, (SC)
Global Cement Ltd v. Deputy Registrar, High Court of Gujarat At Ahmedabad (SC)
R. Mahalakshmi v. A. Kanchana (SC)
Chunni Lal (D) Th. LRs v. Oil and Natural Gas Corporation Limited, (SC)
Shiromani Gurdwara Prabandhak Committee v. Sehajdhari Sikh Fedn., (SC)
Govindaswamy v. State of Kerala, (SC)
R. Rajashekar v. Trinity House Building Co-Operative Society, (SC)
Mangalore Electricity Supply Company Limited v. M/s. AMR Power Private Limited (SC)
Union of India v. M/s Indusind Bank Ltd., (SC)
Ghulam Mohi-Ud-Din Wani v. State of Jammu & Kashmir, (SC)
Hari Chand v. Union of India, (SC)
Government of NCT of Delhi The Secretary, Land and Building Department v. Kishan Chand (SC)
Shasun Chemicals and Drugs Ltd. v. Commissioner of Income Tax-II, Chennai (SC)
State of Haryana v. Kamlesh Panchal (SC)
Sandhya Rani Debbarma v. National Insurance Company Ltd., (SC)
Madhusri Konar v. New Central Book Agency Pvt. Ltd. (SC)
Delhi Development Authority v. Charanjit Kaur (SC)
State Bank of India v. Neelam Nag, (SC)
J.K. Lakshmi Cement Ltd. v. Commercial Tax Officer, Pali (SC)
Tattu Lodhi @ Pancham Lodhi v. State of Madhya Pradesh, (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd., (SC)
S.Rajaseekaran v. Union of India, (SC)
Raminder Singh v. State of Punjab, (SC)
Sampelly Satyanarayana Rao v. Indian Renewable Energy Development Agency Limited, (SC)
Md. Harun Rashid v. Union of India (SC)
Sabu Mathew George v. Union of India, (SC)
Syscon Consultants P. Ltd. v. M/s Primella Sanitary Prod. P. Ltd., (SC)
Satish Kumar(D)Thr. His Lrs. v. State of Haryana (SC)
Ravi Prakash Sharma v. State of U.P. (SC)
Delhi Development Authority v. Nirmal Kanta Kohli (SC)
Surinder Kumar Bansal v. Vishranti City Residents
Delhi Development Authority v. Green Finance Pvt. Ltd. (SC)
Gyani Chand v. State of A.P., (SC)
National Lawyers Campaign For Judicial Transparency and Reforms v. Supreme Court of India (SC)
Principal Secretary, Government of Karnataka v. Ragini Narayan, (SC)
Rohtash Kanwar v. State (NCT) of Delhi, (SC)
Shobikaa Impex Pvt. Ltd. v. Central Medical Servic
State of Karnataka v. State of Tamil Nadu, (SC)
International Confederation of Societies of Authors and Composers (CISAC) v. Aditya Pandey (SC)
Land & Building Department Through Secretary, Govt. of NCT of Delhi v. M/s Green Finance Pvt. Ltd. (SC)
Davinder Singh v. Union of India, (SC)
Mohanlal Kojmal Jain v. Rameshwari Prints Pvt. Ltd. (SC)
Abdul Sharif v. State of Haryana (SC)
M/s. Novo Nordisk Pharma India Ltd. v. Commissioner of Income Tax (SC)
Kamlesh @ Ghanti v. State of M.P., (SC)
Indian Hotel and Restaurant Association (Ahar) v. State of Maharashtra (SC)
Suryachakra Power Corpn. Ltd. v. Electricity Depar
State of Madhya Pradesh v. Jainarayan Chouksey, (SC)(Constitution Bench)
Thomas Mathew v. The Construction Engineer, K.L.D.C. Ltd., (SC)
Govt. of NCT of Delhi v. Mahender Singh, (SC)
Electricity Department, Rep. By Its Superintending Engineer, Port Blair v. M/s Suryachakra Power Corporation Limited. (SC)
Virender Singh Rawat v. Rakesh Kumar Gupta, (SC)
Delhi Development Authority v. Prama Bhandari, (SC
Govt. of NCT Of Delhi Through Secretary Land And B
Land and Building Department through Secretary, Government of NCT of Delhi v. M/s. Usha Dye Castings Pvt. Ltd., (SC)
Delhi Development Authority v. Kailash Chand Gupta, (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd.,
Asha Ranjan v. State of Bihar (SC)
Delhi Development Authority v. Kram Singh @ Bikram Singh @ Jagdish (SC)
Reliance General Insurance Co. Ltd. v. Shashi Sharma, (SC)
Centre For Public Litigation v. Union of India (SC)
Bharat Sanchar Nigam Limited v. Vodafone Essar Guj
Dhal Singh Dewangan v. State of Chhattisgarh, (SC)
S.P.S. Rathore v. C.B.I., (SC)
General Secretary, CWWU Dhanbad v. Employers ... Mgnt. of Dugda Washery of M/s BCCL, (SC)
Jugal Kishore Mishra v. B.P. Singh (SC)
Central Provident Fund Commissioner, New Delhi v. Lala J.R. Education Society (SC)
Jagdish Narain Shukla v. State of U.P., (SC)
Delhi Development Authority v. Hari Prakash (SC)
Basant Singh v. State of H.P. (SC)
M.L. Wadhawan v. Zunzarrao Bhikaji Nagarkar, (SC)
Sunil Kumar Kori v. Gopal Das Kabra, (SC)
Gulshera Khanam v. Aftab Ahmad, (SC)
Mahanadi Coalfields Ltd. v. M/s. Dhansar Engineering Co. Pvt. Ltd., (SC)
Raju v. State of Madhya Pradesh, (SC)
R. Venkata Ramudu v. State of A.P., (SC)
State of Karnataka v. State of T.Nadu (SC)
St. Mary's Hotel Pvt. Ltd. v. T.O. Aleyas (SC)
Durga Prasad v. State of Chhattisgarh, (SC)
Union of India v. Devjee Mishra, (SC)
M. Vinod Kumar v. H.D. Kumaraswamy, (SC)
Kaushal Kishor v. State of Uttar Pradesh, (SC)
Somasundaram @ Somu v. State Rep. By Dy. Comm. of
Nagarpalika Thakurdwara v. Khalil Ahmed, (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd., (SC)
Gujarat Maritime Board v. L&T Infrastructure Development Projects Ltd. (SC)
Medical Council of India v. Harshitha, (SC)
Union of India v. Sreenarayana Institute of Medica
Board of Control For Cricket v. Cricket Association of Bihar, (SC)
State of Maharashtra v. D.Y. Patil Vidyapeeth, (SC)
State of H.P. v. Rajesh Chander Sood, (SC)
Nitu v. Sheela Rani, (SC)
Devendra Pratap Singh v. State of Uttar Pradesh, (SC)
Vivek Giri v. State of Uttar Pradesh, (SC)
Commissioner of Customs and Central Excise, Mumbai v. Dharamsi Morarji Chemical Co. Ltd. (SC)
Selva Rani v. R. Krishnammal, (SC)
Mahanagar Telephone Nigam Limited v. S.M. Lal, (SC)
Commissioner of Income Tax v. Gujarat Industrial Investment Corporation, (SC)
Shankar Hiranna Rajanna v. Maharashtra Housing and Area Development Authority (SC)
Govt. of Bihar v. Dayanand Singh, (SC)
Moil Janshakti Mazdoor Sangh v. Moil Kamgar Sangathan, (SC)
Sk. Rahaman @ Rahaman v. State of West Bengal, (SC)
Harish v. State of U.P., (SC)
Vilas V. Sanghai v. Sumermal Mishrimal Bafna, (SC)
State of Tamil Nadu v. State of Karnataka, (SC)
State of U.P. v. Z.U. Ansari, (SC)
Arun Dev Upadhyaya v. Integrated Sales Service Ltd
Chandrakeshwar Prasad @ Chandu Babu v. State of Bihar, (SC)
Delhi Development Authority v. Vivek (SC)
A. Satyanarayana Reddy v. Presiding Officer, Labour Court, (SC)
State Bank of Patiala v. General Secretary, Staff Union (SC)
Syeda Rahimunnisa v. Malan Bi (Dead), ((SC)
Hubli-Dharwad Urban Development Authority v. Shekhargowda Chennabasannagowda Phakirgowdar (SC)
Saddik @ Lalo Gulam Hussein Shaikh v. State of Gujarat, (SC)
Asha Ram S/o Thawar Dass @ Thaumal v. State of Rajasthan Thr Chief Secretary (SC)
Ashish Khetan v. Union of India, (SC)
Benson v. State of Kerala, (SC)
Vikas Yadav v. State of U.P., (SC)
Rajendra Kumar Meshram v. Vanshmani Prasad Verma, (SC)
Jose @ Pappachan v. Sub-Inspector of Police, Koyilandy, (SC)
Re - Inhuman Conditions In 1382 Prisons (II), (SC)
In Re: v. Outrage as Parents end Life After Child's Dengue Death, (SC)
Workmen Rastriya Colliery Mazdoor Sangh v. Bharat Coking Coal Ltd., (SC)
B.A. Umesh v. Registrar General, High Court of Karnataka, (SC)
S. Rajaseekaran v. Union of India, (SC)
R.C. Gupta v. Regional Provident Fund Commissioner, (SC)
Animal Welfare Board of India v. People For Elimination of Stray Troubles (SC)
A. Ayyasamy v. A. Paramasivam, (SC)
Raja v. State of Karnataka, (SC)
Sant Gurmeet Ram Rahim Singh v. Central Bureau Of Investigation, (SC)
State of Rajasthan v. Union of India, (SC)
In Re: Outrage As Parents End Life After Child's Dengue Death (SC)
Vinay Kumar Lath v. State of U.P, (SC)
State of Tamil Nadu v. State of Karnataka (SC)
Bhagwan Jagannath Markad v. State of Maharashtra, (SC)
Saquib Abdul Hamid Nachan v. State of Maharashtra, (SC)
Governing Body, L.P. Shahi College, Patna v. Seema Mishra, (SC)
Sheela Hirba Naik Gaunekar v. Apollo Hospitals Ltd., (SC)
Arbind Kumar v. State of Jharkhand, (SC)
Laljibhai Kadvabhai Savaliya v. State of Gujarat (
Anurag Kumar Singh v. State of Uttarakhand, (SC)
Dharmendra v. State of U.P., (SC)
State of U.P. v. Shiv Kumar Pathak, (SC)
State Government of Madhya Pradesh v. Narsingh Mandir, Chikhalda, (SC)
M/s Dugar Tea Industries Pvt. Ltd. v. State of Assam (SC)
Kamta Yadav v. State of Bihar (SC)
Hiral P. Harsora v. Kusum Narottamdas Harsora, (SC
In Re : Outrage As Parents End Life After Child's Dengue Death (SC)
Narendra v. K. Meena, (SC)
Randhir @ Randhir Pal v. State of Haryana, (SC)
Commissioner of C. Ex. and S.T. v. Anupam Kamboj, (SC)
Asikali Akbarali Gilani v. Nasirhusain Mahebubbhai Chauhan (SC)
Anil Hoble v. Kashinath Jairam Shetye (SC)
Salam Samarjeet Singh v. High Court of Manipur at
Dr. Subramanian Swamy v. Board of Control for Cricket in India, (SC)
Madurai Corporation v. P. Kayalvizhi (SC)
Tin Plate Dealers Association Pvt. Ltd. v. Satish Chandra Sanwalka (SC)
Sachin Kelkar v. Homai Mahal Premises Cooperative Society Ltd. (SC)
Fullerton India Credit Company Ltd. v. State of Maharashtra, (SC)
Board of Control For Cricket v. Cricket Aasociation of Bihar (SC)
Archana Sinha v. Registrar General, High Court of Delhi (SC)
Union of India v. M/s Meghmani Organics Ltd. (SC)
Hemraj Garg v. Vishranti City Residents Welfare, (
Krishan Gopal Goel v. Vishranti City Residents Wel
Union Of India v. Hetovi Kappo (SC)
State of Kerala v. Safe Development Alms Melamuri,
State of Bihar v. Confederation of Indian Alcoholic Beverage Companies, (SC)
Gaurav Kumar Bansal v. Union of India, (SC)
Asha Ranjan v. State of Bihar (SC)
Sunheri v. State of Haryana (SC)
Delhi Development Authority v. Usha Devi (SC)
Hindustan Aeronautics Ltd. v. State of U.P (SC)
In re, Outrage As Parents End Life After Child's Dengue Death, (SC)
Sukhwant Kaur v. State of Haryana (SC)
Vikas Sankhala v. Vikas Kumar Agarwal, (SC)
Delhi Development Authority v. Devesh Chhabra (SC)
Jhabar Singh v. State of Haryana, (SC)
Lanco Anpara Power Limited v. State of Uttar Pradesh, (SC)
Vatsala Shenoy v. Joint Commissioner of Income Tax (Assessment), Mysore (SC)
Asha Ram S/o Thawar Dass @ Thaumal v. State of Raj
Vivek Batra v. Union of India, (SC)
Electricity Department, Rep. By Its Superintending Engineer, Port Blair v. M/s Suryachakra Power Corporation Limited (SC)
Rajender Bansal v. Bhuru (D), (SC)
Tamil Nadu Generation and Distribution Corporation Ltd. (TANGEDCO) Rep. by Its Chairman & Managing Director v. CSEPDI - Trishe Consortium, Rep. By its Managing Director (SC)
Montecarlo Ltd. v. NTPC Ltd. (SC)
Soumya Das v. Ratan Chatterjee, (SC)
Additional Commissioner of Commercial Taxes, Banga
State of Karnataka v. State of T. Nadu (SC)
Ashapura Minechem Ltd. v. Eitzen Bulk A/s (SC)
M/s Unitech Residential Resorts Ltd. v. Atul Gupta (SC)
Harsh Mander v. Amit Anilchandra Shah (SC)
State of Karnataka v. State of Tamil Nadu, (SC)
Neeraj Aggarwal v. Harphool Chand, (SC)
Central Bureau of Investigation v. K. Dhanalakshmi
Harbeer Singh v. Sheeshpal, (SC)
Kuldeep Singh v. Rajinder Kumar (SC)
Yogesh Singh v. Mahabeer Singh, (SC)
Anupam Tripathi v. Union of India, (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd., (SC)
Ashok Kumar v. State of Bihar, (SC)
Abid Ali Khan v. Income Tax Officer Ward-3(1) Bulandshahr, (SC)
State of Jammu and Kashmir v. Vichar Kranti International, (SC)
Noorul Islam Educational Trust v. The Commissioner of Income Tax, (SC)
Het Ram Beniwal v. Raghuveer Singh, (SC)
Board of Control for Cricket in India v. Cricket Association of Bihar (SC)
Jai Hind Cycle Company Ltd. v. Commissioner of Income Tax, A.P., (SC)
Union of India v. M/s. Cipla Ltd., (SC)
Lala Laxman Kirdat & Etc v. State of Maharashtra (SC)
In re, Outrage As Parents End Life After Child's Dengue Death, (SC)
Nisha Synthetics Ltd. v. Commissioner of Income Tax (SC)
Uttar Pradesh State Industrial Development Corpora
Tehseen S. Poonawalla v. Union of India, (SC)
Commissioner of Income Tax v. M/S Best Corporation Ltd., (SC)
M/s. Ensco Maritime Ltd. v. Additional Director of Income Tax, (SC)
Commissioner of Income Tax-I v. Hitesh A Chokshi, (SC)
S.G. Vombatkere v. Union of India, (SC)
Commissioner of Income Tax v. M/s. Defree Engineering Pvt. Ltd., (SC)
Asha Ram v. State of Rajasthan, (SC)
Northern Railway v. M/s. Pioneer Publicity Corp. Pvt. Ltd., (SC)
Vikram Singh v. State of Punjab (SC)
Swaraj Abhiyan v. Union of India, (SC)
Haji Ali Dargah Trust v. Dr. Noorjehan Safia Niaz,
Asha Ranjan v. State of Bihar (SC)
Mysore Minerals Ltd. v. Fakeerappa (SC)
Saroj Agarwalla (Dead) Thr. LR Abhishek Agrawalla v. Yasheel Jain, (SC)
Cheviti Venkanna Yadav v. State of Telangana (SC)
Central Agricultural Research Inst. v. Presiding Officer, Labour Court (SC)
Smt. Rihana v. State of U.P. (SC)
Reed Elsevier India Pvt. Ltd v. Eastern Book Company, (SC)
KAIL Ltd. (Formerly Kitchen Appliances India Ltd.) v. State of Kerala Represented thrgh. Jt. Commr. (Law) (SC)
State of Punjab v. Jagjit Singh, (SC)
Anjaney Ferro Alloys Ltd. v. Jharkhand State Electricity Regulatory Commission (SC)
Dravya Finance Pvt. Ltd. v. S.K. Roy (SC)
Chetan Singh v. State of Haryana (SC)
Satya Pal Anand v. State of M.P., (SC)
Navjot Singh Sidhu v. Om Parkash Soni, (SC)
Vishal Goyal v. Vishranti City Residents Welfare S
Delhi Development Authority v. Aman (SC)
T.S. Das v. Union of India, (SC)
Delhi Development Authority v. Nafe Singh (SC)
Commissioner of Commercial Taxes v. Bajaj Auto Ltd. (SC)
Shyam Pal v. Dayawati Besoya, (SC)
Pratap Singh Yadav v. Haryana Urban Development Authority, (SC)
Sri Mairembam Prithviraj @ Prithviraj Singh v. Shr
Shyam Narayan Chouksey v. Union of India (SC)
Uttar Pradesh State Industrial Development Corpora
Prem Chand Sharma v. Shiv Prasad, (SC)
Swaraj Abhiyan v. Union of India, (SC)
Commissioner of Commercial Tax, U.P. v. Oswal Greentech Limited (SC)
Director of Income Tax v. National Petroleum Construction Company, (SC)
Madhewoo v. State of Mauritius, (PC)
S. Rajaseekaran v. Union of India, (SC)
Tehseen S. Poonawalla v. Union of India, (SC)
Uttar Pradesh State Industrial Development Corpora
Zorawar Singh v. Gurbax Singh Bains (SC)
Lok Prahari Thr. Its General Secretary, S.N. Shukla v. Election Commission of India (SC)
Delhi Development Authority v. Amit (SC)
Pramod Jain v. Securities and Exchange Board of India (SC)
B.A. Vani v. Union of India (SC)
M/s Oasis Dealcom Pvt. Ltd. v. Khazana Dealcomm Pvt. Ltd. (SC)
S.A. Sampath Kumar v. Kale Yadaiah, (SC)
Delhi State Industrial & Infrastructure Development Corporation Ltd. v. Jai Kishan Goel (SC)
Nathiya v. State Rep. By Inspector of Police, Bagayam Police Station, Vellore, (SC)
State Bank of Patiala v. Mukesh Jain, (SC)
M/s Welspun Projects Ltd. v. Director, State Transport, Punjab, (SC)
Delhi Development Authority v. Ramesh Singh (SC)
Voluntary Health Association of Punjab v. Union of India, (SC)
Commercial Tax Officer v. State Bank of India (SC)
Kaushal Kishor v. State of Uttar Pradesh (SC)
Commissioner of Income Tax v. M/S. Bangalore Baptist Hospital Society, (SC)
Bhupinder Singh Bawa v. Asha Devi, (SC)
Mahavir Singh v. State of Madhya Pradesh, (SC)
Madhuri Ghosh v. Debobroto Dutta, (SC)
V. Lavanya v. State of Tamil Nadu Represented by Its Principal Secretary, (SC)
Gujarat Urja Vikas Nigam Ltd. v. M/s. Acme Solar Technologies (Gujarat) Pvt. Ltd., (SC)
Janta Singh v. State of Punjab, (SC)
Uday Singh v. State of Madhya Pradesh, (SC)
D.T.C. v. Balwan Singh, (SC)
Joitaabhai Maganlal v. State of Gujarat, (SC)
Robin Ramjibhai Patel v. Anandibai Rama @ Rajaram Pawar, (SC)
M/s. G.S. Homes and Hotels Pvt. Ltd., Bangalore v. The Deputy Commissioner of Income Tax, Bangalore, (SC)
(U/Art.143(1) of COI) In Re: Punjab Termination of
Aurobindo Society v. Sheesh Ram Kanswal, (SC)
Manganese Ore India Ltd. v. State of M.P. (SC)
E.R. Kumar v. Union of India (SC)
Managing Director, U.P. Rajya Sahakari Krishi Evam Gramya Vikas Bank Ltd. v. Subhash Chandra Awasthi (SC)
Delhi Development Authority v. S.K. Garg (SC)
Jindal Stainless Ltd. v. State of Haryana (SC)(Con
NOIDA Toll Bridge Company Ltd. v. Federation of Noida Residents Welfare Association (SC)
In Re - Blog Published By Justice Markandey Katju (SC)
M/s Mackintosh Burn Ltd. v. M/s. Sarkar & Chowdhury Enterprises Pvt. Ltd. (SC)
Arjun Gopal v. Union of India, (SC)
In Re - Blog Published by Justice Markandey Katju
Delhi Subordinate Services Selection Board v. Praveen Kumar, (SC)
Delhi Development Authority v. Shireen Subramanya (SC)
Ananthesh Bhakta represented by Mother Usha A. Bha
IDBI Trusteeship Services Ltd. v. Hubtown Ltd. (SC
State of Uttar Pradesh v. Dhirendra Pal Singh, (SC)
Srikant Roy v. State of Jharkhand, (SC)
Justice Sunanda Bhandare Foundation v. Union of India, (SC)
Sabu Mathew George v. Union of India, (SC)
Chief Secretary to the Govt., Chennai Tamilnadu v. Animal Welfare Board, (SC)
Sannarangappa v. State of Karnataka, (SC)
Saheb Reddy v. Sharanappa (SC)
Vineshkumar Mavjibhai Parmar v. Dethali Gopalak Vividh Karyakari Sahakari Mandali Ltd. (SC)
Suresh Kumar v. Central Institute For Research on Buffaloes (SC)
Kaushal Kishor v. State of Uttar Pradesh (SC)
Piyara Singh v. State of Haryana (SC)
Rikhiram v. State of Chhattisgarh, (SC)
E. Subbulakshmi v. Secretary to Government, (SC)
Surender Kumar Pandey v. Central Bureau of Investigation (SC)
Amit Sibal v. Arvind Kejriwal (SC)
Animal Welfare Board of India v. People For Elimination of Stray Troubles (SC)
Baljit Kaur v. State of Punjab, (SC)
State of U.P. v. Shiv Kumar Pathak, (SC)
P.M. Abubakar v. State of Karnataka (SC)
President/Secretary, J.K. Synthetics Mazdoor Union (CITU) v. Arfat Petrochemicals Pvt. Ltd., (SC)
International Union of Food Agr. v. Union of India
Jayant Vasantrao Hiwarkar v. Anoop Ganpatrao Bobde, (SC)
United Commercial Bank v. Gangadhar Mohanty (SC)
Delhi Development Authority v. Suresh Kr. Goel (SC)
UOI v. M/s Deepak International Ltd. (SC)
Baijnath v. State of Madhya Pradesh (SC)
UOI v. M/s Deepak International Ltd (SC)
Bowring Institute v. B.S. Ashok (SC)
Ghanshyam Sarda v. Sashikant Jha, Director, M/s JK
H.P. State Electricity Board Ltd. v. Mahesh Dahiya, (SC)
Mangilal Jatav v. Union of India (SC)
Harpal Singh @ Chhota v. State of Punjab, (SC)
Lok Prahari thr. Its Gnrl. Secy, S.N. Shukla v. State of U.P. (SC)
Rashtriya Colliery Mazdoor Sangh v. Emp. in Relation to Mangt. of Kenduadih Colliery of BCCL, (SC)
State of U.P. v. All U.P. Consumer Protection Bar Association, (SC)
Dharampal Satyapal Ltd. v. Union of India, (SC)
Jeans Knit Private Ltd. v. Deputy Commissioner of Income Tax, (SC)
The Commissioner of Income Tax v. M/s Reliance Communication Ltd., (SC)
E. Ummer Bava v. Commissioner of Income Tax Kozhikode, (SC)
Rick Lunsford Trade and Investment Ltd v. Commissioner of Income Tax, Kolkata-1, (SC)
Additional Commissioner of Income Tax v. Bausch & Lomb Eyecare (India) Pvt. Ltd, (SC)
Commissioner of Trade and Taxes Delhi v. Challenger Computer Ltd., (SC)
Commissioner of Central Excise Service Tax v. Ultra Tech Cement Ltd., (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
State through Lokayukta Police, Raichur v. C.N. Manjunath (SC)
Ramesh v. State of Haryana, (SC)
M/s Gujarat State Fertilizers & Chemicals Ltd. v. Commissioner of Central Excise (SC)
Sabu Steephen v. Union of India (SC)
M. Sanjeeva Shetty v. Hilary Mascarenhas (D) By Lrs. (SC)
Reena Kumari v. Praveen Kumar (SC)
K.V. Prakash Babu v. State of Karnataka, (SC)
Land and Building Department Thr. Secretary, Govt. of NCT of Delhi v. M/s Green Finance Pvt. Ltd. (SC)
Amarsang Nathaji as Himself and as Karta and Manager v. Hardik Harshadbhai Patel, (SC)
Govt. of NCT of Delhi Through Secretary, Land and Building Department v. Rathi Steels Ltd. (SC)
Relx India Pvt Ltd. v. Eastern Book Company, (SC)
Golla Rajanna v. Divisional Manager, (SC)
Delhi Development Authority v. Maharaj Singh (SC)
Govt. of NCT of Delhi Through Secretary Land and Building Department v. Vikas Gupta (SC)
Uttar Pradesh State Industrial Development Corpora
Narinderpal Singh v. State of Punjab, (SC)
Vijender @ Bijjo v. State, (SC)
State of Bihar v. Rajballav Prasad @ Rajballav Pd. Yadav @ Rajballabh Yadav, (SC)
Ashok Prapann Sharma v. Commr. of Income Tax, (SC)
Ramesh Verma (D) v. Lajesh Saxena (D), (SC)
Mahanagar Telephone Nigam Ltd. v. M/s. Applied Electronics Ltd., (SC)
Anjan Dasgupta v. State of West Bengal, (SC)
UCO Bank v. Dipak Debbarma (SC)
Committee of Management Jan Sewa Shiksha Prasar Samiti v. State of U.P. (SC)
Manbhar Devi Agarwal v. State of Rajasthan, (SC)
Magus Metals (P) Ltd. v. P.E. Prasad Regional Manager Inc., (SC)
Commissioner of Income Tax v. Nirav Modi, (SC)
Commissioner of Income Tax New Delhi v. Rampgreen Solution Pvt. Ltd., (SC)
Ravindra v. Special Land Acquisition Officer, UKP, Bagalkot (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd., (SC)
Ram Autar v. State of U.P., (SC)
Asutosh Mohanty v. Aparajita Mohanty (SC)
Mohd. Hashim v. State of U.P., (SC)
Oriental Insurance Co. Ltd. v. Usha Devi, (SC)
Dilbagh Singh v. State of Punjab, (SC)
Vijay v. State of Maharashtra, (SC)
Asha Ranjan v. State of Bihar (SC)
Ranjeet Nabha v. Udita Nabha, (SC)
Delhi Development Authority v. Islamuddin (SC)
R.M. Palaniappan v. Indian Cultural Research Trust (SC)
Delhi Development Authority v. Harish Sawhney (SC)
Delhi Development Authority v. Ravi Kumar Gupta (SC)
Dokiseela Ramulu v. Sri Sangameswara Swamy Varu (SC)
IAN Peter Morris v. Asstt. Commnr. of Income Tax, (SC)
Bismillah Be (Dead) v. Majeed Shah, (SC)
Nandkishor Savalaram Malu (Dead) v. Hanumanmal G. Biyani (D), (SC)
Asoke Kumar Chaudhuri v. Kunal Saha, (SC)
Bindeshwari Chaudhary v. State of Bihar, (SC)
Dinesh Chandubhai Patel v. State of Gujarat, (SC)
Govt. of NCT of Delhi v. Kartar Singh (SC)
Pidugu Kondala Rayudu v. Special Deputy Collector, Land Acquisition, Tellugu, Ganga Project, (SC)
Rafeek v. State of M.P., (SC)
Ashok Kumar v. Union of India, (SC)
State of Uttar Pradesh v. Subhash Chandra Jaiswal (SC)
Ravindra Ramchandra Waghmare v. Indore Municipal C
Preetam Singh Luthra v. Commissioner of Income Tax-II, (SC)
M/s Sahara India Commercial, Corp.Ltd. v. State of U.P., (SC)
Sant Gurmeet Ram Rahim Singh v. Central Bureau of Investigation thr. The SP, Chandigarh (SC)
Shyam Narayan Chouksey v. Union of India, (SC)
Mukarrab v. State of U.P., (SC)
State of Haryana v. State of Punjab (SC)
P.Ambujakshy Amma v. K.Krishna Pillai, (SC)
Guruswamy v. Dy.Commnr., (SC)
Khokan Giri @ Madhab v. State of West Bengal, (SC)
State of Andhra Pradesh v. The Chief Commissioner of Income Tax (SC)
Ramvilas (Dead) Thr. Lrs. v. Karim Khan (SC)
Kundan Lal v. Kamruddin, (SC)
Justice Sunanda Bhandare Foundation v. Union of India, (SC)
High Court of Judicature At Patna v. Ajay Kumar Srivastava, (SC)
People's Union for Civil Liberties v. State of Mah
M.K. Balakrishnan v. Union of India, (SC)
Vedanta Ltd. v. Commissioner of Customs (Port), (SC)
S. Rajaseekaran v. Union of India, (SC)
Securities & Exchange Board of India v. Burren Energy India Ltd. (SC)
Gurcharan Singh v. State of Punjab, (SC)
Madhav Vithoba Ghodke (Died) Thr Lrs. Tarabai v. Regional Officer (SC)
Delhi Development Authority v. Munshi Ram (SC)
Union of India v. Paliwal Overseas Pvt. Ltd. (SC)
Vishnu Babu Tambe v. Apurva Vishnu Tambe (SC)
Swaraj Abhiyan v. Union of India (SC)
Gurpal Singh v. State of Punjab, (SC)
Nair Mohan Sivaram v. State of Kerala (SC)
Delhi Development Authority v. Ved Prakash (SC)
Lomesh Vidya Sagar v. Court of Its Own Motion, Punjab and Haryana High Court At Chandigarh, Through Its Registrar General (SC)
Maneesh Bawa v. Special Land Acquisition Officer (
Achche Lal v. State of Madhya Pradesh, (SC)
Vashrambhai Dhanabhai Vegad v. State of Gujarat (SC)
Joint Registrar of Co-Operative Societies, (General) v. Cherian Eapen (SC)
Delhi Development Authority v. Hans Raj (SC)
Jainarayan Gurjar v. State of Rajasthan (SC)
Hamdard Laboratories v. Haryana State Industrial and Infrastructure Development Corporation (SC)
Ram Swaroop v. State of U.P. (SC)
Mahendra Chandrahansa Satav v. Udyam Vikas Sahakari Bank Ltd. (SC)
Delhi Development Authority v. Bhag Rati (SC)
Maharao Bhim Singh v. Commissioner of Income-tax, Rajasthan-II, Jaipur (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Pr. Commissioner of Income Tax v. Sun Pharmaceutical Industries Ltd, (SC)
Asha Ram v. State of Rajasthan, (SC)
State of Jammu and Kashmir v. Ravinder Singh, (SC)
Jorsingh Govind Vanjari v. Divisional Controller Maharashtra, State Road Transport Corp., (SC)
Delhi Development Authority v. Geeta Gulati (SC)
Somesh Sharma v. Union Territory Chandigarh, (SC)
State of Arunachal Pradesh v. M/s. Nefa Udyog, (SC)
S.D. Bhoskar and Co. v. Bank of Baroda (SC)
Kaushal Kishor v. State of Uttar Pradesh (SC)
Siemens Public Communication Networks Pvt. Ltd. v. CIT Bangalore, (SC)
Robust Hotels Pvt. Ltd. v. EIH Limited (SC)
Board of Control For Cricket v. Cricket Association of Bihar, (SC)
Commissioner of Income Tax (Exemptions) v. Krishi Upaj Mandi Samiti, (SC)
High Court of Judicature v. Ajay Kumar Srivastava, (SC)
Delhi Development Authority v. Ran Singh (SC)
Govt. of NCT of Delhi Through Secretary, Land and Building Department v. Govind Ram (SC)
All India Power Engineer Federation v. Sasan Power
Delhi Development Authority v. Nagin Chand Godha (
Reena Banerjee v. Govt. of NCT of Delhi, (SC)
T. Senthil Kumar v. P. Selva Sundaram (SC)
State of Jammu and Kashmir v. District Bar Association, Bandipora, (SC)
Ved Prakash v. Union of India, (SC)
Jeans Knit Private Ltd. v. Deputy Commissioner of Income Tax Bangalore, (SC)
Chief Administrator, H.U.D.A. v. Shakuntla Devi, (SC)
Lakhan Singh v. Beti Bai, (SC)
Center for PIL v. Union of India, (SC)
Estate Officer, Eviction Authority, N.L.C. Ltd. v. B.Manoranjitham, (SC)
M.C. Mehta v. Union Of India (SC)
HDFC Securities Ltd. v. State of Maharashtra, (SC)
Muthuramalingam v. State Represented by Inspector of Police, (SC)
M/s Alcon Electronics Pvt. Ltd. v. Celem S.A. of Fos 34320 Roujan, France, (SC)
President, Vidya Prasarak Samithi, Ramdurg v. Depu
Chief Executive Officer, Krishna District Coop. Central Bank Ltd. v. K. Hanumantha Rao, (SC)
Mohamed Hussain Gulam Ali Shariffi v. Municipal Corporation of Greater Bombay, (SC)
State of Karnataka v. State of Tamil Nadu (SC)
Shyam Narayan Chouksey v. Union of India, (SC)
Shiv Raj Gupta v. Commissioner of Income-Tax, (SC)
Commercial Tax Officer v. M/s. Coimbatore Auto Garage(P) Ltd., (SC)
N. Bala Baskar v. Union of India, (SC)
Director Of Income Tax-II New Delhi v. M/s Samsung Heavy Industries Co. Ltd, (SC)
Principal Commissioner of Income Tax Central 3 v. Omaxe Build home Pvt Ltd, (SC)
Central Industrial Security Force v. Abrar Ali, (SC)
Jivanlal v. Pravin Krishna, Principal Secretary (SC)
Delhi Development Authority v. Radha Nagpal (SC)
Century 21 Malls Pvt Ltd. v. State of Madhya Pradesh (SC)
Harsh Kumar Sharma, IFS v. State of Punjab, (SC)
Delhi Development Authority v. Suresh Kumar Nangia (SC)
Power Grid Corporation of India Limited v. Century Textiles & Industries Limited (SC)
Rattan Lal v. State of Punjab (SC)
M/s. IOT Infrastructure & Energy Services Ltd. v. State of Andhra Pradesh, (SC)
Haryana Vidhyut Prasaran Nigam Ltd. v. Haryana Electricity Regulatory Commission (SC)
Mears Group Inc. v. Fernas Insaat A.S. (Fernas Construction Company Inc), (SC)
Lokesh Katara v. Hon'ble High Court of Gujarat, (SC)
Correspondent, Anaikar Oriental (Arabic) Higher Secondary School v. A. Haroon, (SC)
Greaves Cotton Limited v. United Machinery and Appliances, (SC)
Union of India v. Rajasthan High Court (SC)
Bachpan Bachao Andolan v. Union of India (SC)
Karma Dorjee v. Union of India (SC)
Shama v. State of Haryana, (SC)
Harshita Bhasin v. State of West Bengal, (SC)
Vishram @ Prasad Govekar v. Sudesh Govekar (D), (SC)
Abhijit Pawar v. Hemant Madhukar Nimbalkar, (SC)
Madhukar C. Sheth v. Securities And Exchange Board of India, (SC)
Sharat Babu Digumarti v. Govt. of NCT of Delhi, (S
Samir Narain Bhojwani v. Bombay Slum Redevelopment
Kokaiyabai Yadav v. State of Chhattisgarh, (SC)
Digvijaya Singh v. State of M.P., (SC)
Laliteshwar Prasad Singh v. S.P. Srivastava (D), (SC)
H.D. Sikand (D) v. Central Bureau of Investigation, (SC)
Sita Ram v. Balbir @ Bali, (SC)
Mohammed Zubair Corporal No. 781467-G v. Union of India, (SC)
Justice (Retd.) Markandey Katju v. Lok Sabha, (SC)
National Campaign on Dalit Human Rights v. Union of India, (SC)
State of Himachal Pradesh v. Sanjay Kumar @ Sunny, (SC)
Mahadeo v. Shakuntalabai, (SC)
Krishan Kumar v. State of Haryana, (SC)
State of Tamilnadu Rep. By Its Secretary Home, Prohobition & Excise Dept v. K. Balu, (SC)
Centrotrade Minerals & Metal Inc. v. Hindustan Copper Ltd., (SC)
Vijay Shankar Mishra v. Union of India, (SC)
J. Ashoka v. University of Agricultural Sciences, (SC)
Ram Naresh Rawat v. Sri Ashwini Ray, (SC)
Bhushan Power & Steel Ltd. v. S.L. Seal Addl. Secretary (Steel & Mines) Government of Odisha, (SC)
State Bank of India v. Santosh Gupta (SC)
Vivek Narayan Sharma v. Union of India, (SC)
Ahmedabad Municipal Corporation v. GTL Infrastruct
Lalita Ramesh Lase v. Jairaj Kantilal Sonawala (SC)
Asst. Commissioner of Income Tax (Inv.) v. M/s. Sterling Construction & Investments, (SC)
M/s Abhinandan Investment Ltd v. Commissioner of Income Tax Delhi-I, (SC)
M/s Rain Cements Limited v. The Deputy Commissioner of Income Tax, (SC)
Commissioner of Income Tax v. M/s Philips India Ltd, (SC)
Synopsys International Ltd v. Additional Director of Income-Tax (International Taxation), (SC)
Commissioner of Income Tax v. Hyosung Corporation, (SC)
Siddharth Mehta v. Union of India, (SC)
Delhi Development Authority v. Ajay Singh (SC)
Sarvani v. Municipal Board, Navalgarh (SC)
Center for PIL v. Union of India, (SC)
C.I.T. v. M/s Yokogawa India Ltd. (SC)
Common Cause v. Union of India (SC)
Delhi Development Authority v. Lajinder Singh, (SC)
Delhi Development Authority v. Kanta Bahri, (SC)
Chief Controller, Tamil Nadu Generation and Distribution Co. Ltd. v. T.T. Industries Ltd., (SC)
National Lawyers' Campaign for Judicial Transparency and Reforms Rep. by its Himansu Luthra v. Union of India (SC)
National Lawyers' Campaign for Judicial Transparency & Reforms v. Shri Justice J.S. Khehar, (SC)
Liberty Marine Syndicate Private Ltd. v. Principal Commissioner of Income Tax,Cuttack, (SC)
Alamelu Ammal v. S. Rani, (SC)
Board of Control for Cricket in India v. Cricket Association of Bihar (SC)
Harjas Rai Makhija (D) v. Pushparani Jain, (SC)
Krishna Kumar Singh v. State of Bihar (SC)(Constit
Yash Pal v. Union of India, (SC)
State of Uttar Pradesh v. Jai Bir Singh (SC)(Constitution Bench)
Ram Chander v. State of Haryana, (SC)
Allahabad Bank v. Krishna Narayan Tewari, (SC)
Indira Jaising v. Supreme Court of India through Secretary General, (SC)
Vitusah Oberoi v. Court of Its Own Motion, (SC)
Abhiram Singh v. C.D. Commachen (Dead), (SC)(Const
Imtiyaz Ahmad v. State of U.P. (SC)
Lucknow Development Authority v. Mazhar Khan @ Pappu (SC)
Kishore Bhadke v. State of Maharashtra, (SC)
Pepsu Road Transport Corporation, Patiala v. Amandeep Singh, (SC)
Jairam v. State of Maharashtra, (SC)
Gaukaran Yadav v. State of Chhattisgarh, (SC)
Board of Control for Cricket in India v. Cricket Association of Bihar, (SC)
Alka Bapu Gund v. Prakash Kanhaiyalal Kankaria, (SC)
Sagar Tatyaram Gorkhe v. State of Maharashtra, (SC)
Assistant Provident Fund Commissioner, EPFO v. Management of RSL Textiles India Pvt. Ltd. Thr. Its Director. (SC)
Centre For Public Interest Litigation v. Housing & Urban Development Corporation Ltd. (SC)
Delhi Development Authority v. Hardwari Lal Rana (SC)
Commissioner of Income Tax-12 v. M/s Sane & Doshi Enterprises, (SC)
Hema Rastogi v. Vishal Rastogi, (SC)
Aman Khera Etc. v. Commissioner of Income Tax-IX, (SC)
State of Karnataka v. State of T. Nadu, (SC)
State of U.P. v. Abdul Ali (SC)
Kavitha Pavan Tibile v. Pavan H. Tibile (SC)
Gopal and Sons (HUF) v. CIT Kolkata-XI (SC)
Patel Brothers v. State of Assam (SC)
H.V.P.N. Ltd. v. Bal Govind (SC)
Commissioner of Value Added Tax New Delhi v. Shail
Rudragouda v. Assistant Commissioner And Spl. Land Acquisition Officer, (SC)
Dr. Ramegowda v. State of Karnataka, (SC)
Gautam Jain v. Union of India, (SC)
Vijendra Singh v. State of Uttar Pradesh, (SC)
Sucha Singh Langah v. State of Punjab (SC)
Deepak v. State of Chhattisgarh, (SC)
State of Haryana v. Moti Sagar, (SC)
Secretary Mahatama Gandhi Mission v. Bhartiya Kamg
Commissioner Central Excise, Bangalore v. United S
Government of NCT of Delhi Through Secretary, Land & Building Department v. Gautam Chopra (SC)
Keshav Arjun Charania v. Indira Keshav Charania (SC)
Jadav @ Jatin Bhagvanbhai Prajapati v. State of Gujarat, (SC)
Center for PIL v. Union of India, (SC)
Babbu Miyan v. New India Assurance Co. Ltd., (SC)
Ajay Singh v. State of Chhattisgarh, (SC)
State of Telangana v. Habib Abdullah Jeelani, (SC)
Sri Ganesh v. State of Tamil Nadu, (SC)
Behram Tejani v. Azeem Jagani, (SC)
Md. Sajjad @ Raju @ Salim v. State of West Bengal, (SC)
State of West Bengal v. Tuhin Sultan Mallick (SC)
Umesh Manan v. State of M.P. Through Special Police Establishment Lokayukta Office, (SC)
Institute of Hotel Management v. Union of India (SC)
Kokaiyabai Yadav v. State of Chhattisgarh, (SC)
Devendri v. State of U.P., (SC)
Daljit Kaur Gorwara v. State of Himachal Pradesh, (SC)
Director General, Youth Services and Sports Department v. Sanjay Gupta, (SC)
Justice Sunanda Bhandare Foundation v. Union of India, (SC)
M/s. Rajmandir Estates Pvt. Ltd. v. Principal Commissioner of Income Tax, Kolkata, (SC)
A.P. State Wakf Board v. Hyderabad Archdiocese Soc
Baleshwar Mahto v. State of Bihar (SC)
Akshat Tandon v. Securities And Exchange Board of India, (SC)
Manohar Lal Sharma Advocate v. State of Maharashtr
Aires Rodrigues v. Vishwajeet P. Rane (SC)
Union of India v. Sima Banerjee, (SC)
Laxmibai Dashrath Bagul v. State of Maharashtra, (SC)
M. Sitalakshmi v. Union of India, (SC)
Tuppadahalli Energy India Pvt Ltd. v. Karnataka Elec. Reg. Comm. (SC)
Union of India v. Satish Kumar Mehta (D), (SC)
Saloni Arora v. State of NCT of Delhi, (SC)
A.V. Subramanian v. Union of India (SC)
Vijay Laxmi v. Prabhu Devi (SC)
Rita Subhash Shah v. Election Officer (SC)
Rita Maganlal Acharya @ Rita Subhash Shah v. Divisional Caste Certificate Scrutiny Committee (SC)
Rattan Bansal v. Vishranti City Residents Welfare (SC)
Vishal Goyal v. Vishranti City Residents Welfare Society (SC)
Hemraj Garg v. Vishranti City Residents Welfare Society (SC)
Krishan Gopal Goel v. Vishranti City Residents Welfare (SC)
Surinder Kumar Bansal v. Vishranti City Residents Welfare (SC)
United Finance Corporation v. M.S.M. Haneefa, (SC)
Punjab State v. Usha Rani (SC)
Hoshiar Singh (D) Thr. Lrs v. State of Punjab (SC)
Union of India v. Hetovi Kappo, (SC)
Moti Bhawan Sahkari Samiti Ltd. v. Sohan Lal Mali, (SC)
Vinod Goyal v. Vishranti City Residents Welfare So
Balakrishnan v. Union of India (SC)
Debapriya Pal v. State of West Bengal, (SC)
Common Cause (A Registered Society) v. Union of India, (SC)
United Breweries Ltd. Now United Brewarie v. Commissioner of I.Tax, (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd., (SC)
Reliance Telecom Ltd. v. Union of India (SC)
Union of India v. K.P. Singh, (SC)
Parivartan v. Union of India, (SC)
Commissioner of Central Excise, Vadodara v. M/s Vadilal Gases Ltd., (SC)
Common Cause (A Regd. Society) v. Union of India (SC)
Shri Kailash Vijayvargiya v. Antar Singh Darbar (SC)
High Court of Judicature at Patna v. Ajay Kumar Srivastava, (SC)
Estate Officer UT Chandigarh v. Manjit Kaur, (SC)
Sandeep Singh v. Union of India (SC)
Shree Nilkanth Developers v. Principal Commissioner of Income Tax, (SC)
Commissioner Commercial Tax U.P. v. Gupta Suppliers Company, (SC)
M/s Antrix Corporation Limited v. Asst Commissioner of Commercial Taxes, (SC)
Commr. of Income Tax v. M/s Krishan K.Aggarwal, (SC)
S.R. Raju v. State of Karnataka, (SC)
N.K. Proteins Ltd. v. Deputy Commissioner of Incom
Meera Santosh Pal v. Union of India, (SC)
Rajivkumar Panjabi v. Vinod Rode, (SC)
Gurupadswami v. State of Karnataka, (SC)
Jayamma v. State of Karnataka, (SC)
Anil Kumar v. State of Punjab, (SC)
Raymond Cement Works v. Union of India (SC)
Prabha Sharma v. Sunil Goyal (SC)
Bibi Jagir Kaur v. CBI, (SC)
Tamilnadu Mercantile Bank Limited v. G. Vijayalakshmi, (SC)
Prem Jeevan v. K.S. Venkata Raman, (SC)
S. Muthu Kumaran v. Union of India, (SC)
M.K. Balakrishnan v. Union of India, (SC)
Pishora Singh (D) v. Bank of Punjab, (SC)
Shailja v. Khobbanna, (SC)
Safety Retreading Company (P) Ltd. v. Commissioner of Central Excise, Salem (SC)
M/s. Southern Motors v. State of Karnataka (SC)
New India Assurance Co. Ltd. v. Hilli Multipurpose Cold Storage Pvt. Ltd., (SC)
Killer Thiayagu @ Thiyagu v. State Rep. By Inspector of Police Station(SC)
Jan Sahyog Sewa Samiti v. State of Uttarakhand (SC)
Ajikumar @ Aji v. State of Kerala (SC)
Ultratech Cement Limited v. Rajasthan Rajya Vidyut Utpadan Nigam Limited, (SC)
Clarence Pais v. Union of India, (SC)
Virender Singh v. State of Haryana, (SC)
Gopal Neogi v. State of West Bengal, (SC)
Gossner Evangelical Lutheran Church v. State of Bi
S. Krishna Sradha v. State of Andhra Pradesh, (SC)
Sanjeev Kumar v. State of UP, (SC)
Guruvamma v. State of Karnataka, (SC)
M/s. Tamil Nadu Tourism Development Corporation Ltd. v. Deputy Commissioner of Income Tax, (SC)
M/s Embassy Development Corporation v. Assistant Commissioner of Income Tax, (SC)
Dy. Commnr. of Income Tax v. M/s. Sundaram Finance Ltd, (SC)
Canara Bank v. M/s. Mew Suspension Pvt. Ltd., (SC)
Haridas v. Director State Project, U.P. Education For All Project (Sarv Siksha Abhyan) (SC)
Abhijit Das v. State of Tripura (SC)
K. M. Pratap v. K. M. Gourish (SC)
State of Tripura v. Nikhil Ranjan Chakraborty, (SC)
Board of Control for Cricket v. Cricket Association of Bihar (SC)
Land Acquisition Collector (South) v. M/s Harmony Properties Pvt. Ltd. (SC)
Dr. Umesh Kumar v. State of U.P. (SC)
Labhudan Manubhai Gadhvi v. Gujarat State Road Transport Corporation, (SC)
Raj Kumar @ Raju v. State (NCT of Delhi), (SC)
Vodafone Mobile Services Ltd (Formerly Known As Vodafone South Ltd) v. Lalit K. Gupta (SC)
M/s. Amrapali Sapphire Developer Pvt. Ltd. v. M/s.
Rishabh Choudhary v. Union of India, (SC)
Common Cause v. Union of India (SC)
D.M., Oriental Insurance Co. Ltd. v. Swapna Nayak, (SC)
Chandrashekhar Anandraoji Rewatkar v. Navjeevan Sh
S. Sreedhar Reddy v. Government of Andhra Pradesh, (SC)
Agyapaul Singh v. State Bank of India (SAMB) (SC)
Board of Control For Cricket v. Cricket Association of Bihar (SC)
Becharam Acharya v. State of Jharkhand, (SC)
Kuldeep Singh Pathania v. Bikram Singh Jaryal, (SC)
Union of India v. M. Selvakumar, (SC)
V. Rajendran v. Annasamy Pandian (D) Thr. Lrs. Karthyayani Natchiar, (SC)
Jasbir Kaur v. Satbir Singh, (SC)
M.C. Mehta v. Union Of India (SC)
Special Land Acquisition Officer, Kiadb, Mysore v.
Haryana Urban Development Authority v. Orchid Infrastructure Developers P. Ltd., (SC)
New Okhla Industrial Development Authority v. Harkishan (Dead), (SC)
Budh Ram v. State of Haryana (SC)
Ganga Ram Sah v. State of Bihar, (SC)
Commissioner of Income Tax Bikaner v. Krishi Upaj Mandi Samiti (Grain) Sri Ganganagar, Rajasthan, (SC)
Commissioner of Income Tax (TDS) v. Special Land Acquisition Officer, (SC)
The Commissioner of Income Tax-IX v. M/s. Monoflex India(Pvt.) Ltd., (SC)
Commissioner of Income Tax (TDS) v. Siyaram Metal Udyog Pvt. Ltd, (SC)
Assistant Commissioner, Anti Evasion-II Commercial Taxes Department v. M/s Pataka Industries Pvt Ltd, (SC)
Vidarbha Irrigation Development Corporation v. San
Sasti Gayen v. Protima Dutta, (SC)
Asha Ram s/o Thawar Dass @ Thaumal v. State of Rajasthan through Chief Secretary, (SC)
Saint Asha Ram v. State of Rajasthan, (SC)
Uday Babu Khalwadekar v. Union of India, (SC)
Raghuraj Singh v. State of U.P, (SC)
Rajmoti Industries v. Assistant Commissioner of Income Tax, (SC)
The Commissioner of Income Tax 8 v. M/s Hertz Chemicals Ltd, (SC)
Board of Control For Cricket v. Cricket Association of Bihar (SC)
Kalawati Wamanrao Gaikwad (Died) Thr. Lrs Etc. v. Regional Officer M.I.D.C. Latur (SC)
State of U.P. v. Ayodhya Prasad Pal (SC)
Meghashyam Sadashivrao Vadhave v. State of Maharashtra (SC)
Anindita v. Pranab Kumar Mukherjee (SC)
State of Haryana v. Mohinder Singh, (SC)
Jagdamba Devi v. Union of India, (SC)
State of Bihar v. Ramesh Prasad Verma (Dead) (SC)
Ivy C.Da. Conceicao v. State of Goa, (SC)
Ishwar Yadav Patil v. State of Maharashtra (SC)
Central Bank of India v. Husainy Fakhruddin (SC)
General Manager, Apgenco v. P. Ram Babu (SC)
Mayuri Bhargava v. Anuroop Bhargava (SC)
R. Elavazhagan @ Babu v. Pankajam Vilwanathan (SC)
Ambadas Khanduji Shinde v. Ashok Sadashiv Mamurkar, (SC)
M.K. Balakrishnan v. Union of India, (SC)
Ajay Kumar Ghoshal v. State of Bihar, (SC)
Manish Sharma v. Director, Department of Medical Education and Research (SC)
Munshi Lal v. Santosh, (SC)
Bithika Mazumdar v. Sagar Pal, (SC)
Kamrunnissa v. Union of India, (SC)
Gulam Mohammad Malik v. State of Gujarat, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Najabhai Desurbhai Wagh v. Valerabhai Deganbhai Vagh, (SC)
State of Gujarat v. Maliben Nathubhai (D), (SC)
Umarmia alias Mamumia v. State of Gujarat, (SC)
Umarmiya Ismailmiya Saiyed @ Mamumiya Panju Miya v. State of Gujarat, (SC)
Jatinder Kaur v. Gurmit Singh @ Golla, (SC)
Commissioner of Customs, Mumbai v. M/s Aban Loyd Chiles Offshore Ltd. (SC)
Sandeep Khanuja v. Atul Dande, (SC)
State of Himachal Pradesh v. Naval Kumar alias Rohit Kumar, (SC)
P. Sivanandi v. Rajeev Kumar, (SC)
Suresh Singhal v. State (Delhi Administration), (SC)
Mohammed Ansari v. Union of India, (SC)
Amrutbhai Shambhubhai Patel v. Sumanbhai Kantibhai Patel, (SC)
Vijay Pandurang Thakre v. State of Maharashtra, (S
Richard Lee v. Girish Soni, (SC)
University Grants Commission v. Maharishi Mahesh Yogi Vedic Vishwavidyalaya (SC)
Umesh v. State of Kerala (SC)
Anju Choudhary v. Akshat Choudhary (SC)
Meerut Kendriya Thok Upbhokta Sahakari Bandar v. Vakil Chand Jain (SC)
Center for PIL v. Union of India, (SC)
Students' Federation of India v. Union of India, (SC)
Pukhrajmal Sagarmal Lunkad (D) v. Municipal Council, Jalgaon (SC)
MGR Industries Association v. State of U.P. (SC)
State of Rajasthan v. Fatehkaran Mehdu, (SC)
Mukesh v. State for NCT of Delhi (SC)
State of Tripura v. M/s. H.R.S. Agency, (SC)
Thakorbhai Maganbhai Patel v. Income Tax Officer, (SC)
M/s. Hero Cycles Ltd v. Commissioner of Income Tax, (SC)
Commissioner of Income Tax-7 v. RRJ Securities Ltd., (SC)
T.N. Godavarman Thirumulpad v. Union of India, (SC
Pr. Commissioner of Income Tax Vadodara-2 v. Sun Pharmaceutical Industries Ltd., (SC)
Commissioner of Income Tax v. M/s Namdhari Seeds, (SC)
Commissioner of Income Tax v. M/s Siyaram Metal Udyog Pvt Ltd, (SC)
Assistant Commercial Taxes Officer v. M/s Everlast Battery Manufacturing Company, Ajmer (SC)
Manoranjana Sinh @ Gupta v. Central Bureau of Inve
S.E.B.I. v. Sahara India Real Estate Corpn.Ltd., (
Lokniti Foundation v. Union of India (SC)
State of U.P. v. Puran Singh, (SC)
Sangita Vilas Ingle v. State of Maharashtra (SC)
State of Tamil Nadu, Represented by Chief Secretary v. Union of India, (SC)(Constitution Bench)
Durga Prasad v. Narayan Ramchandaani (D), (SC)
Nidhi v. Ram Kripal Sharma (D), (SC)
Iqbal v. State of Uttar Pradesh, (SC)
Vijay Kumar Ahluwalia v. Bishan Chand Maheshwari, (SC)
Mrs. X v. Union of India, (SC)
Deepa Alias Anjali Bhatia v. Yogesh Bhatia, (SC)
People's Union for Civil Liberties v. State of Mah
M.K. Balakrishnan v. Union of India, (SC)
Narmada Bachao Andolan v. Union of India (SC)
In Re : Hon'ble Mr. Justice C.S. Karnan, (SC)(Constitution Bench)
State of Himachal Pradesh v. Satpal Saini, (SC)
Sushila Kumari v. Col. Satish Chander, (SC)
Tarun Tyagi v. Central Bureau of Investigation, (SC)
P. Eknath v. Y. Amaranatha Reddy @ Babu, (SC)
B.K. Pavitra v. Union of India, (SC)
Association of Victims of Uphaar Tragedy v. Sushil Ansal, (SC)
Purohit and Company v. Khatoonbee, (SC)
Vatsala Shenoy v. Joint Commisscioner of Income Tax, (SC)
Tusi @ Baijayanti Pattanaik v. Div. Mng., National Insurance Company Ltd. (SC)
Commissioner of Trade and Taxes v. Jagriti Plastic Ltd., (SC)
Commissioner of Income Tax v. M/s IBM Global Service Indian Pvt Ltd, (SC)
State Bank of Mysore v. Asst. Commissioner of Income Tax Circle -12 (2), (SC)
R. Mallika v. Commissioner of Income Tax, (SC)
Commissioner of Income Tax v. S.K. Patel Family Trust, (SC)
Center for PIL v. Union of India, (SC)
Voestalpine Schienen Gmbh v. Delhi Metro Rail Corp
M/s. Sharma & Associates Contractors (P) Ltd. v. Progressive Constructions Ltd. (SC)
Executive Officer, Arulmigu Chokkanatha Swamy Koil Trust Virudhunagar v. Chandran, (SC)
M/s Chakreshwari Construction Pvt. Ltd. v. Manohar Lal, (SC)
M. Waseeq Cafetaria v. Union of India (SC)
Sarla Devi v. Punjab State (SC)
Reliance General Insurance Co. Ltd. v. M/s Mampee Timbers And Hardwares Pvt Ltd, (SC)
In Re : T.N. Godavarman Thirumulpad v. Union of In
Delhi Development Authority v. Rajender Singh Chauhan (SC)
Ranajit Kumar Meher v. State of Orissa (SC)
Kuyadat Ali v. State of U.P. (SC)
In Re : Sri Justice C.S. Karnan, (SC)(Constitution Bench)
Nidhi Kaim v. State of Madhya Pradesh, (SC)
Reena Suresh Alhat v. State of Maharashtra (SC)
Vivek Singh v. Romani Singh, (SC)
Harkesh Chand v. Krishan Gopal Mehta, (SC)
Guria Swayam Sevi Sansthan v. Satyabhama, (SC)
K.S. Panicker Radhakrishnan v. Salai Chakrapani, (SC)
Dy. Commissioner of Income Tax v. Sage Publications Ltd UK, (SC)
Mukesh v. State For Nct of Delhi, (SC)
Union of India v. N.C. Murali, (SC)
State of J&K v. Vijay Kumar, (SC)
Orissa Industrial Infrastructure Development Corporation v. M/s. MESCO Kalinga Steel Ltd. (SC)
Arjun v. State of Chhattisgarh, (SC)
State of Karnataka v. Selvi J. Jayalalitha, (SC)
Varun Kumar Gupta v. Om Prakash (SC)
Shivakumar M. v. Managing Director, BMTC, (SC)
M. Thangavel v. R. Palani, (SC)
Mahendra Popatlal v. M/s. Jethanand (SC)
Shyam Narayan Chouksey v. Union of India (SC)
Dilip Mallick v. State of West Bengal, (SC)
Council Of Architecture v. Manohar Krishnaji Ranad
Asha Ranjan v. State of Bihar, (SC)
Sardar Nihal Singh v. Jat Dharamshala Samiti, Haridwar (SC)
Fateh Singh (D) Thr. Lrs. v. Hari Chand (SC)
Commissioner of Central Excise, Chandigarh v. M/s Stesalit Limited (SC)
Raj Kishore Makani v. Vidya Sagar (Dead) Through Lrs (SC)
Lal Singh Marabi v. National Insurance Company Ltd
Ravi v. The Manager, Reliance General Insurance Co. Ltd., (SC)
Govt. of NCT of India v. Union of India, (SC)
Sekar @ Dhanasekar v. State, (SC)
Designated Authority v. Sandisk International Ltd., (SC)
Pradeep H. Ambre v. State of Maharashtra, (SC)
Sabu Mathew George v. Union of India, (SC)
T.A. Kathiru Kunju v. Jacob Mathai, (SC)
The Additional Comm. of Income Tax v. Vidarbh Irrigation Development Corpn., (SC)
Union of India v. Vishav Priya Singh, (SC)
Ashwini Kumar Upadhyay v. Union of India (SC)
Jitender Arora v. Sukriti Arora, (SC)
Mehmooda Gulshan v. Javaid Hussain Mungloo, (SC)
Delhi Development Authority v. Puneet Lakra (SC)
Suja George v. National Insurance Co. Ltd., (SC)
Haryana Urban Development Authority v. Kundan @ Ghasi (D) Through L.Rs. (SC)
Director of Income Tax (IT) - I v. A.P. Moller Maersk A/S (SC)
Re-Inhuman Conditions In 1382 Prisons (SC)
Black Pearl Hotels (Pvt) Ltd. v. M/s Planet M. Retail Ltd., (SC)
Jai Prakash v. M/s. National Insurance Co., (SC)
Hareendran v. Sukumaran, (SC)
M/s JRD Stock Brokers (P) Ltd. v. Commissioner of Income Tax-II, New Delhi, (SC)
Commissioner of Income Tax v. M/s. Max India Ltd., (SC)
Commissioner of Income Tax v. Siyaram Metal Udyog Pvt. Ltd., (SC)
Sanjay v. Anil, (SC)
Laborate Pharmaceuticals India Ltd v. State of Tam
Sk. Bhikan v. Mehamoodabee (SC)
Jagmal v. State of Rajasthan (SC)
Prabhakara Adiga v. Gowri, (SC)
Inder Kumar v. Yogesh Kumar, (SC)
A.K. Mishra v. State of Uttar Pradesh, (SC)
Jayantilal Chimanlal Patel v. Vadilal Purushottamdas Patel, (SC)
Satish Kumar Gupta v. State of Haryana, (SC)
Jayakantham v. Abaykumar, (SC)
Manuara Khatun v. Rajesh Kr. Singh, (SC)
Bank of New York Mellon London Branch v. Zenith Infotech Limited (SC)
Arepu Anantha Lakshmi S.(D) By Lrs. v. Shah Boomaji Lalchand (SC)
Sushil Kumar Jindal v. Aasia Begum (SC)
Transparency International India v. State of Jammu & Kashmir, (SC)
M/s. Amrapali Sapphire Developer Pvt. Ltd. v. M/s.
State of Rajasthan v. Kiran Meena, (SC)
Sher Singh Yadav v. State of Haryana, (SC)
Ashok Kumar Mishra v. Goverdhan Bhai, (SC)
International Union of Food Agr. v. Union of India
U.P. State Sugar Corpn. Ltd. v. Kaushal Kumar Sinha, (SC)
Director of Income Tax (Exemption) v. Keshav Social & Charitable Foundation, (SC)
Jayasawals Neco Ltd. v. Chhattisgarh State Electricity Regulatory Commission, (SC)
Alliance Properties & Industries Ltd. v. Binny Ltd. (SC)
Paryavaran Suraksha Samiti v. Union of India, (SC)
State of Andhra Pradesh v. Shaik Mahibulla Sharief, (SC)
Ex. Gnr. Laxmanram Poonia (Dead) v. Union of India
Sheikh Juman v. State of Bihar, (SC)
Swami Shivshankargiri Chella Swami v. Satya Gyan Niketan, (SC)
State of Kerala v. Yusuff (SC)
Central Bureau of Investigation v. Sadhu Ram Singla, (SC)
Delhi Development Authority v. Anil Kumar (SC)
Albert Morris v. J.B. Simons (SC)
Bharat Singh Shakya v. Union of India (SC)
Justice V.S. Dave President v. Kusumjit Sidhu, (SC)
Andhra Pradesh State Road Transport Corporation v.
Dy. Commissioner of Income Tax v. Pepsi Foods (P) Ltd., (SC)
Commr. of Cus. (Sea Port-Import) v. Indo Deutsche Trade Links, (SC)
Pr Commissioner of Income Tax Central 3 v. Omaxe Buildhome Pvt. Ltd., (SC)
Ex. REFN. Til Bahadur PUN. v. Addl. Dten. Gen. Of
M/s Quantum Global Securities And Leasing v. Securities And Exchange Board of India, (SC)
P. Ayyanar Pothi v. Supriya Ayyanar Pothi, (SC)
Senathi Na. Venkitasalapathi Ayyer and Sons v. Indhumathi, (SC)
State of Madhya Pradesh v. Chhainu (SC)
Dr. Susmita Bhattacharya v. Chancellor, D.D.U. Gorakhpur Univ. (SC)
Ravada Sasikala v. State of Andhra Pradesh, (SC)
Delhi Development Authority v. Khubhi Ram Sharma (SC)
Hindustan Petroleum Corporation Ltd. v. Raghunath Bhagwan Satpal, (SC)
Municipal Council, Nangal v. Aruna Saini, (SC)
M/s. Rasiklal Kantilal & Co. v. Board of Trustee of Port of Bombay (SC)
State of M.P. v. Kedia Great Galeon Ltd. (SC)
S.E.B.I. v. Sahara India Real Estate Corpn.Ltd. (SC)
Gandi Doddabasappa @ Gandhi Basavaraj v. State of
Savita Sachin Patil v. Union of India, (SC)
Mahima Rohit Singh v. Rohit Mahinder Singh (SC)
Parasa Koteswararao v. Eede Sree Hari, (SC)
Rajagopal v. Muthupandi @ Thavakkalai, (SC)
Chhanga @ Manoj v. State of M.P., (SC)
S.K. Containers Pvt. Ltd. v. Susmita Bhattacharya (SC)
State Of Bihar v. Divesh Kumar Chaudhary, (SC)
Biranchi Narayan Das v. State of Orissa, (SC)
Chikkamma v. Parvathamma, (SC)
Raftaar Media Pvt. Ltd. v. Noida Software Technology Park Ltd., (SC)
Deepak v. State, (SC)
Dnyandeo Sabaji Naik v. Pradnya Prakash Khadekar,
Oil & Natural Gas Corp. Ltd. v. Gujarat Energy Transmission Corporation. Ltd., (SC)
N. Parameswaran Unni v. G. Kannan, (SC)
JSW Infrastructure Limited v. Kakinada Seaports Li
Management of State Bank of India v. Smita Sharad Deshmukh, (SC)
Unnikrishnan @ Unnikuttan v. State of Kerala, (SC)
M/s Shreyans Industries Ltd. v. Punjab State Electricity Board, (SC)
Board of Trustees, Port of Kandla v. Official Liqu
Shaira Bano v. Rizwan Ahmad, (SC)
Bhagwati @ Reena v. Anil Choubey, (SC)
Kumari Achal Saxena (D) v. Sudhir Yadav, (SC)
Anna Juhi John v. English and Foreign Languages Universities, Hyderabad, (SC)
M.G. Eshwarappa v. State of Karnataka, (SC)
Canara Bank v. M. Amarender Reddy (SC)
Kempaiah v. S.S. Murthy, (SC)
U.P. Co-Op. Spinning Mills Fedn. Ltd. v. Amar Nath Dwivedi, (SC)
Denso India Private Limited v. Commissioner of Income Tax, (SC)
Mobin Ahmad v. Gajender Singh, (SC)
Commissioner of Service Tax, Delhi-IV v. M/s Nortel Networks India Pvt. Ltd., (SC)
M/s. Indus Finance Corporation Ltd. v. Commissioner of Income Tax No. 121, (SC)
M/s. National Highways Authority Of India (Nhai),
State of Madhya Pradesh v. Narmada Bachao Andolan (SC)
Bhogireddi Varalakshmi v. Mani Muthupandi, (SC)
Citizens Resource & Action Initiative (Cranti) v. State of Gujarat (SC)
Samar Kumar Das v. State of West Bengal (SC)
Vishnu v. State of Rajasthan (SC)
Sasi (D) v. Aravindakshan Nair, (SC)
I.C. Kumar (Advocate) v. Union of India, (SC)
Rishabh Duggal v. Bar Council Of India (SC)
Vinod Goyal v. Vishranti City Residents Welfare So
State of Punjab v. Hemant Rai (SC)
A. Kanthamani v. Nasreen Ahmed, (SC)
Mukesh v. State For NCT of Delhi (SC)
Manik Chand Jain v. Md. Ahiya, (SC)
Victory Logitrans Pvt. Ltd. v. Union of India (SC)
Pr. Commissioner of Income Tax v. Sri Sri. Adichunchunagiri Shikshana Trust, (SC)
Balarampur Chini Mills Ltd. v. Commissiner of Income Tax Central-II, (SC)
Commissioner of Income Tax-6 v. M/s M.L. Outsourcing Services (P) Ltd., (SC)
Board of Control For Cricket v. Cricket Association of Bihar, (SC)
Ashoke Mal Bafna v. M/s. Upper India Steel Mfg. & Engg. Co. Ltd., (SC)
Formula One World Championship Ltd. v. Commissioner of Income Tax, (SC)
National Insurance Co. Ltd. v. Rekhaben, (SC)
Bonanza Biotech Ltd. v. Securities and Exchange Bo
National Securities Depository Ltd. v. Securities
Competition Commission of India v. Co-Ordination C
Union of India v. Jan Balaz, (SC)
Uttar Pradesh State Industrial Development Corporation Limited v. Arun Kumar Mishra (SC)
Mohan Kumar v. State of Madhya Pradesh, (SC)
Faridabad Complex Administration v. M/s Iron Maste
Himanshu Mohan Rai v. State of U.P., (SC)
Pratibha Pratisthan v. Manager, Canara Bank, (SC)
Secretary to Govt. Commercial Taxes and Registration Department v. Singamuthu, (SC)
Ravish v. R. Bharathi (SC)
Commissioner of Income Tax v. NTPC Ltd., (SC)
Central Bureau Of Investigation v. Prakashan C, (S
M/s. Mother Hospital Pvt. Ltd. v. Commissioner of Income-Tax, (SC)
Suman Singh v. Sanjay Singh, (SC)
Pawan @ Rajinder Singh v. State of Haryana, (SC)
Amit Kumar v. Bhushan Lal, (SC)
Signode India Limited v. Commr. of Cen. Excise & Customs-II (SC)
Assam Sanmilita Mahasangha v. Union of India (SC)
All India Judges Association v. Union of India, (S
Jaywant Dilip Pawar v. State of Maharashtra, (SC)
Bharat Gurjar v. State of Rajasthan, (SC)
M/s. Mcdowell & Company Ltd. v. Commissioner of Income-Tax, Karnataka Central, (SC)
Joint Commissioner of Income-Tax v. Classic Industries Ltd., (SC)
Deputy Commissioner of Income Tax v. Tripti Trading and Investment Ltd., (SC)
Rufina D'souza v. Municipal Corporation of Greater Mumbai (SC)
Dinesh Yadav v. State of Jharkhand, (SC)
Yeshwant Gramin Shikshan Sanstha v. Assistant Provident Fund Commissioner Nagpur, (SC)
Ananda Bapu Punde @ Koli v. Balasaheb Anna Koli, (SC)
Bishu Sarkar v. State of West Bengal, (SC)
Parasmal Lodha v. Director General of Police, (SC)
Dr. K.S. Palanisami (Dead) v. Hindu Community in G
Krishna Veni Nagam v. Harish Nagam, (SC)
Noor Nagar Ext. Welfare Association v. Oruj Ahmad (SC)
Hussain v. Union of India, (SC)
Nagaland Public Service Commission v. State of Nagaland (SC)
Prassanna Venkardari Agrahar v. State of Maharasht
Chhattisgarh State Industrial Development Corporat
Oriental Insurance Co. Ltd. v. Baby Radhika Gupta, (SC)
Gopal Ansal v. Association of Victims of Uphaar (SC)
Narayan Prasad v. State of Bihar, (SC)
Punjab State v. Bimla Devi (Dead) Through Lrs. (SC)
Commissioner of Income Tax v. M/s. Pheroza Framroze & Co., (SC)
Sandeep @ Raja Acharya v. State of Orissa, (SC)
Budha Ram v. State of Rajasthan, (SC)
Jalbir Singh v. State of Haryana, (SC)
Indraj (Since Deceased) Thr. Lrs. v. Union of India (SC)
In Re : Hon'ble Mr Justice C.S. Karnan (SC)(Constitution Bench)
Imax Corporation v. E-City Entertainment (I) Pvt. Ltd., (SC)
Ram Singh v. Jammu Development Authority, (SC)
Bindu Philips Represented By her Power of Attorney P.T. Philipose v. Sunil Jacob, (SC)
Delhi Administration through Secretary, Land and Building Department v. Gaurav Sahni (SC)
Parvez Akhtar v. Avigo Trustee Company Pvt. Ltd. (SC)
Om Prakash Bhatnagar v. Madhya Pradesh Electricity Board, (SC)
Laxman v. State of U.P., (SC)
Pr. Commissioner of Income Tax v. Nilkanth Concast Pvt. Ltd., (SC)
Chandrakant Kavlekar v. Union of India Through Its Secretary (SC)
Ashwini Kumar Upadhyay v. Union of India, (SC)
Delhi Development Authority v. Manish (SC)
Mahesh Singh Kishor Singh v. Chief General Manager Nagpur Area, W.C.L., Kasturba Nagar (SC)
Sri Marthanda Varma v. State Of Kerala (SC)
State of Orissa v. Duleswar Barik, (SC)
Vidarbha Irrigation Development Corporation v. Santosh Janba Warghane, (SC)
M.C. Mehta v. Union of India, (SC)
Commissioner of Income Tax-Gujarat-II v. Kwality Steel Suppliers Complex, (SC)
Ravi @ Ravikumar v. State, (SC)
State of U.P. v. M/s. Indian Oil Corporation Ltd. Etc., (SC)
Gunjan Girishbhai Mehta v. Director of Investigation, (SC)
Commissioner of Income-Tax v. Rekha Bai, (SC)
Raval Manharbhai Kalidas v. Bhaskarbhai Chandubhai Patel (SC)
Vasanthi v. Venugopal (D), (SC)
Ram Kishan Fauji v. State of Haryana, (SC)
Neeraj Kumar Sainy v. State of U.P., (SC)
Palanisamy v. K. Dhanpalan, (SC)
Samaj Parivartana Samudaya v. State of Karnataka (SC)
Om Prakash v. Mishri Lal (Dead) Represented By His Lr. Savitri Devi, (SC)
T. Ravi v. B. Chinna Narasimha (SC)
Baranagore Jute Factory PLC. Mazdoor Sangh (BMS) v. Baranagore Jute Factory PLC (SC)
Brakewel Automotive Components (India) Pvt. Ltd. v
Ali Mohammad Beigh v. State of J&K (SC)
K. Sitaram v. CFL Capital Financial Service Ltd., (SC)
Larsen & Toubro Ltd. v. State of Jharkhand (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd. (SC)
State of Karnataka v. State of T. Nadu (SC)
M/s Aries & Aries v. T. Nadu Electricity Board, (SC)
M/s Prudential Sugar Corporation Ltd. v. Chadalava
Committee of Management v. Shah Basit Jahid, (SC)
Ashok Munilal Jain v. Asstt. Director, Directorate
Indira Jaising v. Supreme Court of India Through Secretary General, (SC)
Maharashtra Shikshan Sanstha v. Dilip Ganpatrao Lanjewar, (SC)
G. Rama Sharma v. Govt. of A.P., (SC)
G.N. Subramanya Upadhyaya v. Soumya M. Hegde (SC)
Ved Prakash Arya @ Ramjee v. Panna Lal (SC)
Dinshaw Rusi Mehta v. State of Maharashtra (SC)
Union of India v. K. Ganesan (Dead) by LRs (SC)
Ram Janki Mandir v. Nuruddin Bharmal, (SC)
Gurbachan Singh v. Ravinder Paul Mohindra (SC)
Bhan Singh v. State of Punjab, (SC)
Hakeem Khan v. State of M.P. (SC)
Swaraj Abhiyan v. Union of India, (SC)
M/s. N.T.P.C. Ltd. v. Central Electricity Regulatory Commission, (SC)
Manjusree Chakraborty v. M/s. M. Ahmed Bhuyan & Co., (SC)
Jaiprakash Associates Ltd. v. State of Madhya Pradesh, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Champa Devi v. Sudama Dubey (Dead) (SC)
Pranay Kumar Podder v. State of Tripura, (SC)
Soyebbhai Yusufbhai Bharania v. State of Gujarat, (SC)
Daya Nand v. Virmo Devi (SC)
Bhagirath Agarwal v. M/s Simplex Concrete & Piles (I) Pvt. Ltd., (SC)
Manti Devi v. Kishun Sah @ Kishun Deo Sao, (SC)
State of Bihar v. Anil Kumar, (SC)
V.K. Balasubramanian (Dead) By Lrs. v. C. Sumathi (SC)
Mahender Chawla v. Union of India (SC)
Union of India v. Rakesh Kumar, (SC)
M/s. Bhuwalka Steel Industries Ltd. v. Union of In
Manju Devi v. Onkarjit Singh Ahluwalia @ Omkarjeet Singh, (SC)
Indian Institute of Information Technology, Deoghat Jhalwa Allahabad v. Dr. Anurika Vaish, (SC)
Neelam Mishra v. Union of India (SC)
Board of Control For Cricket v. Cricket Aasociation of Bihar (SC)
Govt. of NCT of Delhi v. Anoop Singh, (SC)
Maharashtra Industrial Development Corporation v. Commissioner of Income Tax (Exemptions), (SC)
Nabin Kumar Sahu v. Indian Oil Corp., (SC)
M/s. Dev Bhumi Industries v. Commissioner of Income Tax, (SC)
Commissioner of Income Tax v. M/s. Karnataka Reddy Janasangha, (SC)
Indian Oil Corporation v. M/s. Bapuji Fuels, (SC)
Belagavi Urban Development Authority v. Narayan, (SC)
Surjit Kaur v. Employees State Ins. Corporation, (SC)
Haryana Urban Development Authority v. Des Raj Chawla, (SC)
Commissioner of Income-Tax v. J.P. Morgan Services India Pvt. Ltd., (SC)
Union of India v. BESCO Ltd., (SC)
Karunanidhi v. Seetharama Naidu, (SC)
Indian Broadcasting Foundation v. State of Maharashtra (SC)
C.R. Radhakrishnan v. State of Kerala, (SC)
State of Rajasthan v. Renu Bhati (SC)
A.T. Sivaperumal v. Mohammed Hyath (D), (SC)
Sheetal Shankar Salvi v. Union of India, (SC)
Citizens Resource & Action Initiative (CRANTI) v. State of Gujarat (SC)
Dy. Commissioner of Income Tax v. M/s. Raghuvir Synthetics Ltd., Ahmedabad (SC)
Hitendra Manubhai Patel v. Kamaxi Hitendra Patel (SC)
Sukhesh Chand Gupta v. Madan Lal (SC)
Pradyuman Bisht v. Union of India, (SC)
Virupakshappa Gouda v. State of Karnataka, (SC)
Karunakaran v. V. Padmini (SC)
Krishnegowda v. State of Karnataka by Arkalgud Police, (SC)
M/s Berger Paints India Ltd. v. C.I.T., Delhi-V (SC)
Himachal Pradesh Financial Corporation v. Anil Garg (SC)
Kundla Press and Oil Mill Pvt. Ltd. v. State of Gujarat (SC)
Commissioner of Income-Tax v. Sarangpur Cotton Mfg. Co. Ltd., (SC)
State of Bihar v. Maheshwar Mandal, (SC)
Commnr. of Income Tax v. M/s. Annamalaiar Mills, (SC)
Chemical Mazdoor Panchayat v. Indian Oil Corp. Ltd., (SC)
Bhoora v. State of U.P., (SC)
Commissioner of Income Tax v. Sunita Mansingha, (SC)
State of Tripura v. Tanmoy Nath, (SC)
Mata Ram v. National Insurance Company Ltd., (SC)
M/s Bharti Airtel Ltd. v. Assessing Authority, Orissa Entry Tax, (SC)
People's Union for Civil Liberties v. State of Mah
Gauri Shankar v. Rakesh Kumar, (SC)
Kaushal Kishor v. State of Uttar Pradesh (SC)
M.C. Mehta v. Union of India, (SC)
Nalini Mehra v. Group Captain H. Kaushal (SC)
Raghubir Singh Bisht (D) v. Dr. Raghunath Singh Negi, (SC)
Central Bank of India v. M. Sethumadhavan, (SC)
Valiyavalappil Sarojakshan v. Sumalsankar Gaikevada, (SC)
Meena Devi Jindal Medical Institute & Research Cen
Environment & Consumer Protn. Foundation v. Un
Delhi Administration v. Kidarnath Mohindernath, (SC)
Satish Chander Aggarwal (D) By Lrs. v. Shyam Lal Om Prakash, Arhti (SC)
Suresh Thakar v. Dr. Aditya Parakh (SC)
Maharashtra State Coop. Housing Finance Corporation Ltd. v. Prabhakar Sitaram Bhadange, (SC)
Ahmad @ Mohd. Ahmad v. Mohd. Osman, (SC)
In Re: To Issue Certain Guidelines Regarding Inadequacies and Deficiencies in Criminal Trials (SC)
Kattukulangara Madhavan (Dead) v. Majeed, (SC)
Ganesh Shamrao Andekar v. State of Maharashtra (SC
Manish Jain v. Akanksha Jain, (SC)
Rani Dudeja v. State of Haryana (SC)
Ankush v. Hanmanta, (SC)
Commissioner of Income-Tax v. Hansaguri Prafulchandra Ladhani, (SC)
M/s. Veejay Marketing v. Deputy Commissioner of Income Tax, Coimbatore, (SC)
M/s. Kanpur Fert. and Cement Ltd. v. State of U.P., (SC)
Jaypee Himachal Cement Plant v. Commr. of C. Ex., Chandigarh-I, (SC)
Rai Sabyasachi v. Union of India, (SC)
Vineet Kumar v. State of U.P., (SC)
Binoy Kumar Mishra v. State of Jharkhand (SC)
In Re : Hon'ble Mr. Justice C.S. Karnan (SC)(Const
State of Tamil Nadu Rep. by Sec. v. K. Balu, (SC)
C.R. Yadav, HCS (Retd.) v. State of Haryana (SC)
Prem Singh Gill v. Union of India (SC)
Surendra Wamanrao Deshmukh v. State of Maharashtra (SC)
Ram Naresh Singh v. Bokaro Steel Ltd., (SC)
Ramu v. State of U.P. (SC)
Naz Foundation (India) Trust v. U.O.I, (SC)
Orissa Olympic Association Th. General Secretary v. State of Orissa (SC)
Mukesh v. State of Bihar, (SC)
Sukhda Pritam v. Hon'ble High Court of Rajasthan,
M.K. Balakrishnan v. Union of India, (SC)
Rashtrasant Tukdoji Maharaj Technical Education Sanstha, Nagpur v. Prashant Manikrao Kubitkar, (SC)
Chairman, Central Board of Dir.Tax v. Aft Trust, (SC)
Pr. Commissioner of Income Tax v. M/s. Makino India Private Limited, (SC)
S. Saranjeet Singh v. S. Jaskirat Singh, (SC)
Commissioner of Income Tax v. Idea Cellular Ltd, (SC)
Commissioner of Income Tax v. Nitco Tiles Limited, (SC)
Director of Income Tax v. Nortel Networks India International Inc, (SC)
M/s. Velvet Carpet & Co. Ltd. v. C.I.T., Allahabad, (SC)
Union of India v. M/s. Infopark Kerala, (SC)
Securities and Exchange Board of India v. Anandkumar Baldevbhai Patel, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Chhote Lal Nishad (D) v. Ravinder Kumar Srivastava, (SC)
Kalpana Mehta v. Union of India (SC)
State of Karnataka v. Selvi J. Jayalalitha (Since Deceased) (SC)
Manoj Kumar v. Champa Devi, (SC)
Hari Shankar Shukla v. State of U.P., (SC)
Manoj Kumar v. Champa Devi, (SC)
Ajitsinh Arjunsinh Gohil v. Bar Council of Gujarat
Harita Sunil Parab v. R.D. Upadhay, (SC)
Devendra Nath Srivastava v. State of U.P., (SC)
Dr. Sou Jayshree Ujwal Ingole v. State of Maharashtra, (SC)
Ram Nath Sao @ Ram Nath Sahu v. Goberdhan Sao, (SC)
Union of India v. Shri Harananda (SC)
Deepa E.V. v. Union of India, (SC)
Board of Control For Cricket v. Cricket Aasociation of Bihar (SC)
Somnath Saiyaji Gaikwad v. State of Maharashtra, (
Environment & Consumer Protn. Foundation v. Un
Kalaimani v. State of Tamil Nadu, (SC)
Commissioner of Income Tax v. Shree Chowatia Tubes (India) Pvt. Ltd., (SC)
Commissioner of Income Tax v. Shri. Rama Multi Tech Ltd., (SC)
V. Ganesan v. Canara Bank, (SC)
Mangal Builders & Enterprises Ltd. v. Williamson M
Haryana State Coop Lab. & Const.Fed.Ltd. v. Unique Coop. Labour & Const.Coop.Society Ltd., (SC)
Sanjaybhai Chandulal Parekh v. State of Gujarat, (SC)
Principal Commissioner of Income Tax v. Adani Enterprises Ltd, (SC)
M.C.Mehta v. Union Of India, (SC)
State of Maharashtra v. Nisar Ramzan Sayyed, (SC)
National Insurance Co. Ltd. v. Hindustan Safety Gl
Gangadharan Nair P. v. Bhaskaran M. (SC)
Lovely Salhotra v. State NCT of Delhi, (SC)
Commissioner of Income Tax v. Manipal Finance Corporation Ltd., (SC)
Susham Singla v. Commissioner of Income Tax, Patiala, (SC)
Partibha v. State of Haryana, (SC)
Sri M. Sankaranarayanan v. Deputy Commissioner, Bangalore (SC)
Surain Singh v. State of Punjab, (SC)
Hema Khattar v. Shiv Khera, (SC)
Charandas Swami v. State of Gujarat, (SC)
Sarada Prasanna Dalai v. Inspector General of Police, Crime Branch, Odisha, (SC)
State of Himachal Pradesh v. Nirmala Devi, (SC)
Board of Control For Cricket v. Cricket Aasociation of Bihar (SC)
Saryug Singh v. National Seeds Corporation (SC)
State of Punjab v. Diwan Chand (SC)
Satish Chand (D) v. Kailash Chand, (SC)
Hindustan Petroleum Corporation Limited v. J. Dheva Lakshmi (SC)
M/s Kaushik Coop. Building Society v. N. Parvathamma (SC)
Dental Council of India v. Dr. Hedgewar Smruti Rugna Seva Mandal, Hingoli, (SC)
Roopendra Singh v. State of Tripura, (SC)
State of Rajasthan v. Ramanand, (SC)
Dalip Kaur Brar v. Guru Granth Sahib Sewa Mission
Energy Watchdog v. Central Electricity Regulatory
Kamrup Industrial Gases Ltd. v. Union of India, (SC)
Sarla Sood v. Pawan Kumar Sharma, (SC)
Medmeme, LLC v. M/s. Ihorse BPO Solutions Pvt. Ltd., (SC)
B. Radhakrishna v. M/s Maharashtra Apex Corporation Limited, (SC)
Sabu Mathew George v. Union of India, (SC)
Fujifilm India Pvt. Ltd. v. Commissioner of Cus. (Import) Nhava Sheva, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Jai Prakash v. M/s. National Insurance Co., (SC)
Anant Singh @ Anant Kumar Singh v. State of Bihar, (SC)
K. Pradeep v. Jayamma (SC)
Palure Bhaskar Rao v. P. Ramaseshaiah, (SC)
Anil Kumar Dadurao Dhekle v. Rukhiben, (SC)
Orissa Lift Irrigation Corporation Limited v. Rabi
State of Maharashtra v. M/s Ramdas Construction Co
Vinod Goyal v. Vishranti City Residents Welfare So
Agnigundala Venkata Ranga Rao v. Indukuru Ramachan
Akriti Land Con Pvt. Ltd. v. Krishna Bhargava, (SC)
M.C. Mehta v. Union of India (SC)
Sabu Mathew George v. Union of India, (SC)
Tamil Nadu Centre For Public Interest Litigation, Rep By K.K. Ramesh v. State of Tamil Nadu, (SC)
Priya B.M. v. Kerala Public Service Commission, (SC)
State of Kerala v. M/s. Palakkad Heritage Hotels, (SC)
Sudha Renukaiah v. State of A.P., (SC)
Patel Kantilal Parshottamdas (D) v. Jitendrakumar Nanjibhai Mistry (D), (SC)
Union of India v. M/s. Simplex Infrastructures Ltd., (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Vaneet Mahajan v. State of Punjab, (SC)
Indiabulls Financial Services Ltd. v. Deputy Commissioner of Income Tax, New Delhi, (SC)
Telangana Boggu Gani Karmika Sangam v. K. Satish Kumar, (SC)
Kalawati Verma v. State of UP, (SC)
M.M. Thomas v. Union of India, (SC)
M/s Ranisati Trading Co. v. Commercial Tax Officer, Gajuwaka Circle Visakhapatnam, (SC)
Power Machines India Limited v. State of Madhya Pradesh (SC)
Board of Control for Cricket v. Cricket Aasociation of Bihar (SC)
Amar Singh v. Union of India (SC)
Vipulbhai Mansingbhai Chaudhary v. State of Gujarat (SC)
Steel Authority of India Ltd. v. Designated Author
Special Agricultural Produce Market Committee For Fruits and Vegetables v. N. Krishnappa, (SC)
S.E.B.I. v. Sahara India Real Estate Corpn.Ltd. (SC)
Delhi Development Authority v. Bankmens Co-operative Group Housing Society Ltd. (SC)
Unichem Laboratories Ltd. v. Rani Devi (SC)
Dagadabai (Dead) v. Abbas @ Gulab Rustum Pinjari, (SC)
Ayan Chatterjee v. Future Technology Foundation Inc., (SC)
Velayudhan v. Mohammedkutty, (SC)
Commissioner of Income Tax, Ahmedabad v. Equinox Solution Pvt. Ltd. (SC)
Shyam Narayan Chouksey v. Union of India (SC)
Karmanya Singh Sareen v. Union of India (SC)(Constitution Bench)
Surajsinh Alias Sonu Surajsinh Collectorsinh Alias
Land and Building Department Government of NCT of Delhi Through Its Principal Secretary v. M/s Mass Estate (P) Ltd. (SC)
Delhi Development Authority v. Mohd. Jameel (SC)
Bishan Devi v. Delhi Development Authority (SC)
Jaswinder Kaur v. Gurmeet Singh, (SC)
Sri Marthanda Varma v. State Of Kerala (SC)
M.P. Nagar Nigam, Nagar Palika Karamchari Sangh v.
Inacio Fernandes (Dead) v. Gurudas G. Pai, (SC)
New India Assurance Co. Ltd. v. Shanti Bopanna, (SC)
Suresh Chandra Roy (D) Thr. Lrs. v. Sudhir Chandra Biswas (D) Thr. Lrs., (SC)
Amrita Singh v. Ratan Singh, (SC)
Muniyamma v. Anitha Vaz, (SC)
State of West Bengal v. Sarkar & Sarkar, (SC)
Grasim Industries Ltd. v. State of Kerala, (SC)
Chhedi Lal Yadav v. Hari Kishore Yadav (D) Thr. Lrs., (SC)
Rajendra Diwan v. Pradeep Kumar Ranibala (SC)
Balakram v. State of Uttarakhand, (SC)
Nitesh Gandhi v. Mohini Singh, (SC)
Madanuri Sri Rama Chandra Murthy v. Syed Jalal, (S
Machindra v. Sajjan Galfa Rankhamb, (SC)
Indus Mobile Distribution Private Limited v. Dataw
Kalyan Dey Chowdhury v. Rita Dey Chowdhury Nee Nan
State (through) Central Bureau of Investigation v.
Halliburton Offshore Services INC v. Principal Officer of Mercantile Marine Department (SC)
B.S. Mahabala v. Gopala Krishna (SC)
Kinnari Mullick v. Ghanshyam Das Damani, (SC)
State of Bihar v. Amit Kumar @ Bacha Rai, (SC)
Mahendra Singh Dhoni v. Yerraguntla Shyamsundar, (
Anil Kumar Poddar v. Reliance Industries Ltd. (SC)
Delhi Development Authority v. Krishan Kumar HUF (SC)
Government of NCT of Delhi through Its Secretary Land and Building Department v. Anup Singh (SC)
Farhat Sheikh v. Javed Zaki (SC)
Kaushal Kishor v. State Of Uttar Pradesh, (SC)
Environment & Consumer Protn. Foundation v. Un
Municipal Board, Sumerpur v. Kundanmal (SC)
Hill View Colony v. State of Nagaland, (SC)
Fazar Ali v. State of Assam, (SC)
Tarlochan Singh v. Union of India, (SC)
Kanakarajan @ Kanakan v. State of Kerala, (SC)
Vedanta Limited v. Emirates Trading Agency LLC, (SC)
Ram Saran Pal @ Lallu v. State of U.P. (SC)
Deepak Chandratan Pareek v. Union of India through CBI (SC)
Krishan Chand v. State of H.P., (SC)
G.R. Bhuvaneshwari v. G.S. Puttaraju, (SC)
Basappa v. Basvaraj M. Tuppad, (SC)
Ashwini Kumar Upadhyay v. Union of India (SC)
Farooq v. Sandhya Anthraper Kurishingal, (SC)
Dr. T.P. Senkumar IPS v. Union of India, (SC)
Raj Talreja v. Kavita Talreja, (SC)
J. Balaji Singh v. Diwakar Cole, (SC)
Formula One World Championship Ltd. v. Commissione
Subhash Chander Katyal v. Union of India, (SC)
State of Haryana v. Bira @ Bhira, (SC)
Mangalam Organics Ltd. v. Union of India (SC)
Heera Lal v. State of Rajasthan, (SC)
Haryana State Small Industries and Export Corporation Limited v. Ranbir Singh (SC)
State of Orissa v. Chittranjan Mohapatra (SC)
Rajeev Kumar Upadhyay v. Prakash Chand Rawat (SC)
Delhi Development Authority v. Krishna Rajauria @ Krishna Saini (SC)
Manish Kumar v. Union of India, (SC)
Bapusaheb Chimasaheb Naik-Nimbalkar v. Mahesh Vijaysinha Rajebhosale, (SC)
Justice Sunanda Bhandare Foundation v. Union of In
Jaskaran Singh v. State of Punjab, (SC)
Baliraj Singh v. State of Madhya Pradesh (SC)
Srinivasaiah v. H.R. Channabasappa, (SC)
Chander Sharma @ Kaku v. State of Himachal Pradesh, (SC)
B.N. Srivastava v. CBI, EOU-IV, New Delhi, (SC)
Shafhi Mohammad v. State of H.P., (SC)
Anita W/o Eknath Hatkar v. Additional Commissioner Nashik (SC)
Baijnath Prasad v. Central Bank of India (SC)
Gulzar Ahmed Wani @ Irshad @ Ashraf @ Abdul Hamid v. State of Uttar Pradesh, (SC)
Sita Ram v. Balbir @ Bali, (SC)
Kalandi Charan Sahoo v. General Manager, South-Eas
Manohar Lal Sharma Advocate v. State of Maharashtr
M/s Ambica Construction v. Union of India, (SC)
Kyntiew Akor Suchiang v. Woston Hynniewta, (SC)
Satyavati Ramprasad Ruia v. New India Assurance Co. Ltd., (SC)
G.D.A. v. Mithilesh Goel, (SC)
P.M. Aboobacker v. Commissioner of Income Tax, (SC)
Beerbal Singh (D) v. State of U.P., (SC)
Commissioner, Corporation of Chennai Ripon Building v. K. Gafoor Basha, (SC)
Orissa Lift Irrigation Corporation Limited v. Rabi
Sanjay Gupta v. State of U.P. (SC)
Jagdish Prasad @ J.P. v. State of Rajasthan (SC)
Ramesh Chand v. M/s. Tanmay Developers Pvt. Ltd.,
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd. (
Gurnam Singh (D) v. Gurbachan Kaur (D), (SC)
Venu v. Ponnusamy Reddiar (Dead) Thr. Lrs (SC)
Seeni Nainar Mohammed v. State Rep. By Deputy Superintendent of Police, (SC)
Just Society v. Union of India, (SC)
Satellite Developers Limited v. State of Maharashtra (SC)
Brijendra Singh v. State of Rajasthan, (SC)
Sarla Performance Fibers Ltd. v. Commissioner of Central Excise & Customs, Vapi (SC)
Common Cause : A Registered Society v. Union of In
A. Veerraju v. State Of Andhra Pradesh (SC)
Christian Medical College Vellore Association v. Medical Council of India, (SC)
Sundarban Marine Products Pvt. Ltd. v. Waterbase Ltd., (SC)
State of Kerala v. Govindaswamy, (SC)(Constitution Bench)
Shaji v. State of Kerala (SC)
State of Bihar v. Suryadeo Prasad Tewary (SC)
Amit R. Goenka v. Pandurang Patil (SC)
Telangana Judges Association v. Union of India, (SC)
Kartik Chandra Majee@kartik Chand Majee v. State of Jharkhand, (SC)
Director of Income Tax (International Taxation)-1 v. A.P. Moller Maersk A/S, (SC)
Surinder Singh Arora v. Rajeev Dhingra (SC)
N. Jayaramachandran v. S. Sundaresan (SC)
Maharishi Markandeshwar Medical College and Hospital v. State of Himachal Pradesh, (SC)
Pawan Kumar v. State of H.P., (SC)
Gohil Vishvaraj Hanubhai v. State of Gujarat, (SC)
Ajit Singh v. State of Chhattisgarh, (SC)
Gautam Singhania v. Hari Shankar Singhania (SC)
Arun Kumar v. State of Bihar, (SC)
Poonnamma Jagadamma v. Narayanan Nair (SC)
In Re: Hon'ble Mr. Justice C.S. Karnan (SC)(Constitution Bench)
Jasveer Singh v. State of U.P. (SC)
M/s. Eureka Stock And Share Broking Services Ltd v. Commissioner of Income Tax, Kolkata II, (SC)
Preeti Elhence v. Commissioner of Income Tax, (SC)
Commissioner of Income Tax v. M/s Gokula Education Foundation, (SC)
Dev Prakash v. Indra, (SC)
Suraz India Trust v. Union of India, (SC)
B. Kodappa v. Lakkamma (D) By Lrs. (SC)
State of Chhattisgarh v. Karishna Kumar Kashyap (SC)
Executive Engineer Maharashtra State Electricity Board v. Sunil Shantram Satarkar, (SC)
P. James Karunakaran v. Assistant General Manager, State Bank of India, Zonal Office Madurai (SC)
Navodaya Vidyalaya Samiti v. Afshan Khan (SC)
Girish Trimbak Gokhale v. Union of India (SC)
Magnum Equity Broking Ltd v. Securities And Exchange Board of India, (SC)
Directorate of Revenue Intelligence,N.D v. State o
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Delhi Development Authority v. Ishwar Singh (SC)
Santosh Kumar Singh v. State of Bihar (SC)
Kamalabai v. The Assistant Commissioner Cum Land Acquisition Officer Bijapur, (SC)
Manish Kumar v. Union of India, (SC)
Chandreshwar Bhuthnath Devasthan v. Baboy Matiram Varenkar, (SC)
Essar Steel India Ltd. v. State of Gujarat (SC)
Chilamkurti Bala Subrahmanyam v. Samanthapudi Vija
State of U.P. v. Sunil, (SC)
Indu Devi v. State of Bihar, (SC)
State of Haryana v. Ved Kaur, (SC)
Vasanta Sampat Dupare v. State of Maharashtra, (SC
Tamil Nadu Centre For Public Interest Litigation, Rep By K.K. Ramesh v. State of Tamil Nadu (SC)
Palam Gas Service v. Commissioner of Income Tax (S
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A.B. Kasthurirangan v. Canara Bank, (SC)
Christian Medical College Vellore Association v. Medical Council of India, (SC)
Integral University v. Junaid Ahmad, (SC)
Afnees (Unconscious) v. Oriental Insurance Co. Ltd
K-Link Healthcare (India) Pvt. Ltd. v. State of Kerala (SC)
Mamta Sahu v. Jayendra Sahu (SC)
Sama Aruna v. State of Telangana, (SC)
Manish Kumar v. Union of India, (SC)
Rakesh Malhotra Through Attorney Holder v. Rajinder Kumar Malhotra (SC)
Delhi Development Authority v. Shashi Kant Goenka (SC)
Delhi Development Authority v. Simla Devi (SC)
Shivaji Shamrao Patil Since Deceased By His L.R. Ranjana Shivaji Patil v. Special Land Acquisition Officer, No. 14, Kolhapur, Maharashtra (SC)
Bibi Parwana Khatoon @ Parwana Khatoon v. State of
Rajasthan Wakf Board v. Devki Nandan Pathak, (SC)
Govt. of NCT of Delhi v. Manav Dharam Trust, (SC)
Dev Raj v. State of Punjab (SC)
Jage Ram (D) v. Union of India, (SC)
Arun S/o Shankar Dokhe v. State of Maharashtra (SC)
Ram Pyari v. State of Haryana (SC)
Mehta Charitable Prajnalaya Trust v. Commissioner of Income-Tax, (SC)
Director of Income Tax I, New Delhi v. M/s Nortel Networks India International Inc, (SC)
Manish Kumar v. Union of India, (SC)
Naz Foundation (India) Trust v. Union of India, (SC)
Bhartiben Ravibhai Rav v. Ravibhai Govindbhai Rav, (SC)
Milap Choraria v. Sanjay Kumar Jhunjhunwala (SC)
Kumaran v. State of Kerala, (SC)
Mukesh v. State for NCT of Delhi (SC)
Re: Exploitation of Children in Orphanages in the
Samar Kumar Das v. State of West Bengal (SC)
Sarika v. Administrator, Mahakaleshwar Mandir Comm
K. Anand Rao v. State Of Andhra Pradesh, (SC)
Eurotex Industries and Exports Limited v. State of
State of Madhya Pradesh v. Kallo Bai, (SC)
Godrej & Boyce Manufacturing Company Limited v. Dy. Commissioner of Income-Tax (SC)
Excel Crop Care Limited v. Competition Commission
Madhusudan Manikrao Kendre v. Ratnakar Manikrao Gutte (SC)
Gaurav Kumar Bansal v. Union of India, (SC)
Maharaji Educational Trust v. Housing & Urban Deve
Bandaru Ramesh v. State of Andhra Pradesh, (SC)
State of Jharkhand through Sp, CBI v. Lalu Prasad
Dixit Kumar v. Om Prakash Goel, (SC)
Pravat Kumar Dash v. Central Bureau of Investigation, (SC)
Tamil Nadu Centre For Public Interest Litigation v. State of Tamil Nadu, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Shivashakti Sugars Limited v. Shree Renuka Sugar L
Dr. Amit Kumar Singh v. State of U.P. (SC)
Lisie Medical Institutions v. State of Kerala (SC)
M/s Goel Roadways v. M/s Indira Lodging Pvt Ltd (SC)
Delhi Development Authority v. Amarjeet Singh (SC)
Gangadharan Nair P. v. Bhaskaran M. (SC)
State v. K.S. Palanichamy, (SC)
Pawan Kumar Gupta v. B.R. Gupta, (SC)
Samir Vidyasagar Bhardwaj v. Nandita Samir Bhardwa
Raj Dadarkar & Associates v. ACIT - CC-46 (SC)
Vaishali Abhimanyu Joshi v. Nanasaheb Gopal Joshi,
Parle Agro (P) Ltd. v. Commissioner of Commercial
State Bank of India v. Kingfisher Airlines Ltd. (SC)
Consortium of Titagarh Firema Adler S.P.A. - Titagarh Wagons Ltd. v. Nagpur Metro Rail Corporation Ltd. (SC)
Kameng Dolo v. Atum Welly, (SC)
Tahsildar, Taluk Office, Thanjore v. G. Thambidurai (SC)
Indu Devi v. State of Bihar, (SC)
In Re: Sri Justice C.S. Karnan, (SC)(Constitution Bench)
State of Rajasthan v. Captain Gurvinder Singh, (SC)
In Re, Hon'ble Shri Justice C.S. Karnan, (SC)(Cons
All India Judges Association v. Union of India, (SC)
DAR-US-SLAM Educational Trust v. Medical Council of India, (SC)
Vijay Kumar v. State of Rajasthan, (SC)
Sri Marthanda Varma (D) v. State of Kerala, (SC)
Fateh Singh Saini v. Land Acquisition Collectior-C
Manoj Kumar v. State of U.P., (SC)
Union of India v. K.P.S. Raghuvanshi, (SC)
Uma Shankar v. R. Hanumaiah, (SC)
Employees Provident Fund Organisation v. Government of Andhra Pradesh, (SC)
CRRC Corporation Ltd. v. Metro Link Express For Gandhinagar & Ahmedabad (Mega) Company Ltd. (SC)
Karmanya Singh Sareen v. Union of India (SC)(Constitution Bench)
Shantha Sinha v. Union of India (SC)
Bashab Bijoy Roy v. State of Assam (SC)
G.M.S. Class II Medical Officers' Association v. State of Gujarat, (SC)
Chandrasekar v. State, (SC)
Anjan Kumar Sarma v. State of Assam, (SC)
Shahajan Ali v. State of Maharashtra, (SC)
State of Punjab v. Harjit Singh (SC)
V. Shantha v. State of Telangana, (SC)
Mohinder Singh v. State of Punjab, (SC)
State of Haryana v. Dr. Narender Soni, (SC)
State of Punjab v. Rajesh Kumar, (SC)
Satish v. State of Haryana, (SC)
Irom Chitra Devi v. Union of India (SC)
D.L.S. Shiksha Mahavidhyalay v. National Council F
Kutubuddin Agarbattiwala v. Amina Bai, (SC)
Foundation for Organisational Research and Educati
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Imam Azam v. Director of Medical Education Research (DMER)(SC)
Rajitram Mourya v. State of Madhya Pradesh (SC)
Aniruddha Ashok Sankhpal v. State of Maharashtra, (SC)
State of Punjab v. Jaswinder Singh, (SC)
Shaikh Mustafa v. State of Maharashtra, (SC)
Union of India v. Tarsem Singh, (SC)
Saurabh Dwivedi v. Union of India, (SC)
Firoz Ahmad v. U.P. Sugar And Cane Development Cor
Dr. Narendra Soni v. State of Haryana, (SC)
Katihar Medical College v. Union of India, (SC)
Madanayya v. State of Maharashtra, (SC)
Binoy Viswam v. Union of India (SC)
Honda Siel Cars India Ltd. v. Commissioner of Income Tax, Ghaziabad (SC)
Satish Nirankari v. State of Rajasthan, (SC)
State of Punjab v. Pargat Singh, (SC)
Union of India v. Kumho Petrochemicals Company Lim
State of Haryana v. Krishan, (SC)
M/s. Arihant Udhyog v. State of Rajasthan (SC)
Kamleshwar Patel v. Swaroop Narayan Dwivedi, (SC)
Ms. Namita Sibal v. Union of India, (SC)
Association of Private Medical and Dental Colleges of Chhattisgarh v. State of Chhattisgarh, (SC)
Mridul Dhar (Minor) v. Union of India, (SC)
Avishek Raja v. Sanjay Gupta, (SC)
Allokam Peddabbayya v. Allahabad Bank, (SC)
Kanchan Udyog Limited v. United Spirits Limited, (
S.E.B.I. v. Sahara India Real Estate Corporation Ltd., (SC)
Waryam Steel Castings Pvt. Ltd. v. Punjab State Power Corporation Ltd. (SC)
Ashish Ranjan v. Union of India, (SC)
Ramprakash Gupta v. State of Madhya Pradesh, (SC)
Sarmishtha Chakrabortty v. Union of India Through the Secretary, (SC)
Justice K.S. Puttaswamy (Retd.) v. Union of India (SC)
D.K. Sawhney (dead) v. Union of India, (SC)
Mukund Dewangan v. Oriental Insurance Company Limi
Shankar Yadav v. State of Chhattisgarh, (SC)
Commissioner of Customs(Export) Nhava Sheva v. M/s. Mascot International (SC)
New Indian Express v. State of Kerala, (SC)
K.S. Varghese v. St. Peter's & Paul's Syrian Orth.
Indofil Industries Ltd. v. State of Punjab, (SC)
Sarmishtha Chakrabortty v. Union of India Secretary, (SC)
Ranjan Sinha v. Ajay Kumar Vishwakarma (SC)
Manipal University v. Union of India, (SC)
Sant Lal v. Rajesh, (SC)
Jaspal Kaur Cheema v. Industrial Trade Links, (SC)
United Raws Joint Action v. Union of India (SC)
TRF Ltd. v. Energo Engineering Projects Ltd. (SC)
Hira Singh v. Union of India, (SC)
D.N. Joshi (D) v. D.C. Harris, (SC)
Muttaicose @ Subramani v. State of Tamil Nadu rep. by Inspector of Police (SC)
Nithya Anand Raghavan v. State of NCT of Delhi, (S
Pharmacy Council of India v. Dr. Atmaram Dariyani
Air India Ltd. v. Delhi International Airport Pvt. Ltd. (SC)
Sri Abraham T.J. v. The State of Karnataka, (SC)
Som Flavours Pvt. Ltd. v. Commissioner Value Added Tax, (SC)
Takshashila Realties Pvt. Ltd. v. Deputy Commissio
Ashokbhai H. Jariwala v. Asstt. Commissioner of In
Kamlesh alias Kavita v. State of Uttar Pradesh, (SC)
State of Bihar v. Suchit Halwai, (SC)
Asst. Commissioner of Income Tax v. Hatkesh Co. Op
Principal Commissioner of Income Tax v. Rajasthan
Ashutosh Agnihotri v. High Court of Madhya Pradesh, (SC)
Assam State Electricity Board v. Buildworth Pvt. Ltd, (SC)
Roger Shashoua v. Mukesh Sharma, (SC)
Union of India v. Margadarshi Chit Funds (P) Ltd.
Marthanda Varma (D) Th. Lrs. v. State of Kerala (SC)
Santosh Batra (Since Deceased) v. Golden Forest (India) Ltd., (SC)
State of Madhya Pradesh v. Ravindra Singh Chauhan, (SC)
Navnirman Development Consultants (I) Pvt. Ltd. v. Divisional Commission & President DSCEC (SC)
Dr. Kalpana v. State of Uttar Pradesh, (SC)
Research Foundation For Science Techology and Natural Resource Policy v. Union of India (SC)
S.E.B.I. v. Sahara India Real Estate Corporation Ltd. (SC)
Jagdish v. State of Rajasthan, (SC)
Engineers India Ltd. v. Commissioner of Income Tax, (SC)
S. Subbulaxmi v. Kumarasamy, (SC)
Santosh Kumar Kurre v. State of Chhattisgarh (SC)
Chairman and Managing Director FCI v. Jagdish Bala
Pintu Ghosh v. State of Assam (SC)
Reshma Vithalbhai Patel v. Union of India (SC)
Citizens Resource and Action Initiative (CRANTI) v. State of Gujarat (SC)
Dr. Michelle N. Pinto Souza (Deceased) Through Her
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Sudesh Yadav v. State of Haryana, (SC)
Savita Devi v. Hawa Singh, (SC)
Nirmala Devi v. Gurgaon SC Vimukta Agricutlure Thrift & Credit Society Ltd., (SC)
Vithal Rao v. Special Land Acquisition Officer, (SC)
Vikram Singh @ Vicky Walia v. State of Punjab, (SC)
Managing Director M/s. Castrol India Limited v. State of Karnataka, (SC)
Bureau of Indian Standards v. M/s Goodwill Theatres Pvt. Ltd., (SC)
D.B. Negandhi v. Registrar of Companies, (SC)
Commissioner of Central Excise and Service Tax v. Singh Transporters, (SC)
Balaram Vishnu Subramani v. Union Of India (SC)
Rai Sabyasachi v. Union of India, (SC)
Mahyco Vegetable Seeds Ltd v. State of Maharashtra
Shyam Lal v. State of Rajasthan, (SC)
International Union of Food Agr. v. Union of India
Balaram Vishnu Subramani v. Union of India (SC)
Mrigank Johri v. Union of India, (SC)
Jaghbir Singh v. P.K. Tripathi, Chief Secy., Govt. of NCT of Delhi (SC)
Harpreet Singh v. State of Himachal Pradesh, (SC)
Nagar Nigam, Kanpur Nagar v. Brijbala Tewari (SC)
Mahanadi Coal Fields Ltd. v. Mathias Oram (SC)
Gennex Laboratories Ltd. v. Commercial Tax Officer, Hyderabad (SC)
Surat Municipal Corporation v. State of Gujarat (SC)
Gaurav Kumar Bansal v. State of Uttar Pradesh, (SC)
Shyamal Sarkar v. Commissioner of Income Tax, (SC)
Commissioner of Income Tax v. M/s Sanghvi, (SC)
Fayaz Ahmad Bhat v. Srinagar Municipality, J&K
Kamaljit Kaur v. State of Punjab (SC)
B.A. Naik Since Deceased By His Lrs v. Special Land Acquisition Officer, UKP, Bilagi, Karnataka (SC)
Madho Singh v. State of Punjab (SC)
Institute of Chartered Accountants of India v. M.S. Rathi (SC)
Kala Ram v. State of Punjab (SC)
Pravat Kumar Dash v. Central Bureau of Investigation, (SC)
P.N. Mohanan Nair v. State of Kerala, (SC)
Punjab State Civil Supplies Corporation Ltd. v. At
All India Jamiatul Quresh Action Committee through Its President Mohammed Abdul Faheem Advocate v. Union of India, (SC)
Kale (Dead) v. Union of India, (SC)
Arrive Safe Society of Chandigarh v. Union Territory of Chandigarh, (SC)
Manager, Corporate Educational Agency v. James Mathew, (SC)
Ram Murti Devi v. Pushpa Devi, (SC)
Dr. Narottam Mishra v. Rajendra Bharti (SC)
Amma Chandravati Educational and Charitable Trust v. Union of India, (SC)
Pravind Kumar v. Radhe Ballabh Mishra, (SC)
State of Tamil Nadu v. K. Balu (SC)
Union of India v. SQN. LDR. K.S. Raina, (SC)
Girish Kumar Suneja v. C.B.I., (SC)
Laurel Energetics Pvt. Ltd. v. Securities and Exch
Laldhari Mistri (Dead) v. Vijay Kumar, (SC)
New India Assurance Co. Ltd. v. Gajender Yadav, (SC)
Abhay Kumar Jain (Since Deceased) v. Rammanohar Pandey, (SC)
Vinod Kumar Khajuria v. State of Jammu and Kashmir, (SC)
Union of India v. O.T. Anthrayose (SC)
A.P.S.R.T.C. v. G. Murali, (SC)
Commissioner of Income Tax v. S.V. Gopala Rao, (SC)
Commissioner of Income Tax v. M/s. Pix Transmission Ltd., (SC)
Supreme Court Employees Welfare Assn. v. Union of
Ravneet Takhar v. Commissioner of Income Tax, (SC)
Bipinchandra Chimanlal Doshi v. Commissioner of In
Director General of Income Tax v. M/s. India Trade
M/s. Paramount Communications Ltd. v. Principal Co
Maneklal Agarwal v. Deputy Commissioner of Income Tax, (SC)
Bhagirath v. Ram Ratan, (SC)
Firdaus v. Oriental Insurance Co. Ltd., (SC)
Extra Judl. Exec. Victim Families Assn. v. Union of India, (SC)
Mukhtiar Singh (Since Deceased) v. State of Punjab, (SC)
Manmohan Attavar v. Neelam Manmohan Attavar, (SC)
... v. In Re: Anurag Thakur, Former President of B.C.C.I. (SC)
Jai Prakash v. M/s. National Insurance Co., (SC)
State of Sikkim v. Union of India, (SC)
Mannu Prasad Singh v. Union of India, (SC)
Bhola Ram v. State of Chhattisgarh, (SC)
Nahar Singh v. State of U.P., (SC)
Amar Chand v. State of Himachal Pradesh, (SC)
M. Elangovan v. Union of India, (SC)
Shubham Bahuuddeshiya Sanstha, Waddhamana v. Dnyaneshwar Govindrao Daigavhane, (SC)
Hameed Kunju v. Nazim, (SC)
Padmini Mahendrabhai Gadda v. State of Gujarat, (SC)
State of Orissa v. Bibhisan Kanhar, (SC)
Lahu Shrirang Gatkal v. State of Maharashtra (SC)
Munshiya (Dead) Thr Lrs. v. State of U.P. (SC)
Nagorao v. Regional Officer, MIDC, Latur (SC)
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Rajeev Kumar v. Life Insurance Corporation of India (SC)
Ram Naresh Yadav v. State of Jharkhand (SC)
Ganga Ram v. State of Rajasthan (SC)
Mrs. Kamla Rani v. Ram Lalit Rai, (SC)
Greater Noida Industrial Development Authority v.
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Central Bureau of Investigation v. Hari Singh Ranka, (SC)
Sri Eregowda @ Vasu v. Divisional Manager, (SC)
Bhairon Sahai (D) v. Bishamber Dayal (D), (SC)
Sonu @ Amar v. State of Haryana, (SC)
Dr. Manjeet Kaur Monga (Dead) v. K.L. Suneja, (SC)
Hind Kamgar Sanghatana v. Dai Ichi Karkaria Ltd. (SC)
State of Uttar Pradesh v. Amit Pal Singh (SC)
Rabindranath Barik v. State of Odisha (SC)
Glaxo Smithkline Pharmaceuticals Ltd. v. Union of India, (SC)
Justice K.S. Puttaswamy(Retd) v. Union of India (SC)(Constitution Bench)
Amma Chandravati Educational and Charitable Trust v. Union of India (SC)(Constitution Bench)
State of Rajasthan v. Ratan Lal (SC)
Indian Bank v. S.N. Engineers & Suppliers, (SC)
Manoj Chauhan v. State of Rajasthan, (SC)
Upendra Singh v. State of Madhya Pradesh, (SC)
Ghaziabad Development Authority v. Ishan Internati
Rajasthan Public Service Commission v. Kailash Cha
K. Subbarayudu v. Special Deputy Collector (Land Acquisition), (SC)
Nelatur Sampoornamma v. Special Deputy Collector, L.A., TGP, Podalakur At Nellore, (SC)
Hotel Tramboo Continental v. Home Department Civil Secretariat Govt. of Jammu and Kashmir (SC)
Estate Officer, Punjab Urban Planning & Development Authority v. Jagtar Singh, (SC)
Rafiq v. State of Rajasthan (SC)
Jagpal Singh Thakur v. State of Madhya Pradesh (SC)
Pardeep Kumar v. Bela Singh (SC)
Union of India v. B.D. Koli (SC)
Karnati Ravi v. Commissioner Survey Settlements and Land Records, (SC)
Satwant Singh v. Malkeet Singh (SC)
Arvind Kumar Gupta v. Principal Secretary, Medical Health & Family Welfare Uttarakhand (SC)
State of U.P. v. Ram Kumar (SC)
Food Corporation of India v. West Bengal FCI Workm
Satish Kumar v. State of Haryana (SC)
B. Nagoji Rao v. Special Land Acquisition Officer,
Sajja Seshagiri Rao v. N. Purnachandra Rao, (SC)
Unitech Hospitality Services Limited v. Assistant
Murlidhar v. State of Rajasthan, (SC)
Tehseen S. Poonawalla v. Union of India, (SC)
Eera through Dr. Manjula Krippendorf v. State (Gov
Swaraj Abhiyan (V) v. Union of India, (SC)
State represented by Deputy Superintendent of Police v. K.N. Nehru, (SC)
Union of India v. Varinder Singh @ Raja, (SC)
Girish Sangappa Jaggal v. Union of India (SC)
Jaswant Singh v. Parkash Kaur, (SC)
International Union of Food Agr. v. Union of India, (SC)
Suresh Sholapurmath v. Income Tax Department, (SC)
P. Chandrakala v. K. Narender, (SC)
Board Of Control For Cricket v. Cricket Associatio
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Union of India v. Shyamal Chakravarty, (SC)
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Lokhandwala Kataria Construction Private Limited v
Employees State Insurance Corporation v. M/s. Hind
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Ganga Pal v. State of Madhya Pradesh, (SC)
S.E.B.I. v. Sahara India Real Estate Corpn. Ltd. (
SGT Chaman Lal v. Union of India, (SC)
Neeraj Kumar Rai v. State of U.P., (SC)
State of U.P. v. Shiv Kumar Pathak, (SC)
State of U.P. v. Anand Kumar Yadav, (SC)
Ram Kumar Patel v. State of U.P., (SC)
Public Trust Shri Geeta Satsang Bhawan v. Nand Lal (SC)
Parminder Singh v. Gurpreet Singh, (SC)
Ram Gopal Dwivedi v. M/s. Kanpur Electricity Supply Co. Ltd., (SC)
Rajwinder Kaur v. Oriental Bank Of Commerce, (SC)
State of Rajasthan v. Hazi Khan, (SC)
Greater Bombay Co-operative Bank Limited v. Nagraj Ganeshmal Jain, (SC)
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Rajiv Dawar v. High Court of Delhi, (SC)
M.D. Jain v. Bhagyavathi (SC)
Neelam v. State of Rajasthan, (SC)
Sunil @ Sonya Macchindra Ghule v. State of Maharas
Samaj Parivartana Samudaya v. State of Karnataka,
Board of Trustees for the Port of Calcutta v. Port Tenants Welfare Association, (SC)
Gandhe Vijay Kumar v. Mulji @ Mulchand, (SC)
Khubi Ram v. Lalit Mohan, (SC)
Shushma Pandey v. Sheela Sharma (SC)
Rajesh Sharma v. State of U.P., (SC)
Altab Gharami @ Atlab SK v. State of West Bengal, (SC)
Mumbai Port Trust v. Shri Lakshmi Steels (SC)
Southern Power Distribution Company of Telengana Ltd. v. Gopal Agarwal, (SC)
Naresh Kumar alias Nitu v. State of Himachal Pradesh, (SC)
Haffkine Bio-Pharmaceutical Corporation Ltd. v. Nirlac Chemicals Through its Manager (SC)
Shweta Sharma v. Manish Radheyshyam Sharma, (SC)
Priya Singh Paul v. Madhur Bhandarkar, (SC)
Indian Overseas Bank v. Rattan Singh, (SC)
Premlata Acharya v. Suman Acharya, (SC)
Beena R. v. Kerala Public Service Commission, (SC)
Arun Kumar v. Union of India, (SC)
Sonali Sandeep Jadhav v. Union of India, (SC)
Union of India v. Niyazuddin Sk., (SC)
Mothers Pride Dairy India Private Limited v. Portrait Advertising and Marketing Private Limited, (SC)
Manoj Kumar Soni v. State of Bihar, (SC)
Shivaram v. State of Karnataka, (SC)
Pradip Ramdhani Vishwakarma v. State of Maharashtr
A. Veerraju v. State Of Andhra Pradesh, (SC)
Arjun Gopal v. Union of India, (SC)
Janhit Manch v. State of Maharashtra (SC)
Abdul Nazir Maudany v. State of Karnataka, (SC)
Nisa v. Binsha, (SC)
Mahinder Singh v. State of Himachal Pradesh, (SC)
Raja Venkateswarlu v. Mada Venkata Subbaiah, (SC)
Managing Director, NEKRTC Karnataka v. Shivasharanappa, (SC)
Tilly Gifford v. Michael Floyd Eshwar, (SC)
P.N. Sukumaran v. State of Kerala, (SC)
Lok Nath Pandey v. State of Uttar Pradesh, (SC)
IQ City Foundation v. Union of India, (SC)
Glocal Medical College and Super Speciality Hospital & Research Centre v. Union of India, (SC)
Central Bureau of Investigation v. M. Sivamani, (SC)
Bibi Fatima v. M. Ahamed Hussain, (SC)
Rajkishore Purohit v. State of Madhya Pradesh (SC)
Joseph Lukose v. Arvind Pundalik Tendulkar (SC)
R. Madhusudhan v. State of Karnataka (SC)
Chintpurni Medical College A1nd Hospital v. Union
Trupti V. Reddy v. State of Karnataka, (SC)
Commissioner of Customs (Adjucation), Mumbai v. R.
Common Cause v. Union of India, (SC)
Rajiv Kumar v. State of U.P., (SC)
Neera Yadav v. Central Bureau of Investigation, (S
Commissioner, Corporation of Madurai v. Dr. I. Ismail (SC)
Eveready Industries India Limited v. Micro Small Enterprises Facilitation Council, Chennai Region (SC)
Karsanbhai Dahyabhai Parmar v. Dahiben, (SC)
Tara Masih v. Samuel, (SC)
Satnam Singh v. Malook Singh, (SC)
Sardar Surjeet Singh v. Juguna Bai (Since Dead), (SC)
S.R. Ghosh v. Union of India, (SC)
Union of India v. M/s. Pradeep Vinod Construction Co. (SC)
Hyundai Corporation v. Oil and Natural Gas Corporation Ltd., (SC)
Rajesh Mohanlal Solanki v. State of Maharashtra, (SC)
Bhag Singh v. State of Punjab, (SC)
South Central Railway v. Special Deputy Collector Land Acquisition (General), (SC)
Nagar Nigam, Allahabad through Its Municipal Commissioner v. Life Insurance Corporation of India (SC)
Rustom Kerawalla Foundation v. State of Maharashtra, (SC)
Surekha v. Branch Manager, National Insurance Co. Ltd., (SC)
Ansal Properties & Infrast. Ltd. v. State of Haryana (SC)
Sanjay Khanderao Wadane v. State of Maharashtra (SC)
Commissioner of Income Tax - 1, Mumbai v. Hindustan Petroleum Corporation Ltd. (SC)
Rukmani Mahato v. State of Jharkhand, (SC)
State Of Punjab v. Bawa Singh, (SC)
Rajiv Jain v. State of U.P., (SC)
M.C. Mehta v. Ministry Of Environment And Forests
State of Tamil Nadu v. K. Balu (SC)
Akhil Bharat Krishi Goseva Sangh v. Union of India
M.P. Housing Board (Now Known as M.P. Housing and Infrastructure Development Board) v. Purushottam Lal (SC)
Sheela Goyal v. Advisor To The Administrator, UT, Chandigarh (SC)
Rama Shankar Srivastava v. State of Uttar Pradesh (SC)
U. Manjunath Rao v. U. Chandrashekar, (SC)
Haris K. v. Saju George (SC)
State through Central Bureau of Investigation v. Dr. Anup Kumar Srivastava, (SC)
Commissioner of Income Tax v. Mohd. Yasin, (SC)
Commissioner of Income Tax v. PTC Software (I) Pvt
Dayawanti v. Commissioner of Income Tax, (SC)
Principal Commissioner of Income Tax v. M/s. Shah
P.D. Goel v. High Court of Himachal Pradesh through Its Registrar General, (SC)
Praveer Kumar Principal Secretary Department of Medical Health and Family Welfare, Govt. of U.P. v. Reena Kumari (SC)
Mahendra Subhashbhai Vankhede v. State of Gujarat, (SC)
Monica Kumar v. State of U.P., (SC)
The Citizen Co-Operative Society Limited v. Assistant Commissioner of Income Tax, (SC)
Damodar Lal Loya v. Legal Representatives of Madan Lal, (SC)
State of Uttarakhand v. Mahendra Singh, (SC)
M/s. Reshma Vithalbhai Patel v. Union of India, (S
State Of Bihar v. Suchit Halwai, (SC)
Samaj Parivartana Samudaya v. State of Karnataka,
Pune Municipal Corporation v. Motibagh Co-Operative Housing Society Limited (SC)
Sathy M. Pillay v. S. Sharma, (SC)
A. Veerraju v. State of Andhra Pradesh (SC)
Suhas Ramchandra APTE v. Vasantrao Shankarrao Bhosle(D) Thr. Lrs. (SC)
Asha Education Society v. Nandkishore Shrikrishna Wankhedkar (SC)
Dr. Abhinav Gupta v. Prof. G.K. Mehta Erstwhile Vice Chancellor University of Allahabad (SC)
SK. Jinnar Ali v. State of West Bengal (SC)
Vasant Rao Guhe v. State of Madhya Pradesh, (SC)
Mamta Verma v. Union of India, (SC)
Vithal Tukaram Kadam v. Vamanrao Sawalaram Bhosale, (SC)
N.A.L. Layout Residents Association v. Bangalore D
Board of Apprenticeship Training (Sr.) v. M. Anbumani (SC)
Ved Prakash v. Muni Lal (SC)
Dilipkumar v. State of Maharashtra (SC)
Anil Harikisan Navandar v. State of Maharashtra (SC)
Santhini v. Vijaya Venketesh, (SC)
Daya Kishan Joshi v. Dynemech Systems Pvt. Ltd., (SC)
B. Vijaya Bharathi v. P. Savitri, (SC)
Union of India v. Ex-LAC Nallam Shiva, (SC)
J. Vasanthi v. N. Ramani Kanthammal (D), (SC)
K. Naveen Kumar v. Commercial Tax Officer (SC)
Dharam Pal v. State of Haryana, (SC)
Tapasya Umesh Pisal v. Union of India, (SC)
Shafin Jahans v. Asokan K.M. (SC)
Binod Kumar @ Binod Kumar Bhagat v. State of Bihar, (SC)
State of Madhya Pradesh v. Pappu @ Rakesh, (SC)
M.C. Mehta v. Union of India (SC)
K. Raveendranathan Nair v. Commissioner of Income Tax, (SC)
M/s. Shoeline v. Commissioner of Service Tax, (SC)
A.P. Showkath Ali v. State of Kerala, (SC)
State Of Madhya Pradesh v. Narendra, (SC)
Rajasthan State Road Transport Corp. v. Devi Shank
M. Siddiq v. Mahant Suresh Das, (SC)
Roop Ram Educare Pvt. Ltd. v. Exclusive Floor Owne
Saljan v. State of Kerala (SC)
Environment and Consumer Protection Foundation v. Union of India (SC)
Sunder Marketing Associates v. State of Haryana, (SC)
Suraj Pal (D) Thr. Lr. v. Ram Manorath (SC)
Union of India v. S. Ravichandran, (SC)
Suresh Chandra Jana v. State of West Bengal, (SC)
Madhavan v. State of Tamil Nadu, (SC)
Radhe Shyam Middha v. State of Delhi, (SC)
Jasdeep Kaur Chadha v. State (NCT of Delhi), (SC)
Pradyuman Bisht v. Union of India, (SC)
Raju Thomas v. Devu (SC)
Rekha Krishnaraj v. Income Tax Officer Ward 1 Hosp
Shafin Jahan v. Asokan K.M., (SC)
Samaj Parivartana Samudaya v. State Of Karnataka,
Om Sai Punya Educational & Social Welfare Society v. All India Council for Tech. Education, (SC)
Rakesh Kumar Paul v. State of Assam, (SC)
Misra and Co. v. Damodar Valley Corporation (SC)
Pandurang Dnyandev Hankare v. Rajshree Shahu Government Servants Co-Operative Bank Ltd. (SC)
Priti Patel v. Nalin Satyakam Kohli (SC)
G. Ravi v. State of Karnataka (SC)
State of Bihar v. Modern Tent House, (SC)
Azizia Bee @ Shaik Mujeeb (D) Thr. Lrs. v. Govt. of A.P. (SC)
Lekh Raj (Dead) v. Ranjit Singh, (SC)
Terapalli Dyvasahata Kumar v. S.M. Kantha Raju (Dead) (SC)
Commissioner of Income Tax Cochin v. Travancore Cochin Udyoga Mandal (SC)
Domnic Alex Fernandes (D) v. Union of India, (SC)
In Re : Mohit Chaudhary, Advocate, (SC)
Ms. Z v. State of Bihar, (SC)
Munja Praveen v. State of Telangana, (SC)
Enforcement Officer v. Mohammed Akram, (SC)
Union of India v. Sh. Sarvendra Singh Chauhan, (SC)
Sharad T. Kabra v. Union of India, (SC)
Smt. Bharati Reddy v. State of Karnataka (SC)
Bir Wati v. Union of India, (SC)
Baburao Bandu Bhosale v. Dnyandeo Dhandiba Jadhav, (SC)
Manish Sahu v. Union of India (SC)
State of Punjab v. Mohinderjit Kaur (D), (SC)
State of Haryana v. Ved Singh, (SC)
Jatina Khatoon v. Sk. Najeeb (D), (SC)
Chairman UCO Bank v. Sanwal Singh (Dead) By L.Rs.,
S.V. Seetha Devi v. State of Kerala, (SC)
M/s. 3f Industries Ltd. v. Commissioner of Commerc
Dr. Raj Saini v. State of Haryana, (SC)
R.A.H. Siguran v. Shankare Gowda @ Shankara, (SC)
State of Jammu and Kashmir v. Trikuta Roller Flour Mills Pvt. Ltd. (SC)
Directorate of Revenue Intelligence v. Pushpa Lekh
State of Punjab v. Senior Vocational Staff Masters Association, (SC)
Gaurav Pradhan v. State of Rajasthan, (SC)
Athul Rao v. State of Karnataka, (SC)
State of Uttar Pradesh v. Mawana Sugars Limited (SC)
State of Goa v. Jose Maria Albert Vales @ Robert Vales, (SC)
Smart Timing Steel Limited v. National Steel And A
Lt. Col. Prasad Shrikant Purohit v. State of Maharashtra, (SC)
Securities and Exchange Board of India v. Classic
Sejal Glass Ltd. v. Navilan Merchants Pvt. Ltd., (
Kunal Kumar Tiwari @ Kunal Kumar v. State of Bihar
Jagdish Chander Malik v. Manmohan Juneja (SC)
South Eastern Coalfields Ltd. v. Birla Corporation Ltd. (SC)
University of Agricultural Sciences v. Smt. Saroj Gupta, (SC)
Nagpur Housing and Area Development Board v. Hariv
B. Prabhakara Reddy v. Andhra Pradesh Power Genera
Ramathal v. Maruthathal, (SC)
Union of India v. Board of Control For Cricket In
Shayara Bano v. Union of India (SC)(Constitution B
Consortium of Deemed Universities In Karnataka (Codeunik) v. Union of India (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Extra Judicial Execution Victim v. Union of India,
Govind Prasad Sharma v. Doon Valley Officers Coope
Girish Sharma v. State of Chhattisgarh, (SC)
National Building Construction v. State of Maharashtra (SC)
Director General Central Reserve Police Force v. Cpl. Sunil Singh, (SC)
Ajayinder Sangwan v. Bar Council of Delhi, (SC)
Kanailal v. Ram Chandra Singh, (SC)
Ramesh Chandra Sharma v. State of Madhya Pradesh, (SC)
Habib Khan v. State of Uttarakhand, (SC)
Neelkanth Township and Construction Pvt. Ltd. v. U
U.P. Secondary Education Service Selection Board v
Shiromani Jain v. Dr. Ashok Kumar Jain, (SC)
Board Of Control For Cricket v. Cricket Associatio
Sheshrao v. State of Maharashtra, (SC)
Municipal Corp. Of Greater Mumbai v. Hiraman Sitaram Deorukhar, (SC)
Jatinder Pal Singh v. State of Haryana, (SC)
Glocal Medical College and Super Speciality Hospit
State of Madhya Pradesh v. Pawan Saw Mills (SC)
Swami Om JI v. Union of India Thr. Cabinet Secretary, (SC)
Prabhsimran Singh v. State of Himachal Pradesh, (SC)
Rakesh Kumar Garg v. State of Uttar Pradesh, (SC)
Ram Chand (Deceased) v. Udai Singh @ Daya Ram (SC)
Justice K.S. Puttaswamy (Retd.) v. Union of India, (SC)(Constitution Bench)
Rakhi Mishra v. State of Bihar, (SC)
Amina Marwa Sabreen A (Minor) v. State of Kerala, (SC)
M/s. Ajar Enterprises Private Limited v. Satyanara
Continental Carbon India Ltd. v. Union of India, (
Nipun Saxena v. Union of India, (SC)
Vijay Kapoor v. Anju Kapoor, (SC)
Karnataka Housing Board v. M/s Anchor Lines Pvt. Ltd. (SC)
Firaoz Gani Mujawar v. State of Maharashtra, (SC)
Arun Kumar Niranjan v. District Basic Education Officer, (SC)
Samir Sahay @ Sameer Sahay v. State of U.P., (SC)
Royal Bank of Scotland PLC v. Axis Bank Limited (SC)
R.K. Barwal v. State of Himachal Pradesh, (SC)
Commissioner/secretary v. Anand Gopal Misra, (SC)
Commissioner of Income Tax v. Ansal Landmark Towns
Municipal Corporation of Greater Mumbai v. Mohamme
Swaroop Dhupar v. Raj Kishna Pershad, (SC)
M.J. Raveendra Reddy v. State of Andhra Pradesh, (
Godha Realtors (India) Pvt. Ltd. v. Karnataka Industrial Areas Development Board, (SC)
Maharaji Education Trust v. Housing And Urban Deve
Commissioner of Income Tax v. Maharshtra Industria
Keshav v. Gian Chand, (SC)
NTPC Ltd. Kahalgaon Super Thermal Power Station v. Hindustan Steel Works Construction Ltd. (SC)
Archana Mishra v. State of U.P., (SC)
Samaj Parivartana Samudaya v. State of Karnataka, (SC)
Indian Hume Pipe Co. Ltd. v. State of Rajasthan (SC)
State of Gujarat v. I.R.C.G. (SC)
Ahsan v. State of U.P., (SC)
Commissioner of Income Tax-III, Pune v. Sinhgad Technical Education Society (SC)
Syed Mohammad v. Union of India, (SC)
Transport and Dock Workers Union v. M/s. Shree Sad
Medical Council of India v. Prasad Education Trust
Small Industries Development Bank of India (Sidbi)
Mukesh Kumar v. State of Rajasthan, (SC)
Tej Pal Singh (Dead) v. Union of India, (SC)
R.R. Somawar v. Gariba Yadav, (SC)
Baranagore Jute Factory Plc. Mazdoor Sangh v. Baranagore Jute Factory, (SC)
Jagat Narain Subharti Charitable Trust v. Union of India, (SC)
Kanachur Islamic Education Trust (R) v. Union of India, (SC)
Yusuf Khan @ Dilip Kumar through Power of Attorney v. Prajita Developers Pvt. Ltd., (SC)
N. Harihara Krishnan v. J. Thomas, (SC)
Prem Prakash v. Santosh Kumar Jain & Sons (HUF), (SC)
Bijoy Sinha Roy (D) v. Biswanath Das, (SC)
Commissioner of Central Excise, Ahmedabad v. Damod
Amit Vashistha v. Suresh, (SC)
Apollo Institute of Medical Sciences & Research v. Union of India, (SC)
Gangajali Education Society v. Union of India, (SC)
M/s. Innoventive Industries Ltd. v. ICICI Bank (SC
HRD Corporation (Marcus Oil and Chemical Division)
Canara Bank Rep. by its Deputy Gen. Manager v. C.S. Shyam, (SC)
Mrs. A v. Union of India, (SC)
Parmanand Singh (D) v. Union of India, (SC)
Bomma Subba Lakshmi v. Sutapalli Bhimlingaeswara Rao (SC)
Zila Panchayat Etah v. Om Prakash Shah (SC)
Kores (India) Ltd. v. Arnav International Pvt. Ltd. (SC)
State of West Bengal v. Debasis Das, (SC)
Rameshwara Homes & Apartments (Pvt.) Ltd. v. Manoj Lal Seal (SC)
Sant Prasad v. Kausla Nand Sinha (SC)
Venkateshwara University Through its Registrar v. Union of India, (SC)
Saraswati Educational Charitable Trust v. Union of India, (SC)
Apparaju Malhar Rao v. Tula Venkataiah @ Venkat Rao (Dead), (SC)
Krishna Mohan Medical College and Hospital v. Union of India, (SC)
Purvi Mukesh Gada v. Mukesh Popatlal Gada, (SC)
Shalu Ojha v. Prashant Ojha, (SC)
Sukhwinder Kumar v. State of Punjab, (SC)
Chitra Sharma v. Union Of India, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Commissioner of Central Excise And Service Tax v.
Mr. Inaobi Singh Maibam v. Smt. Huidrom Ningol Mai
D.P.Sharma v. Bharat Sanchar Nigam Ltd., (SC)
State of Maharashtra v. Kishor M. Gadhave Patil, (SC)
S.N.D.P. Sakhayogam v. Kerala Atmavidya Sangham, (SC)
Maharaja Amrinder Singh v. Commissioner of Wealth Tax (SC)
Harbanslal Malhotra & Sons Pvt. Ltd. v. Kolkata Municipal Corpn. (SC)
State of Punjab v. B.K. Dhir, (SC)
World College of Medical Sciences & Research and Hospital v. Union of India, (SC)
M.K. Kushalappa v. K.J. George, (SC)
Siddalingayya v. Gurulingappa, (SC)
State of Kerala v. Jossy Sequeria (SC)
State of Punjab v. Dharam Pal, (SC)
Varala Bharath Kumar v. State of Telangana, (SC)
U.P. State Road Transport Corporation v. Sandeep Kumar Jain, (SC)
M/s Raptakos, Brett & Co. Ltd. v. M/s Ganesh Property, (SC)
Samar Kumar Roy (D) v. Jharna Bera, (SC)
Siba Bisoyi v. State of Odisha, (SC)
Arawali Power Company Pvt. Ltd. v. Joginder Singh Tokash, (SC)
State of Haryana v. Ram Chander, (SC)
Avtar Singh v. Jaspal Singh (SC)
State of Uttaranchal v. Swami Munisha Nand, Chel (Dead) (SC)
Sunil Kumar Sharma v. State of Rajasthan, (SC)
Alchemist Asset Reconstruction Company Ltd. v. M/s Miladi Fashions Pvt. Ltd. (SC)
Rajbir v. State of Haryana (SC)
Adiveppa v. Bhimappa, (SC)
Joseph Philip C.J. v. Judies, (SC)
Executive Engineer (C), B.S.N.L. v. Satpal, (SC)
Commissioner of Central Excise v. M/s. Raymond Ltd
Murugan Nayakkar v. Union of India, (SC)
Medical Council of India v. Principal Mount Zion M
Tehseen S. Poonawalla v. Union of India, (SC)
Karmanya Singh Sareen v. Union Of India (SC)(Const
State of Madhya Pradesh v. Shailendra Singh Tomar, (SC)
Union of India v. Rooparam, (SC)
State of Madhya Pradesh v. Ramniwas, (SC)
Bhargavi Constructions v. Kothakapu Muthyam Reddy, (SC)
Lovely Bal Shiksha Parishad v. Delhi Development Authority (SC)
State of U.P. v. Meraj Ahmad, (SC)
State of Maharashtra v. Avinash, (SC)
Anita v. Arun Yadav (SC)
Allahabad Bank v. Ishwar Saran (SC)
General Manager - Operations Chennai Container Terminal Pvt. Ltd. v. K. Thiruthanikumaran, (SC)
Chhipa Faridmahmed Suleman v. Chhipa M. Suleman Khedawala (SC)
State through Central Bureau of Investigation, Special Crime Branch, Mumbai v. Sanvlo Naik, (SC)
Mahavir v. Union of India, (SC)
Anwar @ Addha v. State NCT of Delhi, (SC)
Manager Palathingal M.L.P. School, Parappanangadi v. Sethumadhavan P.K., (SC)
Vijay Singh v. Shanti Devi, (SC)
Subharti Medical College v. Union of India, (SC)
Hamdard Institute of Medical Sciences and Research (HIMSR) v. Union of India, (SC)
Melmaruvathur Adhiparasakthi Institute of Medical Sciences and Research v. Union of India, (SC)
Chandro Devi v. Union of India, (SC)
Commissioner of Income Tax v. M/s. Glenmark Pharmaceuticals Ltd., (SC)
Gandharb Singh Bhadwal v. M/s. Mc Dowell Krest Fin
Mohd. Ismail v. State of Rajasthan, (SC)
Hari Singh v. State of Himachal Pradesh, (SC)
Banti v. State of Rajasthan, (SC)
Council of Architecture v. Indian Institute of Arc
Barun Chandra Thakur v. Union of India, (SC)
Vishwanath Nilkanthrao Jadhav v. Maharashtra Industrial Development Corporation, (SC)
Chitra Sharma v. Union of India, (SC)
Mihir Kumar Hazara Choudhury v. Life Insurance Corpn., (SC)
Asfaq v. State of Rajasthan, (SC)
Narendra v. State of Uttar Pradesh, (SC)
S.E.B.I. v. Sahara India Real Estate Corporation Ltd. (SC)
P. Venkateswarlu v. State of Andhra Pradesh (SC)
Union of India v. Raj Kumar Jha, (SC)
Gunamma (D) v. Shevantibai (D), (SC)
Kinny Kapur v. Gunveer Kapur (SC)
Ayurved Vikas Mandal v. State of Gujarat (SC)
Amardeep Singh v. Harveen Kaur, (SC)
Arjun Gopal v. Union of India (SC)
Aravali Power Company Pvt. Ltd. v. M/s. Era Infra Engineering Ltd., (SC)
Rajnarayan Sharma v. Sirnam Sharma, (SC)
State of Uttarakhand v. Mandir Sri Laxman Sidh Maharaj, (SC)
Major S.D. Singh Medical College and Hospital v. Union of India, (SC)
Madha Medical College and Research Instt. Thr. Its Managing Director v. Union of India, (SC)
Royal Medical Trust v. Union of India, (SC)
Varunarjun Trust v. Union of India, (SC)
Chandpaklal Ramanlal Shah v. Reliance Industries L
Dr. Vishesh Malhotra v. Dr. Alka Malhotra (SC)
M/s. Mathur Marketing Pvt. Ltd. v. Commissioner of Income Tax Delhi, (SC)
Commissioner of Income Tax v. Chet Ram (HUF), (SC)
Sunita Tiwari v. Union of India, (SC)
Rajasthan Financial Corporation v. Union of India,
In Re : T.N. Godavarman Thirumulpad v. Union of In
H.N. Jagadeesh v. R. Rajeshwari, (SC)
Kara Bhai v. State of Gujarat, (SC)
Asha Gupta v. Haryana State, (SC)
Manoj Kumar v. State of Haryana, (SC)
M/s. Alstom Projects India Ltd. v. Oasis Distiller
D. Sarojakumari v. R. Helen Thilakom, (SC)
Dharampal (Dead) v. Punjab Wakf Board, (SC)
Parveen Gera v. Haryana State Electricity Board (SC)
Samaj Parivartana Samudaya v. State of Karnataka (SC)
Karan Singh v. Delhi Transport Corporation, (SC)
State Represented by The Deputy Superintendent of Police, Salem v. Nirmala, (SC)
Atma Singh v. Gurmej Kaur (D), (SC)
Karnal Improvement Trust, Karnal v. Surinder Kumar, (SC)
M/s. N.K. Jewellers v. Commission of Income Tax, New Delhi, (SC)
Lal Bahadur v. State of Uttar Pradesh (SC)
Damini v. Managing Director, Jodhpur Vidyut Vitran Nigam Limited, (SC)
Karpagam Faculty of Medical Sciences and Research v. Union of India, (SC)
Annaii Medical College & Hospital v. Union of India, (SC)
Chrisomar Corporation v. MJR Steels Private Limite
All Escorts Employees Union v. State of Haryana, (SC)
Shaik Musthapha Saheb v. State of Andhra Pradesh (SC)
Chandra Gupta Kumar v. State of Bihar (SC)
Rima Taipodia v. Arunachal Pradesh Public Service Commission (SC)
Alok Kumar Singh v. State of U.P., (SC)
Association of Engineers v. Government of Tamil Nadu (SC)
Majeda Bibi v. State of West Bengal, (SC)
K. Boodanathan v. S. Natarajan, (SC)
Farhan Abdul Malik Khot v. State of Maharashtra, (
Union of India v. Hari Singh (SC)
Yashpal Gulati v. East Delhi Municipal Corporation
State of Bihar v. M/s Smart India Marketing (SC)
Municipal Corporation of Delhi v. Dharma Properties Pvt. Ltd. (SC)
State of Uttarakhand v. Kumaon Stone Crusher (SC)
Re-Inhuman Conditions in 1382 Prisons, (SC)
State of Haryana v. Hindustan Construction Company (SC)
State of Maharashtra v. Reliance Industries Ltd.,
Dr. Prakash Soni v. Deepak Kumar, (SC)
Ratanlal v. Prahlad Jat, (SC)
Rampratap v. State of Rajasthan, (SC)
Priya Taneja v. State (Govt. of NCT Delhi) (SC)
M/s Pile Engineering India (P) Ltd. Thr. Its M.D. Manoranjan Kumar Sinha v. Bihar Rajya Pul Nirman Nigam Ltd. (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Commissioner Of Income Tax (Tds) II v. Rajesh Proj
Ramesh Iranna Bali v. State of Maharashtra, (SC)
Prasad Education Trust v. Union of India, (SC)
Richa Dalmia v. State of Jharkhand, (SC)
Commissioner of Trade Tax, U.P. v. S/s International Electrodes (SC)
Ganpat Singh v. State of Madhya Pradesh, (SC)
M/s. Surendra Trading Company v. M/s. Juggilal Kam
Fekan Yadav v. Satendra Yadav @ Boss Yadav @ Satendra Kumar, (SC)
Baljeet Singh (D) Thr Lrs. v. Union of India Throu
Abdul Hamid v. Union of India, (SC)
Yashchandra (D) v. State of Madhya Pradesh, (SC)
Securities and Exchange Board of India v. Kanaiyal
Thuluva Vellalar Sangam v. R. Manthrasalam (SC)
Union of India v. M/s. Tata Tea Co. Ltd. (SC)
Srei Infrastructure Finance Limited v. Tuff, Drill
Ranjit Rao v. State of Uttar Pradesh, (SC)
Union of India v. Savitri Devi, (SC)
Sandeep @ Babu Bhausaheb Kate v. State of Maharash
Board Of Control For Cricket v. Cricket Associatio
Sanjay Chandra v. State Govt. of NCT of Delhi (SC)
Indian Centre for Advancement of Research and Education Haldia (ICARE) v. Union of India, (SC)
Mobilox Innovations Private Limited v. Kirusa Soft
M.D. Frozen Foods Exports Pvt. Ltd. v. Hero Fincorp Ltd., (SC)
Employees State Insurance Corporation v. Mangalam Publications (I) Private Limited, (SC)
Kempegowda Institute of Medical Sciences v. Medical Council of India, (SC)
M/s Shanti Fragrances v. Union of India (SC)
K.R. Babu v. State of Kerala, (SC)
Deep Mala v. Deepak Kumar Gupta (SC)
Cyrus Rustom Patel v. Charity Commissioner Maharas
Union of India v. Shiba Prasad Mitra (SC)
Techi Tagi Tara v. Rajendra Singh Bhandari (SC)
Kutchi Lal Rameshwar Ashram Trust Evam Anna Kshetr
Ponnaiyah Ramajayam Institute of Medical Sciences v. Union of India, (SC)
Balkrishna Tukaram Angre v. State of Maharashtra, (SC)
Somnath Jagannath Deokar v. State of Maharashtra, (SC)
State of Jharkhand v. M/s Hindustan Construction Co. Ltd. (SC)
Mahant Ramanand v. State of Uttaranchal, (SC)
Tehseen S. Poonawalla v. Union of India, (SC)
Matta Anand Kumar v. State Of Andhra Pradesh (SC)
State of Gujarat v. Reliance Industries Limited, (
State of Karnataka v. M/s. M.K. Agro Tech Pvt. Ltd
Shantanu Sitaram @ Anil Divekar v. State of Mahara
Chairman AL Azhar Medical College and Super Specia
Mahesh Prasad Mehrotra v. M/s Srei Equipment Finance Pvt. Ltd. (SC)
Sarika v. Administrator, Mahakaleshwar Mandir Comm
Vinod @ Sai D. Ghogale v. State of Maharashtra (SC)
Moideenkutty Haji v. Director General (SC)
Sri Chittaranjan Maity v. Union of India, (SC)
Pankajbhai Rameshbhai Zalavadia v. Jethabhai Kalabhai Zalavadiya (Deceased), (SC)
Laxmi Agarwal v. K. Padma (SC)
KSB Ali v. State of Andhra Pradesh (SC)
Mohammed Faizal K.A. v. D. Sali, (SC)
Advanced Medical and Educational Society v. Union of India (SC)
Parbatbhai Aahir @ Parbatbhai Bhimsinhbhai Karmur v. State of Gujarat, (SC)
Kodendera K. Uthaiah (D) v. P.M. Medappa, (SC)
State of Himachal Pradesh v. M/s Gujarat Ambuja Cements Ltd. (SC)
Dhurukumar v. State of Maharashtra, (SC)
Shyam Sharma v. State of Madhya Pradesh, (SC)
Commissioner of Trade and Taxes v. M/s Ahluwalia C
Dushyant N. Dalal v. Securities and Exchange Board
Om Prakash v. Reliance General Insurance, (SC)
S. Mohammed Ispahani v. Yogendra Chandak, (SC)
Commissioner of Income Tax v. Balbir Singh Maini (SC)
Union Of India v. V.K. Garg (SC)
Samaj Parivartana Samudaya v. State of Karnataka,
Yakoob @ Popu v. State of Madhya Pradesh, (SC)
Ayyappan v. State of Kerala (SC)
Commissioner Of Income-Tax v. Madhur Housing And D
M/S Anu Texchem Products (P) Ltd. v. New India Ass
Nabha Power Limited (NPL) v. Punjab State Power Co
Meters and Instruments Private Limited v. Kanchan
Viswajeet Khanna v. Sukhwinder Singh (SC)
Ravi Sinha v. State of Jharkhand, (SC)
Chandrashekhar v. Rahul Shikshan Prasarak Mandal Sansar Nagar (SC)
Dharmabiri Rana v. Pramod Kumar Sharma (D) (SC)
Deoraj @ Devraj @ Devraj Singh v. State of Uttar P
Nashik Merchant Cooperative Bank Ltd. v. Regional Provident Fund Commissioner II, (SC)
Satbir Raika, Chairman, Rajasthan Rabari Bhed evam Unt Pashupalak Sangh v. State of M.P., (SC)
Teka (Dead) Th. Lrs. v. State of Haryana (SC)
Birbal Choudhary @ Mukhiya Jee v. State of Bihar, (SC)
Rishi Malhotra v. Union of India, (SC)
Poonam Chandan Yadav v. Union of India (SC)
Naina Narang v. Rohit, (SC)
Shiv Prasad @ Shiva @ Tillu v. State of Madhya Pradesh (SC)
Delhi Development Authority v. M/s. J.B.M. Builder
Vinod Goyal v. Vishranti City Residents Welfare So
T.T.V. Dinakaran v. B. Ramkumar Adityan, (SC)
N.C. Medical College And Hospital Principal v. Uni
Barun Chandra Thakur v. Union of India, (SC)
Roop Lal v. State of Himachal Pradesh (SC)
Plastiblends India Limited v. Addl. Commissioner of Income Tax, Mumbai (SC)
Arjun Gopal v. Union of India (SC)
Santhini v. Vijaya Venketesh, (SC)
Sukhendu Das v. Rita Mukherjee, (SC)
State (NCT of Delhi) v. Brijesh Singh @ Arun Kumar
Nadiminti Suryanarayan Murthy (Dead) v. Kothurthi Krishna Bhaskara Rao (SC)
Lolita Sengupta Nee Deb v. Shamik Sengupta (SC)
State of Kerala v. Fr. William Fernandez (SC)
Umesh Gupta v. State of Haryana (SC)
Sudhakar Baburao Nangnure v. Noreshwar Raghunathrao Shende, (SC)
Manohar Lal Sharma v. Central Bureau of Investigation (SC)
Rajesh Kumar C.K. Jain v. State of Karnataka, (SC)
Goolrokh M. Gupta v. Mr. Burjor Pardiwala, (SC)
Deepak Kumar v. Principal Secretary Home (SC)
Municipal Corporation of Delhi through its Commissioner v. M.G. Jain (SC)
Amar Nath Neogi v. State of Jharkhand (SC)
Uttara Co-Operative Housing Society Ltd. v. Pralay Karmakar, (SC)
Jasmine Charaniya v. Ahmed Charaniya (SC)
Nagar Palika Raisinghnagar v. Rameshwar Lal, (SC)
Santosh v. State of Maharashtra, (SC)
M/s. Duro Felguera, S.A. v. M/s. Gangavaram Port L
Moti Sagar v. State of Haryana, (SC)
State of Maharashtra v. Vinay Kumar, (SC)
Samaj Parivartana Samudaya v. State Of Karnataka,
Samaj Parivartana Samudaya v. State Of Karnataka,
Central Bureau of Investigation v. Karti P Chidamb
Dr. Himank Goyal v. Union Of India, (SC)
Independent Thought v. Union of India, (SC)
Rajesh Rekwar v. State (NCT of Delhi), (SC)
Eastern Coalfields Ltd. v. Prativa Biswas (SC)
Shaikh Matin v. State of Maharashtra, (SC)
Commissioner of Central Excise & Service Tax, Bangalore v. M/s Karnataka Soaps & Detergents Ltd. (SC)
Kusum Agarwal v. M/s Harsha Associates Pvt. Ltd., (SC)
Himangni Enterprises v. Kamaljeet Singh Ahluwalia, (SC)
Natha Singh v. State of Haryana, (SC)
Jupudi Anand Gupta v. State of Andhra Pradesh, (SC)
Bharat Deep Sethi v. Sonia Takkar, (SC)
Ms. Indira Jaising v. Supreme Court of India Through Secretary General, (SC)
P. Karupaiah (D) v. General Manager Thruuvalluvar Transport Corporation Ltd., (SC)
Commissioner of Income Tax v. M/s. Gemini Distilleries, (SC)
Securities And Exchange Board of India v. Subrata Roy Sahara, (SC)
Baidhu v. The State of Uttar Pradesh, (SC)
Shafhi Mohammad v. State of Himachal Pradesh, (SC)
State of Karnataka v. Linganagouda, (SC)
Executive Engineer Karnataka Water Supply And Drainage Board v. Anjinappa, (SC)
M/s Mona Packaging Products v. M/s Indian Bank, (SC)
Kaushelendra Singh v. State of Uttar Pradesh (SC)
Bimal Kishore Paliwal v. Commissioner of Wealth Ta
Deo Nath Rai v. State of Bihar (SC)
Indian Young Lawyers Association v. State of Kerala (SC)
Federation of Indian Mineral Industries v. Union of India (SC)
Nyayadhar v. Union of India Ministry of Home Affai
Ram Gopal Yadav v. State of Chhattisgarh, (SC)
Manohar Lal Sharma v. Union of India, (SC)
Kanyalal Rewachand Mirani v. M/s Trans- Fabpower I
Union of India v. Vijay Krishna Uniyal (D), (SC)
In Re: Prajwala Letter Dated 18.2.2015 Videos of S
Ankur Gupta v. State of U.P., (SC)
Chaman Singh v. State of Uttar Pradesh, (SC)
Alchemist Asset Reconstruction Company Ltd. v. M/s. Hotel Gaudavan Pvt. Ltd. (SC)
Chitra Sharma v. Union of India, (SC)
M.C. Mehta v. Ministry Of Environment And Forests
Shyam Narayan Chouksey v. Union of India, (SC)
The State of Uttar Pradesh v. Munna @ Deevana, (SC
Sarvepalli Radhakrishnan University v. Union of In
Sarvepalli Radhakrishnan University v. Union of In
Jaiprakash (Dead) By Lrs. v. State of U.P., (SC)
M/s Ruby Chemicals v. M/s. Charabot Group, (SC)
M.C. Mehta In Re Report No. 72 Filed By Epca and A
Holeyappa v. Patel Ganapathi, (SC)
P.S. Narsimman v. Union of India, (SC)
Jaya Talakshi Chheda v. State of Maharashtra, (SC)
M.C. Mehta v. Ministry Of Environment And Forests
Rojer Mathew v. South Indian Bank Ltd., (SC)
Kolkata Metropolitan Development Authority v. Prad
State of Maharashtra v. Bandu @ Daulat, (SC)
International Asset R.C. of India Ltd. v. Official Liquidator of Aldrich Pharmaceuticals Ltd., (SC)
Suraj Narain Kapoor v. Pradeep Kumar, (SC)
Assistant Director of Income Tax-I, New Delhi v. M/s E-Funds IT Solution Inc. (SC)
Life Insurance Corporation of India v. Sanjeev Builders Pvt. Ltd., (SC)
Gujarat Urja Vikas Nigam Limited v. Solar Semicond
Suresh Kumar Wadhwa v. State of M.P., (SC)
Pooranlal v. State of Madhya Pradesh, (SC)
Yadav Singh v. Union of India (SC)
Brij Nandan Nagaich v. State of Uttar Pradesh, (SC
Chitra Sharma v. Union of India, (SC)
Commissioner of Customs v. Magus Metals P. Ltd., (
Union of India v. Meghalaya Steels and Concrete Products Ltd., (SC)
Rajinder Kumar v. State of Haryana (SC)
Vijay Pal @ Bijji v. State of Haryana, (SC)
Bhim Singh v. Radhey Shyam, (SC)
Vishnu Bhagwan Agrawal v. National Insurance Co. L
Nekkanti Rama Lakshmi v. State of Karnataka, (SC)
Rachhpal Singh v. Sohan Singh, (SC)
Sunaina Sharma v. State of Jammu and Kashmir, (SC)
Sanjay Mewara v. State of Rajasthan (SC)
Narendra v. Ajabrao (SC)
Sneha Kalita v. Union Of India, (SC)
Principal Commissioner of Income Tax v. M/s. Rangs
Bijender v. State of Haryana, (SC)
M.C. Mehta (Re Felling Of Trees In The Area Of Taj
R.P. Luthra v. Union of India, (SC)
Vandana Chavan v. State of Madhya Pradesh, (SC)
Kailash Chand v. State of Rajasthan (SC)
Karam Chand (Dead) by LRs. v. State of Himachal Pr
Kamal Kant Jain v. Surinder Singh (D), (SC)
Ex. Rect Mithilesh Kumar v. Union Of India, (SC)
Medical Council of India v. Ananta Charitable Educ
Shafin Jahan v. Asokan K.M., (SC)
Anupama College of Engineering v. Gulshan Kumar, (
Board Of Control For Cricket v. Cricket Associatio
State Bank of India v. Metta Chandra Sekhar Rao (SC)
Sedco Forex International Inc. Through It's Constituted Attorney Mr. Navin Sarda v. Commissioner of Income Tax, Meerut (SC)
Dinubhai Boghabhai Solanki v. State of Gujarat (SC
Sanjay Chandra v. State Govt. of NCT of Delhi (SC)
M/s. Bhushan Steel Strips Ltd. v. State of U.P. (SC)
Commissioner of Service Tax, Chennai v. Suprasesh
Prakash Joshi v. Election Commission Of India, (SC
Dr. Kalyani Menon Sen v. Union of India, (SC)
Virendrabhai Devjibhai Patel v. Keshavbhai Makanbhai (SC)
Shobha Nelson v. State of Madhya Pradesh, (SC)
National Insurance Company Limited v. Pranay Sethi, (SC)(Constitution Bench)
Alok Kumar Singh v. State Of U.P. (SC)
M/s. Bajaj Alliance General Insurance Co.Ltd. v. R
Nirmala Kumari v. State of Bihar, (SC)
T.V. Ramanathan v. State of Jharkhand, (SC)
Commissioner of Income Tax v. M/s Deutsche Sotware
Ashwini Kumar Upadhyay v. Union of India, (SC)
In Re: Outrage As Parents End Life After Child's Dengue Death (SC)
Jai Naryana @ Jai Bhagwan v. State of Haryana (SC)
Darshan Singh v. State of Punjab (SC)
Arvindbhai Bhagabhai Patel v. State of Gujarat (SC
L. Radhakrishnan v. Parakulangara Devaswom (SC)
M/s. K.Lakshmanya and Company v. Commissioner of Income Tax (SC)
Venture Global Engineering LLC v. Tech Mahindra Lt
Gaindo v. State of U.P. (SC)
M.G. Devasahayam v. Union of India, (SC)
Mathew Thomas v. Union of India, (SC)
C.I.T. New Delhi v. M/s Spice Enfotainment Ltd., (SC)
Chenniappan v. Urukkayi (SC)
M/s Jagannath Steel Pvt. Ltd. v. U.P. Power Corpor
Indian Explosives Ltd. v. Coal India Ltd., (SC)
State of Karnataka v. M.S. Basappa, (SC)
Shivasharanappa v. Sri Amarappa (SC)
Haryana Wakf Board v. State of Haryana, (SC)
Atlanta Infrastructure Ltd. v. Municipal Corporation of Greater Mumbai, (SC)
Parveen Kumar Sareen v. State of Punjab, (SC)
Maharashtra Forest Guards and Foresters Union v. State of Maharashtra, (SC)
Senior Manager (P&D), Riico Ltd. v. State of Rajasthan, (SC)
Chand Devi Daga v. Manju K. Humatani, (SC)
Orissa Lift Irrigation Corp. Ltd v. Rabi Sankar Patro, (SC)
Deputy Commissioner of Income-tax v. Magneti Marel
Commissioner of Service Tax Etc. v. M/s. Sri Selva
Pundalik Subhanna v. Shivaji Moning Sangaonkar, (S
Principal Officer, Lg Electronics India Pvt. Ltd.
Ankur Kapoor v. Oriental Insurance Co. Ltd. (SC)
Suresh Kumar through GPA v. Anil Kakaria (SC)
State of Uttar Pradesh v. Tribhuwan, (SC)
Karan Singh Tyagi v. State of U.P., (SC)
Modern Institute of Medical Sciences v. Union of India, (SC)
Daler Khan v. State of Himachal Pradesh, (SC)
Madhusudan Kabra v. State of Maharashtra, (SC)
Jai Prakash v. M/s. National Insurance Co. Ltd., (
Shankar v. State of Maharashtra, (SC)
Amol v. State of Maharashtra, (SC)
Sangeeta Bansal v. State of NCT of Delhi, (SC)
Zodiac Clothing Co. Ltd. v. Apparel Export Promotion Council (SC)
State of Maharashtra v. Bhimrao (SC)
Harshwardhan v. M/s Jai Jalaram Infrastructure Firm (SC)
Union of India v. Bengal Shrachi Housing Developme
Vikrambhai Bhagabhai Patel v. Dy. General Manager, ONGC Ltd., (SC)
Indian Oil Corporation Limited v. Kerala State Road Transport Corporation (SC)
Ramesh Chandra Singh v. Khadi and Village Industry Commission, (SC)
Vijay S/o Wamanrao Kamble v. Dnyaneshwar Mahadeo Mali, (SC)
Avtar Singh v. State of Punjab Collector (SC)
Sanjeev Kumar v. Government of Haryana, Through Land Acquisition Collector (SC)
Shyam Narayan Singh v. Rama Kant Singh, (SC)
Sahakar Global Limited v. Barjora Alert Cooperative Labour Contract and Construction Society Limited (SC)
Lynette Fernandes v. Mrs. Gertie Mathias, (SC)
R.P. Luthra v. Union of India, (SC)
National Institute of Medical Science University Rajasthan v. State of Rajasthan (SC)
Kamini Jaiswal v. Union of India, (SC)
Kerala Private Hospital Association v. State of Kerala, (SC)
Management of Bharat Heavy Electricals Ltd. v. M. Mani, (SC)
Jai Narain v. State of Rajasthan (SC)
Ram Ishwar Rai v. State of Bihar, (SC)
Inder Singh (D) Thr. Lrs. v. Kehar Singh (D) Thr.
Francisca Luiza Rocha v. K. Valarmathi, (SC)
NTPC Ltd v. Central Electricity Regulatory Commission (SC)
Punjab National Bank v. K.C. Sareen, (SC)
Veeresh Kotagi v. M. Shivalingappa (SC)
Khekh Ram v. State of H.P., (SC)
Uttarakhand Transport Corporation (Earlier known as U.P.S.R.T.C.) v. Sukhveer Singh, (SC)
Union of India v. Maj. Gen. Manomoy Ganguly, VSM, (SC)
M/s. SRD Nutrients Private Limited v. Commissioner
National Campaign Commtt. v. Union of India, (SC)
Rohit Tandon v. Enforcement Directorate (SC)
Campaign for Judicial Accountability and Reforms v. Union of India (SC)(Constitution Bench)
M/s. India Containers Ltd v. Commissioner of Centr
Principal Commissioner of Income-tax v. Seagram Ma
Principal Commissioner of Income Tax v. Ranjit Kau
Prem Chand v. State of Himachal Pradesh, (SC)
Lord Buddha Educational Society v. Union of India,
Sheo Narain Nagar v. State of Uttar Pradesh (SC)
Uttara Foods and Feeds Private Limited v. Mona Pha
Asha Rani v. State of Punjab, (SC)
Assistant Director (Pmla) Directorate of Enforceme
State of Rajasthan v. Ganga Sahay Sharma, (SC)
Chitra Sharma v. Union of India, (SC)
Sagar Pandurang Dhundare v. Keshav Aaba Patil, (SC)
Jaykrishna Industries Ltd. Through Director v. State of Maharashtra (SC)
Prasadi Devi v. Nagar Palika Sawai Madhopur, (Now Nagar Parishad), (SC)
State of Uttarakhand v. Jairnail Singh, (SC)
Monnet Ispat & Energy Ltd. v. Union of India (SC)
State of Punjab v. Bhagta (D) (SC)
V. Dinu v. Kolleri Velayudhan (SC)
Shivang Mathur v. Sohan Lal (SC)
Union of India v. Akhila Bharathiya Adivasi Vikasa Parishad (SC)
State of Tamil Nadu Rep by Sec. v. K. Balu, (SC)
Pimpri Chinchwad Navnagar Vikas Pradhikaran v. Kal
Ismail Hushen Ghanchi v. National Highways Authority of India (SC)
Om Prakash Dhabai v. State of Rajasthan (SC)
Anil Kumar Yadav v. State (NCT) of Delhi, (SC)
Kamini Jaiswal v. Union of India (SC)
Indian Oil Corporation Limited v. State of Bihar (
State of Tripura v. Jayanta Chakraborty, (SC)
Sivanandan C.T. v. High Court of Kerala, (SC)
Union of India v. V.K. Garg (SC)
State of Odisha vs Managing Committee of Gadadhar
Delhi Metro Rail Corporation Ltd. v. Tarun Pal Singh (SC)
Dr. Kazimunnisa (Dead) By L.R. v. Zakia Sultana (Dead) By L.R. (SC)
Dental Council of India v. Anhad Raj Singh, (SC)
Vikram Singh v. Commissioner of Police (SC)
Avtar Singh v. Union of India (SC)
Union of India v. Amit Singh, (SC)
Chirag M. Pathak v. Dollyben Kantilal Patel, (SC)
Chhana Rani Saha v. Mani Pal @ Kaltu Pal (SC)
Aastha Broadcasting Network Limited v. Thaicom Public Company Ltd. (SC)
State of Maharashtra v. Vijay Ghogre (SC)
ECL Finance Ltd. v. Harikishan Shankarji Gudipati (SC)
Mitesh Kumar Ramanbhai Patel v. State of Gujarat, (SC)
Nachiketa Walhekar v. Central Board of Film Certif
Mukesh Seth v. M/s. A.B. Lal, (SC)
Naresh Chaubey v. Central Bureau of Investigation Through Gyanendra P.D. Singh, (SC)
Sakharam Ganesh Pujari v. Husen Aba Bahadur, (SC)
Ningappa v. State of Karnataka, (SC)
Rajender Singh v. State of Haryana, (SC)
State of Madhya Pradesh v. Official Liquidator M/s Hukumchand Mills Ltd. (In Liquidation) (SC)
M.C. Mehta v. Union of India (SC)
Kuna @ Sanjaya Behera v. State of Odisha, (SC)
Fekan Yadav v. Mahendra Kumar @ Vishi, (SC)
Thane Municipal Corp. v. Municipal Labour Union (SC)
Sri Ashis Subba v. Manoj Kumar Agarwal, (SC)
Sri Shivaji Balaram Haibatti v. Sri Avinash Maruthi Pawar (SC)
Manohar Lal Sharma v. Sanjay Leela Bhansali, (SC)
Sneha Kalita v. Union of India, (SC)
Manubhai Chavada v. Election Commission Of India,
Central Bureau of Investigation v. Karti P Chidamb
Rajinder v. State of Haryana, (SC)
M.C. Mehta v. Union of India, (SC)
State Of Telangana v. D. Mahesh Kumar (SC)
Maharaji Education Trust v. Housing And Urban Deve
Citizen Cooperative Society v. Assistant Commissio
Commissioner of Income v. M/s. Balkrishna Industri
State of Jammu and Kashmir v. Mohammad Mehraj-Ud-Din Khan (SC)
Commissioner of Customs (I) v. M/s. Aasu Exim Pvt. Ltd. (SC)
M.P. Kandaswamy v. N.M. Shivalingaiah (SC)
V. Lakshmikanthan v. Union of India (SC)
Gunwantlal Godawat v. Union of India (SC)
Union of India v. Pradeep Sharma, (SC)
Hem Raj v. Oriental Insurance Co. Ltd., (SC)
Bikram Chatterji v. Union of India, (SC)
Chitra Sharma v. Union of India (SC)
M.S. Middle High School v. HDFC Ergo General Insurance Co. Ltd. (SC)
Bharat Sanchar Nigam Ltd. v. K. Nagarathnamma, (SC
Ratanlal @ Babulal Chunilal Samsuka v. Sundarabai Govardhandas Samsuka (D), (SC)
Alok Kumar Singh v. State of U.P., (SC)
Principal Officer, Honda Access Asia and Oceania C
Securities and Exchange Board of India v. Subrata
P.G. Lalithambika v. Indian Rare Earths Ltd., (SC)
Pradyuman Bisht v. Union of India, (SC)
Varinder Kaur v. Ravinder Singh, (SC)
Regional Director, Employees State Insurance Corporation v. Soumitra Sengupta, (SC)
Nikesh Tarachand Shah v. Union of India, (SC)
Bayanabai Kaware v. Rajendra (SC)
Yash Vardhan Mall v. Tejash Doshi (SC)
Soul Jewels v. M/s Hanjer Biotech Energies P. Ltd. (SC)
Medical Council of India v. G.C.R.G. Memorial Trus
Director of Income Tax, Circle 26(1) New Delhi v. S.R.M.B. Dairy Farming (P) Ltd. (SC)
Dandup Wangail Negi v. Ramesh Chander Chajta, (SC)
Orissa State Financial Corporation v. M/s Vigyan Chemicals Industries, (SC)
Extra Judicial Execution Victim v. Union of India,
Ajayinder Sangwan v. Bar Council of Delhi (SC)
Union of India v. A. Rayer, (SC)
United India Insurance Co. Ltd. v. Sunil Kumar, (SC)
Commissioner of Income Tax II v. M/s Modipon Ltd. (SC)
Gujarat Water Supply And Sewerage Board v. Saryu P
Principal Commissioner of Income-tax-1, v. Woco Mo
Shaik Shahanaj v. State of Andhra Pradesh, (SC)
V.M. Manomani v. Shanthi, (SC)
Shafin Jahan v. Asokan K.M. (SC)
Agarwal Tracom Pvt. Ltd. v. Punjab National Bank, (SC)
Raj Balam Prasad v. State of Bihar, (SC)
Dr. Nazrul Islam v. Union of India, (SC)
Rahul Arora v. State of Haryana (SC)
Common Cause v. Union of India, (SC)
District Development Officer v. Satish Kantilal Amrelia, (SC)
Khilendra Singh v. Union of India Ministry of Agriculture Through Secretary, (SC)
Koshy Jacob v. Union of India (SC)
Laxmidhar Nayak v. Jugal Kishore Behera, (SC)
Devendra Pratap Singh v. Manoj Kumar Tiwari (SC)
Doongar Singh v. State of Rajasthan, (SC)
Manohar Lal Sharma v. Sanjay Leela Bhansali (SC)
Union of India v. Kamal Kishore, (SC)
Ishwar Pratap Singh v. State of Uttar Pradesh, (SC)
Bhagwati Yadav v. Oriental Insurance Company Limited (SC)
Balaram Vishnu Subramani v. Union Of India (SC)
Board Of Control For Cricket v. Cricket Associatio
Commissioner of Income Tax v. M/s Goodwill Theatre
State of Madhya Pradesh v. Mewalal, (SC)
Deniel Merchants P. Ltd. v. Income Tax Officer, (S
Hansaben @ Hansbai Budharam Maheshwari v. Govind M
Patel Field Marshal Agencies v. P.M. Diesels Ltd.,
Vinod Goyal v. Vishranti City Residents Welfare Society (SC)
Dr. S. Rajaseekaran (II) v. Union of India (SC)
Rama Rani v. Arun Kumar Sharma, (SC)
H. Prabhakar Baliga v. Vasudeva Rao Kanemar @ V.R. Kanemar, (SC)
Anil Kumar Singh v. Vijay Pal Singh, (SC)
State of Haryana v. Dalbir Singh, (SC)
State of Andhra Pradesh v. M/s. Shalini Steels Private Limited, (SC)
Mohammed Tahir v. State of Gujarat, (SC)
Bindhyachal Singh v. Narcotic Control Bureau, (SC)
Shanker Dev v. State of Himachal Pradesh, (SC)
Alok Kumar Singh v. State of U.P., (SC)
United India Insurance Co. Ltd. v. Sunil Kumar, (S
Ashwini Kumar Upadhyay v. Union of India, (SC)
D.K. Garg v. Commissioner of Income Tax Aayakar Bh
Campaign for Judicial Accountability and Reforms v. Union of India, (SC)
Mansukhbhai Dhamjibhai Patel v. State of Gujarat,
State of Maharashtra v. Vihar Durve, (SC)
Rajneesh Kumar Pandey v. Union of India, (SC)
State of West Bengal v. Basudev Das, (SC)
C. Venkata Swamy v. H.N. Shivanna (D), (SC)
Nanjegowda @ Gowda (D) by LRs. v. Ramegowda (SC)
Mohammed Abdulla Khan v. Prakash K., (SC)
Daulat Singh Rathore v. Rajasthan Housing Board (SC)
North Delhi Power Limited v. Devinder Singh, (SC)
Asstt. Commissioner of Income Tax v. Pepsi Foods P
State of Assam v. K. Balu (SC)
In Re : T.N. Godavarman Thirumulpad v. Union of In
M. Siddiq v. Mahant Suresh Das, (SC)
Sutlej Construction v. Union Territory of Chandigarh (SC)
Dr. Benoy Idicula Babu v. Dr. Nisha Saira Benoy, (
Prem Narayan Pandey v. Kendriya Vidyalaya Sanghata
Bhogireddi Varalakshmi v. Mani Muthupandi (SC)
Deputy Commissioner of Income-Tax, Circle 11 (1),
B. Sunitha v. State of Telengana, (SC)
Balwant Vithal Kadam v. Sunil Baburaoi Kadam, (SC)
Kamalakhya Dey Purkayastha v. Union of India (SC)
Revanasiddayya v. Gangamma @ Shashikala, (SC)
Bank of India v. Yadav Consultancy Services (P) Lt
Rupajan Begum v. Union of India (SC)
Gorakh Nath Prasad v. State of Bihar, (SC)
Committee of Management v. Director of Higher Education, (SC)
Savita v. Divisional Manager, (SC)
Nasiruddin v. State of Uttar Pradesh through Secretary, (SC)
Atma Ram Properties Pvt. Ltd. v. Oriental Insurance Co. Ltd., (SC)
H.N. Jagannath v. State of Karnataka, (SC)
Canara Bank v. Lalit Popli (Dead), (SC)
Prateek Gupta v. Shilpi Gupta, (SC)
Syed Sugara Zaidi v. Laeeq Ahmad (Dead), (SC)
Achintya Deb Dasgupta v. Basant Prtap Singh (SC)
Sanju Devi v. State of Bihar, (SC)
Vivek M. Hinduja v. M. Ashwatha, (SC)
Assistant Commissioner, Commercial Taxes v. LIS (R
Rojer Mathew v. South Indian Bank Ltd., (SC)
Samaj Parivartana Samudaya v. State Of Karnataka,
Manish Kathuria v. State of Punjab, (SC)
M/s. Ahluwalia Contract (India) Pvt. Ltd. v. Commi
M/s Eastern Bakeries Pvt. Ltd. v. Commercial Tax O
State of Uttar Pradesh v. Wasim Fatima (SC)
Nitya Dharmananda @ K. Lenin v. Sri Gopal Sheelum Reddy ... Nithya Bhaktananda, (SC)
Indore Development Authority v. Shailendra (Dead), (SC)
Commissioner of Income-Tax-I, Kolhapur v. M/s. Chaphalkar Brothers Pune (SC)
Prabhu Dutt Tiwari v. State of Uttar Pradesh, (SC)
Navjyot Singh v. D.T.C., (SC)
Vijay Kumar v. Bal Krishan (SC)
Manjeet Singh v. National Insurance Company Ltd., (SC)
Aftaruddin (Dead) Rep. Thr. Lrs. v. Ramkrishna Datta alias Babul Datta (SC)
Union of India v. M/s. Susaka Pvt. Ltd., (SC)
Asharfi v. State of Uttar Pradesh, (SC)
Union of India v. Balbir Singh Turn, (SC)
Suman v. State of Haryana, (SC)
Joseph Shine v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
Union of India v. Naval Group Insurance Fund, (SC)
Ex Sep Chain Singh v. Union Of India, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Ran Vijay Singh v. State of U.P., (SC)
Barun Chandra Thakur v. Central Bureau of Investigation (SC)
Trilok Singh Chauhan v. Ram Lal (Dead), (SC)
Correspondent, Schaffter Higher Secondary School, Tirunelveli v. A.M. Sankey John, (SC)
Mohinder Kumar Mehra v. Roop Rani Mehra, (SC)
Kaushal Kishore Awasthi v. Balwant Singh Thakur, (SC)
Pradeep Bachhar v. State of Chhattisgarh, (SC)
Federation of Hotel and Restaurant Associations of India v. Union of India, (SC)
S. Esabella v. C. Thankarajan (SC)
Malik Industry v. State of Haryana, (SC)
Sudama Singh v. Deepak Mohan Spolia (SC)
Ranvir Dewan v. Rashmi Khanna, (SC)
Bharatsing v. State of Maharashtra, (SC)
Secretary/chairman Central Board of Secondary Educ
North Gujarat Unit of Association(s) v. North Guja
Lissie Medical Institutions v. Commissioner of Inc
State of Haryana v. Rohtas (SC)
Dinesh Mohanlal Punjabi v. Union of India, (SC)
In Re: Outrage As Parents End Life After Child's D
Ramakanth V. v. Purnima (SC)
Hotel Sonai v. State of Maharashtra, (SC)
Commissioner of Income Tax v. Vasisth Chay Vyapar
Commissioner of Income Tax v. Rajasthan and Gujara
State of U.P. v. Raghuvir, (SC)
Dr. Sabu Mathew George v. Union of India, (SC)
Narendra Kumar Hindal v. State of Madhya Pradesh,
Sunderlal Soni v. Dr. Mahaveer Prasad, (SC)
Manish Kathuria v. State of Punjab, (SC)
Raj Kumari v. Ravinder Kumar (Deceased), (SC)
Registrar Cooperative Societies, Punjab v. Tek Chand, (SC)
E.R. Kumar v. Union of India (SC)
Prem Giri v. State of Rajasthan, (SC)
Joseph v. State of Tamil Nadu, (SC)
Royal Orchid Hotels Ltd. v. Kamat Hotels (India) L
State of Jharkhand v. M/s Hindustan Construction C
M/s Sam Built Well Pvt. Ltd. v. Deepak Builders, (SC)
Madan Mohan v. State of Rajasthan, (SC)
A.V.G.V. Ramu v. A.S.R. Bharathi, (SC)
Samaj Parivartana Samudaya v. State of Karnataka (SC)
Toyoto Jidosha Kabushiki Kaisha v. M/s Prius Auto
Sunkamma (D) v. S. Pushparaj (D), (SC)
LMJ International Ltd. v. Dankuni Steels Limited (SC)
Goolrokh M. Gupta v. Mr. Burjor Pardiwala Dead, (S
M/s. Hindustan Petroleum Corporation Ltd. v. Union of India (SC)
Sarvepalli Radhakrishnan University v. Union of In
Dr Amit Bagra v. State of Rajasthan, (SC)
Guria Swayam Sevi Sansthan v. Kali, (SC)
Chitra Sharma v. Union of India, (SC)
Prabhat Ranjan Singh v. R.K. Kushwaha, (SC)
Raj Kumar Bhatia v. Subhash Chander Bhatia, (SC)
Halappa v. Malik Sab, (SC)
State of U.P. Through Principal Secretary v. All U. P. Consumer Protection Bar Association (SC)
Justice K. S. Puttaswamy (Retd) v. Union of India (SC)(Constitution Bench)
Teesta Atul Setalvad v. State of Gujarat, (SC)
Sri Dinesh Kumar J. @ Dinesh J v. National Insurance Co. Ltd., (SC)
Disabled Rights Group v. Union of India, (SC)
Rajive Raturi v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
State Bank of India v. B.R. Saini, (SC)
Vijendra Kumar v. Commissioner, A.P. Charitable & Religious Institutions & Endowment Department (SC)
Indian Oil Corporation Ltd. v. Shashi Prabha Shukla (SC)
Union of India v. Pfizer Limited (SC)
Macquarie Bank Limited v. Shilpi Cable Technologie
Harpal Singh v. Ashok Kumar, (SC)
State by the Inspector of Police, Chennai v. S. Selvi, (SC)
Tata Iron and Steel Co. Ltd. v. State of Bihar (SC)
Chitra Majumder v. Arun Majumder (SC)
(Smt.) Roshni Devi v. Gurmeet Singh, (SC)
(Smt.) Sonia Devi v. Iffco Tokio General Insurance
(SMT.) Shabana v. National Insurance Co. Ltd., (SC
Randeep Singh v. The New Shivalik Transport Co., (
Divisional Manager, National Insurance Company Limited v. New India Assurance Co. Ltd. (SC)
Jagtar Singh v. Sanjeev Kumar (SC)
Krantibai v. Dinesh Yadav (SC)
Taslim Parvin v. Usha Devi (SC)
Ursela Lakra v. National Insurance Co. Ltd., (SC)
C. Sathyanarayan v. Vaddi Sreenivasulu (SC)
State of Uttar Pradesh v. Golli @ Ankur, (SC)
Directorate of Enforcement v. Vakamulla Chandrashe
Vaithegi v. Gurusamypillai, (SC)
State of Uttar Pradesh v. Shri Rakesh Mohan, (SC)
Susme Builders Pvt. Ltd. v. Chief Executive Office
National Commission For Protection of Child Rights
National Kamgar Union v. Kran Rader Pvt. Ltd., (SC)
Dineshbhai Chandubhai Patel v. State of Gujarat, (SC)
M/s. Inox Wind Ltd. v. M/s Thermocables Ltd., (SC)
Leena Vivek Masal v. State of Maharashtra (SC)
Soni Gerry v. Gerry Douglas, (SC)
Union of India v. Shailendra Kumar Singh (SC)
Janhit Manch v. State Of Maharashtra, (SC)
Joseph Shine v. Union of India, (SC)
Balveer Lal v. State of Uttarakhand, (SC)
Pr. Commissioner of Income Tax v. M/s. Veer Gems,
Assistant Commissioner of Income Tax v. Li and Fun
In Re Prajwala Letter dated 18.2.2015 Videos of Se
Santlal Shrikisan Kutil @ Kaalia @ Mochi v. State
State of Himachal Pradesh v. Raj Kumar, (SC)
Union Territory, Chandigarh Administration v. Pradeep Kumar, (SC)
Navtej Singh Johar v. Union of India Ministry of L
Health For Millions Trust v. Union of India (SC)
Nagaiah v. Chowdamma (dead), (SC)
State of U.P. v. Israr Ahmad (SC)
Ms. Priyanka Nagpal v. State (Govt. of NCT of Delhi), (SC)
Harpal Singh @ Pappu Singh v. State of Rajasthan,
M/s. Sicagen India Ltd. v. Mahindra Vadineni (SC)
Extra Judicial Execution Victim v. Union of India,
Guru @ Gurubaran v. State, (SC)
Shyam Narayan Chouksey v. Union of India (SC)
Ex Sig. Man Kanhaiya Kumar v. Union of India, (SC)
M/s. Gulab Gundhi Tobacco Co. v. C.C.E. Delhi-I, (
Gurshinder Singh v. Sriram General Insurance Co. L
Chitra Sharma v. Union of India, (SC)
Dy. Commr. of Central Excise, Siliguri v. M/s Kish
Lavghanbhai Devjibhai Vasava v. State of Gujarat,
Urmila Devi v. Deity, Mandir Shree Chamunda Devi,
Municipal Council Bawal v. Babu Lal (SC)
M/s Mangalam Homes & Resorts Pvt. Ltd. v. Joy Kaliyavumkal (SC)
I.C. Sharma v. Oriental Insurance Co. Ltd., (SC)
Secretary, Kerala State Coastal Management Authori
Upendra Sharma v. State of Bihar, (SC)
Commissioner of Trade And Taxes Delhi v. Arise Ind
Kuki Ravindran v. Chendrimada Somaya Madappa (SC)
Prashant v. State of Maharashtra (SC)
Russel Joy v. Union of India (SC)
Tripurari Sharan v. Ranjit Kumar Yadav, (SC)
Ramji Singh Patel v. Gyan Chandra Jaiswal (SC)
Income Tax Officer Petitioner v. M/s. Canyon Finan
Yogesh Gupta v. Election Commission of India, (SC)
Deepak Chandrakant Jhaveri v. Johnson Dye Works (P
K.A. Annamma v. Secretary, Cochin Co-operative Hospital Society Ltd., (SC)
Chander Kant v. State of Himachal Pradesh, (SC)
Chief Commissioner New Delhi (Import And General)
State of Jammu And Kashmir v. Shamim Ahmad Laharwa
Manohar Lal Sharma v. Principal Secretary, (SC)
M.C. Mehta v. Union of India, (SC)
Laljibhai Maganbhai Vasava v. State of Gujarat, (SC)
Janhit Manch v. State of Maharashtra (SC)
LG Electronics Incorporation v. Assistant Director
Alok Kumar Singh v. State of U.P., (SC)
Lavkumar Bhardwaj v. State of Chhattisgarh, (SC)
Sneha Parikh v. Manit Kumar, (SC)
R. Kasthuri v. M. Kasthuri (SC)
Pranjay Purushotambhai Goradia v. State of Maharas
State of Himachal Pradesh v. Hans Raj, (SC)
M/s. Ghai Construction Engineers and Contractors v. Godavari Marathwada Irrigation Development Corporation, (SC)
Ram Niranjan Kajaria v. Sheo Prakash Kajaria, (SC)
K. Sugumar v. Hindustan Petroleum Corporation Ltd, (SC)
Extra Judicial Execution Victim v. Union of India,
Shaikh Osmanali Chous v. New India Assurance Co. Ltd. (SC)
Principal Officer, L.G. Electronics Shenyang Inc.
Quency Bhasin v. State of Uttar Pradesh (SC)
State Of Uttarakhand v. Habib Khan, (SC)
Harjinder Singh v. Rajpal (SC)
State of Himachal Pradesh v. Trilok Chand, (SC)
Mauvin Godinho v. State of Goa, (SC)
United Biotech Private Limited v. Orchid Chemicals
P. Vijayakumari v. Indian Bank Represented by its Chief Manager (SC)
Commissioner of Central Excise Belagaum v. Ms. Vas
N.C. Medical College And Hospital Principal v. Uni
Balakrishnan v. State of Tamil Nadu, (SC)
National Travel Services v. Commissioner of Income
Maharashtra State Electricity Distribution Company Ltd. v. M/s. Datar Switchgear Limited (SC)
Theiry Santhanamal v. Viswanathan, (SC)
Viacom 18 Media Private Limited v. Union of India
Sunita Devi v. State of Bihar, (SC)
Anita Maria Dias v. State of Maharashtra, (SC)
Sunita Singh v. State of Uttar Pradesh, (SC)
State of Punjab v. Thuru Ram, (SC)
Nagar Mal v. Oriental Insurance Company Ltd. (SC)
Anil v. New India Assurance Co. Ltd., (SC)
Ramrao Lala Borse v. New India Assurance Company, (SC)
Pappu v. Vinod Kumar Lamba, (SC)
Atul Thakur v. State of Himachal Pradesh (SC)
Shaheen @ Shivani v. State of NCT of Delhi, (SC)
Pr. Commissioner of Income Tax v. M/s. Krishak Bha
K. Mani v. Inspector of Police, Special CBI, Kochi, (SC)
Neeraj Kumar v. Arvind Kumar Minhas, (SC)
Om Parkash v. State of Haryana, (SC)
Parvinder Singh v. Huda (SC)
Supreme Court Employees Welfare Association v. Uni
Orissa Lift Irrigation Corp. Ltd. v. Rabi Sankar P
Suresh Ganpati Halvankar v. State of Maharashtra (SC)
Nachhatar Singh v. State of Punjab (SC)
Subhadra v. Ministry of Coal, (SC)
Dashrath @ Jolo v. State of Chhattisgarh, (SC)
Lachhman Dass v. Resham Chand Kaler, (SC)
M/s Indian Farmers Fertilizer Co-Operative Limited
Issac @ Kishor v. Ronald Cheriyan, (SC)
Dheeraj Mor v. Hon'ble High Court of Delhi, (SC)
State of Madhya Pradesh v. Nande @ Nandkishore Singh (SC)
Municipal Corporation of Greater Mumbai v. Pankaj
Telco Now Tata Motors Limited v. Vipin Kumar, (SC)
St. Ann's Educational Society v. Lakshmi, (SC)
Samaj Parivartana Samudaya v. State Of Karnataka,
Pressy Pinto v. Shashikala Kotian, (SC)
Commissioner Of Service Tax, Bangalore v. Lakshmin
Competition Commission of India v. M/s Fast Way Transmission Pvt. Ltd. (SC)
Maya Devi (D) v. State of Haryana, (SC)
Karnataka Live Band Restaurants Association v. State of Karnataka (SC)
Anusuiya @ Saraswatibai v. State of Madhya Pradesh
Flora Elias Nahoum v. Idrish Ali Laskar, (SC)
Kanaklata Das v. Naba Kumar Das, (SC)
Subhash Chander Bansal v. Gian Chand (SC)
H.V. Nirmala v. R. Sharmila, (SC)
Jayaprakash v. T.S. David, (SC)
N.C. Bansal v. Uttar Pradesh Financial Corporation, (SC)
State of Madhya Pradesh v. Manoj Sharma, (SC)
Birbal Prasad @ Birbal Prasad Sah @ Birbal Prasad Sao @ Birbal Sah v. State of Bihar, (SC)
Surender Singh v. State of Haryana, (SC)
Sankalp Charitable Trust v. Union Of India (SC)
M.C. Mehta v. Union of India (SC)
Shivangouda Ninganagouda Keri v. Special Land Acqu
M.C. Mehta v. Union Of India, (SC)
M/s Neerja Realtors Pvt Ltd. v. Janglu (Dead) (SC)
Central Board Of Direct Taxes v. Kumudam Publicati
Vidit v. State of Madhya Pradesh, (SC)
Authorized Officer, State Bank of Travancore v. Mathew K.C., (SC)
Latesh @ Dadu Baburao Karlekar v. State of Maharashtra (SC)
Shafhi Mohammad v. State of Himachal Pradesh, (SC)
Bikash Manna v. State of West Bengal, (SC)
Bhausaheb v. State of Maharashtra, (SC)
Shahid Jamal v. State of U.P., (SC)
State Bank of India v. M/s. Jah Developers Pvt. Ltd., (SC)
State of Gujarat v. Bharat Pest Control, (SC)
Municipal Council, Raghogarh v. National Fertilize
Union of India v. K.V. Rama Raju (SC)
Alakh Alok Srivastava v. Union of India, (SC)
Union of India v. Jarooparam, (SC)
Dr. T. Murugan v. Chairman Navodaya Vidyalaya Samiti (SC)
Union of India v. State of Gujarat (SC)
Ashish Kumar v. State of Uttar Pradesh, (SC)
Commissioner of Income Tax 5 Mumbai v. M/s. Essar
Rambeer Shokeen v. State of NCT of Delhi, (SC)
Yogesh Mahajan v. Prof. R.C. Deka, Director, All I
Danamma @ Suman Surpur v. Amar, (SC)
Commissioner of Central Excise Service Tax v. Ultra Tech Cement Ltd. (SC)
Surinder v. Nand Lal, (SC)
Wg. Cdr. Ashwini Kumar Handa (Retd.) v. Union of I
Pradeshiya Industrial Development Corporation Ltd. U.P. v. Hindustan Aeronautics Ltd. (Lucknow Division) (SC)
Pratima Das @ Arati Das v. Subudh Das, (SC)
Union of India v. Leen Martin, (SC)
Alakh Alok Srivastava v. Union of India, (SC)
Ramesh Kumar v. State of Punjab, (SC)
Selvaraj v. State By Inspector of Police, Tamil Na
Union of India v. Sabyasachi Jyoti (SC)
CCE, Mumbai-V v. Mahanagar Gas Ltd., (SC)
Arun Maan v. State of Uttar Pradesh (SC)
Bengal Chemists & Druggists Assn. v. Kalyan Chowdhury (SC)
State of Karnataka v. Kaisarbaig (SC)
Reliance General Insurance Company Ltd. v. Shalu Sharma, (SC)
Jagtar Singh v. State of Uttarakhand (SC)
Animal Welfare Board of India v. Union of India (SC)
Commissioner of Customs Central Excise and Service Tax, Guntur v. M/s. Andhra Sugars Ltd. (SC)
Ajayinder Sangwan v. Bar Council of Delhi (SC)
Ajayinder Sangwan v. K.K. Mohan (SC)
Rithwik Energy Generation Pvt. Ltd. v. Bangalore Electricity Supply Co. Ltd. (SC)
Naveen Kumar v. Vijay Kumar, (SC)
M/s Maya Appliances (P) Ltd. now known as Preethi Kitchen Appliances Pvt. Ltd. v. Addl. Commissioner of Commercial Taxes (SC)
Chhabildas v. State of Maharashtra (SC)
IQ City Foundation v. Union of India, (SC)
Union of India v. Pushpavathi, (SC)
Dataram Singh v. State of Uttar Pradesh, (SC)
Dr. Akshya Kumar Bisoi v. All India Institute of Medical Sciences, (SC)
State of Karnataka v. Shankar Baburao Kangralkar, (SC)
Oriental Insurance Co. Ltd. v. Sulochana Devi Kaya
In Re: Outrage As Parents End Life After Child's D
Ramu v. State Of Uttar Pradesh (SC)
Satyanarayan Mallick v. State of Odisha (SC)
Dilip Ch. Kalita v. State of Assam, (SC)
Madhu Patekar v. State of Maharashtra (SC)
Securities and Exchange Board of India v. Subrata
Rajiv @ Raju v. State of Haryana (SC)
State of Maharashtra v. Dinesh, (SC)
Commissioner of Central Excise v. M/s Bhel, (SC)
Shoukat Ali v. State Of Madhya Pradesh (SC)
Elangbam Babina Devi v. State of Manipur, (SC)
Goa Foundation v. M/s Sesa Sterlite Ltd. (SC)
M/s ONGC Mangalore Petrochemicals Ltd. v. M/s ANS Constructions Ltd., (SC)
Kandla Export Corporation v. M/s OCI Corporation,
State of Punjab v. Gurdev Singh (SC)
State of Punjab v. Harbans Kaur (SC)
R.K. Arora General Manager v. M/s ACE Enterprises (SC)
Commissioner of Income Tax-XII v. M/s. Doordarshan
Krishna Developers and Co. v. Deputy Commissioner
Mubin Shaikh v. State of Maharashtra (SC)
Rajendra Kumar Verma (D) v. Additional District Magistrate (Civil Supplies), (SC)
State of Madhya Pradesh through Principal Secretary v. Mahendra Gupta (SC)
Indore Development Authority v. Shailendra (Dead),
Securities and Exchange Board of India v. Rakhi Trading Private Ltd. (SC)
Sunita Devi v. Union of India, (SC)
Munna Ram v. State of Rajasthan (SC)
J. Linet v. Assistant Manager (DEPOT) Food Corpora
Rajesh Kumar Mishra v. State of Uttar Pradesh, (SC
Mahanth Satyanand v. Shyam Lal Chauhan (SC)
Kudrat Sandhu v. Union of India, (SC)
Chaddu @ Shailesh v. State of Uttar Pradesh (SC)
M.C. Mehta v. Union Of India (SC)
Vandana Tyagi v. Apeejay Saraswati P.G. College Fo
Sampurna Behura v. Union of India (SC)
Sube Singh v. Shyam Singh, (SC)
Munusamy v. Managing Director, Tamil Nadu State Transport Corporation (Villupuram) Ltd., (SC)
Vijay Kumar Rastogi v. Uttar Pradesh State Roadways Transport Corporation (SC)
Archit Saini v. Oriental Insurance Company Ltd. (SC)
Lohit v. State of Haryana (SC)
Income Tax Officer v. Chintan Jadavbhai Patel, (SC
Vijayan @ Viji v. State Of Tamil Nadu, (SC)
Baburao Dadu Sankpal (D) v. Kolhapur Zilla Sahakari Doodh Utpadak Sangh, Kolhapur (SC)
Maharashtra Housing Development Authority v. Shapoorji Pallonji & Company Private Limited (SC)
Steel Authority of India Ltd. v. Choudhary Tilotama Das, (SC)
Dinesh Kumar Kalidas Patel v. State of Gujarat (SC)
Commodore P.K. Banerjee v. Union of India, (SC)
Extra Judicial Execution Victim v. Union of India,
Pankaj Madhukar Deole v. State of Maharashtra, (SC
Maxopp Investment Ltd. v. Commissioner of Income T
Tapan Sarkar v. State of West Bengal, (SC)
Mohd. Javed v. State of Chhattisgarh (SC)
Sou Rekha Sandip Sakhare v. Additional Commissione
Pradyuman Bisht v. Union of India, (SC)
Swaraj Abhiyan v. Union of India (SC)
M/s. RDB Textiles Ltd. v. Commissioner of Central Excise and Service Tax, Kolkata-IV Commissionerate (SC)
State of Uttar Pradesh v. Mahipal (SC)
Union of India v. Acquilin Rose M., (SC)
Oriental Insurance Co. Ltd. v. Usha Bhagchandani (
Mukesh Kumar v. State of Bihar, (SC)
Bank of Baroda v. G. Palani, (SC)
Mawizuali v. K. Lalthaengi (SC)
M/s Emaar Mgf Land Limited v. Aftab Singh, (SC)
Naresh v. State of Madhya Pradesh (SC)
Sharanappa v. State of Karnataka (SC)
Kala Devi v. Jagdish Chand (SC)
Paramount Digital Color Lab (M/s.) v. Agfa India Pvt. Ltd. (M/s.), (SC)
Chairman Cum Managing Director, Ennore Port Trust v. V. Manoharan, (SC)
Auto Cars v. Trimurti Cargo Movers Pvt. Ltd., (SC)
Khatoon v. State of U.P. through Principal Secretary, (SC)
Maharashtra State Electricity Distribution Co. Ltd. v. Appellate Authority, (SC)
Kurukshetra University v. Prithvi Singh, (SC)
G. Saraswathi v. Rathinammal, (SC)
Sundaram Finance Limited v. Abdul Samad, (SC)
UCO Bank v. Rajendra Shankar Shukla, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Ms. X v. State of Haryana (SC)
Satyajit Hazari v. State of Assam (SC)
Vikramsingh v. Central Bureau of Investigation, (SC)
Eswarappa @ Doopada Eswarappa v. State of Karnataka (SC)
Sattar @ Sattar Khan v. High School Boardng Commit
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union Of India (SC)
Sow. Chhaya v. State of Maharashtra, (SC)
Delhi Development Authority v. Kartar Singh, (SC)
Mahant Lalita Sharanji v. Deoki Devi, (SC)
Guria Swayam Sevi Sansthan v. Afjal (SC)
State of Tamil Nadu v. Siddaramaiah, Chief Minister Government of Karnataka, (SC)
Mahant Lalita Sharanji v. Deoki Devi (SC)
Kalawati (D) v. Rakesh Kumar, (SC)
Industrial Infrastructure Development Corporation(Gwalior) M.P. Ltd. v. Commissioner of Income Tax, Gwalior (SC)
State of Karnataka by its Chief Secretary v. State
Transmission Corporation of Andhra Pradesh Ltd. v.
D. Srinivas v. SBI Life Insurance Co. Ltd., (SC)
EX. LT. Col. R.K. Rai v. Union of India, (SC)
Jayant Verma v. Union of India (SC)
A.A. Padmanbhan v. State of Kerala, (SC)
Shajahan v. State rep. by Inspector of Police, (SC)
In Re: T.N. Godavarman Thirumulkpad v. Union of India (SC)
Taniya Malik v. Registrar General of The High Court of Delhi, (SC)
State of Himachal Pradesh v. Pardeep Kumar, (SC)
U.P. Public Service Commission v. Manoj Kumar Yadav, (SC)
Lok Prahari, through Its General Secretary S.N. Sh
Kalpana v. Education Officer (Secondary) (SC)
Adarsh Cooperative Housing Society Ltd. v. Union o
Indira Gandhi National Open University v. V.N. Rajasekharan Pillai (SC)
Gopal Rai v. Meera Bai (SC)
Odisha Industrial Infrastructure Development Corpo
Mohd. Anwar v. Oriental Insurance Company Ltd. (SC)
P. Ramadas v. State of Kerala, (SC)
Wasim Anwar v. State of NCT of Delhi (SC)
Surat Singh (Dead) v. Siri Bhagwan, (SC)
Commissioner of Service Tax v. M/s. Bhayana Builde
Income Tax Officer v. Canyon Financial Services Lt
Income Tax Officer v. Dharam Narain, (SC)
State of Maharashtra v. Vikram Rangnath Keshbhat,
Mayuresh Nandkumar Purohit v. Kaushik Manna (SC)
M/s. Nischint Construction (P) Ltd. v. Khader Nawa
Jasmeet Kaur v. Navtej Singh, (SC)
Life Insurance Corporation of India v. Nandini J. Shah, (SC)
Union Public Service Commission v. Angesh Kumar, (SC)
Sudarsana Rao Gadde v. Karuna Gadde (SC)
Akhilesh Singh @ Akhileshwar Singh v. Lal Babu Singh, (SC)
Delhi Development Authority v. Munni Lal (SC)
Advanta India Ltd. v. B.N. Shivanna, (SC)
Soumitra Kumar Sen v. Shyamal Kumar Sen, (SC)
Suchet Singh Yadav v. Union of India, (SC)
Arvind @ Kalubhai Mohanbhai Lohia v. State of Guja
State of Haryana v. M/s G.D. Goenka Tourism Corpor
Indore Development Authority v. Shyam Verma (SC)
Devinderpal v. State of Punjab, (SC)
Kudrat Sandhu v. Union of India (SC)
Essar Bulk Terminal Limited v. State of Gujarat (S
Sachin Dinanath Dhuri v. Mrs. Sneha Sachin Dhuri (
Union Of India v. Kartik Kumar Prabhat, (SC)
State of Tamil Nadu Rep. By Sec. v. K. Balu (SC)
IEL Suprevisor Association v. Duncan Industries Lt
Indiabulls Housing Finance Limited v. M/s. Deccan Chronicle Holdings Limited, (SC)
B. Muthukrishnan (Dead) v. S.T. Redddiar Educational & Charitable Trust (SC)
Rajeshwar Mahto v. Alok Kumar Gupta, G.M. M/s Birla Corporation Ltd., (SC)
Pankaj Jain v. Union of India (SC)
S. Sukumar v. Secretary, Institute of Chartered Accountants of India (SC)
National Highway Authority of India v. M/s. Progressive-MVR (JV) (SC)
Elite Engineering & Construction (Hyd.) Private v. Techtrans Construction India Pvt. Ltd., (SC)
Sunil Samdaria v. Union of India Through Its Secre
Upendra Singh v. State of Bihar, (SC)
Rajendra Rajoriya v. Jagat Narain Thapak (SC)
M/s. Universal Cylinders Limited v. Commercial Taxes Officer (SC)
New India Assurance Co. Ltd. v. Vinish Jain (SC)
Dalip Singh v. Bhupinder Kaur (SC)
Union of India v. Rita Das Mozumdar P.N.G.B. (SC)
Shalibhadra Developers v. Secretary, Income Tax Se
Sardar Bhag Singh v. Vikram Sandhu, (SC)
A. Rangarajan v. Union of India, (SC)
State of Tamil Nadu v. K. Balu (SC)
State of Tamil Nadu v. K. Balu (SC)
Natural Sugar and Allied Industries Ltd. v. Commis
Commissioner of Central Excise, Customs & Serv
Rajpal v. State of Rajasthan (SC)
K.V. Mohammed Zakir v. Commissioner of Income Tax,
Anu Bhandari v. Pradip Bhandari (SC)
V. Padmakumar v. S. Chandrasekharan Potty (SC)
Jagdish v. Mohan, (SC)
Dwarika Prasad v. State of Uttar Pradesh, (SC)
Jagdish Kumar Sood v. United India Insurance Co. Ltd., (SC)
S. Thangaraj v. National Insurance Co. Ltd., (SC)
ICICI Lombard General Insurance Co. Ltd. v. Ajay Kumar Mohanty, (SC)
Singh Ram v. Nirmala (SC)
Andanur Kalamma v. Gangamma (Dead) (SC)
Saraswati Singh v. Shailesh Singh (SC)
Bharati Reddy v. State of Karnataka (SC)
Sitaram v. Radhey Shyam Vishnav (SC)
State of Karnataka v. M/s Durga Projects Inc (SC)
Vishnu Chandru Gaonkar v. N.M. Dessai (SC)
State of Karnataka v. M/s Vedanta Limited (Formerly Known As Sesa Sterlite Limited) (SC)
Indore Development Authority v. Shyam Verma, (SC)(Constitution Bench)
M.C. Mehta v. Union Of India (SC)
Philix v. Philomina, (SC)
Justice K.S. Puttaswamy (Retd.) v. Union of India,
In Re: Outrage As Parents End Life After Child's D
Bhupendra Kumar Chimanbhai Kachiya Patel v. Divisional Controller GSRTC Nadiad, (SC)
The Chairman, Board of Trustees Cochin Port Trust v. M/s Arebee Star Maritime Agencies Pvt. Ltd. (SC)
Union of India v. M/s. Intercontinental Consultant
Abdulrasakh v. K.P. Mohammed, (SC)
Shafin Jahan v. Asokan K.M. (SC)
Ummer v. Pottengal Subida, (SC)
Pralhad Shankarrao Tajale v. State of Maharashtra through its Secretary (Revenue) (SC)
Madhya Pradesh Rural Road Development Authority v.
Jeba Tabassum v. Md. Khalil Ahmed @ M.K. Ahmed, (S
Ajay Kumar Bhardwaj v. Registrar General (SC)
Adjudicating Authority (Pmla) v. Ajay Kumar Gupta,
Kerala State Electricity Board v. Kurien E. Kalath
Sunil B. Naik v. Geowave Commander (SC)
Common Cause (A Regd. Society) v. Union of India,
Prashanti Medical Services and Research Foundation
M/s. Spacemakers v. M/s. Mansi Trading Co. (SC)
Mummaneni Venkataramudu v. State of Andhra Pradesh
Alakh Alok Srivastava v. Union of India, (SC)
Commissioner of Service Tax v. M/s. Dewan Travels
Emmanuel Lalith Kumar v. Orthodox Syrian Catholic
Abhishek Tripathi v. State of Uttar Pradesh, (SC)
Rameshwar v. State of Haryana, (SC)
Sivakami v. State of Tamil Nadu, (SC)
Sudhakar @ Sudharasan v. State Rep. By The Inspector of Police (SC)
M/s. Fortune Infrastructure (Now Known As M/s. Hicon Infrastructure) v. Trevor D'lima, (SC)
Dev Kanya Tiwari v. State of U.P. (SC)
State of Madhya Pradesh v. Abdul Latif (SC)
Bannareddy v. State of Karnataka, (SC)
Income Tax Officer, Mumbai v. Venkatesh Premises C
Union of India v. Chaman Rana, (SC)
In Re Prajwala Letter Dated 18-2-2015 Videos of Se
Extra Judicial Execution Victim v. Union of India,
Center For Public Interest Litigation v. Union of
K.S. Puttaswamy v. Union of India (SC)(Constitutio
Ajayinder Sangwan v. Bar Council Of Delhi, (SC)
Mathew David v. State of Kerala (SC)
Bar Council of India v. A.K. Balaji, (SC)
Union of India v. Raghuwar Pal Singh, (SC)
Ravi Verma v. Union of India, (SC)
HCL Technologies Ltd. v. Assistant Commissioner of
Neena V. Patel v. Mrs. Jyotsanaben P. Patel (SC)
Union of India v. Indian Radiological and Imaging Association, (SC)
Sunny v. Pawan Kumar Sharma (SC)
M.C.Mehta v. Union Of India (SC)
M. Siddiq v. Mahant Suresh Das, (SC)
Honda Motor Co. Ltd. v. Asstt. Director of Income-
Commissioner of Customs and C.Ex., Goa v. Adani Ex
Bikram Chatterji v. Union Of India (SC)
Rojer Mathew v. South Indian Bank Ltd., (SC)
State of Karnataka v. Karnataka Pawn Brokers Assn.
Board of Control For Cricket in India v. Kochi Cri
Directorate of Enforcement v. Karti P Chidambaram,
State of Gujarat v. Dhirendrasingh @ Jabarsingh Chauhan (SC)
Asst. Commissioner of Income Tax v. Radhaswami Sal
Ganga Malik v. Union of India, (SC)
Commissioner of Income Tax v. M/s Plaza Hotels Pvt
Deputy Commissioner of Income Tax Delhi v. Control
Commissioner of Income Tax-I v. M/s Indo Continent
Pr. Commissioner of Income Tax v. M/s Shakti Found
Ram Deo Tiwari v. State of U.P., (SC)
B. Vijaya Laxmi v. Govt. Of A.P. (SC)
Rameshwar Yadav v. State of Bihar, (SC)
Bimal Gurung v. Union of India (SC)
National Campaign Committee for Central Legislation on Const. Labour v. Union of India, (SC)
ITC Limited v. Blue Coast Hotels Ltd., (SC)
Director Aryabhatta Research Institute of Observational Sciences (ARIES) v. Devendra Joshi, (SC)
P. Sreekumar v. State of Kerala, (SC)
Karshanbhai Ramjibhai Jaladiya v. District Development Officer (SC)
Ramakanth V. v. Purnima (SC)
National Commission For Protection Of Child Rights
Principal Commissioner of Income Tax v. M/s. Shree
Chairman, Central Board of Direct Taxes v. Meghala
Union of India v. Kundan Care Products Ltd., (SC)
Kailash Chandra Lenka v. Jyotirani Sarangi, (SC)
Bharat Sanchar Nigam Limited v. Babu V. (SC)
TSR Financial Services Pvt. Ltd. v. Central Bank o
Kudrat Sandhu v. Union of India, (SC)
Common Cause v. High Court of Allahabad, (SC)
Dr. Subhash Kashinath Mahajan v. State of Maharash
Champion R. Sangma v. State of Meghalaya (SC)
Dinesh Kumar Gupta v. General Manager 1, State Bank of India (SC)
Madiraju Venkata Ramana Raju v. Peddireddigari Ram
Mohan Lal v. Nand Lal (SC)
Krishna Devi v. Keshri Nandan (SC)
Dr. Grace Sathyavathi Shashikantv. M/s. Andhra Pra
Samaj Parivartana Samudaya v. State of Karnataka,
Chitra Sharma v. Union of India, (SC)
Rakesh Birani (D) v. Prem Narain Sehgal (SC)
State of Uttar Pradesh v. Om Pal, (SC)
M/s Lion Engineering Consultants v. State of M.P. (SC)
M/s MMC Projects India Pvt. Ltd. v. Gujarat State
State of Bihar v. M/s. Brahmaputra Infrastructure
Alok Kumar Singh v. State of U.P., (SC)
Union of India v. R. Sethumadhavan, (SC)
M.C. Mehta v. Union of India, (SC)
University of Mysore v. Rajaiah (Dead) (SC)
Gorusu Nagaraju s/o Apparao v. State of Andhra Pradesh, (SC)
Netram Sahu v. State of Chhattisgarh, (SC)
All Escorts Employees Union v. State of Haryana (SC)
Satyendra Kumar Mehra @ Satendera Kumar Mehra v. S
Sita Ram Bhama v. Ramvatar Bhama, (SC)
Pr. Commissioner of Income Tax - IV v. Sintex Indu
State of Punjab v. Mangtu (Deceased), (SC)
Mohammed Imran v. State Of Maharashtra (SC)
Bitan Sengupta v. State of West Bengal, (SC)
Manoj Kumar Babulal Agrawal v. Secretary Income Ta
Sameena Begum v. Union of India, (SC)
Commissioner of Income Tax v. M/s. New Okhla Indus
Bharatkumar Rameshchandra Barot v. State of Gujarat, (SC)
Anupama Patil v. Nataraj Veeranagouda Patil (SC)
Usha Devi v. Pawan Kumar, (SC)
NGT Bar Association (Western Zone) v. Union of Ind
Shakti Vahini v. Union of India (SC)
Ganapathi v. State of Tamil Nadu, (SC)
Compaq International v. Bajaj Allianz General Insu
Manju Surana v. Sunil Arora, (SC)
Kedar Nath Kohli (Dead) v. Baldev Singh (SC)
Mackintosh Burn Limited v. Sarkar and Chowdhury En
Uttar Pradesh State Road Transport Corporation v.
Bikram Chatterji v. Union of India, (SC)
NKG Infrastructure Ltd. v. Commissioner of Customs
In Re: Outrage As Parents End Life After Child's D
Anilkumar Jinabhai Patel (D) v. Pravinchandra Jinabhai Patel, (SC)
Municipal Corporation, Ujjain v. BVG India Limited
B.N. Firos v. State of Kerala (SC)
Satpal Singh v. State of Punjab (SC)
Gagan Ch. Kalita v. State of Assam, (SC)
Punjab National Bank v. Satinder Kapur (SC)
All India Judges Association v. Union of India (SC)
Union of India v. Gopaldas Bhagwan Das (SC)
Mahesh v. State of Rajasthan, (SC)
Vimal Prakash Kandpal (D) v. Honble High Court of Judicature at Allahabad, (SC)
Vinod v. Collector and Chairman, District Selectio
Shivawwa v. Branch Manager, National India Insurance Co. Ltd., (SC)
State of Himachal Pradesh v. Ravinder Kumar Sankhayan (Dead), (SC)
Mohinder Singh (Dead) v. Paramjit Singh, (SC)
Dr. Pankaj Kumudchandra Phadnis v. Union of India
State of Tamil Nadu v. S. Martin (SC)
Krishnakant Tamrakar v. State of Madhya Pradesh (SC)
Harita Sunil Parab v. State of NCT of Delhi (SC)
P. Meenakshisundaram v. P. Vijayakumar (SC)
Lakshmamma v. Commissioner, Bangalore Development Authority (SC)
Hon'ble High Court of Judicature at Allahabad - through Registrar General v. State of U.P., (SC)
Asian Resurfacing of Road Agency Pvt. Ltd. v. Cent
Commissioner of Income Tax -Central v. Sunita Dhad
M/s. Super Sales India Ltd. v. Commissioner of Cen
Commissioner of Income Tax v. M/s. Leo Fasteners,
Deputy Commissioner of Income Tax v. Wipro Ltd., (
Sau. Sharda Suresh Ingole v. Additional Commission
Commissioner of Income Tax v. M/s. New Delhi Telev
Puttappa v. Rama Naik, (SC)
Sunil Kumar Panda v. State of Chhattisgarh, (SC)
Anand Prakash Doddamani v. State Of Maharashtra (S
Bhagwati Saran Gupta v. Punjab National Bank, (SC)
Thesima Begam v. State of Tamil Nadu Rep. By The Inspector of Police, (SC)
Union of India v. Ex-Const. Daya Shankar Rai, (SC)
Shanti Devi v. State of Haryana (SC)
M. Kuppaswamy (D) Tr. Lrs. v. R. Vandana (SC)
Lakshmi Narain Dubey v. State of Uttar Pradesh (SC)
Lakshmi @ Lakshmamma v. Chamundamma (SC)
Chandrabosh Tripathi v. Madhya Pradesh Electricity Board (SC)
State Bank of Patiala v. Kanwal Nain Singh, (SC)
Ashish Kumar Yadav v. State of Uttar Pradesh (SC)
Union of India v. State of Maharashtra, (SC)
ONGC Purbanchal Employees Association v. Union of India (SC)
Shafhi Mohammad v. State of Himachal Pradesh (SC)
Director, Prasar Bharati v. Commissioner of Income
State of Haryana v. L.R. Bahmani, (SC)
Pradeep Kumar Gupta v. Central Bureau Of Investiga
Imtiyaz A. Rahiman Inamdar v. The State Of Maharas
Yogita v. Ketan Tewatia (SC)
Marayammal v. K.S.Venkidusamy (SC)
M.C. Mehta v. Union Of India (SC)
Rojer Mathew v. South Indian Bank Ltd., (SC)
Md. Abdul Qadir Siddique v. State of Arunachal Pra
Dr. Kriti Lakhina v. State of Karnataka, (SC)
Avinash C. v. State of Karnataka, (SC)
International Union of Food Agr. v. Union of India
State of Maharashtra v. Dr. Sharvil Thatte, (SC)
State Bank of India v. Ericsson India Private Limited (SC)
Seema Upadhyay v. Union of India (SC)
Bhartiben Nayabha Ker v. Sidabha Pethabha Manke (SC)
Ashim Ranjan Das (D) By Lrs. v. Shibu Bodhak (SC)
M.P. Power Management Company Ltd. v. Renew Clean
Nonihal Singh v. Maya Devi, (SC)
Sarvepalli Radhakrishnan University v. Union of In
Prem Singh v. State of Uttarakhand, (SC)
Union of India v. UTV News Ltd., (SC)
Sky Light Hospitality LLP v. Assistant Commissione
S. Dhanalakshmi v. Union of India, (SC)
Ram Jeevan Saini v. State of Rajasthan, (SC)
Col. IVS Gahlot v. Union of India, (SC)
Raghunath Prasad Pande v. State of Karnataka (SC)
State of Meghalaya v. Phikirbha Khariah, (SC)
Mangla Ram v. Oriental Insurance Co. Ltd. (SC)
Shivshankar @ Shiva v. State of Karnataka (SC)
Shafin Jahan v. Asokan K.M. (SC)
Bharatiya Janata Party West Bengal v. State of Wes
Punjab State v. Harbans Kaur (Dead) Thr. L.Rs. (SC
Kameshwar Singh v. State of Bihar (SC)
Munshiram v. State of Rajasthan (SC)
Uma Pandey v. Munna Pandey (SC)
Sanjay Kumar Sinha v. Asha Kumari (SC)
S.V. Asgaonkar v. Mumbai Metropolitan Region Devel
Assam State Agricultural Marketing Board v. Assam
SGS Constructions And Developers Pvt. Ltd. v. Hous
Nokia India Private Limited v. Additional Commissi
Jawaharlal Nehru Technological University Registra
Miss Rita Sarkar v. State of Assam, (SC)
Mohan Kumari v. Central Bureau of Investigation, (
Andhra Pradesh Industrial Infrastructure Corporation Limited v. S.N. Raj Kumar, (SC)
Baxis Singh v. Sukhdev Singh (Dead) (SC)
Saraswati Singh v. Shailesh Singh (SC)
Chhotanben v. Kiritbhai Jalkrushnabhai Thakkar (SC)
Secretary to Government of Tamil Nadu Public (Law
Aparbal Yadav v. State of U.P., (SC)
Harinder Singh Sikka v. Union of India, (SC)
Rambhau S/o Tulshiram Ghuge v. State of Maharashtr
K.K Gupta v. Himachal Pradesh Petroleum Dealers As
Asok Pande v. Supreme Court of India Thr. Its Regi
Suvarnamma v. United India Insurance Company Ltd., (SC)
M/s. Raiganj Consumer Forum v. Union of India, (SC
Bharatiya Janata Party West Bengal v. State of Wes
State of Haryana v. M/s. United Riceland Pvt. Ltd.
State of Gujarat v. Utility Users' Welfare Associa
Tongbram Bimolchand Singh v. Yumlembam Surjit Singh, (SC)
D. Saravanan v. Superintending Engineer Tangedco T
M/s Oswal Woollen Mills Ltd. v. M/s Oswal Agro Mills Ltd., (SC)
Shiva Kant Jha v. Union of India, (SC)
Hemraj Chandrakar v. State of Chhattisgarh (SC)
Kerala Ayurveda Paramparya Vaidya Forum v. State of Kerala (SC)
Sucha Singh Sodhi (D) v. Baldev Raj Walia, (SC)
K.K. Mishra v. State of Madhya Pradesh, (SC)
Union Public Service Commission v. M. Sathiya Priya, (SC)
Tamil Nadu Medical Officers' Association v. Union of India (SC)
Commissioner of Central Excise v. Madhan Agro Indu
Shri Ramalinga Mills Ltd. v. Commissioner of Centr
Union of India v. Om Siddh Vinayak Impex Pvt. Ltd.
Commissioner of Income Tax v. Subros Educational S
Commissioner of Central Excise And Customs v. M/s
In Re: Prajwala Letter Dated 18.2.2015, Videos of
National Commission For Protection Of Child Rights
Extra Judicial Execution Victim v. Union of India,
M.P. Power Generation Co. Ltd. v. Ansaldo Energia SPA (SC)
Shivaji Yallappa Patil v. Sri Ranajeet Appasaheb P
Manimegalai v. Special Tahsildar (Land Acquisition Officer) Adi Dravidar Welfare (SC)
IBI Consultancy India Private Limited v. DSC Limited (SC)
Mohammad Yusuf v. State of Haryana (SC)
Mohd. Ali v. State of H.P., (SC)
Lok Prahari, Through Its General Secretary S.N. Sh
Navaneethakrishnan v. State by Inspector of Police (SC)
Chitra Sharma v. Union of India, (SC)
Mohd. Akhtar v. State of Jammu and Kashmir (SC)
Commissioner of Service Tax, Mumbai VI v. M/s A.T.
Bikram Chatterji v. Union of India, (SC)
Syed Aftab Haider v. State of Uttar Pradesh, (SC)
Thahira P. v. Administrator, U.T. of Lakshadweep, (SC)
LT. CDR. M. Ramesh v. Union of India, (SC)
Sudama Devi v. Vijay Nath Gupta, (SC)
Jalendra Padhiary v. Pragati Chhotray (SC)
Dinesh Singh Thakur v. Sonal Thakur, (SC)
SCM Solifert Limited v. Competition Commission of
Competition Commission of India v. Thomas Cook (In
Raj Sharma @ Raj Kumar Sharma v. State of Uttar Pr
Madhya Pradesh Rural Road Development Authority v.
State of Madhya Pradesh v. M/s. Keti Construction,
State of Madhya Pradesh v. Ashoka Infra Ways Ltd.,
M/s. Gangotri Enterprises Ltd. v. Madhya Pradesh R
Puri Constructions Pvt. Ltd. v. State of Madhya Pr
State of Chhattisgarh v. M/s. KMC Construction Lim
Shanker v. State of Madhya Pradesh (SC)
Madhya Pradesh Rural Road Development Authority v.
Sureshchandra Bagmal Doshi v. New India Assurance Company Limited, (SC)
Sisters of St. Joseph of Cluny v. State of West Be
Union of India v. CDR. Ravindra V. Desai, (SC)
Seema Singh v. Central Bureau of Investigation (SC)
M. Durga Singh v. Yadagiri (SC)
Ram Gopal Goyal v. Central Bureau of Investigation (SC)
M.C. Mehta v. Union of India (SC)
Union of India v. Mohd. Abdul Hafeez, (SC)
S.P. Prasanna v. State of Karnataka, (SC)
State of Tamil Nadu v. Promod Kumar, (SC)
Securities And Exchange Board Of India v. Subrata
Reji Thomas v. State of Kerala (SC)
Siri Nivasam Mutual Aided House Building Society L
Rabari Prabhatbhai Gugubhai v. State of Gujarat, (SC)
R. Srinivasan v. V. Chandrasekaran (SC)
Jyoti Kumar Malviya v. Indian Farmers Fer. Co-Op.
Tehseen Poonawalla v. Union of India (SC)
Suresh Kumar Kohli v. Rakesh Jain, (SC)
M/s. Standard Essential Oil Industries v. Forest R
Mangamal @ Thulasi v. T.B. Raju, (SC)
Mahaveer Kumar Jain v. Commnr. of Income Tax (SC)
Paradeep Phosphates Limited v. State of Orissa, (SC)
Subhash Chandra Sen (D) v. Nabin Sain (D), (SC)
M/s Essel Infra Projects Ltd. Through Its Authoriz
Union of India v. M/s. Varindera Constructions Ltd. (SC)
Federation of Hotel & Restaurant Associations
Gaurav Aseem Avtej v. U.P. State Sugar Corporation
Amina Bi Kaskar (D) v. Union of India, (SC)
Canara Bank v. N.G. Subbaraya Setty, (SC)
M. Dakshayani v. State of Karnataka, (SC)
Anitta Job v. State of Kerala, (SC)
Apollo Zipper India Limited v. W. Newman and Co. Ltd., (SC)
Devender Singh v. State of Haryana (SC)
Nandakumar v. State of Kerala, (SC)
Satyaveer v. State of Rajasthan, (SC)
Laxmiraj Distributors Pvt. Ltd. v. Principal Commi
A. Rangarajan v. Union of India, (SC)
Harvinder Singh v. State of Haryana (SC)
Gauhati High Court Through The Registrar General v. Goto ETE, (SC)
Dr. Shadab Ahmed Khan v. Prof. Mujahid Beg, (SC)
Registrar, Orissa University of Agriculture & Technology v. Upendra Nath Patra, (SC)
Sandeep Chandak Etc. v. Principal Commissioner of
Commissioner of Income Tax v. M/s. Santokba Durlab
Pr. Commissioner of Income Tax v. NTPC Electrical
Krishi Upaj Mandi Samiti Sikar v. Commissioner of
Pr. Commissioner of Income Tax v. M/s. Paradise In
Commissioner of Customs v. Variety Lumbers Pvt. Lt
Maharaji Education Trust v. Housing and Urban Deve
Tamil Nadu Medical Officers Association v. Union of India, (SC)(Constitution Bench)
Commissioner of Income Tax-IV, Ahmedabad v. M/s. S
Tapan Kumar Dutta v. Commissioner of Income Tax, W
Income Tax Officer Ward No. 16(2) v. M/s TechSpan
B.L. Passi v. Commissioner of Income Tax, Delhi (S
Delhi Administration v. Vidya Gupta, (SC)
Cheran Properties Limited v. Kasturi and Sons Limi
Union of India v. Pirthwi Singh (SC)
Addl. Commissioner of Income Tax v. Bharat V. Pate
Commissioner of Income Tax-VI v. Virtual Soft Syst
Deputy Commissioner of Income Tax, Chennai v. T. J
Kavita Chandrakant Lakhani v. State of Maharashtra (SC)
Ram Pal Singh v. State of U.P. (SC)
State of West Bengal v. West Bengal Dairymens Association, (SC)
Commissioner of Income Tax Kolkata XII v. M/s Calc
Commissioner v. Mahindra and Mahindra Ltd. (SC)
Commissioner of Income Tax, Delhi-1 v. M/s Contain
Ramsingbhai (Ramsangbhai) Jerambhai v. State of Gujarat, (SC)
Commissioner of Income Tax, Central-III v. HCL Tec
M.C. Mehta v. Union of India (SC)
In Re: Outrage As Parents End Life After Childs De
M/s. Ultra Tech Cement Ltd. v. Commissioner of Cen
Ramesh Chand v. Nand Lal, (SC)
B.K. Pavithra v. Union of India, (SC)
Samaj Parivartana Samudaya v. State Of Karnataka,
Rajesh Chugh v. Batuk Prasad Jaitly, (SC)
Asian Resurfacing of Road Agency P. Ltd. v. Central Bureau of Investigation (SC)
Vishwasrao Satwarao Naik v. State of Maharashtra (
Y.P. Sudhanva Reddy v. Chairman and Managing Director, Karnataka Milk Federation (SC)
Shiv Singh v. State of Himachal Pradesh, (SC)
Naresh v. State of Uttarakhand (SC)
Kashmi Bhagtani v. State of Madhya Pradesh, (SC)
Bhaskarrao v. State of Maharashtra (SC)
Champa Lal v. State of Rajasthan, (SC)
Vinod Kumar Dhall v. Dharampal Dhall (Deceased), (SC)
Shakti Prasad Bhatt v. State of Uttarakhand, (SC)
Subhan Tours and Travel Services v. Union of India
Dr. Krishna Kumar Saxena v. CBI, (SC)
M.P. Power Management Company Ltd. v. M.P. Biomass
Mohd. Akhtar v. State of Jammu and Kashmir, (SC)
Naveen Kaushik v. Central Bureau of Investigation,
Suhani v. State of U.P. (SC)
Mohd. Akhtar v. State of Jammu and Kashmir, (SC)
Akbar Hussain v. State of Jammu And Kashmir, (SC)
M/s Gourmets Food v. Commissioner of Service Tax D
Commissioner of Central Excise v. M/s Singh Transp
Sri Marthanda Varma v. State Of Kerala (SC)
Prof. Chintamani Malviya v. High Court of Madhya Pradesh (SC)
Arif Khan @ Agha Khan v. State of Uttarakhand, (SC)
Chennai Port Trust v. Chennai Port Trust Industrial Employees CWW Association, (SC)
A. Dharmalingam (Dead) v. V. Lalithambal (SC)
Osama Aziz v. State of Uttar Pradesh, (SC)
Mohar Sai v. Gayatri Devi, (SC)
Nishan Singh v. Oriental Insurance Company Ltd., (SC)
Commissioner of Income Tax, Karnal (Haryana) v. M/
Gurbakhsh Singh v. Buta Singh, (SC)
M/s Emaar Mgf Land Ltd. v. Kumar Vaibhav, (SC)
Telangana Housing Board v. Azamunnisa Begum (Died)
Union of India v. Hardy Exploration and Production (India) INC (SC)
Chandra Bhawan Singh v. State of Uttar Pradesh (SC)
Satpal v. State of Haryana, (SC)
Alakh Alok Srivastava v. Union of India (SC)
Dilawar v. State of Haryana (SC)
Adesh Medical College And Hospital v. Union Of Ind
Cricket Association Of Bihar v. Amitabh Choudhary,
Commissioner of Income Tax v. Chambal Fertilizers
Pavankumar M. Sanghvi v. Income Tax Officer, (SC)
M/s. A.V. Bhat Housing Co. v. Sarita Nagari Ph2 Co
Sutapa Sinha v. State of U.P. (SC)
Abdul Motin v. Manisankar Maiti (SC)
M/s. Raiganj Consumer Forum v. Union of India, (SC
M/s. Sriram Refrigeration Industries Ltd. v. State
Purushottam s/o Tulsiram Badwaik v. Anil, (SC)
Commissioner of Income Tax, Chennai v. S. Ajit Kum
Prem Giri v. State of Rajasthan, (SC)
Murugan v. State of Tamil Nadu (SC)
Oriental Insurance Company Limited v. M/s Narbhera
Tularam v. State of Madhya Pradesh (SC)
State of Kerala v. Mythri Vidya Bhavan English M. Sch., (SC)
Sarika v. Administrator, Shri Mahakaleshwar Mandir Committee, Ujjain (SC)
Kishanlal Bholuram Kumbhar @ Kishan Prajapati v. S
Fidaali Moiz Mithiborwala v. M/S Aceros Fortune In
Raj Kumar v. State of Punjab (SC)
Naba Parjay West Bengal Primary Organizer Teachers' Association v. State of West Bengal, (SC)
Elumalai v. Inspector of Police All Women Police S
Ameet Lalchand Shah v. Rishabh Enterprises, (SC)
Rachit Sinha v. Union of India (SC)
Richal v. Rajasthan Public Service Commission, (SC
M/s Eureka Builders v. Gulabchand (SC)
Bhagmal v. State of Haryana, (SC)
Prabhat Ranjan Singh v. R.K. Kushwaha, (SC)
Principal Commissioner of Income Tax v. M/s. Tesco
Ram Chandra Meena v. High Court of Rajasthan, (SC)
M/s. Sree Anandhakumar Mills Ltd. v. M/s. Indian O
M/s. Bajaj Alliance General Insurance Co.Ltd v. Ra
National Commission For Protection Of Child Rights
Principal Commissioner of Income Tax v. Bhanuprasa
Principal Commissioner of Income-Tax v. Ms. Harpre
Principal Commissioner of Income Tax, Surat-I v. T
Ansal Housing and Construction Ltd. v. Assistant C
Commissioner of Income Tax, Jaipur II v. M/s. Maha
Pr. Commissioner of Income Tax v. M/s. Road Infras
Authorized Officer Punjab National Bank v. M/s KUT
ATCOM Technologies Limited v. Y.A. Chunawala and Co., (SC)
Rojer Mathew v. South Indian Bank Limited (SC)
Lok Prahari Through Its General Secretary v. State
United Air Travel Services v. Union of India (SC)
Commissioner of Income Tax v. M/s Jamnagar Distric
Gaurav Sharma v. Anju Sharma, (SC)
Commissioner of Central Excise v. M/s. Kent Chemic
Manoj Suresh Jadhav v. State of Maharashtra (SC)
Mohd. Akhtar v. State of Jammu and Kashmir (SC)
Jagdish Patni v. Nikita Prakash Patni, (SC)
Dr. Lakshmi Narayan Singh v. State of Bihar, (SC)
Pappu alias Surendra v. State of M.P., (S.C.)
Wild Life Warden v. Komarrikkal Elias (SC)
Kalidas Saha v. Union of India, (SC)
M/s. Indian Coffee Workers Coop. v. Commissioner o
Shivshankar Bhatt v. State of Chhattisgarh, (SC)
M.C. Mehta v. Union Of India (SC)
Dwarika Das Rathi v. State Of Chhattisgarh (SC)
Re-Inhuman Conditions In 1382 Prisons (SC)
B.C. Singh (D) v. J.M. Utarid (D), (SC)
Basanti Devi (Dead) v. Rati Ram, (SC)
Gurwinder Singh @ Sonu v. State of Punjab, (SC)
M/s. Geomysore Services (I) Pvt. Ltd. v. M/s. Hutti Goldmines Co. Ltd. (SC)
Ex Navy Direct Entry Artificers Association v. Union of India, (SC)
Kalpana Mehta v. Union of India (SC)(Constitution
Meenal Bhargava v. Naveen Sharma (SC)
Manoharan v. State Rep. by Inspector of Police, (SC)
Sarasamma @ Saraswathiyamma v. State Rep. By Deputy Superintendent of Police (SC)
Pramod Laxman Gudadhe v. Election Commission of In
Union of India v. Rina Devi, (SC)
Afshan Pracha v. Union of India, (SC)
M.C. Mehta v. Union Of India (SC)
Alok Kumar Singh v. State of U.P., (SC)
Sushil Kumar Bhansali v. State of Bihar, (SC)
Puttapaka Venkateshwarlu @ Venkataiah v. State of
M/s. Raiganj Consumer Forum v. Union of India, (SC
Ravi v. State of Karnataka (SC)
Sou. Mangalabai v. State of Maharashtra, (SC)
Mohan Lal v. State of Rajasthan, (SC)
Sedco Forex International INC v. Commissioner of I
Suresh Bhikaji Bhuvad v. Ramji Dalip, (SC)
Dr. Grace Sathyavathy Shashikant v. M/s. Andhra Pr
State of Haryana v. Rajender Kumar, (SC)
M/s Royal Cpl JV v. Union of India, (SC)
Samaj Parivartana Samudaya v. State Of Karnataka,
Chintpurni Medical College And Hospital v. Union Of India (SC)
Bikram Chatterji v. Union of India, (SC)
M/s. Neel Enterprises v. State Bank of India (SC)
Mohini Dang v. State of U.P. (SC)
Sheila Sebastian v. R. Jawaharaj, (SC)
Kumar v. State represented By Inspector of Police
Mahesh Chandra Verma v. State of Jharkhand, (SC)
Ashok Kumar v. State of Jharkhand, (SC)
Vijay Arjun Bhagat v. Nana Laxman Tapkire, (SC)
Suresh Singh v. State of Madhya Pradesh, (SC)
Rachit Sinha v. Union of India, (SC)
Bilquis v. State of Maharashtra (SC)
DTC Security Staff Union (Regd.) v. DTC, (SC)
Commissioner of Central Excise, Indore v. M/s Gras
Raj Kumar Gandhi v. Chandigarh Administration, (SC
Shamo Devi v. State of Haryana (SC)
Gunvir Singh v. State of U.P., (SC)
M/s Mdda Ramky ISBT Ltd v. Ombir Singh Tomar, (SC)
Board Of Control For Cricket v. Cricket Associatio
Pr. Commissioner of Income Tax, Vadodara 2 v. Nila
Principal Commissioner of Income Tax v. Bhanuprasa
Nipun Saxena v. Union of India, (SC)
Ranbir Singh v. S.K. Roy, Chairman, Life Insurance
Siddagangaiah (D) v. N.K. Giriraja Shetty (D) (SC)
Supriya Suresh Patil @ Sow Supriya Pratik Kadam v. State of Maharashtra, (SC)
Patni Hushenbhai Sidibhai Kotvala (Deceased) v. National Highways Authority of India, (SC)
Shyamali Chatterejee v. Municipal Corporation, Bhilai, (SC)
Chintalapati Srinivasa Raju v. Securities and Exchange Board of India (SC)
Madan Singh v. State Of Madhya Pradesh (SC)
Sanjay Chandra v. State Govt. of NCT of Delhi, (SC
Commissioner of Income Tax (Exemption) v. M/s. Mat
Pr. Commissioner of Income Tax v. M/s. Best Infras
Asha Manwani v. State of Rajasthan, (SC)
High Court of Judicature of Hyderabad for High Cou
Dinabandhu Panda v. Bajaj Allianz General Insuranc
S.Tamilarasan v. Girija Vaidyanathan Ias Chief Sec
Emmanuel Lalith Kumar v. Orthodox Syrian Catholic
Additional Commissioner of Income Tax v. Nokia Ind
Kiran Patidar v. Sanjay Patidar, (SC)
Ram Chander v. Union Of India (SC)
Ranjan Sharma v. Dipti Malakar, (SC)
M.C. Mehta v. Union of India (SC)
Commissioner of Income Tax v. Jalan Hard Coke Ltd.
Gurmeet Pal Singh v. State of Punjab, (SC)
Rupinder Singh Sandhu v. State of Punjab (SC)
Selvi v. Gopalakrishnan Nair (D) (SC)
Khurshid Ahmed v. State of Jammu and Kashmir (SC)
Manoj Kumar v. State of Himachal Pradesh (SC)
Sushila Aggarwal v. State (NCT of Delhi) (SC)
M.V. Amreeth v. K. Venkata Krishna, (SC)
D. Subba Rao (D) v. D. Sadashiva Rao (SC)
United Bank of India v. United Bank of India Retir
R. Balakrishna Bhat v. Bank of Baroda, (SC)
Rojer Mathew v. South Indian Bank Ltd. (SC)
Vinubhai Ranchhodbhai Patel v. Rajivbhai Dudabhai
Kerala State Road Transport Corporation v. Baby P.P., (SC)
Loveleen Kumar v. State of Haryana, (SC)
Commissioner of Income Tax-5 v. M/s Jet Airways In
Deputy Commissioner of Income Tax v. Alpesh Gokulb
Sahajadi Bibi v. State of West Bengal, (SC)
Ramesh Kumar v. State of Punjab, (SC)
Securities And Exchange Board Of India v. Subrata
Chitra Sharma v. Union of India, (SC)
Arun Kumar v. Ravindra Singh (SC)
E.K. Narayanan v. Union of India, (SC)
State of Haryana v. Parveen Kumar, (SC)
Conventional Fastners v. Commissioner of Income Ta
Deputy Commissioner of Income Tax, Circle-1 v. Vin
Ratan Singh v. State of Madhya Pradesh, (SC)
KA Hima Nongstoin Land Owners, Coal Traders And Producers Association v. All Dimasa Students Union, Dima Hasao District Committee, (SC)
General Manager (Project), National Highways v. Prakash Chand Pradhan, (SC)
Anwesh Pokkuluri v. Union of India, (SC)
Dr. G. Parmeshwara v. Union of India Ministry of H
Sri Siddeshwar Temple Trust Committee v. Sri Malingaraya Temple Charitable Trust (R), (SC)
Bikram Chatterji v. Union of India, (SC)
Ramesh Chander v. State of NCT Of Delhi, (SC)
Gulshan Dhall v. Atbit Singh, (SC)
M/s. Raiganj Consumer Forum v. Union of India, (SC
Md. Jakir Hussain v. Union of India, (SC)
Mintu Ghosh v. Union of India, (SC)
Pooja Bhatt v. Vinay Kumar Rai, (SC)
Anwar Khan v. State of Madhya Pradesh, (SC)
Director of Income Tax (IT) 1 v. M/s. Atomstroyexp
Commissioner of Income Tax-I v. M/s Daulat Enterpr
Amrit Paul Singh v. TATA AIG General Insurance Co.
Ms. X v. State of Telangana, (SC)
Authorised Officer, State Bank of India v. M/s. Allwyn Alloys Pvt. Ltd., (SC)
Kerala Assistant Public Prosecutors Association v. State of Kerala, (SC)
M/s Writers and Publisher Pvt Ltd v. A.K. Mishra,
District Basic Education Officer Allahabad v. Sushila Jaiswal (Dead), (SC)
Vaijnath Kondiba Khandke v. State of Maharashtra, (SC)
Kiran Pal Singh v. State of Uttar Pradesh (SC)
Santosh Kumar Mishra v. Neeru Mishra (SC)
Swaraj Abhiyan (VI) v. Union of India (SC)
State of Tamil Nadu v. P.K. Sinha (SC)
E. Sivakumar v. Union of India, (SC)
State by Lokayuktha Police v. H. Srinivas, (SC)
Meenakshi Saxena v. ECGC Ltd. , (SC)
State of Uttar Pradesh Through Principal Secretary
M/s. B. Himmatlal Agrawal v. Competition Commissio
Mahabir Industries v. Principal Commissioner of In
Lt. Col. Vijaynath Jha v. Union of India, (SC)
Haryana Suraj Malting Ltd. (M/s.) v. Phool Chand, (SC)
K.S. Kalinga Rayan @ Kalingaraju v. State Rep. By
Rama Nath Jha v. Union of India, (SC)
Narendra Dev University of Agriculture and Technology v. Bhupendra Singh Rawat, (SC)
Thangela Narendra @ Chinnu v. State of Karnataka,
M.C. Mehta v. Union Of India (SC)
Extra Judicial Execution Victim v. Union of India,
Dr. G. Parmeshwara v. Union of India, (SC)
In Re: Prajwala Letter Dated 18.2.2015, Videos of
M/s. Home Finders Housing Ltd. v. Income Tax Offic
Jakhotia Plastics Pvt. Ltd. v. Principal Commissio
Rama Devi Nayar v. State of Rajasthan, (SC)
Munawwar Ali v. Union of India, (SC)
G. Parmeshwara v. Union of India, (SC)
Vardh Paper Products Pvt Ltd v. Commissioner of Co
Ajay @ Neetu v. State of Haryana, (SC)
Mahavir Institute Of Medical Sciences v. Union of India (SC)
Trupthi V. Reddy Etc. v. State of Karnataka, (SC)
M.C. Mehta v. Union of India (SC)
U.P. Unaided Medical Colleges Welfare Association
Gangadharappa v. State of Karnataka, (SC)
U.P. Unaided Medical Colleges Welfare Association
Jayaswamy v. State of Karnataka (SC)
Medical Council of India v. Vedantaa Institute of Academic Excellence Pvt. Ltd., (SC)
State of Maharashtra v. Vijay Ghogre, (SC)
Mrinalini Padhi v. Union of India (SC)
State Of Bihar v. Medical Council of India, (SC)
Disha Panchal v. Union of India the Secretary, (SC
Dinesh v. State of Uttar Pradesh, (SC)
U.P.P.S.C. through its Chairman v. Rahul Singh, (SC)
State Of Bihar v. Medical Council of India, (SC)
Shivanna Bhimsen Lokhande v. State of Maharashtra,
Halke Ram v. State of Madhya Pradesh (SC)
State of Bihar v. Medical Council of India (SC)
Vijaya Institute of Technology for Women v. State
Bhupat Singh Rawat v. State of Madhya Pradesh, (SC
Center for Public Interest Litigation v. Union of India Department of Telecommunications (SC)
Aloka Kumar v. State of Karnataka (SC)
Devidas Loka Rathod v. State of Maharashtra (SC)
Common Cause (A Regd. Society) v. Union of India (SC)
Kishan Rao v. Shankargouda (SC)
Sonvir @ Somvir v. State of NCT of Delhi (SC)
Shyam Narayan Prasad v. Krishna Prasad (SC)
Director General, CRPF v. Janardan Singh (SC)
New Okhla Industrial Development Authority v. Chie
Union of India v. Ram Lakhan Sharma (SC)
State of Haryana v. Smt. Saroj (SC)
State of Punjab v. Soma Devi(Dead) Through Lrs. (S
Bhangu Trading Company v. Surjit Singh (SC)
Commissioner of Income Tax (TDS) Kanpur v. Canara
M/s. New Okhla Industrial Development Authority v.
United India Insurance Co. Ltd. (SC)
M.C. Mehta v. Union of India, (SC)
Joint Commissioner of Income Tax v. Grihalaksh Fil
Pr. Commissioner of Income Tax v. Meeta Gutgutia,
Commissioner of Income Tax (Central) 1 v. M/s. Che
Commissioner of Income Tax-1 v. Daulat Enterprises
Commissioner of Income Tax v. Bhai Mohan Singh Fou
Manash Mohan Chatterjee v. Y. Ratnakar Rao (SC)
Raju v. State Of Madhya Pradesh, (SC)
Tarsem Lal v. Central Bureau of Investigation, (SC
Sahil Sharma v. Union of India, (SC)
Ashwini Kumar Upadhyay v. Union of India, (SC)
Vijay Prakash Bharati v. Union of India, (SC)
Dr. P.R. Subas Chandran v. Union of India, (SC)
West Bengal State Election Commission v. Communist
Principal Commissioner of Income Tax 1 v. M/s. Kee
Principal Commissioner of Income Tax City 1 v. Bom
Commissioner of Income-Tax, Kanpur v. Kanpur Plast
Commissioner of Income Tax (Central) v. Ranjeet Si
Prakash Singh v. Union of India, (SC)
Commissioner of Income Tax v. M/s. Mantri Share Br
Tehseen S. Poonawalla v. Union of India, (SC)
Sarvepalli Radhakrishnan University v. Union of In
Adesh Kaur v. Eicher Motors Limited (SC)
M/s Raveechee and Co. v. Union of India (SC)
United India Insurance Co. Ltd. v. Indiro Devi (SC)
Chintpurni Medical College and Hospital v. State of Punjab (SC)
State of Andhra Pradesh v. Pullagummi Kasi Reddy Krishna Reddy @ Rama Krishna Reddy (SC)
State Election Commissioner, Bihar Patna v. Janakd
Kalim Khan v. Fimidabee (SC)
Union of India v. Col. Ran Singh Dudee (SC)
Government of NCT of Delhi v. Union of India (SC)(
Medical Council of India v. Jaipur National Univer
Medical Council of India v. N.C. Medical College a
Hansaram v. State of Chhattisgarh (SC)
Prabhu Dayal v. State of Rajasthan (SC)
Ameer Minhaj v. Dierdre Elizabeth (Wright) Issar (SC)
N. P. Murugesan v. C. Krishnamurthy (SC)
M/s Parisons Foods (Pvt.) Ltd. v. Joint Commission
Pandurang v. State of Maharashtra, (SC)
Vijay Mahadeorao Kubade v. State of Maharashtra Th
Oriental Bank of Commerce v. Vijay Bhai Govindbhai
Lalit Yadav v. State of Chhattisgarh (SC)
Board of Control For Cricket v. Cricket Associatio
Durga Prasad Yadav v. Security And Exchange Board of India, (SC)
Commissioner of Central Excise and Service Tax v.
Mohd. Ibrahim v. State of Karnataka, (SC)
Pankaj Sinha v. Union of India, (SC)
Mrinalini Padhi v. Union of India (SC)
Paresh Rastogi v. State of Uttar Pradesh, (SC)
Extra Judicial Execution Victim v. Union Of India
Chairman/Member (Industrial Park) Commissioner of
Konark Structural Engineers Pvt. Ltd. v. Deputy Co
Indian Evangelical Lutheran Church Nagercoil Synod
Dy. Commissioner of Income Tax v. Indus Motor Comp
Tara Chand v. State of Haryana, (SC)
Shanti Bhushan v. Supreme Court of India Through I
Jyoti Jagran Mandal v. NDMC (SC)
Dr. P.V. Ramana v. State of Maharashtra (SC)
Madan Mohan v. Kamal Parkash Goya (SC)
Tebha Bai v. Raj Kumar Keshwani (SC)
Raj Sharma v. State of Uttar Pradesh (SC)
Mohd. Akhtar v. State of Jammu & Kashmir (SC)
Union of India v. Mool Chand Khairati Ram Trust (S
Emmanuel Lalith Kumar v. Orthodox Syrian Catholic
Nitin Balkisan Gaikwad v. State of Maharashtra, (S
Mukesh v. State of NCT of Delhi (SC)
Vinay Sharma v. State of NCT of Delhi (SC)
Principal Commissioner of Income-tax v. M/s. Vaish
In Re: Outrage As Parents End Life After Childs De
Commissioner Of Income Tax (Exemptions) v. M/s Om
K. Jagadish v. State of Karnataka, (SC)
K.K. Jha "Kamal" v. Jharkhand High Court (SC)
Motiram Padu Joshi v. State of Maharashtra (SC)
Bhupender Singh v. Reema (SC)
Hetal Chirag Patel v. State of Gujarat (SC)
Om Prakash Singh v. State of Bihar (SC)
N.N. Godfred v. Union of India (SC)
Ramraj v. Badri (SC)
Khalil Pasha v. Abdul Gani, (SC)
Imtiyaz Ramzan Khan v. State of Maharashtra, (SC)
Dr. Amit Kumar v. Dr. Sonila (SC)
Shobhana Bhartia v. State of Bihar, (SC)
Sheikh Yakub (D) By Lrs. v. Sakinabi (D) By Lrs.,
Abdul Jabbar v. Ram Bihari Pandy, (SC)
Vishwambarrao Shankarrao Mane v. State of Maharash
M.K. Jain v. Principal Secretary, State of Uttar P
Tarsem Lal Chandla v. State of Himachal Pradesh, (
In Re: Outrage As Parents End Life After Childs De
A. Rangarajan v. Union of India, (SC)
Securities And Exchange Board of India v. Subrata Roy Sahara, (SC)
Prakash v. Basavaraj J. Halappanavar, (SC)
Parakh Vanijya Private Limited v. Baroma Agro Product (SC)
Sunil Shamrao Jadhav v. Kolhapur Municipal Corporation (SC)
Ajayapal Singh v. Associated Cement Companies Ltd. (SC)
Rama Vishawanath Dandge v. State of Maharashtra (SC)
S. Rajaseekaran v. Union of India, (SC)
Raghuvir v. State of Maharashtra, (SC)
N. Srinivas Goud v. State of Telangana (SC)
M. Aamira Fathima v. Annamalai University (SC)
National Highways Authority of India v. Gwalior Jh
Union Of India v. SGT Girish Kumar, (SC)
Nalin Bhargava v. Parsvnath Developers Ltd, (SC)
Chitra Sharma v. Union of India, (SC)
PUDA v. Vidya Chetal, (SC)
In Re: Outrage As Parents End Life After Childs De
Kudrat Sandhu v. Union of India, (SC)
Union of India v. Indian Association of Tour Opera
Vineet Dhanda v. Union of India, (SC)
Manish v. Godawari Marathawada Irrigation Developm
Udita Nabha v. Ranjeet Nabha (SC)
Mradul Mishra v. Chairman U.P. Public Service Comm
Commissioner of Central Excise Jaipur I v. Rajasth
Kalpana Majumder v. Lakshmi Priya Shaw (SC)
Tehseen S. Poonawalla v. Union of India (SC)
Indian Oil Corporation Ltd. v. T. Natarajan (SC)
State of Gujarat v. Navinbhai Chandrakant Joshi (SC)
Common Cause A Registered Society v. Ajay Mittal (
Surinder Pahalwan v. State of Haryana, (SC)
Temple of Hanemann Homoeopathic Medical College an
Usha Uday Khiwansara v. Uday Kumar Jethmal Khiwans
M.C. Mehta v. Union Of India (SC)
Bikram Chatterji v. Union of India, (SC)
Mukesh Kumar v. State of Chhattisgarh, (SC)
Sarup Singh v. State of Haryana, (SC)
Ratan Singh v. State of Madhya Pradesh, (SC)
Sandeep Gupta v. High Court of Judicature At Allahabad, (SC)
University of Kerala v. Saiful Islam. A. (SC)
Rev. Fr. Sony Varghese v. State Of Kerala, (SC)
Pr. Commissioner of Income Tax v. Hi-Tech Residenc
Principal Commissioner of Income Tax v. M/s. LG El
Commissioner of Income Tax v. M/s. Suyog Shivalaya
Sandeep Singh v. State of Madhya Pradesh, (SC)
Indian Bank v. K. Pappireddiyar (SC)
Nutan Rani v. Gurmail Singh (SC)
S. Rajaseekaran v. Union of India (SC)
Hetchin Haokip v. State of Manipur (SC)
Mrs. Kanika Goel v. State of Delhi through S.H.O. (SC)
State of Assam v. Union of India (SC)
Nayan Prasad v. State of Bihar (SC)
Currency Note Press v. N.N. Sardesai (SC)
Reliance Cellulose Products Ltd. v. Oil and Natura
Bhaskar Shrachi Alloys Ltd. v. Damodar Valley Corp
Shalu Ojha v. Prashant Ojha (SC)
Mazdoor Kisan Shakti Sangathan v. Union of India (
Shyam Sunder Agarwal v. P. Narotham Rao (SC)
C.C.E, Delhi-II v. Frankfinn Aviation Service Pvt.
Mohammed Zakir v. Shabana (SC)
Principal Commissioner of Income Tax Central-III K
Principal Commissioner of Income Tax, Rajkot v. M/
Commissioner of Income Tax v. Bharati Vidyapeeth,
Commissioner of Income Tax v. Babu Ram Education S
Dy. Commissioner of Income Tax v. Indus Motor Comp
Sh. Marwadi Rajasthan Education Society v. State o
M.C. Mehta v. Union of India, (SC)
Viraj Profiles Ltd. v. Addl Commissioner of Sales
Common Cause A Registered Society v. Ajay Mittal (
Gypsy Pegasus Ltd. v. State of Gujarat (SC)
Manju Kumari Singh @ Smt. Manju Singh v. Avinash Kumar Singh (SC)
Union of India v. Dyagala Devamma (SC)
Khajan Singh (D) Thr. Lrs. v. Bankey (Dead) By Lrs
Rajive Raturi v. Union of India (SC)
Commissioner of Central Excise, Chandigarh v. Khur
State of Haryana v. Siri Niwas, (SC)
Jagannath v. State of Madhya Pradesh, (SC)
Jindal Drugs Ltd. v. Union of India, (SC)
Rev. Fr. Sony Varghese v. State Of Kerala, (SC)
Anwar Husena Bammanali v. Uma Mahadevan (SC)
M/s. Nandhini Deluxe v. M/s. Karnataka Co-Operative Milk Producers Federation Ltd. (SC)
Central Board of Trustees v. M/s Indore Composite Pvt. Ltd. (SC)
State of Madhya Pradesh v. Gangabishan @ Vishnu (SC)
Deputy Commissioner of Income Tax v. Cochin Intern
K. Ramalingam v. Anjalai, (SC)
Extra Judicial Execution Victim v. Union Of India
Extra Judicial Execution Victim v. Union Of India (SC)
Medical Council of India v. N.C. Medical College A
Pr. Commissioner of Income Tax 10 v. Lionbridge Te
M/s. Raiganj Consumer Forum v. Union of India, (SC
Dhanraj v. State of Maharashtra, (SC)
Commissioner of Customs (Import), Mumbai v. M/s. D
Diyora and Bhanderi Corporation through its partner v. Sarine Technologies Ltd. (SC)
State of Bihar v. Bihar Rajya Bhumi Vikas Bank Sam
Ruby Tour Services Pvt. Ltd. v. Union of India (SC
Commissioner CGST and Central Excise v. Endo Labs
Commissioner of Income Tax(Exemptions) v. M/s. Raj
Principal Commissioner of Income Tax v. M/s. Lord
Commissioner of Wealth Tax-II v. Harakchand Uttamc
Pr. Commissioner of Income Tax v. M/s. Vedansh Jew
Pr. Commissioner of Income Tax-6 v. M/s. Hakmichan
Surinder Kumar Khanna v. Intelligence Officer Dire
Rani v. National Insurance Company Ltd. (SC)
Lakshmi Sreenivasa Cooperative Building Society v.
Union of India v. Sunil Tripathi (SC)
T.P. Murugan (Dead) v. Bojan (SC)
K. Raheja Corporation Pvt. Ltd. v. Franky Monteiro
Adarsh Cooperative Housing Society Ltd. v. Central Bureau of Investigation (SC)
Anil Tripathy v. Sarat Kumar Panda (SC)
Dhamendra Kumar Sharma v. Somendra Babu (SC)
Pankaj Kr. Mishra v. Union of India (SC)
Roma Sonkar v. Madhya Pradesh State Public Service
Assam Public Works v. Union of India, (SC)
Bandhuraj Sambhaji Lone v. Union of India (SC)
Bikram Chatterji v. Union of India, (SC)
Dr. Sr. Tessy Jose v. State of Kerala (SC)
Kuldeep Mansukhani v. Court On Its Own Motion (SC)
Tamil Nadu Chamber of Commerce and Industry Repres
Deepak v. State of Uttar Pradesh (Now Uttarakhand) (SC)
Narendra Kumar Tiwari v. State of Jharkhand (SC)
State of Rajasthan v. Mohan Lal (SC)
Union of India through Its Secretary v. Maj. Gen.
All India Judges Association v. Union of India (SC
Raju Manjhi v. State of Bihar (SC)
Abdul Jawad M.F. v. R. Raj Pradeep (SC)
Sampurna Behura v. Union of India (SC)
Union of India v. Prime Leathers, (SC)
Baldev Singh v. State of Haryana, (SC)
Bikram Chatterji v. Union of India, (SC)
M/s Mdda Ramky ISBT Ltd v. Ombir Singh Tomar, (SC)
Sunrise 14 A/s Denmark v. Ravi Mahajan, (SC)
Reepak Kansal v. Union of India, (SC)
Bangalore Development Authority v. State of Karnat
Pimpri Chinchwad New Township Devp. Authority v. V
Amar Nath Jha v. Nand Kishore Singh (SC)
Sow. Chhaya v. State of Maharashtra (SC)
Sheela Jerald v. Pushpadasan, (SC)
Col. IVS Gahlot v. Union of India (SC)
Narangs International Hotels Pvt. Ltd. v. Society
Mohammed Amin v. State of Rajasthan, (SC)
Mahavir Institute of Medical Sciences v. Union of
Pr. Commissioner of Income Tax Central-1 v. M/s. J
Commissioner of Income Tax-III v. M/s. Sumitomo Co
Kanya Gurukul College of Education v. National Cou
Kusal Toppo v. State of Jharkhand (SC)
Assam Public Works v. Union of India, (SC)
Sampurna Behrua v. Union of India, (SC)
Rattan Chand v. State Of Himachal Pradesh, (SC)
Shamanna v. Divisional Manager the Oriental Insurance Co. Ltd. (SC)
Chandra Shekhar v. State of Karnataka (SC)
Kempa @ Kempegowda v. State of Karnataka, By Bannu
M. Vara Kumari v. Kovilkar Lakshmoji Rao, (SC)
Rani @ Sahayarani v. State of Tamil Nadu, (SC)
M/s. Ved Prakash Mithal and Sons v. Union of India
Bikram Chatterji v. Union of India, (SC)
D. Ramalingam v. State, (SC)
A. Rangarajan v. Union of India, (SC)
Usmangani Alias Bhura Abdulgafar v. State Of Gujarat (SC)
Schlumberger Asia Services Ltd. v. Oil and Natural
Amarsing Rupsing Mahida v. State of Gujarat (SC)
International Society For Krishna Consciousness, K
Siddaling v. State, Through Kalagi Police Station
Babji v. State of Andhra Pradesh (SC)
Sudhir Kumar Jain v. Neeraj Kumar Jain (SC)
Chitra Sharma v. Union of India (SC)
Santosh Devi v. Mahaveer Singh (SC)
Shivaji v. Divisional Manager, United India Insurance Co. Ltd. (SC)
Board of Control for Cricket in India v. Cricket A
M/s Popat & Kotecha Property v. Ashim Kumar Dey (SC)
Kalluri Venkata Narasimha Rao @ Narsinga Rao v. La
Ajay Kumar Singh v. State of Uttar Pradesh (SC)
Rajo v. State of Haryana (SC)
Sharda v. State of Uttar Pradesh (SC)
Shivanna v. State By Magadi Police Station (SC)
Rakesh Kumar @ Rakesh Yadav v. State of Madhya Pradesh (SC)
State of Haryana v. Bant Lal (SC)
M/s. Goel Ganga Developers India Pvt. Ltd. v. Union of India (SC)
The Corporation of Madras v. M. Parthasarathy (SC)
P.K. Narayanan Raja v. Ambika (SC)
Ved Pal (D) v. Prem Devi (D) (SC)
Vilas Dinkar Bhat v. State of Maharashtra (SC)
K.S. Rajan (D) v. State of Kerala (SC)
Sajid v. State of Uttarakhand (SC)
Pr. Commissioner of Income Tax v. M/s Infosys Bpo
Pr. Commissioner of Income Tax v. Monnet Ispat And
Commissioner of Income Tax v. M/s. U.P. State Brid
Pr. Commissioner of Income Tax Central v. M/s Gree
Nipun Saxena v. Union of India, (SC)
Multiplex Association Of India v. State Of Jammu A
Commissioner of Income Tax-8 v. M/s. Prale Soft Dr
Anupriya Pal v. State of U.P. (SC)
M.C. Mehta Petitioner v. Union of India, (SC)
K. Anbazhagan v. Registrar General High Court of Madras (SC)
Arvind Tiwary v. State of Bihar (SC)
Bipin Kumar v. State of Bihar (SC)
Principal Commissioner of Income Tax v. M/s. Himac
Assistant Commissioner of Income Tax v. Mitsu Ltd.
Spinacom India Pvt. Ltd. v. Commissioner of Income
Pr. Commissioner of Income Tax-1 v. Bank of Mahara
Kishan Devi v. Oriental Insurance Co. Ltd., (SC)
State of Kerala v. A.A. Ali (SC)
Lalli Patel v. State of Madhya Pradesh (SC)
Swadeshi Commercial Co. Ltd. v. Union of India (SC
Bhagwan Dass v. State of Haryana (SC)
State of Karnataka v. A.B. Mahesha (SC)
Karnail Singh v. State of Punjab (SC)
K. Kishan v. M/s Vijay Nirman Company Pvt. Ltd. (S
State of Karnataka v. Srinivasa (SC)
Ram Chandra Singh v. Rajaram (SC)
State Bank of India v. V. Ramakrishnan (SC)
Union Bank of India v. C.G. Ajay Babu (SC)
Mohinder Singh v. State of Punjab (SC)
M/s Alagu Pharmacy v. N. Magudeswari (SC)
Imtiyaz Ramzan Khan v. State of Maharashtra (SC)
State of Orissa v. State (Trysem) Live Stock Inspector Sangha (SC)
Alok Kumar Singh v. State of U.P., (SC)
Sampurna Behura v. Union of India, (SC)
Manphool Singh v. State of Haryana (SC)
State of Karnataka v. P. Ravikumar @ Ravi (SC)
Mohan Lal v. State of Punjab (SC)
Ahalya A. Samtaney v. State of Maharashtra (SC)
Russel Joy v. Union of India, (SC)
Russel Joy v. Union of India Chief Secretary, (SC)
Income Tax Officer v. Sky View Consultants Pvt. Lt
Commissioner Income Tax v. M/s. Lok Sewa Sansthan
A.J. Asana v. Sittrarasu (SC)
Rajdeep Ghosh v. State of Assam (SC)
Satpal Singh v. State of Haryana, (SC)
M/s. Raja Ram Rajendra Bhandari & Party (Ajmer
Commissioner of Income Tax v. Lodha Builders, (SC)
Pr. Commissioner of Income Tax (Central 2) New Del
Commissioner of Income Tax v. M/s. Classic Binding
Food Corporation of India v. Head Load Labour Congress (Regn. No. 336/85) (SC)
K.K. Suresh v. Food Corporation of India (SC)
Food Corporation of India v. Gen. Secy, FCI India Employees Union (SC)
M/s Emkay Global Financial Services Ltd. v. Girdha
State of Haryana v. Rajesh Aggarwal (SC)
Birwati Chaudhary v. State of Haryana (SC)
Kehar Singh (D) v. Nachittar Kaur (SC)
Savatram Rampratap Mills v. Radheyshyam (SC)
Kumuda v. State Rep. by Deputy Superintendent of Police (SC)
Tehseen S. Poonawalla v. Union of India, (SC)
Bachpan Bachao Andolan v. Union of India, (SC)
Bikram Chatterji v. Union of India, (SC)
Mohammad Miyan v. State of Uttar Pradesh, (SC)
Ram Nagina Rai v. Deo Kumar Rai (Deceased) (SC)
State of Punjab v. Puro Devi (D) Thru Her L.Rs. (S
Shailesh Manubhai Parmar v. Election Commission of
Sonell Clocks and Gifts Ltd. v. New India Assuranc
Samir Narain Bhojwani v. M/s. Aurora Properties an
Suman Devi v. Manisha Devi (SC)
M/s Kohinoor Transporters v. State of Uttar Prades
United India Insurance Co. Ltd. v. Hyundai Engineering and Construction Co. Ltd. (SC)
Kudrat Sandhu v. Union of India (SC)
State of Uttar Pradesh v. Achal Singh (SC)
Suresh v. State of Haryana (SC)
Sham Singh v. State of Haryana (SC)
Ram Pratap v. Anand Kanwar (SC)
Swapna Mohanty v. State of Odisha (SC)
K. Subba Rao v. State of Telangana Rep. By Its Sec
Medical Council of India v. Principal KMCT Medical College (SC)
State of Tamil Nadu v. Promod Kumar IPS (SC)
Anant v. Pratap (SC)
Tirumala Medical Academy Educational Society v. Union of India (SC)
Rajak Mohammad v. State of Himachal Pradesh (SC)
Commissioner of Income Tax Central III New Delhi v
Sandeep Sunil Kumar Loharia v. Sumeet Ganpatrao Ba
Sudha Singh v. State of UP, (SC)
Commissioner of Central Excise v. Dukes Retreat Lt
Shankar v. State of Maharashtra, (SC)
Surender Kumar v. State of Himachal Pradesh, (SC)
M/s. Rajasthan State Co Operative Bank Limited v.
Commissioner of Income-Tax v. M/s. Khandelwal Shri
State of Madhya Pradesh v. Banti @ Prakash, (SC)
Rohit Nayak v. Nikhil Kumar Saha, (SC)
Principal Commissioner of Income Tax v. Accura Pol
Commissioner of Income Tax v. M/s. Landis + GYR Lt
Dega Venkata Harsha Vardhan v. Akula Ventaka Harshavardhan (SC)
M.C. Mehta v. Union Of India (SC)
Sompal v. State of Uttar Pradesh, (SC)
Purswani Ashutosh (Minor) through Dr. Kamlesh Virumal Purswani v. Union of India (SC)
Lakshmi Chand v. State of Uttar Pradesh (SC)
West Bengal State Election Commission v. Communist
Anurag Mittal v. Mrs. Shaily Mishra Mittal (SC)
Bharmal Medical Store Civil Hospital Badnagar v. State of Madhya Pradesh (SC)
Emmanuel Lalith Kumar v. Orthodox Syrian Catholic Educational Society (R) (SC)
Suraj Prakash Bhagat v. Bhaveshbhai Nareshchandra
United India Insurance Co. Ltd. v. Jay Parkash Tay
Commissioner of Income Tax, Ghaziabad v. Hapur Pil
Jaswant Singh v. Punjab Agricultural University, (
State of Rajasthan v. Mst. Ganwara (SC)
Rukhsana Shaheen Khan v. Union of India (SC)
Bharat Stars Services Pvt Ltd. v. Harsh Dev Thakur (SC)
Krishan Kumar v. State of Rajasthan (SC)
Bir Singh v. Ram Kanwar Singh(D) (SC)
Menoka Malik v. State of West Bengal (SC)
Mathews Mar Koorilos (Dead) v. M. Pappy (Dead) (SC
M.C. Mehta v. Union of India, (SC)
Principal Kannur Medical College v. Admission Supervisory Committee, (SC)
State of Uttar Pradesh v. Anil Kumar @ Badka (SC)
Dola @ Dolagobinda Pradhan v. State of Odisha (SC)
Bhausaheb Eknath Pawar v. State of Maharashtra, (S
Punjab State Electricity Board v. M/s. Megh Raj Ba
Krishan Kumar Madan v. Ashok Kumar (SC)
State of Madhya Pradesh v. Preetam (SC)
State of Madhya Pradesh v. Shabana Bi (SC)
State of Gujarat v. Rajubhai Dhamirbhai Baria (SC)
State of Karnataka v. Satnam Singh (SC)
State Of Uttar Pradesh v. Raja (SC)
In Re: Outrage As Parents End Life After Childs De
Bir Singh v. Delhi Jal Board (SC)(Constitution Ben
State of Karnataka v. Prakash, (SC)
Saraswati Palariya v. New India Assurance Company
Pr. Commissioner of Income Tax v. Mahendra Singh A
The Commissioner of Income Tax Karnataka (Central)
In Re: Outrage As Parents End Life After Childs De
Ganesh S/o Kishanrao Kalapad v. Kishan Baliram Wan
National Insurance Co. Ltd. v. Ashalata Bhowmik (SC)
Anil Kumar v. Branch Manager, National Insurance Company Ltd. (SC)
Priya Prakash Varrier v. State of Telangana (SC)
Kailash Singh v. Managing Committee, Mayo College, Ajmer (SC)
Yashwant v. State of Maharashtra (SC)
Serious Fraud Investigation Office v. Neeraj Singa
Haribhau v. State of Maharashtra (SC)
Bikram Chatterji v. Union of India, (SC)
M/s Mdda Ramky ISBT Ltd. v. Ombir Singh Tomar, (SC)
Deputy Commissioner of Income Tax, Kanpur v. M/s C
X v. Union of India, (SC)
In Re: Outrage As Parents End Life After Childs De
Devi Singh v. State of Madhya Pradesh (SC)
N. Radhakrishnan @ Radhakrishnan Varenickal v. Uni
State of Maharashtra v. Tasneem Rizwan Siddiquee (SC)
Smt. Kavita v. State of Uttar Pradesh through Secr
Shivaraj v. Rajendra (SC)
R.S. Sehrawat v. Rajeev Malhotra (SC)
Sk Raju @ Abdul Haque @ Jagga v. State of West Bengal (SC)
C.R. Kariyappa v. State of Karnataka (SC)
Nipun Saxena v. Union of India (SC)
S.P. Malhotra v. U.T. Chandigarh (SC)
Rajasthan Financial Corporation v. Shashi Bala (SC)
M.P. Poorva Kshetra Vidyut Vitaran Co. Ltd. v. Uma Shankar Dwivedi (SC)
State of M.P. v. Ratan Singh (SC)
State of Madhya Pradesh v. Shriram (SC)
Dharamveer Prasad @ Dharmbir Prasad v. State of Bi
Angesh Kumar v. Union Public Service Commission, (
Satish Sakharam Mangle v. State of Maharashtra (SC
Ravinder Kaur v. Gagandeep Singh (SC)
Navtej Singh Johar v. Union of India thr. Secretar
Maj. Amod Kumar v. Union of India (SC)
Durjan Singh (Dead) Thr. Lr. v. Vir Singh (SC)
K. Ravichandra v. State of Karnataka (SC)
State of Karnataka v. Yenkareddy (SC)
Bikram Chatterji v. Union Of India (SC)
Romila Thapar v. Union of India, (SC)
Pr. Commissioner of Income Tax 3 Mumbai v. M/s Rel
Ranbir Singh v. S.K. Roy, Chairman, Life Insurance
M.C. Mehta v. Union Of India (SC)
Prabhat Ranjan Singh v. R.K. Kushwaha (SC)
Gottumukkala Venkata Krishamraju v. Union of India (SC)
Mysore Urban Development Authority v. K.M. Chikkathayamma (SC)
Maqbool v. State of Uttar Pradesh (SC)
Tehseen S. Poonawalla v. Union of India, (SC)
Gyan Deep College of Education v. National Council
Rakesh Kumar v. State of Jharkhand, (SC)
M/s Artistic Art Forum Pvt. Ltd. v. B. Sita Maha L
Jayendra Vijay Ayare v. Priyanka Ankush Chavan @ R
State of Haryana v. Ishwar Chand (SC)
Commissioner of Income Tax v. M/s Babbar Charitabl
Ranbir Singh v. S.K. Roy, Chairman, Life Insurance
Commissioner of Income Tax v. M/s Intel Technology
State of U.P. v. All U.P. Consumer Protection Bar
Gulab v. State of Madhya Pradesh, (SC)
Reserve Bank of India v. Dharani Sugars and Chemic
Kalyan Singh v. Ravinder Kaur (D) Thr. Lrs. (SC)
M/s PSA Mumbai Investments Pte. Limited v. Board o
Rajiv Vijayasarathy Ratnam v. Savitha Seetharam (S
Narayana Gramani v. Mariammal (SC)
Ashok Singh v. State of U.P. (SC)
M.C. Mehta v. Union of India (SC)
M/s Jagson International Ltd. v. M/s OHT Hawk AS,
Medical Council of India v. State of Kerala (SC)
State of Uttar Pradesh v. Hansraj @ Hansu (SC)
Sangita @ Rekha Sambhaji Malode v. State of Mahara
Kannan v. State Rep. By Inspector of Police (SC)
Wockhardt Limited v. Torrent Pharmaceuticals Ltd.
Musstt. Sofiya Khatun v. Union of India, (SC)
Bikram Chatterji v. Union Of India (SC)
Jafel Biswas v. State of West Bengal, (SC)
Yatinkumar Jasubhai Patel v. State of Gujarat, (SC
Jayantibhai Mohanbhai Patel (Padaria) v. State of
Rojina Begam v. Firoz Munshi, (SC)
Hyderabad Urban Devt. Auth.(Huda) v. S.B. Kirloska
Commissioner of Income Tax v. Mr. Hiren Dand, (SC)
Usha Devi v. Pawan Kumar, (SC)
Medical Council of India v. N.C. Medical College & Hospital (SC)
Abdul Wahab K. v. State of Kerala (SC)
Mohmed Rafiq Abdul Rahim Shaikh v. State of Gujarat (SC)
Jagjit Singh (D) v. Amarjit Singh (SC)
M/s Shriram EPC Limited v. Rioglass Solar SA (SC)
Pravesh Kumar Sachdeva v. State of Uttar Pradesh (
G. Chandrashekara Salian v. Ramachandra Rai (SC)
S. Nambi Narayanan v. Siby Mathews (SC)
Pankaj Sinha v. Union of India (SC)
Zhejiang Bonly Elevator Guide Rail Manufacture Co. Ltd. v. Jade Elevator Components (SC)
T.N. Godavarman Thirumulpad v. Union of India (SC)
Social Action Forum for Manav Adhikar v. Union of
Pr. Commissioner of Income Tax v. M/s Gillette Ind
Pr. Commissioner of Income Tax v. M/s Well Wisher
Commissioner of Income Tax Chennai v. M/s Venkates
Pr. Commissioner of Income Tax-1 v. Dr. D. Ramamur
Principal Commissioner of Income Tax (Central)-1 v
Director of Income Tax (IT) v. M/s Black & Vea
Principal Commissioner of Income Tax v. Bank of In
Romila Thapar v. Union of India, (SC)
Govt. of Nct of Delhi v. Vardhman Kaushik, (SC)
Union of India v. M/s Varindera Const. Ltd, (SC)
L. Ponnayal @ Lakshmi v. Karuppannan (Dead) (SC)
Commissioner of Income Tax, Kochi v. M/s. Hotel an
Prabhu @ Kulandaivelu v. State of Tamil Nadu (SC)
M/s Bee Gee Corporation Pvt. Ltd. v. Punjab Financial Corporation (SC)
State of Orissa v. Mahimananda Mishra (SC)
Ravi Chand Mangla v. Dimpal Solania (SC)
Magma General Insurance Co. Ltd. v. Nanu Ram alias
Venugopal Padayachi (Dead) Through Lrs. v. V. Pich
Shamim v. State (GNCT of Delhi) (SC)
Janabai v. Additional Commissioner (SC)
Meena Verma v. State of Himachal Pradesh (SC)
M/s Trans Asian Shipping Services (Pvt.) Ltd. v. M/s Beacon Shipping Lines Ltd. (SC)
Subhash Mahto v. State of Bihar (SC)
Bhagwat v. State of Maharashtra (SC)
Ramjee Power Construction Ltd. v. Jharkhand Urja V
Paras Ram v. State of Haryana (SC)
M.C. Mehta v. Union Of India (SC)
Zostel Hospitality Private Limited v. Oravel Stays
Doris John v. Jane Wesley, (SC)
Chairman Al Azhar Medical College And Super Specia
Rekha Gurunath Mhashelkar v. Yashwant Vichare, (SC
Hindustan Antibiotics Limited v. Maharashtra Housi
Commissioner of Income Tax III v. Eicher Motors Lt
Commissioner of Income Tax 1 Kanpur v. M/s Khairab
Harish Chand v. Smt. Urmila (SC)
State of Maharashtra v. Sayyed Hassan Sayyed Subha
Sharad Hiru Kolambe v. State of Maharashtra (SC)
Ghewarchand v. M/s Mahendra Singh (SC)
Una Nagar Palika v. Kaliben Balubhai Makwana (SC)
Rajasthan State Road Transport Corporation v. Shri Phool Chand (Dead) (SC)
Bangalore Development Authority v. B.N. Ramalingas
M.L. Singla v. Punjab National Bank (SC)
Muni Reddy v. C. Nagaraju (SC)
Chief Engineer (General) Public Works Department v. S. Patrajan (SC)
Sudarsan Puhan v. Jayanta Ku. Mohanty (SC)
Management of Regional C.E. P.H.E.D. Ranchi v. Their Workmen Rep. by District Secretary (SC)
Satluj Jal Vidyut Nigam v. Raj Kumar Rajinder Sing
Achpal @ Ramswaroop v. State of Rajasthan (SC)
Jai Singh v. University Grants Commission (SC)
M/s Empee Distilleries Limited v. M/s Gimpex Priva
Sikar Kendriya Sahkari Bank Limited v. Bhagirath Singh (Dead) (SC)
Gopal Dutt Shukla v. Bihar State Road Transport Corporation (SC)
Rajeshwar Mahto v. Alok Kumar Gupta (SC)
M/s Hyundai Heavy Industries Co. Ltd. v. Director
Deputy Commissioner of Income Tax v. Rallis India
Sunita Tiwari v. Union Of India (SC)
Commissioner of Income Tax v. M/s. Clarity Gold (P
PR. Commissioner of Income Tax v. M/s. Larsen and
Sandip Pandey @ Sandeep Kumar Pandey v. M/s. Shiva
Dr. Ritesh Kumar Tarun v. State of Bihar (SC)
Tehseen S. Poonawalla v. Union of India, (SC)
Sk. Tamisuddin v. Joy Joseph Creado, (SC)
Vilasini v. State of Kerala, (SC)
Punjab National Bank v. Ajmer Singh Bhullar, (SC)
Punjab National Bank v. PNB Canteen Workers Union (SC)
Re- Inhuman Conditions in 1382 Prisons (SC)
Punjab Urban Planning & Development Authority v. Kanwaljit Singh Ahluwalia (SC)
Public Interest Foundation v. Union of India (SC)(
Union of India v. Hardy Exploration and Production
Ashwini Kumar Upadhyay v. Union of India (SC)
Reema Salkan v. Sumer Singh Salkan (SC)
Coal India Ltd. v. Navin Kumar Singh (SC)
S.H. Baig v. State of Madhya Pradesh (SC)
Biswajit Sukul v. Deo Chand Sarda (SC)
State of Kerala v. Joseph (SC)
State of Kerala v. Gouri (SC)
Chief Manager, Rajasthan State Road Transport Corp
Pasupati Nath Das (dead) v. Chanchal Kumar Das (dead) (SC)
Shailesh Bandu Swami v. Dipak (SC)
Anil Kumar P.P. v. State of Kerala (SC)
Shri Ambadevi Sanstha v. Joint Charity Commissione
C. Kannan v. M. Jayakumari, (SC)
Smt. Fatima v. National Zoological Park, (SC)
Ved Prakash Sehgal (Dead) v. A.D. Desai (SC)
Ambala Bus Syndicate Pvt. Ltd. v. Chandigarh Administration (SC)
Archana Rathore v. State of Madhya Pradesh (SC)
Mamta Rohit v. Dr. Prafulla Ranjan (SC)
Nanak (Deceased) v. New Okhla Industrial Development Authority (SC)
Jarnail Singh v. Lachhmi Narain Gupta (SC)(Constitution Bench)
P. Radha Bai v. P. Ashok Kumar (SC)
Justice K.S. Puttaswamy (Retd.) v. Union of India, (SC)(Constitution Bench)
Jagjit Singh v. State Of Punjab (SC)
Hiya Associates v. Nakshatra Properties Pvt. Ltd.
Uttaradi Mutt v. Raghavendra Swamy Mutt (SC)
Patel Ahmed Mohammad v. Balwant Singh Rajput (SC)
Swapnil Tripathi v. Supreme Court of India (SC)
State of Madhya Pradesh v. Chhaakki Lal (SC)
Union of India v. E. Krishna Rao (SC)
Super Bazar Karamchari Dalit Sangh v. Union of Ind
Lok Prahari, through its General Secretary S.N. Shukla v. Election Commission of India (SC)
Tehseen Poonawalla v. Union Of India (SC)
Bikram Chatterji v. Union Of India (SC)
Joseph Shine v. Union of India (SC)(Constitution B
M. Siddiq v. Mahant Suresh Das (SC)
Ferani Hotels Pvt. Ltd. v. State Information Commi
E.A. Aboobacker v. State of Kerala (SC)
State of Orissa v. Dasarathi Meher (SC)
Aseer Jamal v. Union of India (SC)
Padmini Singha v. State of Assam (SC)
Dalip Kaur (D) v. Ram Kishan (D) (SC)
Gopal Nagar Cooperative House Building Society Ltd. v. Mohd. Aslam @ Abu Bakar (SC)
Ministry of Ayush v. Dr. Vanitha R. (SC)
Pattipati Venkateswarly Naidu v. Special Deputy Collector (L.A.) (SC)
Assistant Commissioner of Income Tax v. M/s Agra D
P.S. Ayub v. Asif Jagirdar (SC)
Hemudan Nanbha Gadhvi v. State of Gujarat (SC)
Romila Thapar v. Union of India (SC)
Amrish Rana v. State of Himachal Pradesh (SC)
Indian Young Lawyers Association v. State of Keral
Hindustan Antibiotics Limited Petitioner(S) v. Mah
Assistant Commissioner of Income Tax v. Balmiki Pr
Principal Commissioner of Income Tax Central-1 v.
Commissioner of Income Tax 30 v. Ajay Agarwal (HUF
Commissioner of Income Tax, Central v. M/s Rama Ed
Principal Commissioner of Income Tax-7 v. R. G. Bu
M/s Commissioner of Income Tax, Jaipur v. Vaibhav
Mukul Kumar Tyagi v. State of Uttar Pradesh, (SC)
Badri Vishal Tandon v. Securities And Exchanges Board of India, (SC)
Dr. S.K. Jhunjhunwala v. Mrs. Dhanwanti Kumar (SC)
Basavaraj Alias Basavannappa Parmeshwar Bangargir v. State of Maharashtra (SC)
Omprakash @ Manta v. State of Madhya Pradesh (SC)
Rajasthan Cylinders and Containers Limited v. Unio
Kodungallur Film Society v. Union of India (SC)
Ram Lal v. State of Himachal Pradesh (SC)
Telangana Judges Association v. Union of India (SC
Union of India v. Mohit Mineral Pvt. Ltd. (SC)
Hon'ble Punjab and Haryana High Court At Chandigarh v. State of Punjab (SC)
Uttar Bihar Gramin Bank v. Narendra Kumar Sinha (SC)
Vijay Kumar v. Om Parkash (SC)
PSEB (Now Punjab State Power Supply Corporation Ltd.) v. Kulwant Singh (SC)
Larsen & Toubro Ltd. SCOMI Engineering BHD v. Mumbai Metropolitan Region Devp. Authority (SC)
Union of India v. Tech Mahindra Business Services
Pappu @ Hans Raj v. State of Punjab (SC)
Sangeeta v. Krishan Kumar (SC)
C. Baby v. C. Kuppusamy (SC)
B. Fathima Beevi v. Sornammal @ Sornam (Dead) Th.L
Md. Akram Siddiqui v. State of Bihar, (SC)
P.J. Mathew v. State of Kerala, (SC)
Punjab Urban Planning And Development Authority v.
Kanailal Sarkar v. State of West Bengal (SC)
Sunny Khanna v. State of Chhattisgarh (SC)
Samir Ahmed Rafiqahmed Ansari v. State of Gujarat (SC)
Arcelormittal India Private Limited v. Satish Kuma
Hindustan Antibiotics Limited v. Maharashtra Housi
State of Himachal Pradesh v. Naveen Kumar (SC)
Dilip Kumar Kurmi v. State of Chhattisgarh, (SC)
Principal Kannur Medical College v. Admission Supe
Madan Mohan v. Jawahar Lal (Dead) Through Lrs. (SC
Pr. Commissioner of Income Tax v. M/s GVK Jaipur E
Commissioner of Income Tax v. M/s. Animal Care Soc
Commissioner of Income Tax Alwar v. Gillette India
Commissioner of Income Tax 1 v. M/s Om Metals Infr
Pr. Commissioner of Income Tax 6 v. M/s Century Te
Principal Commissioner of Income Tax 1 v. M/s Lark
Principal Commissioner of Income Tax v. Vinita Cha
ICICI Bank Ltd. v. Umakanta Mohapatra, (SC)
Pr. Commissioner of Income Tax Patiala v. State Ba
Suzuki Parasrampuria Suitings Pvt. Ltd. v. Officia
Sampurna Behrua v. Union of India, (SC)
Dwarika Das Rathi v. State of Chhattisgarh (SC)
Medical Council of India v. Lord Buddha Educational Society (SC)
Prakash Chand Meena v. State of Rajasthan (SC)
Sushil Kumar Agarwal v. Meenakshi Sadhu (SC)
Dashrath Singh Chauhan v. Central Bureau of Investigation (SC)
Jharkhand State Housing Board v. Didar Singh (SC)
Pritam Singh v. Gurcharan Kaur (SC)
Dolma Devi v. Mohinder Kumar Goel (SC)
Government of Andhra Pradesh Legislative Affairs and Justice Rep. By Its Secretary v. M. Ramabhadra Rao (SC)
Dimple Soni v. State of Rajasthan, (SC)
Parmod v. Union of India, (SC)
Bikram Chatterji v. Union of India, (SC)
Bikram Chatterji v. Union Of India (SC)
Mohd. Abrar Alam v. Imran, (SC)
Podiyami Lakho v. State of Chhattisgarh, (SC)
Rakesh v. State of Haryana (SC)
SK. Khabir v. State of West Bengal (SC)
Radha Chemicals v. Union of India (SC)
Mohd. Sahid v. Raziya Khanam (D) Thr. Lrs (SC)
Pradeep Bisoi @ Ranjit Bisoi v. State of Odisha (SC)
Bilal Hajar @ Abdul Hameed v. State Rep. by the Inspector of Police (SC)
S.G. Barapatre v. Ananta Gajanan Gaiki (SC)
Suganlal v. State of Madhya Pradesh (SC)
Subhash Malhari Muneshwar v. Arvinde Anandrao Kadam (SC)
Raja v. State of Maharashtra (SC)
Gajanan Marotrao Nimje v. Reserve Bank of India (SC)
Mehboob v. State of Maharashtra (SC)
Iqbal v. State of Uttar Pradesh (SC)
Surender Singh v. State of Haryana (SC)
B.K. Educational Services Private Limited v. Parag
Vedanta Ltd. v. Shenzen Shandong Nuclear Power Construction Co. Ltd. (SC)
Pinku Etc. v. State of Uttar Pradesh (SC)
Shankar v. Surendra Singh Rawat (D) (SC)
Uppala Bixam @ Bixmaiah v. State of Andhra Pradesh
Srinivasan v. State, (SC)
Bikram Chatterji v. Union Of India (SC)
Geeta Devi v. State of Rajasthan, (SC)
Ram Sewak v. State of Uttar Pradesh, (SC)
Sapna Arora v. State of Punjab, (SC)
Commissioner of Income Tax (Central) Jaipur v. Nir
Commissioner of Income Tax v. Jagdishprasad Mohanl
Commissioner of Income Tax Exemption Jaipur v. Dal
B.K. Pavitra v. Union of India, (SC)
Om Prakash Agarwal Since Deceased Thr. Lrs. v. Vis
Kamal Nath v. Election Commission of India (SC)
Powai Panchsheel Coop Hsg. Society v. Maharashtra
Life Insurance Corporation of India v. Sri Kalappa M. Sankad (D) (SC)
Dahisar Saraswati Co-op. Housing Society Ltd. v. State of Maharashtra (SC)
Sebastiani Lakra v. National Insurance Company Ltd. (SC)
Mallikarjun Kodagali (Dead) represented through Le
Mohammed Imran v. State of Maharashtra (SC)
M/s. TVS Motor Company Ltd. v. State of Tamil Nadu
ALD Automotive Pvt. Ltd. v. Commercial Tax Officer
Income Tax Officer v. Urban Improvement Trust (SC)
Re: Filling Up of Vacancies (SC)
Sudev Industries Limited v. Commissioner of Income
Commissioner of Income Tax v. Sadiq Sheikh, (SC)
Principal Commissioner of Income Tax v. Modipon Lt
Arjun Gopal v. Union of India (SC)
Govindammal (Dead) v. Vaidiyanathan (SC)
Rajendra Singh v. State of Uttar Pradesh (SC)
Vice Chancellor, Ranchi University v. Jharkhand St
M/s. Supertech Ltd. v. Rajni Goyal (SC)
Ajit Kr. Bhuyan v. Debajit Das (SC)
Transmission Corporation of Andhra Pradesh Limited
Ghaziabad Development Authority v. Machhla Devi (SC)
Gajanan v. State of Maharashtra (SC)
Bhagirath v. State of Madhya Pradesh (SC)
Shrikant v. Narayan Singh (Dead) Thr. Lrs. (SC)
Kamal Singh v. State, (SC)
Shanthi v. T.D. Vishwanathan (SC)
Asar Mohammad v. State of U.P. (SC)
Nehru Gram Bharati University v. State of U.P. (SC
M.C. Mehta v. Union of India (SC)
Union of India v. Col. A.D. Nargolkar (SC)
Kamala v. M.R. Mohan Kumar (SC)
Rama Avatar Soni v. Mahanta Laxmidhar Das (SC)
Patiala Urban Planning and Development Authority v
State of Madhya Pradesh v. Rajaram @ Raja (SC)
Minasingh Majhi v. Collector, NUAPADA (SC)
Vasudevan Embranthiri @ Vasudeva Rao (Dead) By Lrs
State of Rajasthan v. Madan @ Madaniya (SC)
Debabrata Mohanty v. Rabindra Kumar Mishra, (SC)
Harnek Singh v. Hukam Chand, (SC)
Dalip Singh v. State of Haryana (SC)
Kelvin Jute Co. Ltd. Workers Provident Fund v. Kri
Gopal Jha v. Hon'ble Supreme Court of India (SC)
Jitendra @ Kalla v. State of Govt. of NCT of Delhi
Government of India v. V. Shanmugananthan (SC)
Eastern Coalfields Ltd. v. Bibhas Chandra Bakshi,
National Insurance Special Voluntary REA v. United India Insurance Co. Ltd. (SC)
S. Sarojini Amma v. Velayudhan Pillai Sreekumar (SC)
Ramvir v. State of Uttar Pradesh (SC)
Raghubir Singh v. State of Rajasthan (SC)
Dr. Amit Kumar v. Dr. Sonila (SC)
Alok Kumar Verma v. Union of India, (SC)
Principal Commissioner of Income Tax v. Montage En
Principal Commissioner of Income Tax v. Gruh Finan
Ali Akbar v. State of Kerala (SC)
The Commissioner of Income Tax v. Pragathi Gramina
M/s. Sundaram Finance Limited v. Deputy Commission
Commissioner of Income Tax (Ltu) v. Reliance Indus
Hani Nishad @ Mohammad Imran @ Vikky v. State of U
Commissioner of Income Tax-I v. M/s. Hindustan Uni
Union of India v. T. Dhangopal, (SC)
Sangitaben Shaileshbhai Datanta v. State of Gujara
Vinod Kumar Singh v. The State of Uttar Pradesh, (
J. J. Development Private Limited v. Commissioner
Jawaharlal Nehru Technological University Registra
S. Mahesh v. Chairman-Cum-Managing Director, Neyveli Lignite Corporation Ltd. (SC)
Kalpana Vyas v. Raj Kumar Rangwani (SC)
Lt. Gen. Manomoy Ganguly, VSM v. Union of India (SC)
State of Bihar v. Baliram Singh (SC)
M/s Caravel Shipping Services Pvt. Ltd. v. M/s Pre
Medical Council of India v. Chairman, S.R. Educational and Charitable Trust (SC)
Saurabh Sachan v. Shweta Sachan, (SC)
Pramod Kumar Rastogi v. Government of NCT of Delhi
Param Transport Pvt Ltd Etc. v. Principal Commissi
Zeneisiile Ate Loucii v. Neiphrezo Keditsu, (SC)
Manoj Kumar v. State of Uttar Pradesh, (SC)
Principal Commissioner of Income-Tax v. M/s. V. Dh
Lalita Toppo v. State of Jharkhand (SC)
Sushila N. Rungta (D) Thr. Lrs. v. Tax Recovery Of
Star India Private Limited v. Department of Indust
State (Govt. of NCT of Delhi) v. Pankaj Chaudhary (SC)
State of Mizoram v. Dr. C. Sangnghina (SC)
State of Kerala v. Rasheed (SC)
Management, Hindustan Machine Tools Ltd. v. Ghanshyam Sharma (SC)
J.S. Luthra Academy v. State of Jammu and Kashmir
Arjun Gopal v. Union of India, (SC)
Rajpal v. Om Prakash, (SC)
Vinod Kumar v. Secretary, Ministry of Communicatio
Sudam @ Rahul Kaniram Jadhav v. State of Maharasht
Arjun Gopal v. Union of India, (SC)
Pr. Commissioner of Income Tax v. M/s E City Real
Apeejay Medical Research And Welfare Association (
State of Haryana v. Sunder Pal (SC)
Jangir Singh v. State of Punjab (SC)
Reena Hazarika v. State of Assam (SC)
Kamil v. State of Uttar Pradesh (SC)
Mukhtyar Jabbar Tadvi v. State of Maharashtra (SC)
Ambadas Laxman Shinde v. State of Maharashtra (SC)
Nagpur Improvement Trust v. Sheela Ramchandra Tikh
Rajdeo Sao v. State of Bihar, (SC)
Janak Lal Basumatary v. Naba Kumar Sarania (Hira),
Mari v. State Of Tamil Nadu, (SC)
M/s Ankur Filling Station v. Hindustan Petroleum C
Dr. Benoy Idicula Babu v. Dr. Nisha Saira Benoy, (
Geeta Devi v. State of Rajasthan (SC)
M/s Hindon Forge Pvt. Ltd. v. State of Uttar Pradesh through District Magistrate Ghaziabad (SC)
Arun Kumar Jha v. Ranvir Singh (SC)
Sanjay Jain v. National Aviation Co. Of India Ltd. (SC)
Jitendra @ Jeetu v. State of Madhya Pradesh (SC)
Ranjana Kumari v. State of Uttarakhand (SC)
Babasaheb Maruti Kamble v. State of Maharashtra (SC)
V. Krishna Jetty v. H.V. Suresh, (SC)
M/s. Anad Farmers Service Cooperative Bank Ltd. v.
Deputy Commissioner Of Income Tax v. Orient News P
Kailash v. Santosh (SC)
Shobha Devi v. State of Bihar (SC)
Dy. Commissioner of Income Tax v. M/s Qx Kpo Servi
Himachal Pradesh Cricket Association v. State of Himachal Pradesh (SC)
Sivasankar V.K. v. V.K. Sivan (SC)
Pratap Mehta v. Sunil Gupta (SC)
Dr. Ramesh Badlani v. State of M.P. (SC)
Management of Sri Ramnarayan Mills Ltd. v. Secretary Coimbatore D.T.W. Union (HMS) (SC)
North East Karnataka Road Transport Corporation v. Sujatha (SC)
AIIMS Rishikesh v. Dr. Vijay Verma (SC)
Dipen Dutta v. State of Assam, (SC)
Varshaben Kantilal Purani v. State of Gujarat, (SC
Common Cause (Registered Society) v. Union of Indi
Principal Commissioner Of Income Tax Delhi-L v. M/
Common Cause v. Union of India (SC)
Lourembam Deben Singh v. Union of India (SC)
Tamil Nadu Dr. Mgr Medical University v. SVS Educational and Social Trust (SC)
Maneesh Vashistha v. High Court of Punjab and Hary
Sudam @ Rahul Kaniram Jadhav v. State of Maharasht
Director of Income Tax (Exemptions) v. Delhi Publi
Labhuji Amratji Thakor v. State of Gujarat (SC)
Kethu Penchal Reddy v. Special Deputy Collector (L
Hawa Singh v. State of Haryana (SC)
V. Govindasamy v. T.V.R.C. Kannan (Dead) (SC)
Manash Mohan Chatterjee v. Y. Ratnakar Rao (SC)
Manoj Kumar v. State of Uttar Pradesh (SC)
Meera V. Mathew v. Vivek K. John (SC)
Principal Commissioner Of Income Tax v. M/s GEE Sq
M/s R.L. Traders v. Income Tax Officer, (SC)
Amrapali Fincap Ltd v. Vice Chairman/member Secret
Principal Chief Commissioner of Income Tax v. M/s
Sadhana Hajela v. Ulas Gupta, (SC)
Nitinchandra Somnath Raval v. State of Gujarat, (S
M/s Periyar and Pareekanni Rubbers Ltd. v. State o
P.E.C. Limited v. Austbulk Shipping SDN BHD (SC)
Prahlad v. State of Rajasthan (SC)
Sabha Shanker Dube v. Divisional Forest Officer (SC)
Abhijeet Nand Kishore Singh v. Viveka Kumar Idar (SC)
Vijay Kumar v. State of Jammu & Kashmir (SC)
Shivkant Nandwana v. State of Rajasthan, (SC)
M/s. Honda Siel Cars India Ltd. v. Commissioner of
Dr. Nagorao Shivaji Chavan v. Dr. Sunil Purushotta
Plywood Association v. State of Jharkhand, (SC)
Swapan Kumar Jha @ Sapan Kumar v. State of Jharkhand (SC)
Firoz Tayyab Tanasha v. State of Uttar Pradesh (SC)
Usha Devi v. Bibha Devi (SC)
Mahendra Pratap Singh v. State of Uttar Pradesh (SC)
Anand Kumar Mohatta v. State (Govt. of NCT of Delhi) (SC)
U.P. Jal Nigam v. Ajit Singh Patel (SC)
Salem Municipality v. P. Kumar (SC)
Shantaram Bhiva Patil (D) by Lr. v. Harishchandra
Principal Commissioner of Income Tax (Central) v.
M/s. Alkem Laboratories Ltd. v. Principal Commissi
Principal Commissioner of Income v. M/s. S. Chand
Geeta Devi v. State of Rajasthan, (SC)
Alok Kumar Verma v. Union of India, (SC)
Vijay Pullarwar v. Shri Hanuman Deostan, a Public
Mahendra Pratap Dubey v. Managing Officer, Evacuee Property (SC)
Vimla Devi v. National Insurance Company Limited (SC)
Sumer Singh Jat v. State of Rajasthan (SC)
Godrej & Boyce Manufacturing Company Ltd. v. Engineering Workers' Association (SC)
Santosh @ Santosh Kumar v. State of Kerala (SC)
Rakesh Malhotra v. Kamaljit Singh Sandhu (SC)
Rajbir Singh v. State of Haryana (SC)
Rajeeb Kothari v. State of West Bengal (SC)
MD. Afsar Hussain Parvez v. State of Bihar (SC)
Gurbachan Singh (D) v. Gurdial Singh (D) (SC)
Hari Mohan Sharma v. Charanjeet Singh Rekhi (SC)
Council of the Institute of Chartered Accountants of India v. Gurvinder Singh (SC)
Shashikant Ganpat Jogal v. State of Maharashtra (S
Mallanna v. State of Karnataka (SC)
Paritosh Kumar v. State of Jharkhand (SC)
Thangela Narendra @ Chinnu v. State of Karnataka (
Rajputana Properties Private Limited v. Ultratech
National Aluminium Company Ltd. v. Commissioner of
Pr. Commissioner of Income Tax v. M/s. Bma Capfin
Principal Commissioner of Income Tax Central v. M/
Pr. Commissioner of Income Tax-18, Delhi v. M/s. D
DLF Homes Panchkula Pvt. Ltd. v. Himanshu Arora, (
Hardip Singh v. State Of Punjab (SC)
SQN LDR Mukund Sharma v. Union of India (SC)
Krishna Kumar v. State of Uttar Pradesh (SC)
Kukkikatte Krishnamoorty v. Union of India (SC)
Ram Raj Chaurasia v. Sharda Devi (SC)
Shrikant Mishra v. State of Uttar Pradesh (SC)
Khodiyaar Rolling Mills v. Paschim Gujarat Vij Company Ltd. (SC)
D. Eswara Naidu v. Special Deputy Collector (L.A) (SC)
Nilesh Mansukhlal Patel v. Mukesh Mansukhlal Kohta
Shri Ram Murti Singh v. Brijesh Singh (SC)
IDBI Trusteeship Services Ltd. v. Hubtown Ltd. (SC
Tamil Nadu General and Distribution Corporation Lt
Uttar Pradesh Public Service Commission v. Surendra Kumar (SC)
M.C. Mehta v. Union of India (SC)
Central Board of Secondary Education v. T.K. Rangarajan (SC)
South Delhi Municipal Corporation v. SMS AAMW Tollways Private Ltd. (SC)
Dr. Dhruvaram Murlidhar Sonar v. State of Maharashtra (SC)
Commissioner of Central Goods And Service Tax v. J
Dr. Benoy Idicula Babu v. Dr. Nisha Saira Benoy (SC)
Dwarkabhai Gopalbhai Patel v. Dr. Sonaliben Amrutb
Meenakshi Juneja v. State of NCT of Delhi (SC)
R.U. Patel - Assistant Teacher v. Commissioner (Schools) Gujarat State (SC)
Sanjai Singh v. State of Uttar Pradesh (SC)
Suresh Mani v. State of Uttar Pradesh (SC)
Ahmed Abdulla Ahmed Al Ghurair(Through Their Power
State of Madhya Pradesh v. Abhijit Singh Pawar (SC)
State of Tamil Nadu v. M. Mangayarkarasi (SC)
Devi Dayal Singla v. High Court of Judicature At Allahabad, (SC)
S. S. Sansthan v. Commissioner Of Customs And Cent
M/s Patanjali Yogpeeth Trust v. Commissioner of Ce
Sampurna Behrua v. Union of India (SC)
Gagandeep Singh v. State of Punjab (SC)
Bangalore International Airport Area Planning Auth
Palani v. State of Tamil Nadu (SC)
Ramji v. State of Punjab (SC)
Alok Kumar Singh v. State of U.P. (SC)
CCI Projects (P) Ltd. v. Vrajendra Jogjivandas Thakkar (SC)
Dr. Babloo Singh v. State of U.P. (SC)
Dinesh Kumar Kashyap v. South East Central Railway (SC)
Hanuman Sahai v. State of Rajasthan (SC)
Manjula Singh Chouhan v. Vishal Singh Chouhan (SC)
Kerala State State Coastal Zone Management Authori
Ravinder v. Sant Ram, (SC)
Rakesh Manohar Kamble @ Niraj Ramesh Wakekar v. St
Vineeta Sharma v. Rakesh Sharma, (SC)
Jag Ram v. State, (SC)
Arjun Kurmi v. State of Bihar, (SC)
Sawinder Singh @ Chhinder Singh v. State of Haryan
Telangana Power Generation Corporation Ltd. v. And
A. Rangarajan v. Union of India, (SC)
Dr. Vinayak Varma v. Medical Counselling Committee
Tarvinder Singh v. Gurupreet Kaur (SC)
Ashwani Kumar v. State of Punjab (SC)
Union of India v. Nareshkumar Badrikumar Jagad (SC
Sunkara Lakshminarasamma (D) v. Sagi Subba Raju (SC)
Narayan Malhari Thorat v. Vinayak Deorao Bhagat (SC)
Chhannu Lal Verma v. State of Chhattisgarh (SC)
Ram Bhajan Das v. Union of India (SC)
Suresh v. State of Karnataka (SC)
State of Himachal Pradesh v. Manga Singh, (SC)
State of Rajasthan v. University of Rajasthan (SC)
Jarnail Singh v. Bhagwanti (D) (SC)
Jalaludheen T. v. Medical Council of India (SC)
Indian Overseas Bank v. Regional Labour Commissioner (SC)
Dayal Singh v. State of Rajasthan, (SC)
Col. Pawan Kumar Sharma (Retd) v. Smt. Bhavan Shar
Arvind Kumar Gupta v. Unitech Ltd., (SC)
Ramla v. National Insurance Company Limited (SC)
State of Bihar v. Kirti Narayan Prasad (SC)
Aleemuddin v. State of Uttar Pradesh (SC)
NHPC Limited v. M/s Patel Engineering Limited (SC)
State Rep. By The Drugs Inspector v. Manimaran (SC)
Mahadev Das v. Union of India, (SC)
Damodar Valley Corporation v. Central Electricity
State of Punjab v. Rakesh Kumar (SC)
Mallappa (Dead) v. Special Land Acquisition Officer (SC)
Johra v. State of Haryana (SC)
Roshina T v. Abdul Azeez K.T. (SC)
Suresh Chandra v. U.P. Avas Evam Vikas Parishad (S
Masroor Ahmad Khan v. State of Uttarakhand (SC)
Meera Mishra v. Satish Kumar (SC)
Surjeet Singh v. Sadhu Singh (SC)
Manju Saxena v. Union of India (SC)
Kanubhai Bhagvanbhai Nayak v. State of Gujarat (SC)
Omveer Singh v. State of Uttar Pradesh (SC)
Dr. Jagdish Prasad v. State of Uttar Pradesh (SC)
Sangeeta Agrawal v. State of Uttar Pradesh (SC)
Geeta v. State of Uttar Pradesh (SC)
H.D. Sharma v. Northern India Textile Research Association (SC)
Dilbag Rai v. State of Haryana (SC)
Principal Commissioner Of Income Tax v. GE India I
Commissioner of Income Tax (Exemption) v. Ernet In
Anil Kumar Nehru v. Assistant Commissioner of Inco
Pratik Jayesh Vira v. Sunshine Housing And Infrast
Commissioner of Income Tax(Central) IV v. M/s. Adi
M/s Abl Infrastructure Pvt. Ltd. v. Commissioner o
Commissioner, Value Added Tax v. Punj Llyod Ltd.,
Principal Commissioner of Income Tax v. M/s. E Sma
Antarrashtriya Manav Adhikaar Nigraani Parishad v.
Director of Income Tax v. Delhi Public Schools Soc
Pradeep Kumar Biyani v. Income Tax Officer, (SC)
Kanika Goel v. State of NCT of Delhi (SC)
Municipal Corporation of Greater Mumbai v. Pratibha Industries Ltd. (SC)
Mohd. Akhtar @ Kari v. State of Bihar (SC)
SP Singla Constructions Pvt. Ltd. v. State of Himachal Pradesh (SC)
Farida Begum v. State of Uttarakhand (SC)
V.K. Girija v. Reshma Parayil (SC)
Sri Mahabir Prosad Choudhary v. M/s. Octavius Tea and Industries Ltd. (SC)
Surendra Singh v. State of Uttarakhand (SC)
M. Arjunan v. State Rep. By Its Inspector of Polic
Sanjay Kumar Jha v. Prakash Chandra Chaudhary (SC)
Vivek Mudgil v. State of U.P. (SC)
Viran Gyanlal Rajput v. State of Maharashtra (SC)
SQN. LDR. (Retd.) Navtej Singh v. Union of India (SC)
Zahoor Ahmad Rather v. Sheikh Imtiyaz Ahmad (SC)
M/s Simplex Infrastructure Ltd. v. Union of India (SC)
S.C. Singh v. State of Uttarakhand (SC)
Mahender Chawla v. Union of India (SC)
Competition Commission of India v. Bharti Airtel L
Commissioner of Customs (Preventive), Mumbai v. Ze
Vineeta Sharma v. Rakesh Sharma, (SC)
Sourabh Brala v. Union of India, (SC)
Himachal Pradesh Cricket Association v. State of H
K. Lakshminarayanan v. Union of India (SC)
State Trading Corporation of India Ltd. v. M/s Global Steel Holding Limited (SC)
Lajpat v. State of Uttar Pradesh (SC)
Chairman V.O. Chidambaranar Port Trust v. Capt. Paul Nadar Bennet Singh (SC)
APSRTC Rep. By Its Chairman and Managing Director Mushirabad v. A.U.M. Rao (SC)
Rajasthan Housing Board v. Chandi Bai (SC)
New India Assurance Company Limited v. Rajeshwar S
Subhash Gangadhar Jadhav v. State of Maharashtra (SC)
Rameshwar Prasad Shrivastava v. Dwarkadhis Projects Pvt. Ltd. (SC)
Gopal Singh (Dead) v. Swaran Singh (SC)
APSRTC v. Sri K. Sathaiah (SC)
State of Gujarat v. Navinbhai Chandrakant Joshi, (
Lokamani v. Mahadevamma, (SC)
Fazlu Rahman Ansari v. M/s. National Insurance Company Ltd., (SC)
Union of India v. Col. (Ts) P.D. Poonekar (SC)
Bhupinder Singh v. Unitech Ltd., (SC)
Depot Manager v. Sri S. Krishna, (SC)
APSRTC v. Sri A. Sanjeev Reddy, (SC)
APSRTC v. B. Venkataiah, (SC)
Depot Manager v. Sri R.K. Reddy, (SC)
APSRTC v. G. Kondal Rao, (SC)
Depot Manager, APSRTC v. M. Maruthi, (SC)
Assistant Commissioner Of Income Tax v. Dharmnath
State of Uttar Pradesh v. Wasif Haider (SC)
Chairman, Board of Trustee, Sri Ram Mandir Jagtial
M/s. Emaar MGF Land Limited v. Aftab Singh (SC)
Ganesh Sukhdeo Gurule v. Tahsildar Sinnar (SC)
Commissioner of Central Excise and Service Tax, No
Amol Vitthalrao Kadu v. State of Maharashtra (SC)
Shanthamalleshappa v. State of Karnataka (SC)
Jaswant Singh v. Union of India (SC)
Commissioner of Income Tax v. Kamal Galani, (SC)
Principal Commissioner of Income Tax v. M/s Shreen
Commissioner of Income Tax International Taxation-
Commissioner of Income Tax v. M/s. Glenmark Pharma
Vinod Natesan v. State of Kerala (SC)
Union of India v. V.R. Tripathi (SC)
Nipun Saxena v. Union of India (SC)
C.B.I. v. Pratap Chandra Reddy (SC)
Joshine Antony v. M/s Barafwala Cold Storage & Agro Processor (SC)
Western Coalfields Ltd. v. M/s Ballapur Collieries Company (SC)
Ratneswar Talukdar v. State of Assam (SC)
In Re : T.N. Godavarman Thirumulpad v. Union of In
Union of India v. Dyalu Ram (SC)
Shahnawaz Y Rais v. Adil Khalil Bhure, (SC)
Commissioner of Sales Tax M.P. v. Punjab National
F. Rakesh Sharma v. State of Assam, (SC)
Sajal Suresh Kumar Jain v. State of Gujarat, (SC)
Jennifer Arul v. Michael Arul, (SC)
Sanjay v. Shailesh, (SC)
Ballu @ Dharmendra v. State of Madhya Pradesh, (SC
Rajendra Pralhadrao Wasnik v. State of Maharashtra (SC)
M.A. Antony @ Antappan v. State of Kerala (SC)
Jaipur Metals & Electricals Employees Organization v. Jaipur Metals & Electricals Ltd. (SC)
Bijay Kumar Manish Kumar HUF v. Ashwin Desai (SC)
Ranbir Singh v. S.K. Roy, Chairman, L.I.C., (SC)
Anjali Bhardwaj v. Union of India, (SC)
Baldeo Singh v. Pradeep Kumar Jha, (SC)
Dr. Ashwani Kumar v. Union of India (SC)
Re : Inhuman Conditions in 1382 Prisons (SC)
Naman Singh alias Naman Pratap Singh v. State of Uttar Pradesh (SC)
State of Rajasthan v. Leela Ram @ Leela Dhar (SC)
Bharat Sanchar Nigam Limited v. Suryanarayanan (SC)
Gurmail Singh v. Bajaj Allianz General Insurance C
Sourabh Brala v. Union of India, (SC)
Brilliant Alloys Private Limited v. Mr. S. Rajagop
Commissioner of Income Tax v. Bijapur District Cen
Principal Commissioner of Income Tax 3 v. Nishant
Commissioner of Income Tax (Exemptions) v. Bholara
Multi Commodity Exchange of India Ltd. v. Dy. Comm
Manohar Lal Sharma v. Narendra Damodardas Modi (SC)
Janhit Manch Through Its President Bhagvanji Raiya
Jan Mohamad v. State of Haryana (SC)
M/s. Tata Motors Limited v. State of Jharkhand (SC
Jamila Begum (D) v. Shami Mohd. (D) (SC)
Hukum Chandra (D) v. Nemi Chand Jain (SC)
V. Ravi Kumar v. State, Rep. by Inspector of Police (SC)
Gupteswar Behera v. State of Odisha (SC)
Gangappa v. Fakkirappa (SC)
Vasant Ganpat Padave (D) By Lrs. v. Anant Mahadev
Akhil Bhartvarshiya Marwari Agarwal Jatiya Kosh v.
Prakash Chand Daga v. Saveta Sharma (SC)
H.K. Singla v. Avtar Singh Saini (SC)
Urvashiben v. Krishnakant Manuprasad Trivedi (SC)
Deepu @ Deepak v. State of Madhya Pradesh (SC)
Principal Commissioner of Income Tax v. M/s Panchs
Mohit Kumar Goyal v. Teja Ram, (SC)
Kaluram Raiger v. Union Of India, (SC)
Mehli Soonawala v. Maharashtra Housing and Area De
Uday Kumar v. State of Bihar, (SC)
M/s Deena Jee Sansthan v. Commissioner of Central
Nandita Singh v. Shailesh Singh, (SC)
Dinkar Marotrao Bomble v. State of Maharashtra, (S
Deorao v. Central Bureau of Investigation (SC)
Chennai Network Infrastructure Ltd. v. Kalyan Dombivli Municipal Corporation, (SC)
State of Haryana v. Rohit Khasa, (SC)
Anwar Hussain v. Abdul Qayyum, (SC)
Anjali Gupta v. Naveen kumar Gupta, (SC)
Kewal Singh Panesar v. Punjab Agricultural University (SC)
Management of the Barara Coop Mkt-cum-Processing Society Ltd. v. Workman Pratap Singh (SC)
Commissioner of Income Tax v. M/s Reliance Industr
Satishchandra Ratanlal v. State of Gujarat (SC)
Commissioner of Income Tax v. M/s Compaq Electric
Ex-Sigman Sanjay Kumar v. Union of India (SC)
Deputy Commissioner of Income Tax v. Jalil Abdulbh
Commissioner of Income Tax 3 v. M/s Bajaj Hindusta
Deputy Commissioner of Income Tax v. M/s Metal Clo
Commissioner of Income Tax v. Vrm (India) Ltd, (SC
State of Jharkhand v. Surendra Kumar Srivastava (SC)
Government of Haryana PWD Haryana (B and R) Branch
Union of India v. Dr. O.P. Nijhawan (SC)
Ravi Agrawal v. Union of India (SC)
Nestle India Ltd. v. Union of India, (SC)
Commissioner of Income Tax (Exemptions) v. Seth Vi
Shri Krishan (Deceased) v. State of Haryana, (SC)
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Meerut Development Authority v. Babita Devi, (SC)
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Jaypalsinh Narendrasinh Zala v. State of Gujarat,
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Sonia Gandhi v. Assistant Commissioner of Income T
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Dayal Chand Garg v. State Of Punjab, (SC)
Geetha Lakshmi K. v. State of Kerala (SC)
Ajesh v. State of Tamil Nadu, (SC)
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Mehrajbee (Dead) v. Jamilabee (SC)
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Vincy Cherian v. State of Kerala, (SC)
Kanpur Development Authority v. Rajendra Kumar, (S
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Union of India v. Central Administrative Tribunal (SC)
Shashi Prakash Khemka (Dead) Through LRs. v. NEPC
Alok Kumar Verma v. Union of India (SC)
Additional Commissioner (Legal), Commercial Taxes,
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Devi Lal v. State of Rajasthan (SC)
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Birla Institute of Technology v. State of Jharkhan
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Cox India Ltd. v. State of M.P., (SC)
Senior Intelligence Officer Directorate of Revenue
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Ajit Singh v. State of Punjab, (SC)
State of Haryana v. Gurdev Singh, (SC)
Labhyasheel Speya v. Sonali Kanwar, (SC)
Bhawna Sehgal v. Tarun Sehgal, (SC)
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Justice M. Vijayaraghavan v. Union Of India, (SC)
Mrinalini Padhi v. Union Of India, (SC)
Bharat Bhushan Bhargava v. Mohit Bhargava, (SC)
Dr. Sini T.N. v. Muhammed Ali, (SC)
United Bank Of India v. Amiya Kumar Biswas, (SC)
Sant Lal Gupta v. Umesh Kumar Jain, (SC)
Mukesh Pandey v. State of Chhattisgarh, (SC)
Radhamma v. H.N. Muddukrishna, (SC)
Sweta Kumari Jain v. Tanuj Jain, (SC)
Punjab State Human Rights Commission v. Jatt Ram,
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Priyanka Singh Gupta v. Sachin Gupta, (SC)
Ranu @ Chandrabhaga Helonde v. Satish Helonde, (SC
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P.S. Naidu v. State of U.P., (SC)
Sweta Kishore Singh v. Kishore Kumar Singh, (SC)
S. Karthika v. Srikant, (SC)
Seema v. Sunil Kumar, (SC)
K.R. Ramasami v. Saraswathi, (SC)
Chitra Dutt v. Suresh Mali, (SC)
Sushmita Pathak v. Krishna Murari Pathak, (SC)
Puspa Kumari v. Pappu Kumar, (SC)
Mehroj Akhtar v. Hafijurrahman, (SC)
Mukesh v. State of U.P., (SC)
Pritilata Paramanik v. Kartick Paramanik, (SC)
Meera Devi v. Suraj Kumar Ram, (SC)
Bulti Chakrabortty v. Debjit Sadhukhan, (SC)
Director (Bee Keeping) H.P. v. Sanjeev Kumar, (SC)
Sandhya Soman v. Ajish Mohan Nair, (SC)
Kabir Ibrahimbhai Saiyad v. State of Gujarat, (SC)
Sau. Dimple @ Anju v. Ghanshyam, (SC)
Nitu Sharma v. Amit Acharya, (SC)
Indian Body Builders Federation v. Sanjay More, In
M. Siddiq (D) Thr. Lrs. v. Mahant Suresh Das, (SC)
Principal Commissioner of Income Tax v. M/s Krutik
M/s. Jivanlal And Sons v. Assistant Commissioner o
Commissioner of Income Tax International Taxation-
Ram Chet Verma v. State of Uttar Pradesh (SC)
Andavarapu Apparao v. State of Andhra Pradesh, (SC
Mithilesh Kumar Sharma v. State of Bihar, (SC)
Rajesh v. State of Kerala, (SC)
Bandana Kumari v. Patna University, (SC)
P.K. Sharma v. State of Uttar Pradesh, (SC)
City and Industrial Development Corporation of Mah
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Charumati v. Talat Umri, (SC)
Gurdeep Singh v. State of Punjab, (SC)
Shrabani Banerjee v. Kanishka Banerjee, (SC)
M/s. Elseetee Agro Machines India Pvt. Ltd. v. Tam
M/s Vega Chemicals Pvt. Ltd. v. Maharasthra State
Rajesh Mali v. State of Rajasthan, (SC)
Sukhwinder Kaur v. State of Punjab, (SC)
Aditya Kumar Yadav v. State of Rajasthan, (SC)
Satish Gulati v. Central Burea of Investigation Lu
Udai Bhan Singh v. State of Uttar Pradesh, (SC)
R.K. University v. Anand Agricultural University,
Aditya N. Prasad v. Union Of India, (SC)
M/s Southern Petrochemical Industries Corporation
Sunny Yadav v. Central Bureau of Investigation, (S
Allarakha@ Kalu Khvajuddin Saiyed v. State of Guja
Paneri Babu @ Basheer v. State of Kerala, (SC)
Suresh Seghal v. The State of Punjab, (SC)
Suman Kumar v. Home Department Principal Secretary
Manish Chadha v. State Government of NCT of Delhi,
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Somaji Ranaji v. Heirs of Bai Manchi, (SC)
Satinder Kapur v. Assistant Commissioner of Income
Wazir v. State of Haryana (SC)
Suresh Kumar Goyal v. State of Uttar Pradesh (SC)
Ashish Jain v. Makrand Singh (SC)
Union of India v. Krishna Kumar (SC)
Sudhir Kumar v. State of Haryana (SC)
Rajashekhar v. Krishnappa, (SC)
State of Jammu and Kashmir v. District Bar Asso. B
Vishal Ashwin Thakkar v. State of Himachal Pradesh
N. Bhaskara v. Hindu Joint Family, (SC)
Anil Kumar Dubey v. Sudha Dubey, (SC)
Security Printing Corporation of India Ltd. v. Vij
T.N. Godavarman Thirumulpad v. Union Of India, (SC
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People's Union For Civil Liberties v. Union of Ind
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M/s Om Sakthy Agencies (Madras) Pvt. Ltd. v. M/s H
Ashok Sahwny v. State of Uttarakhand, (SC)
Arjun Surinder Chawla v. Dr. D.Y. Patil Vidyapeeth
Manash Mohan Chatterjee v. Y. Ratnakar Rao, (SC)
Commissioner of Income Tax (Exemptions) Pune v. Pr
Rajeevan G. v. Vikrant Tongad, (SC)
M.C. Mehta v. Union of India, (SC)
Indian Council of Agricultural Research v. Dr. Smt
Priyanka v. Sanjay Singh, (SC)
Ravinder Singh v. Khazan Singh, (SC)
Md. Faiz Akhtar v. State of Bihar, (SC)
Bachan Narayan Singh v. Eicher Plan and Marketing
Oriental Insurance Company Limited v. M/s Shivalik
Gyan Prakash Singh, District Inspector of Schools
M/s Ma Samaleswari Alloys Private Limited v. Pushp
Commissioner of Customs (Export) Nhava Sheva v. Pu
Principal Commissioner of Income Tax v. V. Ramaiah
Commissioner of Income Tax (Exemptions) Pune v. Pr
Commissioner of Income Tax (E) v. Institute of Cor
Bharatiya Janata Party, West Bengal v. State of We
Ganpati Ramnath v. State of Bihar, (SC)
Mohammadasaheb Gousesabeb Goundi v. Shankar Chandr
Deepika Chabbra v. Sachin Kumar Taneja, (SC)
Arnab Dhang v. The State of West Bengal, (SC)
Swati Sudarshan Sheregar v. Sudarshan Anand Shereg
Kamlesh v. State of Maharashtra (SC)
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Shri Sant Gajanan Maharaj Education and Social Wel
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Rajveer Sharma v. State of Rajasthan, (SC)
Prabir Pal v. Union of India, (SC)
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Chanwar Singh v. State of Rajasthan, (SC)
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Raj Bahadur v. State of Uttar Pradesh, (SC)
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Competition Commission of India v. JCB India Ltd.
Duvvu Raja Sekhar @ Raju v. State of Andhra Prades
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Bikram Chatterji v. Union of India, (SC)
Shri Ram Mandir Indore v. State of Madhya Pradesh,
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Common Cause v. Union of India, (SC)
Ankit Sharma v. Rajasthan Public Service Commissio
Islamiya Karimiya Higher Secondary School v. Abdul
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Federation Haj Ptos Of India v. Union Of India, (S
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Anees v. State of Uttar Pradesh (SC)
Union of India v. M/s Marine Fins, (SC)
Prakash Singh v. Union of India, (SC)
Principal v. Admission Supervisory Committee For P
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Ajit Kumar v. Joint Directors and CPIO, Union Publ
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Delhi Development Authority v. Tej Pal Singh, (SC)
State v. H. Srinivas, (SC)
M.P Public Service Commission v. Dr. (Mrs.) Ankita
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Common Cause A Registered Society v. Ajay Mittal,
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Malik Mazhar Sultan v. U.P. Public Service Commiss
Raju Jagdish Paswan v. State of Maharashtra (SC)
State of Himachal Pradesh v. Parkash Chand (SC)
Mukesh Singh v. State (Narcotic Branch of Delhi) (SC)
Sarvepalli Radhakrishnan University v. Union of India (SC)
State of Manipur v. Takhelmayum Khelendro Meitei (SC)
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Nand Kishore v. State of Madhya Pradesh (SC)
Anss Rajashekar v. Augustus Jeba Ananth (SC)
M.C. Mehta v. Union of India, (SC)
Ashesh Kumar v. State of Bihar, (SC)
Madhu T.M. v. State of Kerala, (SC)
Laxmi Chaudhary v. Sahib Singh Chaudhary, (SC)
SKS Ispat and Power Ltd. v. State of Chhattisgarh,
Chief Divisional Retail Sales Manager, Indian Oil
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George Kutty v. The State of Kerala, (SC)
Yogesh Natwerlal Thakkar v. State of Maharashtra,
Soman @ Kunjumon v. State of Kerala, (SC)
Shri Saibaba Sansthan Trust(Shirdi) v. Union of In
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Kiran P. v. The State of Karnataka, (SC)
Mir Jawadali Mir Akbarali v. State of Maharashtra,
Neeraj Gupta v. State of Uttarakhand, (SC)
Mukesh Kumar v. Dr. Manoranjan, Ex-Secretary, (SC)
Unnikrishnan v. Prabhavathi, (SC)
Hindustan Petroleum Corporation Ltd. v. Paonta HP
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Bhujbal Singh v. State of Madhya Pradesh, (SC)
Bindu A. v. State of Kerala, (SC)
Hardeep Singh v. State of Punjab, (SC)
S. Srinivasan v. Vikram Mankal, (SC)
Rahul Gupta v. Shikha Gupta, (SC)
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Murugan v. State of Tamil Nadu, (SC)
Shivam Kumar v. State of Uttar Pradesh (SC)
M.S. Mahesh v. Union of India (SC)
Pankaj Singh Jadaun v. Union of India, (SC)
Sukumar R. v. State, (SC)
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Tripti Vyas v. State of Rajasthan, (SC)
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Rahmatullah v. State of Bihar, (SC)
Umesh Sah v. Uma Shankar Sah, (SC)
Ramesh Mittal v. Rammaher Singh, (SC)
Madan Singh v. Secretary Water Wapcos Ministry, (S
Champakam Muralldhar v. Suresh Kumar D. Kochar, (S
Kalai Selvi Rasiah v. State of Punjab, (SC)
Ashima Gupta v. Vineet Gupta, (SC)
Vikas Kumar v. Union of India, (SC)
Sheoli Hati v. Somnath Das, (SC)
Amrendoo @ Rohini v. Lalita, (SC)
Mohd. Umar @ Umar v. Chairman Permanent Lok Adalat
Aditya N Prasad v. Union Of India, (SC)
Gandhi Industrial Corporation v. General Manager,
Shyam Lal v. State of Rajasthan, (SC)
State of Odisha v. Sudarsan Sahani, (SC)
Rakesh Malhotra v. Krishna Malhotra, (SC)
Newhilla K Marak v. Union of India, (SC)
Anil Kumar v. Union of India (SC)
Murti Bhawani Mata Mandir Rep. Through Pujari Gane
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Reliance Infrastructure Limited v. State of Mahara
Leela Bai v. Seema Chouhan (SC)
V. Surendra Mohan v. State of Tamil Nadu (SC)
Mohammed Salim (D) v. Shamsudeen (D) (SC)
Rakesh Bakshi v. State of Jammu and Kashmir (SC)
Yatinder Kumar Aggarwal v. Mukund Swarup (SC)
State of Kerala v. Mohammed Basheer (SC)
State of Kerala v. Padalodiyil Mary Antony (SC)
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Nawaz v. State Rep. By Inspector of Police (SC)
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State of Himachal Pradesh v. Pinju Ram (SC)
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Dr. Ashwini Kumar v. Union of India Ministry of Ho
Shashi Sharma v. State of Haryana, (SC)
Bhatia Power Care (India) Pvt. Ltd v. Chief Execut
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Hammad Ahmed v. Abdul Majeed, (SC)
Ajayinder Sangwan v. Bar Council of Delhi, (SC)
Jagtar Kaur v. State of Punjab, (SC)
Santosh Kumar Pandey v. State of Maharashtra, (SC)
P. Mohan v. Gomathi Ammal, (SC)
Sarvjit Singh v. Bimla Devi, (SC)
Chitra Deo (Since Dead) v. State of Odisha, (SC)
Pramoda Das(Dead) v. Saroj Kanta Misra, (SC)
State of West Bengal v. Pam Developments Private L
Balveer Kaur v. Tara Singh, (SC)
Ramkrishna Tukaram Dalavi v. The Secretary, Mahara
Oshin Kataria v. Shashank Sikka, (SC)
Principal Secretary to Govt. Home Dept. v. A Sethu
State of Uttarakhand v. Dinesh Randhawa, (SC)
Gurwinder Singh Alias Gurvinder Singh v. A. Venu P
Dharmendra Singh Yadav v. State of U.P., (SC)
State of Himachal Pradesh v. Ganesh Dutt, (SC)
Subhash Chandra v. Gulab Bai, (SC)
State of Tamil Nadu v. P. Veera Bhaarathi (SC)
Sourabh Brala v. Union of India, (SC)
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Syed Shabbir Ali v. UPSC, (SC)
Surjit Singh v. Union of India, (SC)
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Union of India v. B.K. Mishra, (SC)
Shiv Darshan Singh v. Rakesh Tiwari, Director Gene
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Subhash Sahoonja v. Prabha Sehgal, (SC)
Kartik Subramaniam v. Union of India, (SC)
State Of Kerala v. Kallianikutty V., (SC)
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Sunita Singh v. Mayank Kumar Singh, (SC)
Bilasiram v. Naveen Chand, (SC)
Jayantilal Poonjalal Nisar v. Municipal Corporatio
Bhupinder Singh v. Unitech Ltd., (SC)
Indian Statistical Institute v. M/s Byrava Civil E
Radhamma v. H.N. Muddukrishna (SC)
Rajasthan Small Industries Corporation Limited v. M/s Ganesh Containers Movers Syndicate (SC)
Malaichamy v. State of Tamil Nadu (SC)
Vidarbha Irrigation Development Corporation v. M/s
Basavaraj @ Basya v. State of Karnataka (SC)
M/s. Shanti Conductors (P) Ltd. v. Assam State Ele
Dev Wati v. State of Haryana (SC)
Commissioner of Customs v. M/s. Atul Automations P
Munishamappa v. State of Karnataka (SC)
Assam Public Works v. Union of India (SC)
Chakarai @ Chakaravarthi v. State Rep. By Inspector of Police (SC)
Britannia Industries Ltd. v. Bombay Agricultural P
Ex. Lt. Gen. Avadhesh Prakash v. Union of India (SC)
April U.S.A. Assistance Inc. v. Oriental Insurance
Union of India v. Dr. Rajendra Singh, (SC)
Samaj Parivartana Samudaya v. State of Karnataka,
Amina Khatun v. Birbhum District Primary School Co
Shankar (D) v. Smt. Mahraiua, (SC)
Irappa v. Chidanandappa, (SC)
The Conservator of Forests v. Shri Mahadev Sitaram
Nongtei Singh Syiemiong v. Khasi Hills Autonomous
Prathvi Raj Chauhan v. Union of India, (SC)
Shree Digambar Jain Vidyalaya v. Mahendra Narain P
Shruti Vihar Members Welfare Association v. Sri Ra
Nanhey @ Raj Kapoor Yadav v. State of Uttar Prades
Sri G.P. Tyagi v. State of Uttarakhand, (SC)
Naresh S. Desai v. Chairman and Managing Director,
M/s. Ahuja Dhaba v. Delhi Development Authority, (
P. Tania Vaishnav v. T. Naveen Kumar, (SC)
Gopinath v. Harischandra, (SC)
Manish Solanki @ Bansi v. State of Rajasthan, (SC)
Gangaram v. State of Rajasthan (SC)
Raju Ambadas Gangekar v. State of Maharashtra (SC)
Dharamvir v. State of Haryana (SC)
Pr. Commissioner Of Income Tax 3 v. M/s Bajaj Hind
Commissioner of Income Tax (Central) v. Happy Home
Eurotech Maritime Academy Pvt. Ltd. v. Commissione
Rohit Miya @ Rohid v. The State of Assam, (SC)
Ramesh Kumar Singh v. Chief Security Commissioner (SC)
Gurminder Singh v. Mangat Ram, (SC)
Vijaya Institute of Technology for Women v. State
Cosmos Cooperative Bank Ltd. v. Pearl Oil India Pv
Mintu Kumar v. The Management of Punjab National B
Estate Officer (H) Greater Mohali Area Development
Shalu Ojha v. Prashant Ojha, (SC)
Madhya Pradesh Power Generating Company Ltd. v. Sa
City and Industrial Development Corporation of Mah
Union of India v. Maj. Gen. V.K. Singh, (SC)
Silumula Ravi Shankar v. S. Krishnaveni (SC)
Ram Shanker Dubey v. State of Uttar Pradesh, (SC)
Sanjay Geoffrey v. Alembic Pharmaceutical Ltd., (S
Director of Elementary Education v. S. Rajathi, (S
S.K. Razia Begum v. State of Telangana, (SC)
Kewal Kishan v. State of Uttar Pradesh, (SC)
N. Jayaraj v. Secretary to Government, (SC)
Gurucharan Gulshan Mehta v. Bhushan Chiman Lal Jai
Mohit Kumar Goyal v. Tej Ram, (SC)
Shyamrao Dnyandeo Alias Dnyanu Niakwadi v. Nikhidd
Ganga Goyal v. State of Chhattisgarh, (SC)
Praggna Pujara v. J.P. Morgan Services India Pvt L
Hopna Soren v. State of West Bengal, (SC)
Manisha V. Madhani v. Goregaon Pearl Cooperative H
M/s Bannari Amman Steels (P) Ltd. v. Kerala State
Nanhey @ Rajpati Mishra v. State of Uttar Pradesh,
Ramchandra Dnyanu Patil v. Joint Charity Commissio
Mamta Kumari Kanodia v. Ministry of External Affai
Balwan Singh v. International Airport Authority of
Air India Limited v. TTL Holidays, (SC)
Jacob Stephen @ Stephenji v. State of Kerala, (SC)
Bhairappa (Since Deceased) v. L.S. Sharadamma, (SC
M/s Diligent Farms Developers Pvt. Ltd. v. State O
Saurabh Kathuria v. State Of Haryana, (SC)
Dr. R. Radhakrishnan v. State, (SC)
Raja Basu v. The Shipping Corporation Of India Ltd
Guru Gobind Singh Medical College and Hospital v.
M/s Quantum Securities Private Limited v. M/s Vish
Swarn Salaria v. Union of India, (SC)
H. Ramanjini v. State of Karnataka (SC)
Suraj Pal v. State of Haryana (SC)
M/s Twenty First Century Media Private Limited v.
Brig. Sukhjeet Singh (Retd.) MVC v. State of Uttar Pradesh (SC)
Swiss Ribbons Pvt. Ltd. v. Union of India (SC)
Ramesh Sanka v. Union of India (SC)
High Court of Hyderabad For The State of Telangana & A.P. v. P. Murali Mohana Reddy (SC)
Rameshwar Yadav @ Umesh Singh v. State of Bihar (S
C. Shanmugavel v. Eswari (SC)
Sangita Saha v. Abhijit Saha (SC)
R. Muthukrishnan v. Registrar General of The High
Vijay A. Mittal v. Kulwant Rai (Dead) (SC)
Satya Raj Singh v. State of Madhya Pradesh (SC)
H.K. Sharma v. Ram Lal (SC)
Kalpana Banik v. Swapan Kumar Paul (SC)
Darshan Kumar Garg v. Union of India, (SC)
Kalpana Banik v. Swapan Kumar Paul, (SC)
Union of India v. Ex. Sep. Satya Narayan (SC)
Bharat Singh v. State of Madhya Pradesh (SC)
Yadwinder Singh v. Nachattar Singh (D) Thr. Lrs.,
Omega Investment and Properties Limited v. Abhiruc
A Purushothaman v. Pondicherry Industrial Promotio
Shrimali Jayshriben Amrutlal v. State Of Gujarat,
Bajarang Shyamsunder Aggarwal v. Central Bank Of I
Ritesh Ajmera v. Dainik Bhaskar, (SC)
Harsh Mander v. Union Of India, (SC)
Ballu@ Balram@ Balmukund v. The State Of Madhya Pr
Raja Ram v. The State Of Uttar Pradesh, (SC)
Manish Aggarwal v. Devendra Kumar Agarwal, (SC)
Devender Singh (Dead) v. State of U.P, (SC)
Umesh Ray v. Union of India, (SC)
Aditya N Prasad v. Union Of India, (SC)
Veluri Karunakar v. State of Andhra Pradesh, (SC)
Mohinder Pal Gugnani Advocate v. Bhagat Singh Mali
Divakar Singh v. State of Uttar Pradesh, (SC)
Sayyed Sabir Usman v. All Trustees, (SC)
Rajasthan Rajya Vidyut Utp. Nigam Ltd. v. Sudiep S
Jameshed Noshir Sukhadwalla v. Union of India, (SC
In Re : T.N. Godavarman Thirumulpad v. Union of In
D. Gunasekaran v. State, (SC)
Arora Cooperative Urban Thrift And Credit Society
M/s. Southern Petrochemical Industries Corpn. Ltd.
Liyakat Ali v. Chand Khan, (SC)
Lber Laloo v. All Dimasa Students Union Hasao Dist
Deivathal v. Loganathan, (SC)
Harsh Chandrakant Kudal v. Trupti Harsh Kudal, (SC
Association of Competitive Telecom Operators v. Ta
Rajinder Parshad v. Kulwinder Rani, (SC)
Sasanka Sekhar Mukherjee v. Biprendu Chatterjee, (
Commissioner of Central Excise and Service Tax Coi
Sudarshan Kumar Wadhwa v. State of Haryana, (SC)
Veer Singh Verma v. State of Uttar Pradesh (SC)
Abdusalam Kurikkal Manjeri Puthusseri v. Ayoli Abd
Hema Chandrakar v. State of Chhattisgarh (SC)
Niranjan Jena v. State of Odisha, (SC)
Ram Prasad v. M.C. Chauhan, (SC)
Aravali Power Company Private Limited v. Sandplast
Ranjit Singh @ Fauji v. State of Punjab, (SC)
Nasreen Siddiqui v. State of Uttarakhand, (SC)
Danial Kumar v. State of Bihar, (SC)
M.C. Mehta v. Union of India, (SC)
Harminder Singh Hora v. Ramesh Kumar Mishra, (SC)
Manmeet Singh v. State of Haryana, (SC)
M/s. Ireo Grace Realtech Pvt. Ltd. v. Subodh Pawar
Principal Commissioner of Income Tax v. M/s Securi
M/s S.B.L. Private Limited v. Commissioner of Inco
Commissioner of Income Tax (Exemptions) v. Ahmedab
Principal Commissioner of Income Tax v. Lalitaben
Adarsh Credit Cooperative Society Ltd. v. Joint Di
Principal Commissioner of Income Tax 6 v. P. S. Ra
M/s Punjab Infrastructure Dev Board v. Commissione
A. Natarajan v. T.R. Rajendran (SC)
Kusum Agency v. Union of India, (SC)
Pallavi v. State of U.T. Chandigarh (SC)
Hirandra Kumar v. High Court of Judicature At Alla
Rakesh Malhotra v. Kamaljit Singh Sandhu, (SC)
Rajpal Singh Tanwar v. Kamal Nanda, (SC)
Anil Dutt Sharma v. Digamber Singh, (SC)
Shapali Srivastava v. Nitin Srivastava, (SC)
Amar Singh Tomar v. State of U.P. (SC)
Garima Singh v. State of Uttar Pradesh, (SC)
Paithara Vidyavathi v. Paithara Vikram Raja, (SC)
Kumar v. State, (SC)
State of Haryana v. Madan Lal, (SC)
Karishma Srivastava v. Anurag Kumar, (SC)
M/s NLC Tamilnadu Power Limited Managing Director
Narayan Chetanram Chaudhary v. State of Maharashtr
Saryug Kumar@ Saryu Kumar v. State of Bihar, (SC)
Kamla Lowe v. Union of India (SC)
Neelkamal Vaidya v. Dewan Housing Finance Corporat
Kanchan Sharma v. Pradeep Sharma, (SC)
Pooja Film Company v. Lalit Chatnani, (SC)
Divya Rajeeva Bhargava v. Kunal Haresh Hinduja, (S
K. Raheja Corp. Pvt. Ltd. v. Franky Monteiro, (SC)
Himanshu Prafulchandra Varia v. State Of Gujarat,
Sandeep Singh v. State of Chhattisgarh, (SC)
Nagpur District Central Cooperative Bank Ltd. v. S
Sister Concelia Baxla v. State of Jharkhand, (SC)
Aditi Shukla v. Arpit Shukla, (SC)
Medical Council of India v. Rajshree Medical Resea
Navin Srivastava v. Dr. Prabhat Kumar, (SC)
Amit Pal Singh v. State of Uttar Pradesh, (SC)
M/s. Empee Distilleries Ltd. v. Commissioner of Co
Ram Naresh Mitra v. State of Bihar, (SC)
Ayesha Siddiqui v. State of Uttar Pradesh, (SC)
Virendra v. The State Of Uttar Pradesh, (SC)
Dr. Thingujam Achouba Singh v. Dr. H. Nabachandra
A.P. Anand v. Union of India, (SC)
Anil Rawat v. State of Punjab, (SC)
Mainul Hoque v. Union of India, (SC)
Rakesh Kumar @ Rakesh Kumar Barnwal v. State of Bi
Hindustan Petroleum Corporation Ltd. v. State of H
Surjeet Kumar Kapoor v. Kulwant Kaur, (SC)
Gujarat Urja Vikas Nigam Ltd. v. Essar Steel India
Harbans Kaur v. Iqbal Singh (SC)
State of Madhya Pradesh v. Dharmendra Rathore (SC)
Swaraj Infrastructure Pvt. Ltd. v. Kotak Mahindra Bank Ltd. (SC)
Poona Ram v. Moti Ram (D) (SC)
Union of India v. M/s Premier Limited (Formerly Pr
Adani Gas Limited v. Union of India (SC)
Union of India v. Radha Yadav (SC)
Pyarelal v. Shubhendra Pilania (Minor) Through Natural Guardian (Father) Shri Pradeep Kumar Pilania (SC)
Union of India Through Its Secretary, Ministry of Defence Dhqpo v. WG. CDR. Subrata Das (SC)
Rajesh Ponnada v. Satyanarayana Srirangam (SC)
Sumit Kumar Saha v. Reliance General Insurance Company Ltd. (SC)
State of Bihar v. Dr. Sachindra Narayan (SC)
Delhi Dayalbagh Cooperative House Building Society
Delhi Dayalbagh House Building Society v. Registra
Muthu @ Muthupiyan v. State, (SC)
Harpal v. State of Uttar Pradesh, (SC)
Siraj Khan v. Hari Prasad Agarwal, (SC)
Sanjay K.Dixit v. State of Uttar Pradesh, (SC)
Parvatibai Shankar Patil v. Ramji Pragji Javeri (D
Khushboo v. Sanjib Kumar Rai, (SC)
Rajeshwari Prakash Patil v. Viral Kiranbhai Kavi,
Balvir Saran Goyal v. Kishan Kumar, (SC)
Manoj Gupta v. Haseen Bano, (SC)
S. Sreesanth v. Board Of Control for Cricket in In
Rajbhushan Omprakash Dixit v. Union of India, (SC)
Angoori Devi v. Allahabad Bank, (SC)
Baby Singh v. State of Madhya Pradesh (SC)
The Accountant General, M.P. v. S.K. Dubey, (SC)
Saravanan v. State, (SC)
Sreedevi v. Sarojam (SC)
Jhabbu v. State of Madhya Pradesh (SC)
Lakshmi Sugar Mill, Uttaranchal v. State of Uttar
Sonali Kumari v. State of Bihar, (SC)
Cantonment Board v. Gajraj Singh, (SC)
Kalua @ Koshal Kishore v. State of Rajasthan (SC)
Mahadev P. Kambekar (D) v. Shree Krishna Woolen Mi
Kamaljit Singh @ Pappu v. State of Punjab, (SC)
Mohan Lal Agrawal v. Krishan Kumar Agrawal, (SC)
State of Orissa v. Pratimarani Mohapatra, (SC)
Munna Manjhi v. State of Bihar, (SC)
Mrs. Suchitra Harshal Shah @ Shelly v. Mr. Harshal
J.C. Kari v. Christina (SC)
Mohar Pal v. State of Haryana, (SC)
Swaran Singh v. State of Haryana, (SC)
Securities and Exchange Board of India v. Subrata
Hussain Shah v. State of Rajasthan, (SC)
Krishnendu Mukherjee v. State of West Bengal, (SC)
Manohar Lal Sharma v. Prime Ministers Office, (SC)
Navita Choudaha v. Sudhakar Kumar, (SC)
Gail (India) Ltd v. M/s Lanco Tanjore Power Co. Lt
Municipal Corporation Greater Mumbai v. Suresh Sin
Secretary, Union Public Service Commission v. Leel
Mohamad Hanif @ Munno Hussainmiya Shaikh v. State
Gopal Jha v. Hon'ble Supreme Court of India, (SC)
Vijay Kumar Jain v. Standard Chartered Bank (SC)
Rajendra Lalitkumar Agrawal v. Ratna Ashok Muranjan (SC)
Smt. Bhimabai Mahadeo Kambekar (D) Th. LR v. Arthu
N. Sankaranarayanan v. Chairman, Tamil Nadu Housin
State of Maharashtra v. Shankar Ganapati Rahatol (SC)
G. Ratna Raj (D) v. Sri Muthukumarasamy Permanent
Commissioner of Income Tax (Exemptions), Kolkata v
Association of Managements of Homeopathic Med. Colleges of Maharashtra v. Union of India (SC)
Union of India v. Md. Samim Azad (SC)
Asharfi Devi (D) v. State of U.P. (SC)
All India Institute of Medical Sciences v. Sanjiv
Ghaffar @ Aditya Prakash Arya v. State of Uttar Pr
Dr. Jitendra Gupta v. Union of India, (SC)
Mantri Castels Pvt. Ltd. v. R.V. Prasannakumar, (S
Madanlal v. Jagdish Chandra Gupta, (SC)
Raunak Jaha v. State of Uttarakhand, (SC)
Malti Kushwaha v. State of Madhya Pradesh, (SC)
Commissioner of Income Tax v. M/s Asianet Communic
State of U.P. v. Dr. Satendra Prakash Rastogi, (SC
Jagjeewan v. Pratap Singh, (SC)
Vinod Kumar v. Avinash Kumar, (SC)
Lalit Mehra v. State of Madhya Pradesh, (SC)
Vihaan Direct Selling (I) Pvt Ltd v. Union of Indi
Jaswinder Kaur Brar v. Asha Minhas, (SC)
Om Prakash Singh Panwar v. Life Insurance Corporation of India (SC)
Cholamandalam Ms General Insurance Company Ltd. v.
Nawal Kishore Dangayach v. The State of Rajasthan,
Sajjan Singh v. The State of Haryana, (SC)
Gabadoo @ Laljit Singh v. State of U.P., (SC)
Rana Randeep Singh v. Union of India, (SC)
Manish Dubey v. State of Madhya Pradesh, (SC)
Durgabai Deshmukh Memorial Sr. Sec. School v. J.A.
K. Koteshwar Rao v. State of Telangana, (SC)
Maruti Narayan Satpute v. Divisional Controller, M
Sanjeev Bansal v. Akhilesh Agrawal (SC)
Mohd. Israphil v. State Of Jharkhand (SC)
Dental Council of India v. Jewel Elizabeth Renji,
M/s Live Today TV And Webs Pvt Ltd v. M/s Mars Med
Md. Kalu Sk @ Kalu v. Union Of India, (SC)
Santosh v. State of Karnataka (SC)
Pawan Kumar v. Uma Devi, (SC)
M/s Godrej and Boyce Manufacturing Co. Ltd. v. State of Rajasthan (SC)
M/s JVC Industrial Corporation v. M/s Exide Indust
The State of Rajasthan v. Anil Vyas, (SC)
Sh. Tejveer v. State of U.P., (SC)
Smt. Murti v. State of U.P., (SC)
Meenakshi Juneja v. State of NCT of Delhi, (SC)
Gendalal v. Narcotics Control Bureau (SC)
City and Industrial Development Corporation of Mah
M/s Surjeet Wheel Point @ Surjeet Agro Works v. Pu
Saleem v. State Of Uttar Pradesh (SC)
Anupama v. Ankur Dayanath Mishra (SC)
Principal Secretary Forest v. Parkash Chand (SC)
Union Of India v. Maklu Mahto (SC)
Govt. Of India v. SRM University (SC)
Kamgar Bachav Kruti Samiti v. Maharashtra State Co
Mukesh Kumar v. State Of Madhya Pradesh (SC)
Re: Case Management Of Original Suits (SC)
Gade Subhash Baburao v. Amarsinh @ Balasaheb Rajen
Kriti Belwal v. Union Of India (SC)
Jagrit Dalit Adivasi Sanghatan v. Radhey Shyam Jul
Shyam Sharma v. Union Of India Ministry Of Defence
Krishnankutty v. State Of Kerala (SC)
Balaji Kumar S P v. Madhuri Undrajavarapu (SC)
Commissioner of Income Tax v. Shanghai Electric Gr
Pr. Commissioner of Income Tax v. ICICI Prudential
Principal Commissioner of Income Tax v. Atul Ltd.,
Mc Kinsey Knowledge Centre India Pvt. Ltd. v. Pr.
Consumer Education And Research Society v. Union O
M.C. Mehta v. Union Of India (SC)
State Of Uttar Pradesh v. Satish Pal Singh (SC)
M/s Transport Corporation Of India v. State Of Jha
Tirath Singh v. Satish Kr. Agarwal (SC)
V. Lawrence Gray Kumar v. Director, Indian Institu
Bank Of India v. M/s Brindavan Agro Industries Pvt
S.Siva Srinivas v. Chief Secretary To The State Of
Balvir Saran Goyal v. Kishan Kumar (SC)
Kusum Lata v. Union Of India (SC)
Union of India v. Shreya Sen (SC)
Sh. Narendra Kumar Srivastava v. State of Bihar (S
Tek Singh v. Shashi Verma (SC)
Shilaben Ashwinkumar Rana v. Bhavin K. Shah (SC)
M/s. Southern Petrochemical Industries Corpn. Ltd.
Subhash Chand v. State of Haryana, (SC)
Het Ram v. C.D. Co-Operative Credit Society, (SC)
Anju Bharti v. R.K. Gupta, (SC)
M/s. TDI Infrastructure Ltd. v. Gurdarshan Singh K
Neha Handa v. Amit Prakash Agnihotri, (SC)
Mr. S. Mohan v. G. Mahalakshmi, (SC)
Babu @ Babu Bajaniya Kalubhai Motibhai v. State Of
Murti Devi v. State Of Haryana, (SC)
Santra @ Phooshi v. Om Parkash, (SC)
Md. Nasir Ali@ Nachiruddin v. Union of India, (SC)
Sh. Vishwa Nath Gupta v. Principal Commissioner of
Secretary To Governor v. Chief Information Commiss
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Bharat Petroleum Corporation Ltd. v. Shailaja R. K
M/s Citrus Manali Resort Pvt. Ltd. v. Ramesh Chand
Pr. Commissioner of Income Tax v. Maruti Suzuki In
Rehan Kataria v. Brats And Cuties School, (SC)
In Re : T.N. Godavarman Thirumulpad v. Union of In
Rudaram v. Saroj Devi (SC)
North Bihar Power Distribution Company Ltd. v. Bih
Union of India v. Vikash Yadav (SC)
Association of Power Producers v. Sandplast (India
Virendra Singh v. State of Madhya Pradesh, (SC)
Rohtash v. State of Uttar Pradesh (SC)
Kashmir Thomas v. State (Govt. of NCT of Delhi), (
Anjana Mittal v. Oil and Natural Gas Corporation L
Vicky Pandey v. The State of Haryana, (SC)
Syed Obaidullah v. State of Odisha, (SC)
Randhir Singh v. Union of India, (SC)
Anil Kumar Chalamalashetty v. State of Telangana,
Harishkumar Dinakarrai Suthar v. State of Gujarat,
Girraj Agrawal v. State of Madhya Pradesh, (SC)
Kulwinder Singh v. State (Govt of NCT), (SC)
State of Madhya Pradesh v. Kanha @ Omprakash (SC)
Ram Lal v. Salig Ram (SC)
Federation Haj PTOS of India v. Union of India (SC
Naresh Kumar v. State of Haryana, (SC)
Ten Sports v. Citizen Consumer and Civic Action Gr
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The State of Gujarat v. Lalit Bisnoi Deputy Direct
Mrinalini Padhi v. Union of India, (SC)
Shekar Kishore Negi v. State of Maharashtra, (SC)
Satnam Singh v. State of Punjab, (SC)
Jata Shankar Yadav v. Rajasthan Public Service Com
Rajya Parivahan Karamchari Mahasangh v. M.P. Road
Samar Abdus Shakoor Dalvi v. Sagir Abdur Rehman Pa
Sunil Vadibhai Kapasi v. State of Gujarat, (SC)
Kulai Ibrahim @ Ibrahim v. The State, (SC)
Ameet Lalchand Shah v. Rishabh Enterprises (SC)
Mantu Sharma @ Sanjay Singh v. State of Uttar Prad
Dr. Saugata Swapan Biswas v. Subhashree (SC)
Awungshi Chirmayo v. Government of NCT of Delhi, (
Haroon Rashid v. State Of West Bengal, (SC)
Ravindra Kumar Sood v. Gurdeep Singh, (SC)
D.C Bansal v. Pushpa Devi, (SC)
M/s. Empee Distilleries Ltd. v. Commissioner Of Co
Shivram Laxman Sangade v. State of Maharashtra, (S
Amar Singh Rawat v. State of Uttarakhand, (SC)
Arjun Singh v. Nazre Abbas, (SC)
Firoz Munshi v. Rojina Begam, (SC)
Vithal Waman Shelke v. The High Court of Bombay, (
Saurabh Ankush Mukhekar v. Kinderjit Kaur, (SC)
Sandhya Chaurasia v. State of Uttar Pradesh, (SC)
Minakshi Sharma v. Rajesh Kumar, (SC)
Union of India v. Cost of Cultivation Scheme Staff
State Bank of India v. Sh. Inder Mohan Sharma, (SC
M/s. Jivdhan Ram Pratap Narain v. State of Uttar P
State of Rajasthan v. Pankaj Kumar Mishra, (SC)
Puja Sinha v. Kumar Abhishek, (SC)
Deepali v. Maulik Gautam Trivedi, (SC)
Nirmala G. Joseph v. Zafar Ali, (SC)
Diler Singh Dedha v. Maan Singh Panch, (SC)
Vijay Raikwar v. State of Madhya Pradesh (SC)
State of Gujarat v. Afroz Mohammed Hasanfatta (SC)
ASGAR v. Mohan Varma (SC)
K. Sashidhar v. Indian Overseas Bank (SC)
Bikash Bora v. State of Assam (SC)
Assam Public Works v. Union of India (SC)
Union of India v. Sri Harananda (SC)
Bihar State Beverages Corporation Ltd. v. Naresh Kumar Mishra (SC)
Dharam Singh (D) Thr. Lrs. v. Prem Singh (D) Thr.
Tata Motors Ltd. v. Deputy Commissioner of Commerc
Ritu Bhatia v. Ministry of Civil Supplies Consumer Affairs & Public Distribution (SC)
Pappi @ Mehboob v. State of Rajasthan (SC)
Employees' State Insurance Corporation v. Venus Al
Ambi Ram v. State of Uttarakhand (SC)
Subrata Chattoraj v. Union of India (SC)
Hori Lal v. State of Uttar Pradesh (SC)
Commissioner, Mysore Urban Development Authority v
Saurabh Chaudhary v. State of NCT of Delhi (SC)
Prabhakar Bhalchandra Deshpande v. Kisan Patilba V
Jivaji Malhar Nadagouda v. Arun Kumar Nadagouda (S
Sukhmander Singh v. State Of Punjab (SC)
AL Sheima Basharatullah Khan v. Ahmed Iqbal Mohamm
Umesh Singh v. State Of Madhya Pradesh, (SC)
Ashok Kumar Jain v. State of Madhya Pradesh, (SC)
Ramkali Thakur v. Pancharam, (SC)
Abhishek Raheja v. Akanksha (SC)
Devi Lal v. State Of Madhya Pradesh (SC)
Sajitha v. Kumar Manu Nair (SC)
Chattar Singh v. Madho Singh (SC)
Official Liquidator, M/s. MS&C (Pvt.) Ltd. v. Manager, Karnataka State Financial Corp. (SC)
Balkrishna Dattatraya Galande v. Balkrishna Rambharose Gupta (SC)
Er. K. Arumugam v. V. Balakrishnan (SC)
Shivnarayan (D) v. Maniklal (D) (SC)
High Court of Tripura Through The Registrar General v. Tirtha Sarathi Mukherjee (SC)
Bir Singh v. Mukesh Kumar (SC)
Dharmendra v. State of Maharashtra (SC)
Rajendra Kumar Bhatt v. The State of Rajasthan, (S
Roshni v. Vishal Sethi, (SC)
Nazia Parveen v. Abdul Hamid Sheik, (SC)
Nalirabanu v. Branch Manager New India Assurance C
Vasundhara Rachuri v. Prakash N., (SC)
Pooran Singh v. Deputy Director of Consolidation M
Gramin Bank of Aryavrat v. Rakesh Kumar Shukla, (S
Meera v. Prathmesh, (SC)
Prabhulal Khimji Thakkar v. Vinodkanta Kantilal Th
Sanjay Kumar v. Sapna, (SC)
Rajendra Prashad Sahu v. State Of Uttar Pradesh, (
Raju @ Rajiv Basavaraj Gurav v. State Of Maharasht
C. Keerthana v. R. Hariharasudhan (SC)
Megha Srivastav v. Arpit Kumar (SC)
S.P. Nethravathi v. O. Venkata Shiva Shankar, (SC)
Md. Sahzada Alias Noorul Ola v. Amit Kumar Choudha
Jawed Khan @ Tingrya v. State of Maharashtra, (SC)
Sri Devi Das v. Sri Abhai Govind Prasad, (SC)
M/s. Aryan Mining and Trading Corporation Pvt. Ltd. v. State of Chhattisgarh (SC)
Neelam Gujral v. Lal Chand Aswani, (SC)
Lakhwinder Singh v. State of Punjab, (SC)
Anil M Puri v. State of Uttarakhand, (SC)
Meghna Shrivastava v. Aman Mathur, (SC)
Dr. K. Gireesh v. State of Kerala, (SC)
Common Cause v. Union of India, (SC)
Central Transport Company v. Rajiv Ratan Gupta, (S
Vishnu Kumar Bhaiya v. State of M.P., (SC)
Nutan Gautam v. Prakash Gautam, (SC)
Nidhi Mishra v. Shailesh Kumar Mishra, (SC)
Raju v. State of Haryana, (SC)
Madan Lal v. Kanhaiya Lal, (SC)
Hemangingi Nilesh Patil v. Nilesh Sahebrao Patil,
Inderpal Singh v. State of Punjab, (SC)
Durga Prasad Chowdhury v. State of West Bengal, (S
Rajveer Singh v. Tarannum, (SC)
Padmini Mahendrabhai Gadda v. State of Gujarat, (S
Ashok Kumar Kapur v. Ashok Khanna, (SC)
Ramdeo Choudhary v. Jai Kishun Choudhary, (SC)
Manoj Prasad v. State of Bihar (SC)
Dadhival Singh Chouhan v. Pramod Agrawal, (SC)
Lt. Governor, Govt. of NCT of Delhi v. Mrs. Sumitra Devi (SC)
Tulsi Prasad (Dead) v. Nagendra Singh, (SC)
Nivedita Jha v. State of Bihar, (SC)
Life Insurance Corporation v. Mrinmoy Dutta (SC)
Ram Narain (D) v. Sub Divisional Officer, (SC)
Dhirendranath Murmu v. Sukumoni Murmu, (SC)
Shri Hiranyakeshi Cooperative Sugar Factory Limite
State of Rajasthan v. Jagdish (SC)
Pandurang Krishna Patange v. Dattatray Balkrishna
The Bihar Police Service Subordinate Commission v.
Ganesh Shamrao Andekar v. State of Maharashtra, (S
Kurukuri Chinna Satyam @ Chinna Sathi Raju v. Dapa
Shabeer Ahmed v. Jabeen, (SC)
A. Mohanan v. Union Public Service Commission, (SC
A. Murugesan v. Jamuna Rani (SC)
Ram Siromani Tripathi v. State of U.P. (SC)
Edapaddi K. Palaniswami v. T.T.V. Dhinakaran (SC)
Punjab Wakf Board v. Sham Singh Harike (SC)
Jaiprakash Associates Ltd. v. Tehri Hydro Development Corporation India Ltd. (SC)
Madan Mohan Mahto v. State of Jharkhand (SC)
Deepak Tandon v. Rajesh Kumar Gupta (SC)
V. Preetha v. M. Vijayakumar (SC)
Dal Chandra Rastogi v. Central Board of Direct Tax
Mahesh Kumar Agarwal v. Principal Commissioner of
Pr. Commissioner of Income Tax v. Gujarat Paghutha
State of Madhya Pradesh v. Anil Kumar Mishra, (SC)
Tejashwi Prasad Yadav v. State of Bihar, (SC)
Principal Commissioner of Income Tax 18 v. M/s Oil
Principal Commissioner of Income Tax v. M/s Sun Ph
Brajesh Singh Tomar v. State Of Madhya Pradesh (SC
Rakesh P. Sheth v. Securities And Exchange Board O
Hemant Dwivedi v. State Of Uttarakhand (SC)
M/s Mcnally Bharat Engineering Co. Ltd. v. State O
Komal v. Capital Land Builders Pvt. Ltd. (SC)
Paras Goyal v. State Of Uttar Pradesh (SC)
State Of Uttar Pradesh v. Bans Gopal (SC)
Jitendra Kumar Saraswat v. Directorate General Cen
Municipal Corporation Of Greater Mumbai v. Aegis L
Aditya N Prasad v. Union Of India (SC)
Indranil Mukherjee v. Jayeeta Mukherjee (Nee Bhatt
Eden Buildcon Pvt. Ltd. v. Hyderabad Metropolitan
Association Of Managements Of Homeopathic Medical
Oriental Insurance Co. Ltd. v. ELEL Hotels And Investments Ltd. (SC)
Varun Pahwa v. Renu Chaudhary (SC)
Ankita Vatsal Agarwal v. Vatsal Subodh Agarwal (SC
Sitaram v. State Of Jharkhand (SC)
State of Madhya Pradesh v. Vikram Das (SC)
Municipal Corporation, Faridabad v. Modern School, Faridabad (SC)
Mahanti Devi v. M/s Jaiprakash Associates Ltd. (SC)
State Bank of India v. Sheo Shankar Tewari (SC)
Hukam Singh v. State of Haryana (SC)
Secretary, Government of India v. A.T.S.V.S. Siddha Medical College & Hospital (SC)
Gowramma v. Kalingappa (D) (SC)
Tanu Ram Bora v. Promod Ch. Das (D) (SC)
Satish Sharma v. State (NCT of Delhi) (SC)
Himachal Road Transport Corporation v. Lekh Ram (SC)
Ranjan Kumar Mishra v. Union of India, (SC)
Keshavbhai Makanbhai v. Virendrabhai Devjibhai Pat
Commissioner of Service Tax (CST) Delhi v. M/s Dis
Kundlik Laxman Wagaskar v. Subhadrabai Arjun Kalam
Anita v. Anil, (SC)
Rasik Lal Patel v. Apurba Konar (SC)
Raj Singh v. State Of Haryana (SC)
Sarv Jan Kalyan Sewa Samiti v. Union Of India (SC)
Om Prakash v. Alok Kumar Chairman And Managing Dir
Gulab Singh v. State Of Haryana (SC)
Serious Fraud Investigation Office v. Rahul Modi,
In Re : T.N. Godavarman Thirumulpad v. Union of In
Shriram v. State of Maharashtra (SC)
Parmanand Kewalramani v. Sanjay Kewalramani, (SC)
M.K. Sthapak v. Prashant Mehta, (SC)
Kailash v. State of Rajasthan (SC)
Santosh Kumar Singh v. Brijesh Kumar, (SC)
Surajit Roy v. Union of India, (SC)
Raju Suresh Singh Thakur v. State of Maharashtra,
E. Vijaya v. State Through The Inspector of Police
Shamsher Jung Singh Panwar v. Chandigarh Industria
Shanta Projects (P) Ltd. v. State of West Bengal,
M.C. Mehta v. Union of India, (SC)
Rizwana Tarannum @ Nikki v. State of Jharkhand, (S
Jamu v. State of Haryana, (SC)
M/s Central Railway Employees Consumer Cooperative
The Principal Secretary (Forest) v. Kalyan Chand,
Abhishek Baranwal v. The State of Uttar Pradesh, (
Union of India v. National College of Ayurveda, (S
Praveen Singh Goyal v. State of Madhya Pradesh, (S
People's Rights and Social Research Centre (Prasar
Bank of Baroda v. All India Bank Officers Associat
Sanchita Mondal v. State of West Bengal, (SC)
Sudaresan v. State of Kerala, (SC)
Navana Simhachalam v. State of Andhra Pradesh, (SC
Shrikant Chandrakant Ilme v. Municipal Commissione
Hawa Singh v. State of Haryana, (SC)
Suresh Kumar Singhal v. Puneet Prakash, (SC)
Ahmedali Yusufali Pathan v. State of Maharashtra,
P.S. Chatwal v. Sardari Lal, (SC)
State of Odisha v. Dhirendra Sundar Das, (SC)
Kalawati v. State of Rajasthan, (SC)
Niraj Kumar v. State of Bihar, (SC)
Amit Kumar Surendra Kumar Jaiswal v. State of Maha
State of West Bengal v. Shyam Babu Chowdhary, (SC)
Yogesh Yadav v. Arun Yadav, (SC)
Union of India v. Surinder Singh, (SC)
Employees State Insurance Corporation v. M/s Empee
State of Punjab v. Jasbir Singh (Dead) (SC)
Hitesh v. Deepa, (SC)
Sunildas v. Ramya Sunildas (SC)
Bimla Sharma v. State of Himachal Pradesh, (SC)
A. Ashokanand v. State Rep. By Its Inspector of Police (SC)
Mohammad Zafar Imam v. Union of India, (SC)
Grand Venezia Commercial Towers Private Limited v.
Pr. Commissioner of Income Tax 4 v. Zydus Wellness
Ashwini Kumar Upadhyay v. Union of India, (SC)
Ganpatrao Mahadeorao Kapse v. Rajiv, (SC)
Bhagwat Prasad Shukla v. Commissioner, Division Fa
Sanjay Kumar v. State Of Haryana (SC)
Jagpal Singh Thakur v. K.K. Singh (SC)
Jitendra Kumar Karsandas Ved v. Union Of India (SC
Diwan Singh v. Union Of India (SC)
Commissioner of Income Tax v. Modern School Societ
Mir Hasan v. State of Uttarakhand, (SC)
Public Service Commission, Uttar Pradesh v. Richa
Rajkumar Bijoy Singh v. State Of Manipur, (SC)
Prabhash Kumar v. State Of Bihar, (SC)
Commissioner Of Income Tax-6 v. M/s Maria Social S
Divine Meadows Buyers Association v. Divine India
G.S.C. Rao v. State of U.P., (SC)
Raveendar Bohat v. Dalith Manava Uttan Sanstha Ban
M/s Ireo Grace Realtech Pvt. Ltd. v. Sunita Sehgal
Kartar Singh v. State of Haryana, (SC)
State of Assam v. Md. Hussain Ali, (SC)
Union of India through Cabinet Secretary v. Captain Gurdev Singh (SC)
Ashwini Kumar Upadhyay v. Union of India (SC)
State of Uttar Pradesh v. Faquirey (SC)
Varinder Kumar v. State of Himachal Pradesh (SC)
Anjali Arora v. Union of India (SC)
Rishiraj@ Tutul Mukherjee v. State Of Chhattisgarh
River View Retreat v. Himalyan Yuva Gramin Vikas S
M/s Jayanand Khira v. Chitaranjan Damodardas Shah
Hanuman Laxman Aroskar v. Union Of India (SC)
Swadha Purohit v. Mayank Purohit (SC)
Krishnendu Mukherjee v. State Of West Bengal (SC)
Thanniru Lahari v. Omkar Yadav (SC)
R.V. Prasannakumaar v. Mantri Castles Pvt. Ltd. (S
Avik Srivastava v. State Of Jharkhand (SC)
Rahul v. State Of Maharashtra (SC)
Rakesh Sambyal v. State Of Jammu And Kashmir (SC)
Union Of India v. M/s. Ashoka Estate Pvt. Ltd. (SC
Makwana Mangaldas Tulsidas v. State Of Gujarat (SC
Sundarraj v. State (SC)
Bhagyadhar Biswal v. Pradyumna Kumar Das (SC)
Suresh Dadsena v. State Of Chhattisgarh (SC)
Saurabh Chaudhary v. State of NCT of Delhi (SC)
T. Balakrishnan v. Commissioner, Hindu Religious A
Rahul Rajesh Kumar Mangal v. Priyanka Rahul Mangal
Gurubhedsinh Ramlal Chhabda v. Ketanbhai Jayantibh
Santosh Kumar v. State of Bihar, (SC)
Principal Commissioner of Income Tax 6 v. M/s Nabi
Commissioner of Income Tax v. M/s Managing Committ
Aligarh Muslim University v. Naresh Agarwal, (SC)
Nivedita Jha v. State of Bihar, (SC)
Sarita v. Pawan Kumar (SC)
Shyamsunder v. Kailash Chandra (SC)
Commissioner Of Police v. M/s. Garnet Finance Ltd.
State of Uttar Pradesh v. Mohd. Suleman Siddiqui (SC)
Sukhpal Singh v. State of Punjab (SC)
Raghavan Radhakrishnan v. Divakaran (SC)
Adam And Coal Resources Pvt. Ltd. v. Interbulk Tra
Shiv Kumar Kushwaha v. State Of Madhya Pradesh (SC
Steel Authority Of India Ltd. v. Association Of Sa
Chandru @ Chandrasekaran v. State rep. by Deputy Superintendent of Police CB CID (SC)
State Bank of India v. Ravindra Nath (SC)
International Spirits and Wines Association of Ind
Sau. Kamal Shivaji Pokarnekar v. State of Maharashtra (SC)
Bundi Zila Petrol Pump Dealers Asso. Bundi v. Sanyojak Bundi Zila Petrol Mazdoor Sangh (SC)
Mahesh Dube v. Shivbodh (SC)
Delhi Development Authority v. M/s. Karamdeep Fina
Bayaji Sambhu Mali @ Borate(D) Through Lrs v. Nazi
Parkash Chand v. State of Himachal Pradesh (SC)
Mala Singh v. State of Haryana (SC)
M/s. SCG Contracts India Pvt. Ltd. v. K.S. Chamankar Infrastructure Pvt. Ltd. (SC)
Sumitra Alias Gudiya v. Pintoo Prasad, (SC)
Jyoti v. State of Haryana, (SC)
Barkha v. Devender Kumar Verma, (SC)
State of Karnataka v. H.B. Munivenktappa, (SC)
Afsar Ali v. State of U.P., (SC)
Kuldeep Singh Bajwa v. Malerkota Construction Co.
S.C. Rajoura v. State of M.P., (SC)
Ashutosh Pawar v. High Court of Madhya Pradesh, (S
Madan Lal Aggarwal @ Madan Chaudhary v. State of H
Zila Parishad v. Om Prakash (SC)
Sunita Devi v. State Of Uttar Pradesh (SC)
Commissioner, Hubli Dharwar Urban Development Auth
Jagdish Prasad Mishra v. Union Of India (SC)
Executive Director FCI v. Subhash Paramanik, (SC)
Deepankar Haldar v. The State of Jharkhand, (SC)
Subrata Bhattacharya v. Securities and Exchange Bo
Aligarh Development Authority v. Megh Singh, (SC)
Paras Ram v. Mahender, (SC)
Rishabh Kumar Jain v. Gyanchand Jain, (SC)
Jeyaraman v. State (SC)
Shreeram Gram Vikas Shikshan Sanstha v. Dilip (SC)
Union of India v. Ashok Kumar Sharma (SC)
Santosh Pandurang Karande v. State of Maharashtra,
Shafhi Mohammad v. State of Himachal Pradesh, (SC)
Anshika Gupta v. Saharsh Gupta, (SC)
Shridhar v. State of Maharashtra, (SC)
Satpal Arora v. State of Punjab, (SC)
Selvaraj v. Mahabooba, (SC)
C.V. Yogendranath v. C.V. Palakshan, (SC)
Union of India v. P.P. Harith (SC)
X v. Registrar General, (SC)
Charu Gupta v. Piyush Subodh Gupta, (SC)
Sanjay Nakul Morajkar v. State Bank Of India (SC)
In Re: Outrage As Parents End Life After Childs De
Geeta I. Koulagi v. State Of Karnataka, (SC)
Vinod Kumar @ Manoj v. State of Himachal Pradesh,
Shiv Dahle v. The State of Madhya Pradesh, (SC)
Indu Shailar v. Tahir Khan, (SC)
Tamil Nadu Electricity Board v. Tneb-Thozhilalar Aykkiya Sangam (SC)
Vasant Chemicals Limited v. Managing Director, Hyderabad Metropolitian Water Supply and Sewerage Board (SC)
Union of India v. C. Girija (SC)
State of Maharashtra v. Surendra Pundlik Gadling (SC)
Sunil Shekhar v. State Of Bihar (SC)
M.C. Mehta v. Union Of India (SC)
T.I. Jose v. Managing Director, Kerala Water Authority (SC)
Puni Devi v. Tulsi Ram (SC)
Wildlife First v. Ministry of Forest and Environme
Sirajul Hoque v. State of Assam (SC)
Govt. of NCT of Delhi v. Union of India (SC)
Neela Gokhale v. Union of India (SC)
Rahul Dutta v. State of Bihar (SC)
Marwari Balika Vidyalaya v. Asha Srivastava (SC)
Satish Dahiya v. State of NCT of Delhi (SC)
Avari Priyanka v. Hari Babu Aennampalli (SC)
Capexil v. Sunirmal Kumar Ray (SC)
M/s. Raheja Builders Pvt. Ltd. v. Commissioner Of
Madan Lal v. Kanhaiya Lal (SC)
Okhla Enclave Plot Holders' Welfare Association v.
Chintan Upadhyay v. State Of Maharashtra (SC)
AL Sheima Basharatullah Khan v. Ahmed Iqbal Mohamm
Sunita v. Rajasthan State Road Transport Corporation (SC)
M. Revanna v. Anjanamma (Dead) (SC)
Cement Workers' Mandal v. Global Cements Ltd. (HMP
Gagan Kumar v. State of Punjab (SC)
Md. Mannan @ Abdul Mannan v. State of Bihar, (SC)
Union of India v. M/s Biological E. Ltd., (SC)
M/s. Mega Motors (CVD) v. Ravi Kant, (SC)
Omkar Yadav v. M/s. Sheth Developers Pvt. Ltd., (S
M/s. Mega Motors (Cvd) v. M/s. Tata Motors Ltd. (SC)
Estate Officer Excise Area v. Kulbhushan Windlas,
Rajesh Kumar v. State of Uttar Pradesh, (SC)
Manvendra Sinhji Vir Vikram Sinhji Jadeja v. State
Vishram v. State Of Rajasthan (SC)
Pankaj Singh v. State Of Bihar (SC)
Gambhir v. State Of Maharashtra (SC)
Center of Indian Trade Union v. State of Maharasht
Bikram Chatterji v. Union of India, (SC)
Maroti v. The State of Maharashtra, (SC)
Union of India v. Shankar Prasad Deep, (SC)
Collector of Land Acquisition v. M/s. Andaman Timb
AGM, State Bank of India v. P. Ramachandran, (SC)
Sukhdeo Kumhar v. State of Jharkhand (SC)
Manjinder Singh v. State of Punjab, (SC)
Hanumesh v. Channamma (SC)
Shashikala v. Gangalakshmamma, (SC)
Khandesh Franchisees Pvt Ltd. v. Maharashtra State Electricity Distribution Company Ltd. (SC)
M/s Indian Oil Corporation Limited v. Aditya N Pra
Heeralal v. State of Madhya Pradesh (SC)
Md. Sahar Ali v. The State of Assam, (SC)
Sahil v. State of Himachal Pradesh, (SC)
Ravi Saxena v. State of Rajasthan, (SC)
Ohed Ali v. Union of India, (SC)
Anilbhai Rambhai Bharwad v. State of Gujarat, (SC)
M/s Ganga Bhavani Constructions v. State of Andhra
M/s TDI Infrastructure Ltd v. Rajendra Singh, (SC)
Manikandan Vathan Chettiar v. Bar Council of India
Lucky Azad v. State of Uttar Pradesh, (SC)
Wildlife Institute of India v. Gyanesh Chibber, (S
Neveena Kamath v. Wilson V.T., (SC)
Principal Secretary (Forest) v. Achhar Singh, (SC)
H.P. Shobha v. K.G. Hanumantha Raju, (SC)
H.C. Sanjiv Malik v. The State of Delhi Thru DCP,
Rakesh Gupta v. The State of Assam, (SC)
M/s Worlds Window Infrastructure and Logistics Pvt
Kumud Devi v. State of Bihar, (SC)
State of Maharashtra v. Shankar Mayappa Kamble (Since Deceased) (SC)
Commissioner of Income Tax v. M/s Zila Sahkari Ban
Habib Khan v. Anand Bardhan, (SC)
Central Bank of India v. S. Palaninathan (SC)
M/s Prestige Garden Estate(P) Ltd. v. Hyderabad Me
All India Power Engineers' Federation v. M/s Adani
Bhupinder Singh v. Unitech Ltd., (SC)
Commonwealth Games Village Apartment Owners Associ
Brig. Beant Parmar v. DLF Homes Panchkula Pvt. Ltd
Mansoor Nabib Shaikh v. State of Maharashtra, (SC)
Chandgi v. State Of Haryana (SC)
Lajja Ram v. State Of U.P. (SC)
Suvarnalata v. Mohan Anandrao Deshmukh (SC)
All India Women's Conference v. Union Of India (SC
Garima Nigam v. Pulkit Nigam, (SC)
State of Maharashtra v. Natha Piraji Ingole, (SC)
Sarang Yadwadkar v. Pune Municipal Corporation, (S
State of Kerala v. Mathew Alexander, (SC)
Gujarat Urja Vikas Nigam Limited v. Renew Wind Ene
State of Uttar Pradesh v. Madan Mohan, (SC)
Atma Ram v. State of Rajasthan, (SC)
Suresh Chandra Meena v. Arun Pandey, (SC)
Maran Mandal v. Union of India, (SC)
Peoples' Union For Civil Liberties v. Union Of Ind
Amit Kumar Gupta v. Directorate General Central Re
Yogesh Yadav v. Arun Yadav, (SC)
Chamelibai (Dead) v. Anil, (SC)
Munmun Soman (Nee Prasad) v. State of West Bengal,
Pawan Kumar Yadav v. State of Uttar Pradesh, (SC)
Rambali Chaudhary v. Union of India, (SC)
Principal Commissioner of Income Tax v. Comverse N
Pr. Commissioner of Income Tax Kolkata 3 v. M/s E.
Commissioner of Income Tax v. Hindustan Level Limi
Deputy Commissioner of Income Tax v. Deloitte Hask
Commissioner of Central Excise v. J.R. Organics Lt
Giriraj Garg v. Coal India Ltd. (SC)
Essar Shipping Ltd. v. Board of Trustees for the p
Gaurav Kumar @ Monu v. State of Haryana (SC)
Gwalior Distilleries Pvt. Ltd. v. State of Madhya
Vidyalakshmi @ Vidya v. State of Kerala (SC)
Anjali Bhardwaj v. Union of India (SC)
State of Gujarat v. PWD and Forest Employees Union
Mehboob-Ur-Rehman (Dead) v. Ahsanul Ghani (SC)
Srinivasan Iyenger v. Bimla Devi Agarwal (SC)
Kripal Singh v. State of Rajasthan (SC)
Ezajhussain Sabdarhussain v. State of Gujarat (SC)
Kishan Chand v. State Of Haryana (SC)
Amit Anuj Minj v. Sudhira Minj (SC)
New India Assurance Co. Ltd. v. Bijali Ghosh (SC)
Dr.Amit Kumar v. Dr.Sonila (SC)
Vijay Gulati v. Dhirendra Gupta (SC)
Ashokbhai Balumal Dasani v. Police Inspector (SC)
Shambhu Dutt Bora v. State Of Maharashtra (SC)
Ramesh Jyotiram Valmiki v. State Of Maharashtra (S
Kamlu Mahadu Bhande v. State Of Maharashtra (SC)
Ajay Kumar v. Seema Alias Simpal Jaswal (SC)
Ram Dhani Sah v. Union Of India (SC)
Kulai Ibrahim @ Ibrahim v. State (SC)
Alok Kumar Tiwari v. Union Of India (SC)
Same Ram v. Jagriti (SC)
Eastern International Hotels Ltd. v. Kiran Shankar
Devendra Pal @ Dipak v. State Of Uttar Pradesh (SC
K Haranadh v. Inspector General Cum Security Commi
Perry Kansagra v. Smriti Madan Kansagra (SC)
Union of India v. Lt. Colonel Dharamvir Singh (SC)
Prof. R.K. Vijayasarathy v. Sudha Seetharam (SC)
Tamil Nadu Pollution Control Board v. Sterlite Ind
Balaji Rao @ Tibet v. State Of Karnataka (SC)
DMB Paper Mills Pvt Ltd. v. Union Bank Of India (S
Sushila Devi v. State Of Haryana (SC)
Gurdev Singh v. State Of Punjab (SC)
Dalbir Singh v. State Of Haryana (SC)
Abhinandan v. Santram (SC)
Manager, The Maharashtra State Co Op. Bank Ltd v.
N. Mathias v. Govt. Of Tamil Nadu (SC)
Arun Rai v. State Of Bihar (SC)
Kaushal Pravin Chandra Kakkad v. State Of Gujarat
Brahmjeet v. State Of Haryana (SC)
State of Jharkhand v. Kumar Kunal (SC)
Prem Kumar Manchanda v. Commissioner Of Customs (P
Kamal Anant Khopkar v. Dr Ashish Sidhram Hankare (
Mahender Kumar Badholiya v. State Of MP (SC)
Sepna Sanjit Biswas v. Union Of India (SC)
Abbott Medical Optics Pvt. Ltd. v. M/s. Swastik Sa
Sheopujan Singh v. Union Of India (SC)
Adya Shankar Tiwari v. State Of Uttar Pradesh (SC)
Ranveer Yadav v. State Of Bihar (SC)
M/s Som Distilleries And Breweries Ltd. v. United
Jagdish Prasad Gupta v. Praveen Kumar Jain (SC)
State Of Madhya Pradesh v. Bhure @ Balram (SC)
Dharamvir Singh Chauhan v. Central Bureau Of Inves
Subodh Kumar Singh v. State Of Bihar (SC)
Hawa Singh v. State Of Haryana (SC)
MMTC Ltd. v. M/s Vedanta Ltd. (SC)
C.B.I. New Delhi v. B.B. Agarwal (SC)
Municipal Corporation of Greater Mumbai v. Rafiqun
S. Kumar (Dead) v. United India Insurance Co. Ltd. (SC)
Pr. Commissioner of Income Tax Delhi v. M/s Lemon
State of Bihar v. Khas Mahal Citizen Welfare Socie
Pr. Commissioner of Income Tax v. M/s Chain House
M/s Broadways Overseas Ltd v. Commissioner of Inco
Principal Commissioner of Income Tax v. Chuni Lal
Nitin Raj v. High Court of Delhi, (SC)
Dhananjay Kumar v. University of Delhi, (SC)
Ravi Datt Aggarwal v. DLF Homes Panchkula Pvt. Ltd., (SC)
Surya Pratap Avadesh Singh v. State of Maharashtra
Dr. Anand Abhay Bang v. Jayee Bang, (SC)
Pradeep Narula v. Anand Ram, (SC)
Rajeev Suri v. Delhi Development Authority, (SC)
State of Tamil Nadu v. K. Kathiresan, (SC)
United Pharmaceuticals v. Central Pollution Contro
Swadeshi Commerl. Co. Ltd. v. Union of India, (SC)
Nigam Sarup v. Sarvesh Kaushal, (SC)
Arjun Prasad v. State of Jharkhand (SC)
Goutam Roy v. The State of West Bengal, (SC)
Parminder Singh Tiwana v. State of Punjab, (SC)
Gunmala Sales Private Limited v. Shanti Lal Mehta,
Government of NCT of Delhi v. Bimla Chhabra, (SC)
Manjunath GB v. State of Karnataka, (SC)
Praggna Pujara v. J.P. Morgan Services India Pvt.
Chhote Lal v. Delhi Development Authority, (SC)
Rohit Choudhury v. Union of India, (SC)
Pr. Commissioner of Income Tax Delhi 8 v. M/s Shiv
Director, Central Bureau of Investigation v. Krish
Union of India v. Lalit Kumar, (SC)
Ramdeo Yadav v. State of Bihar, (SC)
M/s Srepati Built Infras Investment Ltd. v. The St
Samaj Parivartana Samudaya v. State of Karnataka,
Pr. Commissioner of Income Tax Central v. Jogia Pr
Blue Mountain Forest Contractors Association v. St
Adarsh Credit Co-Operative Society Ltd v. Union of
Sanjeev Kapila v. Braham Raj Sharma, (SC)
Mahesh Kumar Sahu v. M/s Malleshwaram Coopoerative
Gulbahar Bibi v. Union of India, (SC)
Kamlesh Sharma v. Union of India, (SC)
Kanwar Pal Singh v. Lala Udairam Nihal Chand Chari
Shrvan Kumar v. State of Uttar Pradesh, (SC)
Aviation Travels Pvt. Ltd. v. Bhavesha Suresh Gora
K. Vedimuthu v. State of Tamil Nadu, (SC)
Shree Cement Limited v. Union of India, (SC)
National Insurance Company Ltd. v. Chamundeswari,
M/s. Divya Roshni Educational Trust v. State of U.
Metropolitan Infrahousing Pvt. Ltd. v. State of Ma
Atul Kumar Singh v. State of Jharkhand, (SC)
Radheshyam v. State of Madhya Pradesh (SC)
Madineni Sudhakar v. Executive Officer, Bansuriwal
Shantibai Shrichand Kshyatriya v. State of Maharas
Mohd. Azher Ahmed v. State of A.P. (SC)
Govt of NCT of Delhi v. Mool Chand Sharma, (SC)
R. Alexander v. Registrar General High Court, (SC)
Jagdeep Singh Puri v. Union of India, (SC)
Santosh Kumar Shukla v. The State of Uttar Pradesh
The State of Uttarakhand v. Naveen Chandra Joshi,
M.S. Patter v. State of NCT of Delhi, (SC)
Deepak Saran v. A.C.B.,C.B.I. (SC)
Haryana State v. V.K. Aggarwal (SC)
Panna Lal Singh v. Mahadev Sah (SC)
Fr. Mario Pires v. Village Panchayat of Calangute,
I.E.L. Supervisor Association v. Union of India, (
Rekha Joshi v. Dhiraj Vyas, (SC)
Murari v. State of Madhya Pradesh, (SC)
M/s. Vedanth Exim v. The American President Lines
Santosh Kumar Shukla v. State of Uttar Pradesh, (S
Lber Laloo v. All Dimasa Students Union Hasao Dist
Tapas Basak @ Rony v. State Of Madhya Pradesh, (SC
Sourabh Brala v. Union of India, (SC)
Jigeesha Thakore v. Dilip Sumanlal Shah (SC)
Laltu Ghosh v. State of West Bengal (SC)
Juber Khan v. State Of Haryana (SC)
State Of Uttar Pradesh v. Chaturbhuj (SC)
Geeta Pandey v. Shekhar Pandey (SC)
Divya Verma v. Astitva Bhargava (SC)
Parsuram v. State of Madhya Pradesh (SC)
State of Madhya Pradesh v. Harjeet Singh (SC)
Flt. Lt. S. Mahendra v. Union of India Through Secretary (SC)
Municipal Council Thanesar v. Virender Kumar (SC)
Malik Mazhar Sultan v. U.P. Public Service Commiss
Md. Rojali Ali v. State of Assam, Ministry of Home Affairs through the Secretary (SC)
Balvir Singh v. State of Madhya Pradesh (SC)
Union of India v. Avtar Chand (SC)
Common Cause v. Union of India (SC)
Harsh Mander v. Union of India (SC)
K. Vadyaraja Updhaya v. State of Punjab (SC)
PR. Commissioner of Income Tax Shimla v. M/s. Aarh
Thangasamy v. State of Tamil Nadu (SC)
Reliance Communication Limited v. State Bank of In
LMJ International Ltd. v. Sleepwell Industries Co.
Western Coalfields Ltd. v. Commissioner of Central
Bharat Heavy Electricals Ltd. v. Mahendra Prasad Jakhmola (SC)
Pappu @ Chandra Kumar v. State of Uttar Pradesh (SC)
State of Madhya Pradesh v. Suresh (SC)
Sunita Devi v. Union of India (SC)
Dnyaneshwar Suresh Borkar v. State of Maharashtra (SC)
Om Prakash v. State Of Uttar Pradesh (SC)
Subhash Sahoonja v. Prabha Sehgal (SC)
State Of Tamil Nadu v. Dr. Vasanthi Veerasekaran (
Sanjay Khanna v. Apoorva Singh (SC)
Subrata Chattoraj v. Union Of India, (SC)
Manish Chadha v. State (Government of NCT), (SC)
Union of India v. T.K. Das, (SC)
M. Venkateswarlu v. The Andhra Pradesh State Road
Prince Kumar @ Prem Shankar Kumar Singh @ Prince S
Krishna Kant Katiyar v. State of Uttar Pradesh, (S
Mukesh Kumar Tiwari v. Union of India, (SC)
Vishnu Gupta v. State (Govt. of N.C.T. of Delhi),
Phool Chand v. M/s. Mohan Dai Oswal Cancer Treatme
Syed Mehdi Ali @ Rashid Pasha (Dead) v. State of B
Harpal v. Om Parkash, (SC)
Rohit Bansal v. State of Uttarakhand, (SC)
Parmar Nathubhai Shanabhai v. Legal Heir of Deceas
State Of Maharashtra v. Sangram (SC)
Gaurav Kumar Vats v. Union Of India (SC)
Jit Singh v. Punjab State (SC)
Ruchi Sharma v. Dixit Sharma, (SC)
Rupali Agarwal v. Amit Agarwal, (SC)
Nehnu Ram @ Narendra v. State of Rajasthan (SC)
Sanjiv Kumar v. State of Punjab, (SC)
Sri Sunil Rajknowar v. Smti. Jibontara Ghatowar, (SC)
Bhaskar v. State of Karnataka (SC)
Syndicate Bank v. Estate Officer And Manager (Recoveries), (SC)
Orient Insurance Co. Ltd. v. Balbir Singh, (SC)
Vijay Gupta v. The Estate Officer (H), Greater Moh
Balbir v. State of Haryana, (SC)
Cholamandalam Ms General Insurance Co. Ltd. v. Lee
Pallavi Garg v. Manish Kumar Choudhary, (SC)
Bhimabai Bhika Gondal (Deceased) v. State of Mahar
Ghaffar @ Aditya Prakash Arya v. State of U.P. (SC)
Pandurang Mhatarba Pingale v. Bala Mhatarba Pingal
Dalip Ram v. State of Punjab, (SC)
Viraj Impex Pvt. Ltd. v. Union of India, (SC)
Assistant General Manager v. Radhey Shyam Pandey,
Tejaswini Gaud v. Shekhar Jagdish Prasad Tewari, (
Priya Sharma v. State of Uttarakhand (SC)
The Dy. G.M (HR)Indian Oil Corp. Ltd(Md) v. Anup K
Sukhlal v. State of Madhya Pradesh (SC)
Mohd. Iliyas Khan v. Puran Chand, (SC)
Baijnath Prasad v. Central Bank of India, (SC)
Paras Buildtech (I) Pvt. Ltd v. State of Punjab (SC)
Ram Lal (Dead) v. Ram Dass, (SC)
Inder Singh v. State Of Punjab (SC)
University Of Kerala v. Dr. Zainudhin Sahib S. (SC
Vishnu Kumar Bhaiya v. State of Madhya Pradesh, (S
Bhajan Lal Meena v. Ramdhan Meena, (SC)
Uttar Pradesh Pollution Control Board v. Ram Chand
Medical Council of India v. St. Johns Medical Coll
Vishnu Kumar v. State of Madhya Pradesh, (SC)
X v. Registrar General, (SC)
Shabbirkhan Chandkhan v. State Of Maharashtra (SC)
State Of Gujarat v. Sirajuddin Mayuddin Saiyed (SC
Gurdeep Singh v. ICICI Lombard General Insurance C
Board of Trustees For The Port of Kolkata v. APL (
Mahendran v. The State of Tamil Nadu (SC)
Sanjay Singh v. Central Himalayan Land Development
Riya George v. Kannur Medical College (SC)
Jagdish v. State of Madhya Pradesh (SC)
Nagaraj v. Union of India (SC)
Commissioner of Income Tax, Ahmedabad v. M/s Gujar
Rajiv Vohra v. State of Haryana, (SC)
Dattatraya @ Datta Ambo Rokade v. State of Maharashtra (SC)
Commissioner of Income Tax v. M/s Mumbai Metropoli
Principal Commissioner of Income Tax v. Zirconia C
Commissioner of Income Tax v. Clp India Pvt. Ltd.,
Commissioner of Income Tax v. Shanghai Electric Gr
M/s Rashmi Infrastructure Developers Ltd v. Income
Aakash Lavlesh Leisure Pvt. Ltd. v. Income Tax Off
Lullu Vas (Since Deceased) Through Lrs v. State of
Sanjay K. Dixit v. State of Uttar Pradesh (SC)
Anil Kumar v. Union of India (SC)
Tariq Adeeb v. Union of India (SC)
Raju v. State of Haryana (SC)
State of Madhya Pradesh v. Dhruv Gurjar (SC)
Munish v. State Of Haryana (SC)
Union Of India v. Mohan Rai (SC)
Kaushikkumar Bhogilal Pandya v. State Of Gujarat (
Apace Transco Pvt. Ltd. v. Registrar National Gree
Kamalkant Rajendraprasad Sharma v. Nirajkumar Jite
Prashant Harendra Desai v. State Of Gujarat (SC)
Tapan Kumar Kar v. Union Of India (SC)
M/s Indian Farmers Fertilizer Cooperative Limited
Narendra Prasad Singh v. State Of Bihar (SC)
Mithun Gendre v. State Of Chhattisgarh (SC)
State Of Punjab v. H/C PR Gurdip Singh No.7/972 (S
C.C.E. and S.T., Jaipur I v. Nissin Brake India Pv
Principal Secretary (Forest) v. Gagan Singh, (SC)
Mam Raj (Deceased) v. State of Haryana, (SC)
District Project Officer District Primary Educatio
Sheoli Hati v. Somnath Das, (SC)
Akola Janata Commercial Cooperative Bank Ltd. v. A
S.V. Gandhi v. Sree Narayanan Textile Pvt. Ltd., (
Ajay Singh v. Tata Motors, (SC)
Abdul Arif v. Rani Amutha K, (SC)
Pr. Commissioner of Income Tax v. Sun Pharmaceutic
Sangeeta Gera v. Rama Gera, (SC)
Punitha Lodha v. Vivek Kumar Jain, (SC)
Fazlur Rehman Sufi @ Shamim v. State of Rajasthan,
Sudipta Sankar Bhaduri v. State of West Bengal, (S
Pushpa v. State of Uttarakhand, (SC)
Vanishree v. Preetam A. Eklaspur, (SC)
Subhash Kushwaha v. Union of India, (SC)
Bharat Jhunjhunwala v. Inland Waterways Authority
Commissioner Of Customs (Imports) v. ICP India Pvt
George Njarakunnel v. State of Kerala, (SC)
Sachin Kumar v. State of Uttar Pradesh, (SC)
Meraj Khan v. State of Uttar Pradesh, (SC)
Usha Jain v. Satish Chand Jain (SC)
Vapi Industries Association v. Aryavart Foundation
Sanju v. Layak Singh, (SC)
Uttarakhand Environment Protection and Pollution C
S.G. Sambandan and Co. v. United Indian Insurance
Infineon Technologies India Pvt. Ltd. v. Deputy Co
Shyam Chand v. State of Haryana (SC)
Gowramma v. Kondappa (Dead), (SC)
Lokesh Kumar Sharma v. Urmila, (SC)
J. Mahesh Gowda v. State of Karnataka, (SC)
Tirur Cooperative Agricultural and Rural Developme
Akshay Bipin v. Union of India (SC)
DLF Home Developers Ltd. v. Shailesh Kumar, (SC)
M.C. Mehta v. Union of India, (SC)
Dhananjay Rajabhau Pachpor v. State of Maharashtra
Legal Heirs of Deceased Gemarji Galaji Koli v. Kol
State of Maharashtra v. M/s Karamchand Realtech Pr
Union of India v. Fertilizer Association of India,
Sunita Dodani v. Deepak Dodani, (SC)
Hopna Soren v. The State of West Bengal, (SC)
Satminder Singh v. Dr. Tandeep Kaur Dutta, (SC)
The State of Uttar Pradesh v. Shiv Shanker Chauras
Ram Sewak v. Ram Janam, (SC)
Poonam Sharma v. State, (SC)
Harminder Singh Baweja v. State (NCT of Delhi), (S
Soumitra Kumar Nahar v. Parul Nahar, (SC)
Sagar Chauhan v. State of Haryana, (SC)
Central Adoption Resource Authority v. Parminder K
Rashmi Ramchandani v. Amar Ranjan Paul, (SC)
Hiteshkumar Natwarlal Thakar v. State of Gujarat,
M R Sanjay v. Chankalath Meenakshi Amma, (SC)
Kulwinder Kaur v. State of Punjab, (SC)
Harishbhai Parshottambhai Chandvani v. Janak Chand
Shiv Sena Party v. B.G. Deshmukh, (SC)
Shri Hira Singh Markam v. Union of India, (SC)
Ashish Jaiswal v. State of Uttar Pradesh, (SC)
Muncherji Nusserwanji Cama v. State of Maharashtra
Haji Abdul Sattar v. Haji Abdul Hai (Since Decease
Dr. Jain Video On Wheels Ltd. v. State Health Soci
Biju Mathew v. The State of Kerala, (SC)
Deepak Mehta v. Yashi Multimedia Pvt. Ltd., (SC)
M/s Kohinoor Transporters v. State of Uttar Prades
Birla Buildings Limited v. Birla Corporation Limit
State of Bihar v. Raktima Rakshit (Died), (SC)
Uday Kant Pathak v. State of Jharkhand, (SC)
M/s Shivram Chandra Jagarnath Cold Storage v. New
Prem Pal v. State of Haryana, (SC)
Madhukar Baliram Ukey v. Central Bureau of Investigation (SC)
Bydyabhushan Prashad v. State of Jharkhand (SC)
M. Sundararaman v. Inspector General of Registrati
Prashant v. State of Uttar Pradesh (SC)
Meera Prasad Singh v. Mithlesh Prasad Singh, (SC)
Ashish Arora v. State of Kerala, (SC)
Haryana Urban Development Authority v. Darb Singh Gill, (SC)
Mahanadi Coalfields Ltd. v. Mathias Oram, (SC)
Praveen Kumar v. Rajkumar Gupta, (SC)
Kalua @ Kallu v. State of Uttar Pradesh, (SC)
Ankit Sharma v. Rajasthan Public Service Commissio
Ruchi Sharma v. Dixit Sharma, (SC)
Vimlesh Kumar Dubey @ Chhote Dubey v. The State of
Pratibha Bevinal v. Met Life India Insurance Co.Lt
Sheila Dhody v. Goa Coastal Zone Management Author
Punjab State Co-Operative Milk Producers Federatio
Sri Raghavendraswamy Mutt v. Sri Uttaradi Mutt (SC
Mohd. Arif Equbal v. State Bar Council of Bihar, (
Aayush Chauhan v. Chandigarh Industrial And Touris
Chirag Maheshbhai Pathak v. State of Gujarat, (SC)
Maganbhai Vaghabhi Bharvad v. State of Gujarat, (S
State of Rajasthan v. Subhash Chandra, (SC)
M/s Vishnu Kumar Gupta v. Union of India, (SC)
Kusum Lamba v. Commissioner of Central Excise, Ind
Allen Arun Bansode v. Manager Ferrari Spa Headquar
Ganesh v. Sudhirkumar Shrivastava, (SC)
Rahul Singh v. Hon'ble High Court Of Madhya Prades
Shalini Singh v. Ravipati Venkata Murali Krishna,
Indian Bank v. Queens Chemist Manufacturing Dept.,
Baban Piraji Ghadge v. Amit Jayant Sheth (SC)
Vijay Darshan Sharma v. State Of Uttar Pradesh (SC
Gokul Chand Pareek v. Manjeet Singh (SC)
Tata Power Company Ltd. v. Lonavala Municipal Coun
M/s R.P. Locks Co. v. Commissioner Of Central Exci
Rajendra v. Nandlal (SC)
Lt Col (Retd.) Rakesh Rana v. State Of Odisha (SC)
Union Territory Of Pondicherry v. PNL Nidhi Ltd. (
Natha Singh v. Sukhpal Singh (SC)
Madan Mahton v. Ram Chandra Mahton @ Ram Chandra P
Bandi Jagadrakshaka Rao v. Arathi Bandi (SC)
Nagar Taluka Sakhar Kamgar Union v. State Of Mahar
Megh Raj v. Haryana Wakf Board (SC)
Union Of India v. Gurmail Singh Dhadil (SC)
Gogulothu Rangamma v. State Of Andhra Pradesh (SC)
Nillum Batra v. State of (NCT of Delhi) (SC)
State Of West Bengal v. Alauddin Molla Alias Ala (
Vinod Jain v. Santokba Durlabhji Memorial Hospital (SC)
Deep Narayan Chourasia v. State of Bihar (SC)
K. Amarnath Reddy v. Chairman & Managing Director, A.P.S.P.D.C.L. (SC)
Vijay Hathising Shah v. Gitaben Parshottamdas Mukhi (SC)
Uttar Haryana Bijli Vitran Nigam Ltd. [UHBVNL] v.
Union of India v. Ankur Gupta (SC)
Shri Revansiddeshwar Pattan Sahakari Bank Niyamit v. Taluka Tokrekoli (SC)
Subhash Chand v. State of Punjab (SC)
Murugan v. Kesava Gounder (Dead) (SC)
Gaurav Kumar Bansal v. Dinesh Kumar (SC)
Pr. Commissioner of Income Tax 1 v. Cadila Healthc
Nima Specific Family Trust v. Assistant Commission
Pr. Commissioner of Income Tax 2 v. M/s Deccan Min
Asstt. Commissioner of Income-Tax v. Fis Global Bu
Delhi State Industrial Infrastructure Development
Commissioner of Income Tax v. Times Global Broadca
Babulal Vardharji Gurjar v. Veer Gurjar Aluminium
C.J. Baby v. Fr. Jiju Varghese, (SC)
M.Siddiq (D) Through Legal Representatives v. Maha
Vaishnorani Mahila Bachat Gat v. State of Maharash
U.P. Avas Evam Vikas Parishad v. Ganga Saran (Dead) (SC)
Delhi Transport Corporation v. Balwan Singh (SC)
Union of India v. Coastal Container Transporters A
Competent Authority Calcutta, Under the Land (Ceil
Greater Mohali Area Development Authority(GMDA) Th
M/s. Model Economic Township Ltd. v. Land Acquisit
Shankar v. State of Maharashtra (SC)
Kishan Singh alias Actor v. State of Uttaranchal (Now Uttarakhand) (SC)
DLF Homes Panchkula (P) Ltd. v. Sushila Devi (SC)
Aarish Asgar Qureshi v. Fareed Ahmed Qureshi (SC)
Joseph Easwaran Wapshare v. Shirley Katheleen Wheeler (SC)
SGS Constructions And Developers Pvt. Ltd. v. M. R
Mannivannan Devar v. State Of Madhya Pradesh (SC)
Delhi Transport Corporation v. Om Prakash (SC)
Ajay Sharma v. State Of Madhya Pradesh (SC)
Jeeraj v. State Of U.P. (SC)
Umadevi Mallinath Kalburgi v. Union Of India (SC)
DLF Homes Panchkula (P) Ltd. v. Sushila Devi, (SC)
Vihaan Direct Selling (I) Pvt. Ltd. v. Union Of In
Ram Achal Rajbhar v. State of Uttar Pradesh, (SC)
Divakar Dev v. Sudhir Tripathi, (SC)
S. Babu Kumar v. State, (SC)
Manoj v. State of Madhya Pradesh, (SC)
Senthil v. Deputy Superintendent of Police, (SC)
Sonam v. Mayank Ranjan, (SC)
Charanjit Kaur v. Inderjit Singh, (SC)
Rishi Pal v. The State of Uttar Pradesh, (SC)
Anjulata Sahoo v. Ganesh Kumar Mohakud, (SC)
Neha Sharma Nee Sharma v. Abhishek Sharma, (SC)
Divya Pareek v. Gaurav Pareek, (SC)
Hitesh Kawad v. Chetna Jain Alias Dimple, (SC)
Bhavleen Gaba v. Gaurav Kathuria, (SC)
Ravi Chander Seith v. Rajesh Chander Seith, (SC)
Sushila v. Madankuwar (Dead), (SC)
Palak Vipin Kewalramani v. Vipin Ramkumar Kewalram
Lata Martin v. Union of India, (SC)
Ansal Properties And Infrastructure Ltd. v. K. Mak
Yashwant Sinha v. Central Bureau of Investigation,
Market Committee, Patran v. Sukhdev Singh, (SC)
M/s. Mukesh Tempo Service v. M/s. National Insuran
M/s. Hotel Tramboo Continental v. State of Jammu a
Today Homes & Infrastructure P. Ltd. v. Ludhia
Kamalika Ray Nee Dutta v. Biswanath Ray, (SC)
Banvari Shivraj Yadav v. Indian Smelting and Refining Co. Ltd. (SC)
A.M.V. Arul Seelan v. Inspector of Police, (SC)
Gauri Khatri @ Harishma v. Sanjay Khatri, (SC)
Devika Mohar v. Lokesh Kumar, (SC)
S.R. Vidyaa v. State rep by The Inspector of Polic
Haider Ali v. State of Chhattisgarh, (SC)
Ved Prakash Vadera v. Ireo Five River Private Ltd.
Abhishek Kumar @ Abhishek Kumar Singh v. State of
Poonam Pathak v. Rakesh Kumar Pathak, (SC)
Reckitt Benckiser (India) Private Limited v. Reynd
Ajay v. Naresh Kumar, (SC)
Nityanand Mishra v. State of Uttar Pradesh, (SC)
Chhavinath Singh @ Chhatarpal Singh v. State of Ut
Karuna Shankar @ Kallu v. State of U.P, (SC)
Subrata Chattoraj v. Union of India, (SC)
M/s. Srp Logistics Pvt. Ltd. v. Proddaturi Malathi
Mohd. Ikramuddin v. Diwan Housing Finance Corporat
Lalit Mishra v. Sharon Bio Medicine Ltd., (SC)
Central Board of Trustees v. Roma Henny Security Services Pvt. Ltd. (SC)
Bahadur Tarshibhai Veghela Devipujak v. State of G
Advocate Kunjiporinchu v. Dr. K. Balakrishnan, (SC
Mustufamiya Akbarmiya Sayeed v. State of Gujarat,
Mahesh v. State of Madhya Pradesh, (SC)
Dhelan Mahto v. State of Bihar, (SC)
Raj Ballam Yadav @ Bijli Yadav v. State of Bihar (SC)
K. Prabhakaran v. State of Kerala (SC)
Manoj Kumar v. Union of India, (SC)
Bhagwan Dass v. State of Punjab (SC)
Navin Srivastava v. Dr. Prabhat Kumar, (SC)
State of Madhya Pradesh v. M/s. Binod Mills Co. Pv
Dalip Kumar v. State of Punjab, (SC)
Ravindra Kumar v. Anjani Kumar Singh, (SC)
Rahul @ Lambu Shankarprasadsing Rajput v. State of Gujarat (SC)
Sanjai Kumar v. Dr. Prabhat Kumar, (SC)
Sudhir Gautam v. State of Punjab, (SC)
Sohan Pal v. State Of Haryana (SC)
M/s. H.S. Tuli And Sons Builders(P) Ltd. v. S.K. S
Tripti Vyas v. State Of Rajasthan (SC)
Suresh Kumar v. State of Rajasthan, (SC)
Soni Kumari v. Abhinav Kumar Gupta, (SC)
R. Balakrishna Bhat v. Bank of Baroda, (SC)
Vibha Devi v. Rama Shankar Chaubay, (SC)
Snehadeep Structures Pvt. Ltd. v. The Maharashtra
Chamki @ Afsana v. National Insurance Company Ltd.
S. Rajaseekaran v. Union of India, (SC)
Government Of Andhra Pradesh v. Grace Sathyavathy
Siva Prasad v. Aravinthu Arasu (SC)
S. Ramaswamy Shankar Narayan v. Central Bureau Of
Tariq Adeeb v. Union Of India (SC)
Delhi Development Authority v. Virender Lal Bahri
Mahanagar Telephone Nigam Ltd. v. Tata Communicati
Department of Customs v. Sharad Gandhi (SC)
University Grants Commission v. Vivekanand Tiwari (SC)
Jagdish Chander v. Satish Chander (SC)
Commissioner of Income Tax-I v. M/s Rashtradoot (H
Gaddam Ramulu v. Joint Collector, Adilabad Distric
State of Gujarat v. Anwar Osman Sumbhaniya (SC)
Shri Ram Mandir Indore v. State of Madhya Pradesh (SC)
Sunil Kumar Gupta v. State of Uttar Pradesh (SC)
Commissioner of Commercial Taxes v. M/s Aswini Hom
Malik Mazhar Sultan v. U.P. Public Service Commiss
Neeraj Dutta v. State (Govt. of NCT of Delhi) (SC)
Shiv Shankar Prasad Singh v. State of Bihar (SC)
Regional Provident Fund Commissioner (II) West Bengal v. Vivekananda Vidyamandir (SC)
A.R. Radha Krishna v. Dasari Deepthi (SC)
Adjudicating Officer, Securities and Exchange Boar
Bikram Chatterji v. Union of India (SC)
Dinesh Textiles v. Commissioner of Central Excise,
Abdul Hakeem M.A. v. Mahatma Gandhi University (SC
Vidya Drolia v. Durga Trading Corporation (SC)
Ramakrishna Mission v. Kago Kunya (SC)
Manikandan v. State (SC)
Wildlife First v. Union Of India (SC)
Moti Lal v. State of UP, (SC)
Shalu Shukla v. State of West Bengal, (SC)
Government Of NCT Of Delhi v. Aimil Pharamaceutica
Alkelmanna Swaminathan v. Union of India, (SC)
Abhishek Kumar Singh v. Mr. Anup Chandra Pandey, C
Kalyan Singh Alias Bittu v. State of Himachal Prad
Reeya Mitra v. Sumanta Sarkar, (SC)
NTPC Ltd. v. Reliance Industries Ltd., (SC)
A.P. State Transport Corpn. Mazdoor Co Operative B
Sant Lal Gupta v. Umesh Kumar Jain, (SC)
Seema Sapra v. Union Of India, (SC)
Faiz Ali v. Kolkata Municipal Corporation, (SC)
Kishore v. Shalini Kishor Kale, (SC)
B.K. Pavitra v. Union Of India, (SC)
Arun Kumar Agarwal v. Anil Agrawal, (SC)
District Collector Thoothukudi v. M/s M.R.M. Ramai
Rakesh Kumar Srivastava v. Joint Director of Educa
Lakhan Ram v. State of Jharkhand, (SC)
Narendra Kumar Gautam v. Urban Improvement Trust (
Rudra Buildwel Constructions Pvt. Ltd. v. Dharampa
Jyoti Gajanan Rumkar v. Gajanan Ramdas Rumkar (SC)
Satyadeo Choudhary v. Arun Choudhary (SC)
Veer Gurjar v. State Of U.P. (SC)
Dalip Singh v. State Of Haryana (SC)
Ashok Kumar Awasthi v. State Of Uttar Pradesh (SC)
Bank Of Baroda v. All India Bank Officers' Associa
Tamil Nadu Chief Controlling Rev.Officer Cum Inspe
District Basic Education Officer v. Pavitra Kumari
State Of Uttar Pradesh v. Hari Prakash (SC)
A. Rajeswari v. Kanchana Balassubramaniyan (SC)
Vijaya Kirshnan Nair v. Suchitra Nair (SC)
Mukund Vitthal Patil v. State Of Maharashtra (SC)
Varun Pahwa v. Mrs. Renu Chaudhary (SC)
Govt. of India v. P. Venkatesh (SC)
Lt. Gen. Ravi Dastane, AVSM, VSM v. Union of India (SC)
Fed. of Bank of India Staff Unions v. Union of India (SC)
M/s. Vijay Industries v. Commissioner of Income Ta
Anand Kumar Sharma v. Bar Council of India Through
Khoday Distilleries Ltd. v. Sri Mahadeshwara Sahakara Sakkare Karkhane Ltd. (SC)
State of Gujarat v. Jayeshbhai Kanjibhai Kalathiya (SC)
State of Punjab v. Gurbaran Singh (SC)
State Of U.P v. Rudra Narain Pandey (SC)
Shabnam v. Irshad Ahmad (SC)
Pradeep Kumar v. Naresh Kumar Garg (SC)
Jeeraj Singh v. State Of Uttar Pradesh (SC)
K.K. Mathur v. M/s Aristo Pharmaceuticals Pvt Ltd.
K.R. Sivanandam v. K.S Subbulakshmi (SC)
Anil Kumar v. Rizwan (SC)
Sharmista Devi v. G. Pavunambal (SC)
Navneet Wadhwa v. Dr. Simran Wadhwa (SC)
Sanjeev Kumar Gupta v. State Of Uttar Pradesh (SC)
Sanjay Jain v. NU Tech Corporate Service Ltd. (SC)
Ratnagiri Impex Pvt. Ltd. v. Joydeep Roy Burman (S
Sher Singh v. State Of Haryana (SC)
Gaurav Goel v. State (NCT of Delhi) (SC)
National Insurance Company Ltd. v. Arzoo Saini (SC
Principal Secretary (Forest) v. Purshotam Chand (S
Jagmal v. Attractive Construction Pvt. Limited (SC
Khem Singh v. State Of Rajasthan (SC)
Kundan Kumar Banjare v. State Of Chhattisgarh (SC)
M.C. Mehta v. Union Of India (SC)
Commissioner of Income Tax v. Rajasthan Small Indu
Principal Commissioner of Income Tax v. Shree Gaya
Pr. Commissioner of Income Tax v. Jitendra J. Meht
Commissioner of Income Tax v. M/s. Ranjit Projects
Pr. Commissioner of Income Tax 2 v. M/s Citrix R&a
Principal Commissioner of Income Tax 3 v. Patel Al
Income Tax Officer v. Smartchem Technologies Ltd.,
Dr. Radhakrishna v. State of Maharashtra, (SC)
Reliance Life Sciences Pvt. Ltd. v. M/s Genentech
Ravindra Singh Chauhan v. State Of Madhya Pradesh
Amitakash Kumar v. State Of Telangana (SC)
Jhompi Ram Sharma v. Gopal Krishan Kapoor (SC)
Meenakshi Juneja v. State of NCT of Delhi (SC)
Birdharam @ Birdhichand v. State Of Rajasthan (SC)
M. Dhasskand v. Vijayabaskar (SC)
Ramchandra v. State Of Madhya Pradesh (SC)
Ashok v. State Of M.P. (SC)
Peoples Rights And Social Research Centre v. Union
Kajal Sawhney v. Varun Chandan (SC)
Prabha Tyagi v. National Insurance Co. Ltd. (SC)
Sanjeev Kumar v. Asim Kumar (SC)
Pr. Commissioner Of Income Tax v. M/s Chambal Fert
Nathu Singh v. Naresh Kumar (SC)
State Of Uttar Pradesh v. Dhirendra Verma (SC)
Ajaib Singh v. State Of Punjab (SC)
Sudhakar Baburao Nangnure v. Noreshwar Raghunathra
M.R. Krishna Murthi v. New India Assurance Co. Ltd. (SC)
Khushwinder Singh v. State of Punjab (SC)
State of Madhya Pradesh v. Laxmi Narayan (SC)
Ankush Maruti Shinde v. State of Maharashtra (SC)
C.I.T. Bombay v. Tasgaon Taluka S.S.K. Ltd. (SC)
New Okhla Industrial Development Authority v. Lt. Col. J.B. Kuchhal (Dead) (SC)
Principal Commissioner of Income Tax (Central) - 1
Asif Khan v. State of Maharashtra (SC)
Mantri Techzone Pvt. Ltd. v. Forward Foundation (SC)
Sant Dnyaneshwar Shikshan Sanstha v. State of Maha
Digamber Vaishnav v. State of Chhattisgarh (SC)
Kakadia Builders Pvt. Ltd. v. Income Tax Officer W
Hemlata Devi v. State Of Jharkhand (SC)
Manish Kumar Gupta v. Jaimanav Singh Chauhan (SC)
Ramachnadrapura Math v. Samsthana Mahabaleshwara D
M Padma Narayan Singh @ Meena Chaudhary v. Union O
Assistant Engineer (D1) Ajmer Vidyut Vitran Nigam
State Of Haryana v. Randhir Singh (SC)
State Of Himachal Pradesh v. Sushant Destha (SC)
Vijaykumar Ramadhar Rajbhar v. State Of Maharashtr
Prakash Agarwal v. Purshottam Das Agarwal (SC)
Triyambke Infotech Pvt. Ltd. v. Anup Chandra Pande
Taloja Cetp Co Operative Society Ltd. v. Ministry
Chhattisgarh State Power Generation Company Ltd. v
Elmvale Holdings Limited v. High Court Of Judicatu
Mohd. Ashraf v. State Of Jammu And Kashmir (SC)
Sylvester D'souza v. Goa Coastal Zone Management A
M/s Sea Lord Containers Ltd. v. Charudatt Panduran
Monika v. Gaurav Madanlal Jain (SC)
Parkash Singh v. State Of Haryana (SC)
Mecon Fze v. Quinn Logistics India Pvt Ltd (SC)
Government of Tamil Nadu v. Registration Departmen
G Vadivel v. Union Of India (SC)
B Appellamma v. United India Insurance Co Ltd. (SC
Shivraj Rajesh Jagtap v. State of Maharashtra (SC)
State of Madhya Pradesh v. Jiwajirao Sugar Company
Maya v. State of Maharashtra, (SC)
Banwarilal Jalan v. Parmeshwari Devi Jalan, (SC)
Altus Space Builders Pvt. Ltd. v. Manish Malhotra,
Ram Praksh Sharma v. State Of Uttar Pradesh, (SC)
Mrinalini Padhi v. Union Of India, (SC)
Hindi Seva Mandal Bhusawal v. Teachers Association
Hawa Singh v. State Of Haryana, (SC)
Octavius Tea and Industries Ltd. v. Lakshmi Chand
Ram Prasad v. State (Govt. Of NCT Of Delhi), (SC)
Max Life Insurance Company Ltd. v. Shalini Devendr
Harkesh Bahadur Singh v. State of Uttar Pradesh, (
C.C.E. and S.T, Indore v. M/s Man Trucks India Pvt
Prativa Biswas v. A.K. Singh, (SC)
Mukta Sahni v. Gaurav Sahni, (SC)
Rajesh J. Aeren v. State Of Nct Of Delhi, (SC)
Rambali Singh v. Food Corporation Of India, (SC)
L.Andalammal Tr.Power Agent v. State Of Tamil Nadu
Basrat @ Basarat v. State Of Rajasthan, (SC)
Sadhu Singh (D) v. Gram Panchayat, Mangwal, (SC)
Shri Tukaram Balesh Majjagi v. Shri Nathaji, (SC)
Pranita Annasaheb Sinare v. Arnold Miranda, (SC)
S. Kumar Etc. v. Commissioner, (SC)
Raju Ram v. State of Bihar (SC)
Union Of India v. Ishwari Prasad Sharma (SC)
Soniya Agarwal v. Rajesh Agarwal (SC)
Eldres Anthony Nicholas Lobo v. Gerald Joseph Alme
Sou. Priyanka Manoj Verma v. Manoj Rajvir Verma (S
Urmila v. Raj Kumar (SC)
Dr N Yadaiah v. Christin Job (SC)
State of Haryana v. Surinder Kumar Mishra (SC)
Pooja Sharma v. Amit Kumar Sharma (SC)
Sulekh Malik v. Parvinder @ Moti (SC)
Shantilal Kishanlal Saboo v. Krishnamurthy Naidu G
M.Vaidegi v. S.Pradeep (SC)
Sandli Devi v. State of Uttar Pradesh (SC)
Kalaka Kalyani v. Kalaka Ramdas (SC)
Niharika Srivastava v. Upendra Kumar Srivastava (S
Debanjana Banerjee @ Debanjana Bhattacharya v. Sur
Dr. Raman Kumar v. State Of Bihar (SC)
Pappulal v. Aathif Mujavar (SC)
Nirmal Panda v. M/s Greenply Industries Limited (S
Ritika Dutt v. Sameer Chandna (SC)
Eden Buildcon Pvt. Ltd. v. Hyderabad Metropolitan
Kohli Holdings Private Limited v. State Of Haryana
Bane Singh v. State Of Haryana (SC)
Shyamal Biswas v. State Of West Bengal (SC)
Vijay Kumar v. Executive Engineer (SC)
Sanjay Bapurao Sasne v. State of Maharashtra (SC)
Union Of India v. Kala Singh (SC)
Surjit Singh Grewal v. State Of Punjab (SC)
Pradnya v. Avinash Ramdhan Chavan (SC)
Sk. Mintu @ Mintu Sekh v. State Of West Bengal (SC
R. Dhanasundari @ R. Rajeswari v. A.N. Umakanth (SC)
Urvashi Aggarwal v. Kushagr Ansal, (SC)
Giridhar v. State of Maharashtra (SC)
Pawan Kumar v. State of Himachal Pradesh (SC)
Krishna Nand Shukla v. Director of Higher Educatio
Shantaben v. National Power Transport (SC)
Swapnanjali Sandeep Patil v. Sandeep Ananda Patil (SC)
Lalit Mishra v. Sharon Bio Medicine Ltd. (SC)
K.R. Sahu v. Steel Authority Of India Ltd. (SC)
Kishan Pal v. Additional Director Consolidation Of
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Pooja Vaibhav Sharma v. Vaibhav Vijaykumar Sharma
Dalip Kaur v. Shero Alias Munni (SC)
M/s. Raiganj Consumer Forum v. Union Of India (SC)
Tejaswini Gaud v. Shekhar Jagdish Prasad Tewari (S
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M.C. Mehta v. Union Of India (SC)
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Rajneesh Kumar Pandey v. Union Of India (SC)
Angshuman Gupta v. State Of West Bengal (SC)
NGT Bar Association (Western Zone) v. Union Of Ind
Attorney General Of India v. Prashant Bhushan (SC)
K. Ananda Rao v. Sri S.S. Rawat, IAS (SC)
Birla Institute of Technology v. State of Jharkhand (SC)
Shoda Devi v. DDU/Ripon Hospital Shimla (SC)
M/s Anjaneya Jewellery v. New India Assurance Co.
Sudha Gupta v. DLF Ltd. (SC)
Isha Distribution House Pvt. Ltd. v. Aditya Birla Nuvo Ltd. (SC)
Sukumaran v. State Rep. by the Inspector of Police (SC)
State Represented by the Deputy Superintendent of
Manik Kutum v. Julie Kutum (SC)
Babu Ram v. Santokh Singh (SC)
Anandrao Ramchandra Salunke v. Life Insurance Corp
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Bhupinder Singh v. Unitech Ltd. (SC)
Sukhwinder Singh @ Sabbi v. State Of Punjab (SC)
Sourabh Brala v. Union of India, (SC)
Union Of India v. G. Dhanaraj (SC)
Mrs. Sheela Mishra v. State (Govt Of NCT) Delhi (S
Namo Narayan v. Special Land Acquisition Officer,
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Conservator Of Forests v. Shri Mahadev Sitaram Sin
Ottima Ragazza Anand v. Pradeep Kumar (SC)
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Gajanan Waman Chikhale v. Ramdas Bakaram Thombre (
State Of Himachal Pradesh v. Hem Raj (SC)
Common Cause A Registered Society v. Ajay Mittal,
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Atma Ram v. The State Of Rajasthan, (SC)
Subodh Kumar v. Pradeep Choudhary, (SC)
Commissioner Of Central Excise and Service Tax Luc
G. Mohan Reddy v. S.K. Joshi, (SC)
Union Of India v. M/s Gujarat State Cooperative Co
Md. Anjar Hussain v. State Of Assam, (SC)
A.K. Das v. Union Of India, (SC)
Chandrakant Dashrath Bharambe v. Railway North Col
Taha v. N. Basheer, (SC)
Neetu Singh (D) Thr. Lr. v. K.K. Kakkar, (SC)
R. Murugavel v. N.R. Kuppusamy, (SC)
Ram Kumar v. Sh. Mohinder Nath Sharma (D) Thr. Lrs
Hansa Devi v. Chander Singh (SC)
Milind Kulshreshta v. Sumita Kulshreshta (SC)
Angle Infrastructure Pvt. Ltd. v. M/s. Capital Bui
Sanjay v. State Of Maharashtra (SC)
K.S. Eshwarappa v. M/s. Reliance Life Insurance Co
Sanjiv Jain v. Kauntam Papers Limited (SC)
Rev. Johnson T. John v. P.P. Habil (SC)
State Of U.P. v. Sushila, (SC)
Naresh Chandra Dutta @ Naren Dutta v. State of Wes
State Of Meghalaya v. State of Assam (SC)
Sushil Kumar v. Himachal Pradesh Financial Corpora
Hari Singh v. Avtar Singh, Senior Law Officer (SC)
Management Of Carrborandum Universal Ltd. v. M. Ga
Mohammed Shamsuddin v. State of Rajasthan (SC)
Chairman, Adam Public School v. State Of Kerala (S
Sucha Singh v. Daljit Singh Manger (SC)
Lalan Kumar Singh v. M/s Phoenix Arc Pvt Ltd. (SC)
Zile Singh v. State Of Haryana (SC)
Matsya Jeevi Sahakari Samiti Ltd. v. State of U.P.
K.M. Thomas v. Regional Transport Authority (SC)
Hindustan Construction Co. Ltd. v. National Hydroe
Yogesh Sharma v. C. Chandramouli (SC)
Rukma Devi v. Haryana State Agriculture Marketing
Regional Claims Manager HDFC Ergo General Insuranc
Reliance Life Sciences Pvt. Ltd. v. M/s Genentech
Bilt Graphic Paper Products Ltd. v. State Of Mahar
State Of Uttar Pradesh v. Gaya Ram (SC)
Pankaj v. State Of Madhya Pradesh, (SC)
Commissioner of Income Tax v. Paramount Charity Tr
Pr. Commissioner of Income Tax 1 v. Sangeeta Agraw
Pr. Commissioner of Income Tax Cit(A) v. M/s Decca
Income Tax Officer v. Sanjeev Ghei, (SC)
Commissioner of Income Tax v. M/s Associated Cable
Mcnally Bharat Engineering Co. Ltd. v. Marg Limite
Central Bank Of India v. P.K.S. Bhadauria (SC)
V.P. Nagar Samanvay Samiti v. Haji Munir Ahmad Man
Renuka Dhirendra Sheth v. Arvind V. Sheth (SC)
Nimbus Communications Ltd. v. Union Of India (SC)
Kotak Mahindra Bank Limited v. Girnar Corrugators
M.Siddiq (D) THR. Lrs v. Mahant Suresh Das, (SC)
Surya Constructions v. State of Uttar Pradesh (SC)
Electronic Corporation of India Ltd. v. M. Shivani (SC)
Rakesh v. Board of Revenue U.P. (SC)
Jai Balaji Industries Limited v. State Bank of Ind
Chief General Manager Gujarat Telecom Circle, BSNL. v. Manilal Ambalal Patel (SC)
Somnath v. State Of Maharashtra (SC)
Aarti Kher v. CDR. Siddharth Kher (SC)
Commissioner Of Service Tax v. Nvidia Graphics Pvt
Ritika Awasty v. State Of Uttar Pradesh (SC)
Jairaj Shashikant Mistry v. Jigisha Jairaj Mistry
Chingdu @ Sonsingh v. State Of Chhattisgarh (SC)
Anil Narang v. State (NCT) Delhi (SC)
Sarup Singh v. Improvement Trust Hisar (SC)
National Insurance Company Ltd. v. Ram Mehar Verma
Chandra Sekhar Sitaram Raje v. Central Bureau Of I
Yogesh Reddy v. State (SC)
Resham Singh v. Union Of India (SC)
Narinder Singh v. Indu Dhir (SC)
Inderjeet Singh v. State Of Punjab (SC)
M.C. Mehta v. Union Of India (SC)
Keystone Realtors Pvt. Ltd. v. Anil V. Tharthare (
Indranil Mukherjee v. Jayeeta Mukherjee (Nee Bhatt
Vinubhai Haribhai Patel v. State Of Gujarat (SC)
T.S. Kumaraswamy v. Director General Of Income Tax
Divyanshu Jaiswal v. State Of Chhattisgarh (SC)
Santosh Kisan Sapkale v. Republic Of India (SC)
Devi Singh v. State Of Madhya Pradesh (SC)
Kunal Jain v. Cholamandalam Investment And Finance
State Of Uttar Pradesh v. Chandra Bhushan Pathak (
Nishikant Tiwary v. State Of Bihar (SC)
Seema Rani v. State Of Uttar Pradesh (SC)
Ravi Gatkhane v. State Of Madhya Pradesh (SC)
M/s Wasp Pumps Pvt. Ltd. v. Central Board Of Trust
Miss Surati v. Union Of India (SC)
Sumati Gulhati v. State Of Jammu And Kashmir (SC)
Usha Holding Enclave Private Limited v. Indira Maj
Binod Kumar Mishra v. Rajiv Kumar (SC)
Daljeet Singh Narula v. State Of Uttar Pradesh (SC
MA Kreeng Construction (P) Limited v. Dipak Saha (
Syed Sugara Zaidi v. Mohd. Ilyas Alias Chaman (SC)
R. Anjaneya Reddy v. State Of Karnataka (SC)
Anil Kumar Sen v. State Of Madhya Pradesh (SC)
Lav Arunbhai Vaidya v. Prosenjit Sarkar (SC)
Bhaurao Pundalikrao Daydar v. Dr. Subhash Gulabrao
Avvaru Subba Rayudu v. Attorney General Of India (
Jyoti v. Dalbir Singh (SC)
Santosh Kumar Pandey v. State Of Maharashtra (SC)
Sunita Motwani v. Amitabh Sinha (SC)
Head Post Master General Rajasthan Circle v. Mamta
M/s ICOMM Tele Ltd. v. Punjab State Water Supply & Sewerage Board (SC)
Balwant Singh (D) through LRs. Gurbinder Singh v. State of Haryana (SC)
Union of India v. Ex. No.6492086A Sep/ASH Kulbeer
Savitaben v. State of Gujarat (SC)
Manish Kumar v. Union of India (SC)
Bhagyan Das v. State of Uttarakhand (SC)
Shashidhar M. v. Poornima C. (SC)
Danish v. Union Of India (SC)
Tej Bhan v. Ram Kishan (SC)
Mohammed Sadik Abdul Sattar v. Rukaiyabibi Abdulga
Union of India v. Sanjay Agarwal, (SC)
Deputy Commissioner of Income Tax v. M/s Pandesara
Sharda Pareek v. Assistant Commissioner of Income
Hukum Chandra v. Nemi Chand Jain (SC)
M/s Awasthi Traders v. Amit Upadhyay (SC)
Society For Protection Of Culture, Heritage, Envir
Tularam Gogoi v. Union Of India (SC)
Evolutionary Systems Pvt. Ltd. v. Shubham Rajkumar
Ashok Kumar Gupta v. State Of Madhya Pradesh (SC)
Sumitra Devi v. State Of Uttar Pradesh (SC)
Manohar v. Amaravati Zilla Parishad Shikshan Sahak
Vijay Kumar Mishra v. State of Bihar (SC)
Md. Yousuf Khan v. State Of Uttar Pradesh (SC)
National Insurance Co. Ltd. v. Navdeep Singh (SC)
State Of Uttar Pradesh v. Ashok Kumar Verma (SC)
Zubair Malik v. Municipal Corp. Of Greater Mumbai
State Of Maharashtra v. Anupama (SC)
Nitin Kumar Saini v. Bharat Electronics Ltd. (SC)
Arun Singh @ Rajesh Bhadauria v. State Of Uttar Pr
Maya v. State Of Maharashtra (SC)
Dnyaneshwar Bhikan Solunke v. Divisional Commissio
New India Assurance Co.Ltd. v. Bhartiya Vima Karmc
Harpal Singh v. State Of Uttar Pradesh (SC)
Jasbir Singh v. State Of Haryana (SC)
SGS Constructions And Developers Pvt. Ltd. v. M. R
Vandana Devi v. Nitesh Kumar Jha, Secretary Depart
Brij Bihari Agarwal (Bhagat) v. Sunil Chand Kothar
DMIL Employees Welfare Forum (Regd.) v. Daewoo Mot
T.N. Godavarman Thirumulpad v. Union of India, (SC)
Core Education And Technologies Ltd. v. State Of H
Wahid v. State Of Haryana, (SC)
Neha Choudhary v. State Of Rajasthan, (SC)
Bunkering Brokers Limited v. M.V. Laxmi, (SC)
Gurminder Singh v. State Of Uttar Pradesh, (SC)
Supertech Ltd v. Emerald Court Owner Resident Welf
P. Viswanathan v. Gopalakrishnan, (SC)
Rajeev Mishra v. Sushma, (SC)
M/s. Annapurna Electronics v. M/s. Crompton Greave
Akram v. State Of Uttar Pradesh, (SC)
Dr. Sanjay Kulshrestha v. Union Of India, (SC)
M/s. Divya Agro Service v. Mahindra & Mahindra
Anurag Shivmohan Garg v. State Of Maharashtra, (SC
State Of Uttar Pradesh v. Shiv Lal, (SC)
Amreesh v. State Of Uttar Pradesh, (SC)
Principal Commissioner of Income Tax-2 v. Synbioti
Chandrapal v. The State Of Uttar Pradesh, (SC)
Vijay Kumar v. The State Of Madhya Pradesh, (SC)
Gopal Seth v. Union Of India, (SC)
T. Balakrishnam Naidu (D) By Lrs. v. R. Muniraju,
Apulki @ Ankita Vilas Agale v. State Of Maharashtr
Pushpendra Singh v. Deputy Director Of Consolidati
Mahanadi Coal Fields Ltd. v. Mathias Oram, (SC)
Mohan Lal v. Madan Lal Jain (SC)
SLA Securities Limited v. Securities And Exchange
Vakula v. Pradeep Chowdary (SC)
Ramniwas v. Tata Aig General Insurance Company Ltd
Director, Wildlife Institute Of India v. J.M. Kapo
Trushnaba Pankajsinh Jadeja v. Pankajsinh Vikramsi
S. Manigandanarayanasamy v. Inspector Of Police (S
Ashok Kumar v. Kamal Deep Singh (SC)
Union Of India v. K. Ganesan (SC)
Chandra Mohan K.S. v. M/s Ittina Properties Pvt. Ltd. (SC)
State Of Himachal Pradesh v. Sanjay Kumar (SC)
Rina Nath v. United India Co. Ltd. (SC)
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Duvuada Annapoorna v. Divuada Purandra Chakravarth
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S. Basavana Gouda v. State Of Karnataka (SC)
Gurshan Singh Kohli @ Gurshaan Singh Kohli v. Stat
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Sri Laxman Rai v. State of Assam (SC)
Babu Lal Khokhar v. State Of Madhya Pradesh (SC)
State of West Bengal v. Dr. Tonmoy Mondal (SC)
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Commissioner of Income Tax, Jaipur v. M/s Gopal Sh
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Mukesh Chand v. State (NCT) of Delhi (SC)
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National Lawyers Campaign for Judicial Transparenc
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Sachin Kumar Singhraha v. State of Madhya Pradesh (SC)
Sheetla Devi v. State of Uttar Pradesh (SC)
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D M Corporation Pvt Ltd v. I.S. Chahhal (SC)
Laxmanji Amrutji Rana v. Gaurvbhai Santrambhai (SC
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Karam Singh v. Parashuram (SC)
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Aditya N Prasad v. Union Of India (SC)
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Visalakshi v. Government Of Tamil Nadu (SC)
Shri Gopinathji Dev Mandir And Its Subordinate Tem
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Okhla Enclave Plot Holders Wel. Ason. v. Union Of
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Peerambi v. Susheela (SC)
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Raghwendra Sharan Singh v. Ram Prasanna Singh (Dead) (SC)
Export Credit Guarantee Corpn. of India Ltd. v. M.
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Marwari Relief Society v. Amulya Kumar Singh (SC)
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Union of India v. Shankar Prasad Deep Etc.Etc. (SC
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Sarvepalli Ramaiah (Died) As Per Lrs v. District C
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X v. Union Of India (SC)
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M/s Jindal Steel And Power Ltd. v. Commissioner Cu
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Dr. Virendra Swarup Institute Of Computer Studies
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Director Principal, Government Medical College & H
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N.K. Janu, Deputy Director Social Forestary Divisi
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Center of Indian Trade Unions, A Federation of Reg
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In Re : T.N. Godavarman Thirumulpad v. Union Of In
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STCI Finance Ltd. v. Cedar Infonet Pvt. Ltd. (SC)
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State of Madhya Pradesh v. Kalicharan (SC)
Kamlakar v. State of Maharashtra (SC)
Sagar Damodar Sarda v. State of Maharashtra (SC)
Hari Sankaran v. Union of India (SC)
Karina Jane Creed v. Union of India (SC)
M/s Kesoram Industries Ltd v. Assistant Commission
State of Bihar v. Meera Tiwary, (SC)
Jagisha Arora v. State of Uttar Pradesh (SC)
M.D. Dhanapal v. State Rep. By The Inspector of Po
Manish Kumar Yadav v. State Of Uttar Pradesh, (SC)
State of Haryana v. Angoori Devi (SC)
Manoj v. State Of Maharashtra, (SC)
Mahabir v. State Of Haryana, (SC)
Mohinder Singh v. State of Haryana (SC)
Maximus ARC Limited v. M/s. Sri Devi Karumariamman Educational Trust (SC)
Siya Ram v. State of Madhya Pradesh (SC)
Sonu Cargo Movers (I) Pvt. Ltd. v. Union Of India,
Silppi Constructions Contractors v. Union of India
Education Promotion Society For India v. Union of India (SC)
Foundation for ORE Fore School of Management v. Al
In Re : T.N. Godavarman Thirumulpad v. Union Of In
Sunita Bhati v. State of Uttar Pradesh, (SC)
Vasavi Engineering College Parents Association v. State of Telangana (SC)
Madhav Prasad Aggarwal v. Axis Bank Ltd. (SC)
Union of India v. Ranjit Kumar Saha (SC)
Satvinder Singh @ Satvinder Singh Saluja v. State
Executive Engineer, M.I.W. v. Vitthal Damodar Patil (SC)
R.S. Anjayya Gupta v. Thippaiah Setty (SC)
Srilekha Sentilkumar v. Deputy Superintendent of P
Reckitt Benckiser (India) Private Limited v. Reynders Label Printing India Private Limited (SC)
Arshnoor Singh v. Harpal Kaur (SC)
Asim Shariff v. National Investigation Agency (SC)
Pradeep Ram v. State of Jharkhand (SC)
Hemlata Verma v. ICICI Prudential Life Insurance C
Doddamuniyappa (Dead) Through Lrs v. Muniswamy (SC)
State of Tamil Nadu v. Dr. Vasanthi Veerasekaran (SC)
Parminder Singh v. New India Assurance Co. Ltd. (SC)
M/s. Nirma Limited v. Principal Commissioner Of In
Pr. Commissioner Of Income Tax v. M/s H P Excise A
Commissioner of Income Tax Exemption v. Praxis Ins
Pr. Commissioner of Income Tax v. Prabhjot Kaur Ch
Interglobe Aviation Limited v. Union Of India, (SC
Deputy Commissioner Of Income Tax International Ta
N.R. Portfolio Pvt. Ltd. v. Pr. Commissioner Of In
Commissioner of Income Tax v. M/s Corporation Bank
Deputy Commissioner Of Income Tax v. Deloitte Hask
Commissioner of Income Tax III v. M/s Karnataka Ba
Sundar Gupta v. Sunil Vasudeva, (SC)
Pr. Commissioner of Income Tax, Kolkata v. M/s. Ha
St. Marys Orthodox Church v. State Police Chief, (
M/s Mathur Marketing Pvt. Ltd. v. Commissioner Of
Pharez John Abraham (Dead) By Lrs. v. Arul Jothi Sivasubramaniam K. (SC)
M/s Star Wire (India) Vidyut Pvt. Ltd. v. Haryana Electricity Regulatory Commission (SC)
Dalbir Singh v. Union of India (SC)
M/s Craft Interiors(P) Ltd. v. Joint Commissioner
Adani Power (Mundra) Ltd. v. Gujarat Electricity Regulatory Commission (SC)
State of Jharkhand v. Ajanta Bottlers & Blenders P
Sunil Vasudeva v. Sundar Gupta (SC)
Mehar Singh Manhas v. Union of India (SC)
Remya P. v. Dr. K.M. Abraham (SC)
Amit Kumar Roy v. Union of India (SC)
Renu Devi v. Union of India (SC)
State of Meghalaya v. All Dimasa Students Union, D
Sopanrao v. Syed Mehmood (SC)
Prakash Jain v. State of Karnataka, (SC)
Orma Marble Palace (P) Ltd. v. Commissioner of Inc
Commissioner Of Income Tax (Exemptions) v. GS1 Ind
NDR Promoters Private Limited v. Pr. Commissioner
Asstt.Commissioner of Income Tax, Mumbai v. IPCA L
Principal Commissioner of Income Tax Central - 4 v
Dy. Commissioner of Income Tax v. M/s Asian Consol
Pr. Commissioner Of Income Tax v. M/s Gyan Enterpr
M/S Hotel Swagath v. M/s Swagath Motels Private Limited, (SC)
Pr. Commissioner of Income Tax v. M/s. Zee Media C
Shashi Garg v. Pr. Commissioner of Income Tax, (SC
Commissioner of Income Tax, Chennai v. M/s Tamilna
Pr. Commissioner of Income Tax v. M/s Jayant K. Fu
Shree Bherav Diamond Tools Pvt. Ltd. v. Commission
M/s Twenty First Century Management Services Ltd.
Commissioner Of Income Tax v. M/s Trident Minerals
Principal Commissioner Of Income Tax v. Jindal Sta
Birenbhai K Patel v. Additional Commissioner Centr
Deputy Commissioner Of Income Tax 1 (1) v. M/s God
Pr Commissioner of Income Tax v. Vernan Pvt. Trust
Ramesh Dasu Chauhan v. State of Maharashtra (SC)
Niravkumar Dilipbhai Makwana v. Gujarat Public Service Commission (SC)
Director Steel Authority of India Ltd. v. Ispat Kh
Steel Authority of India Ltd. v. Jaggu (SC)
Christopher Raj v. K. Vijayakumar (SC)
Naval Kishore Mishra v. State of U.P. (SC)
Central Bureau of Investigation v. Mohd. Parvez Abdul Kayuum (SC)
Pr. Commissioner of Income Tax 2 v. Bank of India,
H.S. Yadav v. Shakuntala Devi Parakh, (SC)
Joint Commissioner of Income Tax (Osd) v. Devendra
Commissioner of Income Tax v. M/s Millennia Develo
Nirmal Seeds Pvt. Ltd. v. Commissioner of Central
Commissioner Of Income Tax 3 v. Rubix Trading Pvt.
M/s Global Estates v. Commissioner of Income Tax,
Raman Singh v. District Inspector of Schools, Jala
Randhir Singh v. Union of India (SC)
Robin Thapa v. Rohit Dora (SC)
Union of India v. Virendra Dutt Gyani (SC)
Shiv Darshan Singh v. Rakesh Tiwari (SC)
Peerless General Finance and Investment Company Lt
Sita Ram v. State of NCT of Delhi (SC)
State of Madhya Pradesh v. Lafarge Dealers Association (SC)
Shri Yogiraj Shikshan Prasarak Mandal v. Vidya (Dead) Thru Lrs. (SC)
Trigun Chand Thakur v. State of Bihar (SC)
P. Ramesh v. State Rep by Inspector of Police (SC)
Nirmal Software Services Pvt. Ltd. v. Dr. Babasaheb Ambedkar Marathwada University (SC)
Bengal Chemicals and Pharmaceuticals Limited v. Aj
Hammad Ahmed v. Abdul Majeed (SC)
Vishnu Kumar Tiwari v. State of Uttar Pradesh (SC)
Intelligence Officer Narcotic Control Bureau Benga
Executive Officer Digha Sankarpur Development Auth
Kamlesh v. State Of Rajasthan, (SC)
Purshottam Khatri v. Commissioner Of Income Tax, (
National Highways Authority of India v. Gayatri Jh
R. Lakshmikantham v. Devaraji (SC)
M/s. Sterling Industries v. Jayprakash Associates Ltd. (SC)
Dileep Bankar v. State of Madhya Pradesh (SC)
M/S. S.E. Graphites Private Limited v. State of Te
M/s Hande Wavare & Co. v. Ramchandra Vitthal Dongr
Pankaj Prakash v. United India Insurance Co Ltd. (SC)
Antique Art Exports Pvt Ltd v. United India Insura
M. Siddiq v. Mahant Suresh Das (SC)
Sheoli Hati v. Somnath Das (SC)
All Manipur Pensioners Association by its Secretar
Chief Regional Manager, United India Insurance Company Limited v. Siraj Uddin Khan (SC)
Secretary, Ministry of Commerce v. M/s Vinod and C
Union of India v. Sitaram Mishra (SC)
Ganesan v. Kalanjiam (SC)
State of Rajasthan v. Shri Ramesh Chandra Mundra (SC)
Pratap Gouda Patil v. State Of Karnataka, (SC)
Pratap Gouda Patil v. State Of Karnataka, (SC)
Commissioner Of Income Tax, Kolkata III v. M/s Sah
Pr. Commissioner Of Income Tax 8 v. Sistema Shyam
Pr. Commissioner Of Income Tax v. M/s Janam Steel
Commissioner Of Income Tax Ltu v. Nuclear Power Co
M/s Dhanalakshmi Bank Ltd. v. Commissioner of Inco
Pavan Diliprao Dike v. Vishal Narendrabhai Parmar (SC)
Issac T.M. v. Idukki District Co-operative Bank Ltd. (SC)
Solemen SK. v. State of West Bengal (SC)
Pam Developments Private Ltd. v. State of West Bengal (SC)
Pratap Singh @ Pikki v. State of Uttarakhand (SC)
Sudin Dilip Talaulikar v. Polycap Wires Pvt. Ltd. (SC)
Sir Sobha Singh v. Shashi Mohan Kapur(Deceased) Thr. L.R. (SC)
M.B. Commercial Co. Limited v. Pushpa Devi Bangur,
In Re, Alarming Rise In The Number of Reported Chi
Commissioner Of Income Tax v. Jagdish Prasad Gupta
Commissioner of Income Tax v. Pratham Institute Fo
State of Odisha v. Orissa Trust of Technical Educa
Principal Commissioner Of Income Tax v. B.G. Shirk
Interglobe Aviation Limited v. Union Of India Mini
State of Orissa v. Mamata Sahoo (SC)
Munawwar v. State of Uttar Pradesh (SC)
State of M.P. v. Dungaji (SC)
Shri Badru (since deceased) Through L.R. Hari Ram v. NTPC Limited (SC)
Omkar Singh v. State of Uttar Pradesh (SC)
Sulekha Rani v. Union of India (SC)
Dr. S. Kumar v. S. Ramalingam (SC)
State Bank of India v. Mohammad Badruddin (SC)
Sopan (dead) through His L.R. v. Syed Nabi (SC)
State of Rajasthan v. Mahesh Kumar @ Mahesh Dhaulp
M/s. R.K. Industries (Unit-II) LLP v. S.C/S.T. Shi
Chaman Lal v. Kamlawati (SC)
Dilawar v. State of Haryana (SC)
RB Dealers Private Limited v. Metro Railway, Kolkata (SC)
Gurmit Singh Bhatia v. Kiran Kant Robinson (SC)
Shree Chaitanya Constructions v. Sudhir Poonamchand Parakh (SC)
Pratap Gouda Patil v. State of Karnataka (SC)
Namdeo Shankar Govardhane v. State of Maharashtra (SC)
C.R. Jayasukin v. Tamilnadu State Election Commiss
Devendrappa Yamanappa Biradar v. State of Karnatak
Union of India v. Dimple Happy Dhakad (SC)
Wasim v. State NCT of Delhi (SC)
State of Bihar v. Dilip Kumar (SC)
Radhey Shyam Pandey v. Kanpur Development Authority (SC)
M.Siddiq v. Mahant Suresh Das (SC)(Constitution Be
Gopal Sabu v. Rajkumar Sabu, (SC)
Assistant Director Of Income-Tax, Noida v. Honda M
Pr. Commissioner Of Income Tax-3 v. Vembu Vaidyana
Pr. Commissioner of Income Tax 7 v. M/s Punjab and
Commissioner Of Income Tax I v. Sharad Mohanlal Sh
Rajesh v. State of Maharashtra, (SC)
Jakir Mali v. State of Rajasthan (SC)
State of Bihar v. Dr. Chaitraya Kumar Singh (SC)
Dr. Ashok Sinha v. State of Tripura (SC)
M/s Treaty Construction v. M/s Ruby Tower Co-op. Hsg. Society Ltd. (SC)
Vishal Ashok Thorat v. Rajesh Shrirambapu Fate (SC)
Pradeep Singh Bisht v. State of Uttarakhand (SC)
Rajkumar S. Mehta v. Renuka Devi, (SC)
Shristi Infrastructure Development Corporation Lim
Nandan Singh v. Union Of India (SC)
U.C. Surendranath v. Mambally's Bakery (SC)
State of Jharkhand v. Amersh Narayan Sinha (SC)
Jasmeet Kaur v. Ishtyaq Bhat (SC)
Fazalullah Khan v. M. Akbar Contractor (D) (SC)
M/s Prrsaar Through Its Proprietor Ved Prakash Gupta v. National Stock Exchange of India Ltd. (SC)
Sanjay Rajak v. State of Bihar (SC)
Ram Gopal v. Central Bureau of Investigation, Dehradun (SC)
Ramesh Das v. State of Madhya Pradesh (SC)
Manjit Singh v. State of Punjab (SC)
State of Haryana v. Sunder Lal (SC)
Andhra Pradesh Pollution Control Board v. CCL Products (India) Limited (SC)
Rajasthan Housing Board v. Ratan Devi (SC)
Shome Nikhil Danani v. Tanya Banon Danani (SC)
Himani v. State of Uttar Pradesh, (SC)
Pr. Commissioner Of Income Tax v. Vijay S. Poojari
Commissioner of Income Tax Tds 2 v. M/s. Nimbus Co
Commissioner of Income Tax v. Jagdish Prasad Gupta
Commissioner of Income Tax International Taxation
Deputy Commissioner of Income Tax Circle v. M/s Ma
Shiv Prakash Mishra v. State of Uttar Pradesh (SC)
Sri A.M.C.S. Swamy, ADE/DPE/Hyd (Central) v. Mehdi Agah Karbalai (SC)
Surinder Pal Soni v. Sohan Lal (SC)
Girish Singh v. State of Uttarakhand (SC)
Nitika v. Yadwinder Singh (SC)
Assam Public Works v. Union of India (SC)
Shankar v. State of Maharashtra (SC)
Bikram Chatterji v. Union of India (SC)
Mohd. Idris v. State of Andhra Pradesh (SC)
Officer In-Charge, Sub-Regional Provident Fund Office v. M/s Godavari Garments Limited (SC)
Postman Vengaisamy v. State Represented by Inspector of Police (SC)
Vinod Bhaiyalal Jain v. Wadhwani Parmeshwari Cold
West Bengal Central School Service Commission v. Abdul Halim (SC)
Peer Gulam Jilani v. Peer Gulam Naseer (SC)
Randhir Kaur v. Prithvi Pal Singh (SC)
Kanta Yadav v. Om Prakash Yadav (SC)
Lucknow Development Authority v. Gopal Das (Deceased) (SC)
Ex-Hav Ashok Kumar v. Union of India (SC)
K. Anjaneyulu v. T. Ashok Raju (SC)
Kaushalya v. Mukesh Jain, (SC)
Calcutta Gujarati Education Society v. Regional Pr
Alarming Rise, (SC)
Madhya Pradesh Power Management Co. Ltd. v. M/s Dh
Brahmani River Pellets Limited v. Kamachi Industries Limited (SC)
Sanjeev Kumar Gupta v. State of Uttar Pradesh (SC)
Pr. Commissioner of Income Tax, New Delhi v. Marut
State Bank of India v. Atindra Nath Bhattacharyya (SC)
Ranjit Kumar Haldar v. State of Sikkim (SC)
Ude Singh v. State of Haryana (SC)
Prashanti Medical Services & Research Foundation v
Arjun Panditrao Khotkar v. Kailash Kushanrao Gorantyal (SC)
Union of India v. Junu Gayary (SC)
Union of India v. Sarwan Singh (SC)
Commissioner of Service Tax (CST) v. M/s Sidhi Des
Pr. Commissioner of Income Tax Central 2 v. M/s Us
M/s. Kisan Agro Mart Pvt. Ltd. v. Income Tax Offic
Director Of Income Tax (Exemption) v. M/s National
Pr. Commissioner Of Income Tax v. BMC Software Ind
Principal Commissioner Of Income Tax v. M/s Yash A
Saraswati Deep College of Education v. National Co
Maharashtra Chess Association v. Union of India (S
Mauji Ram v. State of Uttar Pradesh (SC)
Rupa Roy v. New India Assurance Company Ltd. (SC)
Rathin Ghosh v. West Bengal State Electricity Distribution Company Ltd. (SC)
Rajasthan Housing Board v. Roshan Lal Saini (SC)
Shamsher Singh v. Lt. Col. Nahar Singh (D) (SC)
Chennai Metropolitan Development Authority v. Prestige Estates Project Ltd. (SC)
Krishna Kumar Rawat v. Union of India (SC)
Huchanagouda v. Assistant Commissioner And Land Acquisition Officer (SC)
Indsil Hydro Power & Manganese Ltd. v. State of Ke
Zenith Drugs & Allied Agencies Pvt. Ltd. v. M/s. Nicholas Piramal India Ltd. (SC)
Marvel Omega Builders Pvt. Ltd. v. Shrihari Gokhale (SC)
Suryakant Baburao @ Ramrao Phad v. State of Maharashtra (SC)
G.J. Raja v. Tejraj Surana (SC)
Karbhari v. Deepak V. Chengede (SC)
Anjana Mittal v. Oil and Natural Gas Corporation Limited (SC)
Sunita v. State of Haryana (SC)
Bharatbhai Bhimabhai Bharwad v. State of Gujarat (
Anil Khadkiwala v. State (Government of NCT of Delhi) (SC)
Vijay Pandey v. State of Uttar Pradesh (SC)
M Tech Developers Pvt. Ltd. v. State of NCT of Del
Talat Fatima Hasan v. Nawab Syed Murtaza Ali Khan
Vijendra v. State of Uttar Pradesh (SC)
Chilakamarthi Venkateswarlu v. State of Andhra Pradesh (SC)
Narendra Kumar Mittal v. Nupur Housing Development Pvt. Ltd. (SC)
Sudhir Kumar Jain v. State of Rajasthan (SC)
M/s. Balwant Singh & Sons v. National Insurance Company Ltd. (SC)
Dharamraj Nivrutti Kasture v. Chief Executive Officer (SC)
Sahib Singh v. State of Punjab (SC)
Central Bank of India v. Tara Chand (SC)
In Re, Alarming Rise In The Number of Reported Chi
Manoharan v. State by Inspector of Police, Variety
In Re: Alarming Rise in The Number of Reported Chi
Baiju Kumar Soni v. State of Jharkhand (SC)
Madhusudan Bhanuprasad Pandya v. State of Gujarat
Aliyathammuda Beethathebiyyappura Pookoya v. Pattakal Cheriyakoya (SC)
Municipal Corporation of Delhi v. Surender Singh (
Shashi Bhusan Prasad v. Inspector General Central Industrial Security Force (SC)
Commissioner of Central Excise, Customs and Servic
Mohammad Siddiq v. Mahant Suresh Das, (SC)(Constit
Pr. Commissioner of Income Tax v. Kewal Real Estat
Surinder Singh Alagh v. Union Of India, (SC)
Union of India v. Yasmeen Mohammad Zahid @ Yasmeen (SC)
Col. Rajnish Bhandari, VSM v. Union of India (SC)
Ritesh Sinha v. State of Uttar Pradesh (SC)
Union Public Service Commission v. Mayank Rai (SC)
In Re, Alarming Rise In The Number Of Reported Chi
In Re, Alarming Rise In The Number of Reported Chi
Vinod Kumar v. Ashok Kumar Gandhi (SC)
Nitin Bandopant Salagre v. State Election Commissi
Kathi David Raju v. State of Andhra Pradesh (SC)
Mayor Jaipur Municipal Corporation v. Thakur Shiv
Commissioner Of Income Tax International Taxation
S3 Electricals And Electronics Private Limited v. Brian Lau, (SC)
Godrej And Boyce Manufacturing Company Limited v.
Principal Commissioner of Income Tax v. M/s. Rohta
Navaneetha Lokesh Puthran v. M. Suryanarayana Kalk
Indian Pharmacy Graduates Association v. Governmen
Rani Kaur v. New India Assurance Co. Ltd., (SC)
Rajendra v. Nand Lal (SC)
C. Pradeep v. Commissioner of GST And Central Exci
Balwan Singh v. State of Chhattisgarh (SC)
Chandigarh Administration v. Hari Ram (SC)
Ritesh Ajmera v. Dainik Bhaskar (SC)
Anand Ramachandra Chougule v. Sidarai Laxman Chougala (SC)
Dr. Sridip Chatterjee v. Dr. Gopa Chakraborty (SC)
Jagdish v. State of Haryana (SC)
Dev Karan @ Lambu v. State of Haryana (SC)
Superintendent of Post Offices v. Hanuman Giri (SC)
Amir Hamza Shaikh v. State of Maharashtra (SC)
Mahesh Kumar v. State of Haryana (SC)
Bhagwan v. State of Maharashtra (SC)
Ravinder Kaur Grewal v. Manjit Kaur (SC)
State of Madhya Pradesh v. Mohar Singh (SC)
Menka Gupta v. Umashree Devi (SC)
M/s. National Highways And Infrastructure Developm
Dr. V.K. Jain v. State of Rajasthan (SC)
Mahanagar Telephone Nigam Ltd. v. Canara Bank (SC)
Baljeet Singh v. State of U.P. (SC)
Mallikarjun v. State of Karnataka (SC)
Secretary Managing Committee BSMPG College Roorkee v. Dr. Samrat Sharma (SC)
Commissioner of Police v. Devender Anand (SC)
M/s Shahi And Associates v. State of U.P. (SC)
Krishnamurthy S. Setlur (D) Through Lrs. v. O.V. N
State of Tamil Nadu v. A. Kalaimani (SC)
Zonal Manager, Bank of India v. Aarya K. Babu (SC)
Sharad v. State of Maharashtra (SC)
Adarsh Estate Sahakari Griha Nirman Sanstha Maryad
Union of India v. Torrent Power Ltd., (SC)
Pioneer Urban Land and Infrastructure Limited v. U
Union of India v. Gautam Kalita (SC)
Wainganga Bahuuddeshiya Vikas Sanstha v. Ku. Jaya (SC)
State of Andhra Pradesh v. B. Ranga Reddy (SC)
Director of Horticulture, Odisha v. Pravat Kumar Dash (SC)
Anu Bhanvara v. Iffco Tokio General Insurance Company Limited (SC)
R. Jayapal v. State of Tamil Nadu (SC)
Commissioner of Income Tax v. Laxman Das Khandelwa
Thankamony Amma v. Omana Amma N. (SC)
The Principal Commissioner of Income Tax-4, Mumbai
Nareshbhai Bhagubhai v. Union of India (SC)
Madhukar Nivrutti Jagtap v. Pramilabai Chandulal Parandekar (SC)
Assam Public Works v. Union of India (SC)
Ashok Kumar v. Depinder Singh Dhesi (SC)
Venkitalakshmi v. K. Raju (SC)
Hena Parween v. State of Jharkhand (SC)
Institution of Mechanical Engineers (India) Through Its Chairman v. State of Punjab (SC)
In Re, Alarming Rise In The Number Of Reported Chi
Principal Commissioner of Income Tax v. M/s. SBS B
M/s. Nath Seeds Ltd. v. Regional Director E.S.I. Corporation (SC)
State of Himachal Pradesh v. Kanshi Ram (SC)
Seema Sapra v. Court On Its Own Motion (SC)
State of Jharkhand v. Gopal Prasad Mandal (SC)
State of Rajasthan v. Shiv Dayal (SC)
Asst. Provident Fund Commissioner EPFO, Bareilly v. M/s U.P. State Warehousing Corp. (SC)
Vinod Singh Negi v. State of Uttar Pradesh (SC)
Kanwaljit Singh v. National Insurance Company Ltd. (SC)
Kum C. Yamini v. State of Andhra Pradesh (SC)
Joginder Singh v. ICICI Lombard General Insurance Company (SC)
Udiya v. State of Madhya Pradesh (SC)
National Highways Authority of India v. Subhash Bindlish (SC)
Sunita Tokas v. New India Insurance Co. Ltd. (SC)
P.T. Sreenarayanan Unni v. State of Kerala (SC)
Ravinder Sahi v. State of Himachal Pradesh (SC)
Surendra Prasad Mishra v. Smt. Ramawati (SC)
Aastha Raj v. Government Medical College And Hospi
Pr. Commissioner of Income Tax-5, New Delhi v. Kes
Commissioner of Income Tax-2, Mumbai v. M/s. Hongk
Ramesh Ram v. State Of Uttarakhand, (SC)
Dy. Commissioner of Income Tax, Cirlce-1(2)(2) Mum
Income Tax Settlement Commission v. M/s Akshar Dev
Commissioner of Income Tax, Chennai v. M/s. Arun E
Pr. Commissioner of Income Tax Shimla v. M/s H.P.
Principal Commissioner of Income Tax v. M/s. Rajes
The General Manager Northeast Frontier Railway Maligaon v. Champa Swargiari, (SC)
J. Dinakaran v. Registrar The Income Tax Appellate
Pr. Commissioner of Income Tax-8, Mumbai v. Sumati
Principal Commissioner of Income Tax-I, Mumbai v.
Pr. Commissioner of Income Tax, Shimla v. M/s. H.P
Manishita Mishra v. State of Jammu and Kashmir (SC)
Mayandi v. Pandarachamy (SC)
In Re, Alarming Rise In The Number Of Reported Chi
Alpana Gupta v. APG Towers Pvt. Ltd. (SC)
Saleem Ahmed v. State (SC)
South Delhi Municipal Corporation v. M/s Today Hom
Association of Medical Super Speciality Aspirants and Residents v. Union of India (SC)
Bharat Sanchar Nigam Limited v. Pramod V. Sawant (SC)
Tarun Jit Tejpal v. State of Goa (SC)
Union of India v. Mohiuddin Masood (SC)
Tilak Raj Bakshi v. Avinash Chand Sharma (Dead) (S
Shakeena v. Bank of India (SC)
Guruviah v. State (SC)
M/s Natesan Agencies (Plantations) v. State Rep. B
Abdullakoya Haji v. Rubis Tharayil (SC)
Mustafa v. State of Uttar Pradesh (SC)
M/s Kut Energy Pvt. Ltd. v. Authorized Officer, Punjab National Bank (SC)
Goa State Cooperative Bank Ltd. v. Krishna Nath A.
CBI, Gujarat v. Dilip Mulani (SC)
Hanif Khan @ Annu Khan v. Central Bureau Of Narcotics through Inspector L.P. Ojha (SC)
Basudev Das v. Pradyumna Mohanty (SC)
Commissioner of Income Tax v. Odeon Builders Pvt.
Union of India v. T.R. Mehra (SC)
Prabhakar Gones Prabhu Navelkar v. Saradchandra Suria Prabhu Navelkar (SC)
Ganga Vishan Gujrati v. State of Rajasthan (SC)
Union of India v. Nisar Pallathukadavil Aliyar (SC)
M/s Shree Daneshwari Traders v. Sanjay Jain (SC)
Pramod Suryabhan Pawar v. State of Maharashtra (SC)
Jayantibhai Raojibhai Patel v. Municipal Council, Narkhed (SC)
Ajith K. v. Aneesh K.S. (SC)
P.S. Malik v. High Court of Delhi (SC)
Ravinder Kaur v. Manjeet Singh (SC)
Rameshwar v. State of Madhya Pradesh (SC)
Durgabai Deshmukh Memorial Sr. Sec. School v. J.A.J. Vasu Sena (SC)
Thyssen Krupp Industries India Private Limited v. Suresh Maruti Chougule (SC)
T.K. Surendran v. P. Najima Bindu (SC)
West Bengal State Electricity Distribution Company Ltd. v. M/s. Orion Metal Pvt. Ltd. (SC)
Union of India v. BGP Products Operations Gmbh And
Sudru v. State of Chattisgarh (SC)
Commissioner of Municipal Administration v. M.C. Sheela Evanjalin (SC)
Chintambaramma v. State of Karnataka (SC)
Air India Express Limited v. Capt. Gurdarshan Kaur Sandhu (SC)
State of Maharashtra v. Maharashtra Hybrid Seeds C
Daya Rani v. Shabbir Ahmed (SC)
Ex Sep Chhatar Pal v. Union of India (SC)
Kiran Yadav v. Dharam Pal Yadav, (SC)
Commissioner of Income Tax (It) 2 v. M/s Hongkong
M/s. J.M.J. Essential Oil Company v. Commissioner
Pr. Commissioner Of Income Tax v. M/s Agribiotech
Jubiya A. v. High Court Of Kerala (SC)
Union of India v. Brig. Devinder Singh (SC)
Seenivasan v. State by Inspector of Police (SC)
National Aluminium Company Limited v. Subhash Infra Engineers Pvt. Ltd. (SC)
P. Chidambaram v. Directorate of Enforcement (SC)
Shiv Kumar Jatia v. State of NCT of Delhi (SC)
Union Public Service Commission v. Shristi Singh (SC)
Yogesh Nagraoji Ugale v. State of Maharashtra (SC)
Samsul Haque v. State of Assam (SC)
M/s. Vinayak House Building Cooperative Society Lt
Oudh Bar Association v. State of Uttar Pradesh (SC
Pr. Commissioner of Income Tax-3 v. DLF Home Devel
Union of India v. Nayan Das (SC)
P. Chidambaram v. Directorate of Enforcement, (SC)
Assistant Commissioner Of Income Tax 1(2)(2) v. Nu
Janam Singh Kudada v. State Of Bihar, (SC)
Commissioner of Income Tax, Karnal (Haryana) v. M/
State Of Punjab v. Anshika Goyal, (SC)
Madan Lal v. State Of Rajasthan, (SC)
Neeraj Dutta v. State (Govt. of N.C.T. of Delhi)(S
Prahlad Raut v. All India Institute of Medical Sciences (SC)
Ketan Suresh Pawar v. Yuvraj Sandeepan Sawant (SC)
National Highways Authority of India v. Sayedabad
Jayesh H. Pandya v. Subhtex India Ltd. (SC)
Khuman Singh v. State of Madhya Pradesh (SC)
Balaji Associates Through Its Partners v. State of
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Chandrakant Baban Motkari v. Gotiram Laxman Motkar
Chennadi Jalapathi Reddy v. Baddam Pratapa Reddy (
Securities and Exchange Board of India v. IL and F
Inter Continental Association Of Lawyers v. State
M/S N. Ramachandra Reddy v. State of Telangana (SC
State of Rajasthan v. Lord Northbrook (SC)
State of Tamil Nadu v. G. Hemalathaa (SC)
Kottangada B. Motaiah v. Machimada Belliappa (SC)
Dr. Professor Rajendra Chaudhary v. State of Uttar
Rabindra Kumar Shaw v. Union of India, Ministry of Defence (SC)
Sitaram Yechury v. Union of India (SC)
Som Raj v. Government Of India (SC)
M/s Ganga Bhavani Constructions (Prop. Sri Reddy S
Sudam Kisan Gavane v. Manik Ananta Shikketod (SC)
Vithaldas Jagannath Khatri v. State of Maharashtra
Jagadish v. State of Karnataka (SC)
P. Chidambaram v. Directorate of Enforcement, (SC)
Vinit Garg v. University Grants Commission (SC)
Rajasthan High Court, Jodhpur v. Neetu Harsh (SC)
Syed Zainul Abedeen v. Rajasthan Board of Muslim W
In Re Missing of An Llm Student at Swami Shukdevan
Pr. Commissioner Of Income Tax 2 v. M/s Caraf Buil
M/s. Tulsi Narayan Garg v. M.P. Road Development A
Vashdeo R. Bhojwani v. Abhyudaya Co-Operative Bank
Prakash Sahu v. Saulal (SC)
Prem Singh v. State of Uttar Pradesh (SC)
Post Graduate Institute of Medical Education and R
Vijay Kurle, (SC)
Shrawan Kumar Jaipuriyar @ Sarwan Kumar Jaipuriyar v. Krishna Nandan Singh (SC)
In Re Missing Of An LLM Student At Swami Shukdevanand Law College, (SC)
Rohan Virani v. State of Maharashtra (SC)
Sep. Satgur Singh v. Union of India (SC)
Ex-Sepoy (Washerman) Ram Khilawan v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
In Re Alarming Rise In The Number Of Reported Chil
M/s Geo Miller & Co. Pvt. Ltd. v. Chairman, Rajast
Umesh Tukaram Padwal v. State of Maharashtra (SC)
M. J. Thulasiraman v. The Commissioner, Hindu Reli
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Kishore Sharma v. Sachin Dubey, (SC)
Vijay Nathalal Gohil v. State of Maharashtra (SC)
Yogesh M. Vyas v. Registrar, High Court of Gujarat (SC)
Shishupal Singh v. State of Uttar Pradesh (SC)
Uber India Systems Pvt. Ltd. v. Competition Commis
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Union Of India v. Balwant Singh (SC)
Jagbir Singh v. State (N.C.T. of Delhi) (SC)
State of Uttar Pradesh v. Aman Mittal (SC)
State of Maharashtra v. M/s Moti Ratan Estate (SC)
Rashid Raza v. Sadaf Akhtar (SC)
Balkrishna Waman Zambare v. Siddheshwar Shikshan Sanstha, Dongarsoni (SC)
Chameli Devi v. Jivrail Mian (SC)
Mohammed Fasrin v. State (SC)
Income Tax Officer Ward 1 (2) v. Mohanlal Charmpal
Pr Commissioner of Income Tax (Central) Nagpur v.
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Bachchan Prasad v. Union Of India, (SC)
Hari Singh v. State of Madhya Pradesh (SC)
S. Dhanasekaran v. Commandant (SC)
Jyothir R v. Sunisha N.S. (SC)
M/s Mayavti Trading Pvt. Ltd. v. Pradyuat Deb Burman (SC)
Laxminath v. State of Chhattisgarh (SC)
Vani Agro Enterprises v. State of Gujarat (SC)
P. Chidambaram v. Directorate of Enforcement (SC)
Commissioner of Customs, Bangalore-1 v. M/s Motoro
Dr. Ashwani Kumar v. Union of India (SC)
M/s Avinash Hitech City 2 Society v. Boddu Manikya
Ex. Sepoy Surendra Singh Yadav v. Chief Record Officer (SC)
K. Sreedhar Rao v. Union of India (SC)
Fr. Issac Mattammel Cor-Episcopa v. St. Mary's Orthodox Syrian Church (SC)
Kisan Sahkari Chini Mills Ltd v. Commissioner Of I
Commissioner Of Income Tax-III v. M/s Yodlee Infot
Mohanlal Agarwal v. Commissioner of Income Tax (Ce
M.C. Mehta v. Union of India, (SC)
Commissioner of Income Tax International Taxation
In Re Alarming Rise In The Number of Reported Chil
Jet Lite (India) Ltd v. Commissioner of Income Tax
Commissioner of Income Tax v. M/s Bagga Distilleri
Principal Commissioner of Income Tax 1 v. Bharat S
Vikram Singh v. Commissioner Of Income Tax, Buland
Mohinder Singh v. Jaswant Kaur (SC)
Commissioner of Income Tax Shimla v. M/s. H.P. Inf
M/s Womb Laboratories Pvt. Ltd. v. Vijay Ahuja (SC)
Surinder Kaur (D) v. Bahadur Singh (SC)
Raja Ram v. Jai Prakash Singh (SC)
Bajarang Shyamsunder Agarwal v. Central Bank of India (SC)
M/s. Goel Ganga Developers India Pvt. Ltd. v. Unio
Ganpati Babji Alamwar v. Digambarrao Venkatrao Bhadke (SC)
Mohan Chandra Tamta v. Ali Ahmad (SC)
M/s. Shree Vishal Printers Ltd. v. Regional Provid
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General Manager, Electrical Rengali Hydro Electric
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State of Rajasthan v. Trilok Ram (SC)
Rai Bahadur Narain Singh Sugar Mills Ltd. v. Mangey Ram (SC)
Prabhash Kumar Singh v. State of Bihar (SC)
Mukesh Singh v. State (Narcotic Branch of Delhi), (SC)
Union of India v. Khalasson Dalmari (SC)
Principal Commissioner of Income Tax 2 v. Bank of
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Priti Kumari v. State of Bihar (SC)
Bihar State Housing Board v. Radha Ballabh Health
S. Bhaskaran v. Sebastian (SC)
Jose Paulo Coutinho v. Maria Luiza Valentina Perei
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M/s EXL Careers v. Frankfinn Aviation Services Pvt
Pratima Devi v. Anand Prakash (SC)
Kusum Bhatia v. Sagar Sethi, (SC)
K.S. Muhammed v. Assistant Collector of Central Ex
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Karnataka Power Transmission Corporation Limited v. C. Nagaraju (SC)
Shrirang Yadavrao Waghmare v. State of Maharashtra (SC)
State of Odisha v. Anup Kumar Senapati (SC)
Mavilayi Service Cooperative Bank Ltd. v. Commissi
Principal Commissioner of Income Tax Central 4 v.
Pr. Commissioner of Income Tax v. Devi Dass Garg,
Commissioner of Income Tax Ltu v. M/s Reliance Ind
Assistant Commissioner of Income Tax v. M/s G.H. R
K. Arjun Das v. Commissioner of Endowments, Orissa
Krishan Chander v. State of Haryana (SC)
IFCI Ltd. v. Sanjay Behari (SC)
Sita Ram v. Bharat Singh (SC)
D.A.V. College Trust and Management Society v. Director of Public Instructions (SC)
Karuppanna Gounder v. State (SC)
Rambhau Ganpati Nagpure v. Ganesh Nathuji Warbe (S
Municipal Council Neemuch v. Mahadeo Real Estate (
Sri Ganapathi Dev Temple Trust v. Balakrishna Bhat
Ali Hussain v. Rabiya (SC)
Maheshwary Handling Agency Private Limited v. Boar
Pradeep Singh Dehal v. State of Himachal Pradesh (SC)
Ritu Saxena v. J.S. Grover (SC)
J.P. Iscon Ltd. v. Deputy Commissioner of Income T
Amiruddin v. State (Delhi Admn.) (SC)
Vasant Ganpat Padave v. Anant Mahadev Sawant (SC)
M/s Tecnimont Pvt. Ltd. v. State of Punjab (SC)
ITC Limited v. Commissioner of Central Excise, Kol
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Bhupinder Singh v. Joginder Singh (SC)
Gaurav Hargovindbhai Dave v. Asset Reconstruction Company (India) Ltd. (SC)
M. Abbas Haji v. T.N. Channakeshava (SC)
Union of India v. M/s Unicorn Industries (SC)
Smt. Gargi v. State of Haryana (SC)
Union of India v. Tarsem Singh (SC)
Dr. Swapan Kumar Banerjee v. State of West Bengal
Sankalp Recreation Private Ltd. v. Union of India
General Manager, Indian Oil Corporation v. M/s. La
Satyavart v. State of Haryana (SC)
Illoth Valappil Ambunhi v. Kunhambu Karanavan (SC)
Secretary, Government of India v. Dharambir Singh (SC)
Narain Singh v. Union of India (SC)
Kamlesh Gupta v. Mangat Rai (SC)
Govindbhai Chhotabhai Patel v. Patel Ramanbhai Mat
M/s. Canara Nidhi Limited v. M. Shashikala (SC)
D. Sasi Kumar v. Soundararajan (SC)
Kotak Mahindra Bank Limited v. Sanjiv Gupta (SC)
Dr. S Murugan v. H Jayalakshmi (SC)
State of UP v. Vinod Kumar Katheria (SC)
Kanchan Dua v. Union of India (SC)
Authorised Officer, Indian Bank v. D. Visalakshi (
Deputy Commissioner Of Income Tax International Ta
Alliance Commodities Pvt Ltd. v. Office of Registr
Facebook Inc v. Union Of India, (SC)
Committee of Creditors Of Amtek Auto Limited v. Di
Bagalkot Udyog Ltd. v. Shivashankar Gouda (SC)
State of Goa v. Dr. Alvaro Alberto Mousinho De Nor
Subir Bose v. Inspector of Factories (SC)
Dina Nath v. Subhash Chand Saini (SC)
Nevada Properties Private Ltd. v. State of Maharas
Andhra Kesari College of Education v. State of Andhra Pradesh (SC)
Pandurang Sitaram Jadhav v. State of Maharashtra (SC)
Union of India v. Lt. Col. Kuldeep Yadav (SC)
Chandana Das (Malakar) v. State of West Bengal (SC
Jignesh Shah v. Union of India (SC)
Hemkunwar Bai v. Sumer Singh (SC)
Central Bureau of Investigation (CBI) v. Mrs. Pram
Suhail Ahmad v. Hazi Mohd Ismail (SC)
Dipen Kr. Nath v. State of Assam, (SC)
In Re Alarming Rise In The Number Of Reported Chil
Syed Abdul Rub v. Shanti Agarwal (SC)
Mahadev (D) By LRS Kalawati v. Deputy Chief Engine
State of Madhya Pradesh v. Kumari Arati Saxena (SC
Krishna Prasad Verma v. State of Bihar (SC)
Mahila Roomabai Jatav v. State of Madhya Pradesh (
Md. Abrar v. Meghalaya Board of Wakf (SC)
Director of Elementary Education, Odisha v. Pramod Kumar Sahoo (SC)
Krishnamurthy S. Setlur v. O.V. Narasimha Setty (SC)
Leeladhar v. Vijay Kumar (SC)
Smt. Narayanamma v. Sri Govindappa (SC)
Syeda Nazira Khatoon (D) v. Syed Zahiruddin Ahmed
Khushbu Sharma v. Bihar Police Sub ordinate Servic
Kanna Timma Kanaji Madiwal v. Ramachandra Timmaya
Indusind Media & Communications Ltd. v. Commission
Shivkishan v. Sujata Tarachand Makhija (SC)
Guru @ Gurubaran v. State Rep. By Insp. of Police
State of Rajasthan v. Sahi Ram (SC)
B. Krishna Reddy v. Syed Hafeez (D) Per LR. Naseem
Bhagwati Prasad v. State of Uttar Pradesh (SC)
Sagar Sharma v. Phoenix Arc Pvt. Ltd. (SC)
K. H. Nazar v. Mathew K. Jacob (SC)
Anupal Singh v. State of U.P. (SC)
Vijay Kurle, (SC)
Pr. Commissioner Of Income Tax v. Bank Of India, (
D. Atchuthanand v. Union of India, (SC)
Arefeh Chegeni v. Union of India, (SC)
Pr. Commissioner of Income Tax Central 3 v. M/s Ca
M.C. Mehta v. Union of India, (SC)
In Re Alarming Rise In The Number Of Reported Chil
Trilok Chand v. State Of Himachal Pradesh, (SC)
Mantu Kumar v. State of Jharkhand (SC)
Sudam @ Rahul Kaniram Jadhav v. State of Maharashtra (SC)
Dist. Collector Satara v. Mangesh Nivrutti Kashid
Oriental Bank of Commerce v. Janak Raj Sharma (SC)
Brijesh Kumar v. Shardabai (SC)
Yusuf Jamir Kazi v. State of Maharashtra (SC)
Union of India v. State of Maharashtra (SC)
Krishna Devi Maheshwari v. Surendra Surekha (SC)
Mohinder Kaur v. Sant Paul Singh (SC)
Sunil Kohali v. M/s. Purearth Infrastructure Ltd.
Satish Ukey v. Devendra Gangadharrao Fadnavis (SC)
Government of Andhra Pradesh v. Grace Sathyavathy
Okhla Enclave Plot Holders' Welfare Association v. Union of India (SC)
Oriental Insurance Co. Ltd. v. M/s Tejparas Associ
Virudhunagar Hindu Nadargal Dharma Paribalana Saba
M. Ramalingam v. State Represented by Inspector of
Satish Kumar v. State of Haryana (SC)
State of West Bengal v. Calcutta Club Limited (SC)
Ravishankar @ Baba Vishwakarma v. State of Madhya Pradesh (SC)
Ravi S/o Ashok Ghumare v. State of Maharashtra (SC
Smt. Kasturibai Sukharam Khandelwal Trust v. Indor
Ex CFN Narsingh Yadav v. Union of India (SC)
Air Commodore Naveen Jain v. Union of India (SC)
Balbir Singh v. State of Punjab (SC)
Aruna v. Mukund (SC)
In Re Alarming Rise In The Number of Reported Chil
State of Arunachal Pradesh v. Ramchandra Rabidas @ Ratan Rabidas (SC)
Ramesh Nivrutti Bhagwat v. Dr. Surendra Manohar Parakhe (SC)
Nusli Neville Wadia v. Ivory Properties (SC)
Durgawati Devi v. Union of India (SC)
Adminstrator Smt.Tara Bai Desai Charitable Opthalm
C/M Kisan Inter College Manager v. State of Uttar
Rajasthan State Road Transport Corporation v. Dani
Yatinkumar Jasubhai Patel v. State of Gujarat (SC)
Vidhi Himmat Katariya v. State of Gujarat (SC)
IC 29547 L. Bobby Joseph v. Union of India (SC)
M/s. Madhoor Buildwell Pvt. Ltd. v. Yeola Municipa
Kerala State Beverages (M and M) Corporation Limit
Ambalal Sarabhai Enterprises Ltd. v. K.S. Infraspa
Duncans Industries Ltd. v. A.J. Agrochem (SC)
Raj Kumar v. State of Uttar Pradesh (SC)
Kantilal v. State of Gujarat (SC)
Fainul Khan v. State of Jharkhand (SC)
R. Srinivas Kumar v. R. Shametha (SC)
Anuj Chaturvedi v. Jyoti (SC)
Ravi Setia v. Madan Lal (SC)
Pruthvirajsinh Nodhubha Jadeja v. Jayeshkumar Chha
Inderdev Prasad Singh v. State (GNCT of Delhi) (SC)
Kamlesh Devi v. Jaipal, (SC)
Bajrang Tripathi v. M/s Vidhyawati Construction Company, (SC)
Manoharan v. Pandiselvi, (SC)
Principal Commissioner Of Income Tax v. M/s Blacks
Shakuntala v. Balraj, (SC)
The Income Tax Officer v. M/s Zain Constructions,
Deputy Director of Income Tax (Inv.) - I v. M/s Ku
Deputy Commissioner Of Income Tax LTU v. Asian Pai
Re: Felling of Trees in Aarey Forest (Maharashtra)
State of Madhya Pradesh v. Sabal Singh (SC)
State of Uttarakhand v. S.K. Singh (SC)
Shiv Kumar v. Union of India (SC)
Savita v. State of Delhi (SC)
State of Punjab v. Ranjit Kaur (SC)
Emaar MGF Land Ltd. v. Balvinder Singh (SC)
Pr. Commissioner of Income Tax v. M/s Raj Buildwor
Pr. Commissioner of Income Tax - 6 v. M/s Noida So
Kuppa v. Mohammad Ali, (SC)
Narra Peddi Raju v. State of A.P. Now State of Tel
Nagesh Kumar Singh v. State of Uttar Pradesh, (SC)
M/s. Ireo Victory Valley Pvt. Ltd. v. Shamshul Hod
J.V. Prakash v. T. Zubair, (SC)
State of Punjab v. Baljinder Singh (SC)
Union of India v. Gautam Khaitan (SC)
H.S. Yadav v. Shakuntala Devi Parakh (SC)
Ebha Arjun Jadeja v. State of Gujarat (SC)
Vinubhai Haribhai Malaviya v. State of Gujarat (SC
Walaiti Ram Charan Dass v. State of Punjab (SC)
A. Sujaudheen v. C.R. Viran (SC)
Prahlad Pradhan v. Sonu Kumar (SC)
John D'Souza v. Karnataka State Road Transport Corporation (SC)
Gurcharan Singh v. State of Himachal Pradesh (SC)
Surgeon Rear Admiral Manisha Jaiprakash v. Union of India (SC)
N. Selvi v. M.R. Manoharan (SC)
M/s Goodyear India Ltd. v. Commissioner of Income
Uttam Ram v. Devinder Singh Hudan (SC)
National Lawyers' Campaign For Judicial Transparen
IDBI Bank Limited v. Official Liquidator, Office o
M. Hariharasudhan v. R. Karmegam (SC)
Central Bureau of Investigation v. Arvind Khanna (
Praveen Kumar Prakash v. State of Jharkhand (SC)
Govt. of Gujarat v. Adam B. Chaki (SC)
ONGC Labour Union v. ONGC Dehradun (SC)
Hooghly Mills Company Ltd. v. State of West Bengal
Dr. Lakshman v. State of Karnataka (SC)
Barasat Eye Hospital v. Kaustabh Mondal (SC)
Mani Pushpak Joshi v. State of Uttarakhand (SC)
Mahanagar Telephone Nigam Ltd. v. Canara Bank (SC)
State of Bihar v. Devendra Sharma (SC)
Naresh Kumar v. Govt. of NCT of Delhi (SC)
Prem Singh v. Sukhdev Singh (SC)
State of West Bengal v. Indrajit Kundu (SC)
S.P. Misra v. Mohd. Laiquddin Khan (SC)
Union of India v. Sri Harananda (SC)
Kantabai Vasant Ahir v. Slum Rehabilitation Author
Principal Commissioner of Income Tax, Mumbai v. M/
State of Jharkhand v. M/s HSS Integrated SDN (SC)
Branch Manager Bajaj Allianz Life Insurance Co. v.
State of Bihar v. M/s Riga Sugar Co. Ltd. (SC)
Arun Kumar v. Anita Mishra (SC)
Devendra Kishor Verma v. Prema Prakash Panigrahi,
Vikram Krishna v. Principal Commissioner Of Income
The Pr. Commissioner Of Income Tax v. The New Indi
Income Tax Officer Ward 1 (3)(7) v. Durlabhbhai Ka
Principal Commissioner of Income Tax v. National D
Assistant Commissioner of Income Tax v. Swastik Sa
Thomas P. Maliyekkal v. George Thomas, (SC)
Madhu Rani v. State (Govt. of NCT of Delhi) (SC)
Stressed Assests Stabilization Fund v. West Bengal
Rajiv Kumar Sharma v. State of Uttar Pradesh (SC)
Rahul Sudhakar Anantwar v. Shivkumar Kanhiyalal Sh
Barun Chandra Thakur v. Ryan Augustine Pinto (SC)
Samaresh Prasad Chowdhury v. UCO Bank (SC)
M. Srikanth v. State of Telangana (SC)
Om Parkash v. Amar Singh (SC)
Bijay Kumar Singh v. Amit Kumar Chamariya (SC)
M/s Terai Tea Company Limited v. Kumkum Mittal (SC
Shaukathussain Mohammed Patel v. Khatunben Mohmmedbhai Polara (SC)
Ramesh Parsram Malani v. State of Telangana (SC)
P. Chidambaram v. Central Bureau of Investigation (SC)
State of Manipur v. Koting Lamkang (SC)
Bihar Industrial Area Development Authority v. Ami
State of Madhya Pradesh v. Udham (SC)
Karan Singh v. Delhi Transport Corporation (SC)
Municipal Corpn. of Greater Mumbai v. Harish Lamba of Bombay, Indian Inhabitant (SC)
Union of India v. Rashid H. (SC)
Vinod @ Manoj v. State of Haryana (SC)
Renu Rani Shrivastava v. New India Assurance Company (SC)
Harish Dahiya @ Harish v. State of Punjab (SC)
Bharat Petroleum Corporation Limited v. Go Airline
Kuppili Swapna Priya v. Kuppli Pradeep Kumar (SC)
P. Rajkumar v. Yoga @ Yogalakshmi (SC)
Indore Development Authority v. Manohar Lal (SC) (
M/s. S.C. Naregal v. Commissioner Of Income Tax, (
Jagjiwan Coop. Group Housing Society Ltd. v. Lt. Governor, NCT of Delhi (SC)
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Govt. of NCT Delhi v. Pradeep Kumar (SC)
Muncipal Corporation of Greater Mumbai v. M/s Sunb
M/s PLR Projects Pvt. Ltd. v. Mahanadi Coalfields
Lt. Col. Paramjit Singh Dhillon v. Harinder Singh
Sirdar K.B. Ramachandra Raj Urs. v. Sarah C. Urs (SC)
Chandra Prakash Budakoti v. Union of India (SC)
Imrat Singh v. State of Madhya Pradesh (SC)
State of Madhya Pradesh v. Murti Shri Chaturbhujna
Miss XYZ v. State of Gujarat (SC)
Principal Commissioner of Income Tax (Central) - 1
Superintending Engineer/Dehar Power House Circle B
Rajasthan Public Service Commission, Ajmer v. Shikun Ram Firuda (SC)
Kerala State Coastal Zone Management Authority Mem
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Commissioner of Income Tax-Ahmedabad-III v. Nirma
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Usha Devi v. New India Insurance Company Limited,
Sunil Bhai Sheth v. M/s Agricore Commodities Pvt.
State of Madhya Pradesh v. Man Singh (SC)
Ranbir Singh v. State of Uttarakhand (SC)
Mrinalini Padhi v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Dr. Syed Afzal (D) v. Rubina Syed Faizuddin (SC)
Vijay Kurle, (SC)
Bharti Infratel Ltd. v. State Of Bihar (SC)
M/s. Colorhome Developers Pvt. Ltd. v. Vinayaka Ex
Dheeraj Kumar Dubey v. State of Uttar Pradesh (SC)
Rohtas v. State of Haryana (SC)
Tata Housing Development Company Ltd. v. AAlok Jag
Bansidhar Sharma v. State of Rajasthan (SC)
Union of India v. Lt. Col. Om Dutt Sharma (SC)
Yasmeen Zuber Ahmad Peerzade v. Union Of India, (S
Income Tax Officer v. M/s V.R. Global Energy Pvt.
Hamirpur District Cooperative Bank Limited v. Comm
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Government of Tamil Nadu v. Arulmighu Kallalagar T
Union of India v. Sepoy Pravat Kumar Bhuria (SC)
M/s Oriental Kuries Ltd. v. Lissa (SC)
Javed Abdul Rajjaq Shaikh v. State of Maharashtra
M.C. Mehta v. Union of India (SC)
Jaiprakash Associates Ltd. v. IDBI Bank Ltd. (SC)
Ravindra Singh v. District Inspector of Schools (S
City & Industrial Development Corporation of Mahar
Ministry of Water Resources v. Shreepat Rao Kamde
Hardev Singh v. Harpreet Kaur (SC)
Dayaram v. State of Madhya Pradesh (SC)
State of Uttarakhand v. Darshan Singh (SC)
Union of India v. V.R. Nanukuttan Nair (SC)
M/s. Shaf Broadcast Pvt. Ltd. v. Doordarshan - A C
Indian Oil Corporation Ltd. v. M/s. R.M. Service C
Manoharan v. State by Inspector of Police (SC)
Kalu alias Laxminarayan v. State of Madhya Pradesh (SC)
M/s Vijay Trading and Transport Company v. Central
M/s Chekkattu Chitty Funds v. Commissioner of Inco
Senior Bhosale Estate(Huf) v. Assistant Commission
Kandaswamy Ramaraj v. State By Inspector Of Police
PR. Commissioner Of Income Tax, Meerut v. M/s Emm
Psl Ltd. v. Commissioner of Central Excise, (SC)
M/s Madhur Vegoils Pvt. Ltd. v. Income Tax Officer
Commissioner of Income Tax, Chennai v. M/s Tamilna
Chandrashekharayya Puttayya Hiremath v. Suresh Sid
M/s. Mitra Guha Builders (India) Company v. Oil an
Hari Niwas Gupta v. State of Bihar (SC)
Awadhesh Kumar v. State of U.P. (SC)
Union of India v. 794898 T. Ex. Corporal Abhishek Pandey (SC)
Union of India v. Gandiba Behera (SC)
Rahul Jain v. Rave Scans Pvt. Ltd. (SC)
All India Council for Technical Education v. Shri
M/s Plr Projects Pvt. Ltd. v. Mahanadi Coalfields
T.V. Antony v. State Of Tamil Nadu, (SC)
Dr. Tarun Kumar Vohra v. Archana, (SC)
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M. Siddiq (D) v. Mahant Suresh Das (SC)(Constitution Bench)
Central Public Information Officer, Supreme Court
Jabbar v. Maharashtra State Road Transport Corporation (SC)
Rojer Mathew v. South Indian Bank Ltd., (SC)(Const
The Oriental Insurance Co. Ltd. v. Dicitex Furnish
State of Maharashtra v. Balu (SC)
Shrimanth Balasaheb Patil v. Hon'ble Speaker, Karn
Commissioner of Income Tax III v. M/s Mphasis Ltd.
Satyabhama Sahoo v. Daka @ Padmanava Maharathi, (S
Anbros Motors Pvt. Ltd. v. National Insurance Co. Ltd. (SC)
M.C. Mehta v. Union Of India, (SC)
In Re, Alarming Rise In The Number Of Reported Chi
Rameshchandra Daulal Soni v. Devichand Hiralal Gandhi (SC)
WAPCOS Ltd. v. Salma Dam Joint Venture (SC)
Union of India v. Pradeep Vinod Construction Company (SC)
Lilavati Kirtilal Mehta Medical Trust v. M/s. Uniq
Taj Mahal Hotel v. United India Insurance Company
Kantaru Rajeevaru v. Indian Young Lawyers Associat
Ram Krishan Grover v. Union of India (SC)
Manju Puri v. Ranjiv Singh Hanspal (SC)
State of Tamil Nadu v. State of Karnataka (SC)
Commissioner of Central Excise, Haldia v. M/s. Kri
Yashwant Sinha v. Central Bureau Of Investigation
Manager, The Maharashtra State Cooperative Bank Lt
Hon'ble High Court at Calcutta v. Mintu Mallick (SC)
Rakesh @ Tattu v. State of Madhya Pradesh (SC)
Santosh Chaturvedi v. Kailash Chandra (SC)
State of Mizoram v. M/s Pooja Fortune Private Limi
Rajesh Kshetry v. Sompita Kshetry (SC)
Municipal Corporation of Greater Mumbai (MCGM) v.
M/s T.C. Healthcare P. Ltd. v. Union of India (SC)
Union Public Service Commission v. Jawahar Santhkumar (SC)
Vinay Prakash Singh v. Sameer Gehlaut (SC)
Committee of Creditors of Essar Steel India Limite
Rathnamma v. Sujathamma (SC)
Ramandeep Singh v. Punjab State Civil Supplies Cor
M.C. Mehta v. Union Of India, (SC)
Securities And Exchange Board Of India v. Price Wa
Balasaheb Sopanrao Pokale v. Mandatai Ashokaro Sathe, (SC)
C.R. Jayasukin v. Tamilnadu State Election Commiss
Additional Commissioner Of Income Tax v. Indorama
Department of Mines & Geology, State of Punjab v.
Anand Rao Korada Resolution Professional v. M/s. V
Ajay Singh v. Manish Kumar Yadav, (SC)
Mohd. Parvez Abdul Kayyum Sheikh v. Central Bureau
Kamlesh v. Shriram General Insurance Company Ltd.
Central Bureau of Investigation v. Ramendu Chattopadhyay (SC)
State of Madhya Pradesh v. Killu @ Kailash (SC)
Naresh v. Hemant (SC)
Baidyanath Yadav v. Aditya Narayan Roy (SC)
Rani Narasimha Sastry v. Rani Suneela Rani (SC)
Bhagwan Das Bhajanka (D) v. Bimala Devi Goyal (SC)
K. Meghachandra Singh v. Ningam Siro (SC)
Ashok Kumar Kalra v. Wing Cdr. Surendra Agnihotri
M.K. George v. State of Kerala, (SC)
ESI Corporation v. FCI Workers Union, (SC)
Rekha Murarka v. State of West Bengal (SC)
Chaitu Lal v. State of Uttarakhand (SC)
State of Uttar Pradesh v. M/s. Birla Corporation L
Duli Chand v. State of Rajasthan (SC)
Aurangabad Municipal Corporation v. Jayant (SC)
Union of India v. Udai Bhan Singh (SC)
N. Mohan v. R. Madhu (SC)
H.S. Ramchandra Rao v. Commissioner Of Income Tax,
Suman Poddar v. Income Tax Officer, (SC)
North Delhi Municipal Corporation v. Harleen Kaur (SC)
State of Uttar Pradesh v. M/s Kay Pan Fragrance Pv
W.N. Allal Sundaram v. Commissioner H.R. & C.E. Ad
Union of India through Joint Secretary (COFEPOSA),
Radha Bai v. Ram Narayan (SC)
Genpact India Private Limited v. Deputy Commission
Principal Commissioner of Income Tax 1 v. Amantha
K. R. Prabalan Pillai v. B. Chandrasekharan Unnith
Principal Commissioner of Income Tax 2 v. M/s. L&a
Principal Commissioner of Income Tax-3, Kolkata v.
Commissioner Of Income Tax (Exemptions) Chandigarh
Shiv Sena v. Union of India (SC)
Kaushaliya v. Jodha Ram (SC)
Jitendra Singh v. Ministry of Environment (SC)
Kapilaben v. Ashok Kumar Jayantilal Sheth Through POA Gopalbhai Madhusudan Patel (SC)
M.C. Mehta v. Union of India (SC)
Pr. Commissioner of Income Tax 6 v. Kewal Real Est
Pr. Commissioner of Income Tax 8 v. M/s Royal West
Commissioner Of Income Tax (Exemptions) Chandigarh
Nikka Ram v. New Jagdambay Finance Corporation (SC)
Narsingh Pal v. State of Uttar Pradesh, (SC)
Karnataka State Pollution Control Board v. B. Heer
Nasima Naqi v. Todi Tea Company Ltd. (SC)
Perkins Eastman Architects DPC v. HSCC (India) Ltd
Shiv Sena v. Union of India (SC)
V. Rajaram v. State Represented By The Inspector o
Gurjit Singh v. State of Punjab, (SC)
M/s. Uttarakhand Purv Sainik Kalyan Nigam Limited
Hindustan Construction Company Limited v. Union of
Century Rayon Limited v. IVP Limited (SC)
Union of India v. P.S. Gill (SC)
Ramphal v. State of Haryana (SC)
Siddaramappa v. Siddappa (SC)
Vinod Kumar Garg v. State (SC)
Vurimi Pullarao v. Vemari Vyankata Radharani, (SC)
Sudha Dayal v. Santosh Mittal, (SC)
Assam Public Service Commission v. Pranjal Kumar Sarma (SC)
T.N. Rural Development Engineers & Assistant Engineers Association v. Government of T.N. (SC)
M/s Deep Industries Limited v. Oil And Natural Gas Corporation Limited (SC)
R.R. Inamdar v. State of Karnataka (SC)
Jai Prakash v. State of Uttar Pradesh (SC)
Jit Ram v. Satnam Singh (SC)
Odisha Forest Development Corporation v. M/s Anupa
Sanwarmal Singhaniya Memorial Trust v. National Hi
Commander Rakesh Pande v. Union of India, (SC)
C. Vanaja v. Narayanan (SC)
DSC Limited v. Dada Jeetu Buildcon Pvt. Ltd. (SC)
Sudhanshu Ranjan v. Amit Khare, (SC)
Union of India v. Ramesh Bishnoi (SC)
Transmission Corporation of Andhra Pradesh Limited
M/s Alkem Laboratories Ltd. v. State of Madhya Pradesh (SC)
Salman Khan v. State of Gujarat (SC)
Abdul Sattar v. State of Uttar Pradesh (SC)
P. Gopalkrishnan @ Dileep v. State of Kerala (SC)
Food Corporation of India v. Pratap Kundu (SC)
Jodhraj v. State of Rajasthan (SC)
G Mahesh Babu v. Commissioner of Customs, Central
Pr. Commissioner of Income Tax v. M/s Inductis Ind
Union Of India v. Dilip, (SC)
Principal Commissioner Of Income Tax v. Jindal Ste
Ankush Jain v. PR. Commissioner Of Income Tax, (SC
Interglobe Aviation Limited v. Union Of India Mini
Commissioner of Income Tax (Central 4) v. Aquatic
Principal Commissioner Of Income Tax v. M/s Vaman
Commissioner of Income Tax v. M/s Intelsat Corpora
M/s Meerut Roller Flour Mills (P) Ltd. v. Principa
Pr. Commissioner of Income Tax (Exemptions) v. Fer
PR. Commissioner Of Income Tax Central v. M/s Basa
Committee Of Creditors Of Amtek Auto Limited v. Dinkar T. Venkatsubramanian, (SC)
Singal Udyog v. National Insurance Company Ltd. (SC)
Tapas v. State of Madhya Pradesh (SC)
State of Maharashtra v. Ku. Nanda (SC)
Hardeep Singh v. Gurbachan Singh (SC)
Union of India v. Lt.Col. Sameer Singh (SC)
Digamber v. Kachru Dead (SC)
M. Jayanthi v. K.R. Meenakshi (SC)
M/s Embassy Property Developments Pvt. Ltd. v. Sta
Jagjeet Singh Lyallpuri v. M/s Unitop Apartments &
Keystone Realtors Pvt. Ltd. v. Shri Anil V Thartha
Bhawna Bai v. Ghanshyam (SC)
Rajendra Singh Tomar v. State of Uttarakhand (SC)
Meena Sharma v. State of Jammu and Kashmir (SC)
Santosh Sharma v. Vishnu Maheswari (SC)
Commissioner of Central Excise, Vadodara-II v. Guj
State of Uttar Pradesh v. Radhey Shyam (SC)
Hindustan Zinc Limited (H.Z.L.) v. Ajmer Vidyut Vi
Union of India v. Navindra Devi (SC)
M/s Seshasayee Steels P. Ltd. v. Assistant Commiss
M/s. Shiur Sakhar Karkhana Pvt. Ltd. v. State Bank
Authorised Officer, Land Reforms Tribunal v. Koka
Maharashtra State Co-operative Bank Ltd. v. Babula
Great Eastern Shipping Co. Ltd. v. State of Karnataka (SC)
Harbhajan Singh v. State of Punjab (SC)
State of Odisha v. Manju Naik (SC)
P. Chidambaram v. Directorate of Enforcement (SC)
Chandigarh Housing Board v. M/s. Parasvanath Devel
Station House Officer, CBI/ACB/Bangalore v. B.A. Srinivasan (SC)
BSES Yamuna Power Ltd. v. Sh. Ghanshyam Chand Shar
Mahipal v. Rajesh Kumar @ Polia (SC)
State of NCT of Delhi v. Shiv Charan Bansal (SC)
M/s Bhuwalka Steel Industries Ltd. v. Union of Ind
Indian Bank v. Promila, (SC)
State Bank Of India v. M/s. Accord Life Spec Priva
Commissioner Of Income Tax v. State Bank Of Travan
M/s N.V. International v. State of Assam (SC)
M/s PLR Projects Pvt. Ltd. v. Mahanadi Coalfields
State of Telangana v. Sri Managipet @ Mangipet Sarveshwar Reddy (SC)
Gharshala Buniyadi Shikshan Vibhag (Home School) v
Managing Director, Uttar Pradesh Sahkari Gram Vika
State of Uttarakhand v. Union of India (SC)
Director, Directorate of School Education v. V. Ranganathan (SC)
Priya Prabhakaran v. D. Santhosh Kumar (SC)
New India Assurance Co. Ltd. v. Krishna Kumar Pand
HAV (OFC) RWMWI Borgoyary v. Union of India (SC)
State of Bihar v. Phulpari Kumari (SC)
Darshan Singh v. State of Punjab (SC)
Dharmendra Prasad v. Sunil Kumar (SC)
M/s. Unicorn Industries v. Union of India (SC)
Dravida Munnetra Kazhagam v. Secretary Governors S
Nagaraja v. State of Karnataka (SC)
Rajesh Kumar Dwivedi v. State of U.P. (SC)
M.C. Mehta v. Union of India (SC)
Kandla Port Workers Union v. FCI (SC)
M/s. Bombay Dyeing & Mfg. Co. Ltd. v. Commissioner
Malarvizhi v. United India Insurance Company Limited (SC)
Union of India v. Dafadar Kartar Singh (SC)
Chairman-Cum-Managing Director ONGC Ltd. v. Consum
M/s Espire Infolabs Pvt. Ltd. v. Sadhana Foundatio
Anjalai v. Thirumurugan (SC)
Dr. Tanvi Behl v. Shrey Goel (SC)
Narendra Kumar Tripathi v. Karuna Auddy, (SC)
Re : Vijay Kurle, (SC)
Vijayan v. Sahadevan (SC)
Gaurav Gupta v. New India Assurance Company Ltd., (SC)
Sri Chanappa Nagappa Muchalagoda v. Divisional Man
Ram Murti Yadav v. State of Uttar Pradesh (SC)
State of Madhya Pradesh v. Amar Lal (SC)
Rajendra Diwan v. Pradeep Kumar Ranibala (SC)(Constitution Bench)
ABCD v. Union of India (SC)
Raja v. State By The Inspector of Police (SC)
State of Uttar Pradesh v. Sudarshana Chatterjee (SC)
Trijugi Narain v. Sankoo (SC)
Anokhilal v. State of Madhya Pradesh (SC)
Google India Private Limited v. M/s. Visakha Indus
Kunjan Sadana v. Mahesh Kumar (SC)
BGS SGS Soma JV v. NHPC Ltd. (SC)
Saeeda Khatoon Arshi v. State of UP (SC)
Shaikh Matin Javed v. State of Maharashtra (SC)
Jumani Begam v. Ram Narayan (SC)
Chennai Metropolitan Development Authority v. D. R
Ramji Singh v. State of Uttar Pradesh (SC)
State of Rajasthan v. Popat Lal (SC)
State of Rajasthan v. Thawara Ram (SC)
Andhra Pradesh Public Service Commission v. Kota Lingeswara Rao (SC)
Union of India v. Wing Commander S.P. Rathore (SC)
M. Siddiq v. Mahant Suresh Das (SC)(Constitution B
G.S. Mani v. Union of India (SC)
Jasmeet Kaur v. State (NCT of Delhi) (SC)
Gyarsa (D) v. Board of Revenue (SC)
M/s. Universal Cables Ltd. v. Commissioner of Inco
Sarine Technologies Limited v. Diyora And Bhanderi
Pranav Verma v. Registrar General of The High Court of Punjab and Haryana (SC)
M/s. Daffodills Pharmaceuticals Ltd. v. State of U
Director General of Police v. M. Jeyanthi (SC)
Suraj Jagannath Jadhav v. State of Maharashtra (SC
Ningappa Thotappa Angadi (D) v. Special Land Acqui
Shailendra Rajdev Pasvan v. State of Gujarat (SC)
S. Krishna Sradha v. State of Andhra Pradesh (SC)
Rajnish Kumar Mishra v. State of Uttar Pradesh (SC
Sanjai Kumar v. Dr. Prabhat Kumar (SC)
Saurashtra Chemicals Ltd. v. National Insurance Co. Ltd. (SC)
Sri Prabodh Ch. Das v. Mahamaya Das (SC)
Siraj Ahmad v. State of Uttar Pradesh (SC)
Shyam Madan Mohan Ruia v. Messer Holdings Limited
Satnam Singh v. State of NCT of Delhi (SC)
Santosh Kumar Agrawal v. State of Madhya Pradesh,
In Re, Alarming Rise In The Number of Reported Chi
Ashi Kumar v. Aseem Agarwal (SC)
Mukul Kumar Tyagi v. State of Uttar Pradesh (SC)
Harish C. Brahmbhatt v. Sashi Shankar (SC)
Maharaja Agrasen Hospital v. Master Rishabh Sharma
DSG v. AKG (SC)
Puneet Dalmia v. Central Bureau of Investigation,
Virender v. State of Haryana (SC)
Dr. (Major) Meeta Sahai v. State of Bihar (SC)
Manju v. State of Delhi (SC)
Brigadier L.I. Singh YSM v. Union of India (SC)
Saketa Vaksana LLP v. Kaukutla Sarala (SC)
Kooli Saseendran v. State of Kerala (SC)
Harinder Singh @ Hira v. State of Punjab (SC)
Munish Kakkar v. Nidhi Kakkar (SC)
Jatinder Kumar v. State of Haryana (SC)
M/s Genentech Inc. v. Drug Controller General of I
Chandigarh Housing Board v. M/s. Parasvanath Devel
Central Organisation For Railway Electrification v
University of Delhi v. Union of India (SC)
M/s Lanco Hills Technology Park Pvt Ltd v. Manisha
Raj Kumari v. Surinder Pal Sharma (SC)
Zenlab India v. Iatros Pharmaceuticals Private Lim
M/s Shanti Conductors (P) Ltd. v. Assam State Elec
Vinay Eknath Lad v. Chiu Mao Chen (SC)
M/s. Dyna Technologies Pvt. Ltd. v. M/s. Crompton Greaves Ltd. (SC)
Standard Chartered Bank v. Heavy Engineering Corpo
Uttarakhand Transport Corporation v. Heera Singh Parihar (SC)
P. Singaravelan v. District Collector, Tiruppur and DT (SC)
In Re : Assessment of The Criminal Justice System
DAV Public School v. Senior Manager, Indian Bank, Midnapur Branch (SC)
Khaja Bilal Ahmed v. State of Telangana (SC)
Jharkhand Public Service Commission v. Manoj Kumar
State of Odisha v. Bichitrananda Das (SC)
M/s Dalmia Power Limited v. Assistant Commissioner
Anokhilal v. State of Madhya Pradesh (SC)
Mayank N. Shah v. State of Gujarat (SC)
Akshay Kumar Singh v. State (NCT of Delhi) (SC)
M/S CEE CEE & CEE CEE'S v. K. Devamani (SC)
Kanwar Pal Singh v. State of Uttar Pradesh (SC)
State of Uttar Pradesh v. Ravindra @ Babloo (SC)
Rana Pratap Singh v. Vittiya Evam Lekha Adhikari, Dist. Basic Education Officer (SC)
Ravindra Parshi Paradke v. Kalusing (SC)
Sk. Md. Rafique v. Managing Committee, Contai Raha
Ambalal Sarabhai Enterprise Limited v. KS Infraspace LLP Limited (SC)
Surinder Kumar v. State of Punjab (SC)
Surinder Nath Kesar v. Board of School Education (SC)
Assam Public Works v. Union of India (SC)
Ruhi v. Anees Ahmad (SC)
Shubhra Singh v. National Insurance Company Ltd. (SC)
Commissioner of Customs, Mundra v. M/s Mittal Pigm
Commissioner Of Income Tax TDS v. Disney Broadcast
Commissioner Of Income Tax v. M/s Zee Entertainmen
Commissioner Of Income Tax v. National Organic Che
Commissioner Of Income Tax v. M/s. Kuantum Papers
Sushil Bansal v. Principal Commissioner Of Income
Principal Commissioner Of Income Tax 25 v. Vimal K
Challa Venkatesham v. Govt. of TS, (SC)
Pendem Mallaiah v. Govt of TS, (SC)
Commissioner Of Income Tax v. New India Co Op. Ban
Pr Commissioner of Income Tax v. Shri Vikas Oberoi
Commissioner of Income Tax Tds 2 v. Utv News Ltd.,
Commissioner of Income Tax Mumbai v. M/s Zee Enter
The Commissioner of Income Tax-Central-II v. M/s. Enercon India Ltd., (SC)
Commissioner Of Income Tax v. M/s. C.J. Exporters, (SC)
Commissioner Of Income Tax v. Bhima Sahakari Sakhar Karkhana Ltd., (SC)
Commissioner Of Income Tax v. M/s Weizmann Ltd., (
Commissioner of Income Tax v. Ganesh Polychem Ltd., (SC)
PR Commissioner of Income Tax 18 v. Ashok Kumar Maneklal Parikh, (SC)
Pr. Commissioner Of Income Tax v. Gokul Ceremics Pvt. Ltd., (SC)
Assistant Commissioner of Income Tax v. M/s Torren
Commissioner Of Income Tax v. Shri Kapil Dev, (SC)
Pr. Commissioner Of Income Tax v. M/s. Atlanta Cap
Principal Commissioner Of Income Tax v. Bluebird S
Lingaiahgari Srinivas Reddy v. Govt of TS (Telanga
Commissioner Of Income Tax v. Shirin Kamaljit Sing
Director Of Income Tax v. Lufthansa German Airline
Deputy Commissioner Of Income Tax v. M/s Anz Grind
Joint Commissioner Of Income Tax v. M/s Hatsun Agr
State of Rajasthan v. Yadavendra Shandilya (SC)
Solomon v. Rev. Dr. Soosai Pakiam M. (SC)
Bhavesh @ Lallo Chandrakant Patel v. State of Guja
Myakala Dharmarajam v. State of Telangana (SC)
Union of India v. Ex. No. 3192684 W. Sep. Virendra
M.E. Shivalingamurthy v. Central Bureau of Investigation, Bengaluru (SC)
Purshottam Chopra v. State (Govt. of NCT Delhi) (S
Ramkhiladi v. United India Insurance Company (SC)
A. Mahalakshmi v. Bala Venkatram (SC)
Union of India v. Reliance Communication Limited (
Ananta Kamilya v. State of West Bengal (SC)
Common Cause v. Union of India (SC)
Surinder Singh Deswal @ Col. S.S. Deswal v. Virender Gandhi (SC)
Mangilal Kajodia v. Union of India (SC)
Indian Bank v. Promila (SC)
Canara Bank v. Kameshwar Singh (SC)
Vidya Devi v. State of Himachal Pradesh (SC)
State of Gujarat v. Amber Builders (SC)
In Re Alarming Rise in The Number of Reported Child Rape Incidents (SC)
Anju Bala Rajput v. State of Uttarakhand (SC)
M. Arumugam v. Ammaniammal (SC)
Anil v. Shivanand Gurupadayya Hiremath (SC)
Mohammed Siddique v. National Insurance Company Ltd. (SC)
Yasodhar Kamat v. Director General, Border Security Force (SC)
Today Merchandise Pvt Ltd v. Anil Kumar Luthra (SC
Shyam Lal Jayaswal v. Branch Manager, Oriental Ins
Surendra Singh v. Union of India (SC)
Mahoora Bano v. National Insurance Company, (SC)
Ashok Kumar Kalra v. Wing CDR Surendra Agnihotri,
Mukeshbhai Rangindas Gondalia v. Rajkot Municipal Corporation (SC)
G. Palani v. R. Ramrajan, (SC)
Depot Manager APSRTC (Now Known As TSRTC) v. N. Danaiah (SC)
Commissioner Of Income Tax Jaipur v. M/s. Rajastha
Principal Commissioner Of Income Tax v. M/s Subarn
Commissioner of Income Tax v. M/s. New Kenilworth
Principal Commissioner of Income Tax 19 Mumbai v.
Thomas Muthoot v. Commissioner Of Income Tax, (SC)
Pr. Commissioner Of Income Tax v. Supreme Petrochem Ltd., (SC)
Union of India v. G. Ramesh (SC)
Shilpa Mittal v. State of NCT of Delhi (SC)
Balkrishna Ram v. Union of India (SC)
Sankath Prasad v. State of Uttar Pradesh (SC)
State of Odisha v. Ganesh Chandra Sahoo (SC)
Anuradha Bhasin v. Union of India (SC)
K. Jagadish v. Udaya Kumar G.S. (SC)
V. Surendran Nair v. State of Kerala (SC)
Nandkishore Shravan Ahirrao v. Kosan Industries (P
Kapico Kerala Resorts Pvt. Ltd. v. State of Kerala
G.S. Mani v. Union of India (SC)
M/s JMC Projects (India) Ltd. v. Madhya Pradesh Road Development Corporation, (SC)
Bank of India v. Maxim Infrastructure and Real Estate Pvt. Ltd. (SC)
Pr Commissioner of Income Tax 31 v. Mubarak Kasam
Pr. Commissioner of Income Tax I v. M/s Albasta Wh
Commissioner of Income Tax v. M/s Prakash Industri
Pr. Commissioner of Income Tax 1 Chandigarh v. Kua
Telangana Kabaddi Association v. Union of India, (
Pandit Malhari Mahale v. Monika Pandit Mahale, (SC
Tata Sons Private Limited (Formerly Tata Sons Limi
Kantaru Rajeevaru v. Indian Young Lawyers Associat
Income Tax Officer v. Revolution Forever Marketing
PR. Commissioner Of Income Tax v. Hardik Bharat Pa
Navjot Singh v. Harpreet Singh (SC)
Commissioner of Income Tax (Tds) 2 v. Zoom Enterta
Commissioner Of Income Tax v. K.P.D. Sigamani, (SC
M.C. Mehta v. Union of India (SC)
K. Lubna v. Beevi (SC)
National Commission For Protection of Child Rights
National Insurance Company Limited v. Birender (SC)
Madan Tiwari v. Yashwant Kumar Sahu, (SC)
Om Pal Singh v. Disciplinary Authority (SC)
Padum Kumar v. State of Uttar Pradesh (SC)
Vinay Sharma v. State of N.C.T. of Delhi (SC)(Cons
Gajaraba Bhikhubha Vadher v. Sumara Umar Amad (SC)
Shamsher Singh Sandhu v. Union of India (SC)
Union of India v. Arjan Singh (SC)
Commissioner of Income Tax v. Gujarat Guardian Lim
Siddaraju v. State of Karnataka (SC)
Commissioner of Income Tax (Exemptions) v. Society
Commissioner Of Income Tax (Exemption) Delhi v. De
Commissioner Of Income Tax-TDS v. Official Assigne
Common Cause v. Union Of India, (SC)
Union of India v. Mool Chand Industries Estate P.
Mohd. Rashid v. Director, Local Bodies, New Secretariat (SC)
Anoop Kumar v. State of Haryana (SC)
State v. M. Murugesan (SC)
Uttam Chand v. Nathu Ram (SC)
State of Uttar Pradesh v. Ali Hussain Ansari (SC)
Executive Engineer, Nimna Dudhna Project v. State of Maharashtra (SC)
Rajneesh Khajuria v. M/s. Wockhardt Ltd. (SC)
Hashmuddin v. Life Insurance Corporation of India,
Union of India v. Brig. Balbir Singh (SC)
Rajasthan State Road Transport Corp. Managing Director v. Ramesh Kumar Sharma (SC)
Bhola Prasad Shukla v. Union of India (SC)
Vodafone Idea Ltd. v. Union of India (SC)
Hanuman Laxman Aroskar v. Union of India (SC)
Satpal v. Bank of India (SC)
Sangrur Sales Corporation v. United India Insuranc
Union of India v. Chandra Bhushan Yadav (SC)
M/s. Pawan Hans Limited v. Aviation Karmachari San
State of Madhya Pradesh v. Babbu Rathore (SC)
M/s Thapar Foods Ltd. v. Union Of India, (SC)
In Re Alarming Rise In The Number of Reported Chil
Bhupinder Singh v. Unitech Ltd., (SC)
Yashita Sahu v. State of Rajasthan (SC)
Desh Raj v. Balkishan (SC)
Pawan Kumar Gupta v. State of NCT of Delhi (SC)
Kamlesh v. Union of India (SC)
D.K. Chandel v. M/s Wockhardt Ltd. (SC)
Bhubaneswar Development Authority v. Sri Brahmanan
M/s Fair Communication and Consultants v. Surendra
Standard Chartered Bank v. MSTC Limited (SC)
Indu Bai v. State of Telangana (SC)
Chanabasappa v. Karnataka Neeravari Nigam Ltd. (SC
Union of India v. R. Karthik (SC)
Karnataka State Seeds Development Corporation Limi
Keisham Meghachandra Singh v. Hon'ble Speaker Mani
Dhansai Sahu v. State of Chhattisgarh (SC)
New India Assurance Co. Ltd. v. Sri Buchiyyamma Rice Mill (SC)
Haryana Power Purchase Centre v. Magnum Power Gene
Paul v. State of Kerala (SC)
Chandra Mohan Varma v. State of Uttar Pradesh (SC)
Nirmal Kumar Parsan v. Commissioner of Commercial
Duleshwar v. State of M.P. (Now Chhattisgarh) (SC)
Dr. Nallapareddy Sridhar Reddy v. State of Andhra Pradesh (SC)
Ramesan v. State of Kerala (SC)
Pr. Commissioner of Income Tax v. Manishaben N. Ma
Commr. of Income Tax-Ii v. Hiralal Amritlal Parekh
Principal Commissioner Of Income Tax v. M/s. A.I.
Commissioner of Income Tax v. M/s Ansal Housing An
Surekha v. Santosh, (SC)
U.P. Sahkari Gram Vikas Bank Limited v. Lallan Rai (SC)
Principal Commissioner of Income Tax v. Nitrex Che
Commissioner Of Income Tax v. WNS North America In
Pr. Commissioner of Income Tax 6 v. Ntpc Sail Powe
Shyamlal Devda v. Parimala (SC)
Nawab v. State of Uttarakhand (SC)
Maharashtra Seamless Limited v. Padmanabhan Venkat
Varadarajan v. Kanakavalli (SC)
Collector, Mumbai City v. M/s Redstone Realtors Th
Governing Body Swami Shraddhanand College v. Amar Nath Jha (SC)
Bajrang Lal Sharma v. C.K. Mathew (SC)
Gurmail Chand v. State of Punjab (SC)
M/s. Granules India Ltd. v. Union of India (SC)
Home Secretary (Prison) v. H. Nilofer Nisha (SC)
Star India (P) Ltd. v. Society of Catalysts (SC)
Commissioner of Income Tax v. M/s Genus Overseas E
Commissioner of Income Tax v. M/s Orchid Industrie
Commissioner of Income Tax-3 Bangalore v. M/s Ques
Pr. Commissioner of Income Tax v. M/s Uae Exchange
Pr. Commissioner Of Income Tax v. Gahoi Foods Pvt.
Tata Sons Private Limited v. Cyrus Investments Pvt
Sardar Ali Khan v. State of Uttar Pradesh (SC)
Prabhakar Tewari v. State of U.P. (SC)
State of Kerala v. Rajesh (SC)
Gurshinder Singh v. Shriram General Insurance Co.
H.P. Puttaswamy v. Thimmamma (SC)
Sanjay Marutirao Patil v. Union of India (SC)
Institute of Chartered Accountants of India v. J.R
Reckitt Benckiser (India) Private Limited v. Commi
Karn Singh Yadav v. Govt. of NCT of Delhi (SC)
Chuni Lal v. Munshi Ram (SC)
Manminder Singh v. Tajendra Singh (SC)
Rajesh Kumar v. State of Rajasthan (SC)
A. Chitra v. N. Bhuvaneshwari (SC)
Commissioner of Central Excise Goods And Service T
Chief Regional Officer The Oriental Insurance Co. Ltd. v. Pradip (SC)
Securities and Exchange Board Of India v. Ashok Da
Pr. Commissioner of Income Tax v. Ganga Glazed Til
Pr. Commissioner of Income Tax 9 v. M/s E City Inv
Commissioner of Income Tax, Chennai v. M/s Elnet T
Prahladbhai Jagabhai Patel v. State of Gujarat (SC
Asim @ Munmun @ Asif Abdulkarim Solanki v. State o
Branch Manager, Indigo Airlines, Kolkata v. Kalpan
Kirpal Singh v. Kamla Devi (SC)
Shree Ambica Medical Stores v. Surat People's Co-operative Bank Limited (SC)
Dr. Vijayakumaran C.P.V. v. Central University of
Sujit Tiwari v. State of Gujarat (SC)
Oriental Insurance Company Limited v. M/s. J.K. Ce
Chandeshwar Saw v. Brij Bhushan Prasad (SC)
Kashmira Devi v. State of Uttarakhand (SC)
Bharat Petroleum Corporation Limited v. R. Chandra
Sukhwinder Singh v. Jagroop Singh (SC)
H.G. International v. Commissioner Of Trade And Ta
Mohandas v. State of Maharashtra (SC)
Mukesh Kumar v. Union of India (SC)
Sushila Aggarwal v. State (NCT of Delhi) (SC)(Constitution Bench)
Shripal Bhati v. State of U.P. (SC)
National Federation of Societies For Fast Justice
State of Maharashtra v. Vitthalrao (SC)
State of M.P. v. M.P. Transport Workers Federation
GE Power India Ltd. v. Sri A. Aziz (SC)
Om Prakash v. Suresh Kumar (SC)
Chowgule And Company Private Limited v. Goa Founda
Vaijinath v. Afsar Begum (SC)
Chairman/Managing Director, U.P. Power Corporation
Ahmad Ali Quraishi v. State of Uttar Pradesh (SC)
Akshay Kumar Singh v. State of N.C.T. of Delhi (SC
State of Odisha v. M/s. Jindal Steel and Power Ltd
N. Motilal v. Faisal Bin Ali (SC)
Urmila Devi v. Branch Manager, National Insurance
Vinay Kumar Mittal v. Dewan Housing Finance Corpor
Govind Prasad Kejriwal v. State of Bihar (SC)
Uttar Bhartiya Rajak Samaj Panchayat Banganga Raja
State of Madhya Pradesh v. Yogendra Singh Jadon (S
Shirpur Education Society v. State of Maharashtra
Vicky @ Vikas v. State (Govt. of NCT of Delhi) (SC
Ghat Talab Kaulan Wala v. Baba Gopal Dass Chela Su
Basheera Begam v. Mohammed Ibrahim (SC)
State of Odisha v. Gobinda Behera (SC)
Municipal Commissioner, Municipal Corporation of G
Sushil Sethi v. State of Arunachal Pradesh (SC)
Steven Singh v. State of Punjab (SC)
Commissioner of Income Tax (Exemptions) v. Rajkot
Deputy Commissioner Of Income Tax v. Sun Pharmaceu
Pawan Kumar Gupta v. State of NCT of Delhi, (SC)
M/s ESS Investments Pvt. Ltd. v. Lokhandwala Infra
Saint Xaviers High School v. Jayashree Shamal Ghos
In Re Alarming Rise In The Number of Reported Chil
In Re : Mathews Nedumpara, (SC)
Abul Khayer v. State of Assam, (SC)
Akhtar Shakeel v. State of Uttar Pradesh, (SC)
Godrej and Boyce Manufacturing Company Limited v.
Principal Commissioner of Income Tax v. Suzlon Ene
Lok Prahari v. Election Commission of India (SC)
Hemiben Ladhabhai Bhanderi v. Saurashta Gramin Bank (SC)
New India Assurance Co.Ltd. v. Paresh Mohanlal Par
Shaik Mukthar v. State of Andhra Pradesh now State
State of Uttar Pradesh v. Manshad (SC)
Union of India v. Gopaldas Bhagwan Das (SC)
Md. Ali Imam v. State of Bihar (SC)
Union of India v. Rosamma Benny (SC)
State of Punjab v. Davinder Singh, (SC)(Constitution Bench)
NRA Iron And Steel Pvt. Ltd. v. Principal Commissioner Of Income Tax, (SC)
Suresha v. State of Karnataka (SC)
Itc Ltd. v. Norasia Container Lines Ltd., (SC)
Brahma Singh v. Union of India (SC)
M/s. Natesan Agencies v. State (SC)
Kajal v. Jagdish Chand (SC)
Bharat Coking Coal Ltd. v. Shyam Kishore Singh (SC
Mohammade Yusuf v. Rajkumar (SC)
M/s High Range Coffee Curing Pvt.Ltd. v. State of
D. Raghu v. R. Basaveswarudu (SC)
Shri Govinda Chandra Tiria v. Sibaji Charan Panda
State of West Bengal v. Hindustan Unilever Ltd., (SC)
Pharmacy Council Of India v. Dr. S.K. Toshniwal Ed
Vundavalli Ratna Manikyam v. V.P.P.R.N. Prasada Rao (SC)
Chhota Ahirwar v. State of Madhya Pradesh (SC)
Anjana Agnihotri v. State of Haryana (SC)
Canara Bank v. M/s United India Insurance Co. Ltd.
Krishan Kumar v. Krishna Nath (SC)
M/s. Edelweiss Asset Construction Company Limited
Pr. Commissioner of Income Tax 4 v. M/s. Indian Su
Pr Commissioner of Income Tax v. M/s JP Morgan Ser
Principal Commissioner Of Income Tax v. Atul Limit
Umesh v. Sri Yallagouda Ningangouda Ramgouda, (SC)
Kalindi Damodar Garde v. Manohar Laxman Kulkarni (SC)
Prem Chand Singh v. State of Uttar Pradesh (SC)
Oil and Natural Gas Corporation v. Krishan Gopal (
Nitesh Kumar Pandey v. State of Madhya Pradesh (SC)
S.K.J. Coke Industries Ltd. v. Coal India Ltd. (SC
Mukesh Kumar v. State of Uttarakhand (SC)
Parmeshwar Nanda v. State of Jharkhand Through Chief Secretary (SC)
C.S. Venkatesh v. A.S.C. Murthy (SC)
Infinity Infotech Parks Limited v. Shiva Jute Mill
Maruti Suzuki India Ltd. v. Commissioner of Income
Bharti AXA General Insurance Co. Ltd. v. Priya Paul (SC)
State Bank of India v. New India Assurance Company
Union of India v. Deepak Niranjan Nath Pandit (SC)
M/s Rajankumar and Brothers (Impex) v. Oriental In
Rakesh Malhotra v. Krishna Malhotra (SC)
M/s Oudh Sugar Mills Ltd. v. Union of India (SC)
Chitta Biswas Alias Subhas v. State Of West Bengal
Lakhiraj Deka v. State of Assam, (SC)
Bhupinder Singh v. Unitech Ltd., (SC)
Union of India v. Essar Steel India Ltd., (SC)
Rajeshbhai Muljibhai Patel v. State of Gujarat (SC)
Atma Ram v. Charanjit Singh (SC)
Re Exploitation of Children in Orphanages in The S
Prathvi Raj Chauhan v. Union of India (SC)
Arun Singh v. State of U.P. (SC)
State of U.P. v. Virendra Kumar (SC)
Mukul Agrawal v. State of U.P. (SC)
Kantaru Rajeevaru v. Indian Young Lawyers Associat
R. Manimehalai v. Banumathi (SC)
J. Milton Kumar v. M/s New India Assurance Co. Ltd
Anun Dhawan v. Union of India, (SC)
Pr. Commissioner of Income Tax v. M/s Munisuvrat C
V. Dwarakanathan v. Assistant Commissioner of Income Tax, (SC)
Vikas Bhatnagar v. Income Tax Officer, (SC)
Maya Appliances Pvt. Ltd. v. Preethi Kitchen Appliances Pvt. Ltd., (SC)
M/s. Golden Earth Groves Ltd. v. Ion Exhange Enviro Farms Ltd. (SC)
Union of India v. Mukesh, (SC)
Sridhar v. N. Revanna (SC)
Sakkubai v. State of Karnataka (SC)
Commissioner of Customs and Central Excise, Goa v.
State of Meghalaya v. Melvin Sohlangpiaw (SC)
Rajeev Kourav v. Baisahab (SC)
Brig. Nalin Kumar Bhatia v. Union of India (SC)
Government of India v. Sitakant S. Dubhashi (SC)
Roopsi Varun Gupta v. Varun Vikram Gupta, (SC)
Malluru Mallappa v. Kuruvathappa (SC)
Balwant Singh v. Dungar Singh (SC)
Oriental Insurance Co. Ltd. v. National Bulk Handl
Amit Kishan Bagade v. Bombay Environmental Action
Osians Connoisseurs of Art Pvt. Ltd. v. Securities
Usha Ananthasubramanian v. Union of India (SC)
M/s. I.C.D.S. Limited v. Commissioner Of Income Ta
Bank of India v. Agrawal Indotex Ltd., (SC)
Padma Mishra v. State of Uttarakhand (SC)
Amrit Mehta v. North Delhi Municipal Corporation, (SC)
ONGC Employees Mazdoor Sabha v. Executive Director Basin Manager, O&NG Corp. (I) Ltd. (SC)
K. Sivaraman v. P. Sathishkumar (SC)
Rambabu Singh Thakur v. Sunil Arora (SC)
Vijay Karia v. Prysmian Cavi E Sistemi Srl (SC)
Delhi Development Authority v. Bhai Sardar Singh A
C. Doddanarayana Reddy v. C. Jayarama Reddy (SC)
Sobha Hibiscus Condominium v. Managing Director, M
Santosh Prasad @ Santosh Kumar v. State of Bihar (SC)
Chandigarh Construction Co. Pvt. Ltd. v. State of
M/s Baspa Organics Limited v. United India Insuran
Vinod Ravjibhai Rajput v. State of Gujarat (SC)
Madhumita Singh v. Mukesh Kumar Pandit (SC)
M/s. Z. Engineers Construction Pvt. Ltd. v. Bipin
Vinod Giri Goswami v. State of Uttarakhand (SC)
Vinay Sharma v. Union of India (SC)
APS Forex Services Pvt. Ltd. v. Shakti International Fashion Linkers (SC)
Dharmaratnakara Rai Bahadur Arcot Narainswamy Mudaliar Chattram v. Bhaskar Raju&Brothers (SC)
Laxmibai v. Collector, Nanded (SC)
State of Karnataka v. N. Gangaraj (SC)
M/s. Nola Ram Dulichand Dal Mills v. Union of Indi
Union of India v. M/s. Associated Container Termin
Popatrao Vyankatrao Patil v. State of Maharashtra
Union of India v. Association of Unified Telecom S
Asst. Commissioner Of Income Tax Circle 2 v. Pankajbhai Jaysukhlal Shah, (SC)
Commissioner Of Income Tax, Panchkula v. Pawan Kum
Pr. Commissioner of Income Tax v. M/s Standard Fireworks Pvt. Ltd., (SC)
M/s PLR Projects Pvt. Ltd. v. Mahanadi Coalfields
Anun Dhawan v. Union of India, (SC)
Cab Securities Limited v. National Stock Exchange
Adani Gas Limited v. Petroleum and Natural Gas Reg
Secretary, Ministry of Defence v. Babita Puniya (SC)
Assistant Director, Enforcement Directorate v. Ashok Ramchander Chugani (SC)
State of Maharashtra v. Pan India Paryatan Limited
Soumitra Kumar Nahar v. Parul Nahar (SC)
Dr. Hira Lal v. State of Bihar (SC)
Assistant Engineer (D1), Ajmer Vidyut Vitran Nigam
Shakti Nath v. Alpha Tiger Cyprus Investment No.3
Rakesh Kumar Yadav v. State of Chhattisgarh (SC)
Gelus Ram Sahu v. Dr. Surendra Kumar Singh (SC)
Rajasthan State Electricity Board Jaipur v. Union
Devendra Gangadharrao Fadnavis v. Satish Ukey (SC)
Union Of India v. S. Raju (SC)
Beacon Trusteeship Limited v. Earthcon Infracon Pr
National Anti-Profiteering Authority v. Hardcastle
Intel Technology India P.Ltd v. Commissioner of In
Shiv Kumar alias Jawahar Saraf v. Ramavtar Agarwal (SC)
Dheeraj Mor v. Hon'ble High Court of Delhi (SC)
Sanjeev Kapoor v. Chandana Kapoor (SC)
Idol of Sri Renganathaswamy v. P.K. Thoppulan Chet
Suresh Chand v. Suresh Chander (SC)
Agra Diocesan Trust Association v. Anil David (SC)
Krishnaveni Rai v. Pankaj Rai (SC)
Vithaldas Jagannath Khatri v. State of Maharashtra
Rajendra K. Bhutta v. Maharashtra Housing and Area
Ananda Social and Educational Trust v. Commissione
Partap Singh v. Shiv Ram (SC)
Union of India v. Federation of Self-Financed Ayur
Kerala State Electricity Board v. Principal Sir Sy
Motamarri Appanna Veerraju @ Mav Raju v. State of West Bengal (SC)
Md. Younus Ali Tarafdar v. State of West Bengal (S
Kusum Lata v. Vijay Singh, (SC)
NBCC (India) Limited v. Additional Commissioner Of
Sukhdeo Singh @ Jannu Singh v. State of Jharkhand
Downtown Temptations Pvt. Ltd. v. State Of West Be
Punjab and Sind Bank v. Mrs Durgesh Kuwar (SC)
Narayan Yadav v. State of Bihar (SC)
Zee Telefilms Ltd. v. Suresh Productions (SC)
Sitabai Shantaram Talawnekar v. Custodian of Evacu
Life Insurance Corporation of India v. Mukesh Poonamchand Shah (SC)
Anuj Jain Interim Resolution Professional For Jayp
State of Punjab v. Jasbir Singh (SC)
Gurtej Singh v. Zora Singh (SC)
M/s Glaxo Smithkline Con. Health Care. Ltd. v. Jagjit Singh (SC)
Arun Kumar Gupta v. State of Jharkhand (SC)
Shri Maruti Tukaram Bagawe v. State of Maharashtra (SC)
Bank of India v. Brindavan Agro Industries Pvt. Lt
Shri Pareshbhai Amrutlal Patel v. State of Gujarat
Vijay Kishanrao Kurundkar v. State of Maharashtra (SC)
Commissioner, Directorate of Logistics v. Almighty
State of Odisha v. Sri Satya Narayan Behura (SC)
All India Judges Association v. Union of India (SC)
Kirti Vijayvargiya v. Rahul Vijayvargiya (SC)
Maharashtra State Electricity Distribution Co. Ltd
State Bank of India v. M/s. Accord Life Spec Priva
Canara Bank v. P. Selathal (SC)
District Bar Association v. Ishwar Shandilya (SC)
Prabha Tyagi v. National Insurance Co Ltd., (SC)
Union Of India v. Adfert Technologies Pvt. Ltd., (
Commissioner of Income Tax (Exemptions) v. Nationa
Assistant Commissioner Of Income Tax v. M/s Sundar
Jose v. Johnson, (SC)
Periyar District Consumer Cooperative Wholesale Stores Ltd. No. AA467 v. B. Balagopal (SC)
Shri Satish Kumar v. State of Himachal Pradesh (SC
Superintendent of Post Office v. Jambu Kumar Jain (SC)
Dilip Shaw @ Sanatan v. State of West Bengal (SC)
Assistant General Manager v. Radhey Shyam Pandey (SC)
Union Bank of India v. Rajat Infrastructure Pvt. L
Parvat Singh v. State of Madhya Pradesh (SC)
Sajan Sethi v. Rajan Sethi (SC)
Pawan Kumar Gupta v. State of N.C.T. of Delhi (SC)
Dr. Shah Faesal v. Union of India (SC)(Constitutio
Aviation Travels Pvt. Ltd. v. Bhavesha Suresh Gora
D.B. Basnett (D) Through Lrs v. The Collector, Eas
Than Kunwar v. State of Haryana (SC)
Satishkumar Nyalchand Shah v. State of Gujarat (SC
Pawan Kumar Arya v. Ravi Kumar Arya (SC)
Samta Naidu v. Samta Naidu (SC)
K. Virupaksha v. State of Karnataka (SC)
Mangayakarasi v. M. Yuvaraj (SC)
New Era Fabrics Ltd. v. Bhanumati Keshrichand Jhav
Ramesh Singh v. State of Uttar Pradesh (SC)
Ashok Kumar Gupta v. Sitalaxmi Sahuwala Medical Trust (SC)
Deepak Chandrakant Jhaveri v. Johnson Dye Works Pv
Additional Commissioner Revenue v. Akhalaq Hussain
Chandrakumar @ Kali v. State of Madhya Pradesh (SC)
Triveni Kodkany v. Air India Limited (SC)
State of Goa v. Narayan V. Gaonkar (SC)
Nirmala Kothari v. United India Insurance Co. Ltd. (SC)
Chief Information Commissioner v. High Court of Gu
Tulsa Devi Nirola v. Radha Nirola (SC)
Managing Director Chhattisgarh State Co-Operative
Cognizant Technology Solutions India Pvt. Limited
Madhya Pradesh Housing and Infrastructure Developm
Patram v. Gram Panchayat Katwar (SC)
Ankit Ashok Jalan v. Union of India (SC)
New India Assurance Co. Ltd. v. Hilli Multipurpose
N.C. Santhosh v. State of Karnataka (SC)
C. Jayachandran v. State of Kerala (SC)
Hindustan Construction Company Ltd. v. NHPC Ltd. (
Internet And Mobile Association of India v. Reserv
Chief Director, Highways Department, Government of Tamil Nadu v. Er. C. Murugesan (SC)
State Of Bihar v. Mahendra Kumar Mishra, (SC)
M/s. Writers and Publishers Pvt. Ltd. v. Dr AK Mis
Shantanu Kumar v. Union of India (SC)
Union of India v. M.V. Mohanan Nair (SC)
UCO Bank v. National Textile Corporation Ltd. (SC)
Makwana Mangaldas Tulsidas v. State of Gujarat (SC)
Pharmacy Council of India v. Dr. S.K. Toshniwal Educational Trusts Vidarbha Institute of Pharmacy (SC)
Manoj Suryavanshi v. State of Chhattisgarh (SC)
Mankastu Impex Private Limited v. Airvisual Limited (SC)
M/s Super Malls Private Limited v. Principal Commi
Suborno Bose v. Enforcement Directorate (SC)
M.S. Bhavani v. M.S. Raghu Nandan (SC)
Commissioner of Income Tax, Udaipur v. M/s. Chetak
M/s. La Builde Corporation v. Union of India (SC)
Jama Corporation Pvt. Ltd. v. Commissioner Of Cust
M/s Nandan Biomatrix Ltd. v. S. Ambika Devi (SC)
Indian Social Action Forum (INSAF) v. Union of Ind
Amyra Dwivedi (Minor) v. Abhinav Dwivedi (SC)
M. Vanaja v. M. Sarla Devi (SC)
M/s. Connectwell Industries Pvt. Ltd. v. Union of
Poonam Devi v. Oriental Insurance Co. Ltd. (SC)
Sadhna Chaudhary v. State of U.P. (SC)
Gauri Rohan Bedekar v. Sujata Sanjay Bedekar (SC)
Food Corporation of India v. M/s. V.K. Traders (SC
Commissioner of Central Excise, Nagpur v. M/s Univ
Indore Development Authority v. Manoharlal (SC)(Constitution Bench)
In Re, Alarming Rise In The Number Of Reported Chi
State of Uttar Pradesh v. High Court of Judicature
In Re : Contagion of Covid 19 Virus in Prisons (SC
Anand Teltumbde v. State Of Maharashtra, (SC)
Bank of Baroda v. Kotak Mahindra Bank Ltd. (SC)
Subodh Kumar v. Commissioner of Police (SC)
Joint Labour Commissioner and Registering Officer v. Kesar Lal (SC)
Council of Architecture v. Mukesh Goyal (SC)
Union of India v. Lt Cdr Annie Nagaraja (SC)
Palaniammal v. Kamalakannan (SC)
Bengaluru Development Authority v. Sudhakar Hegde
Bharat Petroleum Corporation Limited v. Anil Padegaonkar (SC)
Sajan v. State of Maharashtra (SC)
Asva Power Systems India Pvt. Ltd. v. Commissioner
Aarifaben Yunusbhai Patel v. Mukul Thakorebhai Amin (SC)
In Re : Regarding Closure of Mid-Day Meal Scheme (
Ex-Gunner Virender Prasad v. Union of India (SC)
Rajasthan High Court v. Ved Priya (SC)
Bhagwan Singh v. State of Uttarakhand (SC)
Managing Committee, Bheramari A.M. High Madrasah v
Jeetendra v. State of Madhya Pradesh (SC)
West Bengal Small Industries Development Corporati
Bharat Coking Coal Ltd. v. AMR Dev Prabha (SC)
Akshay Kumar Singh v. Union of India (SC)
Rajasthan State Electricity Board Jaipur v. Dy. Co
State of Uttar Pradesh v. Vijay Shankar Dubey (SC)
Shyam Sahni v. Arjun Prakash (SC)
Gurcharan Singh v. Angrez Kaur (SC)
Nand Ram v. Jagdish Prasad (SC)
Benedict Denis Kinny V. Tulip Brian Miranda (SC)
Dhanpat v. Sheo Ram (SC)
B.K. Pavithra v. Union of India (SC)
Ram Chandra Prasad Singh v. Sharad Yadav (SC)
Pawan Kumar Gupta v. State of N.C.T. of Delhi (SC)
Mukesh v. State of NCT of Delhi (SC)
Food Corporation of India v. Brihanmumbai Mahanaga
M. Subramaniam v. S. Janaki (SC)
Pawan Kumar Gupta v. State of NCT of Delhi (SC)
Suo Moto v. In Re Cognizance For Extension of Limitation (SC)
In Re : Contagion Of Covid 19 Virus In Prisons (SC)
M.C. Mehta v. Union of India, (SC)
Raja @ Ayyappan v. State of Tamil Nadu (SC)
Mustafa MH v. Union of India (SC)
Alembic Pharmaceuticals Ltd. v. Rohit Prajapati (S
In The Matter of : In Re Contagion of Covid 19 Vir
Bhagwat Sharan v. Purushottam (SC)
Union of India v. R. Thiyagarajan (SC)
Sai Wardha Power Generation Limited v. Tata Power
New Delhi Television Ltd. v. Deputy Commissioner o
In Re: Guidelines For Court Functioning Through Vi
In Re: Contagion Oof Covid 19 Virus in Prisons (SC
Telangana Power Generation Corporation Ltd. (TSGEN
Surinder Pal Singh v. State of Punjab (SC)
Ramjit Singh Kardam v. Sanjeev Kumar (SC)
P. Gopinathan Pillai v. University of Kerala (SC)
Jerryl Banait v. Union of India (SC)
Shashank Deo Sudhi v. Union of India (SC)
State of Andhra Pradesh v. M/s. Linde India Ltd. (
Shivraj Singh Chouhan v. Speaker Madhya Pradesh Legislative Assembly (SC)
In Re Contagion of Covid 19 Virus In Prisons, (SC)
Shashank Deo Sudhi v. Union of India, (SC)
Sushilaben Indravadan Gandhi v. New India Assuranc
Rajasthan State Road Transport Corporation Ltd. v. Mohani Devi (SC)
Harnam Singh v. Union of India, (SC)
United Nurses Association v. Union Of India (SC)
Chander Mohan Negi v. State of Himachal Pradesh (SC)
Anjuman E Shiate Ali v. Gulmohar Area Societies We
Shankar Sakharam Kenjale (Died) v. Narayan Krishna
Mayor Municipal Corporation v. Govind Bajirao Navp
Pravakar Mallick v. State of Orissa (SC)
Sandeep Goyal v. Union Of India, (SC)
Dr. Thingujam Achouba Singh v. Dr. H. Nabachandra
Rishad Murtaza v. Union Of India (SC)
Christian Michel James v. Central Bureau of Invest
Hira Singh v. Union of India (SC)
Union of India v. M/s V.V.F. Limited (SC)
Chebrolu Leela Prasad Rao v. State of A.P. (SC)(Co
National Agricultural Cooperative Marketing Federation of India v. Alimenta S.A. (SC)
West U.P. Sugar Mills Association v. State of Utta
Sujata Kohli v. Registrar General, High Court of Delhi (SC)
Mohd. Asif Naseer v. West Watch Company Through Its Proprietor (SC)
Arvind Singh v. State of Maharashtra (SC)
Bajaj Allianz General Insurance Co. Ltd. v. State
Aneesh Kumar V.S. v. State of Kerala (SC)
Union of India v. Exide Industries Limited (SC)
Firm Rajasthan Udyog v. Hindustan Engineering & Industries Ltd. (SC)
Nisha Priya Bhatia v. Union of India (SC)
Union of India v. U.A.E. Exchange Centre (SC)
Shivakumar v. Sharanabasappa (SC)
Paul v. T. Mohan (SC)
Ashish Seth v. Sumit Mittal (SC)
Basir Ahmed Sisodiya v. The Income Tax Officer (SC
M/s. Tripower Enterprises (Private) Limited v. Sta
Sk. Jalaluddin v. State of West Bengal (SC)
Yum! Restaurants (Marketing) Private Limited v. Co
Kanwal Tanuj v. State of Bihar (SC)
Kamlesh Kalra v. Shilpika Kalra (SC)
Arnab Ranjan Goswami v. Union of India (SC)
Reepak Kansal v. Union Of India, (SC)
Bihar State Electricity Board v. M/s Iceberg Industries Ltd. (SC)
Commissioner of Customs (Port) Kolkata v. M/s Stee
Commercial Taxes Officer v. M/s. Bombay Machinery
Dhanpal v. State NCT of Delhi (SC)
State of Karnataka v. Y. Moideen Kunhi (D) (SC)
Aishwarya Atul Pusalkar v. Maharashtra Housing & A
State of Gujarat v. Mansukhbhai Kanjibhai Shah (SC)
Re : Vijay Kurle (SC)
Jerryl Banait v. Union Of India (SC)
Christian Medical College Vellore Association v. U
Neelam Gupta v. Mahipal Sharan Gupta (SC)
Quippo Construction Equipment Limited v. Janardan Nirman Pvt. Limited (SC)
Vodafone Idea Ltd. v. Assistant Commissioner of In
PILCOM v. C.I.T. West Bengal-VII (SC)
Dinesh Kumar Gupta v. High Court of Judicature of Rajasthan (SC)
BCH Electric Limited v. Pradeep Mehra (SC)
Aayom Welfare Society v. Union Of India, (SC)
Commissioner of Central Excise, Delhi-III v. M/s.
Telangana Power Generation Corporation Ltd. v. And
Re : Vijay Kurle (SC)
Chellappa v. State Through The Inspector of Police
Pandurang Ganpati Chaugule v. Vishwasrao Patil Mur
Jagdeep S. Chhokar v. Union of India (SC)
Pawan Prakash Pathak v. Union of India (SC)
In Re : Cognizance For Extension Of Limitation (SC
Punjab National Bank v. Atmanand Singh (SC)
State of Rajasthan v. Mehram (SC)
Ratnagiri Nagar Parishad v. Gangaram Narayan Ambek
Hukum Chand Deswal v. Satish Raj Deswal (SC)
Triloki Nath Singh v. Anirudh Singh (SC)
Assistant Commissioner (CT) LTU, Kakinada v. M/s. Glaxo Smith Kline Consumer Health Care Limited (SC)
CLP India Pvt. Ltd. v. Gujarat Urja Vikas Nigam Lt
Kapilaben Ambalal Patel v. State of Gujarat (SC)
Bihar Staff Selection Commission v. Arun Kumar (SC)
Director, Department of Archaeology and Museums, J
South East Asia Marine Engineering and Constructio
Foundation For Media Professionals v. Union Territ
Jagmail Singh v. Karamjit Singh (SC)
Ramnath Agrawal v. Food Corporation Of India, (SC)
Rahul @ Vijay v. State of Rajasthan (SC)
Assistant Commissioner Of Income Tax v. Swastic Sa
Atul Arun Gonel v. Priya Atul Gonel, (SC)
Workmen through the Convener FCI Labour Federation v. Ravuthar Dawood Naseem (SC)
Arnab Ranjan Goswami v. Union of India (SC)
Kavita Kanwar v. Mrs. Pamela Mehta (SC)
Munish Kumar v. State of Himachal Pradesh (SC)
Bangalore Mysore Infrastructure Corridor Area Plan
Commissioner Of Income Tax International Taxation
Pr. Commissioner of Income Tax v. Cadence Design S
Lg Polymers India Private Limited v. Andhra Prades
M.S. Joseph v. Bajaj Electricals Limited (SC)
Canara Bank v. M/s. Leatheroid Plastics Pvt. Ltd. (SC)
Commissioner Of Income Tax v. M/s United India Ins
People Cause Foundation Lucknow v. Commissioner of
Patel Engineering Ltd. v. North Eastern Electric P
Bikram Chatterji v. Union of India (SC)
Union of India v. Deven Yogesh Kanani (SC)
Alapati Jyotsna v. Union of India (SC)
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In Re : Problems and Miseries of Migrant Labourers
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Telangana State Southern Power Distribution Compan
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In Re : Problems and Miseries of Migrant Labourers
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Principal Commissioner of Income Tax v. Sandeep P. Shah, (SC)
Pr Commissioner of Income Tax Central v. Hasan Ali Khan, (SC)
Deputy Commissioner of Income Tax v. Kunal Structure (India) Private Limited, (SC)
Commissioner Of Income Tax v. M/s Jeet Constructio
Manish Jain v. Haryana State Pollution Control Board, (SC)
Chief Executive Officer and Vice Chairman Gujarat
Tej Bahadur v. Shri Narendra Modi, (SC)
B.K. Ravichandra v. Union of India (SC)
Mohammad Arif v. Directorate of Enforcement Govern
Director General Of Police, Railway Protection For
Jatinderveer Arora v. State of Punjab, (SC)
M/s Tamil Nadu State Marketing Corporation Ltd. v.
Ram Kumar @ Nanki v. State of Madhya Pradesh, (SC)
Skoda Auto Volkswagen India Private Limited v. Sta
Noy Vallesina Engineering SpA v. Jindal Drugs Limited (SC)
Manohar Lal Jat v. State of Rajasthan (SC)
Union of India v. Sadanand Singh (SC)
Arnab Manoranjan Goswami v. State of Maharashtra,
Gajendra Sharma v. Union of India, (SC)
Indian Commodity Exchange Limited v. Neptune Overs
Madras Bar Association v. Union of India, (SC)
Dr. Prerit Sharma v. Dr. Bilu B.S., (SC)
State of Jharkhand v. Brahmputra Metallics Ltd. (S
S.D. Containers Indore v. M/s. Mold Tek Packaging
State Of Kerala v. Krishnan, (SC)
Chanda Deepak Kochhar v. ICICI Bank Limited, (SC)
Today Homes And Infrastructure Pvt Ltd. v. Ajay Na
Paramvir Singh Saini v. Baljit Singh (SC)
Sandeep Kumar v. State of Uttarakhand (SC)
Nimay Sah v. State Of Jharkhand, (SC)
Panther Security Service Private Limited v. Employees' Provident Fund Organisation (SC)
Skill Lotto Solutions Pvt. Ltd. v. Union of India
Inderjit Singh Sodhi v. Chairman, Punjab State Ele
Chaman Lal v. State of Himachal Pradesh, (SC)
Sumedh Singh Saini v. State of Punjab, (SC)
Jayant v. State of Madhya Pradesh, (SC)
Issak Nabab Shah v. State of Maharashtra, (SC)
Pankjeshwar Sharma v. State of Jammu & Kashmir, (S
Telangana Power Generation Corp. Ltd. v. Andhra Pradesh Power Generation Corporation Ltd. (SC)
Amish Devgan v. Union of India (SC)
National Medical Commission v. Mothukuru Sriyah Ko
Vikesh Kumar Gupta v. State of Rajasthan, (SC)
K.K. Agarwal v. Sanjiv Nandan Sahai, (SC)
Vaishno Dhiman v. State (Govt. of NCT of Delhi) (SC)
Project Director, Project Implementation Unit v. P
Kaushal Verma v. State of Chhattisgarh, (SC)
State of Madhya Pradesh v. U.P. State Bridge Corpo
Daulat Singh (D) v. State Of Rajasthan (SC)
Smriti Madan Kansagra v. Perry Kansagra (SC)
Anita Sharma v. New India Assurance Co. Ltd. (SC)
Titty Alias George Kurian v. Deputy Range Forest O
Madhavi v. Chagan, (SC)
Institute of Chartered Accountants of India v. Sha
Kush Kalra v. Union of India, (SC)
Saritha S. Nair v. Hibi Eden, (SC)
APJ Abdul Kalam Technological University v. Jai Bh
Rohtas v. State of Haryana (SC)
Oriental Insurance Co. Ltd. v. Zaixhu XIE (SC)
Kritika v. Rohit Gurbaksh Lal Bhola, (SC)
Girraj v. Narendra @ Munder (SC)
DLF Home Developers Ltd. v. Capital Greens Flat Bu
Vidya Drolia v. Durga Trading Corporation (SC)
Amar Nath Chaubey v. Union of India (SC)
Iqbal Basith v. N. Subbalakshmi (SC)
Action Ispat And Power Pvt. Ltd. v. Shyam Metalics
Smt. S Vanitha v. Deputy Commissioner Bengaluru Ur
Samir Agrawal v. Competition Commission of India (SC)
AKB Sadbhavana Mission School of Homeo Pharmacy v.
M/s Steel Authority Of India Ltd v. Raghbendra Sin
Sadiq Sheikh v. Commissioner Of Income Tax, Karnat
India Heritage Foundation v. Director of Income Ta
Pr. Commissioner Of Income Tax v. M/s Rawmin Minin
Principal Commissioner of Income Tax v. Maithon Power Ltd., (SC)
Principal Commissioner Of Income Tax (Central III)
The Dy Commissioner of Income Tax v. Vodafone Idea
Sanjai Tiwari v. State of Uttar Pradesh (SC)
Seelan @ Jeyaseelan v. Inspector Of Police, (SC)
Naresh Kumar Mangla v. Anita Agarwal, (SC)
Registrar Karnataka University v. Dr. Prabhugouda (SC)
Anglo American Metallurgical Coal Pty Ltd. v. MMTC Ltd. (SC)
SS Group Pvt. Ltd. v. Aaditiya J. Garg (SC)
Rakesh Vaishnav v. Union of India, (SC)
Rahna Jalal v. State of Kerala, (SC)
Principal Commissioner of Income Tax v. M/s. India Debt Management Pvt. Ltd., (SC)
Assistant Commissioner of Income Tax v. M/s Avaya India Pvt Ltd, (SC)
Pr. Commissioner of Income Tax Surat v. M/s. Shreyansh Corporation, (SC)
Appropriate Authority, Appointed By Central Govern
Mohamed Farooque @ Mohd. Farook v. Union of India,
Aditya Kashyap v. Rachita Taneja, (SC)
Galaxy Transport Agencies v. New J.K. Roadways, Fl
Suresh Shah v. Hipad Technology India Private Limi
State of Maharashtra v. Keshao Vishwanath Sonone,
Deputy Conservator of Forests v. Timblo Irmaos Ltd
Maulana Ala Hadrami v. Union of India (SC)
Subedar v. State of Uttar Pradesh, (SC)
Nayara Energy Limited v. State of Gujarat, (SC)
Saurav Yadav v. State of Uttar Pradesh (SC)
In Re: The Proper Treatment of Covid 19 Patients A
Pradeep Kumar Sonthalia v. Dhiraj Prasad Sahu @ Dh
Shrirang Katneshwarkar v. Kunal Kamra, (SC)
Muskan Samir Modasia v. Union of India (SC)
Asst. Commissioner Of Income Tax Circle (2) (1) (1
M/s. Bhullan Mal Gupta (HUF) v. Commnr. Of Inicome
Pr. Commissioner of Income v. Evalueserve. Com Pvt. Ltd., (SC)
Principal Commissioner of Income Tax (Central Iii)
Savita @ Taniya v. Deepak (SC)
Richa Singh v. Jitendra Sharma (SC)
Mahantesh v. Karnatka Neeravari Nigam Ltd. (SC)
Kudrat Sandhu v. Union Of India (SC)
Rajan Bansal v. State NCT Of Delhi (SC)
Kheta Ram v. State Of Rajasthan (SC)
Rajgaria Timber Private Limited v. Shri Vinit Kuma
Pahal Youth Club v. Aravali Power Company Private
Bharat Tyagi v. State of Madhya Pradesh (SC)
Swati Omi v. Dr. Dilip Kumar Sharma (SC)
Bikram Chatterji v. Union Of India (SC)
Olyva Mazumdar v. Somkant Khare @ Som Khare (SC)
Brij Pal Singh v. State Of Uttar Pradesh (SC)
M/s DLF Universals Ltd. v. State Bank Of India (SC
Shiv Kishore v. State Of U.P. (SC)
Union Of India v. Ravinder Singh (SC)
Bharat Heavy Electricals Ltd. v. Anil Goel (SC)
Hemant Bansal v. State Of Haryana (SC)
Mahendra Singh v. State Of U.P. (SC)
M/s Telangana State Cooperative Marketing Federati
Vinod Sachdev v. State Of Chhattisgarh (SC)
Cholingso Kora v. State Of AP (SC)
Alok Singh v. State Of Uttar Pradesh (SC)
M/s Esjaypee Impex Private Limited v. Asst. Genera
Securities and Exchange Board of India v. Bharti Goyal, (SC)
Hari Om @ Hero v. State of U.P. (SC)
Chairperson Governing Body Daulat Ram College v. Dr. Asha (SC)
Padia Timber Company (P) Ltd. v. Board of Trustees of Visakhapatnam Port Trust (SC)
Kamlesh Chaudhary v. State of Rajasthan (SC)
Deputy General Manager (Appellate Authority) v. Ajai Kumar Srivastava (SC)
Kirti v. Oriental Insurance Company Ltd. (SC)
SREI Equipment Finance Ltd. v. Ramjan Ali (SC)
Rajeev Suri v. Delhi Development Authority (SC)
Murali v. State (SC)
Common Cause v. Union of India, (SC)
Bhaven Construction v. Executive Engineer Sardar S
Securities And Exchange Board Of India v. National
M/s Allied Silica Limited v. M/s Tata Chemicals Limited, (SC)
State Of Madhya Pradesh v. R.D. Sharma (SC)
M/s Reliance Nippon Life Insurance Co. Ltd. v. Ins
Lali Devi v. State Of Bihar (SC)
Rahim Badsha v. State Of West Bengal (SC)
Ramkishan v. State Of Rajasthan (SC)
Karan Hora v. Siddheshwari Devi (SC)
Raghunath v. State Of Uttarakhand (SC)
Subedar Jay Kishor Mishra v. Union Of India (SC)
State Of Rajasthan v. Rajshree Pareek (SC)
Chandrabhaga Dasharath More v. Jabbarali Ibrahimal
Azhagu Nathan v. State (SC)
M/s Aa Hospital Pvt. Ltd. v. Simple Bhandari (SC)
Volkswagen Finance Private Limited v. Shree Balaji
Shelly Lal v. Union Of India (SC)
PR. Commissioner Of Income Tax v. M/s. Aditya Birl
Nodal Officer Delhi State GST Department v. Aagman Services Private Limited, (SC)
Suresh Kumar P.P. v. Deputy Director, Directorate General of GST Intelligence, (SC)
Invent Assets Scuritization and Reconstruction Pvt. Ltd. v. Xylon Electrotechnic Private Limited, (SC)
Union of India v. Abu Thahir B @ Abdu, (SC)
Devendra Dwivedi v. Union of India (SC)
Mihir Gope v. State of Jharkhand (SC)
In Re.: T.N. Godavarman Thirumulpad v. Union Of In
Shahvaz Hussain @ Shahbaz Ahmed @ Shanu v. State Of Rajasthan (SC)
Rohini Singh Mahendra Singh v. Nipurnika Dalpat Si
Sharad Chand Tholia v. Surendra Kumar Gupta (SC)
Geeta Devi v. State of Jharkhand (SC)
Union Of India v. Rajesh Kumar Yadav (SC)
Union Of India v. Jitendra (SC)
Narcotics Control Bureau Regional Unit v. Nepal Si
Jewellery World v. Oriental Insurance Company Ltd.
Union Of India v. Sohan Singh Soni (SC)
Roopam Jha v. Venkat Mishra (SC)
SBI General Insurance Company Limited v. Deputy Ag
Gajanand Agrawal v. Dr. Sanjay Gupta (SC)
Ishma Arora v. State Of NCT Of Delhi (SC)
Vijay Kiran Anand v. Ashutosh Shukla (SC)
Bikram Chatterji v. Union Of India (SC)
M/s. Amaravathi Packaging Industries v. Shanmughasundaram, (SC)
M/s Nexgen Infracon Pvt. Ltd. v. Manish Kumar Sinh
Principal Balvantray Mehta Vidya Bhawan v. Mangal
M/s. N.N. Global Mercantile Pvt. Ltd. v. M/s. Indo
Ireo Grace Realtech Pvt. Ltd. v. Abhishek Khanna (SC)
High Court of Kerala v. Reshma A. (SC)
Beghar Foundation v. Justice K.S. Puttaswamy (Retd
State Of Odisha v. Sunanda Mahakuda, (SC)
Shyno M. Aykara @ Sheelamma Thomas v. New India As
Union of India, v. M/s Tantia Constructions Limite
Asharam Tiwari v. State of Madhya Pradesh (SC)
Himachal Pradesh Bus Stand Management and Developm
Mavilayi Service Cooperative Bank Ltd. v. Commissi
Anversinh @ Kiransinh Fatesinh Zala v. State of Gujarat (SC)
Rakesh Vaishnav v. Union Of India, (SC)
M/s. Amrapali Capital and Finance Services Ltd. v. National Stock Exchange of India Limited, (SC)
Commissioner Of Income Tax (TDS) v. Idea Cellular
Maulana Ala Hadrami v. Union Of India (SC)
Pitambar Lokwani v. Deepak Rao Khatke (SC)
In Re : T.N. Godavarman Thirumulpad v. Union Of In
S. Sundara Kumar v. State (SC)
M/s Vellanki Frame Works v. Commercial Tax Officer
Delhi Jal Board v. State of Haryana, (SC)
Tamil Nadu Housing Board v. Abdul Salam Sarkar (SC)
Dipika Jagatram Sahani v. Union of India (SC)
State Of Gujarat v. Tushar Jagdish Chandra Vyas, (
Ashok Kumar v. State of Jammu and Kashmir (SC)
Sandeep Gururaj v. State of Karnataka (SC)
Rakesh Mishra v. State Of West Bengal (SC)
Puja Chaudhary v. Pradeep Chaudhary (SC)
Rajinder Pal v. Sunil Sood (SC)
Bachcha Pandey v. State Of Bihar (SC)
K.K. Enterprises v. Commissioner Of Customs (SC)
Ahren Dutt v. Ashu Dutt (SC)
Nikhil Sanjay Khomane v. State Of Maharashtra (SC)
Mahadep Balani Chougule v. State Of Maharashtra (S
Pramod Mishra v. State of Madhya Pradesh (SC)
Jarnail Singh v. Lachhmi Narain Gupta (SC)
M/s. Arun Kumar Kamal Kumar v. M/s. Selected Marbl
Deputy Commissioner of Income Tax Circle 1(1) v. B
State Of Telangana v. M/s Heera Gold Exim Private
In Re: To Issue Certain Guidelines Regarding Inade
S. Krishna Sradha v. State Of Andhra Pradesh (SC)
Makwana Mangaldas Tulsidas v. State Of Gujarat (SC
Haryana Urban Development Authority v. M/s Vijay M
Narendra v. State Of Uttar Pradesh (SC)
Raziya Ajmuddin Tamboli v. New Sonal Wines (SC)
Meetal Alias Meetar v. State Of Uttar Pradesh (SC)
Union Of India v. Narendra Kumar (SC)
Madhavendra L. Bhatnagar v. Bhavna Lal (SC)
Sheikh Shahzad v. State Of Madhya Pradesh (SC)
Anil Kumar Gupta v. Rajesh Kumar Agarwal (SC)
Manish Kumar v. Union Of India (SC)
National Highways Authority of India v. Pandarinathan Govindarajulu (SC)
Rama Narang v. Ramesh Narang (SC)
Dilip Singh v. State of Madhya Pradesh (SC)
Venigalla Koteswaramma v. Malampati Suryamba (SC)
Bajranga (Dead) v. State of Madhya Pradesh, (SC)
Prashant Dagajirao Patil v. Vaibhav @ Sonu Arun Pawar (SC)
Lakhvir Singh v. State of Punjab (SC)
In Re: Advocate on Record includes A Proprietary F
State of Uttarakhand v. Sureshwati, (SC)
Haryana Space Application Centre (HARSAC) v. M/s Pan India Consultants Pvt. Ltd. (SC)
Ms. X v. State of Jharkhand, (SC)
K. Rakkianna Gounder v. State Of Tamil Nadu (SC)
Rakesh Vaishnav v. Union Of India (SC)
State Of Karnataka v. Shiva Kumari (SC)
M/s Ganesh Metal v. Huda (SC)
In Re : T.N. Godavarman Thirumulpad v. Union Of In
Pr. Commissioner of Income Tax v. M/s Majestic Dev
Nayan Tara v. State Of U.P. (SC)
Karnataka Chamber of Commerce And Industry, Hubli v. Commissioner of Income Tax, Hubli, (SC)
Director of Income Tax(Exemption) v. Raunaq Education Foundation, (SC)
Kavarampeta Venkataiah v. Gayatri Educational Society, (SC)
Commissioner of CGST and Central Excise, Lucknow v
In Re: Contagion of Covid 19 Virus in Children Pro
Commercial Taxes Officer v. M/s Bhagat Singh (SC)
Ragini Dwivedi @ Gini @ Rags v. State of Karnataka (SC)
M/s. Reliance Asset Reconstruction Company Ltd. v.
Rekha Sengar v. State of Madhya Pradesh (SC)
AAJ Legal and Management Consultancy LLP (Formerly
Anjali Brahmawar Chauhan v. Navin Chauhan (SC)
Indian Bank v. Mahaveer Khariwal (SC)
Ankita Meena v. University Of Delhi (SC)
Darshan Singh v. State of Punjab (SC)
State of Uttar Pradesh v. Sabha Narain (SC)
Yogendra Yadav v. State of Uttar Pradesh (SC)
Commissioner Of Public Instruction v. Shamshuddin,
M/s Vasan Healthcare Pvt. Ltd. v. Additional Commi
Commissioner of Central Goods & Service Tax and Ce
Rajkumar Brothers And Production Private Limited v
Asset Reconstruction Company (India) Limited v. M/
Madras Bar Association v. Union Of India, (SC)
Swetabh Suman v. Central Bureau of Investigation (SC)
Commissioner Bruhath Bangalore Mahanagara Palike v
Medical Director, Kannur Dental College v. Kerala University of Health and Sciences (SC)
Attorney General For India v. Satish (SC)
Manjula v. Shyamsundar (SC)
Balwant Singh @ Bant Singh v. Sudarshan Kumar (SC)
Rajendra Khare v. Swaati Nirkhi (SC)
Assam Industrial Development Corporation Ltd. v. G
Chintpurni Medical College and Hospital v. Union o
G.R. Ananda Babu v. State of Tamil Nadu (SC)
Hindustan Oil Exploration Company Limited v. Erstwhile Committee of Creditors Jekpl Pvt. Ltd., (SC)
Ashish Ranjan v. Union of India, (SC)
Pr. Commissioner Of Income Tax Vadodara 1 v. Petro-fils Cooperative Limited, (SC)
Union Of India v. K. Premakumari (SC)
Commissioner Of Commercial Taxes v. Ramco Cements
Commissioner Of Income Tax v. Honda Motors Co. Ltd
Pooran Chand v. Chancellor (SC)
Ajay Kumar @ Bittu v. State of Uttarakhand (SC)
Amruta Ben Himanshu Kumar Shah v. Himanshu Kumar Pravinchandra Shah (SC)
Manjit v. Union of India (SC)
Phoenix Arc Private Limited v. Spade Financial Services Limited (SC)
Union of India v. K.A. Najeeb (SC)
Sunita Agrawal v. Bhanwarlal (SC)
Radha Sharan Dubey. v. Ram Niwas (SC)
Sunil Thomas v. Income Tax Officer, (SC)
Kriti Agarwal v. Veena Rastogi (SC)
UMC Technologies Private Ltd. v. Food Corporation
State of Gujarat v. Bhalchandra Laxmishankar Dave (SC)
Medical Council of India v. Anchal Parihar (SC)
Santosh Kumar @ Rana Ram Kalal v. Ashok Chand (SC)
M.C. Mehta v. Union of India (SC)
OPTO Circuit India Ltd. v. Axis Bank (SC)
Phoenix Arc Pvt. Ltd. v. Ketulbhai Ramubhai Patel (SC)
N. Vijayakumar v. State of Tamil Nadu (SC)
Sk. Sakkar @ Mannan v. State of West Bengal (SC)
Vishwas Bhandari v. State Of Punjab (SC)
U.P. Housing & Development Board v. Namit Sharma (
Index Medical College, Hospital and Research Centr
Suresh Chandra v. M/s U.P. State Bridge Corporation, (SC)
Union of India v. Central Tibetan Schools Admin (S
Surendra Bangali @ Surendra Singh Routele v. State of Jharkhand (SC)
Joginder v. State of Haryana (SC)
Neelam Manmohan Attavar v. Manmohan Attavar (SC)
Gajanan Babulal Bansode v. State of Maharashtra (S
Munawar v. State of Madhya Pradesh (SC)
Md. Khalik v. Union of India (SC)
Ashish Ranjan v. Union of India, (SC)
Mohd Yakoob v. Narcotics Control Bureau, (SC)
Anand Prakash Jain v. National Marble House, (SC)
M.B. Manjegowda v. State Of Karnataka (SC)
Gandhi Sewa Sadan Rajsmand v. State of Rajasthan (
Pr. Commissioner of Income Tax Central v. M/s. Kalyan Buildmart Pvt. Ltd., (SC)
Principal Commissioner Of Income Tax Surat I v. Sh
Laxmibai Chandaragi B. v. State of Karnataka (SC)
A. Subramanian v. R. Pannerselvam (SC)
Harshit Agarwal v. Union of India (SC)
Boloram Bordoloi v. Lakhimi Gaolia Bank (SC)
State of Andhra Pradesh v. Dinavahi Lakshmi Kameswari (SC)
Kaniz Fatima v. Commissioner of Police (SC)
Ramesh Kymal v. M/s Siemens Gamesa Renewable Power
Pardeshiram v. State of M.P. (SC)
Swati Ulhas Kerkar v. Sanjay Walavalkar (SC)
Conservator and Custodian of Forest v. Sobha John
M/s. Kalamani Tex v. P. Balasubramanian (SC)
Nawal Kishore Sharma v. Union of India (SC)
M/s Jindal Equipment Leasing Consultancy Services
Kamlesh v. State of Madhya Pradesh, (SC)
Commissioner Of Central Excise And Service Tax v.
Commissioner of Income Tax Ltu v. Vijaya Bank, (SC)
ICICI Lombard General Insurance Company v. M.D. Da
Vikash Kumar v. Union Public Service Commission (SC)
Khokan @ Khokhan Vishwas v. State of Chhattisgarh
M/s Daddy's Builders Pvt. Ltd. v. Manisha Bhargava
Pravat Chandra Mohanty v. State of Odisha (SC)
Chintels India Ltd. v. Bhayana Builders Pvt. Ltd.
Upendra Choudhury v. Bulandshahar Development Authority (SC)
Shivam Pandey v. State Of Uttar Pradesh, (SC)
National Highways Authority of India v. M/s. Progr
SJVNL v. M/s CCC HIM JV (SC)
International Association For Protection of Intell
State of Odisha v. Banabihari Mohapatra (SC)
Franklin Templeton Trustee Services Private Limite
H.S. Goutham v. Rama Murthy (SC)
Ravinder Nath Agarwal v. Yogender Nath Agarwal (SC
K. Akbar Ali v. K. Umar Khan (SC)
Om Prakash v. State of Madhya Pradesh, (SC)
Naim Khan v. Sajouddin Khan, (SC)
Kerala Union of Working Journalists v. Union of India, (SC)
Neera Saggi v. Union of India (SC)
Sudipta Chakrobarty v. Ranaghat S.D. Hospital (SC)
In Re: T.N. Godavarman Thirumulpad v. Union of Ind
Shivalinga @ Shivalingayya v. State of Karnataka (
Bijay Kumar Sinha v. Deepak Kumar, (SC)
Kaloji Narayana Rao University of Health Sciences
Kotak Mahindra Bank Pvt. Limited v. Ambuj A. Kasliwal (SC)
Gauri Shankar v. State of Punjab (SC)
Dumka Medical College v. Board of Governors in Supersession of Medical Council of India (SC)
Kadupugotla Varalakshmi v. Vudagiri Venkata Rao (SC)
M/s Lucky Star Cooperative Housing Society Ltd. v. M/s Omkar Realtors and Developers Pvt. Ltd., (SC)
Narayan Sitaramji Badwaik v. Bisaram, (SC)
High Court of Judicature at Madras v. M.C. Subramaniam (SC)
U.A. Basheer v. State of Karnataka (SC)
Unitech Limited v. Telangana State Industrial Infrastructure Corporation (TSIIC)(SC)
Compack Enterprises India (P) Ltd. v. Beant Singh (SC)
M/s. Daiichi Sankyo Company Limited v. Oscar Inves
Lalitha R. Nath v. Kannur Medical College (SC)
Rajesh Kumar Singh v. State of Uttar Pradesh (SC)
Tata Motors Ltd. v. Antonio Paulo Vaz (SC)
In Re : Matter of Great Public Importance Touching
Anmol Kumar Tiwari v. State of Jharkhand (SC)
Amitabha Dasgupta v. United Bank of India (SC)
Commissioner of Income Tax v. M/s Karnataka Power
Sunny Sharma v. State of Maharashtra, (SC)
Principal Commissioner of Income Tax 2 v. Gujarat State Financial Corporation, (SC)
Jitendera Taneja v. State of Uttar Pradesh, (SC)
Bajaj Allianz General Insurance Company Ltd v. Surender Kumar Sahu, (SC)
Himachal Road Transport Corp. v. Himachal Road Transport Corp. Retired Employees Union (SC)
Khushi Ram v. Nawal Singh (SC)
Union of India v. A. Alagam Perumal Kone (SC)
Gr. Green Life Energy Pvt. Ltd. v. Leitwind Shriram Manufacturing Pvt. Ltd. (SC)
Punatsangchhu-1 Hydroelectric Project Authority v.
Vinod Krishan Khanna v. Amritsar Swadeshi Woollen
R. Damodaran v. State (SC)
Committee of Creditors of AMTEK Auto Limited v. Dinkar T. Venkatasubramanian (SC)
Enforcement Directorate, Government Of India v. Ka
Indiabulls Housing Finance Limited v. Raj Singh Ge
Rachna v. Union of India (SC)
V.N. Public Health And Educational Trust v. State
Parmar Samantsinh Umedsinh v. State of Gujarat (SC
Saraswati Educational Charitable Trust v. Union of
M/s Kalamani Tex v. P. Balasubramanian, (SC)
Najiya Neermunda v. Kunhitharuvai Memorial Charita
Ram Vijay Singh v. State of Uttar Pradesh (SC)
Devilal v. State of Madhya Pradesh (SC)
State of Bihar v. M/s Bhaibhaw Construction Pvt. L
Joydeep Majumdar v. Bharti Jaiswal Majumdar (SC)
Subhash v. Surekha Hanumant Bankar (SC)
Asha John Divianathan v. Vikram Malhotra (SC)
Surender Kumar Gupta v. J.M. Housing Limited (SC)
Kapil Agarwal v. Sanjay Sharma (SC)
Archana Rana v. State of Uttar Pradesh (SC)
Government of Kerala v. Mother Superior Adoration
P. Mohanraj v. M/s. Shah Brothers Ispat Pvt. Ltd. (SC)
Punalur Paper Mills Ltd. v. West Bengal Mineral De
M/s. Chitralekha Builders v. G.I.C. Employees Sona
Dhirendra Singh @ Pappu v. State of Jharkhand (SC)
A. Navinchandra Steels Private Limited v. SREI Equ
Sarabjit Singh v. State of Punjab (SC)
Sabita Shashank Singh v. Shashank Shekhar Singh (SC)
Sonu @ Subhash Kumar v. State of Uttar Pradesh (SC)
State v. Tr. N. Seenivasagan (SC)
Kridhan Infrastructure Pvt. Ltd. v. Venkatesan San
Lt Col S.K. Hari v. State of Uttar Pradesh, (SC)
Jaypee Kensington Boulevard Apartments Welfare Ass
State (GNCT of Delhi) Narcotics Control Bureau v. Lokesh Chadha (SC)
Murali Alias Dhananjayan v. State of Kerala (SC)
Karthik Subramanian v. B. Sarath Babu (SC)
Commissioner, Commercial Tax v. Rujhan Studio (SC)
Lakkamma v. Regional Manager M/s United India Insurance Co. Ltd., (SC)
Shivaji Chintappa Patil v. State of Maharashtra (S
Dakshin Haryana Bijli Vitran Nigam Ltd. v. M/s Nav
Sridevi Datla v. Union of India (SC)
Engineering Analysis Centre of Excellence Private
Paramvir Singh Saini v. Baljit Singh (SC)
Subodh Kumar v. Shamim Ahmed (SC)
Satpal v. State of Haryana (SC)
Rahul v. State of Haryana (SC)
Sachin Kumar v. Delhi Subordinate Service Selection Board (SC)
N. Subramanian v. M/s Aruna Hotels Ltd. (SC)
Kapur Singh v. State of Haryana, (SC)
Rajat Sharma v. Union Of India, (SC)
Rajkumar Imo Singh v. Dr. Khwairakpam Loken Singh, (SC)
Mani Square Ltd. v. Nemai Chandra Kumar, (SC)
Uttam Sutradhar v. State Of Tripura, (SC)
Govt. of NCT of Delhi v. Ravinder Pal, (SC)
Padam v. Dr. Balasaheb, (SC)
Mahender Pal Narang v. Central Board Of Direct Tax
NTPC Ltd. v. M/s Deconar Services Pvt. Ltd. (SC)
Bharat Heavy Electricals Limited v. Umesh Eknath Agalawe (SC)
Chandrashekar v. Swapnil (SC)
Kanagaraj v. State Represented By The Inspector Of Police, (SC)
Amway India Enterprises Pvt. Ltd. v. Ravindranath Rao Sindhia (SC)
Ashwani Kumar v. Union of India (SC)
Vikas Kishanrao Gawali v. State of Maharashtra (SC
Union of India v. P. Balasubrahmanayam (SC)
V.N. Patil v. K. Niranjan Kumar (SC)
Madan Mohan Singh v. Ved Prakash Arya (SC)
State of Tamil Nadu v. K. Shobana (SC)
Rishipal @ Rishipal Singh Solanki v. Amardeep (SC)
Union Public Service Commission v. Bibhu Prasad Sarangi (SC)
Ravuri Krishna Murthy v. State of Telangana (SC)
Dr. Rajesh Pratap Giri v. State of U.P. (SC)
Vinod Prasad Raturi v. Union of India (SC)
Pravin Electricals Pvt. Ltd. v. Galaxy Infra And E
Nagabhushan v. State of Karnataka (SC)
Westinghouse Saxby Farmer Ltd. v. Commr. of Centra
Krishna Lal Chawla v. State of U.P. (SC)
Alka Khandu Avhad v. Amar Syamprasad Mishra (SC)
Gujarat Urja Vikas Nigam Limited v. Amit Gupta (SC
Union of India v. Prateek Shukla (SC)
Girraj v. Kiranpal (SC)
NBCC (India) Limited v. Shri Ram Trivedi (SC)
In Re: Cognizance For Extension of Limitation (SC)
Employees State Insurance Corporation v. M/s Texmo
Jaishri Laxmanrao Patil v. Chief Minister, (SC)
P. P. Mahatme v. Assistant Commissioner Of Income
Hampshire Hotels and Resorts (Noida) Pvt. Ltd. v.
M/s Canon India Private Limited v. Commissioner of
Sumeti Vij v. M/s Paramount Tech Fab Industries (SC)
Swaati Nirkhi v. State (NCT of Delhi) (SC)
Nabha Power Ltd. v. Punjab State Power Corporation Ltd. (SC)
Bharat Sanchar Nigam Ltd. v. M/s Nortel Networks India Pvt. Ltd. (SC)
Pune Metropolitan Regional Development Authority (PMRDA) v. Prakash Harkachand Parakh (SC)
Kalpraj Dharamshi v. Kotak Investment Advisors Ltd
Priti Saraf v. State of NCT of Delhi (SC)
Hari Shankar Aggarwal v. State of Rajasthan (SC)
State Bank of India v. Ajay Kumar Sood (SC)
State of Goa v. Fouziya Imtiaz Shaikh (SC)
Bhima Razu Prasad v. State (SC)
M.V. Golden Pride v. GAC Shipping (India) Pvt. Ltd
Mallanaguoda v. Ninganagouda (SC)
Mehra Bal Chikitsalaya Evam Navjat Shishu I.C.U. v
Alok Kaushik v. Bhuvaneshwari Ramanathan (SC)
Arun Kumar Jagatramka v. Jindal Steel and Power Lt
Secunderabad Cantonment Board v. M/s B. Ramachandr
Sartaj Singh v. State of Haryana (SC)
Naveen Singh v. State Of Uttar Pradesh (SC)
Fakhrey Alam v. State of Uttar Pradesh (SC)
Aminuddin v. State of Uttar Pradesh (SC)
Deputy Commissioner (ST) (INT) v. M/s Shiridi Sainadh Industries, (SC)
Sanjay Kanubhai Tanti v. Superintendent, (SC)
K.G. Shanti v. United India Insurance Co. Ltd. (SC)
Neena Aneja v. Jai Prakash Associates Ltd. (SC)
Bajaj Allianz General Insurance Company Private Lt
Pramod Kumar Singh v. State of Uttar Pradesh (SC)
Securities And Exchange Board Of India v. IL & FS Securities Services Ltd., (SC)
Bijay Kumar Sharma v. Ranchi University (SC)
Aman Lohia v. Kiran Lohia (SC)
State of Kerala v. Anil Kumar, (SC)
Aparna Bhat v. State of Madhya Pradesh (SC)
Bhupinder Singh v. Unitech Ltd. (SC)
K. Prakash v. State of Karnataka (SC)
Government of Maharashtra (Water Resources Department) v. M/s Borse Brothers Engineers & Contractors Pvt. Ltd. (SC)
State of Kerala v. Mahesh (SC)
Rabindra Nath Singh @ Rabindra Nath v. State of Bi
Jennifer Arul v. Michael Arul (SC)
Sesh Nath Singh v. Baidyabati Sheoraphuli Co-Operative Bank Ltd. (SC)
Ramesh alias Dapinder Singh v. State of Himachal Pradesh (SC)
Narbada Devi v. H.P. State Forest Corporation (SC)
Brijesh Kumar v. State of Uttar Pradesh, (SC)
Chairman Administrative Committee U.P. Milk Union
Netaji Achyut Shinde (Patil) v. State of Maharashtra (SC)
Small Scale Industrial Manufactures Association (Regd.) v. Union of India (SC)
Chief General Manager (IPC) M.P. Power Trading Co. Ltd. v. Narmada Equipments Pvt. Ltd. (SC)
U.P. Awas Evam Vikash Parishad v. Asha Ram (SC)
Dina Nath Public School v. Assistant Provident Fund Commissioner (SC)
Patel Jashiben v. State of Gujarat (SC)
Param Bir Singh v. State of Maharashtra (SC)
Md. Misher Ali @ Meser Ali v. Union of India (SC)
Jaypee Kensington Boulevard Apartments Welfare Ass
State of Rajasthan v. Love Kush Meena (SC)
Charansingh v. State of Maharashtra (SC)
Lt. Col. Nitisha v. Union of India (SC)
Naresh Kumar v. Kalawati (SC)
Suman Devi v. State of Uttarakhand (SC)
Association For Protection of Democratic Rights v. State of West Bengal (SC)
University of Delhi v. Delhi University Contract Employees Union (SC)
Patricia Mukhim v. State of Meghalaya (SC)
Indus Biotech Private Limited v. Kotak India Ventu
Jagmohan Singh Dhillon v. Satwant Singh (SC)
State of Uttar Pradesh v. Jail Superintendent (Ropar) (SC)
Tata Consultancy Services Limited v. Cyrus Investm
Rapid MetroRail Gurgaon Limited v. Haryana Mass Ra
State of West Bengal v. Dipak Mishra (SC)
Rajendra @ Rajappa v. State of Karnataka (SC)
Suresh Kumar v. State of Haryana (SC)
Laxmi Pat Surana v. Union Bank of India (SC)
Association For Democratic Reforms v. Union Of Ind
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Sonu v. Sonu Yadav (SC)
Kiran Devi v. Bihar State Sunni Wakf Board (SC)
Navayuga Engineering Company v. Bangalore Metro Ra
Shreyans Jain v. Arijit Bhattacharyya, (SC)
Sabita Shashank Singh v. Shashank Shekhar Singh, (SC)
Sinnibai v. Hitsharan (SC)
Deputy Commissioner of Income Tax v. M/s. Pepsi Fo
Shanmugam v. State By Inspector of Police, Tamil N
State of Uttar Pradesh v. Manoj Kumar Sharma (SC)
Gurdev Singh v. State of Punjab (SC)
Shital Fibers Ltd. v. Indian Acrylics Limited (SC)
Sanjiv Prakash v. Seema Kukreja (SC)
Lelu alias Lain Kumar v. State of Chhattisgarh (SC
Yogesh v. State of Haryana (SC)
Puneet Sharma v. Himachal Pradesh State Electricity Board Ltd. (SC)
State of Madhya Pradesh v. Sharad Goswami, (SC)
Union of India v. Quarry Owners Association, (SC)
Dipankar Debapriya Haldar v. Teesta Dipankar Halda
V. Sreenivasa Reddy v. B.L. Rathnamma (SC)
Mohammad Salimullah v. Union of India (SC)
Ved v. State of Haryana (SC)
M/s Acquainted Realtors LLP v. State of Haryana (S
Anil Deshmukh v. State of Maharashtra (SC)
Haryana State Industrial and Infrastructure Development Corporation Ltd. v. Rameshwar Dass (SC)
Jyoti Yadav v. State of Uttar Pradesh (SC)
M.C. Mehta v. Union of India (SC)
Ram Kishan v. State of Rajasthan (SC)
A.R. Madana Gopal v. M/s Ramnath Publications Pvt. Ltd. (SC)
M/s Utkal Suppliers v. M/s Maa Kanak Durga Enterpr
Farzana Batool v. Union of India (SC)
Central Coalfields Limited v. Parden Oraon, (SC)
Sudesh Kedia v. Union of India (SC)
Ananda D.V. v. State (SC)
M/s Fumo Chem Pvt. Ltd. v. M/s Raj Process Equipme
M/s Envitech Marine Consultants Private Limited v.
Justice V. Eswaraiah (Retd.) v. Union of India (SC
IFFCO Tokio General Insurance Company Ltd. v. Pear
State of Rajasthan v. Ashok Kumar Kashyap (SC)
Ghanashyam Mishra and Sons Private Limited v. Edel
M/s Neeharika Infrastructure Pvt. Ltd. v. State of
M/s. Inox Renewables Ltd. v. Jayesh Electricals Lt
Asset Reconstruction Company (India) Limited v. Bishal Jaiswal (SC)
VIIT Pharmacy College v. Dr. A.P.J. Abdul Kalam Te
In Re: Expeditious Trial of Cases Under Section 138 of N.I. Act 1881 (SC)(Constitution Bench)
Boota Singh v. State of Haryana (SC)
John Paily v. State of Kerala (SC)
M.K. Ranjitsinh v. Union of India (SC)
Ramachnadrapura Math v. Sri Samsthana Mahabaleshwa
State of Uttar Pradesh v. Ambarish (SC)
Narcotics Control Bureau v. Laxman Prasad Soni, (S
Akhtar Parwez v. State Of West Bengal, (SC)
Lok Prahari Through Its General Secretary S.N. Shu
Devendra Kumar Saxena v. Central Bureau of Investigation (CBI) (SC)
M/s Radha Krishan Industries v. State of Himachal Pradesh (SC)
Ramesh Bhavan Rathod v. Vishanbhai Hirabhai Makwan
M/s. PLR Projects Pvt. Ltd. v. Mahanadi Coalfields
In Re: To Issue Certain Guidelines Regarding Inade
Pasl Wind Solutions Private Limited v. GE Power Co
Surendra Kumar v. State of U.P. (SC)
State of Uttar Pradesh v. High Court of Judicature At Allahabad, (SC)
Chhaya Devi v. Union of India, (SC)
Sandeep Khaitan, Resolution Professional For Natio
M/s. Oriental Structural Engineers Pvt. Ltd. v. St
Rahul S. Shah v. Jinendra Kumar Gandhi (SC)
In Re : Distribution of Essential Supplies and Ser
Sudha Singh v. State of Uttar Pradesh, (SC)
Patan Jamal Vali v. State of Andhra Pradesh (SC)
In Re Cognizance For Extension of Limitation v. XX
Kerala Union of Working Journalists v. Union of India (SC)
Union of India v. R.K. Sharma (SC)
Kalabhai Hamirbhai Kachhot v. State of Gujarat (SC)
State of Odisha v. Kamalini Khilar (SC)
Commissioner of Income Tax-I v. M/s. Reliance Ener
Reserve Bank of India v. Jayantilal N. Mistry (SC)
Jharkhand State Electricity Board v. M/s Ramkrishn
Sukhbir v. Ajit Singh (SC)
In Re: Distribution Of Essential Supplies And Serv
Kishorechandra Wangkhemcha v. Union of India, (SC)
Kushal v. State of Uttar Pradesh, (SC)
Indian School, Jodhpur v. State Of Rajasthan (SC)
Bangalore Electricity Supply Company Limited v. E.
Forum for People's Collective Efforts (FPCE) v. St
Bhaskar v. State Of Maharashtra (SC)
Beche Lal v. State Of Uttar Pradesh (SC)
Nagar Panchayat v. Hanuman Prasad Dwivedi (SC)
Suresh Kukreja v. State of M.P. (SC)
Ram Krishna Prasad v. Union of India (SC)
Dr. Jaishri Laxmanrao Patil v. Chief Minister (SC)(Constitution Bench)
Union of India v. Rakesh Malhotra (SC)
Chief Election Commissioner of India v. M.R. Vijay
Guru Dutt Pathak v. State of Uttar Pradesh (SC)
Suraz India Trust v. Union Of India (SC)
Kerala State Coastal Zone Management Authority Mem
Okram Henry Singh v. Yumkham Erabot Singh, (SC)
Union Of India v. Rakesh Malhotra (SC)
Labh Singh v. State Of Punjab (SC)
Anya Malhotra v. Union Of India (SC)
Rahul Sharma v. National Insurance Company Ltd. (SC)
Sanjay Kumar Rai v. State of Uttar Pradesh (SC)
Union of India v. Mohammed Arif Jameel (SC)
In Re : Contagion of Covid 19 Virus In Prisons (SC
Jayamma v. State of Karnataka (SC)
Rajkumar Sabu v. M/s Sabu Trade Private Limited (S
Mangala Waman Karandikar v. Prakash Damodar Ranade
Achhar Singh v. State of Himachal Pradesh (SC)
Mallappa v. State Of Karnataka (SC)
Sudhir Kumar Kad v. Central Bureau of Investigation (SC)
Khoob Lal v. State Of Uttar Pradesh, (SC)
Chhaya Devi v. Union of India, (SC)
Tridhara Mohanty @ Pattnaik v. State of Odisha (SC)
Uttar Pradesh Power Transmission Corporation Ltd.
Gautam Navlakha v. National Investigation Agency (
In Re : Problems And Miseries Of Migrant Labourers
Citizens For Green Doon v. Union of India (SC)
Mohit Bathla v. Central Goods And Service Tax. (SC
Munni Bai v. State, (SC)
Ashutosh Singh @ Pankaj Singh v. State of Uttar Pr
India Resurgence Arc Private Limited v. M/s. Amit
Kanumuri Raghurama Krishnam Raju v. State of Andhr
Jagjeet Singh v. State of Punjab (SC)
Fatta v. State of Haryana (SC)
Pawandeepsingh Mahendrasingh Kohli v. State of Maharashtra, (SC)
K. Gurubalan v. Intelligence Officer Narcotics Con
Yasar Ayub Kapadia v. State of Maharashtra, (SC)
Kanumuri Raghurama Krishnam Raju v. State of Andhra Pradesh (SC)
Pramod Kumar Agrawal v. State of Madhya Pradesh (SC)
State of Uttar Pradesh v. In Re: Inhuman Condition
Lalit Kumar Jain v. Union of India (SC)
Anusha Shrivastava v. Vikash Nigam (SC)
In Re : Problems and Miseries of Migrant Labourers
Krishna Mohan Tripathi v. State (SC)
Sanjay Kumar Gupta v. State of Uttar Pradesh (SC)
Sunil Kumar @ Sudhir Kumar v. State of Uttar Prade
State of Uttar Pradesh v. Prateek Jain (SC)
Nathu Singh v. State of Uttar Pradesh (SC)
Satbir Singh v. State of Haryana (SC)
Gurmeet Singh v. State of Punjab (SC)
M/s Aamoda Broadcasting Company Private Limited v.
In Re: Distribution of Essential Supplies and Serv
National Company Law Tribunal and Appellate Tribunal Bar Association v. Ministry of Corporate Affairs, (SC)
Sorathia Bindi v. State of Gujarat (SC)
Ministry Of Finance (Department Of Revenue) v. Gur
In Re : Contagion of Covid 19 Virus in Prisons (SC
In Re Contagion of Covid 19 Virus in Children Prot
M/s Falcon Enterprises v. State of Gujarat, (SC)
Abhishek Kumar Singh v. G. Pattanaik (SC)
Vinod Dua v. Union of India (SC)
Jigya Yadav v. C.B.S.E. (Central Board Of Secondar
Gurwinder Singh v. State of Punjab, (SC)
In Re Contagion of Covid 19 Virus in Children Prot
Vishwanath Biradar v. Deepika, (SC)
Poulami Mondal v. All India Institute of Medical S
Chunni Lal Gaba v. Assistant Director (SC)
Massimilano Latorre v. Union of India (SC)
Union of India v. M/s. Raj Grow Impex LLP (SC)
Mamta Sharma v. Central Board Of Secondary Educati
Mamta Sharma v. Central Board of Secondary Educati
Sanjay Prakash v. Union of India (SC)
Shaik Ahmed v. State of Telangana (SC)
State of Kerala v. Leesamma Joseph (SC)
G. Mohan Rao v. State of Tamil Nadu (SC)
M/s. Silpi Industries v. Kerala State Road Transpo
In Re: Problems and Miseries of Migrant Labourers
Bikram Chatterji v. Union of India (SC)
State of Odisha v. Orissa Private Engineering Coll
Commissioner of Income Tax v. Sociedade De Fomento
Addl Commissioner of Income Tax v. Ericsson India
Union of India v. M/s Vishnu Aroma Pouching Pvt. Ltd., (SC)
Vinod Kumar, IAS v. Union Of India, (SC)
Commissioner of Customs, Central Excise & Service Tax, Siliguri v. Sikkim Manipal University, (SC)
Pr. Commissioner Central Excise Delhi I v. Design
Commissioner Of Income Tax Chennai v. M/S Areva T
Commissioner Of Income Tax Trichy v. Sengunthar Ma
Commissioner Of Income Tax v. State Bank Of India,
Reepak Kansal v. Union of India (SC)
Surendran v. Sub-Inspector of Police (SC)
R. Janakiammal v. S.K. Kumarasamy (Deceased) (SC)
Pr. Commissioner Of Income Tax 2 v. M/s Bombay Sto
Director Of Income Tax (Exemptions) v. M/S Thanthi
Directorate General of GST Intelligence (DGGI) v.
R. Natarajan v. State of Tamil Nadu, (SC)
P. P. Mahatme v. Assistant Commissioner Of Income
Anakha K. v. Admission and Fee Regulatory Committe
Manohar @ Manu v. State of Karnataka (SC)
Ripudaman Singh v. Tikka Maheshwar Chand (SC)
Bank Employees Union v. Rajarshi Shahu Govt. Serva
Rakesh v. State of U.P. (SC)
Sri Sai RR Institute of Pharmacy v. Dr. A.P.J. Abd
Dharmesh @ Dharmendra @ Dhamo Jagdishbhai @ Jagabh
M/S. Sakthi Metal Depot v. Commissioner of Income
Kothapalli Vasentha v. M/s Varan Transport Company, (SC)
Prem Lal Korde v. Jakir Khan, (SC)
Ajit Mohan v. Legislative Assembly National Capita
Ajay Kumar v. Kewal Kumar Jaggi (SC)
Dr. A. Suresh Kumar v. Amit Agarwal (SC)
Laxman Singh v. Union of India (SC)
Punjab State Co-Operative Milk Producers Federatio
State of Uttar Pradesh v. Dr. Manoj Kumar Sharma (
Vedanta Ltd. v. Goa Foundation (SC)
Rajjan Khan v. State of Madhya Pradesh, (SC)
Prabhat General Agencies v. Jammu And Kashmir Bank Ltd., (SC)
Principal Commissioner of Income Tax (Exemptions)
Union Bank Of India v. Sapna Roy, (SC)
Mamta Nair v. State of Rajasthan (SC)
Md. Ghouseuddin v. Syed Riazul Hussain (SC)
Ismailbhai I. Kansara v. State of Gujarat (SC)
Madhya Bharat Gramin Bank v. Panchamlal Yadav (SC)
Noorulla Khan v. Karnataka State Pollution Control
Union Bank of India v. M/s Krupanidhi Educational Trust, (SC)
Shahid Iqbal Khan v. State of Bihar, (SC)
President v. Shyam Charan Chaturvedi, (SC)
In Re Alarming Newspaper Report Regarding Kanwar Y
Banwari Lal v. State of Haryana (SC)
Franklin Templeton Trustee Services Private Limited v. Amruta Garg (SC)
Kum. Akshatha v. The Secretary B.N.M. Education In
Bhagwanrao Mahadeo Patil v. Appa Ramchandra Savkar
Uttar Pradesh State Road Transport Corporation v.
Madras Bar Association v. Union of India (SC)
New Okhla Industrial Development Authority v. B.D.
Rohit Kumar v. Secretary Office of Lt. Governor of
Raghubir Singh v. State of Haryana (SC)
Sachin Kashyap v. Sushil Chandra Srivastava (SC)
In Re : Contagion of Covid 19 Virus in Prisons (SC
K.P. Natarajan v. Muthalammal (SC)
In Re: Alarming Newspaper Report Regarding Kanwar
Deepak Yadav v. Union Public Service Commission, (SC)
In Re Vijay S. Kurle, (SC)
Commissioner Of Customs Chennai v. M/s Volex Inter
In Re: Alarming Newspaper Report Regarding Kanwar
Ganesh Ramchandra Jadhav v. Govardhan Sanstha (Reg
Imran Jalal @ Bilal Ahmed @ Kota @ Saleem @ Hadi v
R.S. Bharathi v. State Rep. by Assistant Commissio
Atlanta Infrastructure Ltd. v. Delta Marine Compan
Karikanka Durga Reddy v. Narcotics Control Bureau,
In Re : Alarming Newspaper Report Regarding Kanwar
Sayyed Ayaz Ali v. Prakash G. Goyal (SC)
Project Director v. M. Hakeem (SC)
A.P. Mahesh Cooperative Urban Bank Shareholders We
Brijesh Singh v. State of Uttar Pradesh (SC)
Shubhas Jain v. Rajeshwari Shivam (SC)
Kumer Singh v. State of Rajasthan (SC)
Union of India v. Rajendra N. Shah (SC)
St. Francis Convent School v. Central Board Of Dir
Jimmy Dara Sukhia v. Roshani Farokh Chinoy (SC)
Delhi Subordinate Services Selection Board v. Seem
Somesh Chaurasia v. State of M.P. (SC)
M/s Laureate Buildwell Pvt. Ltd. v. Charanjeet Sin
State Of Bihar v. Anil Singh @ Anil Kumar Singh, (
Assistant Provident Fund Commissioner, Meerut v. M
Arunoday Singh v. Lee Anne Elton (SC)
Delhi Jal Board v. Vijai Vardhan (SC)
Prakash Gupta v. Securities and Exchange Board of
Lakshman Singh v. State of Bihar (now Jharkhand) (SC)
Indra Devi v. State of Rajasthan (SC)
South Eastern Coalfields Ltd. v. M/s. S. Kumar's A
Union of India v. Association of Unified Telecom S
Union of India v. Rajesh Shukla (SC)
Eastern Coalfields Limited v. Anadinath Banerjee, (SC)
Municipal Corporation Faridabad v. Khori Gaon Residents Welfare Association, (SC)
Rukmani Jethani. v. Gopal Singh, (SC)
Commissioner Of Income Tax International Taxation
Rohit Pawar v. Kiran Upadhyay, (SC)
S. Nambi Narayanan v. Siby Mathews,(SC)
Shabbir Hussain v. State of Madhya Pradesh (SC)
Pr. Commissioner Of Income Tax v. Honda Motorcycle
C.V Ravi v. Income Tax Officer, (SC)
Medical Council of India v. Ritwik, (SC)
M/s Siddhi Vinayak Trading Company v. Union of Ind
Ashokji Chanduji Thakor v. Principal Commissioner
Commissioner Of Income Tax LTU v. M/s Vijaya Bank,
Commissioner/secretary To Govt. Education Departme
Pruthiviraj Jayantibhai Vanol v. Dinesh Dayabhai V
M/s Supreme Bhiwandi Wada Manor Infrastructure Pvt
M/s Orator Marketing Pvt. Ltd. v. M/s Samtex Desin
Vice Chancellor Anand Agriculture University v. Ka
Arvind Kumar Tiwari v. State of Uttar Pradesh (SC)
Kush Kalra v. Union of India (SC)
Aruna v. State of Maharashtra (SC)
Appasaheb v. Jayashree (SC)
State of Karnataka v. Dr. M. Basappa Reddy, (SC)
Paras Ram Vishnoi v. Director, Central Bureau of I
Jose Antonio Zalba Diez Del Corral alias Jose Antonio Zalba v. State of West Bengal (SC)
Chairman And Managing Director, Bhel v. Vijay Kuma
Ramdas Waydhan Gadlinge v. Gyanchand Nanuram Kripl
Pramila v. State of Uttar Pradesh (SC)
Mukesh Kumar v. State (Govt. of NCT of Delhi)(SC)
State of Kerala v. K. Ajith (SC)
Rashi Mani Mishra v. State of Uttar Pradesh (SC)
PSA Sical Terminals Pvt. Ltd. v. Board Of Trustees of V.O. Chidambranar Port Trust Tuticorin (SC)
Tek Chand v. Bhakra Beas Management Board (B.B.M.S.) (SC)
Geeta v. Manager, Bajaj Allianz Insurance Co. Ltd.
National Insurance Co. Ltd. v. Shyam Sunder Chawla, (SC)
M/s Chadha Sugar Mills Private Limited v. Sushil Kumar, (SC)
Gulshan v. State of Uttar Pradesh, (SC)
Dr. Ramakrishna Velamati v. M/s. Maruthi Corporati
Vinod Kumar v. State of Uttarakhand, (SC)
Commissioner Of Income Tax International Taxation
Pr. Commissioner of Income Tax v. M/s H.D. Enterpr
State of Madhya Pradesh v. Kunwar Singh (SC)
Prashant Bhartiya v. State of Delhi (SC)
Baldev Singh @ Debu v. State of Punjab, (SC)
National Highway Authority of India v. Tehal Singh
Nerella Chiranjeevi Arun Kumar v. State of Andhra
Rajinder Goel v. High Court of Punjab And Haryana
Commissioner of Income Tax (Exemptions), Kolkata v
Neeraj Garg v. Sarita Rani (SC)
Banka Sneha Sheela v. State of Telangana (SC)
Toyo Engineering Corporation v. Indian Oil Corpora
Deputy Commissioner of Income Tax v. Vijay Pal Sin
Principal Commissioner Of Income Tax v. Vilson Par
Deputy Commissioner of Income Tax v. Travel Design
Commissioner Of Income Tax v. M/s. Jsw Steel Ltd.,
Principal Commissioner Of Income Tax 1 v. Parasben
Bhavna Lall, (SC)
Commissioner Of Income Tax (TDS) v. M/s. Vodafone
Commissioner of Income Tax v. M/s IBM Singapore Pv
Naivedya Associates v. M/s Kriti Nutrients Ltd. (S
M/s G D Goenka World Institute v. Union Of India, (SC)
State of Haryana v. Raj Kumar @ Bittu (SC)
North Delhi Municipal Corporation v. Ram Naresh Sh
Telangana State Wakf Board v. Mohamed Muzafar (SC)
N.S. Nandiesha Reddy v. Kavitha Mahesh (SC)
Arvind Tukaram Shinde v. State of Maharashtra (SC)
State of Uttar Pradesh v. Uttam Singh (SC)
HDFC Ergo General Insurance Co. Ltd. v. Mukesh Kum
T.V. Bindu v. University of Kerala (SC)
Bajaj Allianz General Insurance Company Private Lt
Cheminova India Ltd. v. State of Punjab (SC)
Dena Bank (now Bank of Baroda) v. C. Shivakumar Re
Surajdeo Mahto v. State of Bihar (SC)
R. Kalai Selvi v. Bheemappa (SC)
Asha Devi v. Assistant Director State Insurance, (
Om Parkash Singh v. State of Punjab (SC)
Saurav Jain v. A.B.P. Design (SC)
Central Govt. of India v. Raj Devi alias Raj Kumar
Union of India v. Onkar Nath Dhar (SC)
Gokul Raj v. State of Kerala, (SC)
Vishal Vijay Kalantri v. Shailen Shah (Resolution
Amazon.Com NV Investment Holdings LLC v. Future Re
Prabhat Kumar Singh v. State of Bihar (SC)
New India Assurance Co. Ltd. v. Urmila Shukla (SC)
Deputy Commissioner Of Income Tax Circle 2(1)(2) v
Commissioner Of Income Tax LTU v. M/s Biocon Limti
Commissioner of Income Tax Chennai v. M/s. Tamilna
Flipkart Internet Private Limited v. Competition C
Commissioner Of Income-Tax Ltu v. M/s Vijaya Bank,
Vasant S/o. Kerba Shinde v. State of Maharashtra, (SC)
Suman Chadha v. Central Bank of India (SC)
Srihari Hanumandas Totala v. Hemant Vithal Kamat (
Indian Solar Manufacturers Association v. Solar Po
Gemini Bay Transcription Pvt. Ltd. v. Integrated S
Brajesh Singh v. Sunil Arora (SC)
Pratap Technocrats (P) Ltd. v. Monitoring Committe
Kay Bouvet Engineering Ltd. v. Overseas Infrastruc
Ratul Mahanta v. Nirmalendu Saha (SC)
Parubai v. State of Maharashtra (SC)
Davesh Nagalya v. Pradeep Kumar (SC)
Chandrabhan v. State of Maharashtra (SC)
Ashwini Kumar Upadhyay v. Union Of India, (SC)
Ajitsinh Malubhai Ghummad Etc. v. Union Of India,
Sunita Manoj Sinh v. State of Maharashtra (SC)
M.M. Aqua Technologies Ltd. v. Commissioner of Inc
Umesh Chandra v. State of Uttarakhand (SC)
Devendra Pathak Sarvodaya College of Education v.
Debraj Samanta v. Medical Counselling Committee (M
Prem Narayan Singh v. Hon'ble High Court of Madhya
Anand Kumar Tiwari v. High Court of Madhya Pradesh
K. Muruganandam v. State (SC)
Vijay Peinuly v. State of Uttarakhand (SC)
Dumya alias Lakhan alias Inamdar v. State of Mahar
Union Territory of Chandigarh v. Shiva Traders (SC
Kaptan Singh v. State of Uttar Pradesh (SC)
Bhimrao Ramchandra Khalate v. Nana Dinkar Yadav (T
Krishna Gopal Tiwary v. Union of India (SC)
Assistant Commissioner Of Income Tax v. M/s V.M. S
Anita Devi v. Sanjay Kumar, (SC)
Principal Commissioner of Income Tax 3 v. Fluor Da
Principal Commissioner Of Income Tax Jamnagar v. S
Pr. Commissioner Of Income Tax 1 Gujarat At Ahmeda
Mukarram Hussain v. State of Rajasthan, (SC)
Deputy Commissioner of Income Tax CPC v. Vodafone
Ms A v. State of Rajasthan, (SC)
State of Uttar Pradesh v. Prashant Agarwal, (SC)
Oriental Insurance Company Limited v. Kahlon @ Jas
Sudhanshu Ranjan v. Amit Khare (SC)
Siddharth v. State of Uttar Pradesh (SC)
Lachhmi Narain Singh v. Sarjug Singh (SC)
Multitask Solutions v. Zilla Parishad Washim (SC)
Narayan Deorao Javle v. Krishna (SC)
Rajinder Kumar Bansal v. Municipal Committee (SC)
Neelima Srivastava v. State of Uttar Pradesh (SC)
Hemraj Ratnakar Salian v. HDFC Bank Ltd. (SC)
Abdul Ahad v. Union of India (SC)
Praveen Kumar C.P. v. Kerala Public Service Commis
Associated Road Carriers Ltd. v. Kamlender Kashyap
Madhav v. State of Madhya Pradesh (SC)
Kush Kalra v. Union of India (SC)
National Insurance Company Ltd. v. M/s. Hareshwar
Pankaj Kumar v. State of Jharkhand (SC)
Tamminedi Ramakrishna Etc. v. N. Jayalakshmi, (SC)
Deputy Commissioner Of Income Tax v. M/s Bangalore
Inderpreet Singh Jhelumi v. Zeeny Jhelumi, (SC)
Singaram v. Ramanathan (SC)
Saranya v. Bharathi (SC)
Employees Provident Fund Organisation v. Sunil Kum
Harjit Singh v. Inderpreet Singh @ Inder (SC)
Manjeet Singh v. State of Haryana (SC)
Lala @ Anurag Prakash Aasre v. State of Maharashtr
Pichra Warg Kalyan Mahasabha Haryana (Regd.) v. St
SEPCO Electric Power Construction Corporation v. P
Gunasekaran v. Divisional Engineer National Highwa
High Court of Judicature for Rajasthan v. Bhanwar
Narcotic Control Bureau v. Vipan Sood, (SC)
Union of India v. Vinay Kumar, (SC)
Kamal K.Singh v. Dinesh Gupta, (SC)
Union Public Service Commission v. Shristi Singh,
Rahmat Khan @ Rammu Bismillah v. Deputy Commission
Ashwini Kumar Upadhyay v. Union of India (SC)
Commissioner of Police v. Raj Kumar (SC)
U.P. Avas Evam Vikas Parishad v. Vibhuti Singh Yad
In Re Contagion of Covid 19 Virus in Children Prot
Parimala Prakasam v. T.S. Ayyappan (SC)
Commissioner of Income Tax v. M/s Sociedade De Fom
Pr. Commissioner Of Income Tax v. M/s. Shreeji Pri
Union Of India v. M.D. Overseas Limited, (SC)
Union of India v. S. Narasimhulu Naidu (SC)
Sandeep v. State of Haryana (SC)
Samaul Sk v. State of Jharkhand (SC)
Union of India v. Manoj Kumar (SC)
Supertech Limited v. Emerald Court Owner Resident
Salimbhai Hamidbhai Menon (Memon) v. Niteshkumar M
Principal Commr. of Income Tax (Central) v. M/s Go
Assistant Commissioner Of Income Tax Circle v. M/s
PR. Commissioner of Income Tax, Ajmer v. M/s Nitin
PR. Commissioner of Income Tax 5 v. LI And Fung (I
Sanghar Zuber Ismail v. Ministry of Environment, F
Commissioner Of Customs, Kandla v. M/s Agarwal Met
Ranjeet Jhariya v. State of M.P., (SC)
Sanjay Ramdas Patil v. Sanjay (SC)
Sau. Sangeeta W/o Sunil Shinde v. State of Maharas
Debabrata Saha v. Serampore Municipality (SC)
P. Ishwari Bai v. Anjani Bai (SC)
Haryana Staff Selection Commission v. Priyanka (SC
Aman Preet Singh v. C.B.I. through Director (SC)
J. Chitra v. District Collector and Chairman State
Balasubramanian v. M. Arockiasamy (SC)
Ranbir Singh v. Executive Eng. P.W.D. (SC)
Randheer Singh v. State Of U.P. (SC)
The Commissioner Of Income Tax v. Tata Communicati
Bonani Kakkar v. Oil India Limited, (SC)
M/s. Kansara Modler Limited v. Commissioner Of Cus
Pr. Commissioner Central Excise Delhi I v. Design
Income Tax Officer v. Late Bhupendra Bhikhalal Des
State of Kerala v. M/s Joseph & Company (SC)
Somesh Thapliyal v. Vice Chancellor, H.N.B. Garhwa
Gumansinh @ Lalo @ Raju Bhikhabhai Chauhan v. Stat
B. Sailesh Saxena v. Union of India (SC)
Assistant Commissioner of State Tax v. M/s. Commer
State of Madhya Pradesh v. Akhilesh Jha (SC)
Rameshbhai Virabhai Chaudhari v. State of Gujarat
Kerala Public Service Commission v. K.N. Radhamani
M/s. Indsil Hydro Power And Manganese Limited v. S
Assistant Excise Commissioner v. Esthappan Cherian
State of Madhya Pradesh v. Pujari Utthan Avam Kaly
Ratan Babulal Lath v. State of Karnataka (SC)
Jitendra Singh v. State of Madhya Pradesh (SC)
Northern Western Railway v. Sanjay Shukla (SC)
Union of India v. M/s Puna Hinda (SC)
Seema Kausar v. State of Maharashtra (SC)
Maman Singh v. United India Insurance Company Ltd.
Raju Laxman Pachhapure v. Commissioner of Central
Namrata Verma v. State of Uttar Pradesh, (SC)
Virag Tiwari v. Pr. Commissioner Of Income Tax, (S
Rakesh Bhushan Prasad Alias Rakesh Prasad v. Radha Devi, (SC)
Dr. Harish Kumar Khurana v. Joginder Singh (SC)
Kayalulla Parambath Moidu Haji v. Namboodiyil Vino
T.V. Ramakrishna Reddy v. M. Mallappa (SC)
Employers in relation to The Management of Bhalgor
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Estate Officer v. Charanjit Kaur (SC)
Sadique v. State of Madhya Pradesh (SC)
Shakuntala Shukla v. State of Uttar Pradesh (SC)
Dheeren Kumar Jaina v. Union of India, (SC)
Common Cause (A Registered Society) v. Union of In
Anjali Rathi v. Today Homes & Infrastructure Pvt.
In RE: Inaction of the Governments in appointing P
Bhom Singh v. Reliance General Insurance Company L
Commissioner of Income Tax v. Sociedade De Fomento
Jaipur Zila Dugdh Utpadak Sahkari Sangh Limited v.
K.N. Nagarajappa v. H. Narasimha Reddy (SC)
Bhupendra Ramdhan Pawar v. Vidarbha Irrigation Dev
South Indian Bank Ltd. v. Commissioner Of Income T
Delhi Airport Metro Express Pvt. Ltd. v. Delhi Metro Rail Corporation Ltd., (SC)
Chandra v. The Branch Manager, The Oriental Insura
Pr. Commissioner of Income Tax Central 3 v. Anand
Commissioner Of Income Tax v. M/s Mandavi Builders
George Mangalapilly v. State of Madhya Pradesh (SC
Dharamender v. United India Insurance Co. Ltd (SC)
Mahavir v. State of Madhya Pradesh (SC)
Ramesh Chandra Srivastava v. State Of U.P. (SC)
Sivasankaran v. Santhimeenal (SC)
Union of India v. VKC Footsteps India Pvt. Ltd. (SC)
Ebix Singapore Private Limited v. Committee of Cre
Director of Treasuries in Karnataka v. V. Somyashr
Uttar Pradesh Jal Vidyut Nigam Limited v. Balbir S
Ramesh Kumar v. Bhatinda Integrated Cooperative Co
Sy. Azhar Sy. Kalandar v. State of Maharashtra (SC
Nagendra Sah v. State of Bihar (SC)
Md. Alfaz Ali v. State of Assam (SC)
Subhransu Sarkar v. Indrani Sarkar (Nee Das) (SC)
Abdul Khuddus v. H.M. Chandiramani (SC)
Velladurai v. State represented by the Inspector o
Arcelor Mittal Nippon Steel India Ltd. v. Essar Bu
National Spot Exchange Limited v. Mr. Anil Kohli,
Yogesh Aggarwal v. M/s. Aneja Consultancy (A Part
M/s AL Ameen Educational Trust v. Commissioner Of
Devraj R. Agarwal (Dead) Through Lrs v. Asst. Commissioner Of Income Tax, (SC)
Jarnail Singh v. Lachhmi Narain Gupta, (SC)
Commissioner Of Income Tax v. M/s Jet Airways (Ind
M.A. Khaliq v. Ashok Kumar (SC)
Ashwini Sahakari Rugnalaya & Res. Centre v. Chief
Dr. Atul Krishna v. State of Uttarakhand (SC)
Jaganarayan Lal v. Doctor Smt. Girija Tiwari (SC)
Sonamati Devi v. Mahendra Vishwakarma (SC)
K.N. Rajakumar v. V. Nagarajan (SC)
Dhruva Enterprises v. C. Srinivasulu (SC)
Mohd. Rafiq @ Kallu v. State of Madhya Pradesh (SC
Sudhir Kumar @ S. Baliyan v. Vinay Kumar G.B. (SC)
Himalaya Vintrade Pvt. Ltd. v. Md. Zahid (SC)
Rajasthan High Court v. Akashdeep Morya (SC)
National Insurance Company Limited v. Kalpana Mudi
Deputy Commissioner Of Income Tax v. M/s Padmini P
O.S. Kannan v. A. Alima, (SC)
Deputy Commissioner Of Income Tax CPC Bangalore v.
Chairman, Food Corporation Of India v. Manoj Kumar
Syed Afsar Pasha Quadri v. State of Telangana (SC)
Satya Prakash Dwivedi v. Munna alias Chandrabhan Y
Salim D. Agboatwala v. Shamalji Oddhavji Thakkar (
Panch Tatva Promoters Pvt. Ltd. v. GPT Steel Indus
Rajasthan Rajya Vidyut Prasaran Nigam Limited v. A
Kanchan Sharma v. State of Uttar Pradesh (SC)
Director of Income Tax v. M/s. Mitsubishi Corporat
Uflex Ltd. v. Government of Tamil Nadu (SC)
State of Uttar Pradesh v. Krishna Bahadur Singh (S
State Of Rajasthan v. Shiv Charan Meena (SC)
Gulabchand Jain v. Ramchandra D. Choudhary (SC)
Kanwar Amninder Singh v. High Court of Uttarakhand
Principal Commissioner of Income Tax (Central 3) v
State of Madhya Pradesh v. Robbins Tunnelling and
Pr. Commissioner Of Income Tax 2 v. Sheetal Dushya
Chintan Vidyasagar Upadhyay v. State Of Maharashtr
Vimal Tyagi v. Income Tax Officer, (SC)
PR. Commissioner Of Income Tax v. Param Dairy Ltd.
Pr. Commissioner Of Income Tax-4 v. M/s. Mphasis L
Geeta Gupta v. Ramesh Chandra Dwivedi (SC)
Sulochanabai Swaropchand Chawre v. Additional Comm
State of Tamil Nadu v. M.S. Viswanathan (SC)
Shankarrao Bhagwantrao Patil v. State of Maharasht
Madan Lal v. State of Punjab (SC)
Manmohan Lal Gupta v. Market Committee Bhikhi (SC)
M/s Laxmi Continental Construction Co. v. State of
Bhagwan Narayan Gaikwad v. State of Maharashtra (S
Ram Manohar Lohia Joint Hospital v. Munna Prasad S
Zarifuddin v. Abdul Qadir (SC)
Allahabad Bank v. Krishan Pal Singh (SC)
Ultimate V. Carbon v. District Environmental Engin
Ishwarlal Mali Rathod v. Gopal (SC)
Moumita Kar v. Pallab Gautam (SC)
Commissioner of Income Tax (Exemption) v. Subros E
Surya Educational and Charitable Trust v. M/s Seti
Union of India v. M/s Cummins Technologies India P
Sanjay Kumar v. Sunil, (SC)
Commissioner of Income Tax, Jaipur v. State Bank o
Shreyansh Jhabak v. State of Chhattisgarh, (SC)
M/s Steel And Industrial Forgings Ltd. v. Deputy C
Medini C. v. Bharat Sanchar Nigam Limited (SC)
Commissioner of Customs v. M/s Ballarpur Industrie
New Okhla Industrial Development Authority v. 24 O
Chandan Banerjee v. Krishna Prosad Ghosh (SC)
Kala Singh @ Gurnam Singh v. State of Punjab (SC)
Matadin Surajmal Rajoria v. Ramdwar Mahavir Pande
Indrapal Singh v. State of U.P. (SC)
Rajendra Bajoria v. Hemant Kumar Jalan (SC)
Union of India v. Dalbir Singh (SC)
Karnataka Rural Infrastructure Development Limited
Punjab State Power Corporation Limited v. Emta Coa
Securities and Exchange Board of India v. IL and F
Union of India v. Md. Nawaz Khan (SC)
DLF Home Developers Limited v. Rajapura Homes Private Limited (SC)
Sri Marthanda Varma v. State Of Kerala (SC)
Sri Dorairaj Spintex v. R. Chittibabu (SC)
In Re: Cognizance For Extension Of Limitation (SC)
M/s Vijeta Construction v. M/s Indus Smelters Ltd.
D.K. Agrawal v. Council Of The Institute Of Charte
Triyambak S. Hegde v. Sripad (SC)
National Highways Authority of India v. Madhukar K
Ajai Pal Singh v. State of Uttar Pradesh (SC)
Jamia Masjid v. Sri K. V. Rudrappa (SC)
S. Karthik v. N. Subhash Chand Jain (SC)
Bihari (Dead) through Lrs. v. State of U.P. (SC)
In Re: Delay in Release of Convicts After Grant of
Gurwinder Singh v. Pirthi Singh, (SC)
M/s Magadh Sugar & Energy Ltd. v. State of Bihar (
National Gandhi Museum v. Sudhir Sharma (SC)
Amit Sachan v. Bar Council of Uttar Pradesh (SC)
Nisha v. State of Madhya Pradesh (SC)
Rakesh Kumar v. State of Uttar Pradesh (SC)
Pawan Kumar v. State of Uttarakhand (SC)
State of U.P. v. Mithun Singh (SC)
Rajeev Nohwar v. Chief Controlling Revenue Authori
K.V. Mohammed Zakir v. Commissioner of Income Tax
Sadhika v. Neeraj Shrivastav (SC)
Abhilasha Gupta v. Harimohan Gupta (SC)
Neil Aurelio Nunes v. Union of India, (SC)
Income Tax Officer v. Bhupendra Bhikhalal Desai (S
M/s. SRD Nutrients Private Limited v. Commissioner
D. Raja Rajeswari v. R. Sathish Kumar (SC)
Saregama India Limited v. Next Radio Limited (SC)
State of Uttar Pradesh v. Principal Abhay Nandan Inter College (SC)
Vangala Kasturi Rangacharyulu v. Central Bureau of
Ashish Saraf v. Bhuvan Madan (SC)
Manjari Tanty @ Laria v. Special Land Acquisition
Ravindranatha Bajpe v. Mangalore Special Economic
State of Odisha v. Arati Mohapatra (SC)
New Delhi Municipal Council v. Ganga Devi (SC)
M/s. New Victoria Mills v. Shrikant Arya (SC)
Shri Mahadev Meena v. Praveen Rathore (SC)
Chandanmal Chhajer v. M/s Shree Laxmi Stores, (SC)
State Of Haryana v. Daronacharya College Of Engine
Khatema Fibres Ltd. v. New India Assurance Company
State of Bihar v. Arbind Jee (SC)
The Managing Director (Shri Grish Batra) M/s. Padm
Adani Gas Limited v. Union of India (SC)
Siddaraju v. State of Karnataka (SC)
Chief General Manager, Telecommunication, BSNL v.
Malook Singh v. State of Punjab (SC)
Indian Institute of Technology Kharagpur v. Soutrik Sarangi (SC)
Aravali Power Company Private Limited v. Reliance
Vikrant Vikal Tripathi v. State of Uttar Pradesh (
Bulandshahr Khurja Development Authority v. Amir K
Employees' State Insurance Corporation v. Kakinada Municipality (SC)
Commissioner Of Income Tax (Exemptions) v. Nationa
Pr. Commissioner Of Income Tax v. Gujarat Fluoroch
Poonam v. Surender Kumar (SC)
High Court of Judicature For Rajasthan v. State of
Vishwabandhu v. Sri Krishna (SC)
Munusamy v. Land Acquisition Officer (SC)
Vodafone Essar Cellular Ltd. v. Assistant Commissi
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State of Jammu and Kashmir v. Shaheena Masarat (SC
Suraz India Trust v. Union of India (SC)
Standard Chartered Bank v. R.C. Srivastava (SC)
Avtar Singh v. Bimla Devi (SC)
Union of India v. Trilok S. Bhandari (SC)
State of Madhya Pradesh v. Somdutt Sharma (SC)
Anapurna Jaiswal v. Indian Oil Corporation Ltd. (S
Placido Francisco Pinto v. Jose Francisco Pinto (S
United India Insurance Co. Ltd. v. Sushil Kumar Go
Rajendra Narottamdas Sheth v. Chandra Prakash Jain
Union of India v. Abhiram Verma (SC)
State Bank of India v. C.K. Karunakaran (SC)
Delhi Development Authority v. Gaurav Kumar (SC)
Rajeev Sabharwal v. Union of India (SC)
Union of India v. Central Information Commission (
Korukonda Chalapathi Rao v. Korukonda Annapurna Sa
V. Senthur v. M. Vijayakumar (SC)
Nidhi Sethi v. Harsh Kumar (SC)
Chandra @ Chanda @ Chandraram v. Mukesh Kumar Yada
National Insurance Company Ltd. v. Chamundeswari (
Ashok Kumar v. Raj Gupta (SC)
Padmini Choudhary v. Deepak Kumar Choudhary (SC)
Himalaya Distilleries Limited v. Urmila Pradhan (S
Keraleeya Samajam v. Pratibha Dattatray Kulkarni (
Progressive Schools Association v. State of Rajast
Minal Shardul Shah v. Shardul Narendra Shah (SC)
Priyanka Arya v. Ashutosh Arya (SC)
Thota Sridhar Reddy v. Mandala Ramulamma (SC)
Pintu Saini v. State of U.P., (SC)
Satinder Singh Bhasin v. State of Uttar Pradesh, (
Rahul Rajawat v. State of M.P., (SC)
Rajasthan State Mines and Minerals Ltd. v. I.K. Me
Gurjinder Pal Singh v. State of Chhattisgarh, (SC)
Vijay Bharti Madhok v. Union of India, (SC)
Pr. Commissioner Of Income Tax v. M/s Canara Bank,
M/s. Jai Balaji Industries v. D.K. Mohanty (SC)
Supertech Limited v. Emerald Court Owner Resident Welfare Association (SC)
Pr. Commissioner Of Income Tax Gurgaon v. Jindal S
Pooja v. Vivek Chandra Prasad, (SC)
Abhijit Chakraborty v. Roma Chatterjee Alias Rama
District Bar Association v. Ishwar Shandilya, (SC)
Dhirenda Nath Mondal v. State of West Bengal, (SC)
T. Sumangala Banuprakash v. State of Karnataka, (S
C.S. Ramaswamy v. V.K. Senthil, (SC)
State of Odisha v. Sudarsan Sahani, (SC)
Paulmech Infrastructure Private Limited v. State o
Rajesh Jha v. State of Uttar Pradesh (SC)
Parul Jaiswal v. Avinash Jaiswal (SC)
Deepa Mohan Naik v. Chandra Bhusan Pal (SC)
Ruchika Swain v. Sandeep Kumar Mallick (SC)
Aarati Kumari v. Sanjeev Kumar Singh (SC)
Bagdi Bai @ Bindu v. Laxman (SC)
Shakun Srivastava v. Prem Prakash Srivastava (SC)
Pooja Hemani @ Namrata Hemdev v. Manish Hemdev (SC
Ramesh Chand Goyal v. Balbir Singh Chakkal (SC)
Swati Chaudhary v. Nitesh Kumar (SC)
Vipan Kumar Dhir v. State of Punjab (SC)
Gaurav Kumar Bansal v. Union of India (SC)
K. Karuppuraj v. M. Ganesan (SC)
Mohd. Raza v. Geeta @ Geeta Devi (SC)
Garg Builders v. Bharat Heavy Electricals Limited
State of Uttar Pradesh v. Premlata (SC)
Shaikh Ansar Ahmad Md. Husain v. State of Maharash
Geo Varghese v. State of Rajasthan (SC)
M/s Prem Cottex v. Uttar Haryana Bijli Vitran Niga
Dipali Biswas v. Nirmalendu Mukherjee (SC)
Prabhagiya Van Adhikari Awadh Van Prabhag v. Arun
Shrachi Burdwan Developers Private Limited v. Stat
Safiq Ahmad v. ICICI Lombard General Insurance Co.
Rajendra Ramachandra Chavan v. Dattatraya Shamrao
H.K. Naveena Etc. v. Union of India, (SC)
Saudan Singh v. State Of Uttar Pradesh, (SC)
State of Odisha v. Satish Kumar Ishwardas Gajbhiye, (SC)
CCE and CST Bangalore Service Tax I v. Carl Zeiss
Sonadhar v. State of Chhattisgarh, (SC)
Subrata Bhattacharya v. Securities And Exchange Bo
Bhupinder Singh v. Unitech Ltd., (SC)
Power Exchange Of India Ltd. v. Securities and Exc
Manoj Kumar Singh v. State of West Bengal, (SC)
K. Anusha v. Regional Manager, Shriram General Ins
SGS India Ltd. v. Dolphin International Ltd. (SC)
Union of India v. Methu Meda (SC)
Bharath Booshan Aggarwal v. State of Kerala (SC)
Union of India v. Omkar Nath Dhar (D) (SC)
Union of India v. N. Murugesan (SC)
V. Prabhakara v. Basavaraj K. (Dead) (SC)
Ambika Murali v. Valliammal (SC)
State of U.P. v. Shyam Lal Jaiswal (SC)
Sanatan Pandey v. State of Uttar Pradesh (SC)
Commissioner of Income Tax v. Mohammed Meeran Shah
State of Rajasthan v. Surji Devi (SC)
Nitaben Dinesh Patel v. Dinesh Dahyabhai Patel (SC
Goutam Joardar v. State of West Bengal (SC)
Ram Rattan v. Devi Ram (SC)
Satender Kumar Antil v. Central Bureau of Investig
Union of India v. Ilmo Devi (SC)
Smriti Madan Kansagra v. Perry Kansagra (SC)
Estate Officer v. Colonel H.V. Mankotia (Retired)
Municipal Corporation of Greater Mumbai v. Ankita
Afsana v. M/s Kundu Knit Fab. Private Ltd., (SC)
Vasuki v. Santhi, (SC)
Khandesh Bahuudeshiya Vidya Prasarak Mandal Jalgao
Preeti Gupta v. Arun Gupta, (SC)
Javed @ Raju v. State of Chhattisgarh, (SC)
Girish Chandra Shukla v. Namrata, (SC)
State of Odisha v. Celex Technologies Pvt. Ltd., (
Rajkumar v. Karunaprabha, (SC)
Vivek Dhand v. Union of India, (SC)
Stavan Sunilbhai Mehta v. Archita Stavanbhai Mehta
Leelavati Devi @ Leelawati v. State Of Uttar Prade
Deputy Commissioner Of Income Tax v. M/s Padmini P
Deputy Commissioner Of Income Tax v. Biocon Limite
Commissioner Of Income Tax (Exemptions) v. Kantila
Deputy Commissioner Of Income Tax v. Mandavi Build
Action Committee Unaided Recognized Private School
State of Uttar Pradesh v. Committee of Management,
Sanjeev v. State of Uttar Pradesh, (SC)
Sasikala P.G. v. State of Kerala, (SC)
School of Architecture and Town Planning R.R. Inst
Rajesh Prabhakaran v. Stalin Benny, (SC)
Ananda Ch. Behera (D) Thr. Lrs. v. Land Acquisitio
Akhilesh Kumar Singh v. State of Bihar, (SC)
Dr A R Vijayakumar Ilango v. V A Rajendran, (SC)
Sankar v. State, (SC)
Sat Narain v. State of Haryana, (SC)
Bechai (Dead) Through Lrs v. Jag Ram, (SC)
Sri Srinivas K. Gouda v. Karnataka Institute of Me
M/s Gimpex Private Limited v. Manoj Goel (SC)
Milkhi Ram v. Himachal Pradesh State Electricity B
Nasib Singh v. State of Punjab (SC)
Central Bureau of Investigation (CB) v. Thommandru
Ashutosh Ashok Parasrampuriya v. M/s. Gharrkul Ind
Gujarat State Disaster Management Authority v. M/s
Prashant Singh Rajput v. State of Madhya Pradesh (
Dr. Yashwantrao Bhaskarrao Deshmukh v. Raghunath K
Maharashtra State Electricity Distribution Company
Manoj Mishra @ Chhotkau v. State of Uttar Pradesh
Shoraj Singh v. Charan Singh (SC)
Prathama U.P. Gramin Bank v. Suneel Kumar (SC)
State of Gujarat v. Narayan @ Narayan Sai @ Mota B
Naser Bin Abu Bakr Yafai v. State of Maharashtra (
Hironmoy Sen v. State of West Bengal (SC)
Punjab State Civil Supplies Corporation Limited (P
Jaswant Singh v. State of Punjab (SC)
M/s DSM Nutritional Products Ltd. v. Union Of Indi
Uma Shanker Sharma v. Registrar General (SC)
Sushanth Gowda v. State of Karnataka, (SC)
Rajesh @ Babba v. State of Madhya Pradesh, (SC)
Taruna Dutt v. Vikas Kakkar, (SC)
Pradeep Arora v. Director, Health Department, (SC)
Government of NCT of Delhi v. Rajinder Singh (Now
Sudhir Das Venkata Das v. Sneha Sumithra, (SC)
Jaspreet Kaur Rangi v. Manjit Singh Rangi, (SC)
State of Rajasthan v. Dr. Trivikram Pareek, (SC)
Satinder Singh Bhasin v. State of Uttar Pradesh, (
State Bank of India v. Vibha Agro Tech Limited, (S
National Board of Examinations v. B.S. Sujith, (SC
Manvir Singh Brar v. State of Punjab, (SC)
Directorate Of Enforcement v. Parkash Gurbaxani, (
City Star Ganguly Projects LLP v. Anubhab Construc
Managing Director Karnataka Neeravari Nigam Ltd. v
Pawan Kumar v. Union of India, (SC)
Lt. Col. Mayuri Jain v. Lt. Col. Manish Prasad, (S
M/s Charge Chrome Plant Ferro Alloys Corporation L
Neil Aurelio Nunes v. Union of India, (SC)
Shri Krishna Trust v. M/s Raj Bai Anusuya Devi Gul
Basavamuthan v. State, (SC)
Valsan P. v. State of Kerala (SC)
Kavitha Lankesh v. State of Karnataka (SC)
Prem Shankar Prasad v. State of Bihar (SC)
Vaishno Devi Construction v. Union of India (SC)
Vaibhavi Enterprise v. Nobel Cera Coat (SC)
In Re: Inaction of The Governments in Appointing P
Jalkal Vibhag Nagar Nigam v. Pradeshiya Industrial
Harwansh Kaur v. Special Area Development Authorit
Nilam Gorwade v. Manoj Mukund Naravane (SC)
Jayan v. State of Kerala (SC)
Union of India v. A. Shainamol, IAS (SC)
V. Nagarajan v. SKS Ispat and Power Ltd. (SC)
Purna Chandra Sahu v. State of Orissa, (SC)
M/s Tata Steel BSL Limited v. Hazi Arif, (SC)
Namita Rani Saha v. Santosh Kumar Sahu, (SC)
Gurpreet Singh v. State of Punjab, (SC)
Shivaji Shahaji Jadhav v. Ujwalabai Dnyanoba Padil
U.P. Awas Evam Vikas Parishad v. Abdul Rahman, (SC
Delhi Development Authority v. Skipper Constructio
Paranjapol, Kamrej v. State of Gujarat, (SC)
Dhannu v. New Okhla Industrial Development Authori
Assistant Commissioner Of Income Tax v. Salgaocar
Municipal Corporation of Gr. Mumbai v. Ankita Sinh
Ashok Babulal Mali v. State of Gujarat, (SC)
Parshavanath Charitable Trust v. All India Council
Bikram Chatterji v. Union of India, (SC)
Dasari Sushma Chowdary v. Dasari Avinash, (SC)
Reena Mishra v. Mohit Mishra, (SC)
Kunku Kanwar v. Gomati Devi, (SC)
Kishor Lal Chugh v. Shammi Krishna Gopal Gandhi, (
Naib Subedar Girish Kumar v. Union of India, (SC)
Ms. Jyotsana Sanghi v. Vishal Sekhani, (SC)
Ramawatar v. State of Madhya Pradesh (SC)
N. Jayasree v. Cholamandalam MS General Insurance
State of Madhya Pradesh v. Mahendra alias Golu (SC
Sanjeev Chandra Agarwal v. Union of India (SC)
Babita Srivastava v. Vinod Srivastava (SC)
Rashmi Rohan Shetty v. Rohan Raghunath Shetty (SC)
Sughar Singh v. Hari Singh (SC)
Dr. U.N. Bora, Ex. Chief Executive Officer v. Assam Roller Flour Mills Association, (SC)
Sudhir Kumar Atrey v. Union of India (SC)
Modified Voluntary Retirement Scheme of 2002 of Az
Shantaben Bhurabhai Bhuriya v. Anand Athabhai Chau
Caparo Engineering India Ltd. v. Ummed Singh Lodhi
Mitesh Kumar J. Sha v. State of Karnataka (SC)
P.B. Nayak v. Managing Director, Bhilai Steel Plan
V. Anantha Raju v. T.M. Narasimhan (SC)
State of Punjab v. Saudagar Ali, (SC)
Bajaj Allianz General Insurance Company Private Lt
Dr. Ishita Ganjoo v. Akshay Kachroo, (SC)
Purushottam Lal Soni v. State of Chhattisgarh, (SC
Bangalore Development Authority v. State of Karnat
Bihar State Electricity Board v. Gauri Shankar Mis
Bank of Baroda v. MBL Infrastructures Limited, (SC
Rajeshwar Mahto (D) v. Keshav Mahto, (SC)
In Re Contagion Of Covid 19 Virus In Children Prot
Dinesh Mahajan v. Vishal Mahajan, (SC)
Dishman Carbogen Amcis Limited v. Assistant Commis
Bhavani Ramkrishanan Vanparambil v. V.R. Suresh, (
R. Chandrasekaran v. State, (SC)
Punjab Small Industries and Export Corp. Ltd. v. M
Chattar Singh v. State of Haryana, (SC)
Public Service Commission, West Bengal v. Pritam G
Musunuri Satyanarayana v. Tirumala Indira Devi (SC
XLO India Limited v. International Asset Reconstru
Jithendran v. New India Assurance Co. Ltd. (SC)
Manohar Lal Sharma v. Union of India (SC)
Anant Raj Ltd. (Formerly M/s. Anant Raj Industries
K.V. Anil Mithra v. Sree Sankaracharya University
Chairman Tangedco v. Priyadaarshini (SC)
Sita Ram v. State of Rajasthan (SC)
Thwaha Fasal v. Union of India (SC)
Union of India v. Bharti Airtel Ltd. (SC)
Badrilal v. Suresh (SC)
Sripati Singh (since deceased) v. State of Jharkha
Yatin Narendra Oza v. High Court of Gujarat (SC)
Rashid Wali Beg v. Farid Pindari (SC)
Rajneesh Kumar Pandey v. Union of India (SC)
Doss @Vattakkan@ Perumal @Pethaperumal v. State, (
Mubinkhan v. State of Maharashtra, (SC)
DLF Ltd. v. Narender Gupta, (SC)
Smt. Kodamma v. Smt. Papamma, (SC)
State of Telangana v. M/s Heera Gold Exim Private
Tarkeshwar Prasad (Dead) Thr. Lrs. v. Management O
A.K.M. Ashraf v. Union of India, (SC)
Santosh @ Sumisha Gaur v. Atul Gaur, (SC)
Gurdwara Dasmesh Darbar Sahib v. Union of India, (
Alok Mishra v. Shraddha Shandilyayan, (SC)
Suman Chattopadhyay v. Republic of India, (SC)
State of Orissa v. Premalata Mohapatra (SC)
Dayle De'souza v. Government of India (SC)
Ganesan v. State (SC)
State of Kerala v. M/s Popular Estates (Now Dissol
Dr. Sushil Kumar Tipathi v. Jagadguru Ram Bhadrach
A.T. Mydeen v. Assistant Commissioner, Customs Dep
Life Insurance Corporation of India v. Sunita (SC)
Transport Corpn. of India Ltd. Through Santnu Patr
Narayana Prasad Sahu v. State of Madhya Pradesh (S
State of Jammu & Kashmir v. Dr. Saleem Ur Rehman (
Mahendra K.C. v. State of Karnataka (SC)
Bhoopendra Singh v. State of Rajasthan (SC)
Hariram Bhambhi v. Satyanarayan (SC)
Sarabjeet Singh Mokha v. District Magistrate (SC)
Arjun Gopal v. Union of India (SC)
PR. Commissioner Of Income Tax v. M/s Puma Sports
Commissioner Of Income Tax v. M/s Mandavi Builders
Commissioner Of Income Tax v. M/s JSW Steel Ltd.,
State of Kerala v. Roopesh, (SC)
Goutam Roy v. State of West Bengal (SC)
Bijender @ Mandar v. State of Haryana (SC)
State of Chhattisgarh v. M/s Sal Udyog Private Lim
Irappa Siddappa Murgannavar v. State Of Karnataka
Mayan v. Mustafa (SC)
Jogi v. State of Madhya Pradesh (SC)
Nandlal Lohariya v. Jagdish Chand Purohit (SC)
Pooja Menghani v. Securities And Exchange Board Of
Amandeep Jaryal v. Jaswant Singh, (SC)
Pushpa Murugeshan Thevar v. Satish Mohite, (SC)
State of Uttar Pradesh v. Akhilesh Singh, (SC)
Rafiusshan v. State of U.P., (SC)
Haryana Urban Development Authority v. Inderjeet K
Commissioner of Customs, Air Cargo Commissionerate
Sanjay Goel v. State of Uttar Pradesh, (SC)
United India Insurance Company Ltd v. Rana Ranjeet Singh, (SC)
Sagar Anand v. Sakshi Anand, (SC)
Sangeeta Jha v. Avdesh Kumar, (SC)
Haridas v. Dr. Anup Chandra Pandey, (SC)
Central Bureau of Investigation v. Mohammad Altaf
Amit Lodha v. State Of Haryana, (SC)
Parshavanath Charitable Trust v. All India Council
Heera Chand (Since Deceased) Thr.Lrs v. Municipal
Sushmita Das v. C.S. Venkatnarayanan, (SC)
Beant Singh v. Zorawar Singh, (SC)
M/s. R.K. Infra And Engineering (India) Pvt. Ltd.
Commissioner Of Income Tax v. Gettwell Health And
Assistant Commissioner Of Income Tax v. Marico Lim
Vikram Mankal v. S Srinivasan, (SC)
Jagtar Singh v. State Of Punjab, (SC)
Punjab And Sind Bank Senior Manager v. Ashok Gurja
Chava Ambika v. M. Kumar Chowdary, (SC)
Sushil Kumar Yadav v. Aradhana Shukla, (SC)
Priya Parashar v. Bhupender Sharma, (SC)
Managing Director, Jhajjar Thermal Power Ltd v. Ja
Tanvi Jain v. Gaurav Jain, (SC)
Soumya Kakhandki v. Uppara Gummala Ravindra Kumar,
R. Vasu v. State, (SC)
Budhwant Singh (Dead) Thr. Lrs. v. Gurudwara Dera
Pusapati Ashok Gajapathi Raju v. Pusapati Madhuri
Executive Engineer, Gosikhurd Project Ambadi, Bhan
Bhupesh Rathod v. Dayashankar Prasad Chaurasia (SC
Ratnam Sudesh Iyer v. Jackie Kakubhai Shroff (SC)
State of Bihar v. Pawan Kumar (SC)
In RE: Inaction of the Governments in appointing P
Bhupinder Singh v. Unitech Ltd., (SC)
Indrawati Devi v. Satya Prakash, (SC)
Rameshbhai Ranabhai Makwana v. State Of Gujarat, (
State of Punjab v. Gurmej Singh, (SC)
Himachal Road Transport Corporation v. Brij Lal Th
Gauri Agarwal v. UCO Bank, (SC)
Manmohan Gopal v. State of Chhattisgarh, (SC)
OPGS Power Gujarat Pvt Ltd v. Gujarat Energy Trans
Handheld Group AB v. VVDN Technologies Private Lim
Pradesh Roy v. State Of Tripura, (SC)
Bajri Lease Lol Holders Welfare Society Through it
Union of India v. Ex. Constable Ram Karan (SC)
National Company, Represented by Its Managing Part
M/s. Newtech Promoters and Developers Pvt. Ltd. v.
Rajesh Kumar v. Union of India (SC)
Kum Nazama v. Managing Director Nwkrtc, (SC)
Apsrtc v. Mallagundla Nagarjuna, (SC)
Mithun Chatterjee v. State of Odisha, (SC)
National Testing Agency v. Vaishanavi Vijay Bhopal
Shahajahan v. M/s Shri Ram Gen Insurance Co.Ltd.,
CRPF v. Manoj Mishra (SC)
Union Of India v. M/s Mahesh Vegoil Private Limite
Delhi Development Authority v. Anil Kumar Gupta, (
Punam Co-Operative Housing Society Ltd. v. Alok Ag
Honda Cars India Limited v. Sudesh Berry (SC)
Jitul Jentilal Kotecha v. State of Gujarat (SC)
Sadakat Kotwar v. State of Jharkhand (SC)
M/s B.K. Enterprises v. State of Manipur (SC)
Nidhi Kumari v. Archit Bhartiya (SC)
Ali Ahmad v. State Of Bihar (SC)
Meenakshi Gupta v. State Of Uttar Pradesh, (SC)
Rachit Sinha v. Union Of India, (SC)
Sudhir Gupta v. Sandeep Gupta, (SC)
Vishal L. Sanas v. State Of Maharashtra, (SC)
Santosh Chawla v. State Of Delhi, (SC)
Alok Kumar Gupta v. State of Uttar Pradesh, (SC)
Sankar Halder v. State of West Bengal, (SC)
State of Rajasthan v. Pali Ram Charity Trust, (SC)
Pareena Infrastructures Private Limited v. Tarun G
Baljit Kaur v. Gurvinder Singh, (SC)
Shiv Kumar @ Sibba v. State of Uttar Pradesh, (SC)
Nita v. Surendra Mohan, (SC)
State Of Rajasthan v. Laxmi Lal Meghwal (D), (SC)
Union Of India v. M/s Rajhans Impex Pvt. Ltd., (SC
Andhra Pradesh Education and Welfare Infrastructur
Ashok Kumar Gupta v. Mithai Lal, (SC)
Deepak Parasuraman v. Sripriya Kumar, (SC)
Johanna Maria Legend v. State Of Andhra Pradesh, (
Bikram Chatterji v. Union Of India, (SC)
Wahab Uddin v. Km. Meenakshi Gahlot (SC)
Punjab State Civil Supplies Corporation Ltd. v. M/
Welspun Specialty Solutions Limited v. Oil and Natural Gas Corporation Ltd. (SC)
Gurjant Singh v. State of Punjab (SC)
Principal Karuna Medical College v. Admission Supe
Ramesh Kumar v. State of Himachal Pradesh (SC)
Principal Commissioner Of Income Tax v. M/s Lanco
Oriental Insurance Co. Ltd. v. Malana Power Compan
Kumari Rekha Bharati v. State of Bihar (SC)
Prasad Enviro Labs Private Limited v. Union Of Ind
Navneet Kaur v. Prabhjeet Singh Channa (SC)
Salim v. New India Assurance Company Limited (SC)
Ganesh Gangaram Misal v. State Of Maharashtra, (SC
Mukund Choudhary v. Union Of India, (SC)
Manohar Lal Ainani v. State Of Rajasthan, (SC)
Prashant Sharma v. Priyanka Sharma, (SC)
Deepika Chaudhary v. Gaurav Chaudhary, (SC)
Anusha K v. Alok Sharma, (SC)
Madhuri Chander Mohan Verma v. Sharad Verma, (SC)
Leena Majumdar v. Nikhil Das, (SC)
Kalyan Dombivli Municipal Corporation v. Dinesh Ba
Ram Swaroop (Dead) through LRs. v. State of Haryan
Anu Joseph @ Anu Djoe Isac v. Djoe Isac Thomas, (S
Special Commissioner (Solid Waste Management) v. J
Pentakota Chandra Rao v. State Of Andhra Pradesh,
Sarina Sarkar v. State of Haryana, (SC)
In Re Contagion of Covid 19 Virus In Children Prot
Iqbal College Trust v. Shajahan, (SC)
Srivari Daadaa v. Tirumala Tirupati Devasthanams,
Geeta Mishra v. Sidho Kanhu Murmu University, (SC)
Gorakshnath Vidya Prasarak Mandal v. Ghodke Jaysin
Jayana (D) v. State of Rajasthan, (SC)
Megha Abrol v. State Of U.P., (SC)
Union Of India v. Tarsem Nath Kaushal, (SC)
Union Of India v. Satyaveer Singh Dagur, (SC)
Mohit Mehta v. Nayanika Thakur, (SC)
Udai Bhan v. State Of Uttar Pradesh, (SC)
Executive Engineer, Bembla Project v. State Of Mah
Citizens for Green Doon v. Union of India (SC)
Raju Yadav v. Sarju Dusadh (SC)
Vimla Devi v. Chhabiram (SC)
Shikha Jain v. State of Uttar Pradesh (SC)
Chairman, State Bank of India v. M.J. James (SC)
Kurvan Ansari alias Kurvan Ali v. Shyam Kishore Mu
Mohd. Mustafa v. Union of India (SC)
Kiran Devi v. Ravindra Kumar Yadav (SC)
Vinod Kumar Sharma v. State of Uttar Pradesh, (SC)
Safiq Ahmad v. ICICI Lombard General Insurance Co.
Bajaj Allianz General Insurance Company Private Lt
State of Haryana v. Shalimar Estates Pvt. Ltd. (SC)
Assa Singh v. Shanti Parshad (SC)
Acqua Borewell Pvt. Ltd. v. Swayam Prabha (SC)
Vinod Kumar Bhagat v. State of Jammu & Kashmir (SC
Padam Nabh & Sons v. Yash Pal (SC)
In Re: Violence in Lakhimpur Kheri (U.P.) Leading
Aakash College Of Education v. National Council Fo
Major Singh v. Jaswinder Singh, (SC)
Okram Henry Singh v. Yumkham Erabot Singh, (SC)
M/s Raj Homes Pvt. Limited v. Bhopal Development A
Kanwaljit Singh Bajwa v. Hon'ble Punjab And Haryan
Akanksha Singh v. High Court of Delhi, (SC)
Shagun Bansal v. B N Singh, (SC)
Wg Cdr. Arifur Rahman Khan and Aleya Sultana v. Al
Mustafa @ Kunhappa v. State of Kerala, (SC)
Ravindra Tukaram Surve v. Runwal Developers Pvt. L
Shafhi Mohammad v. State of Himachal Pradesh, (SC)
Brinda Sharma v. Himanshu Sharma, (SC)
Kotak Mahindra Bank Limited v. District Industries
R. Rajan Etc. v. State Of U.P, (SC)
Abhyuday Chakma v. Central Board Of Secondary Educ
Bharat Bhushan Kumar v. Spaze Towers Private Limit
Rishipal Singh Solanki v. State of Uttar Pradesh (
Attorney General for India v. Satish (SC)
Preeti Alok Singh v. Alok Anil Singh (SC)
National Confederation of Officers Association of
Sagar Lolienkar v. State of Goa (SC)
State of Uttar Pradesh v. Pankaj Kumar (SC)
State of Madhya Pradesh v. Ashish Awasthi (SC)
Union of India v. Manraj Enterprises (SC)
Veena Pandey v. Union of India (SC)
Meena Pawaia v. Ashraf Ali (SC)
M/s. Narinder Singh v. Union of India (SC)
Steel Authority of India Limited v. Gouri Devi (SC
Tejinder Kumar Jolly v. State of Uttarakhand (SC)
Sami Ullah v. Zulfikar Nasir (SC)
Jawaharlal Nehru Technological University v. Cresc
M/s. Suzlon Energy Ltd. v. Jayanthi (SC)
Chitrabai v. Deputy Chief Engineer (Constructions)
M/s. Nag Leathers Pvt. Ltd. v. M/s. Dynamic Market
Toyota Kirloskar Motor Private Limited v. Commissi
G.B. Pant University Of Agriculture and Technology
Deputy Commissioner Of Income Tax v. Sarthak Devel
Commissioner Of Income Tax v. Micro Focus Ltd., (S
Ramesh Chander Diwan v. Central Bureau of Investig
Rachna v. Ashok (SC)
Jyoti Jaiswal v. Neeraj Kumar Gupta (SC)
Mamta v. Kailash Chand Agrawal (SC)
Radha Gajapathi Raju v. P. Maduri Gajapathi Raju (
Shri Shivaji Education Society v. Omprakash (SC)
XXX v. State of Kerala (SC)
Arvind Kumar @ Nemichand v. State of Rajasthan (SC
State of U.P. v. Vikash Kumar Singh (SC)
Gyan Prakash Arya v. M/s. Titan Industries Limited
State of M.P. v. Ghisilal (SC)
Kewal Krishan v. Rajesh Kumar (SC)
P. Ram Reddy v. Y. Naresh Kumar Rao, (SC)
Arjun P Kamath v. State of Karnataka, (SC)
Prince Jaibir Singh v. Union of India, (SC)
Haryana Pradesh Congress Committee v. First Newsme
Zosiami v. District Collector Cum Deputy Commissio
State of Uttarakhand v. Basant @ Chotu, (SC)
Cotton Corporation of India Ltd. v. Vignesh S., (S
Committee Of Management Gyan Prakash Intermediate
Param Bir Singh v. State Of Maharashtra, (SC)
Praveen Kesharji Manka v. Union Territory Of Daman
Rajesh Dulabhai Patel v. State Of Gujarat, (SC)
U.P. Avas Evam Vikas Parishad v. Pratyush Kumar Sh
Dr. Joe Joseph v. State of Tamil Nadu, (SC)
Delhi Development Authority v. Ratna Sareen, (SC)
Om Prakash Durwar v. State of Madhya Pradesh, (SC)
Anil Kumar Tiwari v. State of Uttar Pradesh, (SC)
Zilla Parishad, Gondia District v. Gunwant, (SC)
Anant Kajare v. Eknath Aher, (SC)
Irfan v. State Of U.P., (SC)
Arvind Kishore v. Neha Mathur, (SC)
Vikash @ Vikash Kumar @ Vikash Kumar Singh v. Stat
All India Trinamool Congress v. Manik Das, (SC)
Ragini Devi v. Anoop Kumar Pathak, (SC)
Committee Of Creditors Of Amtek Auto Limited v. Di
Avni Prakash v. National Testing Agency (NTA) (SC)
State of Tamil Nadu v. National South Indian River Interlinking Agriculturist Association (SC)
TATA Consultancy Services Limited v. Vishal Ghisul
Hamid Ali Khan v. State of U.P. (SC)
Anil Kumar Soti v. State of U.P. (SC)
Viram @ Virma v. State of Madhya Pradesh (SC)
Punjab State Power Corporation Limited v. Bal Kris
Uttar Pradesh Forest Corporation Lucknow v. Vijay
State of U.P. v. Chunni Lal (SC)
State of Orissa v. Sakhi Bewa (SC)
Ayab Ali v. State of Assam, (SC)
Ashwini Kumar Upadhyay v. Union of India (SC)
Aditya Dubey (Minor) v. Union of India (SC)
Devender Bhaskar v. State of Haryana (SC)
Avneesh Chandan Gadgil v. Oriental Bank of Commerc
State of Rajasthan v. Bablu @ Om Prakash (SC)
C. Govindaraju v. Desh Deepak Mishra, Director, (S
Karnataka Power Transmission Company Limited v. Vi
P.R. Kumar v. State, (SC)
Lanco Hills Technology Park Pvt.Ltd. v. Dargah Haz
Ravi @ Battery Ravi v. State Of Karnataka, (SC)
District Bar Association Dehradun v. Ishwar Shandi
Vitthal Ghanshyam Pawar v. Satara Zilla Parishad,
Bilash Kumar Behera v. State Of Odisha, (SC)
All India Trinamool Congress v. State Of Tripura,
B.R. College Of Education v. National Council For
R.K. Chavan Infrastructure Pvt. Ltd. v. State Of M
L&T Finance Ltd. v. Pramod Kumar Rana (SC)
Bangalore Development Authority v. State of Karnataka (SC)
Shivanna v. State Of Karnataka (SC)
Akkamma v. Vemavathi (SC)
Saluja Construction Company v. Northern Coalfields
State of Haryana v. Harnam Singh (SC)
Mohd. Aleem v. State of U.P., (SC)
Commissioner of Income Tax III v. M/s. Wipro Limit
Mofil Khan v. State of Jharkhand (SC)
Hari v. State of Uttar Pradesh (SC)
Bombay Dyeing And Manufacturing Company Limited v.
Surinder Singh v. State (Union Territory Of Chandi
Union of India v. Ram Bahadur Yadav (SC)
Electrosteel Castings Limited v. UV Asset Reconstr
M/s. Sai Baba Sales Pvt. Ltd. v. Union of India (S
Laya Mahesh v. Naren Ravishankar, (SC)
Kotak Mahindra Bank Limited v. Ashok Oswal, (SC)
S. Rajasekhar Goud v. State of Telangana, (SC)
State of Bihar v. Kems Services Pvt Ltd, (SC)
M/s Divya International L.L.C. v. Allahabad Bank,
Dileep Kumar Tiwari (Tripathi) v. State Of Madhya
Urmila Devi v. State Of U.P., (SC)
Sadhna Mishra v. Shobha Jain, (SC)
Commissioner of Customs (Preventive), New Delhi v.
Satnarayan Yadav @ Sattan Yadav v. State of Bihar,
Telangana State Power Generation Corporation Limit
In Re :Children in Need of Care And Protection Due
Sudhir Lalchand Nagpal v. Shammi Nagpal, (SC)
Aditya Dubey (Minor) v. Union Of India, (SC)
Rasika Shingal v. Ankur Shingal, (SC)
Kalpeshwari Devi v. State of Uttarakhand, (SC)
Haji Mohammad Iqbal (Dead) v. State of Madhya Prad
Telangana State Industrial Infrastructure Corporat
K. Kesava v. M.K. Veerendra Babu, (SC)
Gaurav Kumar Bansal v. Union Of India, (SC)
C.C.E. and S.T., Surat I v. Bilfinder Neo Structo Construction Ltd, (SC)
Anand Apartment Co Op HSG SOC. Ltd. v. Aikya Pvt.
In Re: T.N. Godavarman Thirumulpad v. Union of Ind
Vice Chairman & Managing Director, City and Indust
Pradeep S. Wodeyar v. State of Karnataka (SC)
Hasmat Ali v. Amina Bibi (SC)
Chetna Rathee v. Chahit Kundu (SC)
Krishnan v. State (SC)
Indo Arya Central Transport Ltd. v. Commissioner O
Ashok v. State of Madhya Pradesh, (SC)
GPR Power Solutions Private Limited v. Mr. Supriyo
Poongavanam v. M/s Reliance General Insurance Co.
Shri Prabhat Chandra Das v. Union of India (SC)
State Of Jharkhand v. Bhagirathi Prasad Dey (SC)
Chief Executive Officer v. Janardhan Appasaheb Bar
N. Tahera v. Seema Begum (SC)
B.G. Uday v. H.G. Prashanth (SC)
Dinesh Kumar Gupta v. Hon'ble High Court for Judic
Bombay Hospital & Medical Research Centre v. Asha
Vinod Kumar v. Amritpal @ Chhotu (SC)
Yes Bank Limited v. State Of U.P., (SC)
Ashutosh Kumar v. Film And Television Institute Of
Delhi International Airport Ltd v. M/s Airport Eco
State Bank of India v. Kingfisher Airlines Ltd., (
Ranjit Singh @ Rana v. State of Punjab, (SC)
M.C. Mehta v. Union of India, (SC)
Sadashiv Sawalaram Gaikwad (D) v. Surjabai Kevalch
M/s. Apollo Hospitals Enterprises Limited v. State
Pankaj Kumar Singh v. Hon'ble High Court of Judica
State Of Maharashtra v. Balwant Raghu Nalawade, (S
Vijay Kumar Dewan v. State Of Uttar Pradesh, (SC)
In re : Inaction Of The Governments In Appointing
Ram Swaroop v. Deep Ram, (SC)
Hukam Singh v. Kehar Singh, (SC)
Ashim @ Asim Kumar Haranath Bhattacharya @ Asim Ha
Neha Tyagi v. Lieutenant Colonel Deepak Tyagi (SC)
Committee of Creditors of Amtek Auto Limited v. Di
Dr. G. Sadasivan Nair v. Cochin University of Science and Technology, (SC)
Phool Singh v. State of Madhya Pradesh (SC)
Taijuddin v. State of Assam (SC)
Jeeja Ghosh v. Union of India (SC)
Chief Traffic Manager, Bangalore Metropolitan Tran
State Of Bihar v. Meera Kumari, (SC)
K.Narayanan Nadar v. Kottukal Konam Hindu Nadar Ma
Bhupinder Singh v. Unitech Limited, (SC)
Liquidator, Sri Ganganagar Cooperative Oil Seeds P
Rajesh v. State Of Uttar Pradesh, (SC)
Commissioner of Income Tax (IT-4) v. M/s Reliance
M.P. Housing And Infrastructure Development Board
Arce Polymers Private Limited v. M/s. Alphine Phar
State of Maharashtra v. Pankaj Jagshi Gangar (SC)
Vandana Singh v. Prashant Kumar (SC)
Pooja Ceratech Private Limited v. Oil and Natural
VVF (India) Limited v. State of Maharashtra (SC)
Pallabi Rai v. Rahul Rai (SC)
Prachi Jain v. Shreyansh Jain (SC)
Supreme Court Middle Income Group Legal Aid Societ
Union of India v. Mudrika Singh (SC)
Sunil Todi v. State of Gujarat (SC)
Jaidev Rajnikant Shroff v. Poonam Jaidev Shroff (S
Kiran Vasudev v. Gwalior Development Authority, (S
State of U.P. v. Aishwarya Pandey, (SC)
Satish Chand Surana v. Raj Kumar Meshram (SC)
Pooja Rathod v. Tarun Rathod (SC)
Basanti Devi v. Divisional Manager, The New India
Mossa Koya KP v. State (NCT of Delhi) (SC)
Bangalore Development Authority v. N. Nanjappa (SC
Manmohan Nanda v. United India Assurance Co. Ltd.
Akshay N. Patel v. Reserve Bank of India (SC)
Bhasin Infotech and Infrastructure Private Limited
Deepa Arya v. State Of Nct Of Delhi(SC)
Gopika Bhati v. Union Of India, (SC)
Dr. Vishwambhar Nagnath Ingole v. State Of Maharas
Gaurav Kumar Bansal v. Union Of India, (SC)
Hardeep Singh Purba v. State of Assam, (SC)
Rahul Ramesh Wagh v. State Of Maharashtra, (SC)
GTL Infrastructure Limited v. Canara Bank, (SC)
State Of Madhya Pradesh v. Bhuralal, (SC)
Devendra Pawar v. State Of U.P., (SC)
Sanjay Singh v. State Of Uttar Pradesh, (SC)
Rajendra Bharti v. State Of Madhya Pradesh, (SC)
Mahmood Kurdeya v. Narcotics Control Bureau, (SC)
Parveen @ Sonu v. State of Haryana (SC)
Amudhavali v. P. Rukumani (SC)
Mohd. Zahid v. State (SC)
Manohar Infrastructure and Constructions Private L
Uttar Pradesh Power Corporation Limited v. Kisan C
C. Sivasankaran v. Union of India (SC)
M/s Janpriya Buildestate Pvt. Ltd. v. Amit Soni (S
Nivedita Singh v. Dr. Asha Bharti, (SC)
Niyajbasha v. State of Karnataka, (SC)
New India Assurance Company Ltd. v. G. Sujatha, (S
Mahesh Kumar Agarwal v. Naresh Chandra (SC)
Shri Kshetrimayum Biren Singh v. The Hon'ble Speak
Asha Ram v. U.P. Awas Evam Vikash Parishad (SC)
Pottayil Radha v. State of Kerala (SC)
Sandeep v. State Of Haryana (SC)
Director of Indian System of Medicine v. Dr. Susmi
K.S. Ranganatha v. Vittal Shetty (SC)
Uttar Pradesh State Road Transport Corporation v.
Shri K. Jayaram v. Bangalore Development Authority
Ajay Kumar Shukla v. Arvind Rai (SC)
Rasmita Biswal v. Divisional Manager, National Ins
Kuljit Singh v. State of Punjab (SC)
Shyam Sunder Oberoi v. District and Session Judge
Sri Lankappa v. Karnataka Industrial Corporation (
Awadhesh v. State Of Uttar Pradesh, (SC)
Anjali Jain Etc. v. State (Govt. Of Nct Of Delhi),
Shajahan T.M. v. Titto Abraham, (SC)
M.C. Mehta v. Union Of India, (SC)
Mahboob v. State Of U.P.(Now Uttarakhand), (SC)
Burn Standard Company Ltd v. M/s Samadariya Builde
Haryana Urban Development Authority v. Jawhar Lal,
Rupinder Singh v. State Of Punjab, (SC)
Anjana Abraham v. Martin Thomas, (SC)
Jasbir Singh Grewal v. Deepak Singh, (SC)
T.N. Godavarman Thirumulpad v. Union Of India, (SC
Gulab v. State of Uttar Pradesh (SC)
M/s Suvarna Cooperative Bank Ltd. v. State of Karn
Nupur J. Sharma v. State of West Bengal (SC)
Jacob Punnen v. United India Insurance Co. Ltd. (S
Sudhir Kumar Singh v. Jaishri @ Jaishree @ Smt. Ja
State by S.P. Through The SPE CBI v. Uttamchand Bo
Commissioner of GST and Central Excise v. M/s Citi Bank N.A. (SC)
Rakesh Rai @ Vishal Rai @ Purna Rai v. State of Si
Jasbir Singh @ Jassa v. State of Punjab (SC)
Bhagchandra v. State of Madhya Pradesh (SC)
Electrosteel Steels Limited v. Union of India (SC)
Pranjal Komal Patil v. Komal Dhansingh Patil (SC)
M/s Acme Cleantech Solutions Private Limited v. M/
National Insurance Company Ltd. v. Anil, (SC)
P. Mohanasundaram v. Bar Council Of India, (SC)
L G Electronics India Pvt. Ltd. v. Principal Commi
Pr. Commissioner Of Income Tax 15 v. Solar Turbine
Pradeep v. Manganese Ore (India) Limited (SC)
Union of India v. AAP and Company, (SC)
M/s. Indus Towers Ltd. v. Assistant Commissioner o
Maharashtra State Electricity Distribution Co. Ltd
Rushikesh Bharat Garud v. State of Maharashtra (SC
Soman v. Inland Waterways Authority Of India (SC)
Murthy v. C. Saradambal, (SC)
Amita Chanana v. Siddharth Sood, (SC)
Sardar v. State of Maharashtra, (SC)
Private Nursing College Association v. Hariom, (SC
Sunita Motwani v. Amitabh Sinha, (SC)
M/s P.K Constructions v. Patna Municipal Corporati
Rajasthan State Road Transport Corporation v. Amer
Varun Kant Aggarwal v. Chief Secretary Govt. Of Nc
State Of Haryana v. Ram Kishan Fauji, (SC)
Delhi Development Authority v. Shelly, (SC)
State of Odisha v. Pratima Mohanty (SC)
Union of India v. Amrita Sinha (SC)
Laxman Prasad Pandey v. State of Uttar Pradesh (SC
Kallu Khan v. State of Rajasthan (SC)
Anu Kumar v. State (UT Administration) (SC)
Amit Kumar v. Suman Beniwal (SC)
Commissioner, Rajasthan Housing Board v. Hiralal C
M/s Sheth M.L. Vaduwala Eye Hospital v. Oriental I
Shantilata Sethy v. M/s Divisional Manager, The Ne
Secretary to Government, Department of Co-operatio
Pr. Commissioner Of Income Tax 2 Surat v. Surat Te
Mahendra Todi v. Birla Sunlife Insurance Company L
ZNK Traders Pvt. Ltd. v. Kishore Shankar Signapurkar, (SC)
Mohd. Arbaz v. State of NCT of Delhi, (SC)
Hemant Namdeorao Nagrale v. Pratima @ Rani Hemant
Income Tax Department v. M/s Confident Projects In
N. Raghavender v. State of Andhra Pradesh, CBI (SC
Bharat Chaudhary v. Union of India (SC)
Mohan @ Srinivas @ Seena @ Tailor Seena v. State o
Beereddy Dasaratharami Reddy v. V. Manjunath (SC)
A. Manju v. Prajwal Revanna @ Prajwal R. (SC)
M.R. Vinoda v. M.S. Susheelamma (SC)
Waqeel Alias Waqeel Ahmad v. State Of Uttarakhand,
Schlumberger Asia Services Ltd. v. Oil And Natural
Alisha Khan v. Indian Bank, (SC)
Deepak Shivram Pathare v. State of Maharashtra, (S
Satinder Singh Bhasin v. State Of Uttar Pradesh, (
Union Of India v. Reliance Communication Limited,
State Of Jharkhand v. Sohan Kumar Mahto @ Sohan Ma
State Of UP v. Ram Prasad, (SC)
Akhilesh Singh v. State Of Chhattisgarh, (SC)
Maya Devi @ Dhan Kaur v. Mahender, (SC)
Budhadev Karmaskar v. State Of West Bengal, (SC)
Ajay Kumar v. State Of Punjab, (SC)
Income Tax Officer v. V. Mohan (SC)
Lochan Shrivas v. State of Chhattisgarh (SC)
APMC Yashwanthapura v. M/s. Selva Foods (SC)
Mirza Iqbal @ Golu v. State of Uttar Pradesh (SC)
Bharat Sanchar Nigam Ltd. v. Sri Deo Kumar Rai @ D
E.S. Krishnamurthy v. M/s Bharath Hi Tech Builders
Citizens for Green Doon v. Union of India (SC)
Diamond Exports v. United India Insurance Company
Uttar Pradesh Subordinate Service Selection Commis
State of Haryana v. M/s. Shiv Shankar Construction
M/s. Soorajmull Nagarmull v. Sri Brijesh Mehrotra
Managing Director K.S.R.T.C. v. Bharathi M.R. (SC)
Jagpal Singh v. Chairman Administrative Committee
Ram Gopal v. Joint Secretary Development and Panch
Sumathi v. M/s. National Insurance Company Ltd., (
Jaikam Khan v. State of Uttar Pradesh (SC)
Bijnor Urban Cooperative Bank Limited, Bijnor v. M
Bordeuri Samaj of Sri Sri Maa Kamakhya v. Riju Pra
Jharkhand Urja Vikas Nigam Limited v. State of Raj
M.C. Mehta v. Union Of India, (SC)
M/s Sharma Enterprises v. N.B.C.C. (India) Ltd., (
Lifeline India Insurance Marketing Services Ltd. v
M/s. Brigade Enterprises Ltd. v. Mr. K.R. Choudary
Omega Property Management Pvt. Ltd. v. Executive E
State Of Maharashtra v. Union Of India, (SC)
Kalpana Chakraborty v. M/s. Akshat Commercial Llp,
Nadella Thirupathaiah v. Sri Somesh Kumar, (SC)
Orissa Mining Corporation Ltd. v. Satyasai Mines A
Tikam Singh @ Tinku v. State Of U.P, (SC)
Kavita v. State Of Uttarakhand, (SC)
Maiyadeen v. State Of Madhya Pradesh, (SC)
Majji Sannemma @ Sanyasirao v. Reddy Sridevi (SC)
Anita Rani v. Ashok Kumar (SC)
U.P. Avas Evam Vikas Parishad Through Housing Comm
IL and FS Engineering and Constructions Company Ltd. v. M/s. Bhargavarama Constructions, (SC)
State of Rajasthan v. Tejmal Choudhary (SC)
Suman Chandra v. Central Bureau Of Investigation,
State Bar Council Of Madhya Pradesh v. Union of In
Utran Se Besthan Railway Jhopadpatti Vikas Mandal
Mahindra and Mahindra Financial Services Ltd. v. M
Sadhana Singh Dangi v. Pinki Asati (SC)
P. Satyanarayana v. Nandyala Rama Krishna Reddy (S
Secretary to Govt. Department of Education (Primar
Safiq Ahmad v. ICICI Lombard General Insurance Co.
M/s Star Paper Mills Limited v. M/s Beharilal Mada
State of Bihar v. Madhu Kant Ranjan (SC)
Md. Shamim Khan v. State of Jharkhand (SC)
Parvati Devi v. State of Bihar Now State of Jharkh
Rajesh Pravinchandra Rajyaguru v. Gujarat Water Su
Brijmani Devi v. Pappu Kumar, (SC)
Pani Ram v. Union of India, (SC)
Madhya Pradesh Public Service Commission v. Manish
Ngaitlang Dhar v. Panna Pragati Infrastructure Pri
Ram Ratan v. State of Madhya Pradesh, (SC)
K. Anjinappa v. K.C. Krishna Reddy, (SC)
Ravinder Kumar Dhariwal v. Union of India (SC)
Sunny Abraham v. Union of India, (SC)
Brigade Enterprises Limited v. Anil Kumar Virmani
Govindan v. State (SC)
Kalli v. Chokla @ Chowkhram (SC)
Amit Sahni v. Union of India, (SC)
State of Karnataka v. C.N. Apporva Shree (SC)
Siddharth Mukesh Bhandari v. State Of Gujarat, (SC
Narcotics Control Bureau v. Moti Ram, (SC)
Gaurav Kumar Bansal v. Union Of India, (SC)
Govind (Deceased) Through Lrs v. Pandurang, (SC)
Deputy Commissioner of Income Tax v. M/s Mangalore
Legal Heirs Of Naraindas v. Nagar Palika Mandal, J
Gaurav Kumar v. State Of Bihar, (SC)
Nehru Shikshan Sanstha v. Shobha Karve, (SC)
Chhaya Ghosh Adak v. Subrata Ghosh, (SC)
Smt Chitra Ramachandran v. P. Chandrasekhar Rao, (
Commissioner of Central Excise v. M/s Krishna Tech
Govindaraj v. Nadarajan, (SC)
Oriental Insurance Co. Ltd. v. Shakuntla, (SC)
Rajendra Bhagat v. State of Jharkhand (SC)
Punyadeo Sharma v. Kamla Devi (SC)
Gayabai Digambar Puri v. Executive Engineer (SC)
Small Industries Development Bank of India v. M/s.
Kerala State Beverages Manufacturing & Marketing C
I-Pay Clearing Services Private Limited v. ICICI B
Maharashtra State Road Transport Corporation v. Di
Union of India v. Manju Arora (SC)
State of Andhra Pradesh v. S. Pitchi Reddy (SC)
Rajasthan Marudhara Gramin Bank (RMGB) v. Ramesh C
Asst. Director Enforcement Directorate v. Dr. V.C.
Arvind @ Chhotu Thakur v. State of Madhya Pradesh
M/s. Durga Welding Works v. Chief Engineer, Railwa
Shobhabai Narayan Shinde v. Divisional Commissione
Ellora Paper Mills Limited v. State of Madhya Prad
Sandoz Private Limited v. Union of India (SC)
Centaur Pharmaceuticals Pvt. Ltd. v. Stanford Labo
M/s Venus Stampings Pvt Ltd v. Commissioner of Cen
Hazel Mercantile Ltd. v. Commissioner of Customs K
Uma Kant Singh Dead Thru Lrs. v. State Of Uttar Pr
Anuthi Priya v. State Of Bihar, (SC)
Ram Prashad v. State Of Haryana, (SC)
Sanjay Agarwal v. Netram Agarwal, (SC)
Gazala Rashid v. State Of Jammu And Kashmir, (SC)
Sunil Kumar Shukla v. Rajeev Shukla, (SC)
Bihar State Credit And Investment Corporation Limi
Avdesh v. O.P. Singh (SC)
State of Orissa v. Prasanta Kumar Swain, (SC)
State of UP through Secretary (Excise) v. M/s Mcdowell and Company Limited, (SC)
Devarajan Raman v. Bank of India Limited (SC)
Arjab Jena@ Arjab Kumar Jena v. Utsa Jena @ Pattna
Mahendra v. State of M.P. (SC)
S. Amutha v. Government of Tamil Nadu (SC)
Bhadar Ram v. Jassa Ram (SC)
Shri Kshetrimayum Maheshkumar Singh v. Manipur Uni
Rakesh Awasthi v. Veena Langa, (SC)
Commissioner Of Service Tax-V, Mumbai v. M/s Ufo M
Union of India v. Alapan Bandyopadhyay (SC)
Government of NCT of Delhi v. Om Prakash (SC)
Uma Priyadarshini S. v. Suchith K. Nair (SC)
M/s. Premier Sea Foods Exim Private Limited v. M/s
P. Meenaraj v. P. Adigurusamy (SC)
Hazrat Deen v. State of Uttar Pradesh, (SC)
Punjab Urban Development Authority(Now Pda) v. Meh
Appropriate Authority Under The Pcpndt Act v. Dr.
M/s. Parmod Petroleum Industries v. State of Harya
ABA Yashwant Deshmukh v. Chandrakant @ Kaluram Sad
Apparel Export Promotion Council v. M/s Collage Cu
Haryana Shahari Vikas Pradhikaran (Hsvp) v. Ranjit
Mahavir Arya v. State Govt. NCT Of Delhi, (SC)
CDR. Supriya Sethu (Retd) v. Union of India, (SC)
Narcotic Control Bureau v. Ajeet Kumar Yadav, (SC)
Lawyers Voice v. State Of Punjab, (SC)
Harish Kumar v. Pankaj Kumar Garg (SC)
Sharada Dayadhish Shetty v. Director, CSIR-NCL (SC
N.C.C.F. Employees Union (Regd)(Recognized) v. Uni
State of Uttar Pradesh v. Atul Kumar Dwivedi (SC)
Suresh Kankra v. State of UP (SC)
Neil Aurelio Nunes v. Union of India (SC)
UHL Power Company Ltd. v. State of Himachal Prades
Jasdeep Singh @ Jassu v. State of Punjab (SC)
Rajesh Prasad v. State of Bihar (SC)
State of Maharashtra v. Shri Vile Parle Kelvani Ma
Hardev Singh v. Prescribed Authority, Kashipur (SC
In Re: Cognizance For Extension of Limitation (SC)
Jayaben v. Tejas Kanubhai Zala (SC)
State of Maharashtra v. Bhagwan (SC)
State v. Pallulabid Ahmad Arimutta (SC)
M/s Mangilal Vishnoi v. National Insurance Company
Nagar Panchayat, Kymore v. Hanuman Prasad Dwivedi
M/s Euphoria Technologies Pvt. Ltd. v. Directorate
Union of India v. Symon T T, (SC)
City Star Ganguly Projects LLP v. Anubhab Construc
Aparna Jayaraman v. Sriram Ganesh Sastrigal, (SC)
Prabhnoor Singh v. National Testing Agency, (SC)
Budhadev Karmaskar v. State Of West Bengal, (SC)
ACC Limited v. State Of Chhattisgarh, (SC)
State Of Rajasthan Through Secretary Education Dep
Vijai v. State Of Uttar Pradesh, (SC)
Commissioner Of Income Tax (Exemption) v. Subros E
Smruti Tukaram Badade v. State of Maharashtra (SC)
State Of Bihar v. Raju Das(SC)
Meera v. State By the Inspector of Police Thiruvot
Abhinitam Upadhyay v. Hon'ble Allahabad High Court
Surender Mohan v. State of Haryana (SC)
Sunil Kumar Yadav v. State of Uttar Pradesh (SC)
Velagacharla Jayaram Reddy v. M. Venkata Ramana (S
Manoj Kumar Khokhar v. State of Rajasthan (SC)
M/s Garment Craft v. Prakash Chand Goel (SC)
Samruddhi Co-operative Housing Society Ltd. v. Mum
State of Madhya Pradesh v. Jogendra (SC)
Haryana Tourism Limited v. M/s Kandhari Beverages
Punjab State Co-operative Agricultural Development
Union of India v. Shaikh Istiyaq Ahmed (SC)
Phoenix ARC Private Limited v. Vishwa Bharati Vidy
Lawyers Voice v. State of Punjab (SC)
Vasudha Sethi v. Kiran V. Bhaskar (SC)
Ms Sarita Singh v. M/s Shree Infosoft Private Limited (SC)
Assistant Commissioner (ST) v. M/s Satyam Shivam P
Pragnesh Shah v. Dr. Arun Kumar Sharma (SC)
Deepak Sharma v. State of Haryana (SC)
Authority For Clarification And Advance Ruling v.
In Re Children In Street Situations, (SC)
Manager, A U P School v. State of Kerala, (SC)
Patiala Central Cooperative Bank Ltd Patiala v. Ja
Devas Multimedia Private Ltd. v. Antrix Corporatio
Seethakathi Trust Madras v. Krishnaveni (SC)
Krishan Lal v. Vini Mahajan Secretary (SC)
B.L. Kashyap and Sons Ltd. v. M/s JMS Steels and Power Corporation (SC)
Jaibunisha v. Meharban (SC)
Narender Singh v. State of Haryana (SC)
Mamtaz v. Gulsuma alias Kulusuma (SC)
Bank of Baroda v. MBL Infrastructures Limited (SC)
Geeta Devi v. State of U.P. (SC)
Mukesh v. State of Madhya Pradesh (SC)
Ishwarji Nagaji Mali v. State of Gujarat (SC)
Bijay Kumar Sinha v. Tripurari Sharan (SC)
G.T. Girish v. Y. Subba Raju (SC)
Bhagwani v. State of Madhya Pradesh (SC)
State of Bihar v. Pawan Kumar (SC)
Atlanta Limited v. Union of India (SC)
Sharmila Bagchi @ Gangopadhayay v. Sourav Gangopad
Manoj Kumar Acharya v. State Of Rajasthan, (SC)
Kuldeep Singh v. State Of Haryana, (SC)
Para Medical Council v. State Of Haryana, (SC)
Surendra Singh Gaur v. State of Madhya Pradesh, (S
Christian Medical College Vellore Association v. S
Rahul Ramesh Wagh v. State Of Maharashtra, (SC)
Gaurav Kumar Bansal v. Union Of India, (SC)
Vinod Kumar Dixit v. Manju Lata Awasthi, (SC)
V. Senthur v. M. Vijayakumar (SC)
Vetrivel v. State (SC)
Sushil Kumar v. State of Haryana (SC)
Indian Overseas Bank v. Om Prakash Lal Srivastava (SC)
Renaissance Hotel Holdings Inc. v. B. Vijaya Sai (
Competition Commission of India v. State of Mizoram (SC)
Ram Kumar v. State of Haryana (SC)
State of U.P. v. Jai Dutt (SC)
Village Officer v. Chunayamakkal Joseph (SC)
Ambalal Babulal Patel v. Group General Manager, ONGC (SC)
Arunachala Gounder v. Ponnusamy (SC)
Bangalore Development Authority v. State of Karnataka (SC)
Employees' State Insurance Corporation v. Union of India (SC)
Shenbagam v. K.K. Rathinavel (SC)
Neil Aurelio Nunes v. Union of India (SC)
Commissioner of Customs v. M/s Suncity Strips and
S. Sarala Vandanam v. State Of A.P., (SC)
Jatin Vardi v. Mohit Arora, (SC)
Kantha Vibhag Yuva Koli Samaj Parivartan Trust v.
M/s IREO Private Limited v. Aloke Anand (SC)
Sunil Kumar Maity v. State Bank Of India (SC)
State of Gujarat v. Arcelor Mittal Nippon Steel India Limited (SC)
Shivdhar Kumar Vashiya v. Ranjeet Singh (SC)
Musstt Rehana Begum v. State of Assam (SC)
Fourth Dimension Solutions Ltd. v. Ricoh India Ltd
Md Enamul Haque v. Central Bureau of Investigation
Keshav v. Gian Chand (SC)
M/s Shivram Chandra Jagarnath Cold Storage v. New
Veena Mittal v. State of Uttar Pradesh (SC)
Syed Basheer v. State (SC)
Devesh Chourasia v. District Magistrate (SC)
Ajaya Kumar Das v. Divisional Manager (SC)
R. Sridar v. Murugavel, (SC)
Jayahari v. State of Kerala (SC)
Chief Personnel Officer v. A. Nishanth George (SC)
Delhi Commission for Protection of Child Rights v.
Dayalu Kashyap v. State of Chhattisgarh (SC)
Intercontinental Hotels Group (India) Pvt. Ltd. v.
Sunil Kumar v. State of Bihar (SC)
Brijesh Chandra Dwivedi v. Sanya Sahayak (SC)
Joseph Stephen v. Santhanasamy (SC)
State of Punjab v. Anshika Goyal (SC)
B.B. Patel v. DLF Universal Ltd. (SC)
Manno Lal Jaiswal v. State of Uttar Pradesh (SC)
Dharmesh S. Jain v. Urban Infrastructure Real Esta
Commissioner Of Income Tax v. M/s Sociedade De Fom
Tamil Nadu Generation And Distribution Corporation
State of Uttar Pradesh v. Dr. Neeraj Chaubey, (SC)
Raj Singh v. Union Of India, (SC)
In Re Perry Kansagra, (SC)
Safiq Ahmad v. ICICI Lombard General Insurance Co.
Jagatguru Sant Tukaram Goshala v. State of Maharas
Lachhmina (Dead) v. Gulab Singh (Dead), (SC)
Management Karnataka State Tourism Development Cor
Bhupinder Singh v. Unitech Ltd., (SC)
Bajaj Allianz General Insurance Company Private Lt
Jagdish Chandra Sharma v. Deepti Gaur Mukherjee, (
Akkireddy Nihaarika v. Akkireddy Karteek Kumar (SC
Raj Kapoor v. Ram Kishor Arora (SC)
State of Madhya Pradesh v. R.D. Sharma (SC)
K. Arumuga Velaiah v. P.R. Ramasamy (SC)
Amit Khare v. Sudhanshu Ranjan (SC)
Praveen Kumar C.P. v. Kerala Public Service Commis
Deepak v. State of Maharashtra (SC)
Ashish Shelar v. Maharashtra Legislative Assembly
Centrum Financial Services Limi