Supreme Court of India Judgments Cases Law 1950 - 2024

India Household and Healthcare Ltd. v. LG Household and Healthcare Ltd., (SC)

Ishwar Chandra v. The Oriental Insurance Co. Ltd., (SC)

Sunil Pannalal Banthia v. City and Industrial Devp. Corpn. of Maharashtra Ltd., (SC)

The Managing Director, TNSTC v. Sripriya, (SC)

"U.O.I. v. Jai Prakash Singh", (SC)

Vedic Girls Senior Secondary School v. Rajwanti, (SC)

Vice Chancellor, M.D. University, Rohtak v. Jahan Singh, (SC)

Sriram Industrial Enterprises Ltd. v. Mahak Singh, (SC)

New Delhi Municipal Council v. Pan Singh, (SC)

N.D.P. Namboodripad (Dead) v. Union of India, (SC)

P. Suresh Kumar v. R. Shankar, (SC)

Anilbhai M. Patel v. Suryapur Bank Agent D.B.H. Samiti (SC)

Sanjay v. State of Maharashtra, (SC)

Omkar Prasad Verma v. State of Madhya Pradesh, (SC)

Swami Prasad v. State of Madhya Pradesh, (SC)

Bandu v. State of Maharashtra, (SC)

Yogesh Narain Saxena v. State of Uttaranchal, (SC)

M.C. Mehta v. Union of India (SC)

N.K. Wahi v. Shekhar Singh, (SC)

U.P. State Road Transport Corporation v. U.P. Rajya Sadak Parivahan Karamchari Union, (SC)

Director General, I.C.M.R. v. D.K. Jain, (SC)

All Bengal Excise Licensees Association v. Raghave

Union of India v. Ananto (Dead), (SC)

R. Balasubramaniam v. Additional Deputy Commercial Tax Officer (SC)

Commissioner of Income-Tax v. Ashok Paper Mills, (SC)

Speed Lines P. Ltd. v. Commissioner of Income-Tax, (SC)

BOC India Ltd. v. Bhagwati Oxygen Ltd., (SC)

M. Ramakotaiah v. Union of India , (SC)

Research Foundation for Science v. Union of India (SC)

Geejaganda Somaiah v. State of Karnataka, (SC)

E.S.I. Corporation v. J.M.D. Fashions (SC)

Namdeo v. State of Maharashtra, (SC)

Subhakar v. Harideesh Kumar (SC)

S.D. Bandi v. Divisional Traffic Officer, KSRTC (SC)

Vijay Singh Gond v. Union of India, (SC)

Ashok Kumar Kapur v. Ashok Khanna (SC)

Mohan v. State of Maharashtra, (SC)

I.C.A.R. v. Asit Baran Chaudhuri (SC)

Ashok Kumar Kapur v. Ashok Khanna (SC)

M/s. Meghraj Biscuits Industries Ltd., v. Commissioner of Central Excise, U. P., (SC)

Deepak Jain v. Charu Jain , (SC)

M/s. Uma Shankar Kamal Narain v. M/s. M.D. Overseas Ltd., (SC)

Chandigarh Housing Board v. Devinder Singh, (SC)

Bharat Sanchar Nigam Limited v. Ghanshyam Dass (SC)

Union of India v. Harish Kumar, (SC)

P.K. Arjunan v. State of Kerala , (SC)

Parminder Kaur v. State of U.P., (SC)

Rama Narang v. Ramesh Narang, (SC)

A.P. Cooperative Oil Seeds Growers Federation Ltd. Hyderabad, Andhra Pradesh v. D. Achyuta Rao (SC)

Central Bureau of Investigation v. Ashok Kumar Aggarwal (SC)

State of Punjab v. Des Bandhu, (SC)

Tamil Nadu Housing Board v. Keeravani Ammal, (SC)

Numaligarh Refinery Ltd. v. Green View Tea & Industries, (SC)

Siddhivinayak Realities Pvt. Ltd. v. Tulip Hospitality Services Ltd., (SC)

M/s. Durga Hotel Complex, v. Reserve Bank of India

Sai Enterprises v. Bhimreddy Laxmaiah, (SC)

Alchemist Limited v. State Bank of Sikkim , (SC)

Mummidi Hemadri v. State of Andhra Pradesh, (SC)

State of Andhra Pradesh v. State of Maharasthra (SC)

P.N. Sukumaran v. State of Kerala, (SC)

Commissioner of Central Excise, Bombay v. Bombay Dyeing & Mfg. Co. Ltd. (SC)

M/s Sterlite Industries (India) Ltd. v. Commissioner of Customs, Chennai (SC)

Kusheshwar Prasad Singh v. State of Bihar (SC)

Imran Ali v. Habibullah, (SC)

Ramkripal v. State of Madhya Pradesh, (SC)

Biswajit Halder @ Babu Halder v. State of West Bengal, (SC)

Thelapalli Raghavaiah v. Station House Officer, (S

Nand Kishore Ojha v. Madan Mohan Jha, (SC)

Akhlaq v. State of U.P., (SC)

Secretary, A.P. Social Welfare-Residential Educ. Ins. v. Pindiga Sridhar, (SC)

M/s. Harish Chandra (India) Ltd. v. Haryana Power Generation, Corporation Ltd. & Ors. , (SC)

Crane Betel Nut Powder Works v. Comm. of Customs & Central Excise, Tirupathi (SC)

Commissioner of Central Excise, Madras v. M/s Home Ashok Leyland Ltd. (SC)

Subhash Mahadevasa Habib v. Nemasa Ambasa Dharmada

M/s. Amrit Agro Industries Ltd., v. Commr. of Central Excise, Ghaziabad.", (SC)

M/s. Bajaj Hindustan Sugar & Industries Limited v. Balrampur Chini Mills Ltd., (SC)

Palitana Sugar Mills Pvt. Ltd. v. Smt. Vilasiniben Ramachandran, (SC)

C.C.E., Ghaziabad v. M/s. Dabur India Ltd, (SC)

Diploma Engineers Sangh v. State of U.P., (SC)

Secretary Padippu K.S.Sangam v.C. Varghese, (SC)

A.S. Sastry v. Chief Commnr. of Income Tax, (SC)

Dnyaneshwar v. State of Maharashtra, (SC)

Allahabad Ladies Club v. Jitendra Nath Singh (SC)

Suresh Chandra Sharma v. Chairman, UPSEB & Ors. (SC)

Vishwanath Gupta v. State of Uttaranchal, (SC)

Shankar Diwal Wadu v. State of Maharashtra, (SC)

Shankar Diwal Wadu v. State of Maharashtra, (SC)

Govt. of A.P. v. G. Jaya Prasad Rao, (SC)

M/S Har Gobind Jaggi v. Delhi Development Authority, (SC)

Federal Bank Ltd. v. State of Kerala (SC)

M/s. Shree Ram Mills Ltd. v. M/s. Utility Premises (P) Ltd., (SC)

High Court of A.P. v. Spl. Deputy Collector (LA), A.P., (SC)

Ravi Prakash Goel v. Chandra Prakash Goel, (SC)

Randhir Singh v. State of Uttar Pradesh (SC)

Ghaziabad Urban Co-Op. Bank Ltd. v. State of M.P.,

M/s. Rashtriya Audyogik Sansthan v. Commissioner of Trade Tax, U.P, (SC)

State of U.P. v. R.C. Misra, (SC)

Bharat Co-operative Bank (Mumbai) Ltd. v. Co-opera

Parappa Gurubasappa Asangi v. State of Karnataka (SC)

Punjab National Bank v. Vilas, S/o Govindrao Bokade, (SC)

Shridhar Sumant Vagal v. State of Maharashtra, (SC)

Bandi Chandraiah v. State, (SC)

Netraj Singh v. State of M.P., (SC)

Mohd. Aslam @ Bhure v. State of U.P. , (SC)

Commissioner of Central Excise, Chandigarh-I v. Euro Cotspins Ltd., (SC)

Ramakrishnan v. Kothandaraman, (SC)

Madhumilan Syntex Ltd. v. Union of India, (SC)

M.C. Mehta v. Union of India (SC)

Nanshibhai S/o Ganeshbhai Mirani v. Bhupendra P. Popat , (SC)

M/s. Birla Corporation Ltd., Satna v. Commissioner of Central Excise, Raipur, (SC)

Chanda (dead) v. Rattni, (SC)

State Bank of India v. Vijay Kumar, (SC)

S.V. Mathaprasad v. Lalchand Meghraj, (SC)

Sarman Singh v. Kishan Singh (dead), (SC)

Samar Ghosh v. Jaya Ghosh, (SC)

M/s Aditya Hotels (P) Ltd. v. Bombay Swadeshi Stores Ltd., (SC)

Kunwar Pal Singh (Dead) by L.Rs. v. State of U.P., (SC)

Charu Kishor Mehta v. Lilavati Kirtilal Mehta M. Trust, (SC)

State of Punjab v. Sukhchain Singh (SC)

State of H.P. v. Mushtaq Ahmad, (SC)

P. Iya Nadar Charitable Trust v. Commissioner Of Income Tax (SC)

Commissioner of Customs v. Shree Dev Krupa Ship Br

Nirmal Louis Major v. State of Karnataka , (SC)

Ashok Kumar v. State of Haryana , (SC)

National Thermal Power Corpn. v. Jawahar Lal, (SC)

Rishi Kumar Govil v. Maqsoodan, (SC)

Commnr. of Central Excise, Cochin v. P.V. Nitha etc., (SC)

K. Parida & Bros., Orissa v. Utkal Weavers Coop. Spinning Mills Ltd. (SC)

Commissioner of Customs, Mumbai v. Clariant (India) Limited, Worli , (SC)

M/s. New Swadeshi Sugar Mills v. Commnr. of Central Excise, Patna , (SC)

Hbm Print Ltd. v. Scantrans India Pvt. Ltd., (SC)

Modern Syntex (India) Ltd. v. Rajasthan Industrial Development and Investment Corporation Limited, (SC)

Government of Andhra Pradesh v. Corporation Bank (SC)

Kemrock Industries and Exports Ltd. v. Commissioner of Central Excise, Vadodara (SC)

M/s. Unicon Connectors Pvt. Ltd. lll v. Commissioner of Central Excise, Mumbai (SC)

Zuari Industries Ltd. v. Commissioner of Central Excise & Customs (SC)

Ashoka Kumar Thakur v. Union of India, (SC)

M. Srinivasa Prasad v. Comptroller & Auditor General of India, (SC)

National Fertilizers Employees Cooperative House Building Society Ltd. v. M/s. Amar Construction Co (SC)

Essar Steel Ltd. v. Union of India (SC)

Navin M. Raheja v. Union of India (SC)

R.N. Sharma v. B.M. Gupta , (SC)

Surinder Singh v. Union of India, (SC)

Chairman, U.P. Jal Nigam v. Radhey Shyam Gautam, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

I.T Commr., Thiruvananthapuram v. Baby Marine Export, Kollam", (SC)

Ravi Khullar v. Union of India, (SC)

Makhan Singh (D) by Lrs. v. Kulwant Singh, (SC)

Shiv Gopal Sah @ Shiv Gopal Sahu v. Sita Ram Saraugi, (SC)

Smt. Manjuri Bera v. The Oriental Insurance Compan

Oriental Insurance Company Limited v. Meena Variya

M/s. Ojas Industries (P) Ltd., v. Oudh Sugar Mills

Union of India v. K. Indrasena Reddy, (SC)

Mano v. State of Tamil Nadu, (SC)

Raj Kumar Soni v. State of U.P. (SC)

Bhagabati Das (SARKAR) v. Calcutta University (SC)

Arun Kumar v. Union of India, (SC)

Depot Manager, APSRTC, v. B. Swamy (SC)

Ranjit Singh v. State of M. P. (SC)

Star India Pvt. Ltd. v. Sea T.V. Network Ltd.", (SC)

M/s Hindustan Granites v. Union of India , (SC)

Secretary to Government v. Peekay Re-Rolling Mills (P) Ltd. (M/s) (SC)

Wheels India Ltd. v. Commissioner of Central Excise, Chennai (SC)

M.S. Shoes East Ltd. (M/s.) v. The Commissioner of Customs, ICD, New Delhi (SC)

M/s Binani Industries Ltd., Kerala v. Assistant Commissioner of Commercial Taxes, VI Circle, Bangalore, (SC)

Ace Pipeline Contracts Pvt. Ltd. v. Bharat Petroleum Corpn. Ltd., (SC)

Greater Bombay Co-operative Bank Ltd. v. M/s. Unit

Besant Theosophical College v. N. Ananthaiah (SC)

Mohan M. Baselios Marthoma Mathews Li v. State of Kerala (SC)

Laxman Anaji Dhundale v. State of Maharashtra , (SC)

Ram Charittar v. State of Uttar Pradesh, (SC)

Manzar Sayeed Khan v. State of Maharashtra, (SC)

Mahendra Singh v. State of M.P., (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Secretary, Akola Taluka Education Society v. Shivaji (SC)

Raghu Lakshminarayanan v. Fine Tubes, (SC)

Vishwamitra Ram Kumar v. Vesta Time Company, (SC)

Inspector Prem Chand v. Govt. of N.C.T. of Delhi, (SC)

Madhya Pradesh Administration v. Tribhuban, (SC)

M. Venkataramana Hebbar (D) v. M. Rajagopal Hebbar, (SC)

Bhagubhai Dhanabhai Khalasi v. State of Gujarat, (SC)

Commnr. of Income Tax v. M/s. Distillers Co. Ltd. (SC)

Shiv Kant Yadav v. Indian Oil Corpn.", (SC)

Lok Sewa Shikshan Mandal v. A.R. Mundhada Charitable Trust, (SC)

State of Kerala v. M.A. Mathai, (SC)

The Secretary, Technical Education, U.P. v. Lalit Mohan Upadhyay, (SC)

University of Kerala v. Council, Principals' Colleges, Kerala, (SC)

University of Kerala v. Council, Principals' Colleges, Kerala (SC)

Mohd. Shafi v. Mohd. Rafiq, (SC)

Dilip S. Dahanukar v. Kotak Mahindra Co. Ltd., (SC

Naresh Kumar Madan v. State of Madhya Pradesh, (SC)

Naravan @ Naran v. State of Rajasthan, (SC)

Paul Varghese v. State of Kerala, (SC)

Magan v. State of M.P., (SC)

M.C. Mehta v. Union of India (SC)

V.B. Prasad v. Manager, P.M.D.U.P. School, (SC)

Haryana Urban Development Authority v. Om Pal, (SC)

Krishi Utpadan Mandi Samity, Manglor v. Pahal Singh, (SC)

Divisional Forests Officer v. M. Ramalinga Reddy, (SC)

Everest Advertising Pvt. Ltd. v. State, Govt. of N

Rattanlal v. State of Jammu and Kashmir, (SC)

Food Corporation of India v. Chandu Construction, (SC)

Commissioner of Customs, New Delhi v. M/s. Chandigarh Lithotripsy Center Ltd. (SC)

Commissioner of Income-tax, Kolkata v. Mukundray K. Shah, (SC)

Directorate of Film Festivals v. Gaurav Ashwin Jai

Bhopal Gas Peedith Mahila U. Sangat v. Union of India (SC)

M.M.S. Investments v. V. Veerappan, (SC)

Mukesh Tikaji Bora v. Union of India, (SC)

Santosh Rani v. Ranjit Singh, (SC)

Commissioner of Commercial Tax, Indore v. T.T.K. Health Care Ltd. (SC)

Union of India v. Yumnam Anand M. @ Bocha, (SC)

Gajanand Agarwal v. State of Orissa, (SC)

Jaisingh v. State of Karnataka, (SC)

Kunhamma @ Lakshmi Ammas Children v. Akkali Purushothaman, (SC)

Sheikh Ikram Sheikh Israil v. State of Maharashtra, (SC)

Begum Sabiha Sultan v. Nawab Mohd. Mansur Ali Khan, (SC)

M/s. Matsushita Television & Audio (I) Ltd. v. Commissioner of Customs (SC)

Commnr. of Central Excise, Trichy v. M/S. Naga Ltd., (SC)

A.P. Housing Board v. Mohammad Sadatullah (SC)

A.P. Housing Board v. Adarsha Welfare Association (SC)

Municipal Corporation, Jabalpur v. Rajesh Construction Co., (SC)

D.G.M.(HR) P.G. Corpn.of India Ltd. v. T. Venkat Reddy (SC)

Supreme Court Bar Association v. Union of India, (SC)

Aleyamma Mathai Almeida v. State of Goa (SC)

Gomti v. Thakurdas, (SC)

Rama Paswan v. State of Jharkhand, (SC)

Bihar Public Service Commission v. Kamini, (SC)

Special Deputy Collector (Land Acquisition), General, Hyderabad v. B. Chandra Reddy, (SC)

Kandapazha Nadar v. Chitraganiammal, (SC)

Suraj Bhan v. Financial Commissioner (SC)

Syndicate Bank, Bangalore v. Satya Srinath, (SC)

U.P. Power Corporation Ltd. v. Bijli Mazdoor Sangh, (SC)

Shailendra Dania v. S.P. Dubey, (SC)

Director, Food and Supplies, Punjab v. Gurmit Singh, (SC)

State of Kerala v. E.K. Bhaskaran Pillai, (SC)

Hatti Singh v. State of Haryana (SC)

Lakshmi Chand Textiles v. Union Of India (SC)

Coal India Ltd. v. Saroj Kumar Mishra , (SC)

Nanjappa v. Union of India, (SC)

M/s Virlon Textile Mills Ltd. v. Commissioner of Central Excise, Mumbai (SC)

Union of India v. A.N. Mohanan, (SC)

Ashutosh v. Indian Airlines Ltd., (SC)

V.R. Sudhakara Rao v. T.V. Kameswari (SC)

Govt. of NCT of Delhi v. Shakuntala Gupta (D) Th. Lr, (SC)

Usha Balashaheb Swami v. Kiran Appaso Swami, (SC)

S.D. Bandi v. Divisional Traffic Officer, Karnataka State Road Transport Corporation (SC)

Smt. J. Yashoda v. K. Shobha Rani, (SC)

Gupta Modern Breweries v. State of Jammu and Kashmir , (SC)

Commissioner of Central Excise, Chennai-I v. Chennai Petroleum Corpn. Ltd. (SC)

State of Manipur v. Chabungbam Thoibisana Devi, (SC)

Union of India v. T.V. Patel, (SC)

Re: Illegal Detention of Machal Lalung, (SC)

N. Rangachari v. Bharat Sanchar Nigam Ltd., (SC)

Authorised Officer & Deputy Conservator of Forests v. Asgarli Khan, (SC)

Pradeep Singh v. Union of India, (SC)

Union of India v. Keshar Singh, (SC)

M/s. Adhunik Food Products (P) Ltd., U.P. v. Commissioner of Central Excise, Meerut (SC)

Tamil Nadu State Electricity Board v. Central Electricity Regulatory Commission , (SC)

Mohit Bhargava v. Bharat Bhushan Bhargava, (SC)

Union of India v. Pradeep Shivram Dhond (SC)

Rashtriya Chem. & Fertilizers Ltd. v. General Employees Association, (SC)

Mgmt. of Coimbatore Distt. Central Co-op. Bank v. Secy., Coimbatore Distt. Central Co-op., (SC)

Life Insurance Corporation of India v. Anwar Khan (D) through Lrs., (SC)

Narmada Bachao Andolan v. Union of India (SC)

A. Rama Rao v. Raghunath Patnaik, (SC)

Anil Sharma v. State of Haryana, (SC)

Abdulvahab Abdulmajid Shaikh v. State of Gujarat, (SC)

Prakash Kumar @ Prakash Bhutto v. State of Gujarat, (SC)

Babulal Jain v. State of M.P., (SC)

Sheikh Rafi v. State of Andhra Pradesh (SC)

Abdulvahab Abdul Majid Shaikh v. State of Gujarat, (SC)

Union of India v. S.P.S. Rajkumar, (SC)

P.T. Munichikkanna Reddy v. Revamma, (SC)

M/s Co-operative Company Ltd. v. Commissioner of Trade Tax, U.P. (SC)

M.P. Ram Mohan Raja v. State of Tamil Nadu , (SC)

Maharshi Dayanand University v. Anand Coop. L/C Society Ltd., (SC)

State of Punjab v. Anil Kumar, (SC)

Nadia Distt. Primary School Council v. Sristidhar Biswas, (SC)

Fazilka Coop. Sugar Mills v. Jatinder Kumar Gupta, (SC)

State of West Bengal v. Dinesh Dalmia, (SC)

Asharam v. State of Madhya Pradesh, (SC)

Commissioner of Income-tax, Coimbatore v. Lakshmi Machine Works, (SC)

Commissioner of Central Excise, Jamshedpur v. Jamshedpur Beverages (SC)

Commissioner of Central Excise, Pune v. Coca-Cola India Pvt. Ltd.(SC)

Shamrock International Ltd. v. Amrutanjan Ltd., (S.C.)

State of Andhra Pradesh v. State of Maharasthra (SC)

Satya Narayan Agarwal v. State of Assam, (SC)

Shakti Dan v. State of Rajasthan, (SC)

State of Orissa v. Prasana Kumar Sahoo, (SC)

Union of India v. A.S. Gangoli, (SC)

Dharappa v. Bijapur Co-operative Milk Producers Societies Union Ltd., (SC)

Punjab Water Supply and Sewerage Board v. Ram Sajivan, (SC)

State of Punjab v. Gurcharan Singh Khalon (SC)

Jagdish Chander v. Ramesh Chander, (SC)

M/s Pragati Silicons Pvt. Ltd. v. Commissioner of Central Excise, Delhi (SC)

Bharat Petroleum Corpn. Ltd. v. Maddula Ratnavalli (SC)

State of Orissa v. M/s K.B. Saha and Sons Industries Pvt. Ltd. (SC)

Bhagwan Krishan Gupta v. Prabha Gupta (SC)

D. Dwarakanatha Reddy v. Chaitanya Bharathi Educational Society and Ors., (SC)

Binapani Paul v. Pratima Ghosh, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Arunima Baruah v. Union of India, (SC)

S.T. Krishnappa v. Shivakumar, (SC)

P. Chandrasekharan v. S. Kanakarajan, (SC)

L. Ushadevi v. Union of India, (SC)

M/s. Hamdard (Wakf) Laboratories v. Deputy Labour Commissioner, (SC)

Hindustan Aeronautics Ltd. v. Dan Bahadur Singh, (SC)

I.G. (Karmik) v. Prahalad Mani Tripathi, (SC)

Bikash Bhushan Ghosh v. Novartis India Limited, (SC)

Union of India v. Sangram Keshari Nayak, (SC)

Labha v. State of Uttaranchal , (SC)

Ambaram v. State of M.P (S.C.)

State of Himachal Pradesh v. Uttam Kumar, (SC)

Raj Pal v. State of Haryana, (SC)

Ramkrushna v. State of Maharashtra, (SC)

Ravi @ Ravichandran v. State, (SC)

Ramappa Halappa Pujar v. State of Karnataka, (SC)

Jodhraj Singh v. State of Rajasthan, (SC)

Hamida v. Rashid @ Rasheed, (SC)

V.K. Puri v. Central Bureau of Investigation, (SC)

M.C. Mehta v. Union of India (SC)

Bandekar Brothers Pvt. Ltd. & Anr. v. V.G. Quenim (SC)

Safai Karamchari Andolan v. Union of India. (SC)

State of Punjab v. M/s Atul Fasteners Limited (SC)

Satish Jaggi v. State of Chhattisgarh, (SC)

K. Thulaseedharan v. Kerala State Public Service Commission, Trivandrum, (SC)

Deepa Keyes v. Kerala State Electricity Board (SC)

M/s. Sree Durga Distributors, v. State of Karnataka, (SC)

M/s. Span Diagnostics Ltd. v. Commissioner of Central Excise, Surat (SC)

M/s Ram Singh Vijay Pal Singh v. State of U.P. (SC)

M/s. Chamundi Die Cast (P) Ltd. v. Commnr of Central Excise Bangalore., (SC)

Indian Oil Corporation Limited v. Meena Kumari, (SC)

K. Balakrishna Rao v. Deputy Commissioner, Commercial Taxes, Andhra Pradesh, (SC)

Rajendra Prabhu Chikane v. State of Maharashtra, (SC)

Anil Prakash Shukla v. Arvind Shukla, (SC)

Masooda Parveen v. Union of India, (SC)

Sri Baragur Ramachandrappa v. State of Karnataka, (SC)

Kailash Prasad Yadav v. State of Jharkhand, (SC)

Rajasthan Public Service Commission v. Kaila Kumar Paliwal, (SC)

P. Sudhakar Rao v. U. Govinda Rao, (SC)

Post Master General, Kolkata v. Tutu Das (Dutta), (SC)

Prakasha v. State of Karnataka (SC)

Talson Real Estate Pvt. Ltd. v. State of Maharashtra, (SC)

Shilpa Shares and Securities v. National Co-operative Bank Ltd. , (SC)

M/s Larsen and Tubro Ltd. v. The Commissioner of Central Excise, Pune-II (SC)

Rubabbuddin Sheikh v. State of Gujarat (SC)

Tirumala Tirupati Devasthanams v. K. Jotheeswara Pillai (D) by LRs., (SC)

Narpat Singh v. Rajasthan Financial Corporation (SC)

Mahadeo Laxaman Sarane v. State of Maharashtra, (SC)

Abdul Aziz v. State of Rajasthan, (SC)

Raju @ Raj Kumar v. State of Rajasthan, (SC)

Dayal Singh v. State of Maharashtra, (SC)

Ila Vipin Pandya (1) v. Smita Ambalal Patel (SC)

State of Punjab v. Arun Kumar Aggarwal, (SC)

Bhopal Gas Peedith Mahila Udyog Sangathan v. Union

Commissioner of Central Excise, Gujarat v. M/s. Roop Textiles Mills Ltd., (SC)

Prem Kumar v. State of U.P. , (SC)

M/s. Taarika Exports v. Union of India , (SC)

M.C. Mehta v. Union of India (SC)

M/s. D.R.S. Transport v. R.P. Singh , (SC)

Sudha Jain v. Chief Manager , (SC)

State of Maharashtra v. Siraj Ahmed Nisar Ahmed, (

N. Devindrappa v. State of Karnataka, (SC)

Y. Saraba Reddy v. Puthur Rami Reddy, (SC)

Sunder Lal v. State of Rajasthan, (SC)

Sujoy Sen v. State of West Bengal, (SC)

Raja Lal Singh v. The State of Jharkhand, (SC)

Commissioner of Customs, Maharashtra v. Galaxy Entertainment (I) P. Ltd. (SC)

Aurna Rodrigues v. Union of India. (SC)

Union Public Service Commission v. Sukanta Kar, (SC)

State of Tripura v. Ram Bir Singh (SC)

Kishori Lal v. Chairman, Employees State Insurance Corporation, (SC)

Commnr. Customs & Central, Excise, Indore v. M/s. J.K. Tyre & Industries Ltd. (SC)

Iron and Steel Co. Ltd v. M/s. Tiwari Road Lines, (SC)

Patrick JJ. Saldanha v. Antony M. Saldanha, (SC)

Sainik School Society v. R.K. Angousana Singh (SC)

Adivekka v. Hanamavva Kom Venkatesh 'D' By LRs., (SC)

M/s Relax Safety Industries, Mumbai v. The Commissioner of Customs, (Import), Mumbai, (SC)

Commnr of Central Excise, Gujarat v. M/s. Zeb Monoplast P. Ltd. (SC)

Thimmappa Rai v. Ramanna Rai (SC)

Shree Surat Valsad Jilla K.M.G. Parishad v. Union of India, (SC)

Tara Chand v. Sagarbai @ Chaiyalibai, (SC)

Mahadeo Bhau Khilae (Mane) v. State of Maharashtra, (SC)

Sohan Singh Sodhi v. Punjab State Electricity Board, Patiala, (SC)

B. Bharat Kumar v. Osmania University, (SC)

U.P.S.R.T.C. v. Ram Kishan Arora, (SC)

State of U.P. v. Dinkar Singh, (SC)

Laxmikant Chhotelal Gupta v. State of Maharashtra (SC)

State of Jharkhand v. Voltas Ltd., East Singhbhum (SC)

M/s. Master Cables Pvt. Ltd. v. State of Kerala (SC)

Dinkar Maruti Jadhav v. Nivrutti Gangaram Pawar (dead) by Lrs. (SC)

Vikram v. State of Maharashtra, (SC)

Santosh @ Santukrao v. State of Maharashtra, (SC)

Anil v. State of Haryana, (SC)

Soma Chakravarty v. State, (SC)

Commnr. of Central Excise, Bhavnagar v. M/s. Saurashtra Chemicals Ltd. (SC)

Kendriya Vidyalaya Sangathan v. L.V. Subramanyeswara, (SC)

AGM/Human Resource BHEL Ltd. v. Suresh Ramkrishna Burde, (SC)

Tulip Star Hotels v. Union of Centaur-Tulip Employees, (SC)

Joseph v. State of Kerala (SC)

Commissioner of Central Excise, Jaipur v. M/s Mahavir Aluminium Ltd. (SC)

Union of India v. M/S Honda Siel Car India Ltd. (SC)

Promoters and Builders Association of Pune v. Pune Municipal Corporation, (SC)

Nimet Resources v. Essar Steels Ltd., (SC)

Gas Authority of India Ltd. v. Keti Construction (I) Ltd., (SC)

V. Shankaranarayana Rao (D) by Lrs. v. Leelavathy (Dead) by Lrs., (SC)

State of U.P. v. Nidhi Khanna, (SC)

Devendra Singh v. State of U.P., (SC)

Navin M. Raheja v. Union of India (SC)

Noor @ Noordhin v. State of Karnataka, (SC)

Maniben W/o Danabhai Tulshibai Maheria v. State of Gujarat, (SC)

Director Gen. Of Foreign Trade v. Aleyamma George(SC)

Ravindran @ John v. Superintendent of Customs, (SC)

Shankar Jaiswara v. State of West Bengal, (SC)

Suman Sood @ Kamal Jeet Kaur v. State of Rajasthan, (SC)

Bhagwan Das v. Kartar Singh, (SC)

M.C. Mehta v. Union of India (SC)

Daya Singh Lahoriya @ Rajeev Sudan @ Vinay Kumar v. State of Rajasthan , (SC)

Narendra Bhat v. State of Karnataka (SC)

Ashok Kumar Bhuwania v. Union of India (S.C.)

Lal Devi v. Vaneeta Jain, (SC)

Punjab State v. Dina Nath, (SC)

Ram Kumar Barnwal v. Ram Lakhan (dead), (SC)

Kaushlya Devi v. Shri Karan Arora, (SC)

State of U.P. v. Deepak Fertilizers and Petrochemical Corpn. Ltd., (SC)

Powai Plant Co-operative Housing Society (Proposed

Federation of Tenants Association v. State of Maharashtra (SC)

Commr. of I.-T. v. P. Mohanakala, (SC)

S.P. Industries Co. Ltd. v. Electricity Inspector and E.T.I.O., (SC)

Sri Gedela Satchidananda Murthy (D) by LRs. v. Dy. Commissioner, Endowments Deptt., A.P. , (SC)

Greater Kailash Part II Welfare Association v. DLF Universal Ltd., (SC)

Commissioner of Central Excise Indore v. M/s. Cethar Vessels Ltd. and others, (SC)

Oriental Insurance Co. Ltd. v. Brij Mohan, (SC)

R.V. Dev @ R. Vasudevan Nair v. Chief Secretary, Govt. of Kerala, (SC)

Benga Behera v. Braja Kishore Nanda, (SC)

Commissioner of Municipal Corporation, Shimla v. Prem Lata Sood, (SC)

Oriental Insurance Co. Ltd. v. Premlata Shukla, (SC)

Hardesh Ores Pvt. Ltd. v. M/s. Hede and Company, (SC)

Udai Singh Dagar v. Union of India, (SC)

S. Sethuraman v. R. Venkataraman, (SC)

Union of India v. P.M. Rangasami, (SC)

S.B. Bhattacharjee v. S.D. Majumdar, (SC)

Gopal Singh v. State Cadre Forest Officers' Association, (SC)

Prahalad Prabhudas Patel v. State of Gujarat (SC)

Management, Pandiyan Roadways Corp. Ltd. v. N. Balakrishnan, (SC)

State of Bihar v. Bihar State +2 Lecturers Associations, (SC)

Subhadra Ankush Kshirsagar v. State of Maharashtra, (SC)

M/s. Noorie Manure Mill, Sambhal v. Commissioner, Trade Tax, U.P. (SC)

Coal India Ltd. v. Domco Smokeless Fuels(P) Ltd., (SC)

Chairman, Indore Vikas Pradhikaran v. M/s. Pure Industrial Cock and Chem. Ltd., (SC)

Research Foundation for Science v. Union of India (SC)

Sunil Balkrishna Bhoir v. State of Maharashtra, (S

Asit Bhattacharjee v. M/s. Hanuman Prasad Ojha, (SC)

Ananda Mohan Sen v. State of West Bengal, (SC)

Vijay D. Salvi v. State of Maharashtra, (SC)

N. Ranga Rao and Sons v. State of Karnataka (S.C.)

University of Kerala v. Council of Principals of Colleges, Kerala (SC)

Union of India v. Bashirbhai R. Khiliji, (SC)

Institute of Chartd. Fin. Analysts of India v. Council of the Inst. of Chartered Accts. of India, (SC)

K Krishna M.A. Raihany v. Union of India (SC)

G.L. Sultania v. S.E.B.I., (SC)

Union of India v. Shardindu, (SC)

Geeta v. State of M.P., (SC)

Nani Sha v. State of Arunachal Pradesh, (SC)

Apoline D' Souza v. John D' Souza, (SC)

Smt. Yallwwa v. National Insurance Co. Ltd., (SC)

Buffalo Traders Welfare Asson. v. UOI, (SC)

State of Orissa v. M/s Asiatic Gases Ltd. (SC)

Ram Kripal Singh v. State of U.P. (SC)

Kranti v. Union of India (SC)

Babu Vithu Gaikwad [D] by LRs v. Chintaman Sadashiv (SC)

Sudhir Madan v. Municipal Corporation of Delhi (SC)

Delhi Development Authority v. Skipper Construction (SC)

Patri Vyapar Mandal Delhi (Regd) v. M.C.D. Town Hall, (SC)

Commissioner of Income-tax, Pune v. Shirke Constru

Bangalore Development Authority v. Syndicate Bank, (SC)

Gannmani Anasuya v. Parvatini Amarendra Chowdhary, (SC)

M/s Arvind Constructions Co. Pvt. Ltd. v. M/s Kalinga Mining Corporation, (SC)

Madishetti Bala Ramul (D) By LRs v. Land Acquisition Officer, (SC)

Kurmanchal Inst. of Degree and Diploma v. Chancellor, M.J.P. Rohilkhand University, (SC)

Regional Institute of Medical Science v. S. Bhagyabati Devi (SC)

In R/O : Smt. Sayalee Sanjeev Joshi, Member, Maharashtra Public Service Commission, (SC)

Ashoka Kumar Thakur v. Union of India, (SC)

Tejashree Ghag v. Prakash Parashuram Patil, (SC)

Commnr. of Customs (Port), Chennai v. Toyota Kirloskar Motor Pvt. Ltd, (SC)

M/s. Tanna and Modi. v. C.I.T. Mumbai XXV, (SC)

Ila Vipin Pandya v. Smita Ambalal Patel, (SC)

Rubabbuddin Sheikh v. State of Gujarat, (SC)

Afzalkhan @ Babu Murtuzakhan Pathan v. State of Gujarat, (SC)

Budh Singh v. State of M.P., (SC)

Vijaykumar Baldev Mishra @ Sharma v. State of Maharashtra, (SC)

C.C. Alavi Haji v. Palapetty Muhammed, (SC)

Swamy Shraddananda @ Murali Manohar Mishra v. Stat

Manjappa v. State of Karnataka, (SC)

Rizwan Akbar Hussain Syyed v. Mehmood Hussain, (SC)

Surjit Singh v. State of Punjab, (SC)

Commissioner of Income Tax, v. Hindustan Zinc , (S

Commissioner of Agricultural Income Tax v. M.N. Moni (SC)

Union of India v. R. Gandhi (SC)

Karnataka Pvt. Medi. Colleges Asson. v. State of Karnataka (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Nagar Mahapalika, Kanpur v. Smt. Vibha Shukla, (SC)

Union of India v. A.K. Narula, (SC)

UCO Bank v. Rajinder Lal Capoor, (SC)

Ramesh Chandra Sharma v. Punjab National Bank, (SC)

Veer Kunwar Singh University . v. Bihar State University (C.C.) Service Commission, (SC)

Shilpa Shetty v. Rikhab Raj Bhandari (SC)

Karnataka Private Medical Colleges Association v. State of Karnataka (SC)

Sheel Kr. Roy v. Secretary M/O Defence , (SC)

Bajrang Factory Ltd. v. University of Calcutta, (SC)

Delta Mechcons (India) Ltd. v. Marubeni Corporation, (SC)

Narain Prasad Aggarwal (D) by LRs v. State of M.P., (SC)

M/s Kamakshi Builders v. M/s Ambedkar Educational Society, (SC)

S. Rathinam @ Kuppamuthu v. L.S. Mariappan, (SC)

M/s. Heinz Italia v. M/s. Dabur India Ltd., (SC)

Smt. Ass Kaur (Deceased) by L.Rs v. Kartar Singh (Dead) by L.Rs., (SC)

Kerala State Electricity Board v. Livisha, (SC)

Commissioner of Income-tax, New Delhi v. Oriental Fire and General Insurance Co. Ltd., (SC)

M/s. H.B. Fibres Ltd. v. Commnr. of Customs, Amritsar, (SC)

Commissioner of Income Tax, Meerut v. M/s. Hyundai Heavy Industries Co. Ltd. (SC)

Bidhannagar (Salt Lake) Welfare Assocn. v. Central

State of U.P. v. Jeet S. Bisht (SC)

Caterpillar India Pvt. Ltd. v. Western Coal Fields Ltd. (SC)

M/s. Ambica Industries v. Commissioner of Central

Dilip N. Shroff v. Joint Commissioner of Income Tax, Mumbai (SC)

Sri T. Ashok Pai v. Commissioner of Income Tax, Bangalore (SC)

Aashirwad Films v. Union of India (S.C.)

M/s. Continental Profiles Ltd. v. Commissioner of Central Excise, New Delhi , (SC)

Garrison Engineer (Utility)Bhatinda v. Shri Narinder Singh (SC)

State of Tripura v. Bina Choudhary, (SC)

Zaminder Dharmik & Shekshnik Nyas v. Siddhanath (dead) by Lrs (SC)

National Agricultural Co-op. Marketing Federation India Ltd. v. Gains Trading Ltd., (SC)

Assistant Commissioner of Income-tax v. Rajesh Jhaveri Stock Brokers Pvt. Ltd., (SC)

Ajnala Co-op. Sugar Mills Ltd. v. Sukhraj Singh, (SC)

Commissioner of Customs Kolkata v. M/s. Peerless Consultancy Services Pvt. Ltd. (SC)

Commissioner of Custom, New Delhi v. M/s Brooks International, (SC)

Mr. C. Gupta v. Glaxosmithklin Pharmaceutical Limited, (SC)

Byvarapu Raju v. State of Andhra Pradesh, (SC)

B. Arvind Kumar v. Government of India (SC)

Commissioner of Central Excise, Chandigarh v. M/s Pepsi Foods Ltd., (SC)

Punjab State Electricity Board v. Inderjit Singh, (SC)

Rakesh Malviya v. State of Bihar (SC)

M/S Goa Shipyard Ltd. v. Babu Thomas (SC)

State of Gujarat v. Rameshbhai Thobhanbhai , (SC)

State of Gujarat v. Shaileshbhai Mansukhlal Shah,

M/s. Shakthi Seeds Pvt. Ltd. v. Dy. Commnr. (CT) (SC)

Manik Das v. State of Assam, (SC)

Rajesh Kumar Singh v. High court of Judicature of M.P., (SC)

D.R., Maharashtra University of Health Sciences v.

State of Haryana v. Surender, (SC)

Sukhdev Singh v. State of Haryana, (SC)

Santosh Kumar v. Medical Council of India (S.C.)

Bapu @ Gajraj Singh v. State of Rajasthan, (SC)

State of Madhya Pradesh v. Nisar, (SC)

State of Haryana v. Suresh, (SC)

State of Rajasthan v. Babu Ram, (SC)

Iqbal Bano v. State of U.P., (SC)

Shivanand Mallappa Koti v. State of Karnataka, (SC)

Om Prakash v. State (NCT) of Delhi, (SC)

In Re : Destruction of Public & Private Properties (SC)

Jagvir Singh v. State (Delhi Admn.), (SC)

Commissioner, Prohibition and Excise, A.P. v. Sharana Gouda (S.C.)

K.V.S. v. Jaspal Kaur, (SC)

Ajay Singh v. State of Maharashtra, (SC)

Ananta Deb Singha Mahapatra v. State of West Bengal, (SC)

State of Rajasthan v. Waktong, (SC)

Ashok Kumar v. State of NCT of Delhi, (SC)

State of M. P. v. Sewa Singh, (SC)

State of Rajasthan v. Om Prakash, (SC)

Ashok Pandey v. Mayawati, (SC)

Niranjan Singh v. State of Madhya Pradesh, (SC)

Deepak Rajak v. State of West Bengal, (SC)

State of Punjab v. Sanjiv Kumar @ Sanju, (SC)

Daya Ram v. Raghunath (SC)

Commissioner of Central Excise, Bangalore v. M/s Brindavan Beverages (P) Ltd. (SC)

State of Maharashtra v. Mehamud, (SC)

Kishori Lal v. State of M.P., (SC)

State of Madhya Pradesh v. Chamru @ Bhagwandas, (SC)

Hazarilal v. State of M.P., (SC)

Heera v. State of Rajasthan, (SC)

State of Haryana v. Jagat Paul, (SC)

State of U.P. v. Jai Prakash, (SC)

State of U.P. v. Raja Ram , (SC)

Lala Ram v. State of Rajasthan, (SC)

Balbir Singh v. State of Delhi, (SC)

Depot Superintendent H.P. Corpn. Ltd. v. Kolhapur Agri. Market Commtt. Kolhapur (SC)

State of Madhya Pradesh v. Bachha Lal (SC)

Kulwant Singh @ Kulbansh Singh v. State of Bihar, (SC)

Manubhai Atabhai v. State of Gujarat, (SC)

State of Rajasthan v. Chittarmal, (SC)

Krishna v. State of U.P., (SC)

State of U.P. v. Surendra Kumar Solanki, (SC)

State of Punjab v. Kuldip Singh, (SC)

State, NCT of Delhi v. Malvinder Singh, (SC)

Prabhakaran v. State of Kerala, (SC)

Central Bureau of Investigation v. State of Gujarat, (SC)

Sukhdev v. State of Punjab (SC)

State of Punjab v. Sanjeet Singh Grewal, (SC)

Ram Krishan Mahajan v. Union Territory of Chandigarh, (SC)

M/S. Malayagiri Sandalwood Oil Distillery v. SP. Commnr. (SC)

Ramchandra v. Rajendra Shrikrishna Deshmukh (SC)

M/s DIT (International Taxation), Mumbai v. M/s Morgan Stanley & Co. INC (SC)

M/s A.P. Products v. State of Andhra Pradesh (SC)

Commissioner of Customs, Calcutta v. South India Television (P) Ltd. (SC)

Commissioner of Income Tax, Kerala v. M/s Tara Age

Kishor Kirtilal Mehta v. Lilavati Kirtilal Mehta Medical Trust, (SC)

National Insurance Co. Ltd v. Smt. Sobina Iakai, (SC)

Ramchandra Sakharam Mahajan v. Damodar Trimbak Tanksale (D), (SC)

General Insurance Council v. State of Andhra Pradesh, (SC)

State of Karnataka v. Khatu, (SC)

State of Kerala v. K. Prasad, (SC)

Chairman & M.D., K.S.R.T.C. v. K.O. Varghese (SC)

People's Union for Civil Liberties v. Union of India , (SC)

Rama and Company v. State of M.P. (SC)

Kumar Maini v. Commissioner Of Income Tax (SC)

Controller of Defence Accounts, Dehradun v. Dhani Ram, (SC)

Abdul Rashid Abdul Rahiman Patel v. State of Maharashtra (S.C.)

National Council for Civil Liberties v. Union of India, (SC)

Andhra Bank v. ABN Amro Bank N.V., (SC)

New India Assurance Company Ltd. v. Smt. Shanti Pathak, (SC)

Adhunik Steels Ltd. v. Orissa Manganese and Minerals Pvt. Ltd., (SC)

R.N.Jadi v. Subhashchandra (SC)

Anil Jain v. Commissioner of Income Tax Panhckula, (SC)

Punjab National Bank v. Sahujain Charitable Society, (SC)

Karnataka Industrial Areas Dev. Board v. Nandi Cold Storage P. Ltd., (SC)

Mahatma Gandhi Sahakara Sakkare Karkhane v. Nation

M/s DLF Power Ltd. v. Central Coalfields Ltd. (SC)

Manjula Sinha v. State of U.P., (SC)

Ram Sunder Ram v. Union of India, (SC)

Asis Kumar Samanta v. State of West Bengal, (SC)

Nehru Yuva Kendra Sangathan v. Rajesh Mohan Shukla, (SC)

Banshilal Soni v. Kastoor Chand Begani, (SC)

Paper Products Ltd. v. Commnr. of Central Excise, Mumbai (SC)

A.M. Ramanna v. Land Tribunal, Mandya Taluk (SC)

M/s HMT Ltd. v. Commnr. Central Excise & Customs, Aurangabad (SC)

Mukarram Ali Khan v. State of U.P., (SC)

State of U.P.v. Mata Deen (SC)

State, CBI Hyderabad v. Edwin Devasahayam, (SC)

Haridas Das v. Usha Rani Banik, (SC)

B.R. Gupta v. Rohit Jain, (SC)

M.C. Mehta v. Union of India (SC)

United India Insurance Co. Ltd. v. Great Eastern Shipping Co. Ltd., (SC)

Ishwar Singh v. Union of India (SC)

Randolph Trueman Toussaint v. Attorney General of Saint Vincent (PC)

Raj Kumari Devi v. State of Bihar, (SC)

Narender Anand v. Archaeological Survey of India, (SC)

In Re., Punjab Termination of Agreement Act, 2004,

Mehboob Ahmed Siddiqui v. Nawab (SC)

Maulana Naseeruddin Mohd. Haneefuddin v. State of Gujarat, (SC)

Mohd. Yaseen v. State of U.P., (SC)

Bhopal Gas Peedith Mahila U. Sangat v. U.O.I., (SC)

Aleque Padamsee v. Union of India, (SC)

State of Maharashtra v. Raju Bhaskar Potphode, (SC)

S.D. Bandi v. Divisional Traffic officer, Ksrtc (SC)

Prajwala v. Union of India (SC)

Rajesh Kumar Daria v. Rajasthan Public Service Commission, (SC)

Microwave Project, Kota v. Ramesh Chand, (SC)

Anil Sharma v. State of Haryana (SC)

Re : Illegal Detention of MAcha Llalung , (SC)

State of Uttaranchal v. Shanti Devi (S.C.)

Union of India v. S.S. Gill, (SC)

R.J. Shah v. H.P. State Electricity Board, (SC)

A.A. Gopalakrishnan v. Cochin Devaswom Board, (SC)

State of M.P. v. Kusum, (SC)

Union of India v. Dharamendra Textile Processors (SC)

Union of India v. Krishna Kumar (SC)

Commissioner of Central Excise Belapur v. E. Merck India Ltd. (SC)

Commissioner of Income Tax v. Corporation Bank (SC)

S.K. Varshney v. Principal, Our Lady Of Fatima H.S

M/S C.C.E., Mumbai v. M/S. Lal Mining Engg. Works, (SC)

Oil & Natural Gas Corporation Ltd. v. City & Indust. Dev. Corpn., Maharashtra, (SC)

Sandeep Polymers Pvt. Ltd. v. Bajaj Auto Ltd., (SC)

K. Srikanth Singh v. North East Securities Ltd., (SC)

State of U.P. v. Lalloo Singh, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

The Commissioner of Income Tax v. M/s. Catapharma (India) Pvt. Ltd. (SC)

M.C. Mehta v. Union of India (SC)

Seema v. Ashwani Kumar (SC)

B.S. Goraya v. U.T. of Chandigarh, (SC)

State of Orissa v. Surendranath Mallick, (SC)

U.P. Cooperative Federation Ltd. v. L.P. Rai, (SC)

S.D. Bandi v. Divisional Traffic Officer, Ksrtc (SC)

Santanu Chaudhuri v. Subir Ghosh, (SC)

Subha Raj v. Sankar Sarkar, (SC)

Arvind Kumar v. State of Madhya Pradesh, (SC)

Mrs. Hafizun Begum v. Md. Ikram Heque, (SC)

Commissioner of Income Tax, Salem v. K. Chinnathamban (S.C.)

Commnr. of Central Excise v. M/s. Solaris Chemtech Limited (S.C.)

Consumer Education & Research Centre v. Union of India (SC)

Iddar v. Aabida, (SC)

State of U.P. v. Mushtaq Alam, (SC)

B.C. Deva @ Dyava v. State of Karnataka, (SC)

Tropical Plantations Ltd. v. State of Kerala (SC)

People's Union For Civil Liberties v. Union of India. (SC)

Gopalakrishna Shetty v. State of Karnataka (SC)

Union Territory Chandigarh v. Brijmohan Kaur (SC)

State of U.P. v. Abdul Karim (S.C.)

Ramakant Rai v. Union of India (SC)

Vijay Shekhar v. Union of India (SC)

M/s Swan Mills Ltd v. Union of India (SC)

I.T., Commr., Chennai v. M/s. Alagendran Finance Ltd., (SC)

M.C.D. v. Qimat Rai Gupta, (SC)

Idrishan Yakubkhan Pathan v. State of Gujarat, (SC)

Japani Sahoo v. Chandra Sekhar Mohanty, (SC)

Shakuntala v. State of Haryana, (SC)

Indradeo Paswan v. Union of India, (SC)

Bank of India v. Tarun Kr. Biswan, (SC)

Shanti Bhushan v. Union of India (SC)

Indian Airlines Officers' Association v. Indian Airlines Ltd., (SC)

N.P. Jharia v. State of M.P., (SC)

M/s Gujarat Pradesh Panchayat Parishad v. State of Gujarat (S.C.)

Commnr of Income Tax, Karnataka v. M/s. Canara Bank (SC)

M/s. Aurohill Global Commodities Ltd. v. M/s. M.S.T.C. Ltd., (SC)

Municipal Committee, Patiala v. Model Town Residen

M/s. O.N.G.C. Ltd v. Commnr. of Customs, Mumbai (S.C.)

Veer Prakash Sharma v. Anil Kumar Agarwal, (SC)

Mehiboobsab Abbasabi Nadaf v. State of Karnataka, (SC)

State of Karnataka v. Madesha, (SC)

State of Madhya Pradesh v. Basodi, (SC)

State of Karnataka v. K.K. Mohandas, (SC)

Sahara House v. U.O.I. (SC)

State of Punjab v. Nirmal Singh, (SC)

Bank of India v. T. Jogram, (SC)

S.D. Bandi v. Divisional Traffic officer Ksrtc. (SC)

State of Bihar v. Kamal Bansh Narayan Singh (SC)

State of Rajasthan v. Nana, (SC)

Mohammad Shafa-at Khan v. The National Capital Territory of Delhi , (SC)

Pothula Rama Rao v. Pendyala Venakata Krishna Rao, (SC)

M/s. Guljag Industries v. Commercial Taxes Officer

T.N. Godavarman Thirmulpad v. Union of India (SC)

Ahammedkutty v. Abdullakoya, (SC)

Shaik Mastan Vali v. State of Andhra Pradesh, (SC)

Deepak Singchi v. State of Rajasthan, (SC)

Rajendra Singh v. State of U.P., (SC)

Kulwinder Singh v. State of Punjab, (SC)

Silak Ram v. State of Haryana, (SC)

Haryana Urban Development Authority v. Omwati Sharma (Dead) By Lrs. (SC)

M.C. Mehta v. Union of India (S.C.)

Sudarshan Prosad Jaiswal v. Maya Sen (SC)

M/s. Jay Mahakali Rolling Mills v. Union of India , (SC)

M/s Trutuf Safety Glass Industries v. Commissioner of Sales Tax, U.P (S.C.)

Himadri Chemicals Industries Ltd. v. Coal Tar Refining Company, (SC)

Anand Singh Kunwar v. Election Commission of India, (SC)

Babban Rai v. State of Bihar, (SC)

Sonia v. Oriental Insurance Co. Ltd., (SC)

State of Kerala v. Manager, Malankara OSC Medical College (SC)

Jaswant Singh v. Union of India (SC)

Central Bank of India v. Siriguppa Sugars and Chemicals Ltd., (SC)

Commissioner of Central Excise, Mumbai-Ii v. Capsulation Services Ltd. (SC)

Commissioner of Central Excise, v. M/s. Indian Acrylic , (SC)

Indian Oil Corporation v. Parekh Automobiles (SC)

M.C. Mehta v. Union of India (SC)

Davinder Pal Sharma v. State of Punjab, (SC)

Bongaigaon Refinery & P.C. Ltd. v. Girish Chandra Sarmah, (SC)

Food Corporation of India v. Ramesh Kumar, (SC)

Loh Vanizya Udyog Pvt. Ltd. v. Rickie Khosla, (SC)

State of U.P. v. M/s. P.N.C. Construction Co. Ltd. (S.C.)

Commissioner of Central Excise, Mumbai v. M/s Bombay Dyeing & Mfg. Co. Ltd. (S.C.)

Md. Shahabuddin v. State of Bihar, (SC)

M.D., B.M.T.C. v. Syed Nisar Ahmed (SC)

Commnr. of Income Tax, Bangalore v. Century Building Industries Pvt. Ltd. (SC)

Raja Ram Sharma v. Sarvhitkari Junior High School (SC)

The Commissioner of Income Tax, Madurai v. Saravana Spinning Mills Pvt. Ltd. (SC)

State of U.P. v. Govind Das @ Gudda , (SC)

Kittusamy v. State of Tamil Nadu, (SC)

State of Gujarat v. Narendra K. Amin, (SC)

Union of India v. M/s. Bharat Battery Mfg. Co. (P) Ltd., (SC)

Asian Thermal Insulation (I) P. Ltd. v. Bridge & Roof Co. (I) Ltd., (SC)

Indo Arya Central Transport Ltd. v. Sales Tax Offi

The Maharashtra State Electricity Distribution Co. Ltd. v. Lloyds Steel Industries Ltd., (SC)

Maharashtra Electy. Regulatory Commission v. Reliance Energy Ltd. , (SC)

Rozan Mian v. Tahera Begum, (SC)

M/s. Elgi Equipments Ltd. v. Commnr. of Central Excise, Coimbatore (SC)

LT. Governor of Delhi v. V.K. Sodhi, (SC)

District Red Cross Society v. Babita Arora, (SC)

Commnr. Of Central Excise, Meerut v. Dhampur Sugar Mills Ltd. (SC)

Union of India v. M.S. Mohammed Rawther, (SC)

M/s. Hindustan Coca Cola Beverage P. Ltd., v. Commissioner of Income Tax, (SC)

Board of Trustees v. Collector, Central Excise, A.P., (SC)

Commissioner of Central Excise v. Ginni International Limited (SC)

Committee Of Management, Delhi Public School v. M.

Gafar v. Moradabad Development Authority, (SC)

Tax Recovery Officer, Central Range-1 v. Custodian the Special Court (T.O.R.T.S) Act, 1992, (SC)

M/s. Ibex Gallagher Pvt. Ltd. v. Commissioner of Central Excise, Bangalore., (SC)

Central Power Distribution Co. v. Central Electricity Regulatory Commission, (SC)

State of Maharashtra v. Vashishtha Rambhau Andhale, (SC)

Sukhram v. State of Maharashtra, (SC)

Pradeep Kumar @ Pradeep Kumar Verma v. State of Bihar, (SC)

Central Bureau of Investigation v. Pradeep Bhalchandra Sawant, (SC)

Jesu Asir Singh v. State, (SC)

Charu Kishor Mehta v. Lilavati Kirtilal Mehta Medical Trust And Others (SC)

M.C. Mehta v. Union of India (SC)

Salem Advocate Bar Association, T. Nadu v. Union of India (SC)

Sanjay Dutt v. State of Maharashtra TR. CBI Bombay (SC)

M/s Prestige Lights Ltd. v. State Bank of India, (SC)

Ramdas Shivram Sattur v. Rameshchandra Popatlal Shah, (SC)

National Insurance Co. Ltd. v. Anjana Shyam, (SC)

Sangeeta Gera v. Sanjeev Gera, (SC)

Prakash Metal Works v. Collector of C. Ex., Ahmedabad (SC)

You One Maharia-JV v. National Highways Authority

Commnr. of Central Excise & Customs v. M/S. Suresh Synthetics, (SC)

Commnr. of Central Excise, Mumbai v. M/S. Laljee Godhoo, (SC)

Cit v. Ramaraju Surgical Cotton Mills , (SC)

Commissioners of Customs, Mumbai v. Ashish Bajpai

Santosh Ajit Sachdeva v. Anoopi Shahani, (SC)

State of Maharashtra v. Tulshiram Bhanudas Kamble , (SC)

P.S.V.L.N. Sastry v. Advocate General, High Court

Canteen Mazdoor Sabha v. Metallurgical Engg. Consultants (I) Ltd., (SC)

S.C. Chandra v. State of Jharkhand, (SC)

All India Federation of Tax Practitioners v. Union of India , (SC)

Subhash v. State of Haryana, (SC)

Chief Commercial Manager, South Central Railway, Secunderabad v. G. Ratnam, (SC)

Central Bank of India v. Madan Chandra Brahma, (SC)

Commissioner of Customs, Mumbai v. Bussa Overseas Properties Ltd. (SC)

Jayanti Food Processing (P) Ltd v. Commissioner of Central Excise, Rajasthan (S.C.)

Rajindera Singh (Dead) through Lrs. v. Prem Mai, (SC)

Union of India v. Tata Teleservices (Maharashtra) Ltd., (SC)

Bal Ram Bali v. Union of India, (SC)

M/s. Meghal Homes Pvt. Ltd., v. Shree Niwas Girni K.K. Samiti, (SC)

Sudha Verma v. State of U.P., (SC)

M.C. Chamaraju v. Hind Nippon Rural Industrial (P) Ltd., (SC)

Union of India v. S.S. Ahluwalia, (SC)

Sukhdeo Pandey v. Union of India, (SC)

Pramod Kumar v. Bihar Vyavasayik Sangharsh Morcha, (SC)

Saroja v. Chinnusamy (Dead) by L.Rs, (SC)

Raj Kumar v. Haryana State, (SC)

United Bank of India v. Sidhartha Chakraborty, (SC)

Rama Rao v. M.G. Maheshwara Rao, (SC)

State of Maharashtra v. Dattatraya Digamber Birajdar, (SC)

Union of India v. Arun Jyoti Kundu, (SC)

Avinash Bhosale v. Union of India (SC)

Girja Prasad (Dead) By LRs. v. State of Madhya Pradesh, (SC)

Raghunandan v. State of M.P., (SC)

M/s. Girnar Traders v. State of Maharashtra, (SC)

Haryana State Industrial Development Corporation v. M/s. Cork Manufacturing Co., (SC)

Lal Dei v. Himachal Road Transport , (SC)

M.C. Mehta v. Union of India (SC)

M.C. Mehta v. Union Of India And Others (SC)

M/s Continental Foundation Joint Venture Sholding, Nathpa H.P. v. Commissioner of Central Excise, Chandigarh-I (SC)

Marathwada Agricultural University v. Marathwada Krishi Vidyapith, M.S.K.S., (SC)

Chacko v. Mahadevan, (SC)

Bharat Sewa Sansthan v. U.P. Electronics Corporation Limited, (SC)

A.P.S.R.T.C. v. M. Pentaiah Chary, (SC)

Commissioner of Customs, Chennai v. M/s Hewlett Packard India Sales (P) Ltd. (SC)

Commissioner of Central Excise, Nagpur v. M/s Ballarpur Industries Ltd. (SC)

Commissioner of Central Excise, Chandigarh v. M/s. Asian Alloys Ltd., (SC)

State of Rajasthan v. Jagdish Chopra, (SC)

Indian Bank v. N. Venkatramani, (SC)

Mahesh Gupta v. Yashwant Kumar Ahirwar, (SC)

Syndicate Bank v. Estate Officer and Manager, A.P.I.I.C. Ltd., (SC)

Kirpal Kaur v. V.M. Singh (SC)

Ram Preeti Yadav v. Mahendra Pratap Yadav, (SC)

Harishchandra Ladaku Thange v. State of Maharashtra, (SC)

Surjit Singh v. Nanak Singh (SC)

Commissioner of Central Excise, Jaipur v. M/s Sri Ganganagar Bottling Co. (SC)

M.C. Mehta v. Union of India (SC)

Muncipal Corporation Hoshiarpur v. Sewa Das (SC)

Ram Nayak v. U.P. State Sugar Corporation (SC)

Madan Lal Kapoor v. Rajiv Thapar, (SC)

Aggarwal & Modi Enterprises Pvt. Ltd. v. New Delhi Municipal Council, (SC)

M.P. State Agro Industries Development Corporation Ltd. v. Jahan Khan, (SC)

Mukesh Kumar v. Union of India, (SC)

Dilawar Singh v. State of Delhi, (SC)

State of Uttar Pradesh v. Ram Veer Singh, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Research Foundation for Science v. U.O.I., (SC)

Visitor v. K.S. Misra, (SC)

M.C. Mehta v. Union of India, (SC)

Numaligarh Refinery Ltd. v. Daelim Industrial Company Ltd. (SC)

Commissioner, Karnataka Housing Board v. C. Muddaiah, (SC)

Y.A. Ajit v. Sofana Ajit, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Kulesh Mondal v. State of West Bengal, (SC)

Des Raj v. State of Punjab, (SC)

Narasappa v. State of Karnataka (SC)

M. Srinivasulu v. State of A.P., (SC)

Commissioner of Central Excise, Mumbai-IV v. M/s.

A.M. Moosa v. Commissioner of Income Tax, Trivandr

Bhanu Pratap Singh Dhakray v. Kamla Pandey, (SC)

Reliance Energy Limited v. Maharashtra State Road Development Corporation Ltd. (SC)

Research Foundation for Science Technology and Natural Resource Policy v. Union of India (SC)

Krishnan v. Backiam, (SC)

Sunil Kumar Parimal v. State of Bihar, (SC)

Tama @ Tamal Mal v. State of West Bengal, (SC)

M.D. University, Rohtak v. Ajit Singh Nandal , (SC)

DHV BV v. Tahal Consulting Engineers Ltd., (SC)

M/S. Coen Bharat Ltd. v. Commissioner of Central Excise, Vadodara , (SC)

Commnr. of Central Excise, Cochin v. M/s Mannampalakkal Rubber Latex Works, (SC)

Manjula Sircar v. Harendra Bahadur, (SC)

State of Rajasthan v. Parthu, (SC)

Prajwala v. Union of India (SC)

R.N. Sharma v. Vishwanath Prasad Lohia (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Commissioner of Income Tax, Salem v. P.V. Kalyanasundaram (SC)

The Bihar State Board of Religious Trusts v. Vishw

Sanwariya Lal v. State of Rajasthan, (SC)

C.A. Pious v. State of Kerala , (SC)

Kendriya Vidyalaya Sangathan v. Shri Dharmendra Sharma, (SC)

Brijbhushan Yadav v. Union of India, (SC)

Union of India v. Shree Shankar Textiles Ex-employees Union, (SC)

Ganapathi Sanya Naik v. State of Karnataka, (SC)

Radhu v. State of Madhya Pradesh, (SC)

Municipal Corporation Of City Of Thane v. M/s Vidyut Metallics Ltd. (SC)

Union of India v. Shiv Shanker Kesari, (SC)

State of Karnataka v. Raju, (SC)

Phulia Tudu v. State of Bihar (now Jharkhand), (SC)

Vanga Sriniwas v. Public Prosecutor, High Court of A.P., (SC)

Markfed Vanaspati & Allied Industries v. Union of India, (SC)

Kuldeep Singh v. Union of India, (SC)

Rajeev Hitendra Pathan v. Achyut Kashinath Karekar, (SC)

Oriental Insurance Co. Ltd. v. Syed Ibrahim, (SC)

Boodireddy Chandraiah v. Arigela Laxmi, (SC)

Ciddagunta Subrahmanyam Reddy v. Namakari Muni Reddy, (SC)

City and Industrial Development Corporation of Maharashtra v. Ekta Mahila Mandal (SC)

State of Jharkhand v. Manshu Kumbhkar, (SC)

Pratibha v. Rameshwari Devi, (SC)

M.C. Mehta V. Union of India (SC)

Sales Tax Officers and Ors. v. Dutta Traders (SC)

M. Naga Venkata Lakshmi v. Viskhapatnam Municipal Corp. (SC)

Harichand (Dead) v. Dharampal Singh Baba, (SC)

State of Karnataka v. Ameer Jan, (SC)

Dinesh Dalmia v. C.B.I., (SC)

Jagdish v. State of Madhya Pradesh, (SC)

State of Punjab v. Deepak Mattu, (SC)

Maksud Saiyed v. State of Gujarat, (SC)

Mohan Mahto v. M/s. Central Coal Field Ltd., (SC)

Modern School v. Shashi Pal Sharma, (SC)

State of Tamil Nadu v. Seshachalam, (SC)

Union of India v. S. Vinodh Kumar, (SC)

Mohd. Masood Ahmad v. State of U.P., (SC)

Mallanna v. State of Karnataka (SC)

Jagannath v. State of M.P., (SC)

Anil Ritolla @ A.K. Ritolia v. State of Bihar, (SC)

Shri Mundri Lal v. Smt. Sushila Rani, (SC)

S.D. Bandi v. Divisional Traffic Officer, KSRTC (SC)

State of Orissa v. M/s. Tata Sponge Iron Ltd. (SC)

Bhavya Apparels Private Limited v. Union of India, (SC)

Shiv Kumar Sharma v. Santosh Kumari, (SC)

S.D. Bandi v. Divisional Traffic Officer, Karnataka State Road Transport Corporation (SC)

Chattisgarh Vidyut Mandal Abhiyanta Sangh v. Chattisgarh State Electricity Regulatory Commission (SC)

Shankar Balu Patil v. State of Maharashtra, (SC)

Bibhishan v. State of Maharashtra, (SC)

Director, Krishi Utpadan Mandi Samiti v. M/S. Ram Kishan Daya Ram and Co. (SC)

Moses Wilson v. Kasturiba , (SC)

Aryavrat Gramin Bank v. Vijay Shankar Shukla , (SC)

Commissioner of Customs, New Delhi v. M/s. Phoenix International Ltd, (SC)

Fruit Commission Agents Association v. Government of Andhra Pradesh, (SC)

Raj Brothers v. Union of India, (S.C.)

Commissioner of Central Excise, Delhi v. M/s. Frick India Ltd., (SC)

M/s Dhampur Sugar (Kashipur) Ltd. v. State of Uttranchal (SC)

State of Punjab v. Dev Raj (SC)

Mohammad Sadiq v. State of Uttar Pradesh, (SC)

Anokh Singh v. State of Punjab (SC)

M.C. Mehta v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Malleshappa v. State of Karnataka, (SC)

Jaya Simha v. State of Karnataka, (SC)

Entertainment Tax Officer, Madhapur Circle,Hyderabad v. M/s Hi Tech Theatre, Madhapur, Hyderabad , (SC)

M/S Dhampur Sugar Mills Ltd v. State of U.P. , (SC)

U.P. Power Corporation Ltd. v. M/s Bonds and Beyonds (India) (P) Ltd. , (SC)

Narpat Singh v. Rajasthan Financial Corporation , (SC)

Bhola Nath v. Monika (D) , (SC)

State of Rajasthan v. Chanda @ Chandkori (SC)

Kanailal Bera v. Union of India, (SC)

Hyderabad Industries Ltd. v. ESI Corporation, (SC)

Ganga Kisan Sahkari Chini Mills Ltd. v. Jaivir Singh, (SC)

Mahijam Vanaspati Ltd. v. National Insurance Co. Ltd. (SC)

Bakhtiyar Hussain (dead) thr. Lrs v. Hafiz Khan , (SC)

M. Mohammed Abdulla v. State of Kerala, (SC)

Valsala Kumari Devi M. v. Director, Higher Secondary Education, (SC)

M.P. State Coop. Bank Ltd., Bhopal v. Nanuram Yadav, (SC)

Morgina Begum v. Managing Director, Hanuman Plantation Ltd., (SC)

Sayed Abdul Ala v. Union of India, (SC)

Nallapati Sivaiah v. Sub-Divisional Officer, Guntu

Commissioner of Customs, New Delhi v. C-Net Communication (I) Pvt. Ltd , (SC)

K.R. Mohan Reddy v. M/s Net Work Inc Rep.Tr.M.D., (SC)

Amarsingh Munnasingh Suryawanshi v. State of Maharashtra, (SC)

Secretary, Department of Revenue v. Sant Steel and Alloys Pvt. Ltd., (SC)

Ram Avtar Patwari v. State of Haryana, (SC)

Vitusah Oberoi v. Court of Its Own Motion (S.C.)

U.B. Gadhe v. G.M., Gujarat Ambuja Cement Pvt. Ltd., (SC)

Karan Singh v. M/s Executive Engineer Haryana State Marketing Board, (SC)

Secretary, West Bengal Council of Higher Secondary Education v. Ayan Das, (SC)

Khursheed v. State of U.P., (SC)

Guriya @ Tabassum Tauquir v. State of Bihar, (SC)

K. Radhai v. C.B.I. Cochin Unit, (SC)

K. Subba Reddy v. State of Andhra Pradesh, (SC)

Bhagwan Bahadure v. State of Maharashtra, (SC)

State of Punjab v. Mohinder Singh, (SC)

Damyanti Devi v. Indrajeet, (SC)

Utkal Galvanizers Ltd. v. Orissa Hydro Power Corpn. Ltd. (SC)

Lagan Jute Machineries Co. Ltd. v. Candlewood Holdings Ltd. (SC)

Commissioner Of Income Tax v. Malegaon Sahakari Sakhar Karkhana Ltd. (SC)

ICI India Ltd. v. State of Orissa (SC)

Moradabad Development Authority v. Saurabh Jain (SC)

Ram Nandan Singh v. AG Office Employees (SC)

T.N. Godavarman Thirumulad v. Union of India (SC)

All India Anna Dravida Munnetra Kazhagam v. Chief Secretary, Government of Tamil Nadu (SC)

Suresh Singh v. State of Haryana, (SC)

Delhi Development Authority v. Union of India, (SC)

Asha Shamkumar Patil v. Sadhana Rajan Kamble, (SC)

Moti Lal v. State of M. P., (SC)

Bank of Rajasthan v. Keshav Bangur, (SC)

Ram Prakash Gupta v. Rajiv Kumar Gupta, (SC)

Hindustan Zinc Ltd. v. Commissioner of Income-Tax,

Sumtibai v. Paras Finance Co. Mankanwar, (SC)

M/s. Hasthimal & Sons v. P. Tej Raj Sharma, (SC)

State of Gujarat v. Turabali Gulamhussain Hirani, (SC)

Carona Ltd. v. M/s Parvathy Swaminathan & Sons, (S

Bureau of Indian Standards v. S.K. Kanojia, (SC)

U.P. Co-op Spg. Mills Federation Limited v. Ram Pratap Yadav, (SC)

Prabir Banerjee v. Union of India, (SC)

CCE Lucknow v. M/s. Wimco , (SC)

Meenakshi v. A. Shanmugam (SC)

Citibank, N.A. v. Tlc Marketing Plc , (SC)

Sita Ram v. Radhey Shyam, (SC)

U.P. Roller Flour Mills Association v. Govt. of India , (SC)

Haryana State Agricultural Mkt. Board v. Naresh Kumar , (SC)

Hariom Agrawal v. Prakash Chand Malviya, (SC)

M.C. Mehta v. Union of India (SC)

Mayakaur Baldevsingh Sardar v. State of Maharashtra, (SC)

Shanti Lal v. State of M.P., (SC)

Swapan Dhar v. State of West Bengal , (SC)

Tin Mfg. Company of India v. Commissioner of Customs, Mumbai (SC)

Union of India v. Kumar Trading Co. LLC (SC)

Govt. of A.P. v. Mohd. Taher Ali, (SC)

U.P. State Electricity Board v. Pooran Chandra Pandey, (SC)

Manilal Hiraman Chaudhari v. State of Maharashtra , (SC)

Inder Mohan Goswami v. State of Uttaranchal, (SC)

Mohtesham Mohd. Ismail v. Spl. Director, Enforceme

Bishan Singh v. State, (SC)

Gurdev Raj v. State of Punjab, (SC)

Vishal Properties Pvt. Ltd. v. State of U.P. , (SC)

T. Vijendradas v. M. Subramanian , (SC)

Accounts Officer, Jharkhand State Electricity Board v. Anwar Ali, (SC)

Sunil Gupta v. Kiran Girhotra, (SC)

N.R. Constructions Pvt. Ltd. v. Sri Ram Badan Singh, (SC)

M.J. Varghese v. Hindustan Newsprint Ltd. (SC)

Maruti Udyog Limited v. Mahinder C. Mehta, (SC)

State of Maharashtra v. Mohd. Sajid Husain Mohd. S. Husain, (SC)

M.C. Mehta v. Union of India, (SC)

Kishan Chand v. State of U.P., (SC)

Shah Nawaz Khan v. State of Maharashtra (SC)

K. Prakashan v. P.K. Surenderan, (SC)

State of M.P. v. Sanjay Kumar Pathak, (SC)

Trivedi Himanshu Ghanshyambhai v. Ahmedabad Municipal Corporation, (SC)

P.N. Sukumaran v. State of Kerala, (SC)

Managing Director, Karnataka Forest Dev. Corpn. Ltd. v. Workmen of Kant. Pulpwood Ltd., (SC)

BCPP Mazdoor Sangh v. N.T.P.C., (SC)

G.M. Tanda Thermal Power Project v. Jai Prakash Srivastava, (SC)

Attar Singh Kaushik v. Secy./Commr., Transport Department , (SC)

Jaswantsingh Pratapsingh Jadeja v. Rajkot Municipal Corporation (SC)

Sarav Investment & Fin.Const.P.Ltd. v. Llyods Register of Shipping I.O.S.P.F., (SC)

Bhagga v. State of M.P. , (SC)

Mohannakumaran Nair v. Vijayakumaran Nair, (SC)

Administrator, Unit Trust of India v. B.M. Malani, (SC)

M/s. Mercantile Company v. Commnr. of Central Excise, Calcutta , (SC)

Tirath Singh v. Bharat Sanchar Nigam Ltd. (SC)

C. Natrajan v. Ashim Bai, (SC)

Suresh Jindal v. BSES Rajdhani Power Limited, (SC)

State of Punjab v. Bhatinda District Coop. Milk P. Union Ltd., (SC)

Savithri v. Karthyayani Amma, (SC)

National Insurance Co. Ltd. v. Cholleti Bharatamma, (SC)

Kanwarjit Singh Dhillon v. Hardyal Singh Dhillon, (SC)

State of Andhra Pradesh v. M/s Concap Capacitors, Balanagar, Hyderabad (SC)

Swapan Kumar Pal v. Achintya Kumar Nayak (SC)

M/s. Paras Ship Breakers Ltd. v. Commissioner of Central Excise (SC)

Commr. of Customs, Bangalore v. M/s ACER India Pvt. Ltd. (SC)

Shridevi v. Muralidhar , (SC)

Devinder Singh v. State of Punjab, (SC)

Annakili v. A. Vedanayagam, (SC)

Niyamat Ali Molla v. Sonargon Housing Co-operative Society Ltd., (SC)

Basanti Devi v. Raviprakash Ramprasad Jaiswal, (SC)

M/s. United India Insurance Co. Ltd. v. Davinder Singh, (SC)

State of Haryana v. Aravali Khanij Udyog, (SC)

Security Printing & Minting Corp. of India Limited v. M/s. Gandhi Industrial Corporation, (SC)

M/s Shyam Lal Suresh Kumar v. State of Haryana , (SC)

Mahabir Singh v. Subhash, (SC)

M.C. Mehta v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Parayya Allayya Hittalamani v. Sri Parayya Gurulingayya Poojari , (SC)

The Empire Jute Co. Ltd. v. The Jute Corporation of India Ltd. , (SC)

Bharat Petroleum Corporation Ltd v. The Great Eastern Shipping Co. Ltd. , (SC)

Gopal v. State of Maharashtra, (SC)

B. Suresh Yadav v. Sharifa Bee, (SC)

State of Rajasthan v. Munshi, (SC)

State v. M. Krishna Mohan, (SC)

State of Delhi v. Jitti, (SC)

Kishan Singh v. State of Punjab, (SC)

Prakash Chandra Yadav v. State of Bihar, (SC)

Ramesh Baburao Devaskar v. State of Maharashtra, (SC)

Devi Lal v. State of Rajasthan, (SC)

Rajinder Singh Katoch v. Chandigarh Administration, (SC)

State of Rajasthan v. Ajit Singh, (SC)

Sarvesh Narain Shukla v. Daroga Singh, (SC)

All Cargo Movers (I) Pvt. Ltd. v. Dhanesh Badarmal Jain , (SC)

Dimple Gupta (Minor) v. Rajiv Gupta, (SC)

John K. John v. Tom Varghese, (SC)

Arjun Singh Rathore v. B.N. Chaturvedi, (SC)

Purnendu Mukhopadhyay v. V.K. Kapoor, (SC)

R. Radhakrishnan v. Director General of Police , (SC)

R.S. Jayakumar v. State of Kerala, (SC)

S.P. Indu v. The General Manager, Metro Railway, (SC)

Union of India v. Hiranmoy Sen, (SC)

State of Uttranchal v. Prantiya Sinchai Avam Bandh Yogana Shramik Mahaparishad, (SC)

G.K. Mohan v. Union of India, (SC)

Shiva Anand v. Indian Airlines Ltd., (SC)

M.D., U.P. State Agro-Industrial Corpn. Ltd. v. Mahendra Kumar Mishra , (SC)

Marripati Nagaraja v. Government of Andhra Pradesh , (SC)

Suratt v. Attorney General of; Trinidad and Tobago

Balakrushna Behera v. Satya Prakash Dash, (SC)

Sanjay Bansal v. Jawaharlal Vats, (SC)

Rabindra Kumar Shaw (dead) v. Manick Lal Shaw , (SC)

Ratnabali Capital Markets Ltd v. Securities and Exchange Board of India , (SC)

Dadan Ram v. State of Bihar , (SC)

Naresh Kumar Yadav v. Ravindra Kumar, (SC)

S.D. Bandi v. Divisional Traffic Officer, KSRTC (SC)

M/s. Builders Enterprises v. Union of India, (SC)

Smt. Thokchom Ongbi Sangeeta @ Sangi Devi v. Oriental Insurance Co. Ltd., (SC)

Naresh Chand v. District Inspector of Schools, (SC

Re: News Item "38 Yrs. In Jail Without Trial publi

Union of India v. B.M. Jha , (SC)

Dashrath @ Champa v. State of Madhya Pradesh, (SC)

Iqbal v. State of Kerala, (SC)

Indian Railway v. Moghul India (SC)

M/s Modipon Fibre Company,Modinagar, U.P. v. Commissioner of Central Excise, Meerut (SC)

Union of India v. M/s. Tata SSL Ltd. (SC)

Hemant Trivedi v. State of Rajasthan , (SC)

State of Punjab v. Surinder Singh, (SC)

Dayanand Vedic Vidhalaya Sanchalk Samiti v. Education Inspector, Greater Bombay, (SC)

K.K. Doshi v. Commissioner Income Tax , (SC)

State of U.P. v. M/s Lalta Prasad Vaish (SC)

Smt. Seema v. Ashwani Kumar, (SC)

Commissioner of Central Excise, Meerut v. Convertech Equipment Pvt. Ltd. (SC)

M/s Vanasthali Textiles Industries Ltd v. Commissioner of Central Excise, Jaipur, Rajasthan , (SC)

M.C. Mehta v. Union of India (SC)

Union of India v. Dr. Jai Dev Wig (SC)

Somal Pipes Private Limited v. Coal India Limited (SC)

Veneet Agrawal v. Union of India , (SC)

Babu Lal v. Gram Panchayat, Deroli Jat (SC)

Jaslok Hospital & Research Centre v. Union of India , (SC)

Bhudev Sharma v. District Judge, Bulandshahr (SC)

State of Punjab v. Harbhajan Singh , (SC)

State of Haryana v. Navneet Verma, (SC)

Prabha Arora v. Brij Mohini Anand, (SC)

New India Assurance Co. Ltd. v. Kendra Devi, (SC)

M/s. P. Vaikunta Shenoy & Co. v. P. Hari Sharma, (SC)

Girja Kumar v. State of Himachal Pradesh (SC)

A. Lewis v. M.T. Ramamurthy, (SC)

Paramjit Singh @ Mithu Singh v. State of Punjab, (SC)

Union of India v. State of U.P. , (SC)

Union of India v. Mahajabeen Akhtar, (SC)

Bihar State Council of Ayurvedic and Unani Medicine v. State of Bihar , (SC)

Union of India v. Central E. and M. Engineering Service Assocn. , (SC)

Mohan Kumar Rayana v. Komal Mohan Rayana, (SC)

Cit v. Max India Ltd., (SC)

Commnr of Income Tax, Madras v. P.V.A.L. Kulandagan Chettiar Rayavarem, (SC)

Commissioner of Income-Tax v. Alfa Laval (India) L

Veena Kumari Tandon v. Neelam Bhalla (SC)

Sunil Kumar v. Ram Singh Gaud, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Vinitec Electronics Private limited v. HCL Infosystems Limited, (SC)

Lucknow Development Authority v. Krishna Gopal Lahori , (SC)

Amrutnagar Sahakari S.K. Union v. Rashtriya Sakhar Kamgar Union , (SC)

Y.N. Gangadhara Setty v. Jaya Prakash Reddy, MD, Karnataka Coop. Milk Producers Federation, (SC)

Management Of Indian Bank v. G. Ramachandran , (SC)

Ramesh Chand v. Uganti Devi (SC)

Savitri Goenka v. Kusum Lata Damani, (SC)

Gurpreet Kaur @ Rinky v. Vipin Kumar Gupta, (SC)

Whirlpool of India Ltd. v. Union of India , (SC)

M/s. Rahul Builders v. M/s. Arihant Fertilizers & Chemical, (SC)

State of Haryana v. Mahender Singh, (SC)

Muthu v. State by Inspector of Police, Tamil Nadu, (SC)

Naresh Giri v. State of M.P., (SC)

State of U.P. v. Atar Singh, (SC)

Gali Venkataiah v. State of Andhra Pradesh, (SC)

Antram v. State of Maharashtra, (SC)

M/s Jaswant Talkies v. Commercial Taxes Officer, B

Union of India v. Adani Exports Ltd., (SC)

Food Corporation of India v. Vikas Majdoor Kamdar Sahkari Mandli Ltd., (SC)

Larsen & Toubro Ltd. v. Fertilizer & Chemicals Travancore Ltd., (SC)

Gurdev Singh v. Narain Singh, (SC)

M.P. State Electricity Board v. Grasim Industries Ltd., (SC)

Sitaram Sao @ Mungeri v. State of Jharkhand, (SC)

Martin and Harris Pvt. Ltd. v. Rajendra Mehta, (SC)

Regional Manager, APSRTC v. N. Satyanarayana , (SC)

M/s Canon Steels P. Ltd v. Commissioner of Customs (S.C.)

Commnr. of Central Excise, Allahabad v. M/s Somaiya Organics (India) Ltd (S.C.)

Sobran Singh v. State of U.P. (SC)

Commissioner, Income Tax, Thiruvananthapuram v. K. Ravindranathan Nair (SC)

Commnr. of Central Excise v. M/s. Gas Authority of India Ltd., (SC)

Janatha Cashew Exporting Co. v. Commissioner of Income-Tax, (SC)

State of Punjab v. Supreet Rajpal , (SC)

Hasi Mohan Barman v. State of Assam , (SC)

M.C. Mehta v. Union of India (SC)

Pondicherry State Cooperative Consumer Federation Ltd v. Union Territory of Pondicherry (S.C.)

Thankachan v. State of Kerala, (SC)

Unipatch Rubber Ltd. v. Commissioner of Central Excise, Bhopal, (SC)

Prajwala v. Union of India, (SC)

O.N.G.C. Ltd. v. Garware Shipping Corpn. Ltd., (SC)

Oriental Insurance Co. Ltd. v. Smt. Raj Kumari, (S

United India Insurance Company Limited v. Serjerao, (SC)

Radha Pisharassiar Amma v. State of Kerala, (SC)

M/s. Anita Enterprises v. Belfer Coop. Housing Society Ltd., (SC)

Commissioner of Central Excise, Calcutta v. M/s. Calcutta Springs Ltd., (SC)

Commissioner of Trade Tax, U.P. v. Malviya Chemica

Bhopal Gas Peedith Mahila U. Sangat v. U.O.I., (SC)

Mahmood v. State of U.P., (SC)

M/s. Jai Fibres Ltd v. Commissioner Of Central Excise, Mumbai-III (S.C.)

State of Rajasthan v. M/s Khandaka Jain Jewellers,

M/s.I.D.L.Chemical Ltd v. State of Orissa (S.C.)

B. Ramakichenin @ Balagandhi v. Union of India , (SC)

Consolidated Engg. Enterprises v. Asstt. Commissioner Of Income Tax (SC)

T.N. Godavarman v. Union of India (SC)

Bijli Cotton Mill (Unit of National Textile Corporation U.P. Limited) v. U.P. Power Corporation Limited, (SC)

J. K. Industries Ltd v. Union of India (S.C.)

Puspa Mayee Dasi v. Smt. Jyotsna Daw (SC)

State of Punjab v. Raninder Singh , (SC)

D. Sailu v. State of A.P. , (SC)

S.D. Bandi v. Divisional Traffic Officer, KSRTC (SC)

Santosh v. Saraswathibai, (SC)

People's Union for Civil Liberties v. Union of India, (SC)

Abdul Raheem v. The Karnataka Electricity Board, (SC)

Usha P. Kuvelkar v. Ravindra Subrai Dalvi, (SC)

M/s. Raman Tech & Process Engg. Co. v. M/s. Solanki Traders , (SC)

Manohar S/o Shankar Nale v. Jaipalsing S/o Shivlalsing Rajput, (SC)

P.J. Chacko v. Chairman, Life Insurance Corporation of India, (SC)

Hero Exports,G.T. Road, Ludhiana v. Commissioner of Income tax,(Central), Ludhiana (S.C.)

State of Rajasthan v. Pareshar Soni, (SC)

Commissioner, M.C.D. v. R & T Enterprises (SC)

Godavari Marathwada Irrigation Development Corporation, Aurangabad v. M/s Pawar & Company (SC)

Zenith Steel Tubes and Industries Ltd. v. Sicom Limited , (SC)

Punjab State Electricity Board v. Dharam Singh , (SC)

I. Laxma Reddy v. A.P.S.R.T.C. , (SC)

Vijay Kumar v. Whirlpool of India Ltd., (SC)

Rajasthan State Road Transport Corporation v. Bal Mukund Bairwa (SC)

U.K. Enterprises v. Commissioner of Customs and Central Excise , (SC)

Sarvesh Refractories (P) Ltd. v. Commissioner of Central Excise and Customs , (SC)

Commissioner of Central Excise, Pune v. Bahar Agro Chem. & Feeds P. Ltd. (SC)

Rameshwar Das Agrawal v. Kiran Agrawal, (SC)

T.N. Godavarman Thirumulpad v. Union of India , (SC)

Tamil Nadu Wakf Board v. Larabsha Darga Panruti, (SC)

Union of India v. Amar Singh, (SC)

Indian Overseas Bank, Anna Salai v. P. Ganesan , (SC)

Ranip Nagar Palika v. Babuji Gabhaji Thakore , (SC)

Dir. S.C.T.I. for Med. Sci. & Tech. v. M. Pushkaran, (SC)

Delhi Development Authority v. Arjun Lal Satija , (SC)

Honda Siel Power Products Ltd v. Commissioner of Income Tax, Delhi , (SC)

Union of India v.Vicco Laboratories (S.C.)

M/s G.M.C. Ice Cream Pvt . Ltd. v. M/s Milk Food Pvt. Ltd. (SC)

Janak Raj v. Pardeep Kumar, (SC)

U.P. Forest Corporation v. Dy. Commissioner Of Income Tax, Lucknow, (SC)

G.K. Choksi & Company v. Commissioner of Income Tax, Gujarat (S.C.)

Chief Commissioner of Income Tax v. Susheela Prasad, (SC)

Uttaranchal Forest Hospital Trust v. Dinesh Kumar, (SC)

State of Haryana v. Babu Singh, (SC)

S.D. Bandi v. Divisional Traffic Officer, KSRTC (SC)

Chaturbhuj v. Sita Bai, (SC)

Kannan v. V.S. Pandurangam, (SC)

Yadvendra Arya v. Mukesh Kumar Gupta, (SC)

State of M.P. v. Ram Prakash Singh (SC)

Nagendra Chandra v. State of Jharkhand , (SC)

Personal Manager, SBI v. Krishna Grameena Bank Employees Union, (SC)

Sarva Shramik Sanghatana (K.V.) Mumbai v. State of Maharashtra , (SC)

Amit Kumar v. State of U.P. , (SC)

Special Deputy Collector (L.A.) v. N. Vasudeva Rao, (SC)

Tamil Nadu Omini Bus Owners Association v. State of Tamil Nadu Omini , (SC)

Commissioner of Central Excise, Indore v. Wintech Taparia Ltd., (SC)

Commissioner of Income Tax, Trivandrum v. R. Prathap, Sun Food Corporation (SC)

Shaik China Brahamam v. State of A. P. , (SC)

The Secretary to Govt. Agriculture & Co-op. Govt. of A.P. v. K. Kesavulu, (SC)

Didigam Bikshapathi v. State of A.P., (SC)

Kapildeo Mandal v. State of Bihar, (SC)

Tata Engineering & Locomotive Co.Ltd v. Commissioner of Central Excise, Jamshedpur (S.C.)

State of Andhra Pradesh v. Abdul Khuddus (Dead) by

Kolkata Municipal Corporation v. Board of Trustees (SC)

Commissioner of Central Excise v. Rajasthan Spg. And Wvg. Mills Ltd., Etc (S.C.)

M/s. Rattna Oil Mills/Rice Mills v. Paramjit Singh (SC)

Rajesh Ranjan Yadav @ Pappu Yadav v. CBI through its Director, (SC)

Kailash Chandra v. State of M.P., (SC)

K.N. Ananthraja Gupta v. D.V. Usha Vijaykumar, (SC

Centre for Enviornmental Law, World Wide Fund-India v. Union of India (SC)

Desh Raj v. Bodh Raj, (SC)

Devisingh Meena v. Union of India, (SC)

New India Assurance Co. Ltd. v. Prabhu Lal, (SC)

Fedders Lloyd Corportion v. Commissioner of Central Excise, Mumbai, (SC)

Parekh Platinum Ltd v. Union of India (SC)

Sanjay Kumar Kedia v. Narcotics Control Bureau , (SC)

State of Madhya Pradesh v. Babulal , (SC)

L&T Komatsu Ltd. v. N. Udayakumar, (SC)

M/s Quality Inn Southern Star v. Regional Director, Employees State Insurance Corp., (SC)

United India Insurance Co. Ltd. v. Shila Datta (SC)

Vishwanath v. Union of India, (SC)

Naresh Govind Vaze v. Govt. of Maharashtra , (SC)

Sangam Spinners v. Regional Provident Fund Commissioner-I, (SC)

Harpal Singh v. State of Punjab , (SC)

Rajendra Datta Zarekar v. State of Goa, (SC)

Murugan v. State through Inspector of Police, Tamil Nadu, (SC)

Mohd. Akram Ansari v. Chief Election Officer, (SC)

Union of India v. Ranchod , (SC)

M/s. Deva Metal Powders Pvt. Ltd. v. Commissioner, Trade Tax, U.P. (SC)

M.C. Mehta v. Union of India (SC)

Udyami Evam Khadi Gramodyog Welfare Sanstha v. State of U.P. (SC)

Commissioner of Income Tax v. Gujarat Maritime Board, (SC)

Shipping Corporation of India Ltd. v. M/s. Bharat Earth Movers Ltd. , (SC)

Directorate of Revenue v. Mohammed Nisar Holia, (S

Sheikh Abdul Rashid v. State of J&K , (SC)

United Bank of India v. Tamil Nadu Banks Deposit Collectors Union, (SC)

Niranjan Cinema v. Prakash Chandra Dubey , (SC)

Commissioner of Income-Tax v. Producin Pvt. Ltd., (SC)

G.M., Indian Bank v. R. Rani , (SC)

Divisional Manager, Aravali Golf Club v. Chander Hass , (SC)

U.P. State Road Transport Corporation v. Vinod Kumar, (SC)

Abdul Gafur v. The State of Assam, (SC)

Modi Tele Fibres Ltd v. U.P. State Electricity Board , (SC)

Anuj Garg v. Hotel Association of India, (SC)

S. Bagirathi Ammal v. Palani Roman Catholic Missio

Election Commission of India v. St. Mary's School, (SC)

People for Ethical Treatment Of Animals v. Central Zoo Authority (SC)

M/s Trig Guards Force Ltd v. Maharashtra Indus. Dev. Corpn. , (SC)

Holicow Pictures Pvt. Ltd. v. Prem Chandra Mishra(

Bogidhola Tea & Trading Co. Ltd. v. Hira Lal Soman

T.N. Godavarman Thiriumulpad v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

G.M., Southern Railway, Chennai v. Johny J. Vilangadan (SC)

Atma Singh (died) through LRs. v. State of Haryana, (SC)

U.P. State Agro Industrial Corporation Ltd. v. Kisan Upbhokta Parishad , (SC)

State of Chhattisgarh v. M/s. VTP Constructions, (SC)

Vinay Devanna Nayak v. Ryot Seva Sahakari Bank Ltd., (SC)

Sakiri Vasu v. State of U.P. , (SC)

District Basic Eduction Officer v. Dhananjai Kumar Shukla, (SC)

Archaeological Deptt. of India v. Dinesh Chand, (SC)

Irrigation Research Institute v. Kripal Singh , (SC)

Union of India v. Zalcon Electronics, (SC)

Shree Sidhbali Sugar Ltd. v. Dy. Commissioner of Central Excise, Dehradun (SC)

Ravi Bhushan Prasad Verma v. State of Bihar (S.C.)

State of Rajasthan v. Ganeshi Lal, (SC)

Haryana Land Reclamation and Development Corporation Ltd. v. Nirmal Kumar, (SC)

M/s Jagannath Kasturchand Yarn Merchants v. Raj Kumar , (SC)

M/s Nopany Investments (P) Ltd. v. Santokh Singh (

Bindha Prasad v. Bhan Datt (dead) , (SC)

U.P. Power Corporation Ltd. v. Sant Steel and Alloys P. Ltd, (SC)

Laxman Prasad v. Prodigy Electronics Ltd., (SC)

Commissioner Of Income Tax v. Air Liquide India Holding (P.) Ltd. (SC)

Anwar Pasha v. Commissioner Of Income Tax (SC)

Dharmarajan v. Valliammal, (SC)

Indu Nissan Oxo Chemicals Ind. Ltd. v. Union of India, (SC)

Shakur Basti Shamshan Bhumi Sudhar Samiti v. Lt. Governor, National Capital Ter. of Delhi, (SC)

National Insurance Co. Ltd. v. Deepa Devi , (SC)

Gurunath Manohar Pavaskar v. Nagesh Siddappa Navalgund, (SC)

M/s Oriental Select Granite Pvt. Ltd. v. State of Karnataka , (SC)

Sewa Ram v. State of U.P. , (SC)

Sumersinbh Umedsinh Rajput @ Sumersinh v. State of Gujarat, (SC)

Jitendra Kumar v. State of Haryana , (SC)

M.C. Mehta v. Union of India (SC)

Prajwala v. Union of India, (SC)

Commissioner of Central Excise,Chandigarh v. M/s Supreme Fabrics Ltd. (S.C.)

State of A.P. v. Singireddy Ramulu (SC)

Commnr of Central Excise, Pune v. M/s. Vora Products (SC)

Ajay Mohan v. H.N. Rai , (SC)

R.K. Mobisana Singh v. Kh. Eemba Singh , (SC)

M/s. Hondaram Ramchandra v. Yeshwant Mahadev Kadam (D) by LRs. , (SC)

General Manager, UCO Bank v. M. Venuranganath, (SC)

General Manager, North West Railway v. Chanda Devi

Director General, Border Security Force v. Deenamma Sanuel, (SC)

Parekh Brothers v. Commissioner of Income-Tax, (SC)

Keshav v. State of Maharashtra, (SC)

Umar Mohammad v. State of Rajasthan, (SC)

Anil Kumar Goel v. Kishan Chand Kaura, (SC)

Deddappa v. Branch Manager, National Insurance Co. Ltd., (SC)

Sarabjit Rick Singh v. Union of India, (SC)

National Insurance Company Ltd. v. Indira Srivastava, (SC)

Kerala State Electricity Board v. Commr. of Central Excise, Thiruvananthapuram, (SC)

Commissioner of Income Tax v. Willamson Financial Services, (SC)

Eastern Book Company v. D.B. Modak, (SC)

Commissioner of Income Tax, Shimla v. Sirmour Truck Operators Union, Gondpur (SC)

Commissioner of Income Tax, Shimla v. Sirmour Truck Operators Union (SC)

Deputy Commissioner of Income Tax, Kanpur v. Divya Investment Private Limited (SC)

L.M.L. Ltd. v. State of U.P. , (SC)

Chinnathaman v. State, Rep. by Inspector of Police(SC)

Rameshwar Dass v. State of Punjab , (SC)

Sanapareddy Maheedhar v. State of Andhra Pradesh ,

Ujjagar Singh v. State of Punjab, (SC)

State of A.P. v. A.S. Peter, (SC)

Rugmini Ammal (dead) by Lrs. v. V. Narayana Reddiar , (SC)

New India Assurance Company Ltd. v. Nusli Neville Wadia , (SC)

Achhaibar Maurya v. State of U.P. , (SC)

M.V. Thimmaiah v. Union Public Service Commission , (SC)

State Government of M.P. v. Shankarlal, (SC)

Mahboob Deepak v. Nagar Panchayat Gajraula , (SC)

General Manager, Pench Area, Parasia, M. P. v. M/s. Barkan(SC)

Union of India v. Narendra Singh , (SC)

C.S. Azad Krishi Evem Prodyogiki Vishwa v. United Trades Congress (SC)

State of Tamil Nadu v. State of Kerala (SC)

Brij Lal (Dead) by Lrs. v. State of Haryana, (SC)

Poonam Verma v. Delhi Development Authority(SC)

Delhi Development Authority, N.D. v. Joint Action Committee, Allottee of SFS Flats(SC)

Soni Dineshbhai Manilal v. Jagjivan Mulchand Chokshi(SC)

Balasubramanian v. Ramaiah Thondaman (S.C.)

Government of Karnataka v. Smt. Gowramma (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Chinde Gowda v. Puttamma , (SC)

Akhilesh Kumar Singh v. State of Jharkhand , (SC)

Seema Dhamdhere, Secretary v. State of Maharashtra , (SC)

Union of India v. Sadhana Khanna, (SC)

Union of India v. S.R. Dhingra , (SC)

Union of India v. Shri Ramesh Singh Rajput , (SC)

Hindustan Paper Corporation Ltd. v. Kagajkal Thikadar Sramik Union , (SC)

Union of India v. S.R. Dhingra , (SC)

State of Gujarat v. Gajanand M. Dalwadi (D), (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Ranju @ Gautam Ghosh v. Rekha Ghosh , (SC)

Vineet Kumar Chauhan v. State of U.P., (SC)

Onkar Nath Mishra v. State (NCT of Delhi) , (SC)

Hari Yadav v. State of Bihar(SC)

Mount Carmel School Society v. D.D.A. (S.C.)

M/s Singh Enterprises v. Commissioner of Central Excise,Jamshedpur (S.C.)

Magna Publishers Co. Ltd. v. Shilpa S. Shetty, (SC)

Asokan v. Lakshmikutty, (SC)

Union of India v. Income Tax Bar Association, Lucknow (SC)

Commissioner of Income Tax, Madras v. Lucas TVS Ltd., Padi Chennai (SC)

M/s. Everest Wools v. U.P. Financial Corporation , (SC)

Ram Pal v. State of U.P., (SC)

Forum For Promotion Of Quality Edun. v. Social Jurist, A Civil Right Group (SC)

C. Venkatachalam v. Ajitkumar C. Shah (SC)

Share Medical Care v. Union of India (SC)

Kaliyamma v. Deputy Commnr.Chitradurga Distt. , (SC)

Star India Pvt. Ltd. v. Telecom Regulatory Auth. O

State of Himachal Pradesh v. Paras Ram , (SC)

Biswajit Chandra @ Kanu v. State of West Bengal (SC)

Mohd. Shafi (Dead) by L.Rs. v. Farhat Ali Khan (SC)

Bhagwan Dass v. Punjab State Electricity Board, (SC)

Union of India v. Dineshan K.K., (SC)

State of U.P. v. Punni(SC)

State of Rajasthan v. Jaggu Ram, (SC)

Dharam Pal v. State of U.P., (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Reserve Bank of India v. M. Hanumaiah (SC)

Nirlex Spares Pvt. Ltd. v. Commissioner Of Central Excise (S.C.)

Commissioner of Income Tax, Bangalore v. Infosys Technologies Ltd. (S.C.)

Kasam Ali Momin v. Municipal Corporation of Greater Bombay (S.C.)

Ghulam Mohammad Dar v. State of J&K(SC)

Atul Singh v. Sunil Kumar Singh , (SC)

Mathania Fabrics v. Commnr. of Central Excise Jaipur, (SC)

Commissioner of Income Central II v. Suresh N. Gupta (S.C.)

Sharma Kapoor & Co. v. Damayanti Mishra, (SC)

Ramesh Krishna Madhusudan Nayar v. State of Maharashtra(SC)

Chandramohan Pandurang Kajbaje v. State of Maharashtra , (SC)

Aqil Beg v. Abdul Jalil (SC)

V. Siva Kumar v. Secretary, Ministry of Defence , (SC)

Oriental Bank of Commerce v. Sunder Lal Jain , (SC)

Mani v. State of T.N.(SC)

Ashok Kumar Shrivastava v. Ram Lal , (SC)

State of Haryana v. Dinesh Kumar, (SC)

Sat Narain v. State of Haryana (SC)

Sify v. First Flight Couriers , (SC)

Sunil Poddar v. Union Bank of India , (SC)

Union Bank of India v. Venkatesh Gopal Mahishi . (SC)

Bhadrappa (D) By Lrs. v. Tolacha Naik, (SC)

Tamil Nadu Housing Board v. Sea Shore Apartments Owners Welfare Association, (SC)

Imagic Creative Pvt. Ltd. v. Commissioner of Comme

Mazhar Hassan v. Gangu Singh (S.C.)

K.S. Krishna Sarma v. Kifayat Ali, (SC)

M.C. Mehta v. Union of India, (SC)

Kanhaiyalal v. Union of India, (SC)

Suryalakshmi Cotton Mills Ltd. v. Rajvir Industries Ltd. , (SC)

Surinder Shukla v. Union of India , (SC)

S.K. Dua v. State of Haryana , (SC)

State of M.P. v. Madhukar Rao, (SC)

Shiv Nath Prasad v. Saran Pal Jeet Singh Tulsi , (SC)

Puran Singh v. State of Uttaranchal, (SC)

Bija v. State Of Haryana, (SC)

Town Planning Municipal Council v. Rajappa , (SC)

Venture Global Engineering v. Satyam Computer Services Ltd., (SC)

Kulwinder Kaur @ Kulwinder Gurcharan Singh v. Kandi Friends Education Trust, (SC)

Labh Singh v. Bachan Singh, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Brijendra Singh v. State of M.P. , (SC)

Oswal Woolen Mills Ltd. v. Punjab State Electricity Board (SC)

Food Corporation of India v. M/s. Seil Ltd.(SC)

Jayakodi v. Branch Manager, N.I.C. Ltd. (SC)

Commr.Of Income Tax v. M/s Lovely Exports(Pvt)ltd. (SC)

Marimuthu v. State of Tamil Nadu , (SC)

Arun Bhanudas Pawar v. State of Maharashtra, (SC)

Benjamin v. State(SC)

K.T. Palanisamy v. State of Tamil Nadu, (SC)

Emp. State Insurance Corporation v. H.M.T. Ltd., (SC)

Commissioner, Municipal Corporation Hyderabad v. P. Mary Manoranjani , (SC)

C.V. Satheeshchandran v. General Manager, UCO Bank , (SC)

Krishna Janardhan Bhat v. Dattatraya G. Hegde, (SC

Hindustan Petroleum Corpn. Ltd. v. Ashok Ranghba Ambre , (SC)

Rattiram v. State of M.P (SC)

Pogula Komuraiah v. State of A.P.Rep. by the Public Prosecutor, (SC)

Vijay Shankar Shinde v. State of Maharashtra, (SC)

Tulsa v. Durghatiya, (SC)

Gaudiya Mission v. Shobha Bose, (SC)

Samira Kohli v. Dr. Prabha Manchanda, (SC)

Bharat Aluminium Company v. Kaiser Aluminium Technical Services Inc (SC)

State of U.P. v. Roshan Singh , (SC)

Sattatiya @ Satish Rajanna Kartalla v. State of Maharashtra, (SC)

Kunju @ Balachandran v. State of Tamil Nadu, (SC)

Superstar Education Society v. State of Maharashtra (S.C.)

State of Maharashtra v. Uttam Vishnu Pawar , (SC)

Regional Manager Uttaranchal Rd. Tpt. Corpn. v. Than Singh, (SC)

Sambhaji Hindurao Deshmukh v. State of Maharashtra, (SC)

S. Raju v. C. Sathammai, (SC)

Bhopal Gas Peedith Mahila U. Sangat v. U.O.I., (SC)

Usha Devi v. Rijwan Ahamd , (SC)

H.U.D.A. v. Prem Kumar Agarwal , (SC)

J.C. Budhraja v. Chairman, Orissa Mining Corporati

Premkumari v. Prahlad Dev , (SC)

State of Punjab v. Jalour Singh , (SC)

Homfraygunj Martyrs Memorial Committee v. Union of India , (SC)

Pratap Lakshman Muchandi v. Shamlal Uddavadas Wadhwa(SC)

Dinkar Maruti Jadhav v. Nivrutti Gangaram Pawar (dead) by Lrs. (S.C.)

State of Maharashtra v. Devahari Devasingh Pawar , (SC)

Workmen of Balmadies Estates v. Management Balmadies Estate, (SC)

Deputy Inspector General of Police v. K. Ravinder Rao, (SC)

Bihar Caustic & Chemicals Ltd. v. Kripa Pandey, (SC)

U.P. State Sugar Corporation Ltd. v. Kamal Swaroop Tondon , (SC)

Shaikh Majid v. State of Maharashtra(SC)

Vikas v. State of Maharashtra , (SC)

M/s United India Insurance v. Ram Prakash Raturi, (SC)

Ramakrishna Rao (dead) by Lr v. Rai Murari, (SC)

Karnataka Bank Ltd. v. State of A.P. , (SC)

Ramesh Singh v. Satbir Singh , (SC)

State Of Punjab v. Harbhajan Kaur (SC)

National Insurance Company Ltd. v. Annappa Irappa Nesaria , (SC)

Vidyadhari v. Sukhrana Bai , (SC)

M/s Anis Ahmad and Sons v. Commissioner of Income Tax (Appeals), Kanpur , (SC)

Ram Bahadur Thakur Ltd. v. Manish Mohan Sharma , (SC)

Neebha Kapoor v. Jayantilal Khandwala , (SC)

Ganapati Madhav Sawant (dead) Through his Lrs. v. Dattur Madhav Sawant, (SC)

Indian Council v. State of Orissa (SC)

Indian Dairy Machinery Co. Ltd. v. Assistant Commissioner of Commercial Taxes (SC)

Om Prakash v. State of U.P., (SC)

Shaikh Rafiq v. State of Maharashtra, (SC)

Nehru Yuva Kendra Sangathan v. Mehbub Alam Laskar , (SC)

Uttar Haryana Bijli Vitran Nigam Ltd. v. Surji Devi, (SC)

Rakesh Kumar Joshi v. Narendra Kumar , (SC)

Jasveer Singh v. State of U.P. (SC)

Vishnu Dev Sharma v. State of U.P. , (SC)

Bhel Workers Union v. Union of India, (SC)

Abhishek Malviya v. Addl. Welfare Commissioner (SC)

Nagarjuna Grammena Bank v. Medinarayana (SC)

T.D. Byju v. Thiruvanchoor Radhakrishnan (SC)

M/s. Marsons Fan Industries v. Commissioner of Central Excise, Calcutta (SC)

Patri Vyapar Mandal Delhi (Regd) v. M.C.D. Town Hall , (SC)

State of A.P. v. Singireddy Ramulu (SC)

Oriental Insurance Co. Limited v. Prithvi Raj, (SC)

Balasaheb Dayandeo Naik (Dead) v. Appasaheb Dattatraya Pawar, (SC)

Basayya I. Mathad v. Rudrayya S. Mathad , (SC)

Commissioner of Customs, Kolkata v. M/s. Intiating Explosives Sysytems (SC)

K. Sharada Bai v. Shanshunnisa , (SC)

Fulchand Munda v. State of Bihar , (SC)

Ajay Kumar Shah Jagati v. Commissioner of Income Tax (SC)

K.T. Varghese v. State of Kerala(SC)

Chief Engineer, Hydel Project v. Ravinder Nath , (SC)

Suresh Nanda v. C.B.I. , (SC)

Vinod v. State of Haryana, (SC)

S.K. Sinha, Chief Enforcement Officer v. Videocon

Mangat Ram v. State of Haryana, (SC)

Sunita Jain v. Pawan Kumar Jain , (SC)

Sachin Jana v. State of West Bengal, (SC)

Commissioner of Income Tax v. Ambuja Darla Karsog

Shanti Devi v. State of Sikkim , (SC)

Assistant Director of Mines v. Deccan Cements , (SC)

Union of India v. Anil Chanana , (SC)

APSRTC, rep. by its General Manager v. M. Ramadevi , (SC)

B.P. Agarwal v. Dhanalakshmi Bank Ltd. , (SC)

National Textile Corpn. (DR & P) Ltd.v. Bank of Rajasthan (S.C.)

Bijoy Das v. State of West Bengal, (SC)

Kashi Ram v. State of Rajasthan(SC)

Ghasita Sahu v. State of Madhya Pradesh, (SC)

Gobarbhai Naranbhai Singala v. State of Gujarat , (SC)

Sudesh Kumar v. State of Uttarakhand, (SC)

Som Mittal v. Govt. of Karnataka, (SC)

Anil Sharma v. State of Haryana (SC)

Maruti Clean Coal v. B.L. Wadhera , (SC)

R. Leela Bhai v. K.R. Valsala Devi (SC)

M.M.T.C. Limited v. Commissioner of Customs, New Delhi (SC)

K.C.C. Software Ltd. v. Director of Income Tax (Inv.) , (SC)

Hari Prasad Bhuyan v. Durga Prasad Bhuyan , (SC)

Rajendran v. Shankar Sundaram , (SC)

Sea Lark Fisheries v. United India Insurance Co., (SC)

Rajib Kumar Paul v. Gurudas Mitra, (SC)

Bhartesh C. Jain v. Shoaib Ullah (S.C.)

Krishi Utpadan Mandi Samiti, Achanera v. Vinod Kumar, (SC)

Ran Singh v. State of Haryana , (SC)

Punjab National Bank v. M.L. Kalra , (SC)

Maharashtra General Kamgar Union v. Indian Gum Industries Ltd., (SC)

In BE: News Item Published in Hindustan Times Titles "And Quiet Flows The Maily Yamuna" (SC)

Johar v. Mangal Prasad(SC)

Venu @ Venugopal v. State of Karnataka, (SC)

Himmat Singh v. I.C.I. India Ltd (S.C.)

Dolhin Padharo Devi v. Indrajeet Tiwary , (SC)

Santosh Kumar Singh v. The State of Bihar , (SC)

T.O. Anthony v. Karvarnan , (SC)

M.C. Mehta v. Union of India, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Commissioner of Customs, Calcutta v. Biecco Lawrie , (SC)

Commissioner of Income Tax v. M/s. Oswal Agro Mills Ltd. (SC)

Employers Management W.B.C. of TISCO Ltd. v. Concerned Workman, Ram Pravesh Singh, (SC)

State of Rajasthan v. Madan Singh, (SC)

Ashfaq Khan v. State of U.P.., (SC)

Jagtamba Devi v. Hem Ram , (SC)

Narayan Ghosh @ Nantu v. State of Orissa, (SC)

Sabeena v. C.B.I. (SC)

Anand Sharadchandra Oka v. University of Mumbai (SC)

Director General v. Regional Labour Commission, Co

State of A.P. v. ILA Vipin Pandya (SC)

Tenneti Kamesam v. Land Acquisition Officer (S.C.)

Uday Gopinath Powale v. Resha Uday Powale (SC)

State of Orissa v. M/s. Tata Iron and Steel Co. Ltd.(SC)

Ramanlal Bhailal Patel v. State of Gujarat(SC)

Rameshwar (D) Thru Lr. v. Mahant Beharidas (SC)

Baboolal Sharda v. Savitribai(SC)

Prabhjindeer Kaur v. Jasminder Singh , (SC)

Sunil Kumar Singh v. State of U.P. (SC)

Dharma Naika v. Rama Naika , (SC)

V.J. Thomas v. Pathrose Abraham , (SC)

Bachahan Devi v. Nagar Nigam, Gorakhpur , (SC)

V. Subbulakshmi v. S. Lakshmi , (SC)

Baba Jodhpuri @ Jyoti Swarup Anand v. State of Uttaranchal, (SC)

Food Corporation of India v. Parashotam Das Bansal , (SC)

Vimlesh Kumari Kulshrestha v. Sambhajirao , (SC)

Santosh Kumar v. Sarla Devi(SC)

Union of India v. Prakasan (SC)

Balwant Singh v. State of Punjab , (SC)

Sri Thimmaiah v. Shabira , (SC)

Barkat Ali v. Badri Narain (D) by Lrs, (SC)

Centre For Envir Law, Wwf-I v. U.O.I., (SC)

Commissioner of Customs & Central Excise, Goa v. Phil Corporation Ltd. (SC)

Swaika Properties Pvt. Ltd. v. State of Rajasthan , (SC)

D. Ranganayakulu v. Superintendent Engineer, NSRC O&M (SC)

Life Insurance Corporation of India v. Jaya Chandel, (SC)

State of U.P. v. Ajai Kumar, (SC)

Shiv Singh Chak v. Baby Jain, (SC)

Union of India v. Rajesh Vyas, (SC)

Life Insurance Corporation v. Castlewood (India) (SC)

Divl. Forest Officer, Kothagudem v. Madhusudhan Rao , (SC)

Union of India v. S. Krishnan , (SC)

Raghunath Anant Govilkar v. State of Maharashtra , (SC)

B.K. Sri Harsha (D) By L.R. v. M/s Bharath Heavy Electricals Ltd., (SC)

Commissioner of Income Tax,Baroda v. Ishwar Bhuvan Hotels Ltd. Baroda (S.C.)

Deputy Commissioner of Income Tax,Ahmedabad v. M/s. Core Health Care Ltd (S.C.)

Jt. Commissioner of Income Tax,Valsad, Gujarat v. M/s. United Phosphorous Ltd (S.C.)

Deputy Commissioner, Income Tax, Baroda v. Gujarat Alkalies & Chemicals Ltd (S.C.)

Assistant Commissioner of Income Tax,Ahmedabad v. Arvind Polycot Ltd (S.C.)

M/s Padinjarekara Agencies Limited v. State of Kerala (S.C.)

State of Kerala v. M/s Kurian Abraham Pvt. Ltd (S.C.)

Sirisia Sthal, Imli Chati, Muzaffarpur v. State of Bihar , (SC)

M/s Intel Design Systems (India) P. Ltd. v. Commissioner of Customs & Central Excise, (SC)

M. Purnachander Rao v. Sri Nawab Mazaharuddin Khan (D) Thr L.Rs. (SC)

Gram Panchayat, Village Kum Kalan v. State of Punjab , (SC)

Rakesh v. State of M.P.(SC)

Union of India v. Perayam Subhash, (SC)

State of U. P. v. Jagram, (SC)

Har Prasad v. Ranveer Singh , (SC)

Badshah v. State of U.P., (SC)

Balu @ Bakthvatchalu v. State of Tamilnadu, (SC)

Basic Education Board, U.P. v. Upendra Rai , (SC)

State of M.P. v. Hazarilal, (SC)

Life Insurance Corporation of India v. Retired L.I.C. Officers Association , (SC)

Ashok Kumar v. Sukhwant Singh (SC)

Fateh Singh (D) Th. Lrs v. Sahib Singh (D) Th. Lrs. (SC)

Commissioner of Income Tax v. C.A. Taktawala, (SC)

New Indian Insurance Company v. Darshana Devi , (SC)

Bokka Subba Rao v. Kukkala Balakrishna , (SC)

Jagadeesh v. State of Karnataka, (SC)

V. Laxminarasamma v. A. Yadaiah (dead) , (SC)

Samita Bhattacharjee v. Kulashekar Bhattacharjee, (SC)

Bhanwar Singh v. Puran , (SC)

Patinhare Purayil Nabeesumma v. Miniyatan Zacharia

Commissioner of Income Tax, Ahmedabad v. C.A. Taktawala (SC)

Northn. Rly. Admn., Min. of Railway, N. Delhi v. Patel Engineering Company Ltd (SC)

Housing and Urban Development Corporation Limited v. Leela Hotels Limited (S.C.)

Aruna Rodrigues v. Union of India (SC)

Kone Elevator India Private Limited v. State Of Tamil Nadu (SC)

M.C. Mehta v. Union of India (SC)

B. Vishwanath v. State of Karnataka, (SC)

S. Anand v. Vasumathi Chandrasekar, (SC)

Ramesh Dass v. Raghu Nath , (SC)

State of Jharkhand v. Bijay Kumar , (SC)

Oriental Insurance Company Ltd. v. Sorumai Gogoi , (SC)

Rajasthan Krishi Vishva Vidhyalaya, Bikaner v. Devi Singh, (SC)

T.N. Electricity Board v. T.N. Electricity Board T

A. Manoharan v. Union of India (S.C.)

Forbes Forbes Campbell & Co. Ltd v. Board of Trustees, Port of Bombay (S.C.)

Bharat Heavy Electricals Ltd. v. ESI Corporation, (SC)

Nagar Council, Kapurthala v. Davinder Kumar and Others (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Munshi Lal (Dead) v. Distt. Judge, Aligarh , (SC)

Commnr. of Customs, v. M/s. Punjab Fibres Ltd., No

Chandrakant Bhagchand Sanghavi v. Gujarathi Jain Visa Oswal S.M.P.M.S.Dharmarth Trust , (SC)

M/s Goodearth Steels Pvt. Ltd. v. Commnr. Of Central Excise, Kanpur, (SC)

Renukadevi H. v. Bangalore Metropolitan Transport Corporation , (SC)

Oriental Insurance Company Ltd. v. Jashuben , (SC)

State Bank Of Bikaner and Jaipur v. Modern Syntax

Kashimath Samsthan v. Srimadh Sudhindra Thirtha Sw

Gowdara Nanjappa v. Matada Bassaiah , (SC)

B.K. Muniraju v. State of Karnataka , (SC)

Cherotte Sugathan (D) v. Cherotte Bharathi , (SC)

Bant Singh v. Niranjan Singh (D) by Lrs. , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

L. Parmeswaran v. Chief Personal Officer , (SC)

Ghaziabad Development Authority v. Ashok Kumar , (SC)

G.M., B.S.N.L. v. Mahesh Chand, (SC)

Management, The Assistant Salt Commissioner v. Secretary, Central Salt Mazdoor Union, (SC)

K. Manjusree v. State of A.P. , (SC)

Progressive Education Society v. Rajendra , (SC)

State Bank of Patiala v. Manjeet, (SC)

Union of India v. Dattatray S/o Namdeo Mendhekar , (SC)

Baswanappa Patil v. Sivakumar Patil (SC)

Pradeep Singh v. Gopal Chandra Agarwal , (SC)

Babu Ram v. State of Punjab, (SC)

S.K. Alagh v. State of U.P. , (SC)

Sher Singh v. State of Punjab, (SC)

Kishor Kirtilal Mehta v. Vijay Kirtilal Mehta (SC)

Vishwanath Saraogi v. Ravi Bhatia , (SC)

M.C. Mehta v. Union of India (SC)

Brij Narain Singh v. Adya Prasad (dead) , (SC)

Severn Trent Water Purification, Inc. v. Chloro Co

Yashwant Waman Patil v. Municipal Corporation of Greater Mumbai, (SC)

Union of India v. Shakti LPG Ltd. (SC)

Munjal Sales Corporation v. Commissioner of Income Tax, Ludhiana (S.C.)

Rajender Singh v. M/s. Vijay Pal(SC)

N. Srihari v. N. Prakash(SC)

Government of A.P. v. R.V. Raju , (SC)

Thiruvengada Pillai v. Navaneethammal , (SC)

Mohd. Hussain (dead) by LRs v. Occhavlal (SC)

Commissioner of Central Excise, Mumbai v. Lajya Dyeing & Bleaching Works, (SC)

Maira Colaco v. Alba Flora Herminda D'Souza (SC)

Prasad Kurien v. K.J. Augustin , (SC)

AFHQ/ISOs SOs (DP) Association v. Union of India , (SC)

Ayodhya Faizabad Development Authority v. Brij Raj Maurya (SC)

Nivrutti Pandurang Kokate v. State of Maharashtra, (SC)

Arun Kumar v. State of Bihar(SC)

National Aluminium Co. Ltd v. The State of A.P. , (SC)

Skb Dryfruits Marketing Co. Pvt. Ltd. v. Commissioner of Central Excise, New Delhi (SC)

Shaik Nagoor v. State of A.P. , (SC)

Board Of Directors, H.P.T.C. v. K.C. Rahi, (SC)

Regional Provident Fund Commr. v. Madathupatti Weavers Co-op. Production and Sales Soc. Ltd. (SC)

M/s. Avn Tubes v. Shishir Mehta, (SC)

Dy. Commissioner of Income Tax, Ujjain v. Torqouise Investment & Finance Ltd. (SC)

K.V. Rami Reddi v. Prema , (SC)

Ramakrishna Pillai v. Muhammed Kunju , (SC)

T.A. Hameed v. M. Viswanathan, (SC)

Board of Trustees v. Macgregor Navire Port Equipment A.B. , (SC)

T.N. Godavarman Thirumulpad v. Union of India , (SC)

Commissioner of Customs v. M/s Ferodo India Pvt. Ltd, (SC)

M/s WEP Peripherals Ltd v. Commissioner of Customs, Chennai., (SC)

White Machines v. Commissioner of Central Excise, Delhi (SC)

Shri V.S. Krishnan v. M/s Westfort Hi-tech Hospital Ltd. (S.C.)

Kasilingam v. Abharanji Chettiar (SC)

Mundrika Dubey v. State of Bihar(SC)

Sat Pal Puri v. Punjab State Electricity Board , (SC)

Union Public Service Commission v. Dr. Jamuna Kurup , (SC)

New India Assurance Co. Ltd. v. Vipin Behari Lal Srivastava, (SC)

State of Rajasthan v. Lala(SC)

Som Mittal v. Government of Karnataka, (SC)

Sunil @ Balo Das v. Rajesh Das (SC)

Central Bureau of Investigation v. K. M. Sharan, (

Union of India v. Babu Lal Yadav, (SC)

Bhaskar v. State of Maharashtra, (SC)

Pulin Das @ Panna Koch v. State of Assam, (SC)

Smita Ambalal Patel v. Ila Vipin Pandya, (SC)

Major Singh v. State of Punjab (SC)

Subodh Kaura v. State of Haryana (SC)

State of Rajasthan v. Rajendra Prasad Jain, (SC)

State of Rajasthan v. Rohitas , (SC)

Jalam Singh v. State of Madhya Pradesh (SC)

State of Bihar v. Bihar Veterinary Association , (SC)

Sobhagyamal v. Gopal Das Nikhra, (SC)

Chandra Prakash Singh v. Chairman, Purvanchal Gramin Bank , (SC)

Madan Mohan Sharma and Anr v. State of Rajasthan a

U.P. Avas Evam Vikas Parishad v. Rajendra Kumar Aggarwal (SC)

Sundaram Automobiles v. C.N. Anantharam (SC)

M.P. Ayyappankutty v. The State of Kerala , (SC)

Sumitomo Corporation v. CDC Financial Services (Mauritius) Ltd. and Ors., (SC)

B.L. Gupta Construction Ltd. v. Bharat Co-op. Group Hng. Sty. Ltd., (SC)

Jaswant Kumar Vyas v. Krishna Dev Sharma, (SC)

Pradeep Kumar v. Hajari Lal , (SC)

Punjab State v. Harvinder Singh, (SC)

Brihanmumbai Mahanagar Palika v. Akruti Nirman Pvt. Ltd. , (SC)

Arundhati @ Harshana v. Iranna @ Veerendra, (SC)

Government of Andhra Pradesh v. P. Laxmi Devi, (SC

M.Noohukan v. Bank of Travancore (S.C.)

Kamla Devi Poddar v. M/s. Mahender Pratap Garg(SC)

State of U.P v. Manoj Kumar Dwivedi (SC)

A. Mohammed Yusuf Khan v. K. Muthu (SC)

Birendra Kumar Bharati v. State of Bihar (SC)

Workmen v. Raptakos Brett and Co. Ltd. (SC)

Executive Engineer, Public Health Div v. Kumesh (S.C.)

Vaishakhi Ram v. Sanjeev Kumar Bhatiani, (SC)

Rajesh Kumar v. State Govt. of NCT of Delhi, (SC)

Asha Ram v. State of Himachal Pradesh , (SC)

Liyakat v. State of Uttaranchal, (SC)

Goyal Enterprises v. State of Jharkhand , (SC)

J. Ramulu v. State of Andhra Pradesh, (SC)

State of Punjab v. Hari Singh, (SC)

Scotts Engineering, Bangalore v. Rajesh P. Surana (S.C.)

Commissioner of Trade Tax, U.P. v. Chemical P. Ltd (S.C.)

National Insurance Company Ltd. v. Sehtia Shoes, (SC)

Silvey v. Arun Varghese , (SC)

Umesh Challiyil v. K.P. Rajendran, (SC)

Chhagan Lal [D] by LRs and Ors v. Kamal Chand [D] by LRs and Ors, (SC)

Abdulsattar Yusufbhai Qureshi and Ors v. State of Gujarat, (SC)

Sainik Security v. Sheela Bai , (SC)

M/s. Bharat Engineering Service Technocrats v. Executive Engineer , (SC)

Arun Chandra Das Mazumdar v. Abdul Noor Barbhuiya (Dead) By Lrs. (SC)

State Of Haryana v. Kewal Krishan Nagpal (SC)

M.M.T.C. Ltd. v. H.J. Baker And Bros. Inc. (SC)

Rameshwar Ram v. State of Bihar , (SC)

Pala Jhangola Vikas Samiti v. Custodian Gen. of Avacuee Property , (SC)

Dharamshala Suthra v. Administrator, Municipal Committee and Anr, (SC)

Vidyodaya Trust v. Mohan Prasad R , (SC)

State of West Bengal v. Mahua Sarkar , (SC)

State Bank of India v. Mela Ram(SC)

Carborundum Universal Ltd. v. DG., Investigation and Registration (SC)

Commissioner of Income Tax, Chennai v. M/s Bilahari Investment (P) Ltd (S.C.)

Government of Andhra Pradesh v. P. Bhaskar , (SC)

Prabhu Dayal v. Sadhan Sahkari Samiti Mujuri Vikas Khand Paniyara, (SC)

Uttaranchal Transport Corporation v. Sanjay Kumar Nautiyal, (SC)

Sadananda Halo v. Momtaz Ali Sheikh , (SC)

Andhra Pradesh State Road Transport v. Sarvarunnisa Begum (S.C.)

Ramesh Kumar v. State of Haryana, (SC)

Akhilesh Kumar Singh v. State of U.P. , (SC)

M/s. Goa Carbon Ltd v. Commissioner of Trade Tax (S.C.)

M/s Kalidas Sheet Metal Industries P. Ltd v. State of Kerala (S.C.)

Vijay Kumar Karwa v. Official Liquidator, Rohtas Indus. Ltd.(SC)

Commissioner of Central Excise, Jaipur v. M/s. Scan Synthetics Ltd (S.C.)

C.C.T. Orissa and Ors. V. Indian Explosives Ltd., (SC)

Puran Ram v. Bhaguram , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

National Insurance Company Limited v. Prema Devi (SC)

Ravi Prakash Agarwal v. Rajesh Prasad Agarwal , (SC)

Bechaarbhai S. Prajapati v. State of Gujarat, (SC)

Kendriya Vidyalaya Sangathan v. Satbir Singh Mahla, (SC)

Pepsu Road Transport Corp v. Rawel Singh , (SC)

D.G. Railway Protection Force v. K. Raghuram Babu, (SC)

K. L. E. Society v. Siddalingesh(SC)

Shantabai v. State of Maharashtra(SC)

State of Maharashtra v. Bhaurao Punjabrao Gawande

Kailash v. State of Rajasthan , (SC)

Renu Kumari v. Sanjay Kumar , (SC)

Vinay D. Nagar v. State of Rajasthan, (SC)

Rekha Patel v. Pankaj Verma , (SC)

Reshma Bano v. State of Uttar Pradesh , (SC)

M.C. Mehta v. Union of India (SC)

Najeeb and Ors v. State of Kerala, (SC)

Kashmir Singh v. Harnam Singh , (SC)

First Global Stockbroking (P) Ltd. v. Tro (SC)

Moriroku UT India Pvt. Ltd. v. State of U.P. (SC)

Salekh Chand (Dead) by Lrs v. Satya Gupta , (SC)

Pancham Chand v. State of Himachal Pradesh , (SC)

Rexnord Electronics and Controls Ltd v. Union of India and others, (SC)

Commissioner of Income Tax v. Xpro India Ltd. , (SC)

Asstt. Commissioner of Income Tax, Surat v. Surat City Gymkhana (SC)

Commnr. Of Central Excise, T.N. v. M/s. Vinayaga Body Building Indus. Ltd (S.C.)

State of West Bengal v. Pranab Kumar Saha (SC)

Shanti Fragrances v. Union of India (S.C.)

Sardari v. Sushil Kumar , (SC)

Ganpatbhai Mahijibhai Solanki v. State of Gujarat , (SC)

Shankar Ragho Bhagane v. State of Maharashtra (S.C.)

Trimbak v. State of Maharashtra (SC)

Kuchibotla Saran Kumar v. State of A.P., (SC)

P. Swaroopa Rani v. M. Hari Narayana @ Hari Babu, (SC)

Jyoti Prakash Rai @ Jyoti Prakash v. State of Biha

Moni Shankar v. Union of India , (SC)

Suresh v. Yeotmal Dist. Central Co-op. Bank Ltd. and Anr, (SC)

Eastern Coalfields Ltd. v. Kalyan Banerjee, (SC)

Mukesh Kumar Badoni v. State of Punjab , (SC)

Chairman & MD V.S.P. v. Goparaju Sri Prabhakara Hari Babu, (SC)

Dhananjay Malik v. State of Uttaranchal , (SC)

Sita Ram v. Moti Lal Nehru Farmers Training Institute, (SC)

Subodh Kumar Jaiswal v. Union of India , (SC)

H.P. State Electricity Board v. Ranjeet Singh, (SC)

G.M. Haryana Roadways v. Jai Bhagwan , (SC)

Gowrishankara Swamigalu v. State of Karnataka (SC)

Steel Authority of India Ltd. v. Daby Lal Mahto (SC)

R. Rajeshwari v. H.N. Jagadish, (SC)

Animireddy Venkata Ramana v. Public Prosecutor, H.C. of A.P., (SC)

Bharat Coking Coal Ltd. v. M/s. Annapurna Construc

Commissioner of Central Excise, Chandigarh v. M/s. Gurdaspur Distillery, (SC)

M/s. Lohia Sheet Products v. Commissioner of Customs, New Delhi, (SC)

M/s Bharjatiya Steel Industries v. Commissioner, Sales Tax, U.P., (SC)

Tanusree Basu v. Ishani Prasad Basu , (SC)

Bihar Finance Service H.C. Coop. Soc. Ltd. v. Gautam Goswami, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

State of Haryana v. Samtel India Ltd. (SC)

Commissioner of Central Excise, Jaipur v. Dugar Tetenal India Limited (S.C.)

State of Punjab v. M/s. Sankeshwar Hosiery Industry (S.C.)

State of Punjab v. M/s. Perfect Synthetics etc.etc (S.C.)

M/s Geo Tech Foundations & Construction v. Commnr. of Central Excise, Pune (S.C.)

Nishan Singh v. State of Punjab , (SC)

Gautam Sarup v. Leela Jetly , (SC)

Yogesh Ramchandra Naikwadi v. State of Maharashtra , (SC)

P.B. Krishnankutty Nair v. Regional Director, ESI Corpn., (SC)

Pramod Kumar v. U.P. Secondary Education Services Commission , (SC)

Hindustan Zinc Ltd v. Bhagwan Singh Bhati (SC)

State of Punjab v. Attar Singh Dhoor, (SC)

M/s. Shivnath Rai Harnarain (India) Ltd. v. M/s. Abdul Ghaffar Abdul Redman (SC)

Narmada Bachao Andolan v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

U.P. State Road Transport Corporation v. Compotar (SC)

Sita Ram Gupta v. Punjab National Bank , (SC)

State of U.P. and Ors v. Chaudhari Ran Beer Singh

Venkateshappa v. State of Karnataka and Ors, (SC)

Mahaboob v. Maktumsab, (SC)

Ganga Nagar Central Coop. Bank Ltd. V. Pushpa Rani and Anr., (SC)

Mahant Ram Khilawan Das v. State of M.P., (SC)

Uttar Gujarat S.R.V. Sangh Ltd v. M/s. Mehsana Dist. Cent. Co-op. Bank Ltd and Ors, (SC)

Ramgarh Cantonment Board v. State of Jharkhand , (SC)

Chander Kanta Bansal v. Rajinder Singh Anand, (SC)

Centre For Envir Law, Wwf-I v. U.O.I, (SC)

Commissioner of Customs, Mumbai v. M.M.K. Jewellers , (SC)

People For Ethical Treatment Of Animals v. Central Zoo Authority (SC)

Ramesh Singh v. Union of India , (SC)

Divine Retreat Centre v. State of Kerala , (SC)

E. Micheal Raj v. Intelligence Officer, Narcotic Control Bureau, (SC)

Rathnaiah v. State of Karnataka (S.C.)

Afroz Jahan v. State of Bihar, (SC)

Himanshu Singh Sabharwal v. State of M.P. , (SC)

State of Uttaranchal v. Sunil Kumar Singh Negi, (SC)

Manipal Academy of Higher Education v. Provident Fund Commissioner, (SC)

New India Assurance Co. Ltd. v. N.R. Usharani, (SC)

Kerala Road Lines v. Commissioner of Income Tax, Cochin (S.C.)

Shristi Infrastructure Development v. Sunway Construction Sdn Bhd, (SC)

Patri Vyapar Mandal Delhi(Regd). v. M.C.D. Town Hall, (SC)

M/s. Vardhman Industries Ltd. v. Commr. of Central Excise, Chandigarh (SC)

Orient Traders v. Commercial Tax Officer, Tirupati , (SC)

Bilkish v. United India Insurance Co. Ltd., (SC)

Patri Vyapar Mandal Delhi(Regd) v. M.C.D. Town Hall (SC)

Chandrakant Shankarrao Machale v. Parubai Bhairu Mohite (D), (SC)

Vishwanath Dadoba Karale v. Prisa Shantappa Upadhye, (SC)

Karnataka State Financial Corporation v. N. Narasi

Bollepanda P. Poonacha v. K.M. Madapa, (SC)

M/s. P.R. Catering Co. and Anr v. Oil and Natural Gas Corporation Ltd. and Ors, (SC)

Super Cassettes Industries Ltd. v. Commissioner of Customs, New Delhi (SC)

Commissioner of Customs, Visakhapatnam v. M/s. Hygrdse Pellets Ltd. (SC)

M/s Synco Industries Ltd v. Assessing Officer, Income Tax, Mumbai (S.C.)

Girias Investment v. State of Karnataka (S.C.)

Gujarat Urja Vikash Nigam Ltd. v. Essar Power Ltd. (SC)

Neeldeep Investments (P) Ltd. v. The Custodian(SC)

Chokalingaswami Idol v. Gnanapragasam (SC)

Commissioner of Income Tax, New Delhi v. Realest Builders and Services Ltd. (SC)

B.S.N.L. v. Rajesh Kumar Saxena, (SC)

R.K. Poria v. State of Haryana (SC)

Union of India v. Surinder Singh Rathore, (SC)

P.K. Choudhury v. Commander, 48 BRTF (GREF), (SC)

Dinesh Borthakur v. State of Assam, (SC)

M/s. Medicamen Biotech Ltd. v. Rubina Bose, Drug I

Hem Chand v. State of Jharkhand, (SC)

Khilari v. State of U.P. , (SC)

Tukaram v. State of Karnataka (SC)

Md. Kalam @ Abdul Kalam v. State of Rajasthan, (SC)

M. Balakrishna Reddy v. Director, CBI, New Delhi , (SC)

Vimalben Ajitbhai Patel v. Vatslabeen Ashokbhai Patel , (SC)

Mohinder Kaur v. State of Punjab, (SC)

Paul George v. State of N.C.T. of Delhi, (SC)

Pankaj Sharma v. State of J. & K., (SC)

Shilpa Shetty v. Rikhab Raj Bhandari (SC)

Chand Patel v. Bismillah Begum , (SC)

Hindalco Industries Ltd. v. Association of Engineering Workers (SC)

Municipal Corporation Faridabad v. Durga Prasad, (SC)

LIC of India v. R. Suresh, (SC)

Mumtaz Yunus Mulani v. State of Maharashtra , (SC)

Union of India v. Naman Singh Sekhawat, (SC)

Ramachandra Krishna Bhatta v. State of Karnataka (S.C.)

The Kerala State Electricity Board v. B. Sreekumari (S.C.)

M.C. Mehta v. Union of India (SC)

Rama Devi v. Dilip Singh, (SC)

Bhikhubhai Vithlabhai Patel and Ors v. State of Gujarat and Anr, (SC)

M.S.D.C. Radharamanan v. M.S.D. Chandrasekara Raja and another, (SC)

Commissioner of Central Excise, Vapi v. M/s. Kraft

Hinsa Virodhak Sangh v. Mirzapur Moti Kuresh Jamat , (SC)

Usha Sinha v. Dina Ram , (SC)

Gurdial Kaur (D) Through Lrs. v. Piara Singh (D) T

Som Lal v. Vijay Laxmi , (SC)

Kancherla Lakshminarayana v. Mattaparthi Syamala , (SC)

Deputy Commissioner of Income Tax v. Karnataka Bank Ltd., (SC)

The General Secretary v. Jaipur Udyog Limited, (SC)

State of Maharashtra v. Madhukar Wamanrao Smarth,

Drugs Inspector v. Fizikem Laboratories Pvt. Ltd.,

Union of India v. Laishram Lincola Singh @ Nicolai, (SC)

Karnal Improvement Trust v. Sumitra Devi (dead) by

Tata Chemicals Ltd v. Union of India and Ors, (SC)

Corporation of City of Bangalore v. Zulekha Bi and Ors, (SC)

State of U.P. and Anr. v. Pramod Kumar Shukla (SC)

Purushottam Das Bangur and Ors v. B. Majumdar Samajpati and Sons Hotel (P) Ltd, (SC)

Anathula Sudhakar v. P. Buchi Reddy (Dead) By LRs , (SC)

Laxmi Devi v. Mohammad Tabbar , (SC)

Bal Krishna v. Bhagwan Das (Dead) , (SC)

Vasanti (D) By Lrs. v. Ramulal (D) By Lrs. (SC)

Union of India v. State of Gujarat (SC)

Union Of India v. Chander Mohan Trikha (SC)

Pravin v. State of Madhya Pradesh, (SC)

Bharath Metha v. State by Inspector of Police Chennai, (SC)

Sarvsheel Mago v. State of Haryana (S.C.)

Ram Swaroop v. State of Rajasthan, (SC)

Orchid Employees' Union v. Orchid Chemicals & Pharmaceuticals Ltd., (SC)

Rajendra v. State of Maharashtra , (SC)

Promotee Telecom Engineers Forum v. D.S. Mathur, Secretary, Deptt. of Telecom., (SC)

Emm Tex Synthetics v. Om Parkash , (SC)

Bavisetti Kameshwara Rao v. State of A.P.(SC)

Government of Andhra Pradesh v. N. Subbarayudu , (SC)

Golla Yelugu Govindu v. State of Andhra Pradesh, (SC)

M.A. Sattar and Ors. V. State of A.P, (SC)

National Human Rights Commission v.State of Gujarat (SC)

Madan Mohan Abbot v. State of Punjab, (SC)

Government of Goa v. A.H. Jaffar and Sons , (SC)

Kanagavalliammal and Ors.v. R. Balasubramanian, (SC)

M/s. Cipla Ltd. v. Commissioner of Central Excise, Bangalore, (SC)

L.N. Hota & Company v. Commissioner of Income-Tax (S.C.)

Indian Railway Caterers and Tourism Corporation Limited v. Indian Railway Major and Minor Caterers Association (SC)

Woods Beach Hotels Ltd. v. Mapusa Urban Co-operati

Commissioner of Central Excise, Delhi v. Insulation Electrical (P) Ltd., (SC)

Poona Timber Merchants and Saw Mill Owners Association v. State of Maharashtra and Ors, (SC)

Ponnumany alias Krishnan v. V.A. Mohanan , (SC)

Punjab Urban Planning & Dev. Authority v. Gurmail Singh , (SC)

Municipal Council, Udaipur v. Mahendra Kumar, (SC)

Himalayan Institute Hospital Trust v. Mohit Kumar (SC)

Suresh Kumar v. State of Himachal Pradesh, (SC)

Parakh Foods Ltd. v. State of A.P. , (SC)

State of Himachal Pradesh v. Ravinder Singh, (SC)

Nirmal Kanta (Dead) v. Ashok Kumar , (SC)

M/s. Prachi Industries v. Commissioner of Central Excise, Chandigarh, (SC)

M/s Malnad Areca Processing and Marketing Ltd v. The Dy. Commissioner of Commercial Taxes (Assessment) and Ors, (SC)

M.C. Mehta v. Union of India (SC)

Chaman Lal v. H.U.D.A., (SC)

T.N. Godavarman Thirumulpad(104) v. Union of India (SC)

S.S. & Company v. Orissa Mining Corporation Limited (S.C.)

Mahalakshmi Sugar Mills Co. Ltd.& Anr v. Union of

Kottakkal Educational & Chartibale Trust v. State of Kerala, (SC)

Honnamma v. Nanjundalah , (SC)

Krishna Kumar Birla v. Rajendra Singh Lodha , (SC)

National Insurance Co. Ltd. v. Geeta Bhat , (SC)

UCO Bank v. Rajinder Lal Capoor, (SC)

Nirmal Chandra Sinha v. Union of India , (SC)

Director, Horticulture Punjab v. Jagjivan Parshad, (SC)

Nahar Singh v. Food Corporation of India (SC)

Union of India v. Kashiswar Jana, (SC)

B.S.N.L. Ltd. v. Bhupender Minhas, (SC)

Shivappa v. State of Karnataka (SC)

Collector and Dist. Magistrate v. S. Sulatan (SC)

P. Soundarya v. Income Tax Officer, Tamil Nadu (SC)

Anil Kumar @ Pintu v. State of Bihar (Now State of Jharkhand) (SC)

Huchappa @ Hucharayappa v. State of Karnataka, (SC)

Gurcharan Singh v. Directorate of Revenue Intelligence, (SC)

State of Karnataka v. Sri R. Vivekananda Swamy, (SC)

Union of India v. V.N. Saxena, (SC)

Videsh Sanchar Nigam Ltd. v. Ajit Kumar Kar, (SC)

Zolba v. Keshao, (SC)

Mahipatlal Patel v. Chief Engineer , (SC)

State of Arunachal Pradesh v. Nezone Law House, Assam, (SC)

Godfrey Phillips India Ltd. v. Ajay Kumar, (SC)

State of M.P. v. Bharat Singh Bhati(SC)

Ranjan v. State By Insp. Of Police, Nilgiris (SC)

Swarn K. Jain v. Ravi Mahajan (SC)

Woodburn Park Co-op. Housing Society Ltd v. Chanda Devi Tantia , (SC)

Mahakal Automobiles v. Kishan Swaroop Sharma, (SC)

Mavji C Lakum v. Central Bank of India, (SC)

Prajeet Kumar Singh v. State of Bihar, (SC)

Bhura Ram v. State of Rajasthan , (SC)

Jagdish Chanana v. State of Haryana, (SC)

Daya Nand v. State of Haryana(SC)

National Insurance Co. Ltd. v. General Insurance Dev. Officers Asson., (SC)

H.P. State Forest Corporation v. Regional Provident Fund Commissioner, (SC)

Management of Aurofood Pvt. Ltd. v. S. Rajulu, (SC)

Hemani Malhotra v. High Court of Delhi, (SC)

Consolidated Engg. Enterprises v. Principal Secy. Irrigation Deptt. , (SC)

Syndicate Bank v. New Look Rubbers (P) Ltd, (SC)

Kunvarjeet Singh Khandpur v. Kirandeep Kaur , (SC)

Kamla Sharma v. Oriental Insurance Co. Ltd. (SC)

Seenivasan v. Peter Jebaraj (SC)

United India Insurance Co. Ltd. v. Suresh K.K. , (SC)

Lilawati Agarwal (dead) by Lrs. v. State of Jharkhand, (SC)

Reena Sadh v. Anjana Enterprises, (SC)

T.N Godavarman Thirumulpad v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

Management, Essorpe Mills Ltd. v. Presiding Officer, Labour Court , (SC)

Abdul Ghaffar v. M/s. State of Bihar(SC)

Azhar Sah v.State of Bihar , (SC)

Suresh@ Hakla v. State of Haryana, (SC)

Sohan Raj Sharma v. State of Haryana, (SC)

Raj Kumar @ Raju v. State of Uttaranchal, (SC)

Ministry of Textile v. Murari Lal Gupta, (SC)

Commissioner of Income Tax v. Raman Lal C. Hathi,

Arun Kumar v. State of Karnataka, (SC)

Periyar & Pareekanni Rubbers Ltd. v. State of Kerala, (SC)

Shakuntala v. Lt. Col. Mukhtiar Singh, (SC)

Rameshwar Prasad (d) By Lrs v. Basanti Lal, (SC)

Commissioner of Income Tax, Shimla v. M/s. Sirmour Truck Operators Union (SC)

M/s. Sadanand Garage v. State of Maharashtra (SC)

Rockwool (India) Private Limited v. Commissioner of Customs And Central Excise (SC)

State of Karnataka v. M/S Sri Chamundeswari Sugar Ltd., (SC)

Haryana State Agricultural Marketing Board v. Sadh

Bhopal Gas Peedith Mahila U. Sangat v. U.O.I., (SC)

Bhagat (D) v. Sher Singh (D), (SC)

National Insurance v. Tulna Devi , (SC)

Mallappa Gori Malla Reddy @ Reddy M.R. v. State of Andhra Pradesh, (SC)

Keya Mukherjee v. Magma Leasing Limited , (SC)

Narain Singh v. State of Haryana, (SC)

Prajwala v. Union of India , (SC)

State Of Bihar v. Bokaro And Ramgur , (SC)

Prajwala v. Union of India (SC)

The Lt. Governor v. Shiv Chander More , (SC)

Bharat Karsondas Thakkar v. Kiran Construction Co. , (SC)

Hakam Singh v. State of Haryana , (SC)

Novva ADS v. Secretary, Deptt. of Municipal Admini

M.R. Satwaji Rao v. B. Shama Rao, (SC)

C. Mackertich And Co. v. The Custodian (SC)

V.A. Shabeer v. P.A. Niamathulla, (SC)

Malayala Manorama Co. Ltd. v. Commissioner of Income Tax, Trivandrum, (SC)

M/s. Mauri Yeast India Pvt. Ltd v. State of U.P., (SC)

Godavari Finance Co. v. Degala Satyanarayanamma ,

Commnr. of Central Excise, Belapur v. M/s. Simplex Infrastructures Ltd., (SC)

Subray Thimmanna Hegde v. Nagaraj Thimmanna Hegde (SC)

Commissioner of Customs, Mumbai v. M/s. J.D. Orgic

Union Of India v. Chandalavada Gopalakrishna Murthy (SC)

New Okhla Industrial Development Authority v. Arvind Sonekar (SC)

U.P.C.U.E.F. Ltd. v. Cane Commissioner & R.C.C.S. , (SC)

Ashoka Kumar Thakur v. Union Of India (SC)

State of U.P. v. Ram Adhar, (SC)

Ponusamy v. State of Tamil Nadu, (SC)

Mahesh Janardhan Gonnade v. State of Maharashtra, (SC)

Commissioner Of Central Excise v. Bajaj Auto Finance Ltd., (SC)

Municipal Corporation of Delhi v. M/s. Harcharan D

Mahabir v. State of Delhi, (SC)

Jitendra Singh v. Bhanu Kumari , (SC)

Common Cause (A Regd. Society) v. Union of India(SC)

Guntur Tobaccos v. The Transmission Coprn. of A.P. , (SC)

Pradip J. Mehta v. Commissioner of Income Tax, Ahmedabad, (SC)

Sudarshan Silks & Sarees v. Commissioner of Income Tax, Karnataka, (SC)

M/S Sahara India (Firm),Lucknow v. Commissioner Of Income Tax,Central-I, (SC)

Aban Loyd Chiles Offshore Ltd. v. Union of India, (SC)

North Eastern Railway Administration, Gorakhpur v. Bhagwan Das (D) By Lrs, (SC)

Kisan Sahkari Chini Mills Ltd v. Vardan Linkers, (

Julita Nirmal Chandra Nayak v. Nirmal Chandra Nayak , (SC)

Sri Krishna Vishweshwar Hede v. The General Manager, K.S.R.T.C., (SC)

Union of India v. Rasiklal Mardia (SC)

Commr. of Central Excise, Guntur v. M/S Jocil Ltd., (SC)

Mahesh Builders v. Sacheeta Co-Op. Housing Society Ltd (SC)

Padma Charan Patra v. State of Orissa (SC)

T.K. Soman v. Amitha Kumari (SC)

Siddharth Jain v. State (NCT) of Delhi , (SC)

Satyawati Sharma (Dead) by LRs v. Union of India , (SC)

State of Uttar Pradesh v. Anand Singh (SC)

Haryana State Minor Irrigation Tubewells Corporation v. G.S. Uppal, (SC)

Cantonment Executive Officer v. Vijay D. Wani , (SC)

Banwar Lal v. M/s. G. Kalavathi(SC)

Ruchira v. Shaswat Babu (SC)

Board for Control of Cricket in India v. Jharkhand

Kamlesh Babu v. Lajpat Rai Sharma, (SC)

Udai Raj Singh v. Hari Ram, (SC)

Waheed Baig v. Bangi Lakshmamma , (SC)

Surjit Singh v. Mahanagar Telephone Nigam Ltd, (SC

Ahmadasahab Abdul Mulla v. Bibijan , (SC)

U.P. Avas Evan Vikas Parishad v. Rajendra Kumar Agarwal (SC)

Poonam Kumari v. Jai Prakash Pandey, (SC)

K.K. Tiwari v. Union of India , (SC)

Gampa Govindu v. State of Andhra Pradesh thr. Public Prosecutor (SC)

Bhushan Power & Steel Ltd.v. State of Orissa (SC)

Oma Ram v. State of Rajasthan , (SC)

Amisha Hinduja v. Manish Hinduja, (SC)

Bathula Nagamalleswara Rao v. State rep. by Public Prosecutor, (SC)

P.D. Lakhani v. State of Punjab , (SC)

Regional Provident Fund Commissioner v. Bhavani, (SC)

Punjab State Electricity Board v. Gurmail Singh, (SC)

N. Lokananandham v. Chairman, Telecom Commission(SC)

B. L. Arora v. M/s. Chairman and Managing Director, Syndicate Bank(SC)

Shanti Fragranes v. Union Of India (Uoi), (SC)

Ashutosh Chaturvedi v. Prano Devi@ Parani Devi, (SC)

Oriental Insurance Co. Ltd. v. Rajni Devi , (SC)

Williams v. Lourdusamy , (SC)

Excise Commissioner v. Ajith Kumar (S.C.)

Mg. Dir. Bangalore Metropolitan Tpt. Corpn. v. M/s. Sarojamma(SC)

Dy. Commr. of Income-tax, Ahmedabad v. N.K. Industries Ltd. (SC)

Union of India v. Inter Continental (India) (SC)

M/s. Motor Industries Co. Ltd. v. Commissioner Of Customs (SC)

Patri Vyapar Mandal Delhi (Regd) v. M.C.D. Town Hall, (SC)

Commissioner of Customs v. M/s. Auto Ignition Ltd. (SC)

Union Of India v. Sanjeev Builders (SC)

M/s. Kunja Behari Banerjee v. M/s. New India Assurance Co. Ltd., (SC)

Noorjahan v. State Rep. by D.S.P, (SC)

Heena Kausar v. Competent Authority, (SC)

Anjani Kumar v. State of Bihar, (SC)

T. Nagappa v. Y.R. Muralidhar, (SC)

Om Parkash Batish v. Ranjit @ Ranbir Kaur, (SC)

Correspondent, St. Michael's T.T.I. v. V.N. Karpaga Mary, (SC)

Managing Director, State Bank of Hyderabad v. P. Kata Rao, (SC)

National Textile Corporation (M.P.) Ltd. v. M.R. Jhadav, (SC)

Afaq Husain v. U.P.S.R.T.C., (SC)

A. Satyanarayana v. S. Purushotham (SC)

Rajasthan SRTC v. Mohar Singh, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Commissioner of Central Excise, Mumbai v. BOC (I) Ltd., (SC)

K.P. Mohammed Salim v. Commissioner of Income-tax, Cochin, (SC)

M/s. Super Poly Fabriks v. Commissioner of Central Excise, Punjab, (SC)

Anil Kak v. Kumari Sharada Raje, (SC)

Citibank N.A. v. Geekay Agropack Private Limited (SC)

Rochiram And Sons v. Union Of India (SC)

Commissioner Of Central Excise, Meerut v. Motherson Sumi Systems Ltd. (SC)

T.N. Godavarman Thirmulupad v. Union of India (SC)

M/s. G.T.C. Industries Ltd. v. Collector of Central Excise (SC)

Shiv Prasad v. Government of India, (SC)

Yogesh @ Sachin Jagdish Joshi v. State of Maharashtra , (SC)

Dr. Narendra K Amin v. State of Gujarat, (SC)

Suneet Gupta v. Anil Triloknath Sharma, (SC)

Dinesh M.N. (S.P.) v. State of Gujarat, (SC)

M.C. Mehta v. Union of India (SC)

Jagdish Singh v. Madhuri Devi , (SC)

M.C. Agrawal HUF v. Sahara India(SC)

Reckitt Benckiser (India) Ltd. v. Commissioner, Commercial Taxes (S.C.)

Pennar Paterson Ltd v. Shikshak Sahakari Bank (SC)

Mumbai Agricultural Produce Market Committed v. Hindustan Lever Limited., (SC)

M/s. Ormi Textiles v. State of U.P., (SC)

Orient Ceramics v. Commissioner of Customs, New Delhi, (SC)

Hawkins Cookers Limited v. State of Kerala, (SC)

Shri Ram Chandra Mission v. P. Rajagopalachari, (SC)

Oriental Insurance Co. Ltd. v. Zaharulnisha , (SC)

Jagmohan Singh v. State of Punjab , (SC)

Hardeo Rai v. Sakuntala Devi , (SC)

Kamala v. K.T. Eshwara Sa , (SC)

Machindranath Kernath Kasar v. D.S. Mylarappa , (SC)

Commissioner of Central Excise v. Bharti Telecom Ltd. (SC)

Commissioner of Customs, Ahmedabad v. Gujarat Small Scale Industries Corporation. (SC)

Commissioner of Central Excise, Aurangabad v. M/s. Caprihans India Ltd., (SC)

Commissioner of Customs (Imports) Bombay v. M/s. Hico , (SC)

Vijya Kumar v. Sukhdev , (SC)

Udaykumar Pandharinath Jadhav @ Munna v. State of Maharashtra, (SC)

Viswanathan v. State, (SC)

S. Rama Krishna v. S. Rami Reddy (D) By His Lrs. , (SC)

Chandrakant Baddi v. Additional District Magistrate and Police Commissioner, (SC)

Kesar Singh v. State of Haryana, (SC)

A. Satyanarayana Reddy v. Presiding Officer, Labour Court, Guntur , (SC)

Govt. of A.P. v. K. Brahmanandam , (SC)

Usha Breco Mazdoor Sangh v. Management of M/s. Usha Breco Ltd. , (SC)

Commodore Vimal Kumar v. Ruchi Rastogi (SC)

Chandrappa v. State of Karnataka (SC)

M/s. Holani Auto Links v. State of Madhya Pradesh , (SC)

Kvaverner John Brown Engg. (India) (P) Ltd. v. Assistant Commissioner of Income Tax, (SC)

Punjab National Bank by Chairman v. Astamija Dash, (SC)

Cetre For Envir Law v. U.O.I, (SC)

Commissioner of Central Excise, Chandigarh-I v. M/s. IPF Vikram India Ltd., (SC)

Sushila Raje Holkar v. Anil Kak (Retd.) (SC)

M/s. Eastern Equipment & Sales Ltd. v. ING. Yash Kumar Khanna, (SC)

Babu Singh v. Ram Sahai @ Ram Singh, (SC)

Reliance Infocomm Ltd v. Bharat Sanchar Nigam Ltd., (SC)

M/s. Punjab Aromatics v. State of Kerala, (SC)

Madras Credit & Investment Ltd. v. State of Kerala (S.C.)

Tata Teleservices Limited v. Bharat Sanchar Nigam Limited (SC)

Managing Director B.M.T.C v. Union Of India (SC)

Mandali Ranganna v. T. Ramachandra (SC)

National Insurance Co. Ltd. v. Balbir Kaur (SC)

K.M. Prashurama Naika v. Basurappa (SC)

Bharat Sanchar Nigam Ltd. v. Bharti Televentures Ltd. (SC)

Ila Vipan Pandya v. Smita Ambalal Patel (SC)

Guruswamy Nadar v. P. Lakshmi Ammal(D) through LRs. , (SC)

Mahant Dooj Das (Dead) through LR v. Udasin Panchayati Bara Akhara (SC)

B. Desraj v. C.I.T. Salem (SC)

Sree Ayyanar Spinning & Weaving M. Ltd. v. Commissioner of Income Tax , (SC)

Bharat Glass Tube Limited v. Gopal Glass Works Limited , (SC)

Commissioner of Central Excise, New Delhi. v. India Thermit Corporation Ltd. , (SC)

Man Singh v. State of Haryana , (SC)

K. Jayasekhar v. Secretary to Government, Agricultural and Co-operative Department (SC)

Jagdish v. State of Uttar Pradesh, (SC)

Sudhir Kumar Bhalla v. Jagdish Chand, etc. etc. (SC)

Harendra Sarkar v. State of Assam#(SC)

State Bank of India v. S.N. Goyal, (SC)

State Of U.P. v. U.P. Rajya Khanij Vikas Nigam S.S. , (SC)

Babulal Badriprasad Varma v. Surat Municipal Corporation , (SC)

M.V. Janardhan Reddy v. Vijaya Bank , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Ashok Kumar v. State of Bihar , (SC)

Amit Gupta v. U.O.I. (SC)

Purushotam v. State Of M.P. (SC)

Union of India v. Prabhakaran Vijaya Kumar , (SC)

Commissioner of Trade Tax, U.P. v. Associated Distributors Ltd. , (SC)

Jaladi Suguna v. M/s. Satya Sai Central Trust(SC)

Vijaykumar Purshottam Kabali Huf v. Sundeep Jugalkishore Gupta (SC)

Ashok Kumar Chaudhary v. State of Bihar (SC)

Niyas Ahmad Khan v. Mahmood Rahmat Ullah Khan , (SC)

Ram Kumar v. Central Bureau of Narcotics , (SC)

Madhuban v. State of U.P., (SC)

Nhaliyan Makkil Raveendran v. State of Kerala, (SC

Kotikalapudi Subba Rao v. State of A.P. , (SC)

C.K. Prahalada v. State of Karnataka , (SC)

Lalit Kumar Sharma v. State of U.P. , (SC)

Jaswant Singh Lamba v. Haryana Agricultural University , (SC)

Cochin University of Science & Technology v. Thomas P. John , (SC)

Telecom District Manager v. Keshab Deb, (SC)

Lachhman Singh v. Hazara Singh (SC)

Commissioner of Income Tax,Thiruvanathapuram v. Joseph Valakuzhy (S.C.)

Commissioner of Income Tax, Gujarat v. Well Pack Packaging (SC)

Commissioner of Income Tax-II v. Swaraj Engines Limited (SC)

Commissioner of Income Tax-I, Ahmedabad v. M/s. Ashini Lease Finance P. Ltd. (SC)

Commissioner of Income-Tax, Gujarat v. Gupta Global Exim (P) Ltd., (SC)

Sitaram Agarwal v. Subarata Chandra & Damkrishna Dhara , (SC)

R&B Falcon (A) Pty Ltd. v. Commissioner of Income Tax , (SC)

Mohammedia Coop. Building Society Ltd. v. Lakshmi S. Coop. Building Society Ltd. (SC)

Indian Mercantile v. Union of India (SC)

Sudhir Kumar Rana v. Surinder Singh , (SC)

National Insurance Co. Ltd. v. Yellamma , (SC)

M/s. Yasha Overseas v. Commissioner of Sales Tax , (SC)

Rajasthan State Electricity Board v. Union of India , (SC)

Commissioner of Income Tax, New Delhi v. Realest Builders and Services Limited (SC)

Reserve Bank of India v. Sahara India Financial Corporation Ltd. (S.C.)

Union of India v. C.N. Vasudevan (SC)

M/s. Associated Construction v. Pawanhans Helicopters Pvt. Ltd. , (SC)

Asha Saxena v. State Of M.P. (SC)

N.G.P. Industries Ltd. v. Commissioner of Central Excise, Jamshedpur, (SC)

Union of India v. S.P. Singh, (SC)

M. Natarajan v. State by Inspector of Police, SPE, CBI, ACB Chennai (S.C.)

Tarakanath Kar v. Lipika Kar, (SC)

Super Bazar Karamchari Dalit Sangh v. Union of Ind

State of Rajasthan v. Udai Lal , (SC)

Southern Steel Ltd. v. Jindal Vijayanagar Steel Ltd., (SC)

Naresh Kavarchand Khatri v. State of Gujarat , (SC)

Dr. Arvind Barsaul etc. v. State of Madhya Pradesh , (SC)

Krishnan v. State, (SC)

Aneeta Hada v. Godfather Travels & Tours Pvt. Ltd., (SC)

H.V. Nirmala v. Karnataka State Financial Corporation , (SC)

Andhra Bank v. Andhra Bank Officers , (SC)

Deepa Augustine v. Geetha Alex (SC)

P. Venugopal v. Union of India, (SC)

Juglal v. State of Haryana , (SC)

Baban v. State of Maharashtra (SC)

Jitendra Bappa Barawkar v. State of Maharashtra (SC)

State Of Punjab v. Balwinder Kaur (SC)

Union Of India v. D.K. Vijh (SC)

National Insurance Co. Ltd. v. Bhukya Tara (SC)

Maninderjit Singh Bitta v. Union of India , (SC)

M/s. Deepak Agro Solution Ltd. v. Commissioner of Customs, Maharashtra , (SC)

T. Krishna Reddy v. M. Bagi Reddy, (SC)

State of Punjab v. Bhajan Kaur , (SC)

Satna Stone & Lime Co. Ltd., M.P. v. Union of India, (SC)

National Insurance Co. Ltd. v. Nitin Khandelwal, (SC)

Union of India v. Raunaq International Ltd., (SC)

M/s. M.B. Patel v. Oil & Natural Gas Commission , (SC)

State of Haryana v. Gurbax Singh (Dead), (SC)

Thota Lakshmi Venkata Bala v. Muttamsetti Seethamma , (SC)

T. Thimmaiah v. Venkatachala Raju, (SC)

Man Mohan v. Mohd. Mohinuddin Ali Khan (dead) by L.Rs., (SC)

Commissioner Of Central Excise, Belgaum v. Mysore Kirloskar Ltd. Karnataka , (SC)

Ashok Kumar Pandey v. State of Bihar, (SC)

Vidya Wanti v. Durga Dass , (SC)

Union of India v. Belgachi Tea Co. Ltd., (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Commissioner of Customs (Port) Kolkata v. Cosmo Steel Private Limited (SC)

T.N. Godavarman Thirumulpad (105) v. Union of India (SC)

FCS Software Solutions Ltd. v. L.A. Medical Devices Ltd. (SC)

American Hotel & Lodging Association Educational I

Biju P. Thomas v. Chakkappan (SC)

K. Janardhan v. M/s. United India Insurance Co. Ltd.(SC)

State of Meghalaya v. Mecken Singh N. Marak , (SC)

P.S. Gopinathan v. State of Kerala , (SC)

Union of India v. Bipad Bhanjan Gayen , (SC)

Andhra Bank v. I.T.-cum-Labour Court , (SC)

Mosiruddin Munshi v. Md. Siraj , (SC)

Girish Singh v. State of Uttaranchal , (SC)

Sidharth Vashisht @ Manu Sharma v. State (N.C.T. Of Delhi) , (SC)

Rahimbux v. State of M.P.(SC)

Dev Dutt v. Union of India , (SC)

State of Punjab v. Avtar Singh, (SC)

R.K. Shukla v. Sudhrist Narain Anand (Dead) by L.Rs. , (SC)

M/s. Seema Silk & Sarees v. Directorate of Enforcement , (SC)

K.B. Saha & Sons Pvt. Ltd. v. Development Consulta

Vinay Kumar v. Savita (SC)

State of Uttaranchal Thru. Secretary v. Sehnaz Mirza (S.C.)

Union of India v. M/s. Ranbaxy Laboratories Ltd. (SC)

Dharampal v. U.P. State Road Transport Corpn. , (SC)

M/s. Sheikhar Hotels Gulmohar Enclave v. State of Uttar Pradesh, (SC)

Mausami Moitra Ganguli v. Jayant Ganguli , (SC)

New Indian Assurance Co. Ltd. v. Roshanben Raheman

Dadu Dayalu Mahasabha, Jaipur (Trust) v. Mahant Ram Niwas, (SC)

State of M.P. v. Anshuman Shukla, (SC)

Bajaj Auto Ltd v. Director General (I&R) , (SC)

Oil & Natural Gas Corporation Ltd v. Oil & Natural Gas Corporation Ltd , (SC)

Rajesh Kumar v. Yudhvir Singh, (SC)

Kashmir Singh v. Union of India , (SC)

National Insurance Co. Ltd. v. Kaushalaya Devi , (SC)

Ritesh Agarwal v. Securities & Exchange Board of India (S.C.)

United India Insurance Co. Ltd. v. Ajay Sinha , (S

State of Kerala v. Vincy Cherian, (SC)

DCM Financial Services Ltd. v. J.N. Sareen , (SC)

Ganga Devi v. Distt. Judge, Nainital , (SC)

Central Bank of India v. Nripendra Nath Sarkar (SC)

State of Uttaranchal v. Madan Mohan Joshi , (SC)

Tulsiram v. State of M.P. (S.C.)

Ramji Jiranga Pawar v. State of Maharashtra (SC)

Siriya @ Shri Lal v. State of Madhya Pradesh , (SC

Narayanamurthy v. State of Karnataka , (SC)

Ramachandran v. R. Udhayakumar , (SC)

B. Nagabhushanam v. State of Karnataka , (SC)

Fatma Bibi Ahmed Patel v. State of Gujarat , (SC)

State of Punjab v. Prem Sagar, (SC)

Shaukat Hussain Guru v. State (NCT) Delhi (SC)

Bhupendra v. State of Maharashtra (SC)

Tikka Ram v. Kartara (SC)

Ram Krishna Pandia v. Jogesh Chandra Sarkar (S.C.)

Shaikh Ali Hossain v. Sh. Showkat Ali (SC)

Rajkumar Gurawara v. S.K. Sarwagi & Co. Pvt. Ltd. , (SC)

K. Raghunandan v. Ali Hussain Sabir , (SC)

Ram Avadh v. Ram Das , (SC)

Shyamal Kanti Guha (D) Through LRs. v. Meena Bose , (SC)

Sapna v. United India Insurance Co. Ltd. , (SC)

Rabindra Singh v. Financial Commissioner, Coopration, Punjab, (SC)

Arjan Singh v. Punit Ahluwalia , (SC)

Ghaziabad Development Authority v. Ved Prakash Aggarwal, (SC)

M/s. Dharampal Satyapal Ltd. v. State of Bihar , (SC)

Kesarwani Zarda Bhandar v. State of U.P. , (SC)

Bharat Sanchar Nigam Ltd. v. BPL Mobile Cellular Ltd., (SC)

Buddha Tri-Ratna Mission v. Delhi Development Authority, (SC)

Ashita Pancholia v. Viral Mpancholia, (SC)

M.C. Mehta v. Union of India (SC)

Subramaniaswamy Temple, Ratnagiri v. V. Kanna Gounder (Dead) by LRs. (SC)

TDM Infrastructure Private Limited v. UE Developme

Nikhil Kanchanlal Vakharia v. Securities & Exchange Board of India , (SC)

Commissioner of Central Excise, Bangalore v. M/s. Karnataka Agro Chemicals (S.C.)

Raymond Woollen Mills Ltd. v. Director General (Invest and Regist) (SC)

Bank of India v. Nangia Constructions (India) Pvt. Ltd. , (SC)

Delhi Bar Association (Regd.) v. Union of India , (SC)

Ms Mayawati v. Union Of india (S.C.)

K. Chithhayan v. State of Tamil Nadu , (SC)

Dalbir Singh v. State of Haryana , (SC)

Panneerselvam v. State of Tamil Nadu , (SC)

Amol Singh v. State of M.P. , (SC)

Sureshchandra Ramanlal v. State of Gujarat , (SC)

ICICI Bank v. Shanti Devi Sharma , (SC)

Lattu Mahto v. The State of Bihar (now Jharkhand) , (SC)

N.R. Mon v. Md. Nasimuddin , (SC)

Venkatesan v. State of Tamil Nadu , (SC)

Sayeeda Farhana Shamim v. State of Bihar , (SC)

Mohan Anna Chavan v. State of Maharashtra , (SC)

Aniruddha Singh v. State of M.P. (S.C.)

S. Mohan v. Central Bureau of Investigation (S.C.)

V.R. Dalal v. Naranji Thakkar , (SC)

Food Corporation of India v. Pala Ram (SC)

State of U.P. v. M/s. Swadeshi Polytex Ltd. , (SC)

Balbir Kaur v. U.P. Secondary Education Services Selection Board, Allahabad (SC)

Union Public Service Commission v. A.K. Salim , (SC)

Airport Authority of India v. Shambhu Nath Das @ S.N. Das , (SC)

G.M. ONGC, Shilchar v. ONGC Contractual Workers Union , (SC)

Sarbdeep Singh Virk v. The State of Punjab , (SC)

M/s Cable Corpn. of India Ltd. v. Additional Commnr. of Labour , (SC)

Chennai Customs Appraising Officers Assn. v. Union of India, (SC)

D. Krishnan v. Special Officer, Vellore Coop. S.M. , (SC)

Bank of India v. Ketan Parekh , (SC)

State of Karnataka v. Chillahottappa (SC)

Bhanwar Singh & Ors. v. State of M.P. , (SC)

Mallavarapu Kasivisweswara Rao v. Thadikonda Ramulu Firm , (SC)

Paresh P. Rajda v. State of Maharashtra , (SC)

Sulochana v. Rajinder Singh , (SC)

M.D. H.S.I.D.C v. M/s. Hari Om Enterprises , (SC)

Bakemans Industries Pvt. Ltd. v. M/s. New Cawnpore Flour Mills(SC)

DLF Universal Ltd. v. Director General, Investigation and Registration (SC)

Faqruddin (Dead) Through L.Rs. v. Tajuddin (Dead) through L.Rs. (S.C.)

Sajjan Textile Mills Ltd. v. M/s. ICICI Bank Ltd.(SC)

Tata Motors Ltd. V. Pharmaceutical Products of Ind

M/s. Andromeda Foundation India P. Ltd v. D.G.H.S. , (SC)

Commissioner of Customs, (Prev.) Gujarat v. M/s Reliance Petroleum Ltd. , (SC)

A.P. Electricity Regulatory Commission v. M/s. R.V.K. Energy Pvt. Ltd., (SC)

United India Insurance Company v. Manubhai Dharmas

N. Padmamma v. S. Ramakrishna Reddy , (SC)

Bhupendra Steel (P) Ltd. v. Commissioner of Central Excise, (SC)

Janatha Textiles v. Tax Recovery Officer (SC)

Dabur India Ltd. v. K.R. Industries , (SC)

M/s Entertainment Network (India) Ltd. v. M/s Super Cassette Industries Ltd. , (SC)

Oriental Insurance Co. Ltd. v. Sudhakaran K.V. , (SC)

Indian Bank v. Godhra Nagrik Co-operative Credit Society Ltd., (SC)

A.P.S.R.T.C. v. K. Hemalatha , (SC)

Kusumam Hotels (P) Ltd. v. Kerala State Electricity Board, (SC)

Ranganayakamma v. K.S. Prakash (D) by L.Rs. , (SC)

Umrao Singh v. State of M.P. , (SC)

Tamil Nadu Electricity Board v. Status Spinning Mills Ltd. , (SC)

Illa Roy Chowdhury v. Shyamali Das and others, (SC)

M/s. Ponds India Ltd. (Merged with H.L. Ltd. v. Commissioner of Trade Tax, Lucknow, (SC)

Kabushiki Kaisha Toshiba v. Tosiba Appliances Co. , (SC)

Municipal Corporation, Hyderabad v. Sunder Singh , (SC)

Sudarsha Avasthi v. Shiv Pal Singh , (SC)

Sudhir S. Mehta v. Custodian (SC)

Khoday Distilleries Limited v. The Scotch Whisky A

Bikoba Deora Gaikwad v. Hirabai Marutirao Ghorgare , (SC)

Swami Shankaranand (D) By L.R, v. Mahant Sri Sadguru Sarnanand Etc. , (SC)

Dilbagh Singh v. State of Punjab (SC)

Subha B. Nair v. State of Kerala, (SC)

Vimal Chadha v. Vikas Choudhary , (SC)

Dr. Monica Kumar v. State of U.P. , (SC)

M. Saravana Porselvi v. A.R. Chandrashekar @ Parthiban , (SC)

Yunus Ali (Dead) v. Khursheed Akram , (SC)

Mohan Chander v. State of Haryana, (SC)

State of Kerala v. B. Renjith Kumar , (SC)

Maghendra Pal Tyagi v. Jayant Davar(SC)

K. Sagar, M.D., Kiran Chit Fund, Musheerabad v. A. Bal Reddy, (SC)

Madhumita Das v. State of Orissa (SC)

State of Haryana v. Ramesh Kumar , (SC)

Hardeep Singh v. State of Haryana , (SC)

Baijnath Jha v. Sita Ram(SC)

Punjab State Electricity Board v. Jagdev Singh , (SC)

Syed Peda Aowlia v. Public Prosecutor, High Court of A.P., Hyderabad , (SC)

Nehru @ Jawahar v. State of Chhatisgarh , (SC)

Habib Ibrahim v. State of Rajasthan , (SC)

Shri Shankar Prasad Ghosh (Dead) v. State of Bihar , (SC)

Md. Kalam v. State of Bihar , (SC)

Hemchand Jha v. State of Bihar , (SC)

Katta Surendera v. State of A.P. , (SC)

New India Assurance Co. Ltd. v. Hira Lal Ramesh Chand(SC)

The State of West Bengal v. Kamal Sengupta , (SC)

National Capital Territory Of Delhi v. Umesh Kumar , (SC)

Roop Singh @ Rupa v. The State of Punjab, (SC)

Hari Prasad Chhapolia v. Union of India , (SC)

M/s.National Projects Construction Corpn.Ltd. v. M/s.Sadhu Singh & Company (S.C.)

State of Madhya Pradesh v. Kalyan Singh (S.C.)

Ranjeet Singh v. State of Haryana, (SC)

N.Sugalchand Jain v. Mittalal Jain, (SC)

Pimpri Chinchwad Municipal Corporation v. M/s Gayatri Construction Company (S.C.)

C.E.S.C. Ltd. v. Sandhya Rani Barik(SC)

G. Rama v. T.G. Seshagiri Rao (SC)

Krishi Utpadan Mandi Samiti, Ghaziabad v. Metal Craft(SC)

Bhakra Beas Management Board v. Kanta Aggarwal , (SC)

Nepal Singhv v. Upender Singh, (SC)

M/s. Asian Peroxides Ltd. v. Commnr. of Central Excise, Guntur (SC)

Vidya Bhargava v. Shekhar Bhargava, (SC)

Radhe v. State of Chhattisgarh(SC)

Kusuma Ankama Rao v. State of A.P.(SC)

Murugan v. State of T.N.(SC)

Benny Thomas v. Food Inspector, Kochi , (SC)

Natraj Chinnappa Nair v. State of Maharashtra, (SC)

M/s. Goetze (India) Ltd. v. Employees State Insurance Corporation , (SC)

State of U.P. v. Bhaiya Lal Verma(SC)

M/s. Bharat Carpets v. Director, Enforcement Directorate, (SC)

Balwant Singh Narwal v. State of Haryana , (SC)

Kapila Hingorani v. State of Bihar , (SC)

Ramesh Chandra Sankla v. Vikram Cement (SC)

Haryana Financial Corporation v. Kailash Chandra Ahuja , (SC)

Aslam Mohd. Merchant v. Competent Authority, (SC)

Kailash Hospital and Research Centre Ltd. v. Sanje

M.C. Mehta v. Union of India (SC)

National Insurance v. Bharat Bhushan , (SC)

Tata Power Company v. Reliance Energy , (SC)

Kanta Devi v. State of Haryana(SC)

Godrej Industries Ltd. v. D.G. Ahire Assistant Collector of Central Excise (S.C.)

Skyline Contractors Pvt. Ltd. v. State of U.P.(SC)

Tata Industries Ltd. v. Grasim Industries Ltd. (SC)

Seema v. Ashwani, (SC)

Genda Singh v. State of U.P, (SC)

State of Maharashtra v. Gajanan @ Hemant Janardhan Wankhede, (SC)

Panful Nessa v. Md. Miraj Ali , (SC)

Noor Aga v. State of Punjab, (SC)

State of T.N. v. R. Sasikumar(SC)

K.D. Sharma v. Steel Authority of India Ltd. , (SC)

State of Rajasthan v. Gulab Singh(SC)

Baij Nath v. State of Uttar Pradesh , (SC)

Kuriachan Chacko v. State of Kerala , (SC)

Deep Chandra Juneja v. Smt. Lajwanti Kathuria (Dead) , (SC)

Bachan Singh v. Union of India , (SC)

Lakhwinder Singh v. Union of India , (SC)

Bhupinder Singh v. U.T. of Chandigarh , (SC)

Collector, Hooghly v. Nirmal Sarkar, (SC)

Atma Linga Reddy v. Union of India , (SC)

Satish Sitole v. Smt. Ganga , (SC)

Faqir Chand Gulati v. Uppal Agencies Pvt. Ltd. , (SC)

Anita Devi v. Satyendra Narain Singh(SC)

M/s Steel Authority of India v. Sales Tax Officer, (SC)

Sujit Kumar Banerjee v. M/s. Rameshwaran , (SC)

Rajinder Singh v. State Of Jammu & Kashmir , (SC)

M/S. Deepal Agro Foods v. State of Rajasthan (SC)

Gauri Shankar Prasad v. Brahma Nand Singh , (SC)

Perumon Bhagvathy Devaswom, Perinadu Village v. Bhargavi Amma (Dead) By LRs , (SC)

State of Maharashtra v. Zubair Haji Qasim , (SC)

Manish Jalan v. State of Karnataka , (SC)

Mahila Vinod Kumari v. State of Madhya Pradesh , (SC)

Pankaj Kumar v. State Of Maharashtra , (SC)

Madan v. State of M.P.(SC)

State of Haryana v. Ramesh Kumar , (SC)

Shivanand Gaurishankar Baswanti v. Laxmi Vishnu Te

State of Kerala v. Ancy Phillip (SC)

Umesh Singh v. High Court of Allahabad (SC)

Rajasthan Lalit Kala Academy v. Radhey Shyam, (SC)

State Of Maharashtra v. Reshma Ramesh Meher , (SC)

Punit Ahluwalia v. Gurjeewan Garewal , (SC)

State of M.P. v. Imrat(SC)

Minakshi Gaur v. Chitranjan Gaur , (SC)

Lalita Kumari v. Government Of Uttar Pradesh (SC)

M/s. S. and S. Industries and Enterprises Ltd. v. M/s. Fortress Financial Services Ltd. (SC)

Shaikh Azim @ Vakil @ Kuku v. State of Maharashtra, (SC)

Dumpala Chandra Reddy v. Nimakayala Balireddy(SC)

Bharat Parikh v. C.B.I., (SC)

Raj Kumar v. State of H.P. , (SC)

State of Punjab v. Navraj Singh , (SC)

Union of India v. Satrohan , (SC)

Damara Venkata Murali Krishna Rao v. Gurujupalli Satvathamma, (SC)

Punjab Urban Planning & Development Authority v. Bhupinder Singh , (SC)

M.C. Mehta v. Union of India (SC)

Jeevan Dhar Jain v. State of Haryana (SC)

M/s.Dharmendra Construction Co v. State of Rajasthan (SC)

Arti Rani @ Pinki Devi v. Dharmendra Kumar Gupta , (SC)

K.K. Seena v. State of Kerala (SC)

P. Kunjukrishna Pillai v. D. Sreekantan Nair, (SC)

DLF Universal Ltd. v. Mrs. Ekta Seth (SC)

Kerala State Electricity Board v. Chinamma Antony , (SC)

P.S. Rama Krishna Reddy v. Authorised Officer, Land Reforms (SC)

Meera Sahni v. Lt. Governor of Delhi , (SC)

Commissioner of Central Excise, Kanpur v. Kothari Products Limited (S.C.)

State of Haryana v. Deepak Sood (SC)

Moti Lal v. State of M.P. , (SC)

State of Himachal Pradesh v. Shish Ram , (SC)

Shashi Mohan v. State of M.P. , (SC)

Indo Automobiles v. M/s. Jai Durga Enterprises , (

Commissioner Of Central Excise v. Tata Tech Ltd., (SC)

M.K.D. Mineral and Export (P) Ltd. v. B.C. Dagara,

Workmen Through Hindustan Lever Mazdoor Sabha v. H

Harijan Mangri Siddakka v. Oriental Insurance Co. Ltd. , (SC)

State of Punjab v. Kulwant Singh @ Kanta , (SC)

Kuldeep Singh v. State of Himachal Pradesh , (SC)

Kashi Prashad v. State of Uttar Pradesh (SC)

Vijayan v. State of Kerala (SC)

Haryana Waqf Board v. Shanti Sarup , (SC)

Commissioner of Customs, Calcutta v. Indian Rayon & Industries Ltd. , (SC)

Commnr. of Central Excise, Vadodara v. M/S. Gujarat State Fertilizers &Chem. Ltd., (SC)

Premium Exchange & Finance Ltd. v. S.N. Bagla & Co (SC)

Mallepudi Venkatarao v. State of A.P., (SC)

H.U.D.A v. Raj Singh Rana , (SC)

Commissioner of Customs, Chennai v. Vintel Distributors Private Limited (SC)

Shivappa Mallappa Pujar v. Guddappa, (SC)

Markand C. Gandhi v. Rohini M. Dandekar, (SC)

Sheena P.S. v. Ajith Kumar V.S. (SC)

Kandaswamy v. State of Tamil Nadu (SC)

Asraf Ali v. State of Assam , (SC)

M/s. Sumangali v. Regional Director, E.S.I. Corporation , (SC)

Paramjit Singh v. State of Punjab, (SC)

North West Karnataka Road Transport Corpn. v. H.H. Pujar , (SC)

Somanathasa Baddi v. Chanabasappa , (SC)

Balmiki Singh v. Ram Chander Singh, (SC)

State of Karnataka v. Bantara Sudhakara @ Sudha , (SC)

Manjit Prakash v. Shobha Devi , (SC)

Commissioner of Income Tax, Delhi-VI v. M/s Oriental Insurance Co. Ltd. (SC)

Chhabile @ Ram Newaj v. State of U.P., (SC)

Patel Rajnikant Dhulabhai v. Patel Chandrakant Dhulabhai , (SC)

C.K. Gangadharan v. Commissioner of Income Tax, , (SC)

M.C. Mehta v. Union of India (SC)

State of U.P. v. Nitin Agnihotri , (SC)

Inspector of Police, Tamil Nadu v. Balaprasanna , (SC)

Central Bureau of Investigation, New Delhi v. M.N. Sharma, (SC)

B.Y. Narasimha Prasad v. M. Veerappa , (SC)

Mohammed v. Pushpalatha , (SC)

Central Bureau of Investigation, New Delhi v. Roshan Lal Saini , (SC)

The Government of A.P. v. G. Venkata Ratnam , (SC)

The Depot Manager, Andhra Pradesh State Road Transport Corpn. v. V. Surender , (SC)

Spl. Dy. Collector (LA) v. Pathu, (SC)

Sonelal v. State of M.P. , (SC)

Shambhoo Singh v. State of Rajasthan(SC)

Director General, E.S.I.C. v. Puroshottam Malani (SC)

Raj Rajendra Singh Seth @ R.R.S. Seth v. State of Jharkhand, (SC)

Jayendra Saraswati Swamigal @ Subramaniam v. State of Tamil Nadu , (SC)

Swamy Shraddananda @ Murali Manohar Mishra v. Stat

Ajay G. Podar v. Official Liquidator of J.S. & W.M, (SC)

Swatantravir Savarkar Pratisthan, Sangli v. Rayat Shikshan Sanstha, Satara (SC)

Bantu v. State of U.P. , (SC)

Munigadappa Meenaiah v. The State of Andhra Pradesh, (SC)

Mangoo @ Mangal Singh v. State of M.P., (SC)

Sannaia Subba Rao v. State of A.P. , (SC)

Rajbabu v. State of M.P. , (SC)

Anil Kumar Shahi v. Prof. Ram Sevak Yadav , (SC)

Suraj Singh v. State of U.P. , (SC)

National Insurance Co. Ltd. v. Gulab Nabi , (SC)

Sushil Kumar Yadav v. State of Bihar, (SC)

Buffalo Traders Welfare Asson. v. UOI, (SC)

M/s. Pioma Industries etc. v. State of Kerala, (SC)

Regional Manager, Central Bank of India v. Madhulika Guruprasad Dahir , (SC)

Behari Kunj Sahkari Avas Samiti v. State of Uttar Pradesh (SC)

State of M.P. v. Sobran , (SC)

State of Haryana v. Shibu @ Shiv Narain , (SC)

M/s. Shankar Finance & Investments v. State of And

Kunal Pankaj Kumar Shah v. Admission Committee , (SC)

Shail Kumari Devi v. Krishan Bhagwan Pathak @ Kishun B. Pathak , (SC)

A.K. Jain v. Prem Kapoor , (SC)

Usha Devi v. Malha Ram (SC)

Swaranjit Kaur v. Swaran Singh Sohi , (SC)

Eastern Coalfields Ltd. v. Dugal Kumar(SC)

V. Prabhakar v. Bangalore Mahanagara Palike Bangalore, Karnataka , (SC)

Raja Shri Shivrai Pratishthan v. State of Maharashtra , (SC)

Kailasa Naicker (D) by L.R. v. Chintala Venkata Satyanarayana Rao , (SC)

Kerala State Electricity Board v. C.P. Sivasankara Menon, (SC)

Nune Prasad v. Nune Ramakrisna, (SC)

Union of India v. Pushpa Rani, (SC)

Nasiruddin Khan v. State of Bihar(SC)

Ponnam Chandraiah v. State of A.P.(SC)

Shivjee Singh v. State of Bihar , (SC)

Ghurey Lal v. State of U.P., (SC)

Godrej Pacific Tech. Ltd. v. Computer Joint India Ltd. , (SC)

Jaywant Bhaguji Gadekar v. Balaleshwar Shikshan Mandal (SC)

Anil Mishra v. Union of India , (SC)

State Bank of India v. Ranjit Kumar Chakraborty, (SC)

Society of Retired Forest Officers v. State of U.P. (SC)

Mahadevappa Lachappa Kinagi v. State of Karnataka , (SC)

Dharmendra Goel v. Oriental Insurance Co. Ltd. , (SC)

Godrej Industries Limted v. CCE, Mumbai (SC)

Bachpan Bachao Andolan v. Union of India (SC)

Commnr of Sales Tax, U.P. v. M/s. Hind Lamps Ltd. , (SC)

Commissioner of Central Excise, Jaipur v. M/s. Electro Mechanical Engg. Corpn. Etc., (SC)

The General Manager, Oil & Natural Gas Corporation Ltd. v. Rameshbhai Jivanbhai Patel , (SC)

Bhimasha v. Special Land Acquisition Officer, (SC)

Commissioner of Central Excise, New Delhi v. GTC Industries Limited (SC)

People For Ethical Treatment Of Animals v. Central Zoo Authority (SC)

Union of India v. Marmagoa Steel Limited (SC)

State of West Bengal v. Brahmo Samaj Education Society (SC)

State of Punjab v. Dr. P.L. Singla , (SC)

State of Haryana v. Mai Ram , (SC)

Satya Narain Yadav v. Gajanand , (SC)

Valson v. State of Kerala (SC)

Maharaj Krishan Bhatt v. State Of J&K , (SC)

Sadhu Ram v. Parminder Singh , (SC)

Subodh S. Salaskar v. Jayprakash M. Shah , (SC)

D. Purushotama Reddy v. K. Sateesh , (SC)

D. Purushotama Reddy v. K. Sateesh, (SC)

Chiranji Lal v. Prem Lal, (SC)

Garware-Wall Ropes Ltd. v. A.I. Chopra Engineers and Contr. (SC)

T. Kaliamurthi v. Five Gori Thaikal Wakf , (SC)

Baby Varghese v. State of Kerala (S.C.)

Samundra Devi v. Narendra Kaur , (SC)

Gulbarga University v. Mallikarjun S. Kodagali , (SC)

Ram Babu Tiwari v. United Indian Insurance Co. Ltd. , (SC)

Ramesh Chandra Pattnaik v. Pushpendra Kumari , (SC)

Jakia Nasim Ahesan v. State of Gujarat (SC)

Dinesh Singh v. State of U.P (SC)

Dinesh Kumar v. State of Rajasthan (SC)

I. Ravindra Reddy v. Shaik Khader Masthan, (SC)

State of Rajasthan v. Gajendra Singh , (SC)

State of Madhya Pradesh v. Pappu @ Ajay , (SC)

Baldev Singh v. State of Punjab , (SC)

Rama Nand v. State of Haryana, (SC)

Kalipindi Appala Narasamma v. Alla Nageshwara Rao (D) , (SC)

Kurella Naga Druva Vudaya Bhaskara Rao v. Galla Jani Kamma (SC)

Entertainment Tax Officer, Madhapur v. M/s. Geeta Enterprises (S.C.)

Noted Infotech P. Ltd. v. Securities & Exchange Board of India (S.C.)

M/s Neeldeep Investments (P) Ltd. v. The Custodian (S.C.)

State of Bihar v. Pandey and Company Builders Private Limited (SC)

State of Kerala v. Kondottyparambanmoosa (S.C.)

Union of India v. M/s.Harbans Singh Tuli & Sons Builders Pvt. Ltd. (SC)

Swamy Prakasananda v. State of Kerala (SC)

Kishore Kundan Sippy v. Vaishnav Shorilal Puri , (SC)

K. Narayanan v. S. Murali , (SC)

Baljinder Singh v. Rattan Singh , (SC)

S.D. Bandi v. Divisional Traffic Officer, Karnataka State Road Transport Corporation (SC)

J.P. Tobacco Products Pvt. Ltd. v. Asstt. Collecto

Bangaru Venkata Rao v. State of Andhra Pradesh , (SC)

Tamilselvan v. State , (SC)

Priya Vrat Singh v. Shyam Ji Sahai , (SC)

Ravi v. State Rep. by Inspector of Police (S.C.)

J.P. Tobacco Products Private Ltd. v. Assistant Collector of Central Excise (SC)

Devidas Ramsundar Shukla v. State of Maharashtra (SC)

Dr. Rajbir Singh Dalal v. Chaudhari Devi Lal University, Sirsa , (SC)

Geeta Seshamani v. Union of India (SC)

M/S. Panacea Biotech Ltd v. Commissioner of Customs, New Delhi (SC)

Commissioner of Central Excise, Tamil Nadu v. M/s. Southern Structurals Ltd., (SC)

Commissioner of Central Excise & Customs v. M/s. MDS Switchgear Ltd., (SC)

T.R. Boopalan v. Tamil Nadu Housing Board (SC)

M/s. GAIL (I) Ltd. v. Bal Kishan Agarwal Glass Industries Ltd. , (SC)

Mukhtiar Singh v. Harbinder Singh (SC)

Indian Oil Corporation Ltd. v. Commr. Of Sales Tax

Shyam Babu Maurya v. State of Uttar Pradesh (SC)

Inderjeet v. Union of India, (SC)

Shrei Narayana Guru English Medium School v. Regional Provident Fund Commissioner, Bangalore (SC)

Sunil Kumar v. Anil Kumar, (SC)

Pepsu Road Transport Corp., Punjab v. Nishan Singh

Lalita Kumari v. Govt. of U.P. (SC)

Manivel v. State of Tamil Nadu, (SC)

State of U.P v. Kishanpal (SC)

T.N. Godavarman Thirumulpad v. Union Of India (SC)

Nil Ratan Kundu v. Abhijit Kundu , (SC)

IFCI Ltd. v. Vishnu Kant Gupta, (SC)

T.N. Godavaraman Thirumulpad v. Union of India (S.

Nirma Credit and Capital Limited v. Assistant Commissioner of Income Tax (SC)

Lalita Kumari v. Govt. of U.P. (SC)

Hanmavva v. Pettiya (SC)

Abdul Gafur v. State of Uttarakhand (S.C.)

Salim v. State of Haryana , (SC)

State of Punjab v. Raj Kumar , (SC)

N.T.P.C. v. Badri Singh Thakur , (SC)

V. Sivamurthy v. State of Andhra Pradesh , (SC)

State (NCT of Delhi) v. Ahmed Jaan , (SC)

V.M. Satyanarayana v. The Superintending Engineer, AMRP Circle (SC)

Aizaz v. State of U. P., (SC)

Vasudev v. Parvinder Kumar (SC)

Valji Khimji & Company v. Official Liquidator of Hindustan Nitro Product (Gujarat) Ltd (S.C.)

Aruna Rodrigues v. Union of India (SC)

Alagendran Exports Pvt. Ltd. v. State Of Kerala (S

M/s. Sandur Micro Circuits Ltd. v. Commissioner of Central Excise, Belgaum (SC)

T.N. Godavaran Thirmulpad v. Union of India (SC)

DCM Financial Services Ltd. v. Neel Kamal Plastics Ltd. (SC)

Grid Corporation of Orissa Ltd. v. Gajendra Haldea, (SC)

M.C. Mehta v. Union of India (SC)

Rajaram Prasad Gupta v. Ramchandra Prasad , (SC)

M/s Green Earth Asphalt v. State of Maharashtra Tr. (S.C.)

Malwa Cotton & Spinning Mills Ltd. v. Virsa Singh Sidhu , (SC)

Arjun Mahto v. State of Bihar , (SC)

Union of India v. Tarsem Singh (SC)

State of Uttaranchal v. Kharak Singh , (SC)

R. B. Giripunje v. State of Maharashtra (SC)

State v. N. Rajamanickam (S.C.)

Commissioner of Income Tax, Madras v. Ponni Sugars & Chemicals Ltd. (S.C.)

State of M.P. v. Lalit Jaggi (S.C.)

Commnr. of Income Tax-I, Ahmedabad v. Gold Coin Health Food Pvt. Ltd (S.C.)

Commissioner of Central Excise, Vadodara-I. v. M/s Gujarat Carbon & Industries Ltd. (S.C.)

Union of India v. M/S Atma Fibres (P) Ltd. (SC)

Northern Railway Administration, Ministry of Railway v. Patel Engineering Company Ltd. , (SC)

Namdeo S/o Bapurao Bansod v. Tukaram S/o Marotrao Jadhav (SC)

A. Chowgule & Co. Ltd. v. Goa Foundation , (SC)

Punjab State Electricity Board v. SIEL Ltd. , (SC)

Swaran Singh v. State through Standing Counsel , (SC)

Dinesh Seth v. State of N.C.T. of Delhi , (SC)

Superintendent of Police, Karnataka Lokayuktha v. B. Srinivas , (SC)

Vinay Kumar Rai v. M/s. State of Bihar(SC)

Singh Ram (Dead) Through Legal Representative v. Sheo Ram (S.C.)

Kumar Gonsusab v. Sri Mohammed Miyan Urf Baban , (SC)

Suraj Bhan v. Dy. Commissioner, Sonepat , (SC)

Larsen and Toubro Ltd. v. State of Karnataka (SC)

M/s. Karnataka Patrika (P) Ltd. v. Syndicate Bank (S.C.)

Dhirendra Pandua v. State of Orissa (S.C.)

Eshwarappa v. Vishalakshamma (SC)

State of Haryana v. M/s. A.S. Fuels , (SC)

Raman v. State of Kerala, (SC)

Leelabai Gajanan Pansare v. Oriental Insurance Co.

Hardip Singh v. State of Punjab , (SC)

Gorige Pentaiah v. State of A.P. , (SC)

Nikhil Merchant v. Central Bureau of Investigation

Rangnath Sharma v. Satendra Sharma (SC)

Gunnana Pentayya @ Pentadu v. State of A.P., (SC)

Ganesh v. State of Karnataka (SC)

Ram Tawekya Sharma v. State of Bihar , (SC)

Iqbal Singh v. State of Punjab , (SC)

Monotosh Saha v. Special Director, Enforcement Directorate, (SC)

Senior Regional Manager, Tasmac Ltd. v. M. Raviselvam, (SC)

Elizabeth Jacob v. District Collector, Idukki & Ors. , (SC)

Vandana Sharma v. Rakesh Kumar Sharma , (SC)

Narela, Delhi v. Commissioner of Income Tax (S.C.)

J. Mitra & Co. Pvt. Ltd. v. Asst. Controller of Patents & Desig. (S.C.)

J.K. Jain v. Ziff-Davis (S.C.)

Ramisetty Naraiah v. Poluri Venkata Subbamma (SC)

Kusum Kotnala v. Anil Kotnala (SC)

T. Jayakumar v. A. Gopu (S.C.)

Maqsood Yusuf Merchant v. Union of India (SC)

Ram Pyare Mishra v. Prem Shanker , (SC)

K.K. Saravana Babu v. State of Tamil Nadu , (SC)

Basavaraja v. State of Karnataka (S.C.)

Asst. Commnr. of Commercial Taxes v. Ruchi Soya Industries Ltd. , (SC)

Punjab Agro Industries v. Kewal Singh Dhillon , (SC)

Kalu Ram Ahuja v. Delhi Development Authority , (SC)

Prem Chand v. Board of Revenue U.P. , (SC)

M.C. Mehta v. Union of India (SC)

M/s. Indtel Technical Services Pvt. Ltd. v. W.S. Atkins Rail Ltd. , (SC)

Dakshin Haryana Bijli Vitran Nigam v. M/s. Excel B

General Instruments Company v. Union of India, (SC)

M/s. Toyota Motor Corporation v. Commnr. of Income Tax (SC)

KSL & Industries Ltd. v. M/S Arihant Threads Ltd.

Great Offshore Ltd. v. Iranian Offshore Engineering & Construction Company , (SC)

Sumathi v. N. Balakrishnan, (SC)

Rajasthan State Mines and Minerals Ltd. v. Commissioner of Income-Tax, (SC)

B. Venkat Swamy v. Vijaya Nehru, (SC)

Md. Abdul Sufan Laskar v. State of Assam , (SC)

Basudeo Yadav v. Surendra Yadav, (SC)

Goondla Venkateswarlu v. State of A.P. , (SC)

Abdul Rab v. State Of Bihar, (SC)

Krantikari Suraksha Rakshak Sanghatana v. Bharat Sanchar Nigam Ltd (SC)

General Manager, State Bank of India v. Anju Jain, (SC)

Chattar Singh v. State of Haryana , (SC)

Harendra Jha v. Ministry of Law through Secretary to Government of India (S.C.)

M. K. Palia & Sons Pvt. Ltd. v. Mumbai Municipal Corporation (S.C.)

State of Andhra Pradesh v. Larsen & Tourbo Ltd. (S.C.)

Shantidevi Kamaleshkumar Yadav v. State of Maharashtra (SC)

Raj Homes Pvt. Ltd. v. State of Madhya Pradesh (S.C.)

Delhi Development Authority v. M/s R.S. Sharma & Co., New Delhi , (SC)

Commissioner of Customs & Central Excise, Hyderabad v. M/s. Parsin Chemicals Chemicals Ltd. (SC)

Buffalo Traders Welfare Asson. v. UOI, (SC)

Orissa Bridge and Construction Corporation Limited v. Commissioner of Central Excise, Bhubaneswar (SC)

Municipal Corporation of Greater Mumbai V. Laxmiharish Sharma (SC)

State of Himachal Pradesh v. Sardara Singh , (SC)

Ipour GKC & RKC & Sons v. State Rep. by Station House Office, (SC)

State of M.P. v. Munnibai , (SC)

State of U.P. v. Raja Alias Jalil, (SC)

State of H.P. v. Suresh Kumar @ Chhotu , (SC)

State of U.P. v. Munshi, (SC)

Goan Real Estate and Construction Limited v. People's Movement for Civic Action (SC)

Commissioner of Central Excise, New Delhi v. M/s. Superior Products, (SC)

N.D.M.C. v. Tanvi Trading & Credit Pvt. Ltd. , (SC)

Sardar Jogendra Singh v. State of U.P. (SC)

Goan Real Estate & Construction Ltd. v. People's Movement (S.C.)

Sakharam Ganesh Aaravandekar v. Mahadeo Vinayak Mathkar, (SC)

Manager, Moongalar Estate v. Chandra (SC)

K. Vilasini v. Edwin Periera (S.C.)

Raju Ramsing Vasave v. Mahesh Deorao Bhivapurkar (

Jammu Rural Bank v. Mohd Din (SC)

Laxmi Ram v. Bietshwar Singh (SC)

Manjul Srivastava v. Govt. of U.P. , (SC)

National Insurance Co. Ltd. v. Abhaysing Pratapsing Waghela , (SC)

N. Balakrishnan v. Kailasa Naicker , (SC)

Bholu Ram v. State of Punjab , (SC)

State of Punjab v. Rakesh Kumar, (SC)

Hari Singh Gond v. State of M.P. , (SC)

Abid Husain Nasir Husain Saiyed v. State Of Gujarat, (SC)

Leila David (1) v. State of Maharashtra (S.C.)

Chief Executive Officer, N.S.S.O. v. Biswa Bhusan Nandi , (SC)

Kunnashada Muthukoya v. Administrator U.T. of Lakshadweep , (SC)

Rajiv Arora v. Union of India , (SC)

Mohammed Salem v. Zarina Begum , (SC)

Chand Khan v. Vahid Khan , (SC)

State of Maharashtra v. Bharat Shanti Lal Shah , (SC)

Smt. Murtaza Jahan @ Mussarrat Jhan Begum v. Mohan

Pramod v. State of Maharashtra, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Gopi Krishna Trivedi v. Sudama Prasad Ojha , (SC)

Pavan Sachdeva v. S.M.S. Pharmaceuticals, (SC)

Surinder Singh v. State Of Punjab (SC)

Union Of India v. S. Nagarajan (SC)

Radhey Shyam Rastogi v. Ashish Kumar , (SC)

V.N. Bharat v. D.D.A. , (SC)

Commissioner of Income Tax, Dehradun v. Enron Oil & Gas India (SC)

Supri Advertising and Entertainment Pvt. Ltd. v. Dr. Anahita Pandole , (SC)

Madan Kishore v. Major Sudhir Sewal , (SC)

The New India Co-operative Housing Society Ltd. v. Municipal Corporation of Greater Mumbai (S.C.)

Rakesh Kumar Bhagat v. Commissioner of Customs (SC)

State Rep. By D.S.P., S.B.C.I.D., Chennai v. K.V. Rajendran, (SC)

M.P. Electricity Board v. Maiku Prasad (S.C.)

The J & K Bank Ltd. v. Smt. Neelam Rani (S.C.)

C. B. I. v. Brijinder Rai, (SC)

State of West Bengal v. Shyamadas Banerjee , (SC)

Rohilkahand Educational Charitable Trust (Registered) v. Union of India (S.C.)

Mysodet (P) Ltd. v. Commissioner of Income Tax, (S

J.P. Srivastava & Sons (Rampur) Pvt. Ltd. v. H.K. Srivastava (Dead) through L.Rs. (S.C.)

G. Gopal v. C. Baskar , (SC)

Camlin Limited v. Commnr. of Central Excise, Mumbai (S.C.)

Promod Kumar v. Ram Palat , (SC)

Kamal Krishan Rastogi v. State of Bihar , (SC)

Commnr. of Central Excise, Ghaziabad v. M/S International to Bacco Co. Ltd., (SC)

Baldev Kumar v. B.M. Sharma (SC)

Nagpur University, Nagpur v. Ajitkumar Umakant Aglawe (SC)

Jayant Achyut Sathe v. Joseph Bain D' Souza (SC)

Commissioner of Income Tax, Chennai v. M/s Modern Engineers Construction Cooperative Society Ltd. (S.C.)

Archbishop Raphael Cheenath S.V.D. v. State of Orissa (SC)

V.K. Srivastava v. Govt. of U.P., (SC)

Monika Ranka v. Medical Council of India (SC)

Gautham Bhavan rep. by Managing Parter v. Sakuntala Sahu rep. by GPA Holder (SC)

Shivaji @ Dadya Shankar Alhat v. State of Maharash

Fakhruddin Ahmad v. State Of Uttaranchal (SC)

Sooraram Pratap Reddy v. District Collector Ranga Reddy Distt. (S.C.)

Fosters Australia Ltd. v. Commissioner of Income Tax (SC)

Salem Advocate Bar Association, Tamil Nadu v. Union of India (SC)

Commissioner of Central Excise, Delhi v. Ishaan Research Lab (P) Ltd., (SC)

Commissioner of Income-Tax v. Madras Refineries Ltd., (SC)

Joginder @ Jindi v. State of Haryana (S.C.)

Union of India v. Priyankan Sharan , (SC)

Mahatma Gandhi University v. Gis Jose , (SC)

Neelakanteswaraswamy v. M. Mahadevamurthy (SC)

Union of India v. SPS Vains (Retd.) , (SC)

All India Judges Association v. Union Of India (SC)

State of U.P. v. Awdhesh, (SC)

Commissioner of Customs, Patna, Bihar v. M/s. Precise Laboratories Pvt. Ltd. (SC)

Commissioner of Customs & Central Excise v. M/s. Textile Corporation (SC)

South Konkan Distilleries v. Prabhakar Gajanan Naik , (SC)

Designated Authority, Ministry of Commerce v. M/s. Lubrizon (India) Pvt. Ltd. (SC)

Glaxo Smith Kline Plc. v. Controller of Patents & Designs, (SC)

Buffalo Traders Welfare Asson. v. UOI (SC)

Jonathan Nitin Brady v. State of West Bengal , (SC)

Association of Victims of Uphaar Tragedy v. Gopal Ansal (S.C.)

Anwar Ali v. State of Chhattisgarh, (SC)

Inspector of Police, Tamil Nadu v. Muthusamy (SC)

Kallu Patil v. State of Maharashtra, (SC)

Shamshad Ahmad v. Tilak Raj Bajaj (Deceased) Through Lrs. , (SC)

U.P. Power Corporation Ltd. v. Ayodhya Prasad Mishra, (SC)

Haryana Rajya Sainik Board v. Mohan Lal, (SC)

Ranjit Singh v. State of Haryana, (SC)

Bachan Singh v. State of Bihar , (SC)

Union of India through General Manager, Western Railway, Mumbai v. Fataji Chaturji (SC)

Veeru Devgan v. State of Tamil Nadu (SC)

S. Abdul Khader v. Abdul Wajid (D) by LRs. , (SC)

Union of India v. M/s. Talson Builders , (SC)

Bharat Sanchar Nigam Ltd. v. Motorola India Pvt. Ltd. , (SC)

Union of India v. Shreeji Colour Chem Industries, (SC)

M.C. Mehta v. Union of India (SC)

Assistant Commissioner, Income Tax, Rajkot v. Saurashtra Kutch Stock Exchange Ltd. (SC)

C. Krishnan v. Kistammal, (SC)

Sanjay Narain v. Mrs. Monika, (SC)

Tukaram Maruti Chavan v. Maruti Narayan Chavan , (

K.V. Sudharshan v. A. Ramakrishnappa (S.C.)

The Collector, Land Acquisition v. Jaswant Singh, (SC)

Jaiprakash Associates Ltd. v. State of M.P., (SC)

Lalliram v. State of M.P. , (SC)

Union of India v. Deo Narain, (SC)

K. Puttaraju v. A. Hanumegowda , (SC)

Maranadu v. State by Inspector of Police, (SC)

Ajit Singh v. Jit Ram , (SC)

K.M. Mishra v. Central Bank of India, (SC)

Gwalior Mahila Mandal v. State of Madhya Pradesh , (SC)

Lakhwant Singh v. Jasbir Singh , (SC)

Union of India v. Ranu Bhandari , (SC)

Lalita Kumari v. Government of Uttar Pradesh (SC)

State of Kerala v. Wilson K.C. (SC)

Commissioner Of Central Excise, Mumbai v. M/s. Aero Pack Products (SC)

National Insurance Co. Ltd. v. Gurucharan Singh (SC)

Commissioner of Customs, New Delhi v. M/s. Siddhartha Polymers Ltd. (SC)

Mariamma Roy v. Indian Bank , (SC)

United India Insurance Company Ltd. v. A.N. Subbulakshmi , (SC)

National Insurance Co. Ltd. v. Vidhyadhar Mahariwala , (SC)

Commissioner of Central Excise, Ahmedabad- I v. M/s. M. Square Chemicals, (SC)

Commr. of Central Excise v. M/s. Shanmugananda Soapnut Works, (SC)

Rajakamal Builders v. Ahmedabad Mucicipal Corporation (SC)

Food Corporation of India, Kakinada Rep. by District Manager v. Yarlagadda Narayana Appara (SC)

Commissioner of Central Excise, Allahabad v. Surcoat Paints (P) Ltd. (SC)

Sunil Dattatraya Vaskar v. State of Maharashtra, (

Mridul Dhar (Minor) v. Union of India (SC)

Commissioner of Income-Tax v. Pranoy Roy, (SC)

State of Punjab v. Prem Sarup , (SC)

Kerala State Electricity Board v. Saratchandran P. , (SC)

District Programme Co-Ordinator, Mahila Samkhya v. Abdul Kareem , (SC)

Har Singh v. State of Uttarakhand (S.C.)

State Rep. by Inspector of Police, Tiruchy v. Rettaimandaiyan @ Murugan (S.C.)

Punjab National Bank v. Bernard Lakra, (SC)

National Insurance Co. Ltd. v. Harbhajan Lal (SC)

Mahender Kumar Gandhi v. Mohammed Tajer Ali (SC)

K. Keshava Bhat v. Devaki Amma (SC)

National Insurance Co. Ltd. v. M/s. Boghara Polyfab Pvt. Ltd. , (SC)

Commissioner of Customs, Mumbai v. M/s. Mahalaxmi Gems (SC)

Gowrammanni & Ors. v. V.V. Patil , (SC)

Jatinder Singh v. Mehar Singh , (SC)

Bar Council of India v. Bonnie FOI Law College, (S

Pramod Kumar Saxena v. Union of India , (SC)

Daulatram S/o Sadram Teli v. State of Chhattisgarh , (SC)

State of Maharashtra v. Sujay Mangesh Poyarekar , (SC)

Union of India v. K.H. Srinivasan, (SC)

Union of India v. Y.S. Sadhu, Ex-Inspector , (SC)

Shankaraya Naik v. State of Karnataka , (SC)

Premiya @ Prem Prakash v. State of Rajasthan , (SC)

State of Punjab v. Karnail Singh , (SC)

Fatima Noor v. Faiyaz Ahmed (SC)

Ramachandra v. Shivaram (SC)

Subramanian Swamy v. Election Commission of India , (SC)

Deokar Exports Pvt. Ltd. v. New India Assurance Co. Ltd. (SC)

Bachhaj Nahar v. Nilima Mandal , (SC)

Shahu Shikshan Prasarak Mandal v. Lata P. Kore (SC)

Commissioner of Customs, New Delhi v. Sony India Ltd. (SC)

Bank of India v. M/s Mehta Brothers (SC)

M/s. Mittal Pipes Manufacturing v. Commissioner of Central Excise, Delhi (SC)

Commissioner of income Tax- IV, Delhi v. M/s. HCL Comnet Systems & Service Ltd. , (SC)

Naganath (Dead) by LRs v. Asst. Commnr. & Land Acqn. Officer (SC)

Commissioner of Central Excise, Patna v. M/s. Shakti Tubes Ltd., (SC)

Hemaji Waghaji Jat v. Bhikhabhai Khengarbhai Harijan , (SC)

M/s Shakti Bhog Foods Limited v. Kola Shipping Limited , (SC)

Man Bahadur v. State of H.P. , (SC)

Ketankumar Babulal Patel v. Kesarben Jesangji, (SC)

K. Alex v. Delhi State Mineral Dev. Corpn. , (SC)

Malik Mazhar Sultan v. U.P. Public Service Commission (SC)

V.K. Jain v. High Court of Delhi , (SC)

Shreyans Industries Ltd. v. Commissioner of Income-Tax, (SC)

State of A.P. v. Guvva Satyanarayana , (SC)

Man Singh v. State of M.P. , (SC)

United India Insurance Co. Ltd. v. Rakesh Kumar Arora, (SC)

Sabeeha Faikage v. Union of India (SC)

Naren Chandra Naskar v. Arun Bhattacharya (SC)

Commnr. of Central Excise, Kanpur v. M/s. New Decent Footwear Industries, (SC)

Manoj v. State of Madhya Pradesh , (SC)

Aslam @ Deewan v. State of Rajasthan , (SC)

State of U.P. v. Mutahir Mian , (SC)

Steel Authority of India Ltd. v. State of West Bengal , (SC)

Cosmopolitan Club v. State of Tamil Nadu, (SC)

U.P. State Electricity Board v. Laxmi Kant Gupta , (SC)

U.P. State Sugar & Cane Development Corporation Limited v. Chini Mill Mazdoor Sangh , (SC)

Diwakar Upadhyay v. P.N. Khanna (SC)

Bihari Rai v. State of Bihar (Now Jharkhand) , (SC)

Sunil Kumar v. Surendra Kumar Agarwal (SC)

Dena Bank v. Municipal Corpn. Of Delhi, (SC)

Prabha Mathur v. Pramod Aggarwal , (SC)

Budhi Lal v. State of Uttarakhand (SC)

Durgesh Sharma v. Jayshree , (SC)

K.S.E.B. v. Lonappan (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Balwant Singh and another v. Tej Singh and others (SC)

Union of India v. M/s Dharamendra Textile Processo

M/s. Philips Medical Systems (Cleveland) Inc. v. M/s. Indian MRI Diagnostic & Research Ltd. , (SC)

Ram Kumar v. State of Rajasthan , (SC)

Baby Manji Yamada v. Union of India , (SC)

State of Himachal Pradesh v. Manoj Kumar @ Chhotu , (SC)

Balwant Singh v. State of H.P. , (SC)

State of Punjab v. Ashwani Kumar, (SC)

Reserve Bank of India v. State , (SC)

Director of Income-Tax v. Dr. Nalini Mahajan, (SC)

Pareena Swarup v. Union of India , (SC)

Murugan v. State Rep. by Public Prosecutor , (SC)

Ramzan Khan v. National Insurance Co Ltd, (SC)

State of Kerala v. Prof. D. Gopalakrishna , (SC)

Commissioner of Central Excise, Jaipur v. M/s. Mewar Bartan Nirmal Udyog, (SC)

Mr. Krishna Gopal Kakani v. Bank of Baroda , (SC)

Commissioner of Customs, New Delhi v. Organan (India) Limited (SC)

Saji Geevarghese v. Accounts Officer (telephone revenue) & Ors. , (SC)

Natco Pharma Limited v. Union of India (SC)

B.M. Malani v. Commissioner of Income Tax (SC)

Vijay Ship Breaking Corporation v. Commissioner of Income Tax Ahmedabad, (SC)

Municipal Corporation, Ludhiana v. Inderjit Singh , (SC)

Ramprasad Balmiki v. Anil Kumar , (SC)

M/s. Unissi (India) Pvt. Ltd. v. P.G. Institute of Medical Education & Research , (SC)

Sahara House v. Union of India (SC)

Bissa v. The Board Of Revenue For Rajasthan (SC)

State, represented by Inspector of Police, Tamil Nadu v. Sait @ Krishnakumar (SC)

Mubarik Khan v. Nababkha @ Nawab (SC)

State of Maharashtra v. Sneha Satyanarayan Agrawal , (SC)

Regional Provident Fund Commissioner v. ABS Spinning Orissa (SC)

Talwara Coop. Credit & Service Society Ltd. v. Sushil Kumar , (SC)

Inspector of Police, T.N. v. Palanisamy @ Selvan, (SC)

Div. Manager, New India Assurance Co. Ltd. v. A. Sankaralingam , (SC)

Rajinder Pal Singh Lamba v. Suraj Bhan, (SC)

B.C. Mylarappa v. R. Venkatasubbaiah, (SC)

C. Jacob v. Director of Geology & Min. Indus. Est. , (SC)

Rukmini Narvekar v. Vijaya Satardekar , (SC)

Babloo Pasi v. State of Jharkhand , (SC)

State of U.P. v. Ram Balak , (SC)

Sanghi Brothers (Indore) Pvt. Ltd. v. Sanjay Choudhary , (SC)

Union of India v. Padam Narain Aggarwal , (SC)

State of A.P. v. P. Satyanarayana Murthy , (SC)

Rajesh Kumar v. State of H.P. , (SC)

C.R. Patil v. State of Gujarat , (SC)

State Of U.P. v. Diwakar Khare (SC)

Kerala State Housing Board v. Grace Joseph, (SC)

Southern Sales & Services v. Sauermilch Design & Handels GMBH , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Amarinder Singh v. Special Committee, Punjab Vidhan Sabha (SC)

M/s. KLM Royal Dutch Airlines v. Director General of Investigation & Registration , (SC)

M.C. Mehta v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

The Commissioner Of Income Tax, II, Tiruchirapalli v. City Union Bank Ltd. (SC)

M.C. Mehta v. Union of India (SC)

Commissioner of Income Tax, Kolhapur v. Industrial Development Bank of India Ltd (SC)

The Commissioner of Income Tax, Kolhapur v. Icici Bank Ltd , (SC)

The Commissioner of Income Tax-Kolhapur v. The Ratnakar Bank Ltd. , (SC)

Dharam Singh v. Karnail Singh , (SC)

Govind Barik v. Pt. Ravishankar Shukla Univ. (SC)

Digambar v. Trimbak (SC)

Bur Singh v. State of Punjab , (SC)

Siddhapal Kamala Yadav v. State of Maharashtra , (SC)

Hanuman Ram v. The State of Rajasthan , (SC)

Arumugam v. State (SC)

Ram Singh v. State of Madhya Pradesh , (SC)

M/s Satnam Agro Industries v. State of Punjab , (SC)

Mahindra Mulji Kerai Patel v. State of Gujarat , (SC)

State Rep. by Inspector of Police v. Saravanan (SC)

Ludhiana Improvement Trust v. Today Homes and Infr

Commnr. of Central Excise, Mumbai v. M/S Rajpurohit Gmp India Ltd., (SC)

Commissioner of Central Excise, Bolpur v. M/s Ratan Melting & Wire Industries , (SC)

Vaniyankandy Bhaskaran v. Mooliyil Padinhjarekandy Sheela (SC)

Nagar Palika Nigam v. Krishi Upaj Mandi Samiti (SC)

P.V. Indiresan v. Union of India (SC)

Devinder Singh Puri v. Birinder Singh Puri (SC)

The Securities & Exchange Bd. of India v. The Golden Forests (I) Ltd. (SC)

Union of India v. Ram Kumar Thakur , (SC)

Union of India v. Bali Ramu Pawar (SC)

Mukul Mahto v. State of Jharkhand (SC)

Superintendent, Narcotic Control Bureau v. Parash Singh , (SC)

State of Haryana v. Sher Singh , (SC)

Mondri Sreenu v. State Of Andhra Pradesh , (SC)

Union of India v. Sukhen Chandra Das (SC)

Union of India v. G. Rajanna, (SC)

State of Bihar v. Krishna Paswan, (SC)

B.S. Mathur v. Union of India, (SC)

State of U.P. v. Hindustan Unilevers Ltd., (SC)

Sunil v. State of Maharashtra , (SC)

State of M.P. v. Wazir Khan , (SC)

State of M.P. v. Makhan @ Madan (SC)

Maganlal son of Kishanlal Godha v. Nanasaheb son of Udhaorao Gadewar (SC)

Renu Kunta Mallaiah v. State of A.P. , (SC)

Manoj Sharma v. State, (SC)

Smt. Seema Bansal v. Dr. Mayank Bansal, (SC)

Saira @ Ruhi v. Athar Abbas (SC)

Rachana v. Jayesh (SC)

Babulal Khandelwal v. Balkrishan D. Singhvi , (SC)

Commissioner of Income Tax, Rajkot v. M/s. Gujarat Siddhi Cement Ltd. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

M/S Sethi Auto Service Station v. Delhi Development Authority, (SC)

Secretary, Deptt. of Horticulture, Chandigarh v. Raghu Raj , (SC)

M/s. Rahee Industries Ltd. v. Export Credit Guarantee Corpn. of India Ltd. (SC)

Mahadev Prasad Kaushik v. State of U.P. , (SC)

N. Naveen Kumar v. State of A.P. , (SC)

Virendra @ Buddhu v. State of U.P. (SC)

State of Punjab v. Bakhshish Singh (SC)

State of Punjab v. Gurdev Singh (SC)

State of Rajasthan v. Narayan (SC)

P. Venugopal v. Madan P. Sarathi , (SC)

Ishwar Singh v. State Of Madhya Pradesh , (SC)

Kapil Deo Sinha v. Kirandeo Prasad , (SC)

N. Ramakrishnaiah (dead) thr. Lrs. v. State of A.P. , (SC)

Union of India v. S. Thakur (SC)

Dipitimayee Parida v. State of Orissa, (SC)

Noharlal Verma v. District Co-Operative Central Bank Limited , (SC)

Steel Authority of India Ltd. v. Madhusudan Das, (SC)

Bhagmal v. State Of M.P (SC)

State of Andhra Pradesh v. Bajjoori Kanthaiah and Anr., (SC)

Asraf SK v. State of West Bengal (SC)

S. Ramakrishna v. The State rep. by the Public Prosecutor, High Court of A.P. Hyderabad (SC)

Palwinder Singh v. Balwinder Singh (SC)

VIJI v. State of Karnataka (SC)

Three Cheers Entertainment Pvt. Ltd. v. C.E.S.C. Ltd. , (SC)

T. N. Godavarman Thirumulpad v. Union of India (SC)

Nagarjuna Construction Co. Ltd. v. Govt. of Andhra Pradesh (SC)

Commissioner of Income Tax, Ahmedabad v. Sarabhai Holdings Pvt. Ltd. (SC)

M/S Bengal Hammer Industries (P) Ltd. v. Commnr. of Central Excise, Kolkata, (SC)

Okhla Enclave Plot Holders Welfare Association v. Union of India, (SC)

Krishak Bharati Co-operative Ltd. v. Joint Commissioner of Income-tax, (SC)

Lokesh Singh v. State of U.P. , (SC)

Mahmadhusen Abdulrahim Kalota Shaikh v. Union of India , (SC)

State of Goa v. Subhash Ghogle , (SC)

State of Punjab v. Gurdip Kaur (SC)

State by Inspector of Police, T. Nadu v. Rakiappan (SC)

State of Punjab v. Avtar Singh , (SC)

Ashok Kumar Mondal v. Samir Kumar Mondal & Anr, (SC)

Mahmadhusen Abdulrahim Kalota Shaikh v. Union of I

M. Dhandapani v. R. Muthu Naliappan , (SC)

Raveendran K v. Excise Inspector Vadakara , (SC)

Guru Nanak Dev University v. Sanjay Kumar Katwal , (SC)

Malik Mazhar Sultan v. U.P. Public Service Commission (SC)

Union Of India v. Chitra Lekha Chakraborty, (SC)

Mohd. Yunus Khan v. U.P. Power Corporation , (SC)

Prabhjot Singh Mand v. Bhagwant Singh (S.C.)

Sahiti v. The Chancellor, Dr. N.T.R. University of

Abhijit Ghosh Dastidar v. Union of India (SC)

Arjun Singh v. State of Himachal Pradesh , (SC)

Sonu Kumar v. State of Himachal Pradesh , (SC)

Bal Kishan v. State of Himachal Pradesh , (SC)

Nirmal Singh Kahlon v. State of Punjab , (SC)

Goverdhan Dass Bansal v. State (Delhi Administration) TH. Secretary (SC)

State of Uttar Pradesh v. Chandra Pal (SC)

Sudheer Singh @ Sudheer v. State of A.P. , (SC)

Ramachami v. State rep. By State Prosecutor , (SC)

Hindustan Petrolem Corporation Ltd. v. Rajkumari Padma Kumari (S.C.)

Commissioner of Customs, Kolkata v. M/s. B. Arun Kumar& Company (SC)

Chet Ram v. Jit Singh , (SC)

Rikhabsao Nathusao Jain v. Corpn. of the City of Nagpur (SC)

Archbishop Raphael Cheenath S.V.D. v. State of Orissa (SC)

Deputy Collector, Land Acoquisition Gujarat v. Madhubai Gobarbhai (SC)

S.L. Construction v. Alapati Srinivasa Rao, (SC)

State of West Bengal v. Hari Mohan Dana (D) by LRs (SC)

Keho Ram (Dead) by Lrs. v. Hem Raj, (SC)

Haryana Urban Development Authority v. Raje Ram , (SC)

HUDA v. Anil Kumar , (SC)

HUDA v. Diwan Singh , (SC)

Huda v. Suresh Kumar Makkar, (SC)

Indu Jain v. State of M.P. (SC)

State of Maharashtra v. Ahmed Shaikh Babajan , (SC

State of Haryana v. Shakuntla Devi, (SC)

University of Kerala v. Council,Principals', Colleges, Kerala (SC)

R. Kalyani v. Janak C. Mehta (SC)

State of Andhra Pradesh v. M. Madhusudhan Rao , (SC)

Somon v. State of Kerala , (SC)

Gajraj Yadav v. Rajendra Singh @ Deena , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

M.P. Housing Board v. Shiv Shankar Mandil (SC)

Chinnakarupathal v. A.D. Sundarabai, (SC)

Hanu Motel Pvt. Ltd. v. Uttar Pradesh Financial Corporation Ltd. (SC)

M/s. Everest Holding Ltd v. Shyam Kumar Shrivastava (SC)

M/s. Karnataka State Forest Industries Corporation

S/O Kanpur Edibles Pvt. Ltd. v. Commissioner, Trade Tax, U.P., (SC)

Union of India v. M/s. Kundan Rice Mills , (SC)

Pundlik Jalam Patil (D) by Lrs. v. Exe. Eng. Jalgaon Medium Project , (SC)

Commissioner of Income-Tax v. R.M.P. Plasto P. Ltd., (SC)

Devi Lal v. State Of Rajasthan (SC)

Parvinderjit Singh v. State (U.T. Chandigarh) , (S

M/s M.M.T.C Limited v. Commissioner of Commercial Tax , (SC)

Smt. Shamshad Begum v. B. Mohammed , (SC)

Parth Keyur Parikh v. NHL Municipal Med. College (S.C.)

Dadan v. State of Madhya Pradesh, (SC)

Munna @ Pooran Yadav v. State of Madhya Pradesh , (SC)

Mula Devi v. State of Uttarakhand , (SC)

State of Kerala v. Orison J. Francis (SC)

Malik Mazhar Sultan v. U.P. Public Service Commission (SC)

Tridip Kumar Dingal v. State of West Bengal , (SC)

Director (Studies) v. Vaibhav Singh Chauhan , (SC)

Official Liquidator v. Dayanand (SC)

Rajesh Burmann v. Mitul Chatterjee (Burman) , (SC)

Radhey Shyam Gupta v. Punjab National Bank , (SC)

Vinay Kumar Gupta v. Gomti Devi (S.C.)

Satyanarain v. Haryana Breweries Limited (SC)

Tejinder Kaur v. Lady Constable Raj Kumari , (SC)

Principal, Kendriya Vidyalaya v. Saurabh Chaudhary , (SC)

Head Master, Meenal Arjun Chavan Vidyalaya Ulhasnagar v. Sunita Laxman Kolhe (SC)

Manjunath Ganesh Hegde v. State of Karnataka (SC)

State of Maharashtra v. Arjun , (SC)

Dharam Chand v. State of Punjab , (SC)

State of Punjab v. Rajinder Singh (SC)

Mohd. Azad @ Samin v. State of West Bengal., (SC)

Md. Shakeel v. State Police Through P.S. Hanmakonda (SC)

M/s. Comed Chemicals Ltd. v. C.N. Ramchand , (SC)

Assistant Commercial Taxes Officer v. M/s. Bajaj E

Commissioner of Central Excise, Mumbai v. M/s Nati

PNB Finance Ltd. v. Commissioner of Income Tax-I, New Delhi , (SC)

Siemens Public Communication Networks Pvt. Ltd. v. Union of India, (SC)

Kendriya Karamchari Sehkari Greh Nirman Samiti Ltd., Noida v. State of U.P., (SC)

State of Andhra Pradesh v. Anjuman Ara Begum , (SC)

Rajmohan Agarwal v. Amna Abubakar (SC)

Mukund Swarup Mishra v. Union of India (SC)

Sachida Nand Lal @ Sachida Nand Shah v. State of Bihar (SC)

Paschimanchal Vidyut Vitran Nigam Ltd. v. M/s. DVS Steels & Alloys Pvt. Ltd. , (SC)

Suman Kapur v. Sudhir Kapur , (SC)

Virender Chaudhary v. Bharat Petroleum Corporation , (SC)

Commissioner of Income Tax v. J.K. Charitable Trust (SC)

Essco Fabs Pvt v. State of Haryana (SC)

Chandrabhai K. Bhoir v. Krishna Arjun Bhoir, (SC)

M/s Krishna Food & Baking Industry P. Ltd. v. New India Assurance Co. Ltd. , (SC)

Ishwaragouda v. Mallikarjun Gowda (SC)

P.H. Dayanand v. S. Venugopal Naidu , (SC)

State of Punjab v. Sukhchain Singh (SC)

State of Haryana v. Krishan , (SC)

Hardeep Singh v. State Of Punjab , (SC)

Raghavendra Sharma v. State of M.P., (SC)

State of M.p. v. Sughar Singh , (SC)

M.A. Rumugam v. Kittu @ Krishnamoorthy , (SC)

Sami Ullaha v. Superintendent, Narcotic Central Bureau , (SC)

State of U.P. v. Manoj Kumar Pandey , (SC)

Ratan Kumar Vishwas v. State of U.P. , (SC)

Eicher Tractor Ltd. v. Harihar Singh (SC)

Harihar Singh v. M/S. Eicher Limited (SC)

Chandrashekar A.K. v. State of Kerala, (SC)

Union of India v. Rajpal Singh, (SC)

T. Venkateswarulu v. Executive Officer, Tirumala Tirupathi Devasthanams, (SC)

Kanpur Electricity Supply Co. Ltd. v. Shamim Mirza, (SC)

In Re : Reference under Article BTZKACA401ETZK317(1) of the Constitution of India , (SC)

Bhim Singh v. Union of India (SC)

Erukula Veeraiah v. Premnath (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Baby Sarkar (Shome) v. Pardip Sarkar (SC)

Commissioner of Customs (Prev.), Gujarat v. M/s. Atam Manohar Ship Breakers Ltd. (SC)

The Oriental Insurance Company Ltd. v. Kajal, (SC)

Standard Corrosion Controls Pvt. Ltd. v. Sarku Engineering Services SDN BHD , (SC)

Haryana Vidyut Parsaran Nigam Ltd. v. M/s. Super Star Grit Udyog , (SC)

State of Punjab v. Chatinder Pal Singh (SC)

Gulam Mohd. @ Gulal Shaikh v. State of Gujarat , (SC)

Shyam Babu v. State of Haryana , (SC)

M/s Sri Krishna Agencies v. State of A.P. , (SC)

State of Himachal Pradesh v. Prem Singh, (SC)

Mahmood Rajasa Saiyed v. State of Gujarat , (SC)

Awadesh Chandra Agarwal v. Divisional Manager, L.I.C. of India (SC)

Raghbir Singh v. State of Haryana , (SC)

State of Tamil Nadu v. Abdullah Kadher Batcha , (SC)

Deepak Bajaj v. State of Maharashtra , (SC)

S. Raghu Ramaiah v. The State of Andhra Pradesh, (SC)

State of U.P v. IIyas., (SC)

Dasari Peda Gondiyya v. Station House Officer, Jangreddygudem (SC)

Yashwant Co-op. Processors Ltd. Etc. v. Union of India (SC)

India Cine Agencies v. Commissioner of Income Tax, Madras (SC)

Vivekanand School Through Headmaster v. President of Zila Panchayat (SC)

Komalam Amma v. Kumara Pillai Raghavan Pillai , (SC)

The General Manager, United Insurance Co. Ltd. v. M. Laxmi , (SC)

Manoramabai v. Municipal Council (S.C.)

Khoday Distilleries Ltd. v. Commissioner of Income Tax (SC)

C. I. D. Corporation v. Dosu Aardeshir Bhiwandiwala (SC)

Prem Nath Motors Ltd. v. Anurag Mittal , (SC)

Commissioner of Income-Tax v. Moser Baer India Ltd., (SC)

Maharaja v. State of Tamil Nadu, (SC)

Asif Mamu v. State of Madhya Pradesh , (SC)

P.P.C. Rawani v. Union of India, (SC)

Adlabs Ltd. v. Rajasthan Patrika P. Ltd. (SC)

Shalini Amit Mithrani v. Amit Mithrani (SC)

Municipal Corpn. of Delhi v. Shashnak Steel Industries (P) Ltd. (SC)

Ratna Praveen Tiwari v. Praveen Pratapa Tiwari (S.C.)

Rakhi Banerjee v. Subhankar Mukherjee , (SC)

National Small Industries Corporation Ltd. v. State (NCT of Delhi) , (SC)

Sunitadevi Singhania Hospital Trust v. Union of India (SC)

Commissioner Of Income Tax v. Indian Express (Mumb

S. Thankamani v. Greater Cochin Development Authority (SC)

M/s. Andhra Agencies v. State of A.P., (SC)

M/s. Kumar Spirits Pvt. Ltd. v. State of A.P. (SC)

Director of Entry Tax & Ors v. Sunrise Timber Company (SC)

Kamla Chaturvedi v. National Insurance Co. , (SC)

Mukul Saikia v. State of Assam, (SC)

Mohd. Ashique v. State of Maharashtra , (SC)

Mohmed Amin @ Amin Choteli Rahim Miyan Shaikh v. C.B.I. , (SC)

Radhey Shyam v. State of U.P. , (SC)

Hanuman Prasad v. State of Rajasthan , (SC)

Vithal Pundalik Zendge v. State of Maharashtra , (SC)

Laxmi Rattan Cotton Mills Ltd. v. State of U.P., (SC)

Moorthy v. State of Tamil Nadu (SC)

Corporation Bank v. M/s. Saraswati Abharansala (SC)

Anupam Gupta v. Sumeet Gupta, (SC)

Hamidkhan v. Ashabi , (SC)

Hindustan Copper Ltd. v. State of Madhya Pradesh, (SC)

Haleema Zubair, Tropical Traders v. State of Kerala, (SC)

Parag Construction v. State of Maharashtra (SC)

M/s. G.P. Ceramics Pvt. Ltd. v. Commissioner, Trad

Gaurav Nagpal v. Sumedha Nagpal , (SC)

Sambhaji v. Gangabai, (SC)

Union of India v. Bilash Chand Jain (SC)

State of Karnataka v. K. Govindappa, (SC)

State of Uttar Pradesh v. Bharat Singh (SC)

Baliram S/o Irrappa Kamble v. State of Maharashtra , (SC)

State of Tamil Nadu v. Karuppasamy (SC)

Md. Rafique @ Chachu v. State of West Bengal (SC)

Radhakrishna Mani Tripathi v. L.H. Patel , (SC)

Mangal Singh v. Kishan Singh (SC)

Kilari Malakondiaah @ Malayadri v. State of Andhra Pradesh, (SC)

Shilpa v. Abhinav, (SC)

Baldev Singh Mann v. Surjit Singh Dhiman, (SC)

Mummidi Apparao v. Nagarjuna Fertilizers & Chemicals Ltd., (SC)

Abhimanyoo Ram v. State of UP, (SC)

Ramachandra v. Shivaram (SC)

Narayan Prasad Lohia v. Nikunj Kumar Lohia (SC)

Union of India v. Parmal Singh , (SC)

State of U.P. v. Jagdish Sharan Agrawal , (SC)

Chaman Lal v. State Of Punjab (SC)

M. Viswanathan v. M/s. S.K. Tiles & Potteries P. Ltd. (SC)

The Director General of Police v. P.M. Ramalingam, (SC)

Board of Trustees for Port of Calcutta v. Avijit Kumar Ray , (SC)

State Rep. by Inspector of Police, Tamil Nadu v. Rajendran (SC)

Tamil Nadu Electricity Board v. M/s Rasipuram Textile (P) Ltd. , (SC)

N.H. Muhammed Afras v. State of Kerala , (SC)

A. Yadhav v. State of Karnataka , (SC)

Manoj Ramesh Mehta v. State of Maharashtra , (SC)

Union of India v. Atam Parkash, (SC)

Thanga Prakash v. State of Karnataka (SC)

Samsuddhin Sheikh v. State of Goa (SC)

Om Prakash Marwaha v. Jagdish Lal Marwaha , (SC)

Union of India v. M/s Exim Rajathi India Pvt. Ltd. , (SC)

Buddhist Mission Dental College and Hospital (1) v. Bhupesh Khurana, (SC)

S.D. Bandi v. Divisional Traffic Officer, Karnataka State Road Transport Corporation (SC)

Brigadier Man Mohan Sharma, FRGS (Retd.) v. Lt. Gen. Depinder Singh (SC)

Commnr of Central Excise, Kolkata-I v. M/s. Web Impression India Ltd. (SC)

M/s Nu Tech Packagings v. Commnr. of Central Excise, Noida, (SC)

Commissioner of Central Excise, Mumbai v. M/s Tanzeem Screenarts, (SC)

Commnr. Of Central Excise, Bangalore-II v. M/s Rajhans Enterprises, (SC)

Ramavilasom Grandhasala v. N.S.S. Karayogam (SC)

Commnr. of Central Excise, Bangalore v. Faxwell Printers, Bangalore (SC)

Commnr. of Central Excise, Bangalore v. Srikumar Agencies (SC)

State of A.P. v. T. Yadagiri Reddy , (SC)

Gurram Chakravarthy v. State of A.P., (SC)

Shivnath Prasad v. The State of Bihar, (SC)

Ambika Mandal v. State of Bihar , (SC)

Babasaheb Apparao Patil v. State of Maharashtra (SC)

State of Tamil Nadu v. Manmathara (SC)

Sonti Rama Krishna v. Sonti Shanti Sree , (SC)

State of Haryana v. Surjit Singh , (SC)

Bhuvaneshwar Yadav v. State of Bihar , (SC)

K.A. Ansari v. Indian Airlines Ltd. , (SC)

Govt. of N.C.T of Delhi v. Dr. Premlata (SC)

Mohindra Hire Purchase v. Jarnail Singh , (SC)

Batcu Venkateshwarlu v. Public Prosecutor High Court of A.P. , (SC)

Vijay v. State of Maharashtra (SC)

Baldev Singh v. State of Haryana , (SC)

Chaman v. State of Uttaranchal (SC)

Ashok Kumar Thakur Alias Ashok v. State of Bihar (S.C.)

State of Orissa v. Sikhar Jena (SC)

Anusuyaben Sadashiv Jadav v. Union of India (SC)

Yogi Agarwal v. M/s. Inspiration Clothes , (SC)

Anganwadi Workers and Helpers Union v. State Of Ma

Prakash R. Gupta v. Lonavala Municipal Council, (SC)

Commissioner of Trade Tax, v. S.S. Ayodhya Distillery., (SC)

Visa International Ltd. v. Continental Resources (USA) Ltd. (SC)

S. Satnam Singh v. Surender Kaur , (SC)

Mohammed Yusuf v. Faij Mohammad , (SC)

United India Insurance Co. Ltd v. Santro Devi, (SC)

Narendra Gopal Vidyarthi v. Rajat Vidyarthi (SC)

Royal Education Society v. LIS (INDIA) Construction Company Private Limited, (SC)

Rama Kant Verma v. State of U.P , (SC)

Indra Pal Singh v. State of U.P. (SC)

Vishwambhar Narayan Jadhav v. Mallappa Sangramappa Mallipatil , (SC)

Rajendran v. State Asstt. Commnr. of Police Law & Order , (SC)

Novartis India Ltd. v. State of West Bengal , (SC)

Delhi Transport Corporation v. Mool Chand (SC)

P. Satyanarayana Rao v. V.P. Sarvani, (SC)

Rajoo v. State of M.P. , (SC)

Prabhu v. State of Madhya Pradesh, (SC)

Gobind Singh v. Krishna Singh (SC)

Gopal Sah v. State of Bihar (SC)

Pooja Bashistha v. Bhupendra Bashistha, (SC)

Sapna Agarwal v. Om Prakash Jalan , (SC)

K. Laxmanan v. Thekkayil Padmini , (SC)

Dy. Commissioner of Income Tax v. State Bank of India (SC)

Reliance Venture Ltd. v. M/s O. D. Properties P. Ltd. (SC)

Monika Soni v. Kamal Soni (SC)

Indian Charge Chrome Ltd v. Jagdish Rai Puri (SC)

Mootha Venkateswara Rao v. Godhavari Co-op Milk P. Union, (SC)

Shri Arun B. Khanjire v. The Ichalkaranji Urban Co-op. Bank Ltd., (SC)

Fatema v. Jafri Syed Husain @ Syed Parvez Jafferi , (SC)

Chembra Orchard Produce Ltd. & Ors. v. Regional Di

Commissioner of Customs & Central Excise v. M/s Hongo India(P) Ltd. (SC)

Gullipilli Sowria Raj v. Bandaru Pavani @ Gullipili Pavani , (SC)

Sumer Chand v. Mewa Ram (SC)

Gujarat Pollution Control Board v. M/s Nicosulf Industries & Export Pvt. Ltd. , (SC)

Satish Omprakash Gupta v. State Of Maharashtra (SC

Suryakant Johari v. Madanlal Chhaganlal (SC)

Kashiben Chhaganbhai Koli v. State of Gujarat , (SC)

Mahindra and Mahindra Financial Services Ltd. v. R

Tamilnadu Mercantile Bank Shareholders Welfare Association (2) v. S. C. Sekar. , (SC)

State of Madhya Pradesh v. Visan Kumar Shiv Charan Lal , (SC)

Manu Khanna (Minor) through his mother Dr. Poonam Khanna v. V.P. Sharma (SC)

Laxmanji v. State of Gujarat (SC)

Arun Bhakta @ Thulu v. State of West Bengal. (SC)

Universal Insulators v. Uttar Pradesh Power Corporation Limited (SC)

Union of India v. Sicom Limited. , (SC)

Speech & Software Technologies (India) Pvt. Ltd. v. Neos Interactive Ltd. , (SC)

Anjali Ashok Sadhwani v. Ashok Kishinchand Sadhwani , (SC)

Purnima Sailani v. Shailendra Sailani, (SC)

Farhd K. Wadia v. Union of India , (SC)

Priyanka v. Rohit Subhash Sethi (S.C.)

Lalit Kumar v. Uttarakhand State Electricity Board (SC)

Syed Dastagir Pasha v. Oriental Insurance Co.Ltd. (SC)

G. Rajesekhar v. Jakeer Huyssain (SC)

Oriental Insurance Co. Ltd. v. Damyantiben (SC)

National Insurance Co. Ltd. v. Akhilesh Dwivedi (S

New India Assurance Co. Ltd. v. M. Arulselvam (SC)

Navpreet Kaur v. Gurkirat Singh (SC)

State of Goa v. Pandurang Mohite , (SC)

Jarnail Singh v. Ramesh Kumar , (SC)

E.U. Siddiqui v. Parvez Zafar Sarkar (S.C.)

National Board of Examinations v. Gaurav Khanna (S.C.)

Punjab and Sind Bank v. Tej Partap Singh (SC)

L.K. Trust v. Commissioner of Income Tax, (SC)

Government of A.P. v. R.V. Raju, (SC)

Chairman. West Bengal State Electricity Board v. Syed Mukbul Hossain , (SC)

Ganapati RV-Talleres Alegria Track Pvt. Ltd. v. Union of India and Anr., (SC)

Badireddy Avatar Maher Baba v. Tallapu Nagaraju (Dead) By LRS. (SC)

State of West Bengal v. Kaberi Khastagir (SC)

State of Bihar v. Pandey Jagdishwar Prasad , (SC)

Maharashtra State Judges Association v. The Registrar General, (SC)

Puttaswamy v. State of Karnataka , (SC)

Bimla Agarwala v. State of U.P., (SC)

Arun v. State by Inspector of Police, Tamil Nadu , (SC)

A & G Projects and Technologies Limited. v. State of Karnataka., (SC)

Karnataka State Industrial Investment and Development Corporation Ltd. v. S.K.K. Kulkarni , (SC)

Punj Lloyd Limited v. Corporate Risks India Pvt. Ltd. , (SC)

Vidyabai v. Padmalatha , (SC)

Bharpur Singh v. Shamsher Singh , (SC)

Kailash Rani Dang v. Rakesh Bala Aneja, (SC)

Bihar State Financial Corporation v. M/s. Chhotana

Shiv Kumar v. Darshan Kumar. , (SC)

B.P. Moideen Sevamandir v. A.M. Kutty Hassan , (SC)

Rajni Kumari v. Raghvinder Sahay @ Lal Babu (SC)

Nimisha Batish v. Maj. Ajay Batish (SC)

Randhir Singh Bhalla v. Special Land Acquisition O

Shiv Dutt Sharma (Shastri) v. State Of Uttar Prade

Jagdish Tytler v. State Of Punjab (SC)

Rangaiah v. State of Karnataka , (SC)

Tarsem Singh v. State Of Punjab , (SC)

U.P. Pollution Control Board v. Dr. Bhupendra Kumar Modi , (SC)

Om Prakash v. State of U.P., (SC)

Harman Electronics (P) Ltd. v. National Panasonic India Ltd., (SC)

Vaman Narain Ghiya v. State of Rajasthan , (SC)

Mohar Singh v. State of Rajasthan (SC)

M.D., Balasaheb Desai Sahakari S.K. Ltd. v. Kashinath Ganapati Kambale , (SC)

Mahavir Singh v. Khiali Ram , (SC)

Ravishwar Manjhi & Ors. v. State of Jharkhand. , (

Baikunth Singh v. State of Bihar, (SC)

Shiv Kumar v. State of N.C.T. of Delhi, (SC)

Monnet Ispat and Energy Ltd. v. Union of India (SC

Dharam Pal v. State of Haryana , (SC)

M/s. Kumar Exports v. M/s. Sharma Carpets , (SC)

Shakti Tubes Ltd. v. State of Bihar , (SC)

Mahesh Yadav v. Rajeshwar Singh, (SC)

Wada Arun Asbestos (P) Ltd. v. Gujarat Water Supply & Sewerage Board, (SC)

Suresh Estate Pvt. Ltd. v. Municipal Corporation of Greater Mumbai (SC)

Mantoo Sarkar v. Oriental Insurance Co. Ltd., (SC)

G. Gnanam @ Gnanamoorthy v. Metropolitan Transport Corporation , (SC)

R. Senthil Babu v. State of Tamil Nadu., (SC)

Kothari Filaments v. Commissioner of Customs (Port)., (SC)

M.V. Umang v. Kamla Kant Dube (Dead) (SC)

Yankappa v. State of Karnataka , (SC)

V.Y. Jose v. State of Gujarat , (SC)

Parents Association of Students v. M.A. Khan , (SC)

Deepa Bhargava v. Mahesh Bhargava , (SC)

State of Orissa v. Sukru Gouda , (SC)

B. Jagdish v. State of A.P., (SC)

Sau Kusum v. State of Maharashtra , (SC)

M.P. State Electricity Board v. S.K. Yadav , (SC)

Somesh Tiwari v. Union of India , (SC)

Committee of Management v. Vice Chancellor, (SC)

Syed Abdul Qadir v. State of Bihar , (SC)

Ranjit Singh v. State of Punjab , (SC)

Lajpat Rai Mehta v. Secretary to Government of Punjab, Department of Irrigation & Power, (SC)

C. Balachandran v. State of Kerala , (SC)

Shanti Bhushan v. Union of India , (SC)

Union of India v. Satya Brata Chowdhury , (SC)

State of Punjab v. Bahadur Singh , (SC)

Raghu Raj Singh Rousha v. M/s. Shivam Sundaram Promoters (P) L , (SC)

Dhariwal Tobaco Products Ltd. v. State of Maharash

D.S. Grewal v. Vimmi Joshi , (SC)

Union of India v. Prakash Kumar Tandon , (SC)

Santkumar Chiranjilal Jhunjhunwala v. State Of T.

Krishna Devi v. Union of India , (SC)

M/s. Vijay Industries v. M/s. NATL Technologies Li

Ravindra Nath v. State Bank of India (SC)

Alka Bose v. Parmatma Devi , (SC)

Avinash Kumar Chauhan v. Vijay Krishna Mishra , (SC)

U.R. Virupakshaiah v. Sarvamma , (SC)

State of Karnataka v. Union of India (SC)

Commissioner Of Income Tax v. M. Selvaraj (SC)

National Insurance Co. Ltd. v. Rattani , (SC)

H.P. State Forest Company Ltd. v. M/s. United India Insurance Co. Ltd. , (SC)

C. Cheriathan v. P. Narayanan Embranthiri , (SC)

Jaiprakash Associates Ltd. v. State of M.P., (SC)

New India Assurance Company Ltd. v. Sadanand Mukhi , (SC)

Shiv Ram v. State of Himachal Pradesh , (SC)

M/s. Malwa Strips Pvt. Ltd. v. M/s. Jyoti Ltd. , (SC)

C. R. Jayaraman v. M. Palaniappan (SC)

Najmuddin v. Union of India , (SC)

Prakash Singh v. Union of India (SC)

Mohan Meakin Limited v. State of Himachal Pradesh., (SC)

M/s. Thukral Mechanical Works v. P.M. Diesels Pvt. Ltd. (SC)

M/s P. Manohar Reddy & Bros. v. Maharashtra Krishna Valley Dev. Corp., (SC)

Special Land Acquisition Officer, Karnataka Industrial Areas Development Board, Dharwad, Karnataka v. Revanasiddappa, (SC)

Bank of Baroda v. Ganpat Singh Deora , (SC)

Kopargaon S.S.K. Ltd. v. State of Maharashtra, (SC)

State of Tamil Nadu v. Subair @ Mohamed Subair , (SC)

Samadhan Dhudaka Koli v. State of Maharashtra , (SC)

State of Haryana v. Bhup Singh , (SC)

Lal Suraj @ Suraj Singh v. State of Jharkhand , (S

State of M.P. v. Bablu Natt , (SC)

Vinod Solanki v. Union of India , (SC)

Ex-Constable Ramvir Singh v. Union of India, (SC)

State of M.P. v. V.V. Ashthana (SC)

Panchi Devi v. State of Rajasthan , (SC)

Yohannan Y. v. State of M.P., (SC)

Depot Manager A.P.S.R.T.C. v. P. Jayaram Reddy, (SC)

Chetu v. State of Madhya Pradesh, (SC)

Nagaraja v. State of Karnataka (SC)

State of A.P. v. Rayaneedi Sitharamaiah , (SC)

CSIR v. Ramesh Chandra Agrawal , (SC)

Roop Singh Negi v. Punjab National Bank , (SC)

Harendra Nath Chakraborty v. State of West Bengal , (SC)

Aqeel Ahmad v. State of U.P. , (SC)

Brij Nandan Jaiswal v. Munna , (SC)

Sharon Michael v. State of Tamil Nadu , (SC)

Premkumar v. State of Kerala , (SC)

Ramdeo Kahar v. State of Bihar , (SC)

State of Punjab v. Ashok Singh Garcha., (SC)

Pramila Suman Singh v. State of Maharashtra. , (SC)

Badri Kedar Paper Private Ltd. v. Uttar Pradesh Electrcity Regulatory Commission., (SC)

G. Jayashree v. Bhagwamdas S. Patel , (SC)

M/s. B.S.N. Joshi & Sons Ltd. v. Ajoy Mehta, (SC)

Lalitaben Jayantilal Popat v. Pragnaben Jamnadas Kataria , (SC)

Asraf Alli v. Naveen Hotels Ltd. , (SC)

N. Kannadasan v. Ajoy Khose (SC)

Manoj Menon v. E.K. Abdul Hammed (SC)

Cross Country Hotels Ltd. v. Tousism Finance Corpo

Kailash Nath Tripathi v. Kedarnath Tewari (SC)

Punjab National Bank v. O.N. Sharma (SC)

Orissa Electricity Regulatory Commission v. Western Electricity Company of Orissa Limited, (SC)

Trupti K. Patel v. M/s. Rocklines Constructions (SC)

R. Saravana Prabhu v. Videocon Leasing and Industrial Finance Limited (SC)

Archbishop Raphael Cheenath v. State of Orissa (SC)

State of Madhya Pradesh v. Sanjay Keralkar (SC)

Administrative Officer, Municipal School Board v. Kagal Taluka Kala Krida Shaikshanik (SC)

Commissioner of Income-Tax v. Vatika Township P. Ltd., (SC)

Kartick Chandra Mandal v. Netai Mondal (dead) by Lrs. , (SC)

Hind Paints and Chemicals v. Accurate Transformers Ltd. (SC)

Baljit Singh v. Improvement Trust Ludhiana , (SC)

Syed Basheer Ahamed v. Mohd. Jameel , (SC)

Binod Singh v. State Of Bihar (SC)

Munilakshmamma v. B.V. Sampath (SC)

Mrs. Monika v. State Of Haryana (SC)

Raj Kumar Jain v. Indra Prastha Builders Pvt. Ltd.

Swamy Gowda v. K. Shivalinge Gowda (SC)

R.S. Jakhod v. Balwan Singh (SC)

Urmila Devi v. Commissioner, Varanasi (SC)

Ajaya v. Sanjay Golecha (SC)

Abdul Rehman Shora (D) by LRs. v. State of J & K , (SC)

Prem Kanwar v. State of Rajasthan , (SC)

Neku Khan v. State of Rajasthan, (SC)

Choudhury Parveen Sultana v. State of West Bengal

Deen Dayal v. State of U.P. , (SC)

Brindaban Das v. State of West Bengal , (SC)

Branch Manager, Federal Bank Ltd. v. N.S. Sabastian (SC)

Abdul Gafoor v. Muddappa Reddy, (SC)

Annappa @ Appanna v. Special Land Acquisition Officer, (SC)

Ashok Kumar Mittal v. Ram Kumar Gupta, (SC)

Suraj Singh v. State of Madhya Pradesh (SC)

Alkapuri Co-operative Housing Society Ltd. v. Jayantibhai Naginbhai, (SC)

Kishanlal Sahu v. Ramesh Chandra Agrawal , (SC)

Er. Gurcharan Singh Grewal v. Punjab State Electricity Board, (SC)

Rajender Singh and v. State of Haryana (SC)

Mandeep Devi v. State of Uttaranchal (SC)

Navin M. Raheja v. Union of India (SC)

Bharat N. Shah v. Union of India (SC)

A.U. Sukumaran v. N.S.D. Raju (SC)

Parvatibai v. Shivpyari Dwarkadas Lahoti (SC)

Union of India v. Hindustan Zinc Ltd., (SC)

Varsha Kochar v. Biku Sarmah (SC)

Ujwala Yuvraj Naarkhede v. Archana Prakash Narkhed

Shalini Gupta v. Neeraj Gupta (SC)

Gurpreet Rohit Verma v. Rohit Vedpal Verma (SC)

Union Of India v. Ram Bipat (SC)

Goverdhan Pujari v. Jugal Kishore Sahu (SC)

State of H.P. v. Ram Krishan , (SC)

Buddu Khan v. State of Uttarakhand , (SC)

Ramjit v. State of U.P. , (SC)

Hamidhbai Azambhai Malik v. State of Gujarat , (SC)

Rajasthan State Road Transport Corporation v. Bal Mukund Bairwa , (SC)

P. Sukumar v. Godrej Appliances Ltd. (SC)

Rajasthan State Electricity Board v. M/s. Universal Petrol Chemicals Ltd. , (SC)

Commissioner Nagar Parishad, Bhilwara v. Labour Court, Bhilwara , (SC)

Muzaffar Ali v. Dasaram, (SC)

Om Construction Company v. Ahmedabad Municipal Corporation, (SC)

Bhagwan Sarup Nagar (D) By Lrs. v. Ram Kishan , (SC)

Jharu Ram Roy v. Kamjit Roy , (SC)

Mohan Singh v. Kashi Bai , (SC)

Revenue Divisional Officer-cum-L.A.O. v. Shaik Azam Saheb, (SC)

Harbans Singh v. Sant Hari Singh , (SC)

R.B. Ramlingam v. R.B. Bhvaneswari , (SC)

National Campaign Commtt., C.L. Labour v. Union of India , (SC)

Union of India v. Shantiranjan Sarkar , (SC)

Paul Enterprises v. Rajib Chatterjee, (SC)

S.S. Balu v. State of Kerala , (SC)

V.V.G. Reddy v. A.P.S.R.T.C., Nizamabad Region , (SC)

Ramdas v. State of Madhya Pradesh , (SC)

Oriental Insurance Company Limited v. Ram Prasad Varma, (SC)

Citizens for Justice and Peace v. State of Gujarat (SC)

Malik Mazhar Sultan v. Uttar Pradesh Public Service Commission (SC)

Om Prakash Srivastava v. Union Of India (SC)

Union Of India v. S.A. Khailiq Pasha (SC)

S.B. Sinha v. S. Sirpurkar and Cyriac Joseph (S.C.)

State of Rajasthan v. Pareshar Soni (SC)

Abbas Khan v. Central Bureau of Narcotics (SC)

Huchamma (D) by L. Rs. v. State of Karnataka , (SC)

Commissioner Of Central Excise, Mumbai v. Pepsico India Holdings (P) Ltd.(SC)

Hawa Singh v. State of Haryana (SC)

Jarnail Singh v. State of Punjab , (SC)

Tata Finance Ltd. Now Tata Motors Ltd. v. N. Poong

Gurdial Singh Chaina v. Manoranjan Sondhi (SC)

New India Assurance Co. Ltd. v. Esys Information T

Bharat Sanchar Nigam Limited v. Teja Singh (SC)

Suzanne Louise Martin v. State of Rajasthan , (SC)

Laxminath v. State of Chhattisgarh, (SC)

Hawa Singh v. State of Haryana , (SC)

Aparna Mehta Kapur v. State of Uttar Pradesh (SC)

Raj Nath v. State of U.P. (SC)

State of Madhya Pradesh v. Bharat (SC)

Ashok Kumar Todi v. C.B.I. (S.C.)

Kolkata Municipal Corp. v. Kerbs & CIE (I) Ltd. , (SC)

Vyavasthapak C. Print v. Laxmi Agro Chemical, (SC)

Commissioner Of Central Excise, Haldia v. Exide Industries Ltd.(SC)

Deo Kumar Singh v. C.B.P. Sinha, (SC)

Belgique Fashions v. Indian Overseas Bank, (SC)

Kamal Raj Bansal v. Rajpaul Singh (SC)

Sipra Bhattacharyya v. Dr. Apares Bhattacharyya., (SC)

State of Jharkhand v. Ashok Kumar Chokhani (SC)

Ashutosh Gaur v. New Delhi Municipal Council (SC)

Steel Authority Of India Ltd. v. State Of Orissa (

Commercial Tax Check Post v. Perfect Thread Mills

Assistant Commercial Taxes Officer v. Narsingh Tra

Pradeep Tanwar v. State Of NCT Of Delhi (SC)

Phiroz Ibrahim Khan v. Ismail Ibrahim Sayeed (SC)

M.K. Balakrishnan v. Union of India (SC)

Shree Sidhbali Steels Limited v. State of Uttar Pradesh (SC)

Mukhtiar Singh v. State of Punjab , (SC)

Baskar v. State of Tamil Nadu , (SC)

Daya Shankar v. State of M.P. (SC)

Munnilal v. State of M.P., (SC)

Jagebar Ali v. State of Tamil Nadu , (SC)

The State of Andhra Pradesh v. Aravapally Venkanna, (SC)

Goa Foundation v. Fomento Resorts and Hotels Limited, (SC)

Fomento Resorts and Hotels Ltd. v. Minguel Martins (SC)

Balli Petrochemicals Limited v. National Aluminium Company Ltd. , (SC)

Jai Singh v. Gurmej Singh , (SC)

R. Manjula v. V. Raja , (SC)

U.P. State Electricity Board v. Aziz Ahmad, (SC)

Hubert J. D'souza v. Corporation Bank (SC)

Asit Kumar Kar v. State of West Bengal. , (SC)

State of Maharashtra v. Prakash Sakha Vasave, (SC)

Satvir v. State of Uttar Pradesh (SC)

Jagdish Bagri v. Rajendra Kumar Luhariwala , (SC)

Shiva Karam Payaswami Tewari v. State of Maharashtra , (SC)

Ranveer Singh v. State of M.P. , (SC)

Bani Kanta Das v. State Of Assam (SC)

Commissioner of Income Tax v. I.T.I. Ltd., (SC)

Dhonde Bajirao Balu v. Nandkumar Shrirang Jadhav (

Commissioner of Income-tax v. Larsen and Toubro Ltd., (SC)

Rashmi Pal v. State Of Uttar Pradesh (SC)

Sushila Chemicals P. Ltd. v. Bharat Coking Coal Li

Ghaziabad Development Authority v. Urmila (SC)

T. Madhava Reddy v. Land Acquisition Officer-Cum-M

H.H. Pooranandaswamiji (D) v. Sharadamma (D) (SC)

Hotel Leela Venture Ltd. v. Commissioner Of Cus. (Gen.), Mumbai(SC)

S.L. Jaiswal v. Disciplinary Committee, Bar Council of India, (SC)

H.V. Balachandra Rao v. Karnataka Power Trasmissio

T.S. Ramachandra Shetty v. Chairman, Karnataka Housing Board (SC)

Malnad Traders v. New India Assurance Co. Ltd., (SC)

Subba v. Debiya (SC)

T.S. Ramachandra Shetty v. Chairman, Karnataka Housing Board , (SC)

Esher Singh v. B. Veerabhadra Rao (SC)

New India Assurance Co. Ltd. v. M/s. Abhilash Jewellery , (SC)

E.K. Lingamurthy v. Settlement Commissioner, (SC)

Animal Welfare Board of India v. People for Eliminatn of Stray Troubl, (SC)

Amlan Jyoti Borooah v. State of Assam, (SC)

State of West Bengal v. Somdeb Bandyopadhayay (SC)

Managing Director, TNSTC v. Suguna , (SC)

M/s. Ansal Properties & Industries Ltd. v. State of Haryana , (SC)

Academy of General Edu., Manipal v. B. Manini Mall

National Insurance Company Ltd. v. Meena Aggarwal , (SC)

State of Bihar v. Horil Sahni (S.C.)

Bhuri Bai v. Ramnarayan (SC)

U.P. State Road Transport Corp. v. Islamuddin (SC)

State of Kerala v. Prabhavathy Thankamma , (SC)

Prakash Harishchandra Muranjan v. Mumbai Metropolitan Region Development Authority , (SC)

Vodafone International Holdings BV v. Union of India (SC)

Baba Trading Company v. Vidarbha Chamber of Commerce & Industries (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Mohan Chand v. State of Uttarakhand , (SC)

Union of India v. Rattan Mallik @ Habul , (SC)

Shri Rajendra Ramchandra Kavalekar v. State of Maharashtra , (SC)

Eerati Laxman v. State of A.P. , (SC)

Vakil Prasad Singh v. State of Bihar , (SC)

Girdhar Kumar Dadhitch v. State of Rajasthan , (SC)

Rajesh v. State of Rajasthan , (SC)

Khilari v. State of U.P. , (SC)

Bala v. NCT Of Delhi (SC)

Union Of India v. P.N. Singh (SC)

K. Chandran v. A. Karuppasamy (SC)

Jayaraj v. State Of Tamil Nadu (SC)

Annapareddy Adireddy v. Bolla Subba Reddy (SC)

Tayyab Ali v. State Of Uttar Pradesh (SC)

Bata India Ltd. v. State Of Uttarakhand (SC)

Union Of India v. R.S. Shrivastava (SC)

Aparna Goyal v. Rakesh Goyal (SC)

Ramchandra Dhondiba Kaware v. State of Maharashtra, (SC)

Ramchandra Dhondiba Kaware v. State of Maharashtra (SC)

Surain Singh v. State of Punjab , (SC)

Managing Director, State Road Transport Corporation v. M. Usha (SC)

Anurag Kumar v. Mohan Lal, (SC)

State of Orissa v. Balram Sahu (SC)

M/s Mohinder Singh v. Board of Trustees of the Port of Bombay, (SC)

Designated Authority, Ministry of Commerce & Industry v. Indian Metals & Ferro Alloys Ltd. (SC)

D.D. Vaishnav v. State of M.P. , (SC)

Raj Kishore Pandey v. State of U.P. , (SC)

M/s Harbans Lal and Sons v. Ramson Cycles Pvt. Ltd. , (SC)

Vishwas Narhari Sahastrabudhe v. Varda Vishwas Sahastrabudhe , (SC)

A.U. Kureshi v. High Court of Gujarat, (SC)

Raj Kumar Singh v. Union of India. (SC)

Krishna Singh v. L.I.C. of India, (SC)

Kaivalyadham Employees Association v. Kaivalyadham S.M.Y.M. Samity, (SC)

Yunus (Baboobhai) A. Hamid Padvekar v. State of Maharashtra , (SC)

Kamlakar Bhimrao Patil v. Maharashtra Industrial Development Corpotation , (SC)

Buggalo Traders Welfare Association v. Union of India (SC)

Kishangiri Mangalgiri Goswami v. State of Gujarat , (SC)

Oriental Insurance Co. Ltd. v. Prem Printing Press (SC)

Varikuppal Srinivas v. State of A.P, (SC)

Parmanand Singh v. Union Of India, (SC)

Maruti Udyog Ltd. v. Asst. Commnr. Central Excise

Santosh Kumar Pahadiya v. Usha Gupta (SC)

Bhopal Vikas Pradhikaran v. Sangeet Shukla (SC)

Bhopal Development Authority v. Prakash Chand Jain

Aastha Diagnostic Clinical Lab. v. State Of Jammu

Govt. of Nct of Delhi v. All India Young Lawyers Association (Regd.), (SC)

Smt. Madhumati Atchut Parab v. Shri Rajaram Parab (SC)

Ghaziabad Development Authority v. Ramesh Chandra Pandiya (SC)

Raj Dulari v. State of Haryana (SC)

Surendra Kumar Bhatia v. Kanhaiya Lal , (SC)

Secretary, Bhubaneswar Development Authority v. Susanta Kumar Mishra, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Commissioner Of Income Tax v. T.V.S. Sewing Needles Limited (SC)

S.P. Raja Shekhar v. M. Lalitha (SC)

State of Kerala v. V.S. Raveendran (SC)

Ehson Beg v. Mohd. Yaseen Beg (SC)

State of Keralav. Mini Shamsudin (SC)

State of M.P. v. Kashiram , (SC)

State of West Bengal v. Banibrata Ghosh , (SC)

Girdhar Gopal Gupta v. Aar Gee Board Mills Pvt. Ltd. (SC)

U.P. State Road Transport Corporation v. Shanti Devi, (SC)

Samarth Shiksha Samiti v. Bir Bahadur Singh Rathour , (SC)

Dalbir Singh v. State of U.P, (SC)

State of Punjab v. Ginder Singh , (SC)

Jitendra Panchal v. Intelligence Officer, NCB , (S

State of M.P. v. Ramesh @ Chhinge , (SC)

Mohabbat v. State of M.P. , (SC)

Ashok Kumar v. State of U.P., (SC)

Himachal Pradesh Road v. Hukam Chand (SC)

Ajab Singh v. Antram (SC)

Nandi Infrasturcture Corr. Ent. Ltd. v. Election Commission of India (SC)

State of Gujarat v. AMI Pigments Pvt. Ltd. (SC)

State of Madhya Pradesh v. Nilendra Pratap Singh (SC)

M/s Precious Oil Corporation v. State of Assam , (SC)

Sahara India Commercial Corpn. Ltd. v. B. Jeejeebhoy Vakharia (SC)

K. Sudhakaran v. State of Kerala , (SC)

State of Maharashtra v. Krishnarao Dudhappa Shinde, (SC)

Masood Ali Khan v. State of U.P. , (SC)

Alistair v. State of Tamil Nadu (SC)

Faridabad Gas Power Project, NTPC Ltd. v. Om Prakash , (SC)

United India Insurance Co. Ltd. v. Bindu , (SC)

M/s. Varsha Plastics Pvt. Ltd. & Anr. V. Union of India & Ors., (SC)

Board of Basic Education v. Rajendra Singh (SC)

State of Punjab v. Surinder Pal Singh (SC)

General Manager, Haryana Roadways v. Dilbagh Singh, (SC)

D. P. Kesari v. Board of Director of Allahabad Agr

Godrej & Boyce Manufacturing Co.Ltd v. State Of Maharashtra , (SC)

State of Orissa v. Government of India (SC)

State of Orissa v. Government of India (SC)

Collector of Ganjam v. Ramesh Chander Padhi, (SC)

Minakshi Gaur v. Chitranjan Gaur (SC)

Subhash Chander Kohli v. Indian Sugar & General In

Central Bureau of Investigation v. Abu Salem Ansari (SC)

State of Haryana v. Dharam Singh , (SC)

Madan Lal v. Hardeep Kaur , (SC)

Shaikh Karimullah @ Babu v. State of A.P. , (SC)

Arjun Singh v. State of H.P. , (SC)

Radhey Shyam Aggarwal v. State N.C.T. Delhi , (SC)

Zindar Ali SK v. State of West Bengal , (SC)

Angana v. State of Rajasthan , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Anil K. Jain v. Delhi Development Authority, (SC)

Haryana Judl. Court Employees Association (Regd.)

Arjun Bahree v. State Of Nct, Delhi (SC)

Ravimakam v. Emilda Richards (SC)

H. David v. Gopi (SC)

Bahadur Singh v. Rajinder Singh Sohal (SC)

M.C. Mehta v. Union of India (SC)

Ritu Mahajan v. Indian Oil Corporation (SC)

Rajendra Prasad v. State of Uttar Pradesh (SC)

Anil Ari v. State of West Bengal , (SC)

Shiv Sai Constructions v. Libord Infotech Limited (SC)

Dhuk Singh v. State of Rajasthan , (SC)

Oriental Insurance Company Limited v. Vimla Devi (SC)

Komal v. State of M.P., (SC)

Prasad alias Hari Prasad Acharya v. State of Karnataka, (SC)

State Representated by Tahsildar-cum-Sales Officer v. M. Janakiraman , (SC)

D.M. Premkumari v. The Divisional Commissioner, Mysore Division , (SC)

Ravindra Shalik Naik v. State of Maharashtra, (SC)

Special Land Acquisition Officer v. Mahaboob, (SC)

Karnataka Power Transmission Corpn. v. Ashok Iron Works Pvt. Ltd., (SC)

Binay Krishna v. Bihar State Housing Board (SC)

Chaman Lal Singhal v. Haryana Urban Development Authority , (SC)

D. Shanmukha Sundaramma v. D. Suneeetha , (SC)

Electrical Manufacturing Company Ltd. v. Power Grid Corporation of India Ltd. (SC)

Pennar Industries Limited v. State of Andhra Pradesh (SC)

A.P.S.R.T.C. v. Reg. Transport Authority, Ananthapur, (SC)

State of Kerala v. Zoom Developres Private Limited., (SC)

Vijay Kumar v. Dharam Pal , (SC)

State of Uttar Pradesh v. Banne alias Baijnath (SC)

People For Ethical Treatment Of Animals v. Central Zoo Authority (SC)

Shakuntala Devi v. Chamru Mahto , (SC)

Vishwanath Chaturvedi v. Union Of India (SC)

State of Karnataka v. Ravi Kumar, (SC)

The University of Kerala v. The Council of Principals of College in Kerala , (SC)

Eliamma v. State of Karnataka , (SC)

Amrinder Singh v. SPL. Committee, Punjab Vidhan Sabha (SC)

M. Gopalakrishnan v. State by Addl. S.P. CBI, B.S. & F.C., Bangalore , (SC)

Asok Sharma v. Ram Adhar Sharma , (SC)

Panki Thermal Station v. Vidyut Mazdoor Sangthan,

Jayaseelan v. State of Tamil Nadu, (SC)

State of U.P. v. Gajadhar Singh, (SC)

Vadamalai v. Syed Thastha Keer., (SC)

Kalawati W/o Devaji Dhote v. State of Maharashtra , (SC)

State of Punjab v. Pritam Chand , (SC)

State (Govt. of NCT of Delhi) v. D.A.M. Prabhu, (S

State of Karnataka v. Ningappa @ Bhyrappa @ Ningegowda , (SC)

Chinnaponnu v. State of Tamil Nadu, (SC)

M/s Nandan Biomatrix Limited v. D 1 Oils Limited, (SC)

Ashok Sharma v. Ram Adhar Sharma, (SC)

Rur Singh (D) Th. LRS. v. Bachan Kaur, (SC)

M/s Carpenter Classic Exim P. Ltd. v. Commnr. of Customs (Imports), (SC)

Peethani Suryanarayana v. Repaka Venkata Ramana Kishore, (SC)

Narayanan Rajendran v. Lekshmy Sarojini , (SC)

Vinodan v. Vishwanathan, (SC)

U.P. State Road Transport Corporation v. Assistant Comnr. of Police (Traffic) Delhi, (SC)

Malikarjuna G. Hiremath v. The Branch Manager, The Oriental Insurance Co. Ltd. , (SC)

J. Kumaradasan Nair v. IRIC Sohan , (SC)

Santosh Singh v. State of Punjab, (SC)

G. Vivekanandan v. Sriramulu , (SC)

S.P. Devaraji v. State of Karnataka, (SC)

State of U.P. v. Sukhpal Singh, (SC)

Kannika v. Mookaiah ., (SC)

Ram Naresh Prasad v. State of Jharkhand, (SC)

Chairman, Ganga Yamuna Gramin Bank v. Devi Sahai , (SC)

Tushar D. Bhatt v. State of Gujarat , (SC)

Sharad v. State Maharashtra., (SC)

State by Inspector of Police v. Sriramulu (SC)

State of U.P. v. Sheo Lal, (SC)

Ashabai Machindra Adhagale v. State of Maharashtra , (SC)

Milind Bhagwanrao Godse v. State of Maharashtra , (SC)

State of Punjab v. Inder Mohan Chopra , (SC)

Collector of Customs v. Malwa Industries Limited (

MCORP Global Private Limited v. Commissioner of Income Tax Ghaziabad (SC)

Hindustan Coop. Housing Building Society Ltd. v. Registrar, Co-operative Societies (SC)

Union of India v. Dharam Pal, (SC)

Punjab State Electricity Board v. Jagjiwan Ram , (

Malik Mazhar Sultan v. Uttar Pradesh Public Service Commission (SC)

Ragavendra Rao v. State of Karnataka. (SC)

Buddhist Mission Dental College & Hospital v. Bhupesh Khurana , (SC)

Pragjyotish Gaonlia Bank v. Brijlal Das , (SC)

Unison Electronics private Limited v. Commissioner

Chandrika Prasad Yadav v. State of Bihar , (SC)

Ram Pal Singh v. State of U.P. , (SC)

Ram Pal Singh v. State of U.P. (SC)

Gopika Chandrabhushan Saran v. M/s. XLO India Ltd. , (SC)

State of M.P. v. Abdul Kadir, (SC)

Gopal v. State of Rajasthan , (SC)

Bihari Lal Rada v. Anil Jain (Tinu) , (SC)

State of Haryana v. Narinder Kumar, (SC)

Special Land Acquisition Officer v. Chandramma (dead) by Lrs. , (SC)

Satpal singh v. Chunnilal (Dead) Through Lrs., (SC)

Ni. Pra Channabasava D.S. Matadhipathigalu Kannada

New India Assurance Co. Ltd. v. Bhudhiya Devi. (SC)

UCO Bank v. Pradeep Kumar (SC)

Renuka Bhasin v. Munish Bhasin (SC)

Bal Krishan v. Vice Chairman, D.D.A. (SC)

State Of U.P. v. Shiv Singh Yadav (SC)

Union Bank Of India v. Sri Laxmidhar Nayak (SC)

P.C. Markanda v. Panjab University (SC)

Diwakar Prakash Mishra v. Shree Kant Mishra , (SC)

Uttaranchal Transport Corporation Ltd. v. Smt. Vimla Devi, (SC)

Tilak Raj v. Baikunthi Devi (D) By Lrs. , (SC)

State of Punjab v. Hari Singh, (SC)

Commissioner of Customs (Preventive) v. Aafloat Taxtiles India Private Limited (SC)

State of Haryana v. Ram Niwas (SC)

Hyderabad Metropolitan Water Supply & Sewerage Board v. P. Satyanarayana Rao (SC)

Uttaranchal Transport Corporation Ltd. v. Vimla Devi, (SC)

State of U.P. v. Z.R. Siddiqui. (SC)

Deepak Kumar Bansal v. Union of India (SC)

Martin F. D'Souza v. Mohd. Ishfaq, (SC)

Azhar Sultana v. B. Rajamani , (SC)

Sneh Gupta v. Devi Sarup , (SC)

M. Chandru v. Member-Secretary Metropolitan Development, (SC)

Madan Mohan Mishra v. Chandrika Pandey (Dead) by Lrs. , (SC)

Usha Rajkhowa v. M/s. Paramount Industries, (SC)

Venkatalakshmamma v. H.V. Srinivasa, (SC)

Commissioner of Income Tax. Dibrugarh v. Doom Doom India Limited, (SC)

Krishan Gopal v. Sandhya Devi, (SC)

Oriental Insurance Co. Ltd. v. Angad Kol, (SC)

N. Srinivasa v. M/s. Kuttukaran Machine Tools Ltd. , (SC)

S.N. Mathur v. Board of Revenue , (SC)

M/s. Rampur Fertiliser Ltd. v. M/s. Vigyan Chemicals Industries , (SC)

Sunanda Bhandare Foundation v. Union of India (SC)

All India Council for Technical Education v. Surinder Kumar Dhawan, (SC)

Aviral Bhatla v. Bhawna Bhatla , (SC)

Chhotanney & Ors. v. State of Uttar Pradesh & Ors., (SC)

Prithu @ Prithi Chand v. State of H.P., (SC)

City Montenssori School v. State of Uttar Pradesh (SC)

State of Kerala v. Mar Appraem Kuri Company Limited (SC)

Renuka v. State of Karnataka , (SC)

Shekara v. State of Karnataka , (SC)

Bhola @ Paras Ram v. State of H.P. , (SC)

In Re: Banarasidas Chandiwala Estate v. ABC (SC)

Saleha Begum v. Mehmood Yar Khan (SC)

Raju v. The State by Inspector of Police , (SC)

Sundar Babu v. State of Tamilnadu, (SC)

Commissioner of Income Tax v. Rajiv Bhatara (SC)

Swadesi Jagaran Manch v. State of Orissa (SC)

Muthavalli of Sha Madhari Diwan Wakf S.J. Syed Zakrudeen v. Syed Zindasha, (SC)

A. Venkatarishnan v. State of Tamil Nadu, (SC)

AI Champdany Industies Limited v. Official Liquidator, (SC)

Bhanumati v. State of U.P (SC)

Union of India v. B. Annathurai (SC)

Mohd. Sohrab Khan v. Aligarh Muslim University, (S

Kaliaperumal v. Rajagopal, (SC)

Visakhapatnam Port Trust v. M/s. Continental Construction Company, (SC)

Rayat Shikshan Sanstha v. Suneel Shiva Gaikwad (SC)

Peddi Ashok Kumar v. Peddi Sudarshan Rao (SC)

M/s. Sorath Builders v. Shreejikrupa Buildcon Limited (SC)

NDMC v. Tanvi Trading and Credit Private Ltd. (SC)

Anand Kumar v. State of M.P., (SC)

Rasiklal v. Kishore , (SC)

Munish Bhasin v. State (Govt. of NCT of Delhi), (S

Anjan Kumar Banerjee v. State of West Bengal (SC)

Istak Mohammad v. State of Uttar Pradesh (SC)

Sanjay Kumar v. Union Of India (SC)

State Of M.P. v. Gaylord Chemicals (SC)

The Superintending Engineer v. E.R. Sundaram (SC)

Parul Bala Ghosh v. Bishnu Pada Ghosh (SC)

Shiv Kumar Mishra v. State of Goa , (SC)

State of Kerala v. Naveena Prabhu , (SC)

State of Kerala v. Mahesh Kumar , (SC)

Syed Hakkim v. State rep. by Dy. Superintendent Of Police, Karur District, Tamil Nadu , (SC)

State of Rajasthan v. Hanif Khan, (SC)

S.K. Jain v. State of Haryana , (SC)

M/s. Kwality Manufacturing Corporation v. Central Warehousing Corporation , (SC)

Pepsu Road Transport Corpn. v. Kulwant Kaur, (SC)

Koppisetty Venkat Ratnam v. Pamarti Venkayamma, (SC)

The State of Bihar v. Arjun Prasad Rajak , (SC)

People's Union for Civil Liberties v. Union of Ind

State of Orissa v. Khirod Kumar Nayak (SC)

Sanjeev Gupta v. Shalini Gupta (SC)

Keshav v. Shivarajrao (SC)

M/s Atul Commodities Pvt. Ltd. v. Commissioner of

State of West Bengal v. Ratanagiri Engineering Private Limited, (SC)

C.R. Nagaraja Shetty v. Special Land Acquisition Officer and Estate Officer , (SC)

Vadiraj Naggappa Vernekar (D) Through Lrs. v. Sharad Chand Prabhakar Gogate, (SC)

Shiromani Gurudwara Prabandhak Committee v. Mahant Prem Dass , (SC)

Mahendra Pratap Singh v. State of Uttar Pradesh , (SC)

C.M. Girish Babu v. CBI, Cochin, High Court of Kerala , (SC)

State of U.P. v. Gajey Singh , (SC)

Rohitash Prasad v. Saifuddin (SC)

Amin Khan v. State of Rajasthan , (SC)

Satbir Singh v. State of Uttar Pradesh , (SC)

R. Murlidaran v. High Court of Judic. at Madras (SC)

State of Haryana v. Baldev Spinners Pvt. Ltd. (SC)

Nestle India Limited v. Commissioner of Central Excise, Chandigarh (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Vishal Singh v. State of Rajasthan, (SC)

Narayan v. State of Rajasthan, (SC)

Mani@ Udattu Man v. State Rep. by Inspector of Police, (SC)

Naresh Kumar v. Kala Wati, (SC)

State of U. P. v. Dinesh, (SC)

Sri Jyotish Kaiborta v. State of Assam, (SC)

State of Karnataka v. G.V. Chandrashekar , (SC)

Bangalore Metropolitan Transport Corpn. v. Padma , (SC)

Saroj Anand v. Prahlad Rai Anand, (SC)

Bhagwan Krishan Gupta v. Prabha Gupta, (SC)

T. Gnanavel v. T.S. Kanagaraj, (SC)

Annamalai University Repd. By Registrar v. Secretary to Govt. Inf. & Tourism Dept. (SC)

Asha Mishra v. National Coop. Group Hous. Sociey L

Satish Chander Gupta v. Klick Nixon Ltd. (SC)

Limbraj v. Regional Officer, M.I.D.C., Maharashtra

National Insurance Company Ltd. v. Meghji Naran So

Union of India v. M/s. Singh Builders Syndicate, (SC)

U.P. Public Service Commission v. Satya Narayan Sheohare, (SC)

Karipi Rasheed Ahmed v. State of Andhra Pradesh (SC)

Addison and Company Ltd. v. State of Karnataka (SC)

M.K. Balakrishnan And Others v. Union Of India And Others (SC)

D. Jayakumar v. Union of India (SC)

Pawan v. State of Uttaranchal , (SC)

State of U.P. v. Sattan @ Satyendra , (SC)

Sahdev v. Jaibar @ Jai Dev, (SC)

Joginder Singh v. State of Punjab , (SC)

Ayurvedic Enlisted Doctor's Asson v. State of Maharashtra (SC)

Suresh v. State of Haryana, (SC)

Vithal Eknath Adlinge v. State of Maharashtra , (SC)

State of Punjab v. Mohinder Singh , (SC)

Rangnath Shamrao Dhas v. State of Maharashtra , (SC)

Lunaram v. Bhupat Singh , (SC)

United India Insurance Co. Ltd. v. M/s Payarelal Nirnajan Lal , (SC)

Teja Singh v. Mohinder Singh (SC)

Vishnu Dutt Sharma v. Manju Sharma, (SC)

C.K. Sasankan v. The Dhanalakshmi Bank Ltd., (SC)

Alok Mishra v. Garima Mishra , (SC)

Central Bank of India v. State of Kerala., (SC)

Sri Varaha Laxmi Narasimha Swami Vari Devasthanam, Simhachalam v. S.V. Narasimham (SC)

Nifty Chemicals Pvt. Ltd. v. Union of India (SC)

DCM Limited v. Commissioner of Sales tax, Delhi. , (SC)

Grand Kakatiya Sheraton Hotel & Towers Employees & W.U. v. Srinivasa Resorts Ltd., (SC)

Mahanagarpalika v. Sureshbhai Bhanubhai Thakkar, (SC)

Venkatanatha Chary v. Nalla Raji Reddy, (SC)

Salig Ram Sharma v. State Of M.P. (SC)

Commissioner Of Income Tax v. K. Jayaprakash Naray

T. Thangavelu v. Union of India (SC)

M/s P.V.K. Distillery Ltd. v. Mahendra Ram , (SC)

Hazura Singh (Dead) v. Gurdial Singh, (SC)

Union Bank of India v. Panchanan Subudhi (SC)

National Human Rights Commission v. State of Gujarat (SC)

Southern Sea Foods Ltd. v. Joint Commissioners of Income Tax, Coimbatore and Chennai (SC)

A.S. Bindra v. State Of Uttarakhand (SC)

State Of Haryana v. Daljeet Singh (SC)

Murugan v. State Of T. Nadu (SC)

Uttar Pradesh Power Corporation Limited v. Nationa

Commissioner of Customs, Trichirapalli v. Competent Business Machines (SC)

State Of Rajasthan v. Bhanwar Lal , (SC)

Y. Venkaiah v. State of A.P. , (SC)

Syed Askari Hadi Ali Augustine Imam v. State (Delhi Admn.) , (SC)

Fida Hussain Bohra v. The State of Maharashtra , (SC)

State of NCT of Delhi v. Ashif Khan @ Kalu , (SC)

Jagan Shravan Patil v. State of Maharashtra , (SC)

Ramathal v. Inspector of Police , (SC)

Commissioner of Income Tax IV, Tamil Nadu v. B. Suresh (SC)

State of Rajasthan v. Manoj Sharma (SC)

Dilip Kumar Garg v. State of U.P. , (SC)

Man Singh v. Commissioner, Garhwal Mandal, Pauri, (SC)

Riyojoddin Rafiyoddin Shaik v. State of Maharashtra (SC)

State of M.P. v. Dhara Singh, (SC)

I. Glaskasden Grace v. Inspector of Police , (SC)

Mahesh Choudhary v. State of Rajasthan , (SC)

State of Rajasthan v. Manoj Sharma , (SC)

Commissioner of Central Excise, Noida v. M/s. Accurate Meters Ltd., (SC)

Rajinder Singh Bhatti v. State of Haryana, (SC)

National Insurance Company v. Sajjan Kumar Aggrawalla., (SC)

Kausalyabai & Akkabai v. Harishchandra Munnalal Gupta, (SC)

V. Laxminarasamma v. A. yadaiah (Dead), (SC)

Mahesh Dattatray Thirthkar v. State of Maharashtra , (SC)

State Of Rajasthan v. Ashfaq Ahmed , (SC)

M/s Kanhiya Singh Santok Singh v. Kartar Singh , (SC)

Sripathi v. State of Karnataka, (SC)

Buffalo Traders Welfare Association v. Union of India (SC)

Prajwala v. Union of India. (SC)

Ghaziabad Development Authority v. Shakuntala Roht

Ballarpur Industries Ltd. v. State (SC)

Sony India Pvt. Ltd. v. Commercial Tax Officer (SC)

Forward Seamen Union of India v. Union of India (SC)

People's Rights And Social Responsibility Centre v. Union Of India (SC)

Praveen Bhatia v. Union of India , (SC)

V.K. Ashokan v. Assistant Exercise Commissioner (SC)

State of Punjab v. Madan Lal, (SC)

Satish Ambanna Bansode v. State of Maharashtra , (SC)

Rameshwar Prasad v. State of Rajasthan, (SC)

Madan Lal v. State of U. P. (SC)

Jitu alias Jitender v. State of M.P., (SC)

M/s. Alex Enterprises v. Union of India, (SC)

Fulena Singh v. Vijay Kumar Sinha, (SC)

Bhuwan Singh v. M/s Oriental Insurance Company Ltd., (SC)

Rani Aloka Dudhoria v. Goutam Dudhoria , (SC)

Nawab Shaqafath Ali Khan v. Nawab Imdad Jah Bahadur, (SC)

Boc India Ltd. v. State of Jharkhand (SC)

PTC India Ltd. v. Central Electricity Regulatory Commission, (SC)

Abdul Rahim v. Sk. Abdul Zabar , (SC)

Pramanand Patel (D) by L. Rs. v. Sudha A. Chowgule

M.J. Jacob v. A. Narayanan , (SC)

Raja Mohammed Amir Mohammed Khan v. S.N. Menon Sec

Samira Khanum v. Md. Asfar Towheed , (SC)

Santosh Devidas Behade v. State of Maharashtra (SC)

Rakesh Kumar v. State of Haryana , (SC)

Capt. S.D. Kathurai (Retd.) v. Thiru N. Ravi, (SC)

Yumnam Ongbi Tampha Ibemma Devi v. Yumnam Joykumar Singh, (SC)

Vaneet Kumar Gupta v. State of Punjab (SC)

State of Punjab v. Gurnam Kaur , (SC)

Pappu v. Sonu , (SC)

State of A.P. v. M. Radha Krishna Murthy , (SC)

Jagjit Singh v. State of Punjab , (SC)

Inspector of Customs, Akhnoor J & K v. Yash Pal , (SC)

Izharul Haq Abdul Hamid Shaikh v. State of Gujarat

D. Jayakumar v. Union of India, (SC)

Mohd. Asif v. State of Uttaranchal , (SC)

State of Maharashtra v. Mangilal, (SC)

Abhimanyu Dass Jain (Dead) through L.Rs. v. Board

Kamala Kom Mahabaleshwar Warkar v. Krishni Kom Pundalik S. (S.C.)

State of U.P v. Radhey Shyam Rai (SC)

Busi Koteswara Rao v. State of A.P., (SC)

Commander Ravindera Sadashio v. Union of India. (SC)

Bihar State Government Secondary School Teachers Association v. Bihar Education Service Association (SC)

Arun v. State of Maharashtra, (SC)

M.C. Mehta v. Union of India (SC)

Commissioner of Income Tax v. NHK Japan Broadcasting Corporation (SC)

State of Karnataka v. Muralidhar , (SC)

Heeralal v. State of M.P. , (SC)

Commnr. of Central Excise-II, Thane v. Daisy Trading Corporation (SC)

Commissioner of Income Tax, Shimla v. Bilaspur District Truck Operators Transport Co-op. Society Ltd. (SC)

State of Rajasthan v. S.N. Tiwari , (SC)

R.K. Jangra v. State of Punjab , (SC)

Uma Nath Pandey v. State of U.P., (SC)

M/s Siyaram v. State of Madhya Pradesh, (SC)

Chimanbhai Jagabhai Patel v. State of Gujarat, (SC)

Kavita Yadav v. Rahul Yadav, (SC)

M/s V.G. Saraf v. H. Ranjith , (SC)

Santosh v. State of U.P (SC)

New India Assurance Co. Ltd. v. Satpal Singh Muchal, (SC)

Gunjan Bansal v. Atul Bansal , (SC)

Sneegdha @ Mamta v. Priyadarshi Kumar, (SC)

Lakshmi Suri v. Union of India, (SC)

Kerala State Cashew Development Corporation v. Shahal Hassan Mussaliar & Anr., (SC)

Union Of India v. Jayant Oils And Derivatives Ltd. (SC)

Lalan Prasad v. State Of Bihar (SC)

Commissioner Of Income Tax-III v. PFH Mall And Ret

M. Adaikkan v. Registrar Of Co-Operative Sty. (SC)

Bangalore U.R.D. Co-Op. M.P.S. Union Ltd. v. The Regional Director (SC)

Mohamed Ali v. State (SC)

State of Haryana v. M/s. Liberty Enterprises, (SC)

State of Utttar Pardesh v. Ram Vinai Sinha (SC)

U.T. Chandigarh Administration v. Amarjeet Singh , (SC)

Balram Sharma v. Union of India (SC)

Hanmappa v. State of Karnataka , (SC)

State of H.P. v. Anjana Devi , (SC)

Krishna Ram v. State of Rajasthan , (SC)

State of Punjab v. S.K. Bhatia (SC)

State of Assam v. Barak Upatyaka D.U.Karmachari Sanstha , (SC)

Hongkong & Shanghai Banking Corp. Ltd. v. Government of India , (SC)

Canara Bank by its M.D. v. Damodhar Govind Idoorkar, (SC)

Gurvachan Kaur v. Salikram (Dead), (SC)

Ajoy Kumar Ghose v. State of Jharkhand , (SC)

Sethuraman v. Rajamanickam, (SC)

Videocon International Limited v. Union of India (SC)

State of Himachal Pradesh v. Sada Ram , (SC)

M/s. Godrej Sara Lee Ltd v. Asst. Commissioner (AA) (SC)

Rameshwar Dayal Mangala Alias Ramesh Chand v. Harish Chand., (SC)

Mangoo Ram v. State Of Jammu And Kashmir (SC)

Bhakuadas v. Nankibai (SC)

Virendra Dhar Tripathi v. State Of U.P. (SC)

Attorney General of Belize v. Belize Telecom Ltd., (PC)

G.R. Lokhande v. V.B. Tilekar (SC)

P. Subramanian v. State of Tamil Nadu, (SC)

Narasamma v. State of Karnataka, (SC)

M/s Veena Corp. Through Rajan Babulal Mehta v. Ashok Arjanbhai Jolia, (SC)

Binani Zinc Limited v. Kerala State Electricity Board, (SC)

G.S. Iqbal v. K.M. Khadar, (SC)

Jagdish v. State of Madhya Pradesh, (SC)

Jai Prakash v. Gulab Singh Rathore , (SC)

Jasmine Keshwani v. State of Maharashtra (SC)

Leila David v. State of Maharashtra, (SC)

Nidhi Jachin v. Jachin Krishna (SC)

Leila David v. State of Maharashtra (SC)

Shabir Ahmed Sherkhan v. State of Maharashtra , (SC)

C. Elumalai v. A.G.L. Irudayaraj , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Nature Lovers Movement v. State of Kerala (SC)

National Insurance Company Limited v. Sebastian K. Jacob (SC)

D.D.A. v. Mahender Singh , (SC)

New India Assurance Co. Ltd. v. Bismillah Bai, (SC)

M/s Century Textiles Industries Ltd. v. Deepak Jain, (SC)

V. Subramaniam v. Rajesh Raghuvandra Rao, (SC)

State Bank of India v. M/s B.S. Agricultural Industries (I), (SC)

Jagadguru Annadanishwara Maha Swamiji v. V.C. Allipur , (SC)

M.P. Housing Board v. Progressive Writers & Publishers, (SC)

State of Bihar v. Upendra Narayan Singh (SC)

Union Of India v. M. Manu Neethi Cholan (SC)

Exposure Insurance Services Limited v. Larsen & Toubro Limited (SC)

Mehul Mahendra Thakkar v. Meena Mehul Thakkar (SC)

Leila David (3) v. State of Maharashtra (S.C.)

Abdulwahab Abdulmajid Baloch v. State of Gujarat (SC)

Hari v. State of Maharashtra (SC)

Jaishree Anant Khandekar v. State of Maharashtra , (SC)

Lal Kamlendra Pratap Singh v. State Of U.P., (SC)

T.R. Sachdeva v. Gujral Tools & Forgings (SC)

Susheela Bai v. Kolla Ravindra (alias) K. Ravi, (SC)

Exe. Engineer, Water Services Div. Haryana v. Kartar Singh , (SC)

Punjab State Electricity Board v. Jit Singh , (SC)

State of J&K v. Javed Iqbal Balwan, (SC)

Bellachi v. Pakeeran, (SC)

Anu Kaul v. Rajeev Kaul, (SC)

Vimal Chand Ghevarchand Jain v. Ramakant Eknath Jajoo, (SC)

Vishwanath Bapurao Sabale v. Shalinibai Nagappa Sabale, (SC)

M/s Kailash Store v. Union of India , (SC)

Commissioner of Customs, New Delhi v. Euroasia Global, (SC)

Urmila Roy v. M/s. Bengal Peerless Housing Develop

Ram Bihari v. Sukhlal Kurmi (SC)

Sarat Chand Mishra v. Kula Nand Ghadiwal (SC)

Baby Singh v. Union Of India (SC)

State Of Rajasthan v. Harish Gaurav (SC)

M.L. Lingaiah v. Town Panchayath (SC)

Indian Bank v. Godhara Nagrik Coop. Credit Society Ltd., (SC)

Isolux-Soma-Omaxe Consortium v. M/s. Madhucon Projects Pvt. Ltd (SC)

M/s. United Insurance Co. Ltd. v. Sukh Deo Yadav, (SC)

Food Corporation of India v. Sukh Deo Prasad , (SC)

Oriental Insurance Co. Ltd. v. Kalawati Devi, (SC)

U.P. Jal Nigam, Lucknow v. Manju Goel , (SC)

Nirbhai Kumar v. Maya Devi , (SC)

National Aviation Company of India Ltd. v. S.M.K. Khan, (SC)

M.R. Gopinatha Pillai v. State Of Gujarat (SC)

Ms. Ins. Malhotra v. Dr. A. Kriplani, (SC)

Woods Beach Hotels Ltd. v. Mapusa Urban Co-operative Bank of Goa Ltd. (SC)

M.D. Sonalika International Tractor Ltd. v. Dinesh Sharma , (SC)

Malik Mazhar Sultan v. Uttar Pradesh Public Service Commission (SC)

State of Punjab v. Paramjit Kaur, (SC)

Rajesh Pandey v. State of U.P., (SC)

B. Veerabhadra Rao v. P. Dayanand (SC)

M.C. Mehta v. Union of India (SC)

MSR Leathers v. S. Palaniappan (SC)

Chunduri Siva Ram Krishna v. Peddi Ravindra Babu, (SC)

Nicholas V. Menezes v. Joseph M. Menezes , (SC)

U.P.S.R.T.C. v. Jagdish Prasad Gupta, (SC)

Mohinder Gupta v. Frontier Construction Company (SC)

Pragati Silicons Pvt. Ltd. v. Commissioner of Central Excise, Panchkula (SC)

Commissioner of Income-tax, New Delhi v. Eli Lilly and Company (India) Pvt. Ltd. (SC)

Radhey Shyam Upadhyaya v. State of Uttar Pradesh , (SC)

Remani K. v. Superintendent Of Police (SC)

Bommineni Sanjeeva Reddy v. The Land Acquisition Officer (SC)

Mannulal Fomra (Dead) v. State Of West Bengal (SC)

Jamiruddin Ahmed v. State Of West Bengal (SC)

Himachal Pradesh Housing Board v. Janak Gupta (SC)

Chintamani Shikshan Prasarak Mandal v. State Of Maharashtra (SC)

M.K.Balakrishnan v. Union of India , (SC)

Krishna Kant Singh Alias Baristar Singh v. Sasaram Bhabua Central Cooperative Bank Limited (SC)

Surender Kukreja v. Mohan Lal Kukreja, (SC)

Chairman, Disciplinary Authority, Rani Lakshmi Bai KGB v. Jagdish Sharan Varshney, (SC)

State of Haryana v. Balkar Singh , (SC)

State of Haryana v. Balkar Singh (SC)

M.C. Mehta v. Union of India (SC)

Consumer Education & Research Centre v. Union of India (SC)

State of Punjab v. Ram Pal , (SC)

Pooja Batra v. Union of India, (SC)

Desiya Murpokku Dravida Kazhagam v. Election Commission of India (SC)

New India Assurance Co. Ltd. v. Sanjay Kumar (SC)

V.Srinivasaraju v. M/s. Bharat Electronics Ltd. (SC)

K.A. Nagamani v. Indian Airlines , (SC)

Bank of India v. K. Mohandas, (SC)

Gopal v. State of M.P. , (SC)

Kaliben Rabari v. State of Gujarat (SC)

Shin-Etsu Chemical Co. Ltd. v. Vindhya Telelinks Ltd. , (SC)

Krishna Kumar Sharma v. Rajesh Kumar Sharma, (SC)

New India Assurance Co. Ltd. v. Satbir , (SC)

Avtar Singh v. State of Punjab (SC)

P.O. Sebastian v. State of Kerala (SC)

Ravi Gupta v. Commissioner Sales Tax, Delhi , (SC)

Commissioner of Customs & Central Excise v. M/s Hongo India (P) Ltd. , (SC)

State of Orissa v. Bilash Chandra Ojha (SC)

Association of Employees of National Productivity Council v. Chairman, National Productivity Council (SC)

Lakhi Narayan Sonowal v. State of Assam, (SC)

State Of Haryana v. Jaswinder Singh @ Sindu (SC)

Lokhandwala Builders Private Limited v. Union Of India (SC)

Diwan Saheb Fashions Pvt. Ltd. v. Commissioner Of

M.K.Balakrishnan v. Union of India , (SC)

Nicco Corporation Limited v. Prysmian Cavie Sistemi Energia Srl (SC)

Haabia Advertising Indea Pvt. Ltd. v. United India Insurance Co. Ltd. (SC)

Navin M. Raheja v. Union of India (SC)

Nair Service Society v. T. Beermasthan, (SC)

Devineni Tirupathirayudu v. Surapaneni Suramma (D) By Lrs , (SC)

Satya Narain v. Om Prakash, (SC)

K. Sadanandam v. State of Tamil Nadu (SC)

Oil and Natural Gas Corporation Ltd. v. The Petrol

Mohinder Singh v. Jai Kaur (SC)

N. Sumathi v. G. Selvakumar (SC)

Asgar v. State Of Uttarakhand (SC)

Fakkirappa Basappa Bhairappanavar v. H.F. Bhairappanavar (Dead) By L.Rs. (SC)

N.A. Khan v. Union Of India (Uoi) (SC)

Raghuvir Singh Matolya v. Hari Singh Malviya , (SC)

Phool Patti v. Ram Singh, (SC)

Association of Resident of Mhow (ROM) v. The Delimitation Commission of India, (SC)

N.S. Subbanarasimha Sastry v. N. Kamalamma (SC)

Shashi Jain v. Tarsem Lal (Dead) , (SC)

Hanumantappa Bhimappa Dalavai v. State of Karnataka, (SC)

Bhaskar Ramappa Madar v. State of Karnataka (SC)

Onkar Lal v. State of Madhya Pradesh (SC)

Balkar Singh v. State of Uttarakhand, (SC)

State of Uttar Pradesh v. Shyam Behari , (SC)

State of U.P. v. Rama Kant, (SC)

Pappu alias Hari Om v. State of Madhya Pradesh, (SC)

State of Rajasthan v. Ratan Lal, (SC)

Sanjay Dutt v. State Of Maharashtra , (SC)

Chaman Lal v. State of Punjab, (SC)

Sadhu Singh v. State of Punjab, (SC)

Pradeep Kumar v. State of Haryana , (SC)

U.O.I. v. Bal Mukund , (SC)

Krishna Ghosh v. State of West Bengal, (SC)

Ambica Steels Ltd. v. State of Uttar Pradesh (SC)

Subh Udyog v. State of U.P. (SC)

Commissioner of Central Excise and Customs, Indore v. Parenteral Drugs India Ltd. (SC)

Quantum Engg. and Fabricators Pvt Ltd. v. State of U.P. (SC)

Pinaki Chatterjee v. Central Administrative Tribunal , (SC)

Hazarat Ali v. Special Land Acquisition Officer (SC)

Neon Laboratories Limited v. Union of India (SC)

DLF Power Ltd. v. Central Coalfields Ltd. (SC)

All India Anna Dravida Munnetra Kazhagam v. L.K. T

State of Rajasthan v. Champa Lal , (SC)

Satish Kumar Batra v. State of Haryana , (SC)

Razak Jinnesab Karajagi v. State of Karnataka, (SC)

State of Kerala v. Suresh (SC)

Vikram Greentech (I) Ltd. v. New India Assurance Co. Ltd., (SC)

Ahmmadsahab Abdul Milla (dead) By proposed Lrs. v. Bibijan, (SC)

Management of Peerless General Finance & Investment Co. Ltd. v. Jugal Kishore Rath, (SC)

Prem Chand v. Girdhari Lal @ Govardhan Das (SC)

Sundaraneedi Satyanarayana v. Arigala Venkataratnam (SC)

P. Vijayalakshmi Choudhary v. B. Baliah (Dead) Thr. L.Rs. (SC)

Sanjeev Kumar v. State Of Punjab (SC)

Umesh Pandey v. Chairman, Bihar State Housing Board, Bihar (SC)

Oriental Insurance Co. Ltd. v. Porselvi, (SC)

Joy Auto Works v. Sumer Bulders Private Limited., (SC)

Marirudraiah v. B. Sarojamma , (SC)

Rajesh v. A.K. Murthy, (SC)

Rama Chaudhary v. State of Bihar , (SC)

Centre for Environmental Law, WWF, India v. Union of India (SC)

India Cements Ltd. v. State of Tamil Nadu (SC)

Commissioner of Central Excise v. Indo Zinc Ltd. (SC)

Zodiac Advertisers v. Commissioner of Central Excise (SC)

Ms. Geetha Arts v. A. Chandrasekaran (SC)

Adarsh Ginning and Pressing Factory v. State of Maharashtra (SC)

Govindappa v. R. Mariyappa (Dead) by L.Rs. (SC)

State of Madhya Pradesh v. Rameshwar, (SC)

Rajendran v. N. Mohanan, (SC)

Kishorsinh Ratansinh Jadeja v. Maruti Corp, (SC)

Jarnail Singh v. Dhanna Singh , (SC)

Udai Pratap Singh v. Gulab Das (SC)

Rani Gupta v. M/s. United India Insurance Co. Ltd. , (SC)

Katari Suryanarayana v. Koppisetti Subba Rao, (SC)

BSNL v. Abhishek Shukla , (SC)

Rajendra v. State of Uttar Pradesh, (SC)

Lakshmi v. Chinnammal @ Rayyammal , (SC)

Hira Lal v. State of U.P. , (SC)

The Regional Manager v. Vijay Krishan Neema , (SC)

A.P. Public Service Commission v. Baloji Badhavath, (SC)

Kusum Devi v. Mohan Lal, (SC)

Smt. Rumi Dhar v. State of West Bengal , (SC)

Satyapal v. State of Haryana , (SC)

Commissioner of Income Tax, Delhi v. Woodward Governor India Private Limited (SC)

M. Rathinaswami v. State of Tami Nadu , (SC)

Saboo v. State of Rajasthan, (SC)

Dr. B.N. Hospital & N. Hospital Res. Centre v. Commissioner of Customs, Mumbai (SC)

Jai Jagdamba Malleable (P) Ltd. v. Union Of India(SC)

M/s. Mitra Guha Builders (India) CO. v. Oil & Natu

West Bengal State Electricity Board v. Gajendra Haldea (SC)

CESC Ltd. v. Gajendra Haldea (SC)

Central Electricity Regulatory Commission v. Gajendra Haldea (SC)

Posuram Deshmukh v. State of Chhattishgarh, (SC)

Kapil Kumar Sharma v. Lalit Kumar Sharma (SC)

Suchand Bouri v. State of West Bengal , (SC)

Akhtar v. State of Uttarancal, (SC)

State of Orissa v. Prasanna Kumar Mohanty, (SC)

Dilip Babulal Tapadia v. State of Maharashtra (SC)

PTC India Ltd. v. Gajendra Haldea , (SC)

Patri Vyapar Mandal v. M.C.D. Town Hall, (SC)

Fifth Avenue v. Commissioner of income Tax (SC)

New India Assurance Company Limited v. Pradeep Kumar , (SC)

West Bengal Electricity Regulatory Commission v. Gajendra Haldea , (SC)

Union Of India (Uoi) v. R. Dhandayuthapani (SC)

Ajay Kumar Garg v. Gaurav (SC)

Pyare Lal (Dead) v. State Of Haryana (SC)

Judges Colony Welfare Assn. v. State Of U.P. (SC)

Subramanian Swamy v. State Of T. Nadu (SC)

Maitreyee Roy Choudhury (Needas) v. Aveek Roy Chouwdhury (SC)

Bar Of Indian Lawyers v. D.K. Gandhi (SC)

M/s. CSANGO v. Union Bank of India , (SC)

Medha Ashok Panchabhai v. Ashok Atmaram Panchabhai (SC)

Foodworld Super Markets Ltd. v. H. Sujan Singh, (SC)

Mohammad Raofuddin v. The Land Acquisition Officer, (SC)

Ludhiana Improvement Trust, Ludhiana v. Shakti Co-Op. House Building Society Ltd. , (SC)

Mahtab Singh v. State of U.P. , (SC)

Ravindra Kumar Madhanlal Goenka v. Rugmini Ram Raghav Spinners P. Ltd. , (SC)

Sarva Shramik Sangh v. Indian Oil Corporation Ltd., (SC)

M/s. Tirupati Jute Industries P. Ltd. v. State of West Bengal, (SC)

Avinash Mehrotra v. Union of India , (SC)

M.D. Thomas v. P.S. Jaleel, (SC)

Commissioner of Central Excise, Nagpur v. Shree Baidyanath Ayurved Bhavan Limited (SC)

Mahabir Prasad Jalan v. Satish Deora (SC)

V. Mahadevan v. Pallavan Transport Corporation Limited (SC)

Archbishop Raphael Cheenath S.V.D. v. State of Orissa (SC)

Rajasthan Gramin Bank v. Bishan Lal Bairwa, (SC)

International Airport Authority of India v. International Air Cargo Workers' Union, (SC)

The Secretary, Seethalakshmi Aachi Women's College v. Jaishankar (SC)

Sharda Singh v. State of U.P. (SC)

R. Handa v. M/s. Abhaya Land and Finance Pvt. Ltd., (SC)

State of Rajasthan v. Shankar Lal (SC)

State of Uttaranchal v. Alok Sharma (SC)

G. Ramachandra Reddy v. Union of India , (SC)

State Of Jharkhand v. Shiv Karampal Sahu (SC)

Pranita Powerloom Cooperative Society Ltd. v. State of Maharashtra (SC)

Garg Woollen Private Limited v. State of Uttar Pradesh (SC)

Suhelkhan Khudyarkhan v. State of Maharashtra, (SC)

State of M.P. v. Chunnilal @ Chunni Singh , (SC)

Ramrajsingh v. State of M.P., (SC)

Manoj Narain Agrawal v. Shashi Agrawal , (SC)

Thahira Haris v. Government of Karnataka, (SC)

State of Kerala v. Anilachandran @ Madhu , (SC)

State of U.P. v. Subhash Kumar Singh Tomar , (SC)

Suresh Chandra Sharma v. State of M.P. , (SC)

State of Rajasthan v. Mohan Lal (SC)

M. P. State Co-op. Dairy Fedn. Ltd. v. Rajnesh Kumar Jamindar , (SC)

Kerala Agricultural University v. B.K. Jayachandran , (SC)

Shanti Prasad Jain (D) Through LRs. v. Prakash Narain Mathu , (SC)

State of Madhya Pradesh v. Sheikh Shahid, (SC)

V.V.S. Rama Sharma v. State of U.P. , (SC)

Ram Maruthi Pawar v. State of Maharashtra , (SC)

State of A.P. v. Sayyaad Siraj Mohammed, (SC)

K. Ashoka v. N.L. Chandrashekar, (SC)

State of Andhra Pradesh v. Vangaveeti Nagaiah., (SC)

Baban Bandu Patil v. State of Maharashtra, (SC)

State of Orissa v. Pramod Kumar Kodam Singh, (SC)

State Of A.P v. P. Khaja Hussain (SC)

Radhey Shyam v. Chhabi Nath, (SC)

Smt. Sarla Verma v. Delhi Transport Corporation, (SC)

M/s. Residents Welfare Association, Noida v. State of U.P. , (SC)

Bimla Devi v. Himachal Road Transport Corpn. , (SC)

Navanath v. State of Maharashtra, (SC)

Karnataka Urban Water Supply v. K.S. Gangadharappa, (SC)

Balbir Kaur v. New India Assurance Company Ltd., (SC)

G. Sekar v. Geetha, (SC)

Mandal panchayat Hunsagi v. North-Eastern Karnataka Road Transport Corporation, (SC)

Guljar Singh v. Deputy Director, Consolidation, (SC)

Avinash Dhavaji Naik v. State of Maharashtra, (SC)

Om Prakash Singh v. M. Lingamaiah (SC)

Seth Ramdayal Jat v. Laxmi Prasad, (SC)

Sumesh Singh v. Phoolan Devi , (S.C.)

Bihar State Electricity Board v. M/s Pulak Enterpr

Shyam Lal @Kuldeep v. Sanjeev Kumar, (SC)

Anirudh Aggarwal v. Dharam Bir Bhatia, (SC)

Commissioner of Central Excise, Mumbai v. M/s. Hindoostan Spinning & Wvg. M. Ltd. , (SC)

Parkash Singh Teji v. Northern India Goods Transport Co. Pvt. Ltd. , (SC)

State Of U.P v. Mangal Singh (SC)

Manzar Sayeed Khan v. State of Maharashtra, (SC)

Gamparai Hrudayaraju v. State of A.P. , (SC)

Destruction of Public and Private Properties In Re

Velayuda Pulavar v. State (SC)

State Of Maharashtra v. Prakash Prahlad Patil (SC)

Bhupendra Singh v. State of U.P, (SC)

Feroze Varun Gandhi v. Dist. Magistrate Pilibhit, U.P., (SC)

State of Rajasthan v. Mohan Lal , (SC)

Mehar Singh (Dead) by LRs v. Sawan Singh (Dead) by LRs (SC)

State of Haryana v. Johnson Matthey India Private Limited (SC)

Arumaraj Devadhas v. K. Sundaram Nadar (SC)

Estate Manager, M.P. Housing Board v. Rajesh Kumar Gupta (SC)

Govt. of A.P. v. P. Chandra Mouli (SC)

Bangalore Metropolitan Transport Corporation v. T.V. Anandappa, (SC)

Dharam Deo Narayan Singh v. State of Jharkhand , (SC)

Kurapati Maria Das v. M/s Dr. Ambedkar Seva Samajan (SC)

U.P. State Road Transport Corporation v. Bhagyawati (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Ragulavalasa Chiranjeevi Rao v. State of Andhra Pradesh (SC)

M.C. Mehta v. Union of India (SC)

Union of India v. M/s. Onkar Nath Bhalla & Sons , (SC)

P. Liaquat Ali Khan v. State of Andhra Pradesh , (SC)

Kanti Lal v. State of Rajasthan, (SC)

Sohel Mehaboob Shaikh v. State of Maharashtra, (SC)

Dr. Ram Deen Maurya v. State of U.P., (SC)

Rameshan P.O. v. Rakesh Kumar Yadav, (SC)

Satish @ Dhanna v. State of M.P. , (SC)

Smt. Anjali Kapoor v. Rajiv Baijal , (SC)

Food Corporation of India v. Raja Ram (SC)

U. P. State Sugar & Cane Development Ltd. v. Raza Buland Sugar Co. Ltd., (SC)

V. Ramaswamy v. Ramachandran , (SC)

Petine Shipping Inc. of Monrovia v. Minerals and Metals Trading Corporation of India Ltd., (SC)

Meerut Development Authority v. Association of Man

N. Chellammal v. Tamil Nadu State Transport Corporation Ltd., (SC)

Lucy Paul v. Custodian, Special Court (Torts) Act (SC)

Jasmin R. Rubdi v. J.D. Edwin (SC)

Seema v. Sudhir (SC)

Rohan Sunil D'souza v. Shalini Sharma (SC)

Citation Infowares Limited v. Equinox Corporation , (SC)

State of Orissa v. Harapriya Bisoi(SC)

Pranab Kumar Pal v. Liz Investment Private Limited, (SC)

State Election Commissioner, Tamil Nadu v. R. Chan

Subhash Chandra Singh v. Dheemant Singh, (SC)

Shriram Scientific and Industrial Research Foundation v. V.K. Dhingra (SC)

Tomy v. State of Kerala (SC)

State of Karnataka v. Shantappa Madivalappa Galapuji , (SC)

Sushma Mour v. Ravi Kumar Mour @ Sanjay (SC)

Punjab Urban Planning & Development Authority v. Daya Singh (SC)

Tamil Nadu Electricity Board v. Hindustan Construction Company Limited (SC)

Sree Krishna Electricals v. State of Tamil Nadu (SC)

Arul and Company v. State of Tamil Nadu (SC)

Dulal Chowdhury v. Hirak Roy Chowdhury (SC)

Vijay Kumar v. State by Inspector of Police, Madras, (SC)

State of Punjab v. Malkiat Singh (SC)

State of M.P. v. Laakhan Alias Lakhan (SC)

Tara Chand v. Municipality Gharaunda, (SC)

State of Rajasthan v. Shanti , (SC)

Anna Reddy Sambasiva Reddy v. State of Andhra Pradesh, (SC)

State of Maharashtra v. Guntabai @ Bhagirathaibai (SC)

L. N. Aswathama v. P. Prakash, (SC)

S. E. B. I. v. Saikala Associates Ltd. , (SC)

Paras Nath Singh v. State of Bihar (SC)

Pawan N. Chandra v. Rajasthan High Court (SC)

C.B.I. v. Kartar Singh, (SC)

Bank Of India v. Bank Of India Retd.Emp.Welfare As

Mohd. Abdul Kadir v. Director General of Police, A

T.K. Mohammed Abubucker (D) Thr. LRs. v. P.S.M. Ahamed Abdul Khader , (SC)

M/s. Delta Engineers v. State of Goa, (SC)

Tukaram Pandurang Matekar v. Head Master (SC)

Ram Narayan v. State of U.P. (SC)

Ram Narayan v. State of U.P. , (SC)

M. A. Antony v. State of Kerala (SC)

C.G. Praveen v. Mohd. Tajuddin , (SC)

State of Punjab v. Harjagdev Singh , (SC)

State of Punjab v. Surjit Singh, (SC)

Ramjee Prasad v. State of Bihar, (SC)

State of Himachal Pradesh v. Naresh Kumar, (SC)

Praveen v. Mohd. Tajuddin (SC)

Centre for Environment Law v. Union of India (SC)

State of Rajasthan v. Ferro Concrete Construction Pvt. Ltd. (SC)

Manoranjan Roy v. State of Assam (SC)

Mahavir Jangonda Patil v. Director of Resettlement (SC)

People's Union for Civil Liberties v. Union of India (SC)

Ramesh Kumar @ Toni v. State of Haryana, (SC)

Hetram v. State Of Madhya Pradesh (SC)

M.R. Tourist Home v. Sales Tax Officer (SC)

Varkisons Engineers v. State of Kerala (SC)

Dina Nath Alias Daulat v. State of Himachal Pradesh (SC)

State of Punjab v. Nirmal Singh (SC)

State of M.P. v. Munshi Singh , (SC)

Nafe Singh v. State of Haryana, (SC)

State Of Punjab v. Leela (S.C.)

Prem Chandra Agrawal v. Financial Crop. (SC)

Surendra Singh v. Hukam Singh (SC)

Commnr. of Cent. Excise & Customs, Kerala v. M

Mitali v. Dababrata , (SC)

Santhanam v. State of Tamil Nadu (SC)

Raja Ram Kashyap v. State of U.P. (S.C.)

Bikram Dorjee v. State of West Bengal, (SC)

Ratan Singh v. State of M.P., (SC)

Ramesh Bhai v. State of Rajasthan, (SC)

Nepal Singh v. State of Haryana , (SC)

Shariff Ahmed v. State (Nct Of Delhi) , (SC)

Prem Singh v. State of (N.C.T.) Delhi, (SC)

Union Territory Administration, Chandigarh v. Manju Mathur (SC)

Ratan Singh v. State of M.P. (SC)

Sakti v. State of A.P. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Rakesh Kumar Goel v. Uttar Pradesh State Industrial (SC)

Raman Kumar v. State of Punjab, (SC)

Ram Babu Tiwari - State of M.P., (SC)

State Of M.P. v. Ramhet (SC)

Kota Pratap Babu v. Vankayalapati Ramalakshmi (SC)

Dy. Commissioner Of Income Tax v. State Bank Of India (SC)

Yogesh Kumar Rai v. State Of U.P. (SC)

Indian Bank v. V.G.P. Finance Ltd. (SC)

Poornima (Minor) v. C.C. Madhosoodhanan (SC)

Smt. S. Subhadra v. N. Subba Rao (SC)

Amarjyothi Housing Society v. C.S. Padmashree (SC)

State Of West Bengal v. Anil Naskar (SC)

State of M.P. v. Basodi, (SC)

Masroor v. State of U.P., (SC)

Mathura Singh v. State of U.P., (SC)

Kailashi Bai v. Aarti Arya, (SC)

Katla Muthyal Naidu v. Kothapalle Venkatappa Naidu (SC)

State of Uttar Pradesh v. Rabindra Singh (SC)

State of M.P. v. Virendra Kumar Tripathi , (SC)

Rameshbhai Chandubhai Rathod v. State of Gujarat ,

State of Rajasthan v. Hemraj , (SC)

Sanjeet Kumar v. State of Bihar, (SC)

Kirender Sarkar v. State of Assam. , (SC)

Sri Kishan v. The State of Haryana (SC)

State of Rajasthan v. Yusuf, (SC)

Sri Krishna Tyres. v. J. K. Industries Ltd. , (SC)

V.G. Shankaranarayana Bhat v. Girija (D) by LRs. , (SC)

Chancellor, Guru Ghasidas University v. Sudiep Shrivastava (SC)

Damodhar v. Secretary Industrial,Energy and Labour Department (SC)

T.N. Godavarman Thigumlpad v. Union of India (SC)

Union of India v. G. Annadurai , (SC)

Viduthalai Chiruthaigal Katchi v. Election Commission of India, (SC)

All India Judges Association v. Union of India (SC

R.R. Pillai (dead) through Lrs. v. Commanding Officer HQ S.A.C. (U) , (SC)

Bangalore Turf Club Ltd. v. Regional Director, ESI Corporation, (SC)

Krishna Bhagya Jala Nigam Ltd. v. Mohammed Rafi (S

Malwa Vanaspati & Chemical Co. Ltd. v. Rajendra (SC)

Bhushan Kumar Meen v. Mansi Meen Allas Harpreet Kaur (SC)

Union of India v. M/s. Green Alloys P. Ltd., (SC)

Kamla v. Gaurav Kumar Gupta , (SC)

Gurmej Singh v. State of Punjab, (SC)

Mal Singh v. State of M.P. , (SC)

State of Rajasthan v. Babu Lal (SC)

State of Gujarat v. Rameshchandra Shivratan Kosar, (SC)

State of Punjab v. Nirmal Kaur (SC)

State of Rajasthan v. Daul alias Daulat Giri, (SC)

Batakrushna Parida v. State of Orissa (SC)

Veronica Alias Latha v. V. Philip James (SC)

Shree Sajjan Mills Limited v. Municipal Corporation Ratlam (SC)

Tutul Kumari Sen v. State of Jharkhand , (SC)

Rubina Bano v. Wazid Ali (SC)

Unit Trust Of India v. Sri Shankar Das (SC)

Commissioner Of Commercial Taxes v. Supreme Oil Industries Ltd. (SC)

Rama Kant Bharadwaj v. Haryana State Industrial Development Corporation Ltd. (SC)

M.D., Orissa Co-Operative Housing Corporation Ltd.

Ahmed Ali v. State of Tripura , (SC)

State of Rajasthan v. Jagdish Prasad, (SC)

Koppisetti Subbharao @ Subramaniam v. State of A.P., (SC)

V. Laxminarasamma v. A. Yadaiah (SC)

State of U.P. v. Hari Chand, (SC)

Dauna Devi v. State of Bihar, (SC)

George Pon Paul v. Kanagalet, (SC)

Tipparam Prabhakar v. The State of Andhra Pradesh, (SC)

National Aluminium Co. Ltd v. G.C.Kanungo, (SC)

Haryana Urban Development Authority v. Satish Hans , (SC)

Chhotalal Samji v. Income Tax Officer (SC)

State By Inspector of Police, Narcotic Intelligence Bureau, Madurai,Tamil Nadu v. Rajangam (SC)

Ranbir Singh v. State of Haryana, (SC)

Ravinder Singh v. State of Himachal Pradesh, (SC)

State of Andhra Pradesh v. E. Satyanarayana (SC)

Sardar Estates v. Atma Ram Properties (P) Ltd. (SC)

Ghaziabad Development Authority v. Rishi Lal Chawla (SC)

U.P. State Industrial Development Corporation v. Ingersoll Rand Wadco Tools Ltd. (SC)

Sanganer Kapra Rangai and Chhapi Association v. Vijay Singh Punia (SC)

Ankush Maruti Shinde v. State of Maharashtra, (SC)

Ranbir Singh Dhanjal v. Aruna Gupta (SC)

Prakash Singh v. Union of India (SC)

Safai Karamchari Andolan v. Union of India (SC)

Apollo Tyres Ltd. v. C.P. Sabastian (SC)

Smt. Ranjana Sature v. The State Of Maharashtra (SC)

State Of Haryana v. Satyender Kumar (SC)

Oriental Insurance Co. Ltd. v. Jyotsna Sarkar (SC)

Alagappan @ Murugan v. State By Public Prosecutor, Madras (SC)

P. Shailaja v. M. Narender Reddy (SC)

N. Bheemachari v. State Of Karnataka (SC)

Devki Amma (Dead) By L.Rs. v. State Of Kerala Etc. Etc. (SC)

Shenthamizh Kizhar v. Government Pleader, Madras (SC)

State Of Punjab v. Sanghu Singh (SC)

Haryana Agricultural University v. Devi Prakash (SC)

Kare v. Brajendra (SC)

Executive Engineer v. Sanjay Govindrao Deshmukh (SC)

Ravindranath Harishchandra Angre v. State Of Maharashtra (SC)

Rajni Sahay v. Vikash Padmakar (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Vikram Singh v. State of Haryana , (SC)

Dr. C.P. Sreekumar v. S. Ramanujam (SC)

Himmat Sukhadeo Wahurwagh v. State of Maharashtra, (SC)

State of Kerala v. C.A. Jabbar, (SC)

National Human Rights Commission v. State of Gujarat, (SC)

Lucknow Golf Club, Lucknow v. Prashant Chandra (SC)

North West Karnataka Road Transport Corporation v. Gourabai (SC)

Roy Estate v. State of Jharkhand, (SC)

Dhanpal Balu Lhawale v. Adagouda Nemagouda Patil (Dead) by Prop. LRs. , (SC)

M/s. Water and Power Consultancy Services [India] Ltd. v. Sudha Gadodia, (SC)

Soumadeep Ghosh v. State of West Bengal, (SC)

Rajni Vaid v. Naveen Vaid, (S.C.)

State of Karnataka. v. Y. Moideen Kunhi (dead) by Lrs. & Ors. , (SC)

Jai Bhagwan Oil & Flour Mills v. Union of India & Ors., (SC)

State of Punjab v. Amarjit Singh (SC)

Lehja Bai (D) Thru LRs. v. Sewanti Bai , (SC)

State of Rajasthan v. Parmendra Singh , (SC)

Subbu Singh v. State by Public Prosecutor, (SC)

Shaikh Maqsood v. State of Maharashtra , (SC)

State of A.P. v. V.V. Panduranga Rao, (SC)

Sayyed Shabiralli Hafizali v. State of Maharashtra

Superintendent Of Post Offices v. K.K. Gopalakrishnan (SC)

National Hydroelectric Power Corporation Ltd. v. V.P. Gupta (SC)

Islam Mondal v. State Of West Bengal (SC)

Radha Kant Chowdhary v. Heavy Engineering Corpn. Ltd. (SC)

P.V. Nageswara Rao v. State Of A.P. (SC)

Raj Kumar Khurana v. State of (NCT of Delhi), (SC)

Bala Baine Linga Raju v. State of A.P., (SC)

Ranvir Yadav v. State of Bihar, (SC)

Bimla Devi v. State of Jammu, (SC)

Harmanpreet Singh Ahluwalia v. State of Punjab, (SC)

Narendra v. State of Karnataka, (SC)

Vijayan v. Sadanandan K., (SC)

Jawahar Singh @ Bhagat Ji v. State of GNCT of Delhi, (SC)

Hari Ram v. State of Rajasthan , (SC)

Chandrakant Hargovindas Shah v. Deputy Commissione

Pradeep Chaudhary v. Union of India (SC)

State of Uttar Pradesh v. Paras Nath Singh (SC)

Akula Veera Venkata Surya Prakash @ Babi v. Public Prosecutor, High Court of A.P (SC)

Bawa Ram v. State of U.T. Chandigarh (SC)

State of M. P. v. Devendra, (SC)

Sh. Vishnu Dutt Sharma v. Smt. Daya Sapra , (SC)

State of Rajasthan v. Bhaiya Ram (SC)

Ram Suresh Singh v. Prabhat Singh Alias Chhotu Singh , (SC)

Motilal v. State Of Rajasthan , (SC)

Shrishti Narain Jha v. Bindeshwar Jha , (SC)

Dharmeshbhai Vasudevbhai v. State of Gujarat, (SC)

Sheo Kumar Shrivastava v. State of Bihar , (SC)

Braham Dass v. State of H.P., (SC)

Akbar Sheikh v. State of West Bengal, (SC)

Radhey Shyam Garg v. Naresh Kumar Gupta (SC)

Sushil Kumar Jain v. Manoj Kumar , (SC)

Omprakash v. Radhacharan , (SC)

Nand Kishore @ Nanda v. State of Rajasthan (SC)

State of Rajasthan v. Phool Chand (SC)

State of Rajasthan v. Moti Lal (SC)

Maddineni Koteswara Rao v. Maddineni Bhaskara Rao,

Manisha Lalwani v. D.V. Paul, (S.C.)

Union of India v. Krishna Processors (SC)

Hidayatkhan Bismillakhan Pathan v. Vaijnath , (SC)

Union of India v. M/s Martin Lottery Agencies Ltd., (SC)

Indo Count Choongnam Employees Union v. Registrar, Bombay Industrial Relations Act. (SC)

State of Chattisgarh v. Dhirjo Kumar Sengar , (SC)

Bhankra Byas Managing Board v. Suresh (SC)

Haryana State Electronics Development Corporation Ltd. v. Seema Sharma, (SC)

Dir., Cent. Marine Fisheries Res. Inst. v. A. Kanakkan , (SC)

Kaki v. State of Punjab, (SC)

Union of India v. Parul Debnath, (SC)

Harminder Kaur v. Union of India , (SC)

Chief Engineer/Operation Dakshini Hr. Bijli Vitran Nigam Ltd. v. Mauj Khan , (SC)

Haryana State Electricity Board v. Gulshan Lal , (SC)

N. Kannadasan v. Ajoy Khose (SC)

Swaran Singh Chand v. Punjab State Electricity Board (SC)

Union of India v. Dipak Kumar Santra (SC)

National Insurance Co. Ltd. v. Hamida Khatoon., (SC)

M.C. Mehta v. Union of India (SC)

Secretary, Ministry of Defence v. Ajit Singh (SC)

State of M.P. v. Md. Abrahin, (SC)

Sunkara Lakshminarasamma v. Sagi Subba Raju, (SC)

Radhey Shyam Ratanlal v. Commnr. of Customs , (SC)

Naresh Shankar Srivastava v. State of U.P, (SC)

Prahlad Singh v. State of U.P., (SC)

M/s. Khushal Fertilisers (P) Ltd. V. Commissioner of Customs & Centeral Excise, Meerut. , (SC)

Karpuri @ Kapuri Yadav v. State of Bihar (S.C.)

Devendra v. State of Uttar Pradesh , (SC)

Jamiruddin ansari v. central bureau of investigation (SC)

Perla Somasekhara Reddy v. State of A.P. Rep. by Public Prosecutor , (SC)

Ajit Singh v. State of Punjab, (SC)

Suresh Kumar Singh v. State of U.P., (SC)

State of Himachal Pradesh v. Rakesh Kumar , (SC)

Raju Premji v. Customs NER Shillong Unit, (SC)

D. Jayana v. State Of Karnataka , (SC)

Jaleshwar Singh v. State of Bihar , (SC)

S.V.L. Murthy v. State Rep. By CBI, Hyderabad, (SC)

Prem Singh. v. State of Haryana. , (SC)

Baldev Singh v. State of Punjab , (SC)

Subhash Kumar v. State of Uttarakhand , (SC)

Jakir v. State of Madhya Pradesh , (SC)

Subhash Soni v. State of Madhya Pradesh , (SC)

Hem Singh Alias Hemu v. State of Haryana, (SC)

Shindhu v. State of Karnataka, (SC)

Bharat Prasad v. State of Bihar, (SC)

Mithabhai Pashabhai Patel v. State of Gujarat , (S

Gurunath Donkappa Keri v. State of Karnataka (SC)

Haryana Vidyut, Parsaran Nigam Limited v. Gulshan

State of H. P. v. Nazar Singh, (SC)

Mohammed Ishaq v. S. Kazam Pasha (SC)

Sunkara Lakshminarasamma (Dead) v. Sagi Subba Raju (SC)

Commissioner of Income Tax, Shimla v. Greenworld C

Raj Rani v. Oriental Insurance Co. Ltd. (SC)

Tata Power Company Ltd. v. Reliance Energy Ltd. (S

U. Suvetha v. State by Inspector of Police, (SC)

Bhagyalakshmi v. United Insurance Co. Ltd. (SC)

T. Jayaraman v. State Of Tamil Nadu (SC)

Beerangi Kemparappa v. State Of Karnataka (SC)

Yadu Nandan Mandal v. State Of Bihar (SC)

Dinesh v. Lal Singh (SC)

P.V. Manickam [Dead] By Lrs. v. Gopalswamy Naicker Charitieds Trust (SC)

Bakshish Ram v. State of Punjab, (SC)

Ram Babu v. State of Madhya Pradesh , (SC)

M.D., M/s. Ramakrishna Poultry P. Ltd. v. R. Chellappan (SC)

Muni Kumar Razdan v. Trimurti Charitable Trust Gwalior (SC)

Safai Karamchari Andolan v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Commissioner of Customs, Mumbai v. M/s. Amc Coated Fabrics Pvt. Ltd. (SC)

Abuthagir v. State Rep. by Inspector of Police, Madurai, (SC)

Shailendra Kumar Upadhyay v. State of U.P. (SC)

Sasikumar v. State of Tamil Nadu (SC)

Rachpal Singh v. Gurmit Kaur , (SC)

Ramesh Kumar Aggarwal v. Rani Ravindran, (SC)

Bhagat Singh v. State of Uttarakhand (SC)

State of Punjab v. Hardial Singh , (SC)

Joydeep Neogi @ Bubai v. State of West Bengal , (SC)

Javed Alam v. State of Chhattisgarh , (SC)

Chittaranjan Mirdha v. Dulal Ghosh , (SC)

Narender G. Goel v. State of Maharashtra, (S.C.)

State of Uttar Pradesh v. Shobanath , (SC)

Chand Gupta v. State of Himachal Pradesh, (SC)

Vallabhaneni Venkateshwara Rao v. State of A.P. , (SC)

State of Punjab v. Atma Singh, (SC)

K.N. Narendranath v. State of Karnataka, (SC)

Mustaq Ahmed Mohammed Isak v. State of Maharashtra, (SC)

State of U.P. v. Atul Singh, (SC)

State of West Bengal v. Dipak Halder, (SC)

K.T. Joseph v. State of Kerala (SC)

Balbir Singh v. State of Punjab (SC)

Ningappa Yallapppa Hosamani v. State of Karnataka (SC)

M.C. Mehta v. Union of India, (SC)

V.N. Devadoss v. Chief Revenue Control Officer-cum-Ins. , (SC)

Commissioner of Income Tax, Udaipur, Rajasthan v. Mcdowell & Co. Ltd. (SC)

Commissioner of Income Tax, Udaipur, Rajasthan v. Mcdowell & Co. Ltd. (SC)

Commissioner of Income Tax, Udaipur, Rajasthan v. Mcdowell & Co. Ltd. (SC)

Commissioner of Income Tax, Udaipur, Rajasthan v. M/s Udaipur Distillary Co. Ltd., Udaipur (SC)

Commissioner of Income Tax, Udaipur v. Mcdowell & Co. Ltd. (SC)

Suraj Chauhan v. Pushpa Prasad (SC)

National Insurance Co. Ltd v. J. Maheshwaramma, (SC)

Sabir Siddiq Malik v. Bombay Environmental Action Group (SC)

Commissioner of Income Tax, Udaipur Rajasthan v. Mcdowell & Co. Ltd. , (SC)

M/s. Chaudharana Steels (P) Ltd. v. The Commissioner of Central Excise, Allahabad, (SC)

Commissioner of Customs, Amritsar v. M/s. Ajay Kumar (SC)

Bani Kanta Das v. State of Assam, (SC)

The Secretary, Forest Department v. Abdur Rasul Chowdhury, (SC)

L. Muhammed Aslam v. State of Kerala (SC)

C. Venkat Reddy v. Union of India (SC)

State Of West Bengal v. West Bengal Regn. Copy Writers Assn. (SC)

Ramanuj Pandey v. State of Madhya Pradesh (SC)

State of Rajasthan v. Jagdish Narain Chaturvedi (SC)

Hindustan Paper Corpn. Ltd. v. Mrs. Premjit Kaur Takhi, (SC)

State of Haryana v. Rameshwar Dass , (SC)

University of Kerala v. Council, Principals' Colleges, Kerala, (SC)

The Chief Soil Conservator Punjab v. Gurmail Singh, (SC)

Union of India v. Dalbir Singh, (SC)

Commissioner of Income Tax, Mumbai v. M/s. Zee Tel

Ashok Thapar v. Supreme Indosaigon Associates, (SC)

Global Energy Ltd v. Central Electricity Regulatory Commission, (SC)

Ravi Development. v. Shree Krishna Prathisthan. , (SC)

Smruti Pahariya v. Sanjay Pahariya , (SC)

M.P. Peter v. State of Kerala , (SC)

Bivash Chandra Debnath @ Patal v. State of West Bengal (SC)

Jayendra Vishnu Thakur v. State of Maharashtra (SC

Pepsico India Holdings P. Ltd. v. State of Kerala (SC)

Archbishop Raphael Cheenath S.V.D. v. State of Orissa (SC)

European Investment Limited v. Triumph International National Finance India Ltd. (SC)

Union Of India (Uoi) v. Manju G.S. (SC)

G.M., Chitrakoot Dham M. Jal Sansthan v. G.M., Jhansi Division (SC)

Naresh Gupta v. Sarika Jajodia (SC)

State Of Haryana v. Hardayal Singh Rawat, (SC)

Bhudeo Chouhan v. The State Of Bihar (SC)

Union of India v. M/s Rajasthan Spinning & Weaving Mills (SC)

Ankur Filling Station v. Hindustan Petroleum Corporation Limited (SC)

Oriental Insurance Co. Ltd v. Deo Patodi, (SC)

Ram Pat v. State of Haryana, (SC)

Sarabjit Singh v. State of Punjab , (SC)

Ahmed Hussein Vali Mohammed Saiyed v. State of Gujarat , (SC)

State of Punjab v. Gurlabh Singh, (SC)

National Insurance Company Ltd. v. Smt. Saroj , (SC)

Oriental Insurance Co. Ltd. v. Mohd. Nasir , (SC)

M/s. Rotork Controls India (P) Ltd. v. Commissione

Union of India v. Harpat Singh, (SC)

Pralhad v. Deorao , (SC)

Food Corpn. of India v. Ashis Kumar Ganguly, (SC)

Divisional Manager, Rajasthan S.R.T.C. v. Kamruddin , (SC)

Anita Yadav v. Manas Roy, (SC)

Narendra Kumar v. Regional Manager, Punjab National Bank (SC)

M.D. Hindustan Photo Films v. H.B. Vinobha , (SC)

Satpal Singh v. Chunni Lal, (SC)

Ningamma v. United India Insurance Co. Ltd. , (SC)

Surat Singh v. Hukam Singh Negi (SC)

Sucha Singh v. State of Punjab , (SC)

Subramaniam v. State Of Tamil Nadu , (SC)

Keki Hormusji Gharda v. Mehervan Rustom Irani , (SC)

Ram Singh v. Ram Niwas , (SC)

Jaswant v. State of Rajasthan (SC)

Santosh Kumar Satishbhushan Bariyar v. State of Ma

Santosh Kumar Satishbushan Bariyar v. State of Mah

Ram Singh v. Ram Niwas (SC)

Kimti Lal v. Jaswinder Kaur, (S.C.)

Rajender Singh v. Vijay Pal @ Jai Pal (SC)

Harish Chandra Yadav v. Union Of India (Uoi) (SC)

Shivendra Sahay v. State Of Bihar (SC)

Amita v. Uday Singh (SC)

Girish Chandra Aggarwal v. Ramesh Prasad (SC)

Jermyn Capital Llc v. Securities And Exchange Board Of India (SC)

Ahsaan v. State Of Delhi Tr. Moti Nagar Police Stn. (SC)

Punjab National Bank v. Imperial Gift House (SC)

Satyandra Kumar (Dead) Through LRs. v. Mast Ram Uniyal (Dead) Through LRs. (SC)

Villianur Iyarkkai Padukappu Maiyam v. Union of India (SC)

Capt. Amarinder Singh v. Prakash Singh Badal , (SC)

Mahavir Prasad v. Ratan Lal (SC)

Nizam Institute of Medical Sciences v. Prasanth S.

Tahazhathe Purayil Sarabi v. Union of India , (SC)

Jagdish Singh v. Punjab Engineering College, (SC)

Badal Pathak v. State of U.P. (SC)

Union of India v. Ramesh Ram , (SC)

Basanti Prasad v. Chairman, Bihar School Examination Board , (SC)

Government of A.P. v. N. Ramanaiah , (SC)

Ajay Kumar v. Union of India, (SC)

Bansi v. State of Maharashtra, (SC)

K. Unnikrishnan v. M/s. Magnum Mail Management Services Pvt. Ltd., (SC)

M/s. Eastern Coalfields Ltd. v. Anil Badyakar, (SC)

M.P. Palanisamy v. A. Krishnan , (SC)

CIDCO v. Vasudha Gorakhnath Mandevlekar , (SC)

General Manager, Uttaranchal Jal Sansthan v. Laxmi Devi, (SC)

Virender Kumar Yadav v. C.B.I. (SC)

High Court of Delhi v. A.K. Mahajan (SC)

Maharani Devi v. Union of India (SC)

Bharat Karsondas Thakkar v. M/s. Kiran Construction Co. (SC)

Mahender Pal v. State of Haryana, (S.C.)

Santosh Sood v. Gajendra Singh, (S.C.)

Bonder v. Hem Singh , (S.C.)

R.K. Malik v. Kiran Pal , (SC)

Uttamrao Shivdas Jankar v. Ranjitsinh Vijaysinh Mo

Managing Director, Bhoruka v. Kashmiri Rice Indust

Suraj Lamp & Industries (P) Ltd. v. State of Haryana, (SC)

Sivakumar v. Natarajan , (SC)

Subhash Chandra v. State of U.P., (SC)

National Human Rights Commission v. State of Gujarat (SC)

Central Bureau of Investigation v. A. Ravishankar Prasad , (SC)

State of Punjab v. Sohan Singh , (SC)

Dinesh Kumar Sinha v. State of Jharkhand through C

Delhi Transport Corporation Ltd. v. Subhash Chand (SC)

State Of Madhya Pradesh v. Sobran (SC)

New Okhla Industrial Development Authority v. Virender Narain Masaladan (SC)

Sakshi Aggarwal v. Hitesh Maheshwari (SC)

Elias v. Cheriyan (SC)

Sukhwant Singh v. State of Punjab , (SC)

Mallaraddi H. Itagi v. High Court of Karnataka (SC)

Santosh Kumar Dubey v. State of U.P. , (SC)

State of Jharkhand v. Uma Prasad (SC)

P.R. Sarin v. Harbans Lal Sachdeva (SC)

M. Pachiappan v. S. Markandam (SC)

Union of India v. Ex. Major Sudershan Gupta (SC)

Santoshi v. State of Madhya Pradesh (SC)

Hindustan Copper Limited v. M/s. Nicco Corporation Ltd. , (SC)

Fiaz Ahmed Ahanger v. State of J & K. , (SC)

Union of India v. Saalim (SC)

Union of India v. Debashish Ghosh (SC)

State of U.P. v. Chandra Bhushan Upadhyaha, (SC)

Eastern Coalfields Limited v. Sanjay Transport Agency , (SC)

Ram Chandra v. Chandra Mala , (SC)

Delhi Gate Auto Service Station v. B.P.C.L. Agra Th. Sr. Divisional Manager (SC)

Om Prakash @ Baba v. State of Rajasthan , (SC)

Suresh Chandra v. State of Uttranchal (SC)

Union of India v. Bishamber Das Dogra (SC)

Smitha Nath v. Union Of India (SC)

Premanand R. Shenoy v. Custodian (SC)

Deomuni Sharma v. State of Jharkhand , (SC)

Sanichar Sahni v. State of Bihar (SC)

Rajbir Singh v. State of Haryana , (SC)

A. Subair v. State of Kerala , (SC)

State of Punjab v. Rajwinder Singh (SC)

Modern Dental College v. State of Madhya Pradesh (SC)

Budhdeo Sahu v. State of Jharkhand (SC)

State of Punjab v. Manjit Singh , (SC)

Union of India v. Gyan Chand Chattar , (SC)

Dammu Sreenu v. State of A.P. , (SC)

Venkatshwarn v. Singravel Yarn Traders., (SC)

Mota Ram v. State of Haryana (SC)

Manju Ram Kalita v. State of Assam (SC)

Govindaraju v. State of Karnataka, (SC)

Fateh Chand v. State of Haryana , (SC)

Bhairon Singh v. State of Madhya Pradesh, (SC)

State of H.P v. Suresh Kumar @ DC , (SC)

Sikka Papers Ltd. v. National Insurance Co. Ltd. (SC)

Ramdas v. Sitabai, (SC)

Babu v. State of U.P. (SC)

Post Graduate Institute of Medical Education & Research, Chandigarh v. Jaspal Singh , (SC)

Dwarika Nath Acooli v. Dulal Chandra Bayen, (SC)

Ram Phal. v. State of Haryana (SC)

Dipak Kumar Santra v. Union of India (SC)

C.B.I., New Delhi v. Abhishek Verma , (SC)

Kandimalla Raghavaiah & Co. v. National Insurance Co., (SC)

Union of India v. Shah Alam , (SC)

Clinique Laboratories L.L.C. v. Gufic P. Limited (SC)

Santosh Kumar Tripathi v. U.P. Power Corporation (SC)

Ongole Ravikanth v. State of A.P. , (SC)

Bar Council of India v. Bonnie FOI Law College, (S

National Insurance Company Ltd. v. Gurumallamma, (SC)

Undavali Narayana Rao v. State of A.P., (SC)

Priya Vasant Kalgutkar v. Murad Shaikh, (SC)

Bar Council of India v. Bonnie FOI Law College, (S

Commissioner of Customs and Central Excise, Meerut v. Pawan Kumar Gupta (SC)

Narsingh Mahto v. State of Bihar, (SC)

State of U.P v. Nandu Vishwakarma , (SC)

Ramvir v. State of U.P , (SC)

Pandharinath v. State of Maharashtra , (SC)

K.K. Ahuja v. V.K. Vora , (SC)

Jagriti Devi v. State of H.P. , (SC)

Shakson Belthissor v. State of Kerala, (SC)

Musauddin Ahmed v. The State of Assam , (SC)

Indrasan v. State of U.P. , (SC)

Karamjit Singh v. State of Punjab , (SC)

Mohammad Salim v. Principal, Nirmala Convent Higher Secondary School (SC)

Gangamma v. G. Nagarathnamma (SC)

Union of India v. Rajendra Construction Company (SC)

Division Director Awadh Forest Division, Lucknow v. Insyatullah Siddiqi (SC)

Nectar Beverages Pvt. Ltd. v. Deputy Commissioner of Income Tax (SC)

Commissioner of Centeral Exicise, Pune. V. M/s. SK

Mahesh Chandra Gupta v. Union of India (SC)

A. Manjula Bhashini v. Managing Director, A.P. Women's Coop. Finance Corpn. Ltd. , (SC)

State Of Rajasthan v. Mahendra Kanwar (SC)

Upekshit Samaj Kalyan Samiti, Ballarpur v. Education Officer (Secondary) (SC)

The High Court of Judicature for Rajasthan v. Veena Verma, (SC)

Bharat Coking Coal Ltd. v. National Coal Workers Congress (SC)

Radha Mohan Malakar v. Usha Ranjan Bhattacharjee (SC)

Rajasthan Judicial Service Officers Assn. v. State of Rajasthan, (SC)

Hercules Mechanical Works v. Wire Ropes Engineering Workers Union (SC)

Sr. Divisional Manager, O.I. Co. Ltd. & Anr. v. M/s. Target Plywood Industries Ltd., (SC)

Gram Panchayat, Ugra Kheri v. State of Haryana & Anr., (SC)

K. N. Farms Industries (Pvt.) Ltd. v. State of Bihar, (SC)

H. Lathakumari v. Vamanapuram Block Panchayat, (SC)

M.K. Abraham & Co. v. State of Kerala , (SC)

M/s. Shakti Tubes Ltd. v. State of Bihar , (SC)

M.R. Engineers & Contractors Pvt. Ltd. v. Som Datt Builders Ltd. , (SC)

Payappar Sree Dharmasastha Temple A. Com. v. A.K. Josseph (SC)

Inderjeet v. Kulbhushan Jain , (SC)

Babu Lal Sharma v. State of Madhya Pradesh (SC)

Ganesh Gogoi v. State of Assam , (SC)

Dalip Kaur v. Jagnar Singh , (SC)

Abid v. State of U.P. , (SC)

Devaki Antharjanam v. Sreedharan Namboodiri, (SC)

National Sample Survey Organisation v. Champa Properties Ltd., (SC)

Olympic Industries v. Mulla Hussainy Bhai Mulla Akberally (SC)

Rajinder @ Raju v. State of H.P. , (SC)

Balbir Kaur v. State of Punjab , (SC)

Jeewan Kumar Raut v. Central Bureau of Investigation , (SC)

Mallappa Siddappa Alakanur v. State of Karnataka, (SC)

State of U.P. v. Sahrunnisa , (SC)

K. Ramachandran v. V.N. Rajan, (SC)

Sarla Goel v. Kishan Chand , (SC)

Chandrashekhar v. Additional Special Land Acquisition Officer, (SC)

State of Himachal Pradesh v. Narain Singh , (SC)

In the Matter of : Ashok Darbari, Chairman, Chhatisgarh Public Service Commission (SC)

Reference No. 1/2006 (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

Shikha Saini v. Gurinder Singh Saini (SC)

R. Vanajarani v. M. Robert (SC)

Seshadripuram Educational Association v. V. Venkatesh (SC)

T. Nadu Computer SC B.Ed. G.T. Welf. Socity v. Higher Section Sclause Computer Tech. Assn. (SC)

Union of India v. Devendra Kumar Pant (SC)

T.N. Computer Science Bed Graduate Teachers Welfar

B. Mayuri v. Government of India (S.C.)

Manager, Matha Nagar School v. Greater Cochin Development Authority, (SC)

M/s. Sayeed Ahmed v. State of U. P. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Jugesh Sehgal v. Shamsher Singh Gogi , (SC)

Savitri Agarwal v. State Of Maharashtra , (SC)

Jantia Hill Truck Owners Association v. Shailang Area Coal Dealer and Truck Owner Association, (SC)

Satwant Kaur Sandhu v. New India Assurance Company

Smt. Rekha Rana v. Jaipal Sharma , (SC)

New India Assurance Co. Ltd. v. Suresh Chandra Aggarwal , (SC)

Ramdan Charan v. Rajasthan High Court Jodhpur (SC)

Raminder Singh Nagra v. Jagjit Singh Puri (SC)

C. Nandini v. J. Harsha (SC)

Lata Sedha v. Deepak Sedha (SC)

Dattaram Deu Desai (Dead) By L.Rs. v. Nirakar Devasthan Etc. (SC)

Air India Ltd. v. Jet Airways (India) Ltd. (SC)

State of West Bengal v. Samar Kumar Sarkar (SC)

Malik Mazhar Sultan v. Uttar Pradesh Public Service Commission (SC)

Prakash Ratan Sinha v. State of Bihar (SC)

Jagbir Singh v. Haryana State Agriculture Marketing Board , (SC)

M. Chellappan v. A. Meeran Pillai(Dead) Through LRs (SC)

V. R. Sivasubramania Nadar (Dead) By L.rs. v. Sinnammal (Dead) by L.Rs. , (SC)

K. Sharadarani Srinivas v. Special Land Acquisition Officer, (SC)

Kanwar Singh v. Nanbai, (SC)

Dipali Dey (Baxi) v. Mira Das, (SC)

Rajiv Modi v. Sanjay Jain, (SC)

Dinkar Sridhar Tamhankar v. Bhalchandra Sadashiv Kavadi (SC)

Nasir v. State of Uttar Pradesh, (SC)

Subodh Kumar Yadav v. State of Bihar , (SC)

Raj Kumar v. State of Maharashtra (SC)

Maruti Suzuki India Ltd. v. Rajiv Kumar Loomba (SC)

Dawalsab v. Khajasab, (SC)

M/s Hotel New Nalanda v. Regional Director, E.S.I. Corporation , (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

Ghanshyam Dass Relhan v. State of Haryana , (SC)

State of Punjab v. Dr. Sanjay Kumar Bansal , (SC)

Ghulam Rasool Lone v. State of J & K, (SC)

Krishan Lal v. State of Haryana (SC)

Secretary to the Government of Haryana v. Vidya Sagar (SC)

National Thermal Power Corporation Ltd. v. Mahesh

Union of India v. Saraswat Trading Agency (SC)

Leila David (4) v. State of Maharashtra (S.C.)

Shanker v. State of Uttar Pradesh (SC)

M/s. Dulari Exports Ltd. v. H.S.I.D.C. Ltd., (SC)

Udaipur Sahkari Upbhokta Thok Bhandar Ltd. v. Commissioner of Income-tax, (SC)

Commissioner of Income-tax, Faridabad v. Ghanshyam (HUF), (SC)

Haryana State Industrial Development Corpn. v. Veena Sharma, (SC)

Authorized Officer, Indian Overseas Bank v. M/s. Ashok Saw Mill., (SC)

Satish v. State of U.P. , (SC)

I. Chuba Jamir v. The State of Nagaland, (SC)

T.N. Godavarman Thirumulad v. Union of India (SC)

Commissioner of Income Tax v. Sakthi Textiles Ltd, (SC)

Narendra Kumar v. State Of Bihar (SC)

Commissioner of Cus. v. Goa Ispat Ltd., (SC)

Oriental Insurance Co. Ltd. v. Lal Kaur (SC)

Jaswinder Singh v. The Oriental Insurance Co. Ltd. (SC)

Monica Kumar v. State of U.P., (SC)

Sigma Diagnostics Ltd. v. United India Insurance Co. Ltd. (S.C.)

Devi Prasad v. Vishwa Nath Prasad (S.C.)

U.P. State Road Transport Corp. v. Mohd. Ghilman Sharif , (SC)

B.V. Smitha Rani v. M.K. Girish, (SC)

Ram Parshotam Mittal v. M/s Hillcrest Realty Sdn.Bhd., (SC)

M.C. Mehta v. Union of India (SC)

Dorai @ Mariappan v. State of Tamil Nadu (SC)

National Insurance Co. Ltd. v. Saheb Singh (SC)

Sonu Babu Bhambid v. Dream Developers (SC)

Ramesh Dutt v. State of Punjab , (SC)

Nand Kishore v. Yashpal Singh , (SC)

Kishan Lal v. Dharmendra Bafna , (SC)

Jai Kumar v. State of Haryana., (SC)

Narendra S. Chavan v. Vaishali V. Bhadekar, (SC)

P.A. Jayalakshmi v. H. Saradha, (SC)

Commissioner of Income Tax, Madurai v. M/S. Sri Mangayarkarasi Mills (P) Ltd., (SC)

E.I.C.M. Exports Limited v. South Indian Corpn , (SC)

Inderchand Jain (D) through L.Rs. v. Motilal (D) through L.Rs., (SC)

State of Kerala v. Peoples Union for Civil Liberties, Kerala State Unit , (SC)

Amrit Lal v. Maharani , (SC)

Vanna Claire Kaura v. Gauri Anil Indulkar , (SC)

Sime Darby Engineering SDN. BHD. v. Engineers India Ltd. , (SC)

Asha Devi v. State of Bihar (SC)

State of Uttar Pradesh v. Amar Gond, (SC)

Government of Goa v. J.M.R. Noronha (SC)

Haryana State Co-operative Supply Marketing Federation Limited v. Sanjay , (SC)

Pantangi Balarama Venkata Ganesh v. State of Andhra Pradesh, (SC)

N. Raja Kantham v. State (SC)

Kumaravel v. State (SC)

Ece Industries Limited v. S.P. Real Estate Developers Private Limited (SC)

P.K. Palanisamy v. N. Arumugham , (SC)

Reshma Kumari v. Madan Mohan , (SC)

Girijan Cooperative Corporation Limited, Andhra Pradesh v. K. Satyanarayana Rao (SC)

M.C. Mehta v. Union Of India (SC)

Arjan Singh (D) By L.Rs. v. Gurdian Singh (D) By L.Rs., (SC)

Daria Lino D'sa Dias v. Anthony D'sa (SC)

Susheelabai v. Basavaraj (SC)

M.C. Mehta v. Union of India (SC)

Ritu Ratan v. Sukhbans Kumari Sirodhi (SC)

President, Panchayat Union Council v. P.K. Muthusamy (SC)

Registered Partnership Firm v. Vali Mohammad (SC)

D. Ramakrishnan v. Intelligence Officer Narcotic Control Bureau , (SC)

Monica v. Satish Sharma , (SC)

Ramesh v. State of Karnataka, (SC)

Bhaskar Lal Sharma v. Monica , (SC)

Murari Lal v. Satish Kumar (SC)

Nagashetty (D) by Lrs. v. Vijay Kumar, (SC)

Assistant Commr. (CT) LTU v. Amara Raja Batteries Ltd., (SC)

State of Maharashtra v. Swanstone Multiplex Cinema

Public Health & Engineering Department v. Rajendra Singh , (SC)

Fiza Developers & Inter-Trade P. Ltd. v. AMCI(I) Pvt. Ltd. , (SC)

Vijay Kumar Kulhar v. Rajasthan State Road Transport Corporation , (SC)

V. Padmanabham v. Government of Andhra Pradesh, (SC)

Kerala State Cashew Development Corporation Ltd. v. N. Asokan (SC)

Biecco Lawrie Ltd. v. State of West Bengal , (SC)

State of Madhya Pradesh v. Ramesh Chandra Bajpai, (SC)

Rupchand Chindu Kathewar v. State of Maharashtra (SC)

Sewa Singh v. State of Punjab (SC)

G. Jayalakshmi v. Arulmighu Pazkhikanchiya Vinayagar Trust (SC)

Unnao Distilleries and Breweries Limited v. Commissioner of Income Tax-II (SC)

M.C. Mehta v. Union of India (SC)

Securities and Exchange Board of India v. Golden Forests India Limited (SC)

Income Tax Officer v. U.K. Mahapatra & Co. (SC)

State of Maharashtra v. Dnyaneshwar Laxman Rao Wankhede , (SC)

Kamalavva v. State of Karnataka , (SC)

Sukanti Moharana v. State of Orissa , (SC)

Karnail Singh v. State of Haryana , (SC)

R.K. Anand v. Registrar, Delhi High Court , (SC)

Diwani Ram v. State Of Uttarakhand (SC)

G. Someshwar Rao v. Samineni Nageshwar Rao , (SC)

Harbhajan Singh v. State of Punjab , (SC)

Rajni Tandon v. Dulal Ranjan Ghosh Dastidar , (SC)

M. Yogendra v. Leelamma N. , (SC)

Dy. Collector, Land Acquisition, Gujarat v. Madhubai Gobarbhai , (SC)

Nahar Industrial Enterprises Ltd v. Hong Kong & Sh

M/s. Steel Authority of India Ltd. v. S.U.T.N.I Sangam , (SC)

Qazi Noorul H.H.H. Petrol Pump v. Dy. Director, ESI Corporation , (SC)

Prabhjot Singh Mand v. Bhagwant Singh (SC)

Mamta v. National Insurance Co. Ltd., (SC)

Pendyala Satyanarayana v. Kotha China Veerabhadrarao, (SC)

Dakshin Haryana Bijli Vitran Nigam v. Bachan Singh , (SC)

.D. D. A. v. Rajendra Singh., (SC)

Southern Asbestos Industries v. Commissioner Office of Customs and Central Excise (SC)

National Human Rights Commission v. State of Gujarat (SC)

Mohammad Yasin v. State (NCT of Delhi) , (SC)

Commissioner of Central Excise Indore v. Grasim Industries Ltd. (SC)

Mukesh Kumar Agrawal v. State Of U.P. (SC)

State of Madhya Pradesh v. Jiyalal , (SC)

Girishbhai Dahyabhai Shah v. C.C. Jani , (SC)

Anil Kumar Sanghvi v. Kamalabai (SC)

Union of India v. State of Gujarat (SC)

Champaben Govindbhai v. Popatbhai Manilal, (SC)

Padmanaban v. State by Inspector of Police, Tamil Nadu, (SC)

Guria, Swayam Sevi Sansthan v. State of U.P. , (SC)

M.M. Cooperative Bank Ltd. v. J.P. Bhimani, (SC)

State of Punjab v. Mohammed Iqbal Bhatti , (SC)

Budhwanti @ Budho Rani v. Nidhan Singh @ Kapoor , (SC)

M/s Sardar Associates v. Punjab & Sind Bank , (SC)

Challamma v. Tilaga , (SC)

C.J. Paul v. District Collector , (SC)

John Impex (Pvt.) Ltd. v. Athul Kapur, (SC)

State of J & K v. Mohmad Maqbool Sofi , (SC)

A. Abdul Farook v. Municipal Council, Perambalur, (SC)

Gujarat Agricultural University v. All Gujarat Kamdar Karmachari Union , (SC)

Rajendra Singh v. State of U.P. , (SC)

U.P. State Sugar Corpn. Ltd. Now Dowiala Sugar Company Ltd. Doiwala v. Niraj Kumar , (SC)

Ajaya Kumar Das v. State of Orissa , (SC)

Shesh Mani Shukla v. D.I.O.S. Deoria (SC)

Dharmander Singh v. State of Haryana, (SC)

R. Mahalakshmi v. A.V. Anantharaman , (SC)

H.V. Vedavyasachar v. Shivashankara , (SC)

P. Sundarajan v. State (SC)

Nifty Chemicals Private Limited v. Union of India (SC)

Allahabad Bank v. Manoj Khanna (SC)

Bharat Lal Pandey v. Ramji Prasad Yadav (SC)

Rejendra v. Pradeep (SC)

Mutyam Agaiah Goud v. Land Acquisition Officer (S.C.)

Lalit Kishore v. Meeru Sharma , (SC)

Shree Baidyanath Ayurved Bhawan Pvt. Ltd. v. State of Punjab , (SC)

Anil Kumar v. State represented by inspector of police (S.C.)

State of Andhra Pradesh v. S. Swarnalatha, (SC)

State of Madhya Pradesh v. Sheetla Sahai , (SC)

Shree Baidyanath Ayurved Bhawan Pvt. Ltd. v. State of Punjab , (SC)

Sri Yerneni Raja Ramchander @ Rajababu v. State of A.P. , (SC)

Amarendra Kumar Paul v. Maya Paul , (SC)

State of Maharashtra v. Sayed Mohammed Masood , (SC)

Biswanath Agarwalla v. Sabitri Bera , (SC)

Kedar Singh Kushwaha v. Dhaniram , (SC)

Lohit Kaushal v. State of Haryana (SC)

Jaskaran Singh v. Punjab State, Ministry of Home , (SC)

New India Assurance Co. Ltd. v. Kusum , (SC)

National Insurance Company Ltd. v. Khimlibai, (SC)

Bhagat Singh v. Union of India, (SC)

Maharunnisa v. Assistant Commissioner & L.A.O., Bi

Renuka Das v. Maya Ganguly , (SC)

Narinder Kumar Malik v. Surinder Kumar Malik, (SC)

Attar Singh v. Union of India , (SC)

Union of India v. Premier Files Ltd., (SC)

Shree Baidyanath Ayurved Bhawan Pvt. Ltd. v. Praveen Bhatia , (SC)

Vice Chairman, Lucknow Development Authority v. Mahant Baksh Singh Alias Jai Chaudhary. , (SC)

Vice Chairman, Lucknow Development Authority v. Mahant Baksh Singh @ Jai Chaudhary, (SC)

U.P. State Road Transport Corporation v. Nanhe Lal Kushwaha, (SC)

Rampal v. State of Haryana, (SC)

State of Punjab v. Surjit Singh, (SC)

Subhash Chandra v. Delhi Subordinate Services Selection Board , (SC)

Union of India v. Muralidhara Menon, (SC)

Southern Railway Officers Assn v. Union of India, (SC)

P. Thurai Pandian v. K. Subramanium (SC)

United Bank of India v. Pijush Kanti Nandy (SC)

Fixity Packaging Industries Pvt. Ltd. v. Udyen Jain (HUF) , (SC)

ECE Industries Limited v. S.P. Real Estate Developers P. Ltd. , (SC)

Mohd. Farooq Abdul Gafur v. State Of Maharashtra (

Aasari Krishna Murthy v. State (SC)

V.K.J. Builders and Contractros Private Limited v. Commissioner of Income Tax (SC)

G. Varalakshmi v. G. Srinivasa Rao (SC)

Union of India v. M/s. Up Twiga Fiber Glass Ltd.Si

Baijnath v. State of M.P., (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

State Of Uttar Pradesh v. Ram Gopal (SC)

Appaji Gowda v. Vokkaligara Sangha (SC)

Gurlovleen Singh v. State of Punjab (SC)

Jyoti Harshad Mehata v. Custodian (SC)

Maniben v. State of Gujarat , (SC)

R. Venkatakrishnan v. Central Bureau of Investigat

Mir Nagvi Askari v. C.B.I., (SC)

Sarju @ Ramu v. State Of U.P. (SC)

Sudhir Shantilal Mehta v. C.B.I. , (SC)

Bhavesh Jayanti Lakhani v. State of Maharashtra ,

Malay Kumar Ganguly v. Dr. Sukumar Mukherjee , (SC

Meenaben Pankajkumar Joshi v. New India Assurance Co. Ltd., (SC)

Municipal Corporation of Greater Mumbai v. Bharat Construction, (Delhi)(SC)

S. Palani Velayutham v. District Collector, Tirunelveli, Tamil Nadu, (SC)

Jyoti Harshad Mehta (Mrs) v. Custodian, (SC)

Madan Kumar Singh (D) Thr. LR. v. Distt. Magistrate, Sultanpur , (SC)

Action Committee, Un-Aided Pvt. Schools v. Director of Education, Delhi , (SC)

Metropolitan Transport Corporation v. V. Venkatesan , (SC)

Ram Kumar Kashyap v. Union of India , (SC)

Commissioner of Central Excise Hyderabad-I v. Charminar Non-Wovens Limited, (SC)

Bheru Lal v. State of Rajasthan , (SC)

Chitresh Kumar Chopra v. State (Govt. Of Nct Of Delhi) , (SC)

Khursheed Anwar Khan v. District Magistrate Deoria (SC)

Amar Nath Shukla v. State of Uttaranchal , (SC)

Centre For Environmental Law, World Wide Fund India v. Union of India (SC)

Bhoopat Singh v. J.B. Katariya, (SC)

C.B.I. v. V.K. Bhutiani , (SC)

State of Punjab v. Rajinder Singh (SC)

Rubabbuddin Sheikh v. State of Gujarat (SC)

G.V. Sreerama Reddy v. Returning Officer , (SC)

Commr. of Income Tax v. M/s Secure Meters Ltd., (S

Commissioner of Central Excise, Pune-III v. Frito Lay India , (SC)

Karam Singh (dead) Through LRs v. Union of India ,

Bellary Steels and Alloys Ltd. v. Deputy Commissioner, Commercial Taxes (SC)

Lal Chand v. Union of India (SC)

Bank of India v. Bhimsen Gochhayat (SC)

Avinash Singh Bagri v. Registrar IIT Delhi , (SC)

Ravi Yashwant Bhoir v. Chief Minister & Ors. (SC)

Reeta Nag v. State of West Bengal, (SC)

Halappa v. State of Karnataka , (SC)

Union of India v. M/s Khaziranga Tobacco Products (P) Ltd , (SC)

Commissioner of Central Excise v. M/s. Gujarat Narmada Fertilizers Co. Ltd, (SC)

Commissioner of Central Excise, Bhavnagar v. Ultra Tech Cement Limited, (SC)

Ishwar Singh v. Satbir Singh , (SC)

Department Of Income Tax (Investigation) v. S.R. Batliboi And Company (SC)

Maruti Suzuki Limited v. Commissioner of Central E

Additional Commissioner Of Income Tax, New Delhi v. HCL Technologies Limited (SC)

Rekh Pal v. Bhram Pal (SC)

Noor Ali v. National Insurance Company Limited (SC)

Pannayar v. State of T. Nadu , (SC)

Airport Authority of India v. Rajeev Ratan Pandey, (SC)

State of U.P. v. Man Mohan Nath Sinha, (SC)

Rajasthan State Road Tran. Corp. v. Mohammed Momin, (SC)

State of Haryana Through Manager, Haryana Roadways, Rohtak v. Krishan Lal (SC)

Murli v. State of Rajasthan (SC)

Rajendra Kumar Sharma v. State of Uttar Pradesh (SC)

Industrial Investment Bank of India Ltd. v. Biswanath Jhunjhunwala , (SC)

Vijay Narayan Thatte v. State of Maharashtra , (SC)

Saibanna 'Dead' by LRs. v. Assistant Commissioner & Land Acquisition Officer , (SC)

Gamini Bala Koteswara Rao v. State of A.P. , (SC)

Jaswinder Singh v. State of Punjab , (SC)

Lahu Laxman Pabale v. State Of Maharashtra (SC)

Sanjay Kumar Kedia @ Sanjay Kedia v. Intelligence

State of Maharashtra v. Dhanendra Shriram Bhurle (S.C.)

Leila David (5) v. State of Maharashtra (S.C.)

Bharat Drilling & Foundation Treatment Pvt. Ltd. v. State of Jharkhand (SC)

Anil Vasudev Salgaonkar v. Naresh Kushali Shigaonkar , (SC)

Shipra Sengupta v. Mridul Sengupta, (SC)

Fertilizers & Chemicals Travancore Ltd. v. Regional Director, ESIC, (SC)

Secretary, Ministry of Defence v. Damodaran A.V. (Dead) through LRs., (SC)

Shub Karan Bubna @ Shub Karan Prasad Bubna v. Sita Saran Bubna , (SC)

Food Corporation of India v. State of Punjab, (Delhi)(SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Topper Builders & Construction Pvt. Ltd. v. Mohd. Israil (SC)

M.N. Ojha v. Alok Kumar Srivastav , (SC)

Balgobind Mahto (D) Through Lrs. v. Chamari Thakur (D) Through Lrs. (SC)

Pramod Kumar v. State Of Bihar (SC)

Jaipaldas v. State of M.P. (SC)

Amresh Kumari v. Niranjan Lal Jagdish Parshad Jain

V. Kannan v. State , (SC)

Commissioner of Income Tax, Delhi v. Atul Mohan Bindal (SC)

Consumer Education & Research Society v. Union of

Sri Venkateswara Syndicate v. Oriental Insurance Company Ltd. , (SC)

Indian Oil Corporation Ltd. v. M/s Raja Transport (P) Ltd. , (SC)

C.N. Malla v. State of Jammu and Kashmir, (SC)

Coal India Limited v. Mukul Kumar Choudhuri , (SC)

Oriental Insurance Company Ltd. v. M/s Ozma Shipping Company, (SC)

Standard Chartered Bank v. Asstt. Commissioner of Income Tax, Bombay , (SC)

In Re.: Relating to Crl. Intimidation v. Union of India, (SC)

Ramesh v. State of U.P. , (SC)

Gurmukh Singh v. State of Haryana , (SC)

Shanti Sports Club v. Union of India (SC)

State Of Punjab v. Roshan Lal (SC)

Jarnail Singh v. State of Punjab , (SC)

Tameezuddin @ Tammu v. State of (NCT) of Delhi, (SC)

State of Rajasthan v. Naresh @ Ram Naresh , (SC)

Rambir Singh v. State of Uttar Pradesh (SC)

State of Maharashtra v. M/s. Super Max Internation

Gulab Chand Pukhraj v. R.B. Jinender Raj , (SC)

Haru Ghosh v. State of West Bengal , (SC)

Lokprakashan Ltd. v. Kanchanbhai Kanbhai Tadvi , (SC)

Hindustan Petroleum Corpn. Ltd. v. Dilbahar Singh (SC)

Bhupinder Kumar v. Angrej Singh , (SC)

Mahesh Chand Sharma v. State of U.P. , (SC)

Prakash Singh v. Union of India (SC)

State of Tamil Nadu v. Amala Annai Higher Secondary School (SC)

Y. Satyanarayan Reddy v. Mandal Revenue Officer, A.P. (SC)

Rajesh Kumar v. State of Uttarakhand (SC)

V. Ravi Chandran v. Union of India, (delhi)(SC)

Maharashtra State Road Transport Corporation v. Ca

Ashok K. Jha v. Garden Silk Mills , (SC)

Suchita Srivastava v. Chandigarh Administration , (SC)

Public Service Commission v. Arvind Singh Chauhan , (SC)

Dr. N.T.R. University of Health Sciences v. P. Amulya , (SC)

New Horizon Sugar Mills Ltd., v. Ariyur Sugar Mills Staff Welfare Union (SC)

Liberty India v. Commissioner of Income Tax (SC)

National Insurance Co. Ltd. v. Parvathneni , (SC)

Anil Kumar Jain v. Maya jain, (SC)

New India Assurance Company Ltd. v. M/s. Zuari Industries Ltd., (SC)

General Manager, Telecom v. M. Krishnan , (SC)

Sushil Kumar v. State of Punjab , (SC)

Ranvir Singh v. State of Haryana, (SC)

Dhanapal v. State by Public Prosecutor, Madras , (SC)

Transmarine Corporation v. Zensar Technologies Ltd. , (SC)

Regional Manager, Bank of Baroda v. Anita Nandrajog , (SC)

Gopal v. State Of Karnataka (SC)

Bombay Anand Bhavan Restaurant v. The Deputy Director, ESI Corporation, (SC)

Chikkarangaiah v. State of Karnataka (SC)

Babubhai Jamnadas Patel v. State of Gujarat , (SC)

Santoshkumar Shivgonda Patil v. Balasaheb Tukaram Shevale (SC)

Bangalore Development Authority v. Aircraft Employees Cooperative Society Limited and Others (SC)

State of U.P. v. Santosh Kumar , (SC)

Ranjit Kumar Das v. State of Bihar (SC)

Gangai Vinayagar Temple v. Meenakashi Ammal , (SC)

Karturi Prasad Rao v. Karturi Surya Kanthamma (SC)

Morbi Nagarpalika v. Bhavanbhai Khodabhai Patel Et

Green Gold Timber Pvt. Ltd. v. Shipra Ocean Trade Pvt. Ltd. (SC)

P.C. Thomas v. P.M. Ismail , (SC)

Radhakrishna Dharmartha Private Trust v. Parmanand Soni (SC)

Bihar School Examination Board v. Suresh Prasad Sinha , (SC)

Md. Ibrahim v. State of Bihar , (SC)

Randhir Singh v. State of Punjab (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Municipal Corporation Chandigarh v. Chandigarh Corporate Guides Limited (SC)

Additional Commissioner of Income Tax v. HCL Technologies Limited (SC)

Shree Vardhman Rice and General Mills v. Amar Singh Chawalwala (SC)

Ramesh Chander Yadav v. State of U.P. (SC)

Coal Linker v. Coal India Limited , (SC)

M/s. Asian Techs Ltd. v. Union of India, (SC)

Charan Dass v. Himachal Pradesh Housing And Urban Development Authority, (SC)

Sunita Rani v. Sri Chand, (SC)

Udita Gupta v. Devya Mohan, (SC)

Prem Nath Singh v. State Of Bihar (SC)

Uttarakhand Power Corporation Ltd. v. ASP Sealing Products Ltd. , (SC)

The Commissioner of Central Excise, Bhubaneswar-I v. M/s. Champdany Industries Limited , (SC)

Allwyn Housing Colony Welfare Association v. Government of Andhra Pradesh (SC)

Commissioner of Central Excise v. Uni Products India (SC)

Hazari Lal Das v. State of West Bengal , (SC)

Steel Authority of India Ltd. v. Gupta Brother Steel Tubes Ltd. , (SC)

Arjunan v. Universal Fertilizer Corporation (SC)

Balwantbhai B. Patel v. State Of Gujarat, (SC)

M/s. Commercial Auto Sales (P) Ltd. v. M/s. Auto Sales (Properties) , (SC)

Tika Ram v. State of U.P. , (SC)

Balaji Coke Industry Pvt. Ltd. v. M/s Maa Bhagwati Coke (Guj) Pvt. Ltd. , (SC)

State of Punjab v. Lalita (SC)

Commissioner of Income Tax v. Textool Co. Ltd., (SC)

Bar Council of India v. Bonnie FOI Law College, (S

Padubidri Damodar Shenoy v. Indian Airlines Limited , (SC)

Anil Chandra v. Radha Krishna Gaur, (SC)

U.P. Cooperative Federation Ltd. v. M/s Three Circles , (SC)

Christian Mica Industries Ltd., Calcutta v. Vinayak Mica Exports Co., (SC)

Saumindra Bhattacharya v. State of Bihar , (SC)

Dubaria v. Har Prasad (SC)

State of Uttar Pradesh v. Gomti Nagar Jan Kalyan Maha Samiti (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

State v. Parmeshwaran Subramani , (SC)

Ramesh Chandra Agrawal v. Regency Hospital Ltd. , (SC)

Mohammad Salim v. Principal Nirmala Convent Higher Secondary School (SC)

Gyanmati Yadav v. Ram Sagar Yadav (SC)

Bishnupriya Palo v. Bidyadhar Palo (SC)

Zenit Mataplast P. Ltd. v. State of Maharashtra , (SC)

Secrtary, Agricultural Produce Market Committee, Bailhongal v. Quasami Janab Ajmatalla Salamulla, (SC)

Ajay Lawania v. Shobhna Dubey (SC)

Pushpchand v. Builam Kanwar (Dead) Through L.Rs. (SC)

Subhash Arora Investments (P.) Ltd. v. Union Of India (Uoi) (SC)

Devarasu v. Veerasekaran (SC)

National Insurance Company Limited v. Om Prakash Jain (SC)

Arun Kumar Keshari v. Ganesh (SC)

Gurmeet Singh Grewal v. J.P. Jethera (SC)

State of Goa v. Gopal Baburao Gaudo, (SC)

Santosh Kumar v. State of Bihar (SC)

D. Venkatasubramaniam v. M.K. Mohan Krishnamachari , (SC)

Satish Narayan Sawant v. State of Goa , (SC)

S. Suresh v. Oriental Insurance Co. Ltd. (SC)

Sayanna v. State of Maharashtra , (SC)

Naresh Bhutani v. M/S. A.G. Chit Fund and Finance Co. (SC)

Sita Ram Bhandar Society, New Delhi v. Lt. Governor, Govt. of N.C.T. Delhi , (SC)

N. Eswari v. K. Swarajya Lakshmi , (SC)

Vishnu v. State of Rajasthan (S.C.)

FGP Ltd. v. Saleh Hooseini Doctor , (SC)

Nicco Corporation Limited v. Prysmian Cavie Sistemi Energia S.R.L. (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

Bajaj Auto Limited v. TVS Motor Company Limited, (SC)

Gajara Vishnu Gosavi v. Prakash Nanasahed Kamble , (SC)

K.V. Mohammed Zakir v. Regional Sports Centre , (SC)

Union of India v. A.K. Pandey , (SC)

State of Orissa v. Chitrasen Bhoi , (SC)

Azrath Bivi v. Chinnathambi (D) through Lrs. (SC)

Kedar Narayan Parida v. State of Orissa , (SC)

M/s Som Datt Builders Ltd. v. State of Kerala , (SC)

Rishab Chand Bhandari (D) by Lrs. v. National Engineering Industry Ltd., (SC)

Bibi Zafira Khatoon v. Mohammed Hussain , (SC)

M. Meeramytheen v. K. Parameswaran Pillai (SC)

M/s. Super Cassettes Industries Ltd. v. State of Uttar Pradesh , (SC)

Oil and Natural Gas Corporation Ltd. v. Engineering Mazdoor Sang (SC)

Employees State Insurance Corporation v. Bhakra Beas Management Board, (SC)

Subhash v. Divisional Controller, Maharashtra State Road Transport Corporation, (SC)

Yash Ahuja v. Medical Council of India (SC)

State of U.P. v. Sandeep Kumar Balmiki (SC)

Bharat Petroleum Corpn v. Sunil Bansal, (SC)

Surender Kumar Sharma v. Makhan Singh , (SC)

Ram Sukh v. Dinesh Aggarwal , (SC)

Branch Manager, M/s. Magma Leasing & Finance Limited v. Potluri Madhavilata , (SC)

Laxmidas Morarji (Dead) by LRs. v. Miss Behrose Darab Madan , (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Raj Narain Singh v. State of U.P. , (SC)

Jagdish v. State of M.P. , (SC)

Ashok Singh v. State of U.P., (SC)

New Bus Stand Shop Owners Association v. Corporation of Kozhikode , (SC)

Goa Foundation v. Union of India (SC)

Home Care Retail Marts Private Limited v. New Era Fabrics Limited (SC)

State of Haryana v. Sandhu Overseas (SC)

Divya Darshana v. Soma Ram (SC)

Union Of India v. State of Gujarat (SC)

Munna Lal v. Union of Inida (SC)

Sonali Mukherjee v. Union of India (SC)

Lakhwinder Kaur v. Roshan Singh (SC)

Rainbow Rubber Industries v. Assistant Collector of Central Excise Madurai (SC)

Suraj Ghising Lama v. State Of Arunachal Pradesh (SC)

Arun Kumar Sharma v. State of Bihar , (SC)

State of Maharashtra v. Sanjay Dalmia, (SC)

Bar Council of India v. Bonnie FOI Law College, (S

Parshotam Lal v. State of Punjab , (SC)

Umapada Kayal v. State of West Bengal , (SC)

State of Uttar Pradesh v. Gomti Nagar Jan Kalyan Maha Samiti (SC)

Election Commission Of India v. Yadavrao & Ors. (SC)

Rathinam @ Rathinan v. State Of Tamil Nadu (SC)

Tirupur Dyeing Factory Owners Assoc. v. Noyyal River Ayacutdars Protection Assoc , (SC)

Babu Ram v. State of Haryana , (SC)

Dalel Singh v. State of Haryana , (SC)

Neelu Chopra v. Bharti , (SC)

Basayya Prabhayya Hallur v. State of Karnataka (SC)

Ram Babu Agarwal v. Jay Kishan Das , (SC)

Ram Sunder Mahto v. State of Bihar (SC)

Arulvelu v. State represented by the Public Prosecutor , (SC)

State of Madhya Pradesh v. Yogendra Shrivastava , (SC)

Maharashtra State Co-operative Bank Ltd. v. The Assistant Provident Fund Commissioner , (SC)

Registrar, Co-operative Societies Haryana v. Israil Khan (SC)

Kotak Chemmicals Limited v. Commissioner of Central Excise and Customs, Surat I (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Mankamma v. State of Kerala , (SC)

Pandurang Chandrakant Mhatre v. State of Maharashtra , (SC)

Raj Kumar v. State of Punjab (SC)

Executive Engineer v. Maroti Bapurao Auchat (SC)

Udey Chand v. Surat Singh , (SC)

Ramchandra Dagdu Sonavane v. Vithu Hira Mahar, (SC)

Sohan Singh v. State of Bihar , (SC)

P.V. Radha Krishna v. State of A.P. (S.C.)

Sebastian @ Chevithiyan v. State of Kerala , (SC)

Delhi Development Authority v. Jitender Pal Bhardwaj (SC)

Assistant Commissioner of Income Tax, Indore v. M/s. Neo Sack Private Limited (SC)

U.P. Pollution Control Board v. M/s.Kothari Ferm. & Biochem ltd. (SC)

K. Pydichatti Naidu (Dead) Thr. L.Rs. v. A.P.S.R.T.C. (SC)

Revajeetu Builders & Developers v. Narayanaswamy &

Baswant Shankarappa Swami v. State of Maharashtra (SC)

Indian Hume Pipe Co. Ltd. v. State of Rajasthan , (SC)

Dinesh Kumar Srivastav v. Swati Sinha (SC)

Sargam Cinema v. Commissioner of Income Tax (SC)

Grasim Industries Ltd. v. Agarwal Steel , (SC)

Commissioner of Central Excise v. Binani Zinc Ltd. (SC)

Subh Ram v. State of Haryana (SC)

Assam State Text Book Production and Publication Corporation Ltd. v. Commissioner of Income Tax (SC)

Sonic Surgical v. National Insurance Company Ltd. , (SC)

M/s. BECIL v. Arraycom India Ltd. , (SC)

M/s. Indodan Industries Ltd. v. State of U.P. (SC)

Kolawana Gram Vikas Kendra v. State Of Gujarat (SC)

Union of India v. T.M. Somarajan(SC)

Leila David v. State of Maharashtra (SC)

Surender Kumar v. Union of India (SC)

Leila David v. State of Maharashtra (SC)

M/s. S.B.P. and Company v. M/s. Patel Engineering

Leila David v. State of Maharashtra , (SC)

Ravindra and Associates v. Union of India (SC)

Chandra Ranganathan v. Commissioner of Income Tax (SC)

State of Uttar Pradesh v. Indira Devi (SC)

Punjab Financial Corporation v. Garg Steel (SC)

Bheemunipatnam Cooperative Building Society Ltd. v. State of Andhra Pradesh , (SC)

Ramkanya Bai v. Bharatram , (SC)

N. Radhakrishnan v. M/s. Maestro Engineers (SC)

Haryana State Industrial Dev crop. v. Shakuntla (SC)

Alagarsamy v. State By Deputy Superintendent of Police (SC)

Sharad v. State of Maharashtra (SC)

Goli Bhaskara Rao v. Reddy Venkateswasra Rao (SC)

Commissioner Of Income Tax v. Lakshmi Saraswathi (Armi) (P.) Ltd. (SC)

Assistant Commercial Taxes Officer v. Harichand (SC)

Parminder Kaur v. State of U.P. , (SC)

Medical Council of India v. Manas Ranjan Behera (SC)

J.L. Koul State v. J and K (SC)

Banda Chinna Subbarayudu v. Thailam Vishwanatha Rao (SC)

Arulmani v. State Through Inspector Of Police , (S

Jai Balaji Industries Ltd v. Pec Ltd. , (SC)

New India Assurance Co. Ltd. v. Parakh Food Ltd. (SC)

A.K. Lakshmipathy (Dead) v. Rai Sai Saheb Pannala H. ahoti Charitable Trust, (SC)

Mohd. Ismail v. Dinkar Vinayakrao Dorlikar , (SC)

Prabir Mondal v. State of West Bengal , (SC)

Jai Prakash Gupta (D) thr. Lrs. v. Riyaz Ahamad ,

H.B. Basavaraj v. Canara Bank (SC)

Buffalo Traders Welfare Association v. Union of India (SC)

Commissioner of Income-Tax v. Maruti Udyog Ltd., (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Urban Improvement Trust, Bikaner v. Mohan Lal (SC)

Ms. Celina Coelho Pereira v. Ulhas Mahabaleshwar Kholkar , (SC)

Vijay Dhanji Chaudhary v. Suhas Jayant Natawadkar (SC)

Jaiprakash Associates Ltd. v. State of M.P., (SC)

Dakshinamurthy v. B.K.Das I.A.S. (SC)

Dashrath Rao Kate v. Brij Mohan Srivastava , (SC)

Commissioner of Income Tax v. Hindustan Textiles (SC)

State of U. P. v. Rashid (SC)

State of Maharashtra v. Nowrosjee Wadia College (SC)

Kamrul Islam Alvi v. State Of M.P. (SC)

Bharat Amratlal Kothari v. Dosukhan Samadkhan Sindhi , (SC)

Buffalo Traders Welfare Association v. Union of India (SC)

Uttar Pradesh Rajya Vidyut Utapadan Board v. Uttar Pradesh Vidyut Mazdoor Sangh, (SC)

Edger Ferus v. Abraham Ittycheria (SC)

ITI Limited v. ITI Ex/VR Employees/Officers Welfare Association (SC)

Haribhai Lakhmanbhai Seedhav v. State of Gujarat (SC)

Tamil Nadu Water Supply and Drainage Board v. M/s Satyanarayana Brothers Pvt. Ltd. (SC)

Jaswant Singh v. State of Punjab , (SC)

K. Subramanian v. R. Rajathi Rep. by P.O.A.P. Kaliappan , (SC)

Naimuddin v. State of West Bengal (SC)

Rasiklal Dalpatram Thakkar v. State of Gujarat (SC

Jameel v. State of U.P. (SC)

Md. Ankoos v. The Public Prosecutor (SC)

Jayabalan v. Union of Territory of Pondicherry (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Baleshwar Rajbashi v. Board of Trustees for the Port of Calcutta (SC)

Ashok Kumar Sharma v. Oberoi Flight Services (SC)

Satwati Deswal v. State of Haryana , (SC)

Irrigineni Venkata Krishna v. Govt. Of Andhra Pradesh (S.C.)

Faridan v. State of U.P. (SC)

Director, Fisheries Terminal Division v. Bhikubhai Meghajibhai Chavda (SC)

Som Datt Builders Limited v. Union of India (SC)

Pt. Triveni Sahai v. Union of India (SC)

Chhotu v. State of Haryana (SC)

Mummidi Durgaiah v. State of Andhra Pradesh (SC)

Md. Jabir @ Jhabo v. State Of Bihar (SC)

Gaya Prasad v. State of Madhya Pradesh (SC)

Gajula Surya Prakasarao v. State of Andhra Pradesh (SC)

Harpreet Singh Popli v. Manmeet Kaur Popli , (SC)

Abuzar Hossain Alias Gulam Hossain v. State of West Bengal (SC)

State of Rajasthan v. Heritage Crafts (S.C.)

Priyanka Singh v. Jayant Singh, (SC)

State of Tamil Nadu v. State of Kerala (SC)

University of Kerala v. Council, Principals, Colle

Delta Air Lines, INC. v. Haresh Babubhai Daruwalla (SC)

Amalendu Pal @ Jhantu v. State of West Bengal , (SC)

Sivanmoorthy v. State (SC)

Boya Hanumanna v. State of Andhra Pradesh (SC)

R.P. Tyagi v. State (Govt. Of Nct Of Delhi) , (SC)

Pleasantime Products v. Commissioner of Central Excise Mumbai-I (SC)

Commissioner of Central Excise, Goa v. Funskool (India) Limited (SC)

Bharat Heavy Electricals Ltd. (B.H.E.L.) v. M/s. Globe Hi-Fabs Ltd. (SC)

Prakash Kisan Shirke v. Koyana Education Society (

Shiba Shankar Mohapatra v. State of Orissa (SC)

Executive Director, West Bengal Power v. Ardhendu

Nitya Nand v. State of Haryana , (SC)

Manohar Singh v. D.S. Sharma , (SC)

Gimik Piotr v. State of Tamil Nadu , (SC)

Pashaura Singh v. State of Punjab , (SC)

Suman v. State of Rajasthan , (SC)

Rajni Tandon v. Dulal Ranjan Ghosh Dastidar (SC)

State of Uttarakhand v. Rajendra Singh Arya (SC)

Commissioner of Income Tax v. Sugavaneeshwara Spg. Mills Ltd., (SC)

Ballarpur Industries Ltd. v. Commissioner, Trade Tax, Uttaranchal (SC)

Rajendra Kumar Srivastava v. Samyut Kshetriya Gramin Bank , (SC)

Geo-group Communications INC v. IOL Broadband Ltd. (SC)

Sau Panchashila Dada Messhram v. State of Maharashtra (SC)

Dr. V. Ravi Chandran v. Union of India , (SC)

Ram Bharosey v. State of U.P. (SC)

Uday Shankar Upadhyay v. Naveen Maheshwari (SC)

Buffalo Traders Welfare Association v. Union of India (SC)

Ram Kumar Gupta v. Har Prasad , (SC)

Amarjeet Singh v. Devi Ratan (SC)

Tamil Nadu Computer Science v. Higher Secondary School (SC)

Rajkot Municipal Corporation v. Union of India (SC)

The State rep. by CBI, Hyderabad v. G. Prem Raj , (SC)

Redaul Hussain Khan v. National Investigation Agency (SC)

Md. Monir Alam v. State of Bihar , (SC)

Mepco Industries Ltd., Madurai v. Commissioner of Income Tax (SC)

Ghaziabad Development Authority v. Meera Sanger (SC)

Commissioner of Customs (Port), Kolkata v. Hari Prasad Agarwal (SC)

Mohd. Ayub v. State of U.P. , (SC)

Sarita Singh v. Rajeshwar Singh (S.C.)

M/s. S.B. Minerals v. M/s. MSPL Limited , (SC)

Satyapal Singh v. Union of India , (SC)

Kattinokkula Murali Krishna v. Veeramalla Koteswara Rao (SC)

Jaipur Vidyut Vitran Nigam Ltd. v. Nathu Ram , (SC)

Rupa Rani Rakshit v. Jharkhand Gramin Bank , (SC)

Rajendran Chingaravelu v. R.K. Mishra, Addl. Commissioner of I.T. (SC)

Atul Manubhai Parekh v. Central Bureau of Investigation , (SC)

Union of India v. Har Dayal, (SC)

D.B. Gohil v. Union of India (SC)

Commissioner of Income Tax, Kanpur v. Sahara India Savings and Investment Corporation Limited (SC)

Radhika Gupta v. Oriental Insurance Co. Ltd. (SC)

Controller of Estate Duty, Kerala v. Nalini V. Saraf (SC)

Commissioner of Income Tax v. Alom Extrusions Limited (SC)

Abbas Ahmad Choudhary v. State of Assam (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

D.K. Ganesh Babu v. State of Tamil Nadu , (SC)

Suresh v. State of Maharashtra (SC)

Rayeesabegum v. Special Land Acquisition (SC)

Rajendra Agricultural University v. Ashok Kumar Prasad , (SC)

Shiv Pujan Prasad (Dead) by Lrs. v. State of U.P.

Punjab Financial Corporation v. M/s. Surya Auto Industries, (SC)

Brihan Mumbai Electric Supply Transport Undertakin

Wahid Khan v. State of Madhya Pradesh , (SC)

Sukhdeep Singh alias Deep Singh v. State Of Uttar Pradesh (SC)

Indore Devt. Authority v. Arvind Techno Engineering P. Ltd., (SC)

Baldev Singh v. State of Punjab, (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

Moti Lal v. State of U.P. (SC)

K.M. Ibrahim v. K.P. Mohammed , (SC)

Balaji v. State Rep. by Insp. Of Police , (SC)

Neelam Bahal v. State of Uttarakhand (SC)

Neelam Bahal v. State of Uttarakhand , (SC)

MD. Ali Haider v. State of Assam (SC)

Pazhassi Raja Charitable Trust v. Union of India (SC)

Kashi Math Samsthan v. Srimad Sudhindra Thirtha Swamy , (SC)

M/s. Julien Educational Trust v. Sourendra Kumar R

Income Tax Officer, Udaipur v. Arihant Tiles and Marbles Pvt. Ltd. (SC)

Geophysical Institute of Israel v. Geoenpro Petroleum Limited (SC)

Julien Educational Trust v. Sourendra Kumar Roy (SC)

Vijaya Bank v. Gurnam Singh , (SC)

State of U.P. v. Committee of Management (SC)

Dr. Gulshan Prakash v. State of Haryana , (SC)

M/s. Reetu Marbles v. Prabhakant Shukla (SC)

Mahindra & Mahindra Ltd. v. Avinash Dhaniramji Kamble (SC)

Commissioner of Income Tax, Nagpur v. Baba Saheb Kedar Ginning and Pressing Cooperative Society Ltd. (SC)

M/s. Ravindra Kumar Gupta & Company v. Union of India , (SC)

Orissa State Financial Corporation v. Commissioner of Commercial Taxes (SC)

Dalip Singh v. State of Uttar Pradesh (SC)

Edukanti Kistamma (Dead) through L.Rs. v. S. Venka

K.H. Shekarappa v. State of Karnataka (SC)

Bhagwati Prasad v. State Of M.P. (SC)

Priyanka Estates International Pvt. Ltd. v. State of Assam (SC)

Commissioner of Income Tax, Bhopal v. H.E.G. Limited (SC)

Bharat Petroleum Corporation Ltd. v. Nirmala (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

State of U.P. v. Ram Sajivan (SC)

Sunil v. State of Haryana , (SC)

Shabana Bano v. Imran Khan , (SC)

Bharat Petroleum Corporation Ltd. v. State of Punjab (SC)

M/s. Paramjeet & Co. v. Securities and Exchange Board of India (SC)

State of Uttar Pradesh v. Ram Daras Yadav, (SC)

Praduman Yadav @ Praduman v. State of Bihar (SC)

State Of U.P. v. Ram Daras Yadav (S.C.)

M/s. Sheela Joshi v. Indian Airlines Ltd. , (SC)

Kamal Nayan Mishra v. State of M.P. (SC)

Union of India v. State of Gujarat (SC)

M/s. Madnani Construction Corporation(P) Ltd. v. Union of India & Others (SC)

Stone India Limited v. Board of Trustees, Port of Calcutta (SC)

State of Rajasthan & Ors. v. Dev Ganga Enterprises (SC)

Laxmi Kant Bajpai v. Hazi Yaqoob , (SC)

Commissioner of Central Excise, Indore v. Gahoi Foods Private Limited (SC)

M.C. Mehta v. Union of India (SC)

Basavaraj v. M/s. Dhanlaxmi Finance Co. (R) Terdal , (SC)

Union Of India v. Shankar Lal Soni (S.C.)

Union of India v. M.K. Sarkar , (SC)

Union of India v. V.D. Dubey (D) by LR. , (SC)

Mrs. Shilpa Aggarwal v. Aviral Mittal, (SC)

Panney Alias Pratap Narain Shukla v. State of Uttar Pradesh (SC)

Kanth Sri v. Munna (SC)

Nand Kishore Ojha v. Anjani Kumar Singh (SC)

Bachpan Bachao Andolan v. Union of India (SC)

K.K. Kannan (D) By Lrs. v. Koolivathukkal Karikkan Mandi , (SC)

Kailash Nath v. State of U.P. (SC)

Dilip Premnarayan Tiwari v. State of Maharashtra , (SC)

Ramraj @ Nanhoo @ Bihnu v. State of Chhattisgarh,

Arshada Banu v. New India Assurance Co. Ltd. (SC)

State Of Rajasthan v. Mohammed Saleem, (SC)

State of Maharashtra v. Dhanendra Shriram Bhurle,

Bharat Sanchar Nigam Ltd. v. Shri Dhanurdhar Champatiray , (SC)

R. Kolandaivelu v. Govt. of Tamil Nadu (SC)

M/s. Hindustan Petroleum Corporation Limited v. Commissioner of Sales Tax (SC)

Security Printing, Minting Corporation of India Ltd. v. The Workmen Through the General Secretary (SC)

Indian Oil Corporation Limited v. Commissioner of Sales Tax (SC)

Maruthi Jaiwant Nakadi v. Eknath G. Navarekar (SC)

Suresh Kumar Bansal v. Krishna Bansal (SC)

Ines Miranda v. Santosh K. Swamy, (SC)

Assistant Commercial Taxes Officer v. M/s. Economic Transport Organization, (SC)

Bar Council of India v. Bonnie FOI Law College, (S

Bhagyoday Co-op. Bank Ltd. v. Natvarlal K. Patel, (SC)

Babu Bhai Thiba v. Ashok Ravi Shankar Narval , (SC)

Haryana Financial Corporation v. Rajesh Gupta , (SC)

Nelapatla Ramaiah v. Kamatam Bikshamaiah (SC)

Narendra Kante v. Anuradha Kante , (SC)

Paras Nath Singh v. State of Bihar (SC)

Jaswant Kaur v. Subhash Paliwal , (SC)

Ravindra Saxena v. State of Rajasthan , (SC)

Sharda v. State of Rajasthan , (SC)

Surendra Sanganeria v. Ramesh Rijumal (SC)

Union of India v. Narendra Gupta, (SC)

Union of India v. Dipak Mali , (SC)

Allahabad Bank v. All India Allahabad Bank Retired Emps. Assn. , (SC)

The Director, Central Bureau of Investigation v. Shri D.P. Singh , (SC)

HDFC Bank Ltd. v. J.J. Mannan @ J.M. John Paul , (SC)

Muneer Enterprises v. Ramghad Mineral and Mining Private Limited (SC)

Keya Developers v. The Chief Executive Officer, Slum Rehabilitation Authority (SC)

Bhag Singh v. Jaskirat Singh , (SC)

Tatyasaheb Kore Warana S. S. K. Ltd. v. Sharad Baburao Patil (SC)

Dwarika Prasad v. Rameshwar Dayal Khandelwal (SC)

Jai Prakash v. M/s. National Insurance Co. , (SC)

Poddutoori Lalita Devi v. Andhra pradesh State Road Transport Corporation (SC)

Dwarika Prasad v. Nirmala (SC)

Ashok Kumar v. Ved Prakash , (SC)

Sheetala Prasad v. Sri Kant , (SC)

Director General, Employees' State Insurance Corporation v. Bharati Banerjee (SC)

Bhuwalka Steel Indus. Ltd. v. Bombay Iron & Steel Labour (SC)

State of U.P. v. Mahendra Nath Tiwari , (SC)

Prithipal Singh v. Satpal Singh (dead) through its LRs. , (SC)

Amarjit Singh v. State of Haryana (SC)

G. Suryakumari v. B. Chandramouli (SC)

Dinesh International Limited v. Union of India (SC)

Ge India Technology Cen. (P.) Ltd. v. Cit (SC)

Commissioner Of Income Tax v. Varanashi Wines (SC)

Union of India v. Rajnish Kumar Tuli, (SC)

Khanapuram Gandaiah v. Administrative Officer , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Ranjit Singh v. State of Punjab (SC)

Harjinder Singh v. Punjab State Warehousing Corporation (SC)

State of Haryana v. Hem Lata Gupta , (SC)

Assistant Commercial Taxes Officer v. Wipro Ltd. (SC)

Assistant Commercial Taxes Officer, Bharatpur v. Kanta Prasad Sharma (SC)

Gangula Mohan Reddy v. State of Andhra Pradesh , (SC)

Mohd. Laiquiddin v. Kamala Devi Misra (Dead) By L.Rs , (SC)

Snehadeep Structures Private Ltd. v. Maharashtra Small Scale Industries Devp. Corpn. Ltd. , (SC)

N.B.C.C. Ltd. v. J.G. Engineering Pvt. Ltd. , (SC)

Vijay Kumar Sharma @ Manju v. Raghunandan Sharma @ Baburam (SC)

Skyline Education Institute (India) Private Ltd. v. S.L. Vaswani (SC)

State of Karnataka v. Gopal Ramachandra Nadagouda (SC)

Athar Hussain v. Syed Siraj Ahmed , (SC)

Sree Swayam Prakash Ashramam v. G. Anandavally Amma (SC)

National Hydroelectric Power Corporation Ltd. v. Commissioner of Income-tax (SC)

Mandal Revenue Officer v. Goundla Venkaiah (SC)

Sunil Kumar v. State of U.P. , (SC)

New India Assurance Co. Ltd. v. Anita (SC)

Harinarayan G. Bajaj v. State of Maharashtra , (SC)

Hari Kishan v. State of Haryana (SC)

Boddella Babul Reddy v. Public Prosecutor, High Court of A.P. (SC)

Indresh Kumar v. Ram Phal (SC)

Union of India v. Nirmala Mitra (SC)

Commissioner Of Central Excise, Vadodara v. Gandhi Travels, (SC)

Daya Singh v. Gurdev Singh (Dead) by L.Rs. , (SC)

Abdul Razak (D) Through L.Rs. v. Mangesh Rajaram W

Smt. Deepa Garg v. Rakesh Kumar , (SC)

State of Rajasthan v. M/s. Nav Bharat Construction Company (SC)

State of Bihar v. Kalyanpur Cement Ltd. (SC)

Commissioner of Central Excise v. M/s. International Auto Limited. (SC)

Pinninti Kistamma v. Duvvada Parsuram Chowdary (SC)

Imtiyaj Ahmad v. State of Uttar Pradesh (SC)

Maruthi v. State of Karnataka (SC)

Ram Kumar v. State of Haryana (SC)

Jitendra Kumar Singh v. State of U.P. (SC)

Syed Akbar Irfan v. State of Karnataka (S.C.)

Tameeshwar Vaishnav v. Ramvishal Gupta , (SC)

Joseph Kantharaj v. Attharunnisa Begum S. (SC)

State Bank of India v. Bidyut Kumar Mitra (SC)

Frost International Limited v. Union of India (SC)

Research Foundation for Science v. Union of India (SC)

M/s. Mandvi Co-op Bank Ltd. v. Nimesh B. Thakore , (SC)

Bengai Mandal @ Begai Mandal v. State of Bihar , (SC)

Navin Jindal v. Assistant Commissioner of Income Tax (SC)

M/s Southern Technologies Ltd. v. Joint Commnr. of

M/s Vinedale Distilleries Ltd. v. Dena Bank (SC)

Parasnath Tiwari v. Central Reserve Police Force , (SC)

Shyam Gopal Bindal v. Land Acquisition Officer (SC)

Union Of India v. Rakesh Kumar (SC)

Rubabbuddin Sheikh v. State of Gujarat , (SC)

Aftab Ahmad Anasari v. State of Uttaranchal (SC)

Dinesh Jaiswal v. State of M.P. (SC)

Centre for Environmental Law, WWF -I v. Union of India (SC)

Jai Enterprises v. Ambika Enterprises (SC)

State of Assam v. Union of India (SC)

M.P. Matsya Mahasangh v. Sudheer Kumar (SC)

Sharda Kailash Mittal v. State of M.P. (SC)

Chaitanya Prakash v. H. Omkarappa , (SC)

Commissioner of Income Tax v. Modern Engineers Constructions Co-Op. Society Ltd., (SC)

Delhi University v. Bidyug Chakraborty, (SC)

A.D.N. Bajpai (Prof.) v. State of M.P., (SC)

Ramesh Kumar v. State of Haryana (SC)

B.P. Venkatamuniappa v. M. Narayanaswamy (SC)

State of Maharashtra v. Jayantilal Modi (SC)

Pharma Chem v. Rajnikanth Devidas Shroff (SC)

Godrej and Boyce Manufacturing Company Limited v. State of Maharashtra (SC)

State of Bihar v. State of Jharkhand (SC)

Vijay Kumar Arora v. State Govt. of NCT of Delhi (SC)

Commissioner of Income Tax-V, New Delhi v. Oracle Software India Ltd. (SC)

State of Kerala v. B. Six Holiday Resorts (P) Ltd. (SC)

Kamala Mangalal Vayani v. M/s. United India Insurance Co. Ltd. (SC)

Government of Andhra Pradesh v. Obulapuram Mining Company Pvt. Ltd. (SC)

Sudhir Kumar v. State of Punjab (SC)

Va Tech Escher Wyass Flovel Ltd. v. M.P.S.E. Board (SC)

Rattan Chand v. Mori (SC)

Environmental and Consumer Protection Foundation v. Delhi Administration (SC)

Shivanagoud Chanegoud Patil v. State of Karnataka (S.C.)

Chandrawati v. Ramji Tiwari (SC)

Food Corporation of India v. Bijoy Kumar Singh, (S

Union of India v. Kartick Chandra Mondal (SC)

State of Maharashtra v. Narmada Estates Pvt. Ltd. (SC)

Union of India v. Brij Bhushan Sharma (SC)

Bachpan Bachao Andolan v. Union of India (S.C.)

Ms. Nisha Priya Bhatia v. Union of India (SC)

Commissioner of Central Excise v. Polyplastic (SC)

Assistant Commissioner, Commercial Tax v. Shyam Trading Corporation (SC)

Darshan Singh v. State of Punjab , (SC)

Kaka v. State of H.P. (SC)

BEST Workers Union v. State of Maharashtra (SC)

Commissioner of Income Tax v. M/s. Kelvinator of India Limited (SC)

State of Uttaranchal v. Balwant Singh Chaufal (SC)

M.C. Mehta v. Union of India (SC)

Uttaranchal Pey Jal S.V.A.N. Nigam v. Arvind Garg (SC)

National Campaign Committee For Central Legislation On Construction Labour v. Union Of India (SC)

HUDA v. Residents Welfare Soc (SC)

Surendra Nath Pandey v. U.P. Cooperative Bank Ltd. (SC)

Nantu Ranjan Paul v. Steel Authority of India Ltd. (SC)

National Human Rights Commission v. State of Gujarat (SC)

Mahesh Ratilal Shah v. Union of India (SC)

Commissioner of Income Tax, Delhi v. Jindal Equipment Leasing and/consultancy Service Limited (SC)

Union of India v. Raja Mohammed Amir Mohammad Khan (SC)

S. Pal & Company v. State of M.P., (SC)

People's Union For Civil Liberties v. Union of India (SC)

C.I.T., Mumbai v. M/s. Emptee Poly-Yarn Pvt. Ltd. (SC)

Union of India v. M/s. Harbans Singh Tuli & Sons Build. (P) Ltd. (SC)

Commissioner of Income Tax v. British Airways (SC)

Dy. Commissioner of Income Tax, Nashik v. Shri Satpuda Tapi Parisar SSK Limited (SC)

State of Assam v. Union of India (SC)

Indore Development Authority v. Mangal Amusement (

B.S.N.L. v. Telephone Cables Ltd. (SC)

Bachpan Bavhao Andolan v. Union of India (S.C.)

Trimex International FZE Ltd. Dubai v. Vedanta Aluminium Ltd. India (SC)

Sri Jeyaram Educational Trust v. A.G. Syed Mohidee

Satyanarayan Sultania v. State of Chhattisgarh (SC)

State of Karnataka v. Ganapati Chaya Naik (SC)

State of Karnataka v. Gadilingappa (SC)

State Bank of Patiala v. Vinesh Kumar Bhasin (SC)

Leader Engineering Works v. Commissioner., Central Excise, Jalandhar (SC)

Commissioner Of Central Excise, Goa v. Funskool (India) Ltd. (SC)

Vikram Singh v. State of Punjab , (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

P. Vijayan v. State of Kerala (SC)

Jugraj Singh v. State of Punjab (SC)

People's Union for Civil Liberties v. Union of India (SC)

State of Tamil Nadu v. A. Manickam Pillai (SC)

State of Gujarat v. Alok Pratap Singh (SC)

Ram Singh @ Chhaju v. State of Himachal Pradesh (SC)

Poonam Chand Jain v. Fazru (SC)

Musheer Khan @ Badshah Khan v. State of M.P. (SC)

Satni Bai v. State of M.P. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Tamil Nadu Housing Board v. L. Chandrasekaran (SC)

M/s. Godrej Sara Lee Limited v. Reckiti Benckiser

State of Haryana v. S.L. Arora & Company (SC)

Haridwar Development Authority, Haridwar v. Ragubir Singh (SC)

National Insurance Company Limited v. T. Mahendran (SC)

Inderjit Singh v. State of Punjab through Collector (SC)

Shridhar Shukla v. State of U.P. (SC)

Navin Kumar Jha v. Governor & Ors. (SC)

Shantiniketan Hindi Primary School v. Pal Hariram Ramavtar (SC)

Ramesh Kumar v. High Court of Delhi (SC)

Rakhi Ray v. The High Court of Delhi (SC)

Union of India v. R.K. Chopra (SC)

Industrial Development Corporation Orissa Ltd. v. Visa Steel Ltd. (SC)

Cantonment Board, Meerut v. K.P. Singh (SC)

State of Madhya Pradesh v. Balram Mihani (SC)

Phool Wati and Ors v. M.C.D. and Ors (SC)

Assistant Commissioner of Income Tax v. M/s. Hotel Blue Moon (SC)

Ms. G. Vallikumari v. Andhra Education Society (SC)

State of U.P. v. Saroj Kumar Sinha (SC)

Shilpa Aggarwal v. Aviral Mittal (SC)

Mitsubishi Corporation, Delhi v. Joint Commissioner of Income Tax, Delhi (SC)

Mohd. Maqbool Tantray v. State of J & K (SC)

Union Of India (Uoi) v. State Of Gujarat (SC)

G.V. Siddaramesh v. State of Karnataka (SC)

Jeet Narain v. Govind Prasad (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

M/s. Sanghvi Reconditioners v. Union of India (SC)

Manish Goel v. Rohini Goel (SC)

Tukaram S. Dighole v. Manikrao Shivaji Kokate (SC)

Jagat Narain v. Food Corp. of India (SC)

Dowager Maharani Residential Accommodation Welfare Amen. Trust v. Commissioner of Income Tax, (SC)

Rashida Haroon Kupurade v. DIV. Manager Oriental I

State Bank of India v. Raj Kumar (SC)

Om Parkash v. Union of India (SC)

Santosh v. Jagat Ram (SC)

M/s. The Totgars' Cooperative Sale Society Limited v. Income Tax Officer, Karnataka (SC)

S. Nagaraj v. B.R. Vasudeva Murthy (SC)

S. Narahari Rao v. Sathyanarayana (SC)

Om Parkash v. Union of India (SC)

Mulla v. State of U.P. (SC)

T.R.F. Limited v. Commissioner of Income Tax (SC)

T.R.F. Ltd. v. Commissioner of Income Tax, Ranchi (SC)

State of U.P. v. Gomti Nagar Jan Kalyan Maha Samiti (SC)

Ravi Kumar v. Julmi Devi (SC)

Daljit Singh v. U.T. Chandigarh (SC)

Sarv U.P. Gramin Bank v. Manoj Kumar Sinha (SC)

Dr. S.B. Kalidhar v. Board of Management, Chaudhary Charan Singh Haryana Agricultural University (SC)

Kusum Sharma v. Batra Hospital & Medical Research

Chikkegowda v. State by K.R. Pet Police Station (SC)

Union of India v. P. N. Natarajan (SC)

Manisha Tyagi v. Deepak Kumar (SC)

People's Union For Civil Liberties v. Union of India (SC)

Commissioner of Income Tax, Ahmedabad v. Mastek Limited (SC)

Raju v. State of Haryana (SC)

Satyavir Singh v. State of U.P. (SC)

Executive Engineer (Electrical), Karnataka Power Transmission Corporation Ltd. v. Asstt.Commissioner & LAO, Gadag (SC)

In Re: Measures For Prevention of Fatal Accidents of Small Children Due to Their Falling Into Abandoned Bore Wells and Tube Wells v. Union of India (SC)

Hari Ram v. State of Haryana (SC)

National Small Industries Corp. Ltd. v. Harmeet Singh Paintal (SC)

Ajmer Singh v. State of Haryana (SC)

Commissioner of Income Tax, Jaipur v. Rajasthan Rajya Bunkar S. Samiti Limited (SC)

M/s. Dynamic Orthopedics Pvt. Ltd. v. Commissioner of Income Tax, Cochin, Kerala (SC)

Assistant Commissioner of Income Tax, Gujarat v. Dhariya Construction Company (SC)

State of West Bengal v. Kamala Prasad (SC)

Santu Ram Yadav v. Secretary, Krishi Upaj Mandi Samiti Bemetara (SC)

Gyan Mandir Society v. Ashok Kumar (SC)

Union of India v. Dinesh Kumar (SC)

Director, Elementary Education v. Dibakar Pradhan,

Union Of India (Uoi) v. State Of Gujarat (SC)

Mrs. Kavita Ahuja v. Delhi State Industrial And Infrastructure Development Corporation Ltd.
delhi State Industrial And Infrastructure Development Corporation Ltd. @appellant (SC)

B. Manmad Reddy v. Chandra Prakash Reddy (SC)

Chairman, Magadh Gramin Bank v. Madhya Bihar Gramin Bank (SC)

Seshambal v. M/s. Chelur Corporation Chelur (SC)

R. Ravindra Reddy v. H. Ramaiah Reddy (SC)

Economic Transport Organisation v. Charan Spinning Mills (P) Ltd. (SC)

Dolphin Drilling Ltd. v. Oil & Natural Gas Corp. Ltd. (SC)

Bachpan Bachao Andolan v. Union of India (SC)

Godrej and Boyce Manufacturing Company Limited v. State of Maharashtra (SC)

Environment and Consumer Protection Foundation v. Delhi Administration (SC)

State of West Bengal v. Committee for Protection of Democratic (SC)

Economics Transport Organisation v. Oriental Insurance Co.Ltd. and another (SC)

Satya Devi v. Manmohan Kumar Sarin (SC)

Union Of India v. M/s. Mangal Textile Mills (I) P. Ltd. (SC)

State of Tamil Nadu v. State of Kerala (SC)

P.K. Singh v. M/s. S.N. Kanungo (SC)

Angad Das v. Union of India (SC)

Maya Mathew v. State of Kerala (SC)

Abdul Mannan v. State of Assam (SC)

A. Vembusekaran v. Spl. Tahsildar, Namakkal, (SC)

M/s. Hindustan Petroleum Ltd. v. M/s. Super Highway Services (SC)

Housing Board v. Pandurang V. Sawant (SC)

T.N. Godavarman Thirumulpad v. Union Of India & ORS (SC)

Union Of India v. Prasanta Bhattacharjee(SC)

Prakash Singh v. Union of India (SC)

Sadashiv Shyama Sawant v. Anita Anant Sawant (SC)

Manoj Kumar Singh v. State Of Bihar (SC)

Sahdeo @ Sahdeo Singh v. State of U.P. (SC)

State of U.P. v. Guru Charan (SC)

Kirpal Singh v. State of U.P. (SC)

Sarita Parikh v. Union of India (SC)

Punjab State Electricity Board v. Narata Singh (SC)

Sangunthala (Dead) Thr. Lrs. v. Special Tahsildar (L.A.) (SC)

Indore Municipal Corporation v. Dr. Hemalata (SC)

R. Hanumaiah v. Sectretary To Govt.Of Karnataka Rev. Deptt. (S.C.)

Jane Merry @ Jaya Merry v. Merlyn, (SC)

K.P.M. Builders Pvt. Ltd. v. National Highways Auth. of India, (SC)

Securities & Exchange Board of India v. Ajay Agarw

State of M.P. v. Medha Patkar (SC)

New India Assurance Co. Ltd. v. Raghuvir Singh Narang (SC)

A.P. Public Service Commission v. Prasada Rao (SC)

Maharashtra University of Health Sciences v. Satchikitsa Prasarak Mandal (SC)

Asst. C.I.T., Vadodara v. Elecon Engineering Co. Ltd. (SC)

State of Uttar Pradesh v. M/s. Vam Organic Chemicals Limited (SC)

Oriental Aroma Chemical Industries Ltd. v. Gujarat Industrial Development Corporation (SC)

Bhagwan Das v. State of U.P. (SC)

Swami Prasad v. Lakhan Singh (SC)

V. Kishan Rao v. Nikhil Super Speciality Hospital

Thakur Kuldeep Singh (D) Thr. Lr. v. Union of India (SC)

Lieutenant Governor v. Bare Foot Inns and Leisure Private Limited (SC)

Chittor Chegaiah v. Pedda Jeeyangar Mutt (SC)

Vijay Dhanji Chaudhary v. Suhas Jayant Natawadkar (SC)

Stanes Higher Secondary School v. Special Tahsildar (SC)

Dharamveer v. State of U.P. (SC)

State of M.P. v. Sugar Singh (SC)

Javed Masood v. State of Rajasthan (SC)

Sangappa v. State of Karnataka (SC)

Khilan v. State of M.P. (SC)

Archean Granites Ltd. v. Rps Benefit Fund Ltd. (S.C.)

The Secretary & Curator, Victoria Memorial Hall v. Howrah Ganatantrik Nagrik Samity (SC)

State of Haryana v. Manoj Kumar (SC)

Jasbir Singh Chhabra v. State of Punjab (SC)

Environmental & Consumer Protect Found v. Delhi Administration (S.C.)

Syed Bashir-ud-din Qadri v. Nazir Ahmed Shah (SC)

Union of India v. M/s. Neelam Engineering & Construction Company (SC)

Union of India v. Seneth Munda (SC)

Jagjit Singh v. Pamela Manmohan Singh (SC)

M. Nizamudeen v. M/s. Chemplast Sanmar Ltd. (SC)

Jiten Besra v. State of West Bengal (SC)

Akloo Ahir v. State of Bihar (SC)

General Categories Welfare Federation v. Union of India (SC)

State Bank of India v. Shweta Sahu (SC)

Velayudhan V.R. v. T.M. Poulose, (SC)

Krishan Singh v. Executive Engineer, Haryana State Agricultural Marketing Board, Rohtak (SC)

Jabar Singh v. Dinesh (SC)

Oil & Natural Gas Corporation Ltd. v. Commissioner Of Income Tax, Dehradun (SC)

PTC India Ltd. v. Central Electricity Regulatory Commission (SC)

P.K. Mohan Ram v. B.N. Ananthachary (SC)

State of West Bengal v. West Bengal Minimum Wages

United India Insurance Co.Ltd. v. Lords Chlora Alk

Satya Prakesh v. State of Bihar (SC)

Zakir Hussain Primary Teachers Education College v

H.S. Vankani v. State of Gujarat (SC)

Ajay Kumar v. State of Jharkhand (S.C.)

Ashok Kumar Das v. University of Burdwan (SC)

L.I.C. of India v. Ram Pal Singh Bisen (SC)

O.P. Pathrose v. State of Kerala (SC)

Contship Container Lines Ltd. v. D.K. Lall (SC)

C.I.T., Ahmedaba v. Reliance Petroproducts Pvt. Ltd. (SC)

Sharad Pawar v. Jagmohan Dalmiya (SC)

M/s. Empire Industries Ltd. v. State of Maharashtra (SC)

High Court of Punjab and Haryana at Chandigarh v. State of Punjab (SC)

Sumana Bhasin v. Neeraj Bhasin (SC)

M. Nagaraj v. Union of India (SC)

Hari Om Bajpayee v. Anjoo Bajpayee (SC)

Bimal Kanti Chakraborty v. Sabita Chakraborty (SC)

Sampati Govind Bhil (Deceased) Tr. His L.Rs. v. Sudam Bapu Warik (SC)

Rameshbhai Pandurao Hedau v. State of Gujarat (SC)

Shiv Saran Lal Gupta v. Usha Kiran Gupta (S.C.)

Mathai @ Joby v. George (SC)

Punjab State Electricity Board v. M/s. Vishwa Caliber Builders Pvt. Ltd. (SC)

Padmawati v. Harijan Sewak Sangh, (SC)

Poonam v. Sumit Tanwar (SC)

K. Neelaveni v. State Rep. By Insp. of Police (SC)

State of Haryana v. Jagdish (SC)

State of Haryana v. Harpal (SC)

Jafaria v. Union of India (SC)

Union of India v. Hemraj Singh Chauhan (SC)

Food Corporation of India v. Nisamuddin (SC)

Rajeev Kumar v. Hemraj Singh Chauhan (SC)

G. Prema v. Special Tahsildar, Tirupattur (SC)

Siel Foods and Fertilizers Industries v. Union of India (SC)

Supreme Paper Mills Ltd. v. Asst. Commnr. Commercial Taxes Calcutta (SC)

Amalendu Sahu v. Oriental Insurance Co. Ltd. (SC)

Vikram Vir Vohra v. Shalini Bhalla (SC)

Kunga Nima Lepcha v. State of Sikkim (SC)

Ravichandran v. State by Dy. Superintendent of Police, Madras (SC)

Md. Shahabuddin v. State of Bihar (SC)

State of Andhra Pradesh v. T. Muralidhar Rao (SC)

Manager, K.V.S.S. Mandawar v. Mukesh Kumar Sharma (SC)

Pallawi Resources Ltd. v. Protos Engineering Company Pvt. Ltd. (SC)

Modern Dental College & Res. Cen v. State of Madhya Pradesh, (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

P.D. Prasad and Sons Pvt. Ltd. v. Commissioner of Commercial Taxes, West Bengal (SC)

Manam Saraswathi Sampoorna Kalavathi v. Manager APSRTC (SC)

Tehri Hydro Development Corporation v. Alstom Hydro France (SC)

Chairman-cum-Managing Director, Rajasthan Financial Corp v. Commander S.C. Jain (Retd.) (SC)

Kamal Kumar Agarwal v. Commissioner of Commercial Taxes West Bengal (SC)

Commissioner of Income Tax v. Eltek SGS (P) Ltd.,

Ramdas Athawale v. Union of India (SC)

Suhrid Singh @ Sardool Singh v. Randhir Singh (SC)

Dina Nath v. State of U.P. (SC)

M. Jagdish Vyas v. Union of India (SC)

M.D., M/s. T. Nadu Magnesite Ltd. v. S. Manickam (SC)

Patai @ Krishna Kumar v. State of U.P. (SC)

Prem Chand v. Union of India (SC)

Goan Real Estate & Construction Ltd. v. Union of India (SC)

M/s. Maruti Clean Coal & Power Ltd. v. Alok Nigam (SC)

Goan Real Estate and Construction Ltd. v. People's Movement for Civic Action (SC)

Goan Real Estate and Construction Ltd. v. People's Movement for Civic Action (SC)

Sunderlal Kanaiyalal Bhatija v. State of Maharashtra (SC)

Re : Exploi. of Chiln. INJ ORPH. In ST. of T.N v. Union of India (SC)

Dalco Engineering Private Ltd. v. Shree Satish Prabhakar Padhye (SC)

Union of India v. C.S. Sidhu (SC)

Kerala State Consumer Federation v. Anandan P.K. (SC)

Thomas Gonsalves v. Manohar Naik, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

National Fertilizers Ltd. v. Tuncay Alankus (SC)

Eic Holdings Limited v. Calcutta Dock Labour Board (SC)

State of Haryana v. Kamlesh (SC)

Lalu Prasad Yadav v. State of Bihar (SC)

State of Maharashtra v. M/s. Hindustan Construction Co Ltd. (SC)

Mysore Urban Development v. Veer Kumar Jain (SC)

Swaran Lata v. State of Haryana (SC)

Oswal Fats and Oils Limited v. Additional Commissioner (Administration) Bareilly Division Bareilly (SC)

M/s. Jayabheri Properties Pvt. Ltd. v. State of An

Banarsi Dass v. State of Haryana (SC)

Nand Lal v. State of Uttarakhand (SC)

State of Punjab v. Lakhwinder Singh (SC)

Suvarnalata v. Mohan Anandrao Deshmukh (SC)

Shiv Harbal Res. Laboratory v. Assistant P.F. Commr. (SC)

Lal Mani Jain v. Union Of India (SC)

Uttam Chakraborty v. State of Assam (SC)

Commissioner of Income Tax, Indore v. Pawan Kumar Laddha (SC)

Commissioner of Central Excise v. Bharat Petroleum Corporation (SC)

Swaraj Engines Ltd. v. Assistant Commissioner of Income Tax, Chandigarh (SC)

Bahadur Singh v. State of Haryana (SC)

Mohan Kumar Rayana v. Komal Mohan Rayana (SC)

Karam Kapahi v. M/s. Lal Chand Public Charitable (

All India Judges Assn. v. Union Of India (SC)

Commissioner of Central Excise Ahmedabad v. Solid

Bindu Sehgal v. Union of India (SC)

Union of India v. V.N. Singh (SC)

Paramjit Singh v. Harnek Singh (SC)

Anoop Sharma v. Executive Engineer, Public Health Division No. 1 Panipat (Haryana) (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Hirabhai Jhaverbhai v. State of Gujarat (SC)

M.C. Ali v. State of Kerala (SC)

Bata India Ltd. v. Commissioner Of Central Excise, New Delhi (S.C.)

S. Kaladevi v. V.R. Somsasundaram (SC)

Raj Kumar Shivhare v. Assistant Director, Director

T.N. Godavarman Thirumulpad v. Union of India (SC)

Sudhir Bhaskarrao Tambe v. Hemant Yashwant Dhage, (SC)

Vasi Alias Vasio Prabhatbhai Rabari v. State of Gujarat (SC)

Varinder Partap Singh Sandhu v. Pritam Singh Sarinh (SC)

State of Jharkhand v. Misrilall Jain and Sons (SC)

Amravati District Central Co-operative Bank v. United India Fire & General Insurance (SC)

Amravati Dist. Central Co-Op. Bank Ltd. v. United

Assistant Commercial Taxes Officer v. M/s. Kansai Nerolac Paints Ltd. (S.C.)

Vijaya Bank v. Commissioner of Income Tax (SC)

Chhattisgarh State Electricity Board v. Central Electricity Regulatory Commission (SC)

Modern Industries v. Stell Authority of India Ltd. (SC)

Assistant Commercial Tax Officer v. M/s. Rijhumal Jeevandas (SC)

Assistant Commissioner Commercial Tax Department Works Contract & Leasing Kota v. M/s Shukla & Brothers (SC)

Jindal Stainless Ltd. v. State of Haryana (SC)

Jai Vijai Metal Udyog Pvt. Ltd., Industrial Estate, Varanasi v. Commissioner, Trade Tax, Uttar Pradesh, Lukhnow (SC)

Balathandayutham v. Ezhilarasan (SC)

M/s. Dilawari Exporters v. M/s. Alitalia Cargo (SC)

Umesh Kumar Sinha v. State of Bihar (SC)

Union of India v. Alok Kumar (SC)

Delta Air Lines, INC v. Haresh Babubhai Daruwalla (SC)

Surender Paswan v. State of Bihar (SC)

Shamima Kauser v. Union of India (S.C.)

State of A.P. v. Hyderabad Potteries Pvt. Ltd. (SC)

Sidhartha Vashisht @ Manu Sharma v. State NCT of Delhi (SC)

Ram Babu v. State of U.P (SC)

Abu Thakir v. State Rep. by Inspector of Police, Tamil Nadu (SC)

General Insurance Council v. State of Andhra Pradesh (SC)

Sau. Laxmi Verma v. State of Maharashtra (SC)

Union Of India (Uoi) v. Sorab Singh Gill (SC)

Gram Sabha, Dhaniya Mau v. Ram Manohar (SC)

Vishnu v. Jaya (SC)

Andhra Pradesh Tourism Development Corporation v. M/s. Pampa Hotels Ltd. (SC)

S. Sumnyan v. Limi Niri (SC)

Kunda Motiram Bodalkar v. Swami Vivekanand Shikshan Sanstha (SC)

Thammaiah Gowda v. Shekar (SC)

All India Judges Asson. v. Union of India (SC)

State of M.P. v. Sughar Singh (SC)

Shanti Budhiya Vesta Patel v. Nirmala Jayprakash Tiwari (SC)

Udho Dass v. State of Haryana (SC)

Om Prakash v. State of Haryana (SC)

Daya Kishan v. State of Haryana (SC)

Shaukat v. State Of Uttaranchal (S.C.)

Commissioner of Central Excise, Mumbai v. Tikitar Industries (SC)

Commissioner of Customs, New Delhi v. Prabhu Dayal Prem Chand (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

West Bengal Electricity Regulatory Commission v. Hindalco Industries Ltd. (SC)

S.R. Srinivasa v. S. Padmavathamma (SC)

N. Suresh Nathan v. Union of India (SC)

Chief Executive Officer, Zilla Parishad v. State of Maharashtra (SC)

Ravinder Kumar v. State of Haryana (SC)

Zameer Ahmed Latifur Rehman Sheikh v. State of Maharasthra (SC)

A.P.T. Ispat Pvt. Ltd. v. U.P. Smal Industrial Corporation Ltd. (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Abrar Ahmed Gulam Ahmed v. State of Maharashtra (SC)

Pundalik v. State of Maharashtra (SC)

Supreme Court Bar Association (Regd.) v. Pankaj Kumar Mishra (S.C.)

Dharambir v. State (NCT of Delhi) (SC)

Santhosh Moolya v. State of Karnataka (SC)

Amarinder Singh v. Special Committee Punjab Vidhan

Special Land Acquisition Officer v. Karigowda (SC)

Ramgulam @ Sadhu Patel v. Bhagwat Prasad Patel, (SC)

Sr.Suptd.Telegraph(traffic)Bhopal v. Santosh Kumar Seal (SC)

Managing Director, Hassan Coop. Milk P.S.U. Ltd. v. Assistant Regional Director, E.S.I.C. (SC)

Sri Srinivasa Bhat (D) by L.Rs. v. Sri A. Sarvothama Kini (D) by L.Rs. (SC)

Punjab Roadways Moga Through General Manager v. Punjab Sahib Bus & Transport Co. (SC)

Indowind Energy Ltd. v. Wescare (I) Ltd. (SC)

S. Sharat Kumar v. State of A.P. (SC)

Union Of India v. Mini India Housing Co-Opp. Society (S.C.)

Killick Nixon Ltd. v. Custodian (SC)

Buffalo Traders Welfare Association v. Union of India (SC)

Mohan Mali v. State of M.P. (SC)

S. Khushboo v. Kanniammal (SC)

Vijender Kumar @ Vijay v. State of Delhi (SC)

Vinisha Jitesh Tolani @ Manmeet Laghmani v. Jitesh Kishore Tolani (SC)

Maganbhai Punjabhai Gajjar (D) Tr. Lr. v. State of Gujarat, (SC)

Admin. Union Territory v. Gulabhia M. Lad (SC)

Amal Kumar Ghosh v. Basanta Kumar Almal (SC)

State of Himachal Pradesh v. Union of India (SC)

Laxmi Kant Pandey v. Union of India (SC)

Brij Nath Sah v. State of Bihar (SC)

Dilpesh Balchandra Panchal v. State of Gujarat (SC)

Amarjit Singh v. State Of Punjab (S.C.)

Dilip D. Chowdhari v. Maharashtra Executor and Trustee (SC)

T. N. Godavarman Thirumalpad v. Union of India (SC)

C. Magesh v. State of Karnataka (SC)

B.T. Krishnappa v. Divisional Manager, United Insurance Company Ltd. (SC)

Indian Drugs and Pharmaceuticals Ltd. v. Famy Care (SC)

Eureka Forbes Ltd v. Allahabad Bank (S.C.)

M/s M.R.F. Ltd. v. Manohar Parrikar (SC)

Goa Glass Fibre Ltd. v. State of Goa (SC)

Central Bureau of Investigation (C.B.I.) v. Hopeson Ningshen (SC)

Krishna Kumar Variar v. Share Shoppe (SC)

Damodar S. Prabhu v. Sayed Babalal H. (SC)

Rabindra Nath Singh v. Rajesh Ranjan @ Pappu Yadav (SC)

Mukesh Kishanpuria v. State of West Bengal (SC)

Jenany J.R. v. S. Rajeevan (SC)

North Delhi Power Limited v. Govt. of National Capital Territory of Delhi (SC)

Commissioner of Income Tax v. ICICI Bank Ltd., (SC)

Bhanumati etc. etc. v. State of Uttar Pradesh through Its Principal Secretary (SC)

N.Rajanna v. State of Karnataka (SC)

All India Judges Association v. Union Of India (SC)

Naresh K.Aggarwal v. Canback Financial Services Ltd. (SC)

S.K. Das Gupta v. Vijay Singh Sengar (SC)

Bondu Ramaswamy v. Bangalore Development Authority (SC)

State of Orissa v. State of Andhra Pradesh (SC)

Dayawanti Devi v. National Insurance Co. Ltd. (SC)

People's Union for Civil Liberties v. Union of India (SC)

Anirudh Singh Katoch v. Union of India (SC)

Smt. Selvi v. State of Karnataka (SC)

Sansar Chand v. Swami Vivekanand Adarsh Vidha Mandir (SC)

Buffalo Traders Welefare Asson v. Union Of India (SC)

Devender Kumar v. State of Haryana (SC)

Munnawar v. State of U.P. (SC)

Rajasthan Public Service Commission v. Balveer Singh Jat (SC)

R.S.R.T.C. v. Deen Dayal Sharma (SC)

A.K. Behra v. Union of India (SC)

Md. Ashif v. State of Bihar (SC)

South Bengal State Transport Corporation v. Ashok Kumar Ghosh (SC)

Kallakurichi Taluk Co-op. Housing Society Ltd. v. M. Maria Soosai (SC)

Chairman, All Railway Rec. Board v. K. Shyam Kumar (SC)

Avinash Chand v. Chairman Market Committee (SC)

Union of India v. Alembic Glass Industries Limited (SC)

State of Haryana v. Anil Pesticides Limited (SC)

Madras Cements Ltd. v. Commissioner of Central Excise (S.C.)

United India Insurance Company Ltd. v. Kantika Colour Lab. (SC)

Amrit Lal Kapoor v. Kusum Lata Kapoor (SC)

Bhim Singh v. Union of India (SC)

Atla Sidda Reddy v. Busi Subba Reddy (S.C.)

Hari Ram v. State of Uttarakhand (SC)

Satheedevi v. Prasanna (SC)

Kanpur Elect. Supply Co. Ltd. v. M/s. L.M.L. Limited (SC)

Reliance Natural Resources Ltd. v. Reliance Industries Ltd. (SC)

Incable Net (Andhra) Limited v. AP Aksh Broadband Ltd. (SC)

B.P. Singhal v. Union of India (SC)

Joint Commissioner of Income Tax, Surat v. Saheli Leasing and Industries Ltd. (SC)

M/s. Jeevan Diesels & Electricals Ltd. v. M/s. Jasbir Singh Chadha (Huf) (SC)

Anil Kumar v. B.S. Neelkanta (SC)

Samir Chandra Das v. Bibhas Chandra Das (SC)

Uttar Pradesh Power Corporation Limited v. Amausi Textile Mills Limited . (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Ramesh Kumar v. State Of Madhya Pradesh (S.C.)

Utpal Das v. State of West Bengal (SC)

Eknath Ganpat Aher v. State of Maharashtra (SC)

Secretary, Muslim Educational Association v. State of Kerala (SC)

Harish Maganlal Baijal v. State of Maharashtra (SC)

Union of India v. Ramesh Ram (SC)

Pradipta Kumar Swain v. State of Orissa (S.C.)

Rangappa v. Mohan (SC)

Bar Council of India v. Bonnie FOI Law College, (S

Moniruddin Ahmed @ Lalu Dealer v. State of West Bengal (SC)

Balraje @ Trimbak v. State of Maharashtra (SC)

Shyamal Ghosh v. Anupama Ghosh (SC)

People's Union for Civil Liberties v. Union of India (SC)

T. N. Godavarman Thirumulpad v. Union of India (SC)

Denel (Proprietary Limited) v. Bharat Electronics Ltd. (SC)

Esteem Properties Private Ltd. v. Municipal Corporation of Greater Mumbai (SC)

Govt. of Andhra Pradesh v. Obulapuram Mining Company Pvt. Ltd. (SC)

Union of India v. R. Gandhi President, Madras Bar Association (SC)

Madras Bar Association v. Union of India (S.C.)

Monica Kumar v. State of U.P. (SC)

Sonal Hemant Joshi v. Sate Of Maharashtra (SC)

K.A. Abbas H.S.A. v. Sabu Joseph (SC)

Govindappa v. State of Karnataka (SC)

M/s. RPG Life Sciences Ltd. v. State of Tamil Nadu (SC)

T. Narasimhulu v. State of A.P. (SC)

Project Officer, ITDP v. P.D. Chacko (SC)

Government of India v. B. Anil Kumar (SC)

Dr. K. Krishna Murthy v. Union of India (SC)

Nand Kishore Ojha v. Anjani Kumar Singh (SC)

Gopal Singh v. State of M.P. (SC)

Ranveer Yadav v. State of Bihar (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Executive Engineer, Uttaranchal Power Corporation v. M/s Kashi Vishwanath Steels Ltd. (S.C.)

Shimnit Utsch India Pvt. Ltd. v. West Bengal Transport Infrastructure Development Corporation Ltd. (SC)

Suresh Prasad Singh v. Dulhin Phul Kumari Devi (SC)

Neeti Malviya v. Rakesh Malviya (SC)

Monika Gupta v. Union of India (SC)

S.P. Gupta v. Ashutosh Gupta (SC)

Puran Chand v. State of Haryana (SC)

Arun Raj v. Union of India (SC)

Tarakant Singh v. State of Bihar (SC)

Adalat Pandit v. State of Bihar (S.C.)

M/s Speedline Agencies v. M/s T. Stanes & Co. Ltd. (SC)

Durga Prasad v. State of M.P. (SC)

Jeffrey J. Diermeier v. State of West Bengal (SC)

Niranjan Panja v. State of West Bengal (SC)

National Human Rights Commission v. State of Gujarat (SC)

Commr. Of S.T., Chennai v. Great Lakes Institute Of Management Ltd., (SC)

Ashok C. Samani v. Custodian (SC)

Bharatha Matha v. R. Vijaya Renganathan (SC)

Vijay kumar v. State Of Maharashtra (SC)

Union of India v. Vijay Pal Singh (SC)

Manish Kumar Shahi v. State of Bihar (SC)

Punjab and Haryana High Court v. Megh Raj Garg (SC

UCO Bank v. Prabhakar Sadashiv Karvade, (SC)

'K' A Judicial Officer v. Registrar General, High Court of A.P. (SC)

H.P. Public Service Commission v. Mukesh Thakur (SC)

May George v. Special Tahsildar (SC)

Dinesh Kumar v. Yusuf Ali (SC)

U.P. State Road Transport Corporation v. Suresh Chand Sharma (SC)

Rajasthan Pradesh V.S. Sardarshahar v. Union of India (SC)

Brahm Singh Patwal v. State of Uttarakhand (SC)

District Collector, Srikakulam v. Bagathi Krishna Rao (SC)

Fuljit Kaur v. State of Punjab (SC)

Manohar Lal (d) By Lrs. v. Ugrasen (d) Lrs. (SC)

State of Punjab v. Col. Kuldeep Singh (SC)

State of Punjab v. G.S. Randhawa (SC)

Public Service Commission, Uttarnchal v. Mamta Bisht (SC)

State of Orissa v. Raj Kishore Nanda (SC)

Improvement Trust, Ludhiana v. Ujagar Singh (SC)

Shakuntala v. State Of Haryana (SC)

Niraj v. State Of Maharashtra (SC)

Haryana Urban Development Authority v. Sneh Lata Tewari (SC)

Nanhar v. State of Haryana (SC)

High Court of Karnataka v. Commissioner of Customs (SC)

Trivandrum Golf Club v. State of Kerala (SC)

Anaant Dupar v. State of Punjab (SC)

Avinash Gaikwad v. State of Maharashtra (SC)

Chunni Lal v. State of U.P. (SC)

Rasid Javed v. State of U.P. (SC)

Vinod Seth v. Devinder Bajaj (SC)

M/s. Bhanwarlal Dugar v. Bridhichand Pannalal (SC)

State of West Bengal v. S.K. Nurul Amin (SC)

U.P. Land Develpoment Corporation v. Mohd. Khursheed Anwar (SC)

Indu Bhushan Dwivedi v. State of Jharkhand (SC)

Union of India v. Ram Prakash (SC)

Md. Raisul Islam v. Gokul Mohan Hazarika (SC)

Union of India v. Ajay Wahi (SC)

Nagaland Senior Govt. Employees Welfare Association v. State of Nagaland (SC)

Vijaya Bank v. Shyamal Kumar Lodh (SC)

Central Bank of India v. Asian Global Ltd. (SC)

K.K. Ramachandran Master v. M.V. Sreyamskumar (SC)

Om Prakash Saini v. DCM Ltd. (SC)

Neelam Kumar v. Dayarani (SC)

Commissioner of Central Excise, Delhi v. M/s. Pearl Drinks Ltd. (SC)

Mumbai International Airport Pvt. Ltd. v. Regency Convention Centre & Hotels Pvt. Ltd. (SC)

Nazir Ali Mian v. Dokal Mian (SC)

Billa Nagul Sharief v. State of A.P. (SC)

Shivjee Singh v. Nagendra Tiwary (SC)

Charanjit Lamba v. Commanding Officer, Southern Co

Singapagu Anjaiah v. State of A.P. (SC)

Suraj v. State of U.P. (SC)

Kandla Port Trust v. Goodrich Maritime Private Limited (SC)

Commissioner of Income Tax, Mumbai v. Walfort Share and Stock Brokers Private Limited (SC)

State Pollution Control Board v. Jagannath Stone Crusher, (SC)

Land Acquisition Officer v. Shivappa Mallappa (SC)

M/s. Kanchanganga Sea Foods Ltd. v. Income Tax Officer, Ward I (SC)

Secretary, Board of Secondary Education, Orissa v. Santosh Kumar sahoo (SC)

Northern Mineral Ltd. v. Union of India (SC)

K. Naina Mohamed v. A.M. Vasudevan Chettiar (SC)

Mahesh Chandra Banerji v. U.P. Avas Evam Vikas Parishad (SC)

Ras Resorts & Apart Hotels Limited v. Union of India (SC)

Pradip Buragohain v. Pranati Phukan (SC)

M/s. Rashtriya Chemicals & Fertilizers Ltd. v. M/s. Chowgule Brothers (SC)

Govt. of India v. Ravi Prakash Gupta (SC)

East Coast Railway v. Mahadev Appa Rao (SC)

Dinesh Chandra Pandey v. High Court of Madhya Pradesh (SC)

Simran Jain v. Union of India (SC)

Khazia Mohammed Muzammil v. State of Karnataka (SC)

Christian Medical College v. State of Punjab (SC)

Naresh Kumar v. Department of Atomic Energy (SC)

Union of India v. Jagdish Pandey (SC)

Sindhi Education Society v. Chief Secretary, Govt of NCT of Delhi (SC)

Laxman Tatyaba Kankate v. Taramati Harishchandra Dhatrak (SC)

Balwant Singh (Dead) v. Jagdish Singh (SC)

New India Assurance Co. Ltd. v. M/s. Protection Manufacturers Pvt. Ltd. (SC)

Rakesh Kumar Goel v. U.P. State Industrial Development Corporation Ltd. (SC)

M/s Daiichi Sankyo Company Ltd. v. Jayaram Chigurupati (SC)

Maqbool @ Zubir @ Shahnawaz v. State of A.P. (SC)

Vijeta Gajra v. State of NCT of Delhi (SC)

Pravinbhai Kashirambhai Patel v. State of Gujarat

Uday Chakraborty v. State of West Bengal (SC)

Sanatan Naskar v. State of West Bengal (SC)

Ashok Kumar v. State of Haryana (SC)

Dharnidhar v. State of U.P. (SC)

Punjab State Electricity Board v. Ashwani Kumar (SC)

Malayala Manorama Company Limited v. Assistant Commissioner, Commercial Taxes (SC)

Transmission Corporation of Andhra Pradesh Limited

Subhadra v. Thankam (SC)

Nitin Gunwant Shah v. Indian Bank (SC)

Commissioner Of Income Tax v. M/s. Saurashtra Cement (SC)

State of Maharashtra v. Sangharaj Damodar Rupawate (SC)

Sikandar Singh v. State of Bihar (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

M.D. Maharashtra State Financial Corporation v. Sanjay Shankarsa Mamarde (SC)

H. Srinivas Pai v. H.V. Pai (SC)

Commissioner of Central Excise, Jaipur v. M/s. Rajasthan Spinning & Weaving Mills Ltd. (SC)

Controller, Vinayak Mission Den. Col. v. Geetika Khare (SC)

Senthil Scan Centre v. Shanthi Sridharan (SC)

M/s Advance Scientific Equip. Ld. v. West Bengal P

All India Judges Asson. v. Union Of India (SC)

V. Pavithran v. Siraf (SC)

Dy. Commissioner Of Income Tax (Tds), Bangalore v. Jindal Thermal Power Company Ltd. (SC)

All India Judges Asson. v. Union Of India (SC)

Thota Ganga Laxmi v. Government of Andhra Pradesh (SC)

Shyamwati Sharma v. Karam Singh (SC)

S.V. Joshi v. State of Karnataka (SC)

Sarita Parikh v. Union of India (SC)

Amicus Curiae v. Prashant Bhushan (SC)

Hari Singh Nagra v. Kapil Sibal (SC)

Commissioner of Customs v. M/s. N.I. Systems (India) P.Ltd. (SC)

State of A.P. v. Gourishetty Mahesh (SC)

Union of India v. Pritilata Nanda (SC)

Ashok Kumar Sahu v. Union of India (SC)

Ramdasji Gaikwad v. Sylvester and Co. (SC)

Vinod Kumar @ Bittu v. State of Delhi (SC)

Dena Bank v. D.V. Kundadia (SC)

Maharshi Dayanand University v. Surjeet Kaur (SC)

All India Judges Asson. v. Union Of India (SC)

Mahanadi Coal fields Ltd. v. Mathhias Oram (SC)

Commissioner of Central, Excise, Mumbai v. Oswal petrochemicals Limited, Mumbai (SC)

Union Carbide Corporation Limited v. Union of India (SC)

John v. Managing Partner, Pynadath Finance Corporation, (SC)

All India Judges Asson. v. Union Of India (SC)

Jan Sewa Samiti, Mount Abu v. Union of India (SC)

Rajasthan State Road Transport Corporation v. Bal Mukund Bairwa (SC)

Automobile Products India Ltd. v. Das John Peter (SC)

Neeta Rakesh Jain v. Rakesh Jeetmal Jain (SC)

Madras Cements Ltd. v. Commissioner of Central Excise, Chennai (SC)

Om Prakash Singh v. Union of India (SC)

Rajesh Rangarajan v. Crop Care Fed. of India (SC)

Narinder Kumar v. State of Jammu and Kashmir (SC)

Syed Mohideen v. Ramanathapura Peria Mogallam Jamath (SC)

Mohd. Ayub Dar v. State of J&K (SC)

People's Union for Civil Liberties v. Union of India (SC)

Bpm Industries Ltd. v. Samarth Development Corporation (SC)

Mannu Sao v. State of Bihar (SC)

Arun Kumar Agrawal v. National Insurance Company (

Md. Alauddin Khan v. Karam Thamarjit Singh (SC)

Commissioner of Central Excise, Madurai v. Amaravathi S.V. Paper Mills Limited (SC)

Dhan Singh v. State of Haryana (SC)

Ramesh Gajendra Jadhav v. Secretary, Late S.G.S.P. Mandal (SC)

Harendrakumar Natwarsinhji v. State of Gujarat (SC)

D.A.V. Boys Sr. Section School v. DAV College Managing Committee (SC)

State of Madhya Pradesh v. Nerbudda Valley Refrigerated Products Company Pvt. Ltd. (SC)

Podyami Sukada v. State of M.P. (SC)

Mahatma Gandhi University v. Sherin (SC)

National Commission of Women v. State of Delhi (SC)

Dahyabhai Ranchhoddas Dhobi v. State of Gujarat (SC)

Shalini Shyam Shetty v. Rajendra Shankar Patil (SC)

National Leather Cloth Manufacturing Company v. Union of India (SC)

Raju Dass Dir. Of Award Exports P. Ltd. v. Deepak Loomba (SC)

All India Judges Asson. v. Union Of India (SC)

Pernod Ricard India Private Limited v. Commissioner of Customs, ICD tughlakabad (SC)

Executive Director, Indian Oil Corporation Limited v. Sudha Moulee Indane Gas Service (SC)

Afcons infrastructure Limited v. Cherian Varkey Construction Company Private Limited (SC)

State of Himachal Pradesh v. Himachal Techno Engineers (S.C.)

Central Electricity Regulatory Commission v. Natio

Bipin Kumar Mondal v. State of West Bengal (SC)

Shashikant Bansal v. Gwalior Improvement Trust/Gwalior Development Authority (SC)

United Bank of India v. Satyawati Tondon (SC)

Manoj Kumar v. Govt. of Nct of Delhi (SC)

S.G. Rajgopalan Prabhu v. Veena (SC)

Prithi v. State of Haryana (SC)

Bhagmal v. Kunwar Lal (SC)

Ittianam v. Cherichi alias Padmini (SC)

Louis Peter Surin v. State of Jharkhand (SC)

Vijay @ Chinee v. State of Madhya Pradesh (SC)

Siddanki Ram Reddy v. State of Andhra Pradesh (SC)

People's Union For Civil Liberties v. Union of India (SC)

Union of India v. State of Gujarat (SC)

Musamiya Imam Haiderbux Rizvi v.State of Gujarat (SC)

Sumitomo Heavy Industries Ltd. v. Oil & Natural Ga

P.J. Agro Tech Limited v. Water Base Limited (SC)

Jaywant P. Sankpal v. Suman Gholap (SC)

Satpal Singh v. State of Haryana (SC)

Mayandi v. State Rep. by Insp. of Police (SC)

Anand Singh v. State of Uttar Pradesh (SC)

Beere Gowda v. State of Kernataka (SC)

Birappa v. State Of Karnataka (SC)

Ram Niwas v. State of Haryana (SC)

Deo Narain v. State of U.P. (SC)

Arumugam v. State (SC)

General Manager, Punjab & Sind Bank v. Daya Singh (SC)

Sameer Kumar Pal v. Sheikh Akbar (SC)

Union of India v. Mahaveer C. Singhvi (SC)

Basavaiah v. H.L. Ramesh (SC)

Badrilal v. State of M.P. (SC)

Dasrath v. State of M.P. (SC)

Rakhaben H. Sheth v. Charu K. Mehta (SC)

Hem Singh (Dead) By Lrs. v. Gianoo (SC)

State of Maharashtra v. Farook Mohammed Kasim Mapkar (SC)

Srinivas Gundluri v. M/s. Sepco Electric Power Construction Corpn. (SC)

State of NCT of Delhi v. Rajiv Khurana (SC)

Ramgopal v. State of M.P. (SC)

S. Arul Raja v. State of Tamil Nadu (SC)

Zonal Manager, Central Bank of India v. M/s. Devi Ispat Ltd. (SC)

Moumita Poddar v. Indian Oil Corporation Ltd. (SC)

Kundan Singh (Dead) v. Salinder Kaur (SC)

Sirajudeen Kasim v. M/s. Paramount Investments Limited (SC)

Febin v. Muhammed Ashraf (SC)

Ravindra Tukaram Hiwale v. State of Maharashtra (SC)

All India Judges Asson. v. Union Of India (SC)

Amar Singh v. State of Rajasthan (SC)

Bhiaru Ram v. Central Bureau of Investigation (SC)

State of U.P. v. Krishna Master (SC)

K.R. Subbaiah v. Indian Bank Madurai (SC)

Bimlesh v. New India Assurance Co. Ltd. (SC)

Sulochana Chandrakant Galande v. Pune Municipal Transport (SC)

Bhabani Prasad Jena Etc. v. Convenor Secretary, Orissa State Commission for Women (SC)

Hari Singh v. State of M.P. (S.C.)

Jai Krishna Mandal v. State Of Jharkhand (SC)

M/s. Kapil Corepacks Pvt. Ltd. v. Shri Harbans Lal (SC)

State of U.P. v. Santosh Kumar Mishra (SC)

State of Karnataka v. M.L. Kesari (SC)

Jayanta Sil v. State of Assam (SC)

D.K. Shrivastava v. State of M.P. (SC)

Tata Chemicals Ltd. v. Collector of Central Excise (SC)

Commissioner of Central Excise, Chennai-II v. M/s. Tarpaulin International (SC)

M/s. V.K. Enterprises v. M/s. Shiva Steels (SC)

Mukeshbhai Gopalbhai Barot v. State of Gujarat (SC)

Ismeth Ummer v. Regional Transport Authority (SC)

Canara Bank v. D.R.P. Sudharam, (SC)

State of Karnataka v. Dondusa Namasa Baddi (SC)

Debashis Daw v. State of West Bengal (SC)

State of U.P. v. Siya Ram (SC)

Mohamadi v. Union of India (SC)

Budh Ram v. Bansi (SC)

Jagtu v. Suraj Mal (SC)

Rajesh Ranjan v. State of Bihar Th. CBI (SC)

Vinaykishore Punamchand Mundhada v. Bhumi Kalpataru (SC)

Union of India v. R. Vasudeva Murthy (SC)

In Re: Measures for Prevention of Fatal v. Union of India (SC)

Dinesh B. Patel v. State of Gujarat (SC)

International Union of Food Agricul v. Union of In

Atbir v. Govt. of N.C.T. of Delhi (SC)

Lakhan v. State of M.P. (SC)

Indian Bank v. M/s. Blue Jaggers Estates Ltd. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Amchong Tea Estate v. Union of India (SC)

Tata Memorial Hospital Workers Union v. Tata Memporial Centre (SC)

Zakiya Begum v. Shanaz Ali (SC)

Virendra Singh v. State of Madhya Pradesh (SC)

Kapila Hingorani v. State of Bihar, (SC)

Salem Advocate Bar Association, Tamil Nadu v. Union Of India (Uoi) (SC)

Mallikarjun v. Rajashree Agro Service (SC)

Sushil Kumar Singhal v. Regional Manager, Punjab N

J.S. Sekhon v. Union of India (SC)

Bhola Singh v. Union of India (S.C.)

State of West Bengal v. Committee For Protection of Democratic Rights (S.C.)

Saquib Abdul Hameed Nachan v. State of Maharashtra (SC)

Vikas Chaudhary v. State of Nct of Delhi (SC)

Rakesh Chand v. State of Punjab (SC)

Commissioner of Trade Tax, Uttar Pradesh v. Parikh Gramodyog Sansthan (SC)

Kalpnath Singh v. Udai Nath (SC)

Venture Global Engineering v. Satyam Computer Services Ltd. (SC)

A. Natesam Pillai v. Spl. Tahsildar, Land Acquisition, Tiruchy (SC)

Chaturbhuja Modi v. State of Orissa (SC)

Triveni Engineering & Industial Ltd. v. Jaswant Singh (SC)

K.T. Plantation Pvt. Ltd. v. State of Karnataka (SC)

State of U.P. v. Itwari (SC)

Babu v. State of Kerala (SC)

Reserve Bank of India v. G.M., Co-op. Bank Deposit A/C HR Sha (SC)

Jabar Singh v. State of M.P. (SC)

Amit Kumar v. State of Punjab (SC)

Ramesh v. State By Madhugiri Police (SC)

Brand Value Communications Limited v. Eskay Video P. Ltd. (SC)

Commissioner of Income Tax, Delhi v. Bharti Cellular Ltd. (SC)

People's Union for Civil Liberties v. Union of India (SC)

Kishan Singh v. Gurpal Singh (SC)

M.A.A. Annamalai v. State of Karnataka (SC)

S.S. Chheena v. Vijay Kumar Mahajan (SC)

State of M.P. v. Harishankar Bhagwan Pd. Tripathi (SC)

Preeti Gupta v. State of Jharkhand (SC)

Indirect Tax Practitioners Association v. R.K. Jain (SC)

Madan Mohan Singh v. Rajni Kant (SC)

Simran Jain v. Union of India (SC)

Samin Tekmindz India P. Ltd. v. Gogoyoko EHF (SC)

Union of India v. Kamla Verma (SC)

Super Bazar Karamchari Hiteshi Sangthan v. Ramesh

Trust Jama Masjid Waqf No. 31 v. M/s. Lakshmi Talkies (SC)

Malik Mazhar Sultan v. U.P. Public Service Commission (SC)

T.N. Godavarman Thirumulpad v. Union of India and Others (SC)

Virender Prasad Singh v. Rajesh Bhardwaj (SC)

Harjinder Singh v. State of Punjab (SC)

Chakali Maddilety v. State of Andhra Pradesh (SC)

All India Judges Asson. v. Union Of India (SC)

Meghmala v. G. Narasimha Reddy (SC)

Commissioner, K.V. Sangathan v. Rathin Pal, (SC)

C.I.T-Xvii, Delhi v. Silver Oak Laboratories P. Ltd. (SC)

State Nct of Delhi v. Ajit Seth @ Ajji (SC)

Madan Mohan Singh v. State of Gujarat (SC)

Haryana State Industrial Development Corp. v. Pran Sukh (SC)

Rameshwar Dayal v. Indian Railway Construction Co. Ltd. (SC)

State of West Bengal v. Subhas Kumar Chatterjee (SC)

Oriental Insurance Co.Ltd. v. Parvesh Chander Chad

Common Cause (A Regd. Society) v. Union of India (SC)

D.V. Paul v. Manisha Lalwani (SC)

Shivanna v. State By Hunsur Town Police (SC)

G. Parshwanath v. State of Karnataka (SC)

Union of India v. P.C. Ramakrishnayya (SC)

State of Madhya Pradesh v. Pramod Kumar Shukla (SC)

Eshwarappa @ Maheshwarappa v. C.S. Gurushanthappa (SC)

Indra Devi v. Bagada Ram (SC)

Greater Mohali Area Development Authority v. Manju Jain (SC)

Keshav Baljee v. Bangalore Development Authority (SC)

Bhakra Beas Management Board v. Krishan Kumar Vij (SC)

Keshav Dutt v. State of Haryana (SC)

National Human Rights Commission v. State of Gujarat (SC)

Rajeswar Tiwari v. Nanda Kishore Roy (SC)

State of Bihar v. Mithilesh Kumar (SC)

State of Orissa v. Choudhuri Nayak (SC)

Bondada Purushottam Yadav v. Union of India (SC)

Rajinder Kishan Gupta v. Union of India (SC)

Ajmera Housing Corporation ETC. v. Commissioner of Income Tax (SC)

Haryana State Electricity Board v. M/s. Hanuman Rice Mills Dhanauri (SC)

Sree Kamatchi Amman Constructions v. Divisional Railway Manager (Works), Palghat (SC)

State of Assam v. Union of India (SC)

Mahendra Nath Yadav v. Sheela Devi (SC)

Reshma Devi v. State of Punjab (SC)

Biman Basu v. Kallol Guha Thakurta (SC)

Babubhai v. State of Gujarat (SC)

Chebrolu Leela Prasad Rao v. State of A.P. (SC)

Sukhendra Singh v. State of U.P. (SC)

Motipur Sugar Factory Limited v. State of Bihar (SC)

A.M. Bharvad v. State of Gujarat (SC)

Pochi Reddy v. The Revenue Divisional Officer (SC)

Prahlad v. Shiv Nandan Kumari (Dead), (SC)

Prahlad Mahto v. State of Jharkhand (SC)

Jyoti Mishra v. Dhananjaya Mishra (SC)

State of Andhra Pradesh v. M. Narasimha Rao (SC)

Om Prakash v. Ashwani Kumar Bassi (SC)

Dr. M.S. Patil v. Gulbarga University (SC)

Union of India v. Bhaskarendu Datta Majumdar (SC)

Oriental Insurance Co. Ltd. v. Dharam Chand (SC)

M.C. Mehta v. Union of India (SC)

Shaikh Sattar v. State of Maharashtra (SC)

Prathap v. State of Kerala (SC)

State of Maharashtra v. Arun Gulab Gawali (SC)

Jameela v. Union of India (SC)

Shalimar Chemical Works Ltd. v. Surendra Oil & Dal Mills (SC)

C. Muniappan v. State of Tamil Nadu (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Smt. Ajambi v. Roshanbi (SC)

Sudam Shankar Kashirsagar v. State of Maharashtra (SC)

Hari Bansh Lal v. Sahodar Prasad Mahto (SC)

Incharge Officer v. Shankar Shetty (SC)

State of Punjab v. Dalbir Singh (SC)

C.S.Mani (deceasad) by LR C.S. Dhanapalan v. B. Chinnasamy Naidu (SC)

Grid Corporation of Orissa Ltd. v. Eastern Metals & Ferro Alloys (SC)

James Joseph v. State of Kerala (SC)

People's Union for Civil Liberties v. Union of India (SC)

Dehal Singh v. State of H.P. (SC)

Nahalchand Laloochand Pvt. Ltd. v. Panchali Co-operative Housing Society Ltd. (SC)

Hussainbhai Allarakhbhai Dariaya v. State of Gujarat (SC)

Leela Gupta v. State of Uttar Pradesh (SC)

Yadava Kumar v. Divisional Manager, National Insurance Co. Ltd. (SC)

Nand Kishore v. State Of U.P. (SC)

Pillayar P.K.V.K.N. Trust Thru. Ramanathan v. Karpaga N.N.U.S. Rep. by Secretary (SC)

Myladimmal Surendran v. State of Kerala (SC)

Santokh Singh v. State of Punjab (SC)

Ramesh Gobindram (dead) v. Sugra Humayun Mirza Wakf (SC)

Re : Exploi. of Chiln. INJ ORPH.In ST. of T.N v. Union of India (SC)

Geeta Devi v. Puran Ram Raigar (SC)

Kalabharati Advertising v. Hemant Vimalnath Narichania (SC)

People's Union For Civil Liberties v. Union of India (SC)

Society for Un-Aided P. School of Raj. v. U.O.I (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Balasubramanian v. State (SC)

Lan Eseda Industries Ltd. v. Commissioner of Customs, Mumbai (SC)

Rafeeqan v. Hussan Bano (SC)

Swami Nath v. Nirmal Singh (SC)

Prabhat Kumar Gupta v. State of Jharkhand (SC)

State of Haryana v. Satish Kumar Mittal (SC)

Punjab National Bank v. K.K. Verma (SC)

M. Chandra v. M. Thangamuthu (SC)

Palraj v. The Divisional Controller, NEKRTC (SC)

Mamtaj Bi Bapusab Nadaf v. United India Insurance Co. (SC)

Main Pal v. State of Haryana (SC)

K.K. Poonacha v. State of Karnataka (SC)

M/s India Meters Limited v. State of Tamil Nadu (SC)

Nand Kishore Gupta v. State of U.P. (SC)

Craig Allen Coats v. State (SC)

Manjappa v. State of Karnataka (SC)

Kranti Associates Pvt. Ltd. v. Masood Ahmed Khan (SC)

Dharmarth Trust J&K Jammu v. Dinesh Chander Nanda (SC)

Maya Devi v. Raj Kumari Batra (SC)

Modern Dental College & Research Centre v. State Of Madhya Pradesh (SC)

Competition Commission of India v. Steel Authority

Uma Shankar Singh v. State of Bihar (SC)

Dharampal Singh v. State Of Punjab (SC)

M.C.Mehta v. Union Of India (SC)

Nagbhai Najbhai Khackar v. State of Gujarat (SC)

M/s. Techno Shares & Stocks Ltd. v. Commissioner of Income Tax IV (SC)

GE India Technology Centre Private Ltd. v. Commissioner of Income Tax (SC)

Glanrock Estate (P) Ltd. v. State of Tamil Nadu (SC)

Ajanta Pharma Ltd. v. Commissioner of Income Tax-9, Mumbai (SC)

Syed Ashwaq Ahmed v. Jt. Secretary & Chief Passport officer. (SC)

Ram Naresh v. State of U.P. (SC)

Ch. Narayana Rao v. Union of India (SC)

National Campaign Committee for Central Legislation On Construction Labour v. Union of India (SC)

Kancheepuram District Self-Financed Schools Assocation v. State of Tamil Nadu (SC)

Pyare Mohan Lal v. State of Jharkhand (SC)

Davinder Singh v. State of Punjab (SC)

Malik Mazhar Sultan v. U. P. Public Service Commission (SC)

New Okhla Industrial Development Authority (Noida) v. Army Welfare Housing Organisation (SC)

Commissioner of Sales Tax, U.P. v. M/s. Sanjiv Fabrics (SC)

Union of India v. Hari Singh (SC)

Abu Salem Abdul Qayoom Ansari v. State of Maharash

Sunita Jha v. State of Jharkhand (SC)

Sangappa Sanganabasappa M. v. State of Karnataka (SC)

Commissioner Of Central Excise v. Sunwin Technosolution Private Limited (SC)

Consumer Education and Research Centre v. Union of India (SC)

All India Judges Asson. v. Union Of India (SC)

All India Judges Asson. v. Union Of India (SC)

Sandur Manganese & Iron Ores Ltd. v. State of Karnataka (SC)

Commissioner of Central Excise, Vapi v. Kisan Mouldings Limited (SC)

Ashok Pal Singh v. U.P. Judicial Services Association (SC)

Commissioner of Central Excise, Calcutta-II v. India Aluminium Co. Ltd. (SC)

All India Judges Asson. v. Union Of India (SC)

Duncans Industries Ltd. v. State of U.P., (SC)

Commissioner of Central Excise, Rajkot,Gujrat v. Makson Confectionery Pvt. Ltd. (SC)

Abdul Sayeed v. State of Madhya Pradesh (SC)

Rama Devi v. State of Bihar (SC)

Subhan Rao v Parvathi Bai (SC)

Shyamrao Maroti Korwate v. Deepak Kisanrao Tekam (SC)

Gaddam Ramakrishnareddy v. Gaddam Rami Reddy (SC)

State of Karnataka v. Azad Coach Builders Pvt. Ltd

Sushila Chemicals Private Limited v. Bharat Cooking Coal Limited (SC)

M/s. Coal India Ltd. v. Alok Fuels (P) Ltd. (SC)

Coal India Limited v. Coal Consumers Association (

Pralhad v. State of Maharashtra (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Sambhu Das @ Bijoy Das v. State of Assam (SC)

Surendra Pratap Singh v. State of U.P. (SC)

Manohar Prashad v. Chairman L.B. Nagar Municipality (SC)

Charutar Arogya Mandal v. State of Gujarat (SC)

V. Ranganathan v. N. Baskaran (SC)

State of U.P. v. Neeraj Chaubey (SC)

Sunder Singh v. State of Uttaranchal (SC)

Surendra Pal v. State of U.P. (SC)

P. Krishnaveni v. Tata Venkata Krishna Rao (SC)

Rajesh Kagra v. State of M.P. (SC)

Rukaiyabibi Ahmed Ali Ismail v. Musa Ismail Mahmed Khusal (SC)

Ranjeet Singh @ Dara v. State of Madhya Pradesh (S

Sajjan Kumar V. Central Bureau of Investigation (SC)

Indure Ltd. v. Commercial Tax Officer (SC)

Committee for Legal Aid to Poor v. Union of India (SC)

Shyamalika Das v. General Manager, Gridco (SC)

Voice Of India Through Its Chairman v. Union Of India (Uoi) (SC)

L.M.L. Ltd. v. Commissioner of Customs (SC)

Jaipur Development Authority v. Mahesh Sharma (SC)

Ritesh Tewari v. State of U.P. (SC)

Villayati Ram Mittal (Pvt.) Ltd. v. Union of India (SC)

Arihant Coal Sales (I) Pvt. Ltd. v. Eta Star International LLC (SC)

U.P. Avas Evam Vikas Parishad v. Ram Chandra Agarwal (SC)

Rajesh Kohli v. High Court of J& K (SC)

Rajan Sandhi P. v. Union of India (SC)

Union of India v. M/S Ambika Construction, (SC)

Raghubinder v. Bant kaur (SC)

Mumbai International Airport Pvt. Ltd. v. Golden Chariot Airport (SC)

Pal @ Palla v. State of Uttar Pradesh (SC)

Sanjeeta Das v. Tapan Kumar Mohanty (SC)

Chandigarh Housing Board v. Avtar Singh (SC)

Md. Nooman v. Md. Jabed Alam (SC)

Commissioner of Central Excise, Bangalore-I v. Bal Pharma Ltd. (SC)

P.N. Premchandran v. State Of Kerala (SC)

Ramesh Chandra Tripathi v. Sunni Cen. Board Of Wakfs (SC)

Kuldeep Singh v. State of Punjab (SC)

M/s. IBA Health (I) Pvt. Ltd. v. M/s. Info-Drive Systems Sdn. Bhd. (SC)

M/s. Jay Vee Rice & General Mills v. State of Haryana (SC)

Hirabai v. L.A.O. cum Asst. Commnr (SC)

Mumbai International Airport Pvt. Ltd. v. Golden Chariot Airport (SC)

Jai Singh v. Municipal Corporation of Delhi (SC)

State Of Punjab v. Suresh Kumar Sharma (SC)

V. Ayyanna v. Govt. of A.P. (SC)

People's Union For Civil Liberties v. Union of India (SC)

V.P. Shrivastava v. Indian Explosives Ltd. (S.C.)

Department of Tele-communications v. Gujarat Co-operative Milk Marketing Federation Ltd. (SC)

Commissioner of Central Excise, Visakhapatnam-II v. M/s. NCC Blue Water Products Ltd. (SC)

B.V. Nagesh v. H.V. Sreenivasa Murthy (SC)

New Gramin Milk Cooperative Society Ltd v. The General Manager, Delhi Milk Scheme, Government of India (SC)

Kingfisher Airlines Ltd. v. Competition Commn. Of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

All India Judges Asson v. Union Of India (SC)

Pebam Ningol Mikoi Devi v. State of Manipur (SC)

Paramjeet Singh @ Pamma v. State of Uttarakhand (SC)

A.P. State Trading Corporation Ltd. v. G.V. Malla Reddy and Co. (SC)

Alka Gupta v. Narender Kumar Gupta (SC)

Ganpat v. State of Haryana (SC)

All India Judges Asson v. Union Of India (SC)

Mahender Singh v. Union of India (SC)

In The Matter of : Dr. Shiv Balak Choudhary Member BPSC, (SC)

Mohd. Yunus Khan v. State of U.P. (SC)

Soham Mayankkumar Vyas v. Union of India (SC)

Raja Gounder v. State of Tamil Nadu (SC)

Brundaban Moharana v. State of Orissa (SC)

Ramesh Chandra Tripathi v. Sunni Cen. Board Of Wakfs (SC)

Union of India v. Narinderjit Singh Sidhu (SC)

K. Manorama v. Union of India (S.C.)

Arvind Kumar Mishra v. New India Assurance Co. Ltd. (SC)

State of Himachal Pradesh v. Siri Dutt (SC)

Mayor of Kochi v. Ombudsman for Local Self Government Institutions (SC)

Transmission Corporation Of Andhra Pradesh v. Ch. Prabhakar (SC)

Amarjit Singh v. State of Punjab (SC)

Commissioner of Customs, Meerut v. Ashwani Kumar Jain (S.C.)

M.C. Mehta v. Union of India (SC)

State of Assam v. Union of India (SC)

Icici Bank Ltd. v. Official Liquidator of APS indu

Iyasamy v. Spl. Tahsildar, Land Acquisition (SC)

A.P. Housing Board v. K. Manohar Reddy (SC)

Bimla Devi v. State of Himachal Pradesh (SC)

R.D. Gardi Medical College v State of M.P. (SC)

State of Andhra Pradesh v. Viswanadula Chetti Babu (SC)

Ajay Kumar v. State of M.P. (SC)

TVS Finance & Service Ltd. v. H. Shivakumar (SC)

Public Union for Civil liberties v. State of Tamil Nadu (SC)

Commissioner of Central Excise, Indore v. C.T. Cotton Yarn Ltd. (SC)

Maruti Suzuki India Ltd. v. Additional Commissioner, (SC)

Kothari Industrial Corp. Ltd. v. Tamil Nadu Electricity Board (SC)

State of Jharkhand v. Krishna Pradhan (SC)

Punjab & Sind Bank v. Allied Beverage Company Pvt. Ltd. (SC)

Commissioner of Central Excise v. Indus Coating Private Limited (SC)

Sahara House v. U.O.I. (SC)

Prakash Verma v. Idea Cellular Ltd, (SC)

Bharat Petroleum Corporation Ltd. v. Ramesh Chand Trivedi (SC)

Mohanlal Nanabhai Choski v. State of Gujarat (SC)

Indian Railway Catering & Tourism Corporation Limi

Prakash Singh v. Union of India (SC)

Aqil Beg v. Abdul Jalil (S.C.)

Narayana v. State Of Karnataka (SC)

Thanu Ram v. State of M.P. (SC)

State of Maharashtra v. Abu Salem Abdul Kayyum Ansari (SC)

Kanwar Natwar Singh v. Director of Enforcement (SC)

Shyam Telelink Ltd. v. Union of India (SC)

S. Chandramohan Nair v. George Joseph (SC)

V. Ramakrishna Rao v. Singareni Collieries Company (SC)

New India Assurance Co. Ltd. v. Vimal Devi (SC)

Man Kaur v. Hartar Singh Sangha (SC)

Bharti Cellular Limited v. Union of India (SC)

Ram Chander Talwar v. Devender Kumar Talwar (SC)

Santosh Kumar v. State the CBI (SC)

Bikramadita Singh v. State of Bihar (SC)

State of Haryana v. Kashmir Singh (SC)

Lilia @ Ram Swaroop v. State of Rajasthan (SC)

Triveni Glass Ltd. v. Commissioner of Central Excise (SC)

State of Uttaranchal v. Sandeep Kumar Singh (SC)

Ram Krishna Singh v. Thakurji Shivji (SC)

Laxman Ram Mane v. State of Maharashtra (SC)

Chanmuniya v. Virendra Kumar Singh Kushwaha (SC)

Samjuben Gordhanbhai Koli v. State of Gujarat (SC)

Commnr. Of Custom, Gujarat v. M/s. Rai Metal Works Ltd. (SC)

M.C. Mehta v. Union Of India (SC)

M/s Dozco India P. Ltd. v. M/s. Doosan Infracore Co. Ltd. (SC)

D.R. Rathna Murthy v. Ramappa (S.C.)

Oil and Natural Gas Corporation v. M/s. Wig Brothers Builders and Engineers Pvt. Ltd. (SC)

Radha Madaliyar v. Special Tahsildar (Land Acquisition) T.N.H. Board (SC)

State of Karnataka v. Munikadirappa (SC)

Omprakash Verma v. State of Andhra Pradesh (SC)

Pitambar Singh v. State of Bihar (SC)

Mahamudul Hassan v. Union of India (SC)

Asoke Basak v. State of Maharashtra (SC)

Maharashtra State Electricity Distribution Co. Ltd. v. Datar Switchgear Ltd. (SC)

Dinesh Kumar Gupta v. United India Insurance Co. L

Har Narain v. Mam Chand (SC)

Gurbux Singh v. Harminder Kaur (SC)

M/s. Suraj Mal Ram Niwas Oil Mills (P) Ltd. v. United India Insurance Co. Ltd. (SC)

Ramakrishna Mutt v. M. Maheswaran (SC)

Kammana Sambamurthy v. Kalipatnapu Atchutamma (SC)

Gainda Ram v. M.C.D. (SC)

All Sikkim Youth Association v. H.R. Subba (SC)

Ram Ratan v. State Of Rajasthan (SC)

Bangarayya v. State Of Karnataka (SC)

Manoj Mahavir Prasad Khaitan v. Ram Gopal Poddar (

Vijendra Kumar Verma v. Public Service Commission, Uttarakhand (SC)

Malik Mazhar Sultan v. U.P. Public Service Commission (SC)

M/s Mahalaxmi Motors Ltd. v. Mandal Revenue Officer (SC)

Sant Lal Gupta v. Modern Coop. G.H. Society Ltd. (

Balkrishna S. Dalwale v. Vithabai C. Rathod (SC)

Sterlite Industries India Limited v. Union Of India (SC)

Raj Kumar v. Ajay Kumar (SC)

All India Judges Association v. Union Of India (SC)

Sakthi Gopala Krishnan v. P. Subbiah Gounder (SC)

Challa Jaya Bhaskar v. Thungathurthi Surender (SC)

State of Orissa v. Sangram Keshari Misra (SC)

A. Kadar Mujawar v. State Of Maharashtra (SC)

West Bengal State Warehousing Corporation v. M/s. Indrapuri Studio Pvt. Ltd. (SC)

Vithal Laxman Chalawadi v. State of Karnataka (SC)

Chhedi Lal v. State Of U.P. (SC)

Van Vibhag Karamchari Griha Nirman Sahkari Sanstha Maryadit (Regd.) v. Ramesh Chander (SC)

Jabalpur Development Authority v. V.V. Shrivastava (SC)

Diyyala Gopala Krishna Murthy v. Pullagura Dhanalakshamma (SC)

Municipal Committee, Hoshiarpur v. Punjab State Electricity Board (SC)

Patna Municipal Corporation v. Krishna Kumar Sinha (SC)

V.N. Shrikhande v. Anita Sena Fernandes (SC)

Rameshbhai Mohanbhai Koli v. State of Gujarat (SC)

Sansar Chand v. State of Rajasthan (SC)

Guru Gobind Singh Refineries Ltd. v. Punjab State (SC)

Iridium India Telecom Ltd. v. Motorola Incorporated (SC)

Ramesh v. State of Haryana (SC)

D. Velusamy v. D. Patchaiammal (SC)

Yogeshwar Prasad v. National Inst., Edu.Planning and Admn. (SC)

Coal India Limited v. Ujjal Transport Agency (SC)

People's Union For Civil Liberties (PDS Matters) v. Union Of India (SC)

Phatru Patel v. Revenue Divisional Officer (SC)

Brij Lal v. Commissioner of Income Tax, Jalandhar (S.C.)

State of West Bengal v. Bireswar Dutta Estate Pvt. Ltd., (SC)

Commissioner of Central Excise, Chandigarh v. Shital International (SC)

Sadaram Suryanarayana v. Kalla Surya Kantham (SC)

S.N. Prasad v. Monnet Finance Ltd. (SC)

M/s Chaudhary Ship Breakers v. Commissioner of Customs Ahmedabad (SC)

Sudha v. Pesident, Advocate Association, Chennai (SC)

Bhai Jaspal Singh v. Assistant Commissioner of Commercial Taxes (S.C.)

Indian Oil Corporation Ltd. v. Commr. of Central Excise Vadodara (SC)

Chimanalal Kuberdas Modi v. Gujarat Industrial Development Corporation (SC)

Girjesh Shrivastava v. State of M.P. (SC)

State of Punjab v. Dr. Viney Kumar Khullar (SC)

Smitha Johny v. Josny Varghese (SC)

Subrata Das v. State of Jharkhand (SC)

Collector, Phagwara v. Brahm Dutt (SC)

Coca Cola India INC. v. Additional Commissioner of Income Tax (SC)

Ramji Pandey v. Swaran Kali (SC)

Mohd. Saud v. Dr.(Maj.) Shaikh Mahfooz (SC)

Central Bureau of Investigation v. Kishore Singh (SC)

T.N. Godavarman Thirumulpad v. Union Of India, (SC)

C.B.I., Hyderabad v. B. Ramaraju (SC)

Brahm Swaroop v. State of U.P. (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Mahendra Pal v. State of H.P. (SC)

Dilawar Singh v. Union of India (SC)

Association of Leasing & Financial Service Companies v. Union of India (SC)

Dilawar Singh v. Union of India (SC)

Commissioner of Income Tax-IV,Delhi v. Glaxo Smithkline Asia(P) Ltd. (SC)

Nirmal Jeet Singh Hoon v. Irtiza Hussain (SC)

Minor Marghesh K. Parikh v. Mayur H. Mehta (SC)

Sudhakaran v. State of Kerala (SC)

State of U.P. v. Munni Ram (SC)

National Human Rights Commission v. State of Gujarat (SC)

Sangharaj Bhogappa Kamble v. State of Maharashtra (SC)

Nandyalavenkataramana v. State of Andhra Pradesh (SC)

Anjani Chaudhary v. State of Bihar (SC)

Mohd. Usman Mohd. Islam Shaikh v. State of Maharashtra (SC)

Surjeet Singh v. Hushmukh Mehta (SC)

Ranjit Singh v. State of Madhya Pradesh (SC)

Sarita Parikh v. Union of India (SC)

Amina Beevi v. Thachi (SC)

M/s. Angel Baby Products Pvt. Ltd. v. New Okhla Industrial Development Authority (SC)

D. Hanumanth Sa v. State of Karnataka (SC)

State of Uttaranchal v. M/s. Khurana Brothers (SC)

Hari Chand Roach v. Hem Chand (SC)

Satya Narayan Tiwari @ Jolly v. State of U.P. (SC)

Prasanta Kumar Sarkar v. Ashis Chatterjee (SC)

Vijaysinh Chandubha Jadeja v. State of Gujarat (SC)

Commissioner of Customs (Gen)(Mumbai) v. Abdulla Koyloth (SC)

N. Srihari (Dead) through L.Rs. v. N. Prakash (SC)

Tamil Nadu Housing Board Chennai v. M. Meiyappan (SC)

Manohar Lal (dead) by lrs. v. Ugrasen (dead) by lrs. (SC)

People's Union For Civil Liberties (PDS Matters) v. Union Of India (SC)

Orxy Fisheries Pvt. Ltd. v. Union of India (SC)

Anokh Singh v. Punjab State Election Commission (S

Varun Chaudhary v. State of Rajasthan (SC)

Lallan Chaubay v. State of U.P. (SC)

Steel Authority of India Ltd. v. Dibyendu Bhattacharya (SC)

State of U.P. v. Bhupendra Nath Tripathi (SC)

Ajmer Vidyut Vitran Nigam Ltd. v. Navin Kumar Saini (SC)

Prakash Singh v. Union of India (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

Pankajakshi v. Chandrika (SC)

Ramjas Foundation v. Union of India (SC)

J&K National Panthers Party v. Union of India (SC)

Malayalam Plantations Ltd. v. State of Kerala (SC)

Infosys Technologies Limited v. Jupiter Infosys Limited (SC)

Om Pal Singh v. State of U.P. (SC)

Commissioner of Central Excise v. Kwality Fun Food

Shakti Devi v. New India Insurance Co. Ltd. (SC)

Corp. Mithilesh Kumar @ Mithilesh Singh v. Union of India (S.C.)

Monica Bedi v. State of A.P. (SC)

Sunil Kumar Sambhudayal Gupta v. State of Maharashtra (SC)

Chandrabhan Jain v. Badamibai (SC)

Assistant Electrical Engineer v. Satyendra Rai (SC)

S.D. Joshi v. High Court of Judicature at Bombay (SC)

State of U.P. v. Satyavrat Singh (SC)

People's Union For Civil Liberties v. Union of India (SC)

J. Kodanda Rami Reddy v. State of Andhra Pradesh (

Maharashtra Land Development v. State of Maharashtra (SC)

Prabhakar Raghunath Patil v. State of Maharashtra (SC)

Commissioner of Central Excise v. Bajaj Auto Ltd.

Aurangabad Electricals (P.) Ltd. v. Commissioner of Central Excise (SC)

Villianur Iyarkkai Padukappu Maiyam v. Union Of India (SC)

Indian Oil Corporation Ltd. v. Subrata Borah Chowlek, Etc. (SC)

In re v. Mehar Singh Saini, Chairman, HPSC (SC)

In Re: Mehar Singh Saini, Chairman, HPSC (SC)

Sukhdev Singh v. State of Punjab (SC)

Bhim @ Uttam Ghosh v. State of West Bengal (SC)

Transport & Dock Workers Union v. Mumbai Port Trust (SC)

Pushpa Vanti v. Union of India (SC)

Malik Mazhar Sultan v. U. P. Public Service Commission (SC)

M.L. Singh v. Atul Gupta, Chief Secretary, Uttar Pradesh (SC)

Tata Communication Ltd. v. Santosh Babanrao Walke (S.C.)

Ishwar Nagar Co-op. Housing Building Society v. Parma Nand Sharma (S.C.)

Sabeeha Faikage v. Union of India (SC)

People's Union For Civil Liberties v. Union Of India (SC)

Amar Singh v. Union of India (SC)

Vodafone International Holdings B.V. v. Union Of India (Uoi) (SC)

Alva Aluminium Ltd. Bangkok v. Gabriel India Limited (SC)

Technoglobe v. State of Tamil Nadu (SC)

State of Maharashtra v. Gorakhnath Sitaram Kamble (SC)

State Of Rajasthan & Anr. v. Bajrang Lal Sharma & Ors. (SC)

Management of Christ College Regd. Society v. Kenchareddi (SC)

Pepsico India Holdings Pvt. Ltd. v. Food Inspector (SC)

Ambulance Access Foundation India v. Union of India (SC)

Kulshrestha Dhingra v. State Of Nct Of Delhi (SC)

Mohd. Ameeruddin v. United India Insurance Co. Ltd. (SC)

Ludina Pavanakumari v. Thankamma John (SC)

Atluri Brahmanandam v. Anne Sai Bapuji (SC)

Special Deputy Collector v. J. Sivaprakasam (SC)

State of West Bengal v. Bireswar Dutta Estate Private Ltd. (S.C.)

P.Murali Narasimhulu (Dead) By Lrs. v. Chidattala Narasimhulu (SC)

Nava Bharat Ferro Alloys Limited v. Transmission Corporation of Andhra Pradesh Limited (SC)

M.C. Mehta v. Union Of India (SC)

Commissioner of Central Excise, New Delhi v. Hari

Shiromani Gurudwara Prabandhak Commtt. v. Shail Mi

State of Andhra Pradesh v. Obulapuram Minig. Co. P. Ltd (SC)

Nadirsha Shapurji Patel v. Deputy Collector and LA

Raj Transport Co. Pvt. Ltd., Amritsar v. State Transp. Appellate Tribunal Pb. (SC)

DLF Universal Ltd. v. Director, T. and C. Planning Haryana (SC)

Sachidanand Thakur v. Union of India (SC)

Nahar Singh Yadav v. Union of India (SC)

Ramdeo Chauhan @ Rajnath Chauhan v. Bani Kant Das (SC)

Jitendra Singh @ Babboo Singh v. State of U.P. (SC)

Saygo Bai v. Chueeru Bajrangi (SC)

Union of India v. A.S. Pillai (SC)

Income Tax Officer v. M. Pirai Choodi (SC)

Rajbir @ Raju v. State of Haryana (SC)

Manoj Yadav v. Pushpa @ Kiran Yadav (SC)

Thathamsetty Suresh v. State of Andhra Pradesh (SC)

Rajbir @ Raju v. State of Haryana (SC)

Govind Singh v. Harchand Kaur (SC)

J.P. Builders v. A. Ramadas Rao (SC)

M/s. Xerox India Ltd. v. Commissioner of Customs M

Board of Wakf, West Bengal v. Anis Fatma Begum (SC)

Harbhajan Singh v. State of Himachal Pradesh (SC)

Tassadiq Hussain v. Mohd. Rashid Qureshi (SC)

State Of Madhya Pradesh v. Kashiram (Dead) By Lr. Gopilal (SC)

Kumar Panna Lal v. State of Bihar (SC)

Central Bureau of Narcotics v. Bahadur Singh (SC)

Gian Singh v. State of Punjab (SC)

Manoj Yadav v. Pushpa alias Kiran Yadav (SC)

Bhagwan Budha Prathmik Technical Training College Nirmali v. State of Bihar (SC)

India Institute of Technology, Kanpur v. Raja Ram Verma (SC)

Daya Shankar Yadav v. Union of India (SC)

Ram Chandra Bhagat v. State of Jharkhand (SC)

Datta v. State of Maharashtra (SC)

D.M. Belgamvala v. M/s. Tamil Nadu Real Estates (P) Ltd. (SC)

People's Union For Civil Liberties v. Union Of India (SC)

C.N. Anantharam v. Fiat India Ltd. (SC)

C.N. Anantharam v. Fiat India Ltd. (SC)

Gopal Swaroop v. Krishna Murari Mangal (SC)

H.P. Housing and Urban Development Authority v. Universal Estate (SC)

Sarup Singh v. Union of India (SC)

State of Andhra Pradesh v. Thummala Anjaneyulu (SC)

C.M. Sharma v. State of A.P. Th. I.P. (SC)

Union of India v. Sukesh Kumar Nayak (SC)

Animal Welfare Board of India v. A. Nagaraja (SC)

Chirra Shivraj v. State of A.P. (SC)

Raja Khan v. U.P. Sunni Central Wakf Board (SC)

Lake Development Authority v. Heena Khan (SC)

People's Union For Civil Liberties v. Union Of India (SC)

Shibani Basu v. Sandip Ray (SC)

Central Public Information Officer, SCI v. Subhash Chandra Agrawal (SC)

Commissioner Central Excise Chandigarh v. M/s. Kwality Ice Cream Co. (SC)

Commissioner of Central Excise Meerut v. Monsanto

State of U.P. v. Jasvir Singh (SC)

State of Orissa v. Government of India, (SC)

Ramala Sahkari Chini Mills Ltd. v. Commissioner Central Excise (SC)

M/s. Nicholas Piramal India Ltd. v. Commr. of Central Excise Mumbai (SC)

B.S.N.L. v. Reliance Communication Ltd. (SC)

Shalimar Gas v. Indian Oil Corporation Ltd. (SC)

All India Judges Association v. Union Of India (SC)

R.S. Sujatha v. State of Karnataka (SC)

Bajaj Hindustan Ltd. v. Sir Shadi Lal Enterprises Ltd. (SC)

Amar Chakravarty v. Maruti Suzuki India Ltd. (SC)

R. Jayarama v. State of Kerala (SC)

Special Land Acquisition Officer v. Sakamma (SC)

Ashish Ranjan v. Anupama Tandon (SC)

Arun Lal v. Union of India (S.C.)

Bharat Steel Tubes Limited v. IFCI Limited (SC)

Joseph M. Puthussery v. T.S. John (SC)

Laxmi Ram Pawar v. Sitabai Balu Dhotre (SC)

Ghanshyam Sharma v. State of Rajasthan (SC)

Union of India v. A. Durairaj (SC)

Inst. of Chartered Accountants of India v. Vimal K

Union Of India v. Indian National Shipowners Ass. (SC)

Siddharam Satingappa Mhetre v. State of Maharashtr

State of Madhya Pradesh v. Chandu (S.C.)

National Human Rights Commission v. State of Gujarat (SC)

Commissioner of Customs and Central Excise Coimbatore v. Kannapiran Steel Re-Rolling Mills (SC)

S. Perfetti Van Melle India (P) Ltd. v. Commissioner of Income Tax, New Delhi (SC)

Kuldeep Singh v. G.M., Instrument Design Development (SC)

Malik Mazhar Sultan v. U. P. Public Service Commission (SC)

Commissioner of Central Excise, Customs Rajkot v. Amul Industries P. Ltd. (SC)

State of U.P. v. Hirendra Pal Singh (SC)

John Pandian v. State Rep. by Inspector of Police, T. Nadu (SC)

In Re.: Construction of Park At Noida Near Okhla B

Pushpa v. National Insurance Co. Ltd. (SC)

Election Commission of India v. Telangana Rastra Samithi (SC)

Union of India v. M/s. Prince Rubber Industries (SC)

Lieutenant Governor, Andaman and Nicobar Administration v. Bare Foot Inns and Leisure Private Limited (SC)

Prakash Singh and Ors. v. Union of India (SC)

Vijay Kumar Talwar v. Commissioner of Income Tax (SC)

Garib Nawaz Corporation v. State of Maharashtra (SC)

A.S. Mohammed Rafi v. State of Tamil Nadu (SC)

Abubucker Siqqique v. State represented by Deputy Superintendent of Police CBI/SCB/Chennai, Tamil Nadu (SC)

M/s. Govind Impex (P) Ltd. v. Appropriate Authority, Income Tax Department (SC)

Balasaheb @ Ramesh Laxman Deshmukh v. State Of Maharashtra (SC)

Suraj Bhan Meena v. State of Rajasthan (SC)

Moti Ram v. Ashok Kumar (SC)

Saroj v. Het Lal (SC)

Chatti Konati Rao v. Palle Venkata Subba Rao (SC)

Anjani Molu Dessai v. State of Goa (SC)

M. Sudakar v. V. Manoharan (SC)

Surender v. Gadda Balaiah (SC)

M.C. Mehta v. Union of India (SC)

Rajinder Arora v. UOI, (SC)

Ankur Gutkha v. Indian Asthama Care Society (SC)

Punjab State Electricity Board v. M/s. Ranbaxy Lab

Election Commission Of India v. Telangana Rastra Samithi (SC)

T.G. Ashok Kumar v. Govindammal (SC)

Delhi Development Authority v. Bhola Nath Sharma (SC)

Revenue Divisional Officer, Kurnool Dist. v. M. Ramakrishna Reddy(D) By Lrs. (SC)

Man Singh v. Ram Kala (SC)

Mewar Polytex Ltd. v. Union of India (SC)

Commissioner of Customs v. M/s. M. Ambalal and Co. (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Environmental & Consumer Protect. Found. v. Delhi Administration (S.C.)

Marabasappa (D) By LRS. v. Ningappa (SC)

State of Himachal Pradesh v. Nishant Sareen (SC)

Naseem Ahmad v. State of U.P. (SC)

Raja Kahan v. U.P. Sunni Central Waqf Borad (SC)

Commnr. of Central Excise, Chd. v. Ms. Pepsi Foods Ltd. (SC)

Commissioner of Income Tax, Kolkata-II v. West Bengal Infrastructure Development Finance Corporation Limited (S.C.)

Kedar Shashikant Deshpande v. Bhor Municipal Counc

Raj Kishore v. Prem Singh (SC)

A.S. Mohammed Rafi v. State of Tamil Nadu (SC)

Deputy Commissioner, Dharwad District, Dharwad v. Shivakka (I) (SC)

Sainath Mandir Trust v. Vijaya (SC)

All India Judges Association v. Union Of India (SC)

Union of India v. Virender Singh, (SC)

Smt. Geeta v. State of U.P. (S.C.)

State of A.P. v. M. Sobhan Babu (SC)

State of Maharashtra v. Sarangdharsingh Shivdassingh Chavan (SC)

K. Balaraman v. Chairman, Railway Board (SC)

General Manager (OSD) Bengal Nagpur Cotton Mills Rajnandgaon v. Bharat Lal (SC)

State of U.P. v. Sangam Nath Pandey (SC)

Moulana Shamshunnisa and Etc. v. Additional Chief Section (SC)

Kootha Perumal v. State Tr. Inspector of Police, Vigilance & Anti Corruption (SC)

Birla Technologies Ltd. v. Neutral Glass and Allied Industries Ltd. (SC)

C.C.E.C and S.T., Vishakhapatnam v. Jocil Ltd. (SC)

Parle Bisleri Pvt. Ltd. v. Commr. of Customs and Central Ex., Ahmedabad (SC)

Videocon International Limited v. Union of India (SC)

Commr. Central Excise, Delhi v. Ms. ACE Autto Comp. Ltd. (SC)

Subhash Chand v. State of Haryana (SC)

D.N. Jeevaraju v. S. Sudhakar (SC)

Centre for Public Interest Litigation v. Union of India (SC)

Safiya Bee v. Mohd. Vajahath Hussain alias Fasi (S.C.)

Commissioner of Income Tax v. Tulsyan Nec Ltd. (SC)

People's Union For Civil Liberties v. Union of India (S.C.)

Centre for Public Interest Litigation v. The Union of India (S.C.)

Shaik Bade v. State of Andhra Pradesh (SC)

Mohammad Mian v. State of U.P. (SC)

Hari Singh v. State of Uttar Pradesh (SC)

Abrar v. State of Uttar Pradesh (SC)

Subhash v. State of Haryana (SC)

Sanjay Kumar Jain v. State of Delhi (SC)

Sher Singh v. State of Haryana (SC)

Paramjit Singh v. Director, Public Instructions (SC)

Centre for Environment and Food Security v. Union of India (SC)

Sahara House v. U.O.I. (SC)

State of Kerala v. Raneef (SC)

Jagat Singh v. State of H.P. (SC)

S. Ganesan v. Rama Raghuraman (SC)

Panch Ram v. State of Chhatisgarh (SC)

Ranbir Singh v. Executive Engineer (SC)

Chief General Manager Calcutta Telephones District Bharat Sanchar Nigam Limited v. Surendra Nath Pandey (SC)

Jonnalagadda Usha Rani v. Velamala Vasudeva Rao (SC)

Brij Mohan v. Haryana Urban Devt. Auth. (SC)

Abdul Majid Mir v. Kapil Dev Ghai (SC)

Commissioner Avas Evam Vikas Parishad Lucknow v. Laxmi Nath Misra (SC)

Bachchu Singh v. State of U.P. (SC)

People's Union For Civil Liberties v. Union of India (SC)

Syndicate Bank v. Ramachandran Pillai (SC)

State of Rajasthan and others v. Indian Oil Corporation Limited (SC)

Securities and Exchange Board of India v. Sahara India Real Estate Corporation Limited (SC)

State of U.P. v. M/s. Combined Chemicals Company Private Limited (SC)

Secretary/General Manager Chennai Central Cooperative Bank Ltd. v. S. Kamalaveni Sundaram (SC)

Karnataka Housing Board v. Land Acquisition Officer, Gadag (SC)

Shivagangairi Vidyabiruddi Samste v. State of Karn

Shanker Raju v. Union of India (SC)

Himanshu @ Chintu v. State of NCT of Delhi (SC)

M. Nageshwar Rao v. State of Andhra Pradesh (SC)

Narwinder Singh v. State of Punjab (SC)

Kailas v. State of Maharashtra Tr.Taluka P.S. (SC)

Industrial Investment Bank of India Ltd. v. Jain Cables Pvt. Ltd. (SC)

Mangesh v. State of Maharashtra (SC)

Raju @ Sheikha Mohamed Sharif v. State of Maharashtra (SC)

Sohan Singh v. Ram Kishan Singh (SC)

Indo Rama Synthetics (I) Ltd. v. C.I.T., New Delhi. (SC)

Master Prasad v. State of Rajasthan, (SC)

Surendra Mishra v. State of Jharkhand (SC)

Laxmichand @ Balbutya v. State of Maharashtra (SC)

Daya Nand v. State of Haryana (SC)

Sajjan Sharma v. State of Bihar (SC)

Unni Menon v. Union of India (SC)

Smt. Gulab Devi v. Central Bureau Of Investigation (SC)

Automotive Tyre Manufacturers Association v. The D

State of Kerala v. M.G. Presanna (SC)

Jt. C.I.T., Mumbai v. Rolta India Limited (SC)

M/s United Riceland Ltd. v. State of Haryana (SC)

S.C. Jindal v. UHBVNL Thro. Executive Engineer (SC)

New India Assurance Company Ltd. v. Yadu Sambhaji More (SC)

People's Union For Civil Liberties v. Union of India (SC)

People's Union For Civil Liberties v. Union Of India (SC)

Re : Exploi. of Chiln. INJ ORPH.In ST. of T.N v. Union of India (SC)

Bhopal Gas Peedith Mahila Udyog Sangathan v. Union of India (SC)

Kali Charan v. Sudha Rani (SC)

Prakash Singh v. Union of India (SC)

Pullicar Mills Limited v. V. Rangasamy (SC)

State of U.P. v. Madhav Prasad Sharma (SC)

Laxmi Bai v. Union of India (SC)

Manzoor Ali Khan v. Union of India (SC)

S.K. Jha Commodre v. State of Kerala (SC)

Vikas Kumar Roorkewal v. State of Uttarakhand (SC)

Kamleshwar Paswan v. State of U.T. Chandigarh (SC)

Manoj Yadav v. Pushpa @ Kiran Yadav (SC)

Devinder Singh v. State Of Punjab (SC)

Sai Sevabhavi Trust, Nanded v. Municipal Council, Nanded (SC)

Barham Singh v. State Of Haryana (SC)

Rajesh Kumar @ Khanna v. State Of Haryana (SC)

Environmental And Consumer Protection Foundation v. Delhi Administration (SC)

Gayathri Womens Welfare Association v. Gowramma (SC)

M/s. Girnar Traders v. State of Maharashtra (SC)

State of Jharkhand v. Pakur Jagran Manch (SC)

Indirabai v. Div. Manager,Uni. Insr. Co. Ltd. (SC)

Mahant Jawala Singh v. Shiromani Gurdwara Prabhand

Pushpa @ Leela v. Shakuntala (SC)

Trident India Ltd. v. Cham Ice & Cold Storage (SC)

Safai Karamchari Andolan v. Union Of India (SC)

Land Acquisition Officer-cum-RDO, Chevella Division RRD v. A. Ramachandra Reddy (SC)

Ghisalal v. Dhapubai (SC)

Rajendra Prasad Gupta v. Prakash Chandra Mishra (SC)

Uttar Pradesh State Road Transport Corporation v. Commissioner of Central Excise and Service Tax (SC)

Iqbal Moosa Patel v. State of Gujarat (SC)

Surjit Singh v. State of Punjab (SC)

Swaminathan v. State of Tamil Nadu (SC)

Dr. Sarita Parikh v. Union of India (SC)

Bhim Singh v. Union Of India (SC)

Nachimuthu v. State of Tamil Nadu (SC)

Arundhati Ashok Walavalkar v. State of Maharashtra (SC)

State of Rajasthan v. Daya Lal (SC)

P.C. Paulose, M/s. Sparkway Enterprises v. Commissioner of Central Excise and Customs (SC)

Ms. Usha Rectifier Corpn. (I) Ltd. v. Commissioner of Central Excise, New Delhi (SC)

Haryana State Industrial Development Corporation v. Pran Sukh (SC)

M/s. Saraf Trading Corporation v. State of Kerala (SC)

Saroja v. Santhil kumar (SC)

R.L. Kalathia and Co. v. State of Gujarat (SC)

B.S. Krishna Murthy v. B.S.Nagaraj (SC)

Sushila Digambar Naik v. Maharashtra Housing and Area Development Authority (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Motor And General Finance Limited v. Commissioner Of Income Tax (SC)

Madley Pharmaceuticals Ltd. v. Commissioner of Central Excise and Customs, Deman (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

Union Territory Administration, Chandigarh v. Mrs. Manju Mathur (SC)

Hassan District Central Co-Operative Bank Ltd. v. Joint Registrar of Co-operative Societies (SC)

Union Of India v. Ashok Kumar Sharma (SC)

State of U.P. v. Chhoteylal (SC)

Lakhan Lal v. State of Bihar (SC)

TGN Kumar v. State of Kerala (SC)

Bansi Lal v. State of Haryana (SC)

Morepen Laboratories Ltd. v. Union Of India (Uoi) (SC)

People's Union For Civil Liberties v. Union of India (SC)

Oriental Insurance Co. Ltd. v. Dhanbai Kanji Gadhvi (SC)

Custodian of Textiles Undertaking, Bombay v. Hall and Anderson Ltd. (SC)

Zuari Cements Ltd. v. A.P. Power Generation corporation Ltd. (SC)

Prakash Singh v. Union of India (SC)

Offshore Holdings Pvt. Ltd. v. Bangalore Development Authority (SC)

LIC of India v. D.V. Anil Kumar, (SC)

Alamelu v. State Rep. by Inspector of Police (SC)

State of M.P. v. Vishweshsar Kol (SC)

Nandini Sundar v. State Of Chhattisgarh (SC)

Rubi Devi v. State of Bihar (SC)

Kalyan Kumar Gogoi v. Ashutosh Agnihotri (SC)

Nand Kishore Ojha v. Anjani Kumar Singh (SC)

Cantonment Board v. Gajraj Singh, (SC)

U.G. Hospitals Pvt. Ltd. v. State of Haryana (SC)

H.K.K. Bail v. M/s Cyma Exports Pvt. Ltd. (SC)

M/s. Bharat Coking Coal Ltd. v. Indian Newspaper Society (SC)

Kishore Rungta v. State Of Rajasthan (SC)

Shree Sidhbali Steels Ltd. v. State of U.P. (SC)

Indra Indra Vikram Singh v. State Of M.P. (SC)

Godavari Sugar Mills Ltd. v. State of Maharashtra

National Human Rights Commission v. State of Gujarat (SC)

Subramani v. State Rep. By Inspector of Police (SC)

Rabindra Kumar Pal @ Dara Singh v. Republic of India (SC)

G.C. Agarwal v. Haryana Urban Development Authorit

Haryana Suraj Melting Limited v. Phool Chand (SC)

Salvation Army v. A. Subbian (SC)

Commissioner of Customs v. Stoneman Marble Industries (SC)

Centre, Public Interest Litigation v. Union of India (SC)

Samittri Devi v. Sampuran Singh (SC)

Kalyaneshwari v. Union of India (SC)

Sterlite Industries (India) Limited v. Union of India (SC)

Kalyan Singh Chouhan v. C.P. Joshi (SC)

All India Judges Association v. Union of India (SC)

Atul Jaity v. Manoj Bali (SC)

Archana Chouhan Pundir v. State of M.P. (SC)

Aruna Ramchandra Shanbaug v. Union of India (SC)

Rameshbhai Chandubhai Rathod v. State of Gujarat (

Gurdial Singh v. State of Punjab (SC)

Union Of India (Uoi) v. Home Solution Retail India

Durbal v. State of U.P. (SC)

Amar Bahadur Singh v. State of U.P. (SC)

Manjit Singh @ Mange v. C.B.I. (SC)

Kanaka Rekha Naik v. Manoj Kumar Pradhan (SC)

Rabindra Kumar Pal @ Dara Singh v. Republic Of India (SC)

Anisetti Veerabhadra Rao v. State of A.P. (SC)

M/s B.Fine Art Auctioneers Pvt. Ltd. v. C.B.I. (SC)

Abdul Gani Bhat v. Chairman, Islamia College Governing Board (SC)

Keshav Prasad Sharma v. Indian Oil Corp. (SC)

Abdul Gani Bhat v. Chairman, Islamia Colleg Governing Board (SC)

Gurdeep Singh v. State of Uttaranchal (SC)

S.R. Sunil & Co. v. D. Srinivasavaradan (SC)

Jiten Kumar Sahoo v. Chief General Manager Mahanadi Coalfields Ltd. (SC)

The Administrator, Ranchi Municipal Corpn. v. Rajnish Kumar (SC)

Sukhbir Singh v. State of Punjab (SC)

Ashok Surajlal Uike v. State of Maharashtra (SC)

Daulatram v. CBN Mandsaur, M.P. (SC)

Malik Mazhar Sultan v. U.P. Public Service Commission (SC)

The Administrator, Ranchi Municipal Corpn. v. Sanjeev Kumar Mishra (SC)

Hari Ram v. Jyoti Prasad (SC)

Jagpal Singh v. State of Punjab (SC)

Prafull Goradia v. Union of India (SC)

Keshavadas Shridharao Savakar v. Assistant Commnr. & Land Acquisition (SC)

Veena v. State Govt. of Nct, Delhi (SC)

Rajeswari and other v. Oriental Insurance Co. Ltd. and another (SC)

Parmeshwari v. Amir Chand (SC)

State through C.B.I v. Mahender Singh Dahiya (SC)

Heera Lal Dubey v. Nagesh Kumar Singh (SC)

Devovar Surender v. State Of A.P. (SC)

Sou. Sandhya Manoj Wankhade v. Manoj Bhimrao Wankhade (SC)

Varghese K. Joseph v. Custodian (SC)

All India Emp. St. Insu. Corpn Emp. Fedn v. Empl. State Insurance Corpn (SC)

National Council for Teacher Education v. Shri Shyam Shiksha Prashikshan Sansthan (SC)

Nutan Kumar Prabhat v. State of Bihar (SC)

Dy. Commr., Dharwad, Dist. Dharwad v. Shivakka (SC)

Yin Cheng Huiung v. M/s. Essem Chemical Industries (SC)

Krishnadevi Malchand Kamathia v. Bombay Environmental Action Group (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Haryana Gramin Bank v. Madan Lal (SC)

Commissioner of C. Ex., Coimbatore v. Metriplex Pumps Pvt. Ltd., (SC)

Animal Welfare Board Of India v. A. Nagaraja (SC)

Kola Veera Raghav Rao v. Gorantla Venkateswara Rao (SC)

R.S. Mishra v. State of Orissa (SC)

B.A. Umesh v. Regr. Gen. High Court of Karnataka (SC)

Mona Panwar v. High Court of Judicature at Allahabad (SC)

Chairman, Bhartia Education Soc. v. State of H.P. (SC)

U.P. State Textile Corpn. Ltd. v. Suresh Kumar (SC)

Arvind Kumar v. State of Bihar (SC)

W.B.O. Primary Teachers Assn. v. Chairman, (SC)

Shaik Imambi v. Special Deputy Collector (Land Acquisition), Telegu Ganga Project (SC)

M. Nagabhushana v. State of Karnataka (SC)

Indian Oil Corp. Ltd. v. M/s. SPS Engineering Ltd.

Joydeep Mukharjee v. State of West Bengal (SC)

Gian Kaur v. Raghubir Singh (SC)

Dav College Managing Committee v. Surender Rana (SC)

C. Perumal v. Rajasekaran (SC)

State of Andhra Pradesh through CBI v. M.Durga Prasad (SC)

Arup Bhuyan v. State of Assam (SC)

Jagga Singh v. State of Punjab (SC)

Wakkar v. State of U.P. (SC)

Nachhatar Singh v. State of Punjab (SC)

Keesari Madhav Reddy v. State of A.P. (SC)

Kilakkatha Parambath Sasi v. State Of Kerala (SC)

Chairman and M.D., Indian Overseas Bank v. Tribhuwan Nath Srivastava (SC)

Narinder Kaur v. Punjab and Haryana High Court (SC)

State of West Bengal v. Prafulla Churan Law (SC)

Sesa Industries Ltd. v. Krishna H. Bajaj (SC)

Syed Mehaboob v. New India Assurance Co. Ltd., (SC

M/s. SBEC Sugar Limited v. Union of India (SC)

Sunil Sharma v. Bachitar Singh (SC)

UPSRTC Now Uttarakhand Transp. Corpn. v. Satnam Singh (SC)

Kaniyalal Lalchand Sachdev v. State of Maharashtra (SC)

Anil Agarwal v. State of West Bengal (SC)

Rama Krushna Roy v. State of Orissa (SC)

Bhola Singh v. State of Punjab (SC)

Bachni Devi v. State of Haryana (SC)

Harshendra Kumar D. v. Rebatilata Koley etc. (SC)

State of Punjab v. Amarjit Singh (SC)

RBF Rig Corporation, Mumbai v. Commissioner of Customs (Imports), Mumbai (SC)

Environmental And Consumer Protection Foundation v. Delhi Administration (SC)

Vinod Kumar Thareja v. Alpha Construction (SC)

Parimal v. Veena @ Bharti (SC)

Municipal Corpn. of Greater Mumbai v. Maharashtra Elecy. Regy. Commn. (SC)

Pramod Buildings and Developers (P) Ltd. v. Shanta Chopra (SC)

Godrej and Boyce Manufacturing Company Limited v. State of Maharashtra (SC)

Sarah Mathew v. Institute of Cardio Vascular Diseases (SC)

State of Orissa v. Saroj Kumar Jena (SC)

State of Orissa v. Mamata Mohanty (SC)

Punjab Gramin Bank v. Daljit Singh Sandhu (SC)

Southern Railway, Chennai v. Deligh Manufacturing

Malik Mazhar Sultan v. Uttar Pradesh Public Service Commission (SC)

Pawan Pratap Singh v. Reevan Singh (SC)

V.S. Achuthanandan v. R. Balakrishna Pillai (SC)

Sri Indra Das v. State of Assam (SC)

Haryana State Agricultural Marketing Board v. Raj Pal (SC)

C.C.E., Visakhapatnam v. M/s. Mehta and Co. (SC)

Union of India v. Shankari Devi (SC)

Center For Public Interest Litigation v. Union of India (SC)

Ravinder Raj v. M/s. Competent Motors Co. Pvt. Ltd. (SC)

State of U.P. v. Daljit Singh (SC)

Union of India v. Madras Steel Re-Rollers Association (SC)

Jasvinder Singh Sohal v. Indian Bank (SC)

State of U.P. v. Narender Pal Singh (SC)

Jarnail Singh v. State of Punjab (SC)

Laxmi v. Union of India (SC)

S.K.M. Haider v. Union of India (SC)

Union Of India v. J. Jason Joseph (SC)

Zafruddin Khan v. Aligarh Muslim University (SC)

Tej Bir v. State of Haryana (SC)

Budhadev Karmaskar v. State of West Bengal (SC)

Senior Law Manager, Indian Oil Corporation ltd. v. Guru Shakti Singh (SC)

Neha Arun Jugadar v. Kumari Palak Diwan (SC)

Ramavatar Pareek v. Rajasthan Public Service Commission (SC)

A.N. Santhanam v. K. Elangovan (SC)

State of Haryana v. Praduman Singh (SC)

Union of India v. Patiala Castings Pvt. Ltd., (SC)

Surendra Koli v. State of U.P. (SC)

Sheo Shankar Singh v. State of Jharkhand (SC)

Priya Darshni Dental College v. Union of India (SC)

Rajesh Naupatlal Sankla v. Raja Mahendragir Dhanrajgir (SC)

Madan Parmaliya v. State of M.P. (SC)

Miraj Products Pvt. Ltd. v. Indian Asthama Care Society (SC)

Bharat Sanchar Nigam Limited v. Ghanshyam Dass (SC)

Sharadbhai Jivanlal Vaniya v. State of Gujarat (SC)

Union of India v. Giani (SC)

State of Uttarkhand v. Harpal Singh Rawat (SC)

Khaja Shariff v. B.H.E.L. Hyderabad (SC)

Meghwal Samaj Shiksha Samiti v. Lakh Singh (SC)

Union of India v. Nripen Sarma (SC)

Electronics Corporation of India Ltd. v. Union of India (SC)

APS Kushwaha (SSI Unit), M/s. v. Municipal Corporation, Gwalior (SC)

P.S. Somanathan v. District Insurance Officer (SC)

Pragati Mahila Mandal v. Municipal Council, Nanded (SC)

Ravi v. Badrinarayan (SC)

United India Insurance Co. Ltd. v. K.M. Poonam (SC

K.R. Madhusudhan v. Administrative Officer (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

Commissioner of Customs v. Sayed Ali (SC)

Aruna Ramchandra Shanbaug v. Union of India (SC)

Visweswaraiah Technological University v. Krishnendu Halder (SC)

Chowdhury Navin Hemabhai v. State of Gujarat (SC)

Gurjinder Singh v. State of Punjab (SC)

Radheshyam Kejriwal v. State of West Bengal (SC)

Ram Narayan Tiwari v. Union of India (SC)

Sudhir Kumar Consul v. Allahabad Bank (SC)

Hindalco Industries Ltd. v. West Bengal Electricity Regulatory Commission (SC)

All India Judges Association v. Union of India, (S

Union of India v. M/s. Ind-Swift Laboratories Ltd.

State of Haryana v. Mahabir Vegetable Oils Private Limited (SC)

Union of India v. Kushala Shetty (SC)

M/s. Uttam Industries v. Commissioner of Central Excise (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

M/s. Hussnain International v. Union of India (SC)

Kokkanda B. Poonacha v. K.D. Ganapathi (SC)

Narain v. Union of India (SC)

State Bank of Travancor v. Kingston Computers (I) P. Ltd. (SC)

Vinod Kumar Srivastava v. U.P. Cooperative Processing And Cold Storage Federation Ltd. (SC)

Central Bureau of Investigation v. Mustafa Ahmad Dossa (SC)

Dayal Das v. State of Rajasthan (SC)

Baldev Singh v. State of Punjab (SC)

Ramesh v. State of Rajasthan (SC)

Vishnu Agarwal v. State of U.P (SC)

Dr. Sarita Parikh v. Union of India (SC)

Rajalingam v. State Rep By Inspector of Police (SC)

Amerika Rai v. State of Bihar (SC)

Haryana State Warehousing Corporation v. Jagat Ram (SC)

Mehmood Rahmat Ullah Khan v. Niyaz Ahmad Khan (SC)

Amiya Bala Dutta v. Mukut Adhikari (SC)

Oil and Natural Gas Corporation Ltd. v. Off-Shore Enterprises Inc. (SC)

IVO Agnelo Santimano Fernandes v. Government of Goa (SC)

Brij Pal Bhargava v. State of U.P. (SC)

Lanka Venkateswarlu (D) by L.Rs. v. State of A.P. (SC)

Tatipamula Naga Raju v. Pattem Padmavathi (SC)

Regional Manager, Punjab National Bank v. Dharam Pal Singh (SC)

K.T. Plantation Pvt. Ltd. v. State of Karnataka (S.C.)

Nand Kishore Ojha v. Anjani Kumar Singh (SC)

Ram Bilas Singh v. State of U.P. (SC)

Swapan Kumar Senapati v. State of West Bengal (SC)

Tukaram v. State of Maharashtra (SC)

Narayan Dutt v. State of Punjab (SC)

Md. Sukur Ali v. State of Assam (SC)

Ashok Tshering Bhutia v. State of Sikkim (SC)

Jugal Kishore Khetawat v. State Of West Bengal (SC)

Harish Kumar v. State of Uttarakhand (SC)

Persn Medicinal Plants Pvt. Ltd. v. Indian Bank (SC)

Sterlite Industries India Limited v. Union Of India (SC)

State of Maharashtra v. M/s. Ark Builders Pvt. Ltd. (SC)

M/s. Mustan Taherbhai v. Commnr. Of Central Excise and Customs (SC)

Ghanshyam v. State of Maharashtra (SC)

Union of India v. Manab Kumar Guha (SC)

Ranu Hazarika v. State of Assam (SC)

Ajay Kumar Prasad v. State Of Bihar Th. Vigilance (SC)

GVK Industries Limited v. Income Tax Officer (SC)

State Bank of Bikaner and Jaipur v. Nemi Chand Nal

Basappa @ Basavaraj v. State of Karnataka (SC)

M. Mohan v. State Tr. Dy. Supdt. of Police (SC)

Ashok Kumar Todi v. Kishwar Jahan (SC)

Center for Public Interest Litigation v. Union of

Md. Habibur Rahman v. State of Bihar (SC)

Bharat Petroleum Corp. Ltd. v. Chembur Service Station (SC)

Kusum Lata v. Satbir (SC)

Prahalad Patel v. State of Madhya Pradesh (SC)

State of Rajasthan v. Mahesh Kumar Sharma (SC)

Milind Shripad Chandurkar v. Naimulla M. Khan (SC)

Central for Public Interest Litigation v. Union of

Omnia Technologies P. Ltd. v. W.M.A. Van Loosbroek (SC)

Milind Shripad Chandurkar v. Kalim M. Khan (SC)

T.V. Venugopal v. Ushodaya Enterprises Ltd. (SC)

Prema v. Deva Rao (SC)

M/s. Kumaon Seeds Corporation v. Krishi Utpadan Mandi Samiti Kashipur (SC)

Pesara Pushpamala Reddy v. G. Veera Swamy (SC)

K.K. Baskaran v. State Rep. By Its Secretary, Tami

M/s. Hyderabad Engineering Industries v. State of A.P. (SC)

H. Siddiqui (D) By Lrs. v. A. Ramalingam (SC)

Sant Singh v. Sukhdev Singh (SC)

Tamil Nadu Housing Board v. Service Society (SC)

Union of India v. Vartak Labour Union (SC)

Simran Jain v. Union of India (SC)

Vikas Jalan v. M/s. Shreya Pet Private Limited (SC)

Re: Exploi. of Chiln. in ORPH. In ST. of T.N. v. Union of India (SC)

Aruna Ramchandra Shanbaug v. Union of India (SC)

D.C.S. Negi v. Union of India, (SC)

Dev Sharan v. State of U.P. (SC)

Animal Welfare Board of India v. A. Nagaraja (SC)

People's Union For Civil Liberties v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union Of India (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

Tikaula Sugar Mills Ltd. v. State of U.P. (SC)

Gangadhar Palo v. Revenue Divisional Officer (SC)

State of U.P. v. Naresh (SC)

State of Uttar Pradesh v. Bharat Singh (SC)

Raymond Ltd. v. Tukaram Tanaji Mandhare (SC)

State of Haryana v. Suresh @ Pappu (SC)

Nilesh Dinkar Paradkar v. State of Maharashtra (SC)

Haricharan v. State of Madhya Pradesh (SC)

Anil Kumar Gupta v. State of U.P. (SC)

R.S. Singh v. U.P. Malaria Nirikshak Sangh (SC)

Union Of India (Uoi) v. Ritesh (SC)

L.I.C. of India v. Suresh Kumar (SC)

New India Assurance Co. Ltd. v. Priya Blue Industries Pvt. Ltd. (SC)

Bharat Petroleum Corporation v. Lalman R. Sharma (SC)

M/s Hans steel Rolling Mill v. Commnr. of Central Excise, Chandigarh (SC)

Ramdeo v. Board of Revenue Uttar Pradesh (SC)

Brij Mohan v. Delhi Development Authority & Anr. (SC)

AK Investment CJSC v. Kyrgyz Mobil Tel Limited, (PC)

Ajit Kumar v. State of Jharkhand (SC)

Kumari Ranjana Mishra v. State of Bihar (SC)

Rajesh Kumar Srivastava v. State of Jharkhand (SC)

State of Uttar Pradesh v. J.P. Saraswat (SC)

Bhawani Prasad Sonkar v. Union of India (SC)

Jagdish Rai v. State of Punjab (SC)

Sayyed M. Masud v. Union of India, (SC)

Delhi Pradesh Regd. Med. Prt. Assn v. Union of India (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

T.N. Godavarman Thirumulpad v. Union Of India (SC)

Kerala Financial Corporation v. Vincent Paul (SC)

Centre For Environment and Food Security v. Union of India (SC)

Gopal Dass Thr. Brother Anand Vir v. Union of Indi

B.N. Shivanna v. Advanta India Limited (SC)

Ram Kumar Tiwari v. Nager Sudhar Nyas Gwalior Deve

Sanjay Kumar Tiwary v. State Of Bihar (SC)

Ntpc Limited v. J.P. Singh (SC)

Rekha v. State of Tamil Nadu Rep by Sec to Govt. (SC)

National Campaign Committee for Central Legislation on Construction Labour v. Union of India (SC)

Nandu v. Rakesh, (SC)

Kaushalya Devi Massand v. Roopkishore (SC)

State of Madhya Pradesh v. Pooran Singh (SC)

Center For Public Interest Litigation v. Union of

Delhi Development Authority v. Ram Prakash (SC)

Commissioner of Commercial Taxes v. Chitrahar Traders (SC)

Guffic Chem P. Ltd. v. C.I.T., Belgaum (SC)

Desiya Murpokku Dravida Kazhagam v. Election Commission of India (SC)

Center for PIL v. Union of India (SC)

B. Premanand v. Mohan Koikal (SC)

Union of India v. S.K. Kapoor (SC)

Commissioner of Police v. Sandeep Kumar (SC)

Ravindra Pal Singh v. Ajit Singh (SC)

Ravindra Pal Singh v. Santosh Kumar Jaiswal (SC)

Assistant Director, Directorate of Enforcement v. Hassan Ali Khan (SC)

Commissioner of Central Excise v. Amar Fabrics Private Limited Maharashtra (SC)

Commissioner of Central Excise v. Dore Processors (SC)

Koka Suryanarayana Rao v. Land Acquisition Offr. & Rev. Div. Offcr, A.P (SC)

THDC India Ltd. v. Voith Hydro GMBH CO. (SC)

Commercial Taxes Officer v. Jalani Enterprises (SC)

Municipal Corporation of Greater Bombay v. Yeshwant Jagannath (SC)

Sangam Spinners Ltd. v. Union of India & Ors. (SC)

Narayan Chandra Ghosh v. UCO Bank (SC)

Rudra v. Divisional Manager National Insurance Co. Ltd. (SC)

Mrs. Rubi (Chandra) Dutta v. M/s. United India Ins

K. Guruprasad Rao v. State of Karnataka (SC)

B.P. Mishra v. Khushbu (Minor), (SC)

Sahebrao Mohan Berad v. State of Maharashtra (SC)

State of M.P. v. Ramesh (SC)

Childline India Foundation v. Allan John Waters (SC)

Assistant Director, Directorate of Enforcement v. Hassan Ali Khan (SC)

Rajesh Singh v. State of U.P. (SC)

R. Ramachandran Nair v. Deputy Superintendent Vigilance Police (SC)

Azeez v. State of Kerala (SC)

Bharat Ratna Indira Gandhi College of Engineering v. State of Maharashtra (SC)

B.V. Vidhyashankar v. B. Mahaveer Kumar (SC)

Rajasthan Tourism Devt. Corp. Ltd. v. Jai Raj Sing

Center For Public Interest Litigation v. Union of

Mehboob Batcha v. State Rep. by Supdt. of Police (SC)

Nand Kishore Ojha v. Anjani Kumar Singh (SC)

Environmental & Consumer Protect Found v. Delhi Administration (SC)

Naushad v. State of Kerala (SC)

Shailendra Kumar Sinha v. State of Bihar (Now Jharkhand) (SC)

Asmathunnisa v. State of A.P. (SC)

Binod Kumar v. State of Jharkhand (SC)

Ranjit Singh v. State of Punjab (SC)

Assistant Director, Directorate of Enforcement v. Hassan Ali Khan (SC)

Mool Chand v. State of Rajasthan (SC)

State of Rajasthan v. Tara Singh (SC)

Toyato Kirloskar Motor Private Limited v. Commissioner of Central Excise (SC)

Deutsche Post Bank Home Finance Ltd. v. Taduri Sridhar (SC)

P. Seshadri v. S. Mangati Gopal Reddy (SC)

Assistant Commercial Taxes Officer v. M/s Makkad Plastic Agencies (SC)

People's Union for Civil Liberties v. Union of India (SC)

Commissioner of Central Excise, Gujarat v. Aditya

Dedicated Freight Corridor Corporation of India v. Subodh Singh (SC)

Mineral Area Development Authority v. Steel Authority of India (SC)

Union of India v. Glaxo India Ltd. (SC)

K.K. Velusamy v. N. Palanisamy (SC)

Commissioner of Central Excise v. Sanju Silk Mils Private Limited (SC)

Harjit Singh v. State of Punjab (SC)

State of U.P. v. Rekha Rani (SC)

Union of India v. M.M. Sharma (SC)

Director General, Indian Council for Agricultural Research v. D. Sundara Raju (SC)

Chandra Bonia v. State of Assam (SC)

Subramani @ Jeeva @ Kullajeeva v. S.H.O., Odiyansalai (SC)

Center for Public Interest Litigation v. Union of

Shindo Alias Sawinder Kaur v. State of Punjab (SC)

Balbir Singh v. State of Haryana (SC)

Mohammad Aftab Mir v. State of J&K (SC)

K.J.S. Buttar v. Union of India (SC)

Deepak Agarwal v. State of Uttar Pradesh (SC)

State of U.P. v. Preetam (SC)

Chothu Ram v. State of Rajasthan (SC)

Jayamma v. State of Karnataka (SC)

Sarita Parikh v. Union of India (SC)

Revanasiddappa v. Mallikarjun (SC)

M/s. Siddachalam Exports Private Ltd. v. Commissioner of Central Excise, Delhi-III (SC)

Siddamurthy Jayarami Reddy v. Godi Jaya Rami Reddy (SC)

Afjal Imam v. State of Bihar (SC)

Surendra Kumar @ Rambabu v. State of Bihar (SC)

Center for PIL v. Union of India (SC)

Environment & Consumer Protn. Foundation v. Un

Kuldeep Sharma v. State of H.P. (SC)

Chandran v. State of Kerala (SC)

Suraz India Trust v. Union of India (SC)

K.P. Thimmappa Gowda v. State of Karnataka (SC)

Rukia Begum v. State of Karnataka (SC)

Center For Public Interest Litigation v. Union of

M/s. Kunj Aluminum Pvt. Ltd. v. M/s. Koninklijke Phillipa Electronics NV. (SC)

Goldyan Technoserve Ltd. v. State of M. P. (SC)

U. Sowri Reddy v. B. Suseelamma (SC)

C. Moharaju v. Divisional Manager, United India Assurance Co. Ltd. (SC)

Syed Maqbool Ali v. State of U.P. (SC)

Ganeshi (D) through Lrs. v. Ashok (SC)

All India Judges Asson. v. Union of India (SC)

M/S Bharat Steel Tubes Ltd Etc. v. IFCI Ltd. (SC)

Gurmukh Singh v. Jawant Kaur (SC)

Nalini Hatui @ Lakur Hatui v. State of West Bengal, (SC)

Ram Das v. State of Madhya Pradesh, (SC)

Phonographic Performance v. Entertainment Network (India) (SC)

M.C. Mehta v. Union of India (SC)

Bilkis v. State of Maharashtra (SC)

Shanta Talwar v. Union of India (SC)

Haryana State Agricultural Market Board v. Krishan Kumar (SC)

Pepsico India Holdings Ltd. v. Commissioner Of Tra

Rekha v. State of Tamil Nadu TR. Secretary To Govt

Ashok @ Dangra Jaiswal v. State of M.P. (SC)

Local Administration Department v. M. Selvanayagam @ Kumaravelu (SC)

Gurpal Singh v. High Court of Judicature of Rajasthan (SC)

Bhim Singh v. Union Of India (SC)

Union of India v. B. Kishore (SC)

S. B. I. v. Hemant Kumar (SC)

Chairman-Cum-Managing Director, Coal India Limited v. Ananta Saha (SC)

Phool Singh v. Land Acquisition Collector (SC)

Commissioner Of Trade Tax, U.P. v. Kartos International Etc (SC)

Akhil Bhartiya Upbhokta Congress v. State of Madhy

Karnataka Industrial Areas Development Board v. M/s. Prakash Dal Mill (SC)

Pradeep Oil Corporation v. Municipal Corporation of Delhi (SC)

Maninderjit Singh Bitta v. Union of India (SC)

Nandini Rastogi v. Fateh Bahadur Singh (SC)

Commissioner, Central Excise, Bangalore v. M/s. Meyer Health Care Pvt. Ltd. (SC)

Kunal Saha v. Sukumar Mukherjee (SC)

Ramchnader v. Union of India (SC)

State of J&K v. Ajay Dogra (SC)

Sat Pal v. State of Punjab (SC)

Subhankar Biswas v. Sandip Meta (SC)

Ameer Chand v. Nirmal Chand (SC)

Rajinder Mittal v. A.K. Garg (SC)

University of Jammu v. T.S. Khan (SC)

Mahendra Prasad Singh v. State of Bihar (SC)

Board of Trustees of the Port of Mumbai v. M/s. Byramjee Jeejeebhoy Pvt. Ltd. (SC)

Mahatma Gandhi University v. Jikku Paul (SC)

Rajendra Harakchand Bhandari v. State of Maharashtra (SC)

Narmada Bai v. State of Gujarat (SC)

Dr. Rajesh Talwar, Etc. v. C.B.I., Delhi (SC)

State of Orissa v. Government of India (SC)

Ranchi University v. Sneh Kumar (SC)

Arti Bhargava v. Madhur Bhargava (SC)

All India Judges Association v. Union of India (SC)

Bhanwari Devi Alias Bhonri Devi v. State of Rajasthan (SC)

State of Uttaranchal v. M/s. Golden Forest Co. (P) Ltd. (SC)

Thirumalai Chemicals Ltd. v. Union of India (SC)

Sri Nagarajappa v. Divisional Manager, The Oriental Insurance Co. Ltd. (SC)

Bandaru Satyanarayana v. Imandi Anasuya (SC)

Commissioner of Trade Tax, U.P. v. Varun Beverages Limited (SC)

Prakash Singh v. Union of India (SC)

Baldev Krishan v. Bank Of India (SC)

Sunita Kumari Kashyap v. State of Bihar (SC)

Kuldip Yadav v. State of Bihar (SC)

Kannachankandy Chandran v. Peetikakandy Achuthan (SC)

Devinder Singh v. Municipal Council, Sanaur (SC)

Center for PIL v. Union of India (SC)

B.R. Surendranath Singh v. Deputy Director, Depart

Kulvinder Singh v. State of Haryana (SC)

Babulal Sahu v. State of Chhattisgarh (SC)

Rallis India Ltd. v. Poduru Vidya Bhusan (SC)

Veeran v. State of M.P. (SC)

Surendra v. State of Rajasthan (SC)

Roop Ram v. State of M.P. (SC)

Sandeep Kumar Tekriwal v. Kamla Devi (D) Thr. L.Rs. (SC)

Ankur Gutkha v. Indian Asthama Care Society (SC)

Commissioner of Central Excise v. Geeta Bright Bar Works Private Limited (SC)

P.H. Paul Manoj Pandian v. P. Veldurai (SC)

Commissioner, Corporation of Chennai v. R. Sivasankara Mehta (SC)

Commissioner of Central Excise Mumbai v. S. Narender Kumar and Company (SC)

Commissioner of Central Excise v. Globus Stores Private Limited (SC)

Deb Ratan Biswas v. Most. Anand Moyi Devi (SC)

Janak Dulari Devi v. Kapildeo Rai (SC)

Deb Ratan Biswas v. Most. Anand Moyi Devi (SC)

Sri Radhy Shyam (Dead) Through L.Rs. v. State of U

Booz Allen and Hamilton Inc. v. SBI Home Finance Ltd. (SC)

M/s. Satyam Computer Services Ltd. v. Central Board of Direct Taxes (SC)

State of Karnataka v. Janthakal Enterprises (SC)

CMD/Chairman, B.S.N.L v. Mishri Lal (SC)

Muthu Karuppan v. Parithi Ilamvazhuthi (SC)

J.S. Yadav v. State of U.P. (SC)

Bholanath Mukherjee v. R.K. Mission V. Centenary C

Bachpan Bachao Andolan v. Union of India (SC)

Sumeet Saluja v. State of U.P. TR. CBI (SC)

Babla @ Dinesh v. State of Uttarakhand (SC)

Bhanu Valve v. State (SC)

Waikhom Yaima Singh v. State of Manipur (SC)

Anand Kumar Jain v. State Of U.P. (SC)

Spl. L.A.O., City Improvement Trust Board v. S.G. Channabasavana Gowda (SC)

Spl. Tahsildar (LA) Unit-IV, TNHB v. Chinnammal (SC)

Satyanarayana v. Bhu Arjan Adhikari (SC)

Hitesh Bhatnagar v. Deepa Bhatnagar (SC)

Union of India v. Tantia Construction Pvt. Ltd. (SC)

Darshan Kumar v. Tejbir Singh (SC)

Union of India v. Dhiraj (D) Thr. Lrs. (SC)

Afzal Imam v. State of Bihar (SC)

People's Union for Civil Liberties v. Union of India (SC)

Commissioner of Central Excise Shillong v. India Carbon Limited (SC)

Prakash Kakubhai Rangwala v. Nyayalay Karmachari Anne N.H.S. (SC)

MD. Masood Alam @ MD. Massod v. State of Bihar (SC)

Bhupinder Singh v. State of H.P. (SC)

Gopal v. State of Karnataka (SC)

Arumugam Servai v. State of Tamil Nadu (SC)

Md. Mannan @ Abdul Mannan v. State of Bihar (SC)

Gurmail Singh v. State of Punjab (SC)

Inspector of Police, Tamil Nadu v. John David (SC)

Central Council For Research in Homeopathy v. Bipin Chandra Lakhera (SC)

State of H.P. v. Himachal Pradesh Nizi Vyavsayik P

People's Union for Civil Liberties v. Union of India (SC)

Gajanan v. State of Maharashtra (SC)

Laxman Pandya v. State of U.P. (SC)

State of U.P. v. Mahindra and Mahindra Ltd. (SC)

Jharkhnad State Housing Board v. Akhileshwar Singh (SC)

B. M. Narayana Gowda v. Shanthamma (SC)

Commissioner of Central Excise v. Prudential Spinners Limited (SC)

Commissioner of Central Excise v. Sunil Silk Mills (SC)

Kumar @ Arasakumar v. State, (SC)

K. Guruprasad v. State of Karnataka (SC)

State of Tamil Nadu v. India Cements Ltd. (SC)

Board of Control for Cricket in India v. World Sports Group(I) P.Ltd. (SC)

Amrik Singh Lyallpuri v. Union of India (SC)

Dr. Shehla Burney v. Syed Ali Mossa Raza (Dead) by Lrs. (SC)

State of T. N. v. M/s. Saketh India Ltd. (SC)

V. Ramakrishna Rao v. Singareni Collieries Company (SC)

Fahim Khan v. State of Bihar (SC)

CBI, Hyderabad v. Subramani Gopalakrishnan (SC)

Public Union for Civil Liberties v. State of Tamil Nadu (SC)

Union of India v. M/s. Master Construction Co. (SC)

U.P. Avas Evam Vikas Parishad v. Sheo Narain Kushwaha (SC)

Wasim Ahmed Saeed v. Union of India (SC)

M/s Gtc Industries Ltd.(Now Golden Tob) v. Collect

Commissioner of Central Excise v. Kitply Industries Limited (SC)

M.C. Mehta v. Union Of India (SC)

M/s. Bansal Wire Industries Ltd. v. State of U.P.

Consumer Online Foundation v. Union of India (SC)

Banda Development Authority v. Moti Lal Agarwal (S

Urviben Chiragbhai Sheth v. Vijayabhai Shambhubhai Joranputra (SC)

Mritunjoy Sett v. Jadunath Basak (D) by Lrs. (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

Assoo v. State of Madhya Pradesh (SC)

Amarchand Tiwari v. State of M.P. (SC)

Zahoor v. State of U.P. (SC)

Bahadur Singh v. State of Punjab (SC)

Velu alias Velmurugan v. State (SC)

State of Haryana v. Gurcharan Kaur (SC)

Peerappa Hanmantha Harijan v. State of Karnataka (SC)

Center for Public Interest Litigation v. Union of

Kanwarjit Singh Kakkar v. State of Punjab (SC)

Roopsena Khatun v. State of West Bengal (SC)

Buddhu Singh v. State of Bihar (Now Jharkhand) (SC)

Ram Singh v. Central Bureau of Narcotics (SC)

Natha Shankar Mahajan v. State of Maharashtra (SC)

Assistant Collector of Customs (Preventive) v. Pascoal Dias (SC)

J.G. Engineers Pvt. Ltd. v. Union of India (SC)

A.C. Muthiah v. Board of Control for Cricket in India (SC)

Sri Kumaresh v. Div. Manager National Insurance Co. Ltd. (SC)

Prahlad Singh v. Union of India (SC)

Environmental & Consumer Protection Foundation v. Delhi Administration (SC)

Government of Andhra Pradesh v. Obulapuram Mining Company Private Limited (SC)

Agricultural Market Committee v. M/s. M.K. Exports (SC)

Ritesh Saxena v. Kirti Srivastava (SC)

Dipak Subhashchandra Mehta v. Central Bureau of Investigation (SC)

Lal Kishore Jha v. State of Jharkhand (SC)

Satyavir Singh Rathi v. State Tr. C.B.I, (SC)

Marthanda Varma v. T.P. Sundara Rajan (SC)

Syed Abdul Wahab v. Kubra Begum (Dead) by L.Rs. (SC)

Abdul Khader v. Tarabai (SC)

Joint Action Committee of Air Line Pilots Association of India v. Director General of Civil Aviation (SC)

State of Punjab v. Amarjit Singh. (SC)

Bhaiyamiyan @ Jardar Khan v. State of Madhya Pradesh (SC)

Shaji v. State of Kerala (SC)

Diljit Singh Bedi v. Shiromani Gurudwara Prabhandhak Committee (SC)

State of U.P. v. Rakesh Kumar Keshari (SC)

Dunlop India Limited v. A.A. Rahna (SC)

Bhim Singh v. Union Of India (SC)

Commissioner of Customs v. M/S. Navshakti Industri

State of Himachal Pradesh v. Kalawati (SC)

K. Balakrishnan Nambiar v. State of Karnataka (SC)

Larsen and Toubro Limited v. Union of India (SC)

Pramilla v. Seema Agarwal (SC)

Hafeeza Bibi v. Shaikh Farid (SC)

Trishala Jain v. State of Uttaranchal (SC)

State of Maharashtra v. Ravikant Shankarappa Patil & Ors. (SC)

Income Tax officer, Jind v. M/s. Mangat Ram Norata Ram Narwana (SC)

Shankara Co-op. Housing Society Ltd. v. M. Prabhakar (SC)

State of Himachal Pradesh v. Sarab Dayal (SC)

Center For Public Interest Litigation v. Union of

Murugan @ Settu v. State of Tamil Nadu (SC)

Sushil Suri v. C.B.I (SC)

Hygienic Foods v. Jasbir Singh (SC)

Purshottam Vishandas Raheja v. Shrichand Vishandas Raheja (SC)

S. Thilagavathy v. State of Tamil Nadu (SC)

Rajeshwar Singh v. Subrata Roy Sahara (SC)

Government of Andhra Pradesh v. Obulapuram Mining Company Private Limited (SC)

Rasila S. Mehta v. Custodian, Nariman Bhavan, Mumbai (SC)

M/s. Fainee Real Estate P. Ltd. v. State of U.P. (SC)

People's Union for Civil Liberties v. Union of India (UOI) (SC)

India Industrial Growth Fund Limited v. Nesanuru Doraswamy (SC)

Jawahar Singh v. Bala Jain (SC)

Commissioner Of Income Tax v. Indian Hotels Co. Ltd. (SC)

Bhagwan Dass v. State (NCT) of Delhi (SC)

O.P. Sharma v. High Court of Punjab and Haryana (S

Medical Council Of India v. J. Saai Prasanna Etc. (SC)

Rajasthan Tourism Devt. Corp. Ltd. v. Jai Raj Sing

Noida Entrepreneurs Association v. Noida (SC)

M. Siddiq v. Mahant Suresh Das (SC)

Sunil v. State of Maharashtra (SC)

Union of India v. Shyam Babu Maheshwari (SC)

Risal Singh v. State of Punjab (SC)

Sonal Hemant Joshi v. State Of Maharashtra (SC)

Saroj Pande v. Grasim Cement Prop. G.C. Indus. Ltd. (S.C.)

Commissioner of Police Delhi v. Jai Bhagwan (SC)

Atma Ram Builders P. Ltd. v. A.K. Tuli (SC)

Guru Dev Singh v. State of M.P. (SC)

Dharmatma Singh v. Harminder Singh (SC)

Prema v. Nanje Gowda (SC)

L.K. Trust v. EDC Ltd. (SC)

Mahadev Govind Gharge v. Special Land Acquisition Officer (SC)

People's Union for Civil Liberties v. Union of India (UOI) (SC)

Commissioner of Income Tax v. Essar Projects Limited (SC)

United India Insurance Co. Ltd. v. Manjeet Kaur (SC)

Videocon Industries Ltd. v. Union of India (S.C.)

Amar Singh v. Union of India (SC)

Flg. Officer Rajiv Gakhar v. Ms. Bhavana @ Sahar Wasif (SC)

APM Terminals B.V. v. Union Of India (SC)

Vimaleshwar Nagappa Shet v. Noor Ahmed Sheriff (SC)

C.B.I. v. Keshub Mahindra etc. (SC)

Narmada Bachao Andolan v. State of Madhya Pradesh (SC)

Kalyaneshwari v. Union of India (SC)

Ram Prakash Sharma v. Babulal Birla (SC)

Centre for Environment and Food Security v. Union of India (SC)

Indian Medical Association v. Union of India (SC)

Allahabad High School Society v. State of Uttar Pradesh (SC)

Army Institute of Higher Education v. State of Punjab (SC)

Pepsu Road Transport Corporation, Patiala v. Manga

Abhyudya Sanstha v. Union of India (SC)

Davinder Kumar v. Jagdish Singh (SC)

Petroleum And Natural Gas Reg. Board v. Indraprastha Gas Ltd. (SC)

Gurmeet Singh v. State Of Punjab (SC)

Sahara India Real Estate Corporation Limited v. Union of India (SC)

Usha Kumari Ranawat v. Senior Divisional Manager, L.I.C. of India (SC)

Kodikunnil Suresh @ J. Monian v. N.S. Saji Kumar (SC)

B. Kothandapani v. Tamil Nadu State Transport Corpn. Ltd. (SC)

Delhi Development Authority v. Kapil Mehra (SC)

Balchandra L. Jarkiholi v. B.S. Yeddyurappa (SC)

Mohammad Ahmad v. Atma Ram Chauhan (SC)

Ruchi Majoo v. Sanjeev Majoo (SC)

Rangammal v. Kuppuswami (SC)

D. Sudhakar v. D.N. Jeevanraju (SC)

Democratic Youth Federation of India v. Union of India (SC)

Union of India v. Ram Kishan, (SC)

Amar Nath Roy v. Arun Kumar Kedia (SC)

Harjit Singh Uppal v. Anup Bansal (SC)

Cantonment Board v. Church of North India (SC)

Prakash Kadam v. Ramprasad Vishwanath Gupta (SC)

Center for Public Interest Litigation v. Union of

People's Union For Civil Liberties v. Union Of India (SC)

Center for Public Interest Litigation v. Union of

Birender Poddar v. State of Bihar (SC)

State of Kerala v. C.P. Rao (SC)

M.P. State v. Pradeep Kumar Gupta (SC)

Gopal v. State of M.P. (SC)

Yomeshbhai Pranshankar Bhatt v. State of Gujarat (SC)

Babu v. State of M.P. (SC)

C.B.I. v. Blue Sky Tie-Up Pvt. Ltd. (SC)

Narcotics Central Bureau v. Sukh Dev Raj Sodhi (SC)

Rangku Dutta @ Ranjan Kumar Dutta v. State of Assam (SC)

Jayakumar v. State of Kerala (SC)

Dinesh Prajapati v. State of M. P. (SC)

Cadila Pharmaceuticals Ltd. v. Sami Khatib (SC)

Shradhha Aromatics P. Ltd. v. Official liquidator for Global Arya Ind. Ltd. (SC)

State of Rajasthan v. Islam (SC)

Union of India v. Kartar Kaur (SC)

Rajput Jabbarsingh Malaji v. State Of Gujarat (SC)

Research Foundn. For Science v. UOI (SC)

Jaladhar Mondal v. State of West Bengal (SC)

Raju @ Narinder Kumar v. State Of Haryana (SC)

Humanity v. State of West Bengal (SC)

State of Punjab v. Nirbhai Singh (SC)

Karnavati School Of Dentistry v. Gujarat University (SC)

Brahm Dev Sharma v. State Of Haryana (SC)

Sombir v. State Of Haryana (SC)

Yashpal v. Chandigarh Administration (SC)

Shyam Lal Soni v. Rajbir (SC)

Assam Cable Communications P. Ltd. v. Zee Turner Ltd. (SC)

Rajneesh Agarwal v. S.G. Builders & Developers (S.C.)

Sanjay Adlakha v. State of Haryana (SC)

Umesh Kumar v. State Of Uttarakhand (SC)

Rahul Kumar v. State Of Jharkhand (SC)

Union Of India (Uoi) v. R. Balasubramanian (SC)

Mogili Madhu v. State Of A.P. Tr. S.H.O. (SC)

Nagar Palika Parishad Nainital v. Nav Bhar Ali (SC)

Kejabai v. State Of Chhattisgarh (SC)

Social Justice Alliance v. Union Of India (Uoi) (SC)

Mohammad Rafi v. State Of Karnataka (S.C.)

Arabindra Mukherjee v. State of West Bengal (SC)

Ajay K. Agrawal v. Sri Manmohan Singh (SC)

State of U.P. v. Ranjit Ram alias Khurpanchi (SC)

Anwar Ali v. State of U.P. (SC)

Tapas Kumar Ghosh v. State of West Bengal (SC)

Mohd. Aslam v. State Of Rajasthan (SC)

Suprintendent, Foreign Post Office v. Indo Lhasa Curious (SC)

Bhinva Ram v. State Of Rajasthan (SC)

State Of U.P. v. Satya Deo (SC)

State of Rajasthan v. Chhote Lal and ors. (SC)

A. Shankar v. State of Karnataka (SC)

Akkamahadevi v. State of Karnataka (SC)

Ram Chander v. Nagar Nigam (SC)

State of U.P. v. Mohd. Iqram (SC)

State of Tamilnadu v. M. Seshachala (SC)

Chandra Prakash Singh Chauhan v. State of U.P. (SC)

Bhagaloo Lodh v. State of U.P. (SC)

SK. Yusuf v. State of West Bengal (SC)

State of Rajasthan v. Hakam Singh (SC)

Vishram Singh Raghubanshi v. State of U.P. (SC)

State of Rajasthan v. Talevar (SC)

Ghurelal v. State Of Rajasthan (SC)

Vinod Kumar v. Union of India (SC)

Sharad Kumar v. Central Bureau of Investigation (SC)

Ramlila Maidan Incident (SC)

Guru Charan Singh v. State of U.P. (SC)

Waman v. State of Maharashtra (SC)

Union of India v. Vikrambhai Maganbhai Chaudhari (SC)

State of Jharkhand v. Ashok Kumar Dangi (SC)

Secr., A.P.D. Jain Pathshala v. Shivaji Bhagwat More (SC)

V. Sumatiben Maganlal Manani (dead) by L.R. v. Uttamchand Kashiprasad Shah (SC)

Goa Antibiotics and Pharmaceuticals Ltd. v. Chawla (SC)

Noorul Huda Maqbool Ahmed v. Ram Deo Tyagi (SC)

Sudam @ Rahul Kaniram Jadhav v. State of Maharashtra (SC)

Academy of Nutrition Improvement v. Union of India

Chittaranjan Das v. State of Orissa (SC)

Krishan Kumar Malik v. State of Haryana (SC)

Abhay Singh Chautala v. C.B.I. (SC)

Sunil Rai @ Paua v. Union Territory, Chandigarh (SC)

Bhajan Singh @ Harbhajan Singh v. State of Haryana (SC)

Joseph Salvaraj A. v. State of Gujarat (SC)

Hindustan Coca-Cola Beverage Pvt. Ltd. v. Sangli Miraj & Kupwad Municipal Corporation (SC)

Rajmal Lakhichand v. Commr. Cen. Exc. & Customs (SC)

State of Orissa v. Bhagyadhar Dash (SC)

Binabai Bhate v. State of Madhya Pradesh (SC)

M/s. Khivraj Motors v. M/s. The Guanellian Society (SC)

Tata Motors Limited v. Talathi of Village Chikhali

Ramkanya Bai v. Jagdish (SC)

Swadesi Jagran Manch v. State of Orissa (SC)

State of Goa v. M/s. Praveen Enterprises (S.C.)

Commissioner of Customs, Calcutta v. G.C. Jain (SC)

State of Rajasthan v. J.K. Synthetics Ltd. (SC)

Pallavi Bhardwaj v. Pratap Chauhan (SC)

Mangluram Dewangan v. Surendra Singh (SC)

Rajinder Sharma v. Arpana Sharma (SC)

Ramrameshwari Devi v. Nirmala Devi (SC)

Krishan Lal Gera v. State of Haryana (SC)

Saradamani Kandappan v. S. Rajalakshmi (SC)

Ram Jethmalani v. Union of India (SC)

Inter Globe Aviation Ltd. v. N. Satchidanand (SC)

National Insurance Co. Ltd. v. Shyam Singh (SC)

State of Rajasthan v. Mahila Mandal (Udaipur) (SC)

Mumbai Cattle Traders Association v. State of Maharashtra (SC)

Special Land Acquisition Officer v. M.K. Rafiq Saheb (SC)

Oriental Insurance Co. Ltd. v. Vithabai (SC)

Himani Alloys Ltd. v. Tata Steel Ltd. (SC)

ITC Ltd. v. State of Uttar Pradesh (SC)

ITC LTD. v. State of Uttar Pradesh (SC)

Senior Intelligence Officer v. Jugal Kishore Samra (SC)

Elavarasan v. State Rep. by Inspector of Police (SC)

Nandini Sundar v. State of Chhatisgarh (SC)

Dhan Raj v. Legal Representatives of Nemi Chand (SC)

Khandesh College Education v. Arjun Hari Narkhede (SC)

Rajendra Pratap Singh Yadav v. State of U.P. (SC)

P.D. Dinakaran v. Hon'ble Judges Inquiry Committee

Barot Vijaykumar Balakrishna v. Modh Vinay Kumar Dasrathlal (SC)

Pushpa Vanti v. Union of India (SC)

State Bank of Mysore v. M.C. Krishnappa (SC)

Union of India v. Arulmozhi Iniarasu (SC)

Suba Singh v. Davinder Kaur (SC)

Jalpat Rai v. State of Haryana (SC)

Jahid Shaikh v. State of Gujarat (SC)

Center for Public Interest Litigation v. Union of

Lafarge Umiam Mining Pvt. Ltd. v. Union of India (SC)

Greater Noida Indusl. Development Authority v. Dev

Kesar Enterprises Ltd. v. State Of U.P. (SC)

Chandna Impex Pvt. Limited v. Commissioner of Customs, New Delhi (SC)

M/s. Gammon India Ltd. v. Commissioner of Customs, Mumbai (SC)

Commissioner of Central Excise, Chandigarh v. M/s. Doaba Steel Rolling Mills (SC)

Noor Sk. Bhikan v. State of Maharashtra (SC)

State of Delhi v. Ram Avtar (SC)

Nand Kishore v. State of Madhya Pradesh (SC)

Prem Prakash @ Lillu v. State of Haryana (SC)

Om Prakash v. State of Haryana (SC)

State of Rajasthan Th. Secy. Home Dept. v. Abdul M

State of Maharashtra v. Goraksha Ambaji Adsul (SC)

State of Punjab v. Piara Singh Bhaniara (SC)

Jagdish Prasad v. State of Rajasthan (SC)

Nandiesha Reddy v. Mrs. Kavitha Mahesh (SC)

Fuerst Day Lawson Ltd. v. Jindal Exports Ltd. (SC)

Amar Nath Jha v. Nand Kishore Singh, (SC)

Commissioner of C. Ex., Delhi-III v. Vijay Vallabh

Mathai M. Paikeday v. C.K. Antony (SC)

State of Himachal Pradesh v. Jagat Ram (SC)

Commissioner of Central Excise, Nagpur v. M/s. Gurukripa Resins Pvt. Ltd. (SC)

Chandra Nath Jha v. State of Bihar (SC)

National Human Rights Commission v. State of Gujarat (SC)

Hilton International Corporation v. Hotel Hilltone Ltd. (SC)

Regional Institute Of Printing Technology, Kolkata v. Arup Kumar Mookherjee (SC)

Dsl Enterprises P. Ltd. v. Maharashtra State Elect. Dis.Co.Ld. (SC)

State Of M.P. v. Rakesh Gandhi (SC)

Gunwantbhai D. Hirani v. Arjun T. Nihalani (SC)

Purna Chandra Kusal v. State of Orissa (SC)

Ramji Lal v. State of M.P. (SC)

N.K. Illiyas v. State of Kerala (SC)

Vishnu Prashad v. State of Uttarakhand (SC)

Bharama Prasaram Kudhachkar v. State of Karnataka (SC)

C.M. Thri Vikrama Verma v. Avinash Mohanty (SC)

State of Maharashtra v. Sanjay Bhalchandra Umbrajkar (SC)

Union of India v. Krafters Engineering and Leasing (P) Ltd. (SC)

Jaipur Development Authority v. Vijay Kumar Data (

Delhi Jal Board v. National Campaign for Dignity and Rights of Sewerage (SC)

Deepa Panels v. State of Kerala (SC)

Shipping Corporation of India v. Mare Shipping Inc. (SC)

Arulmighu Dhandayudhapaniswamy Thirukoil v. Director General of Post Offices (SC)

Union of India v. V.E. Commercial Vehicles Ltd., (SC)

Sunil v. State of Haryana (SC)

Uttam Kumar v. State of Madhya Pradesh (Now Chhattisgarh) (SC)

Mustkeem @ Sirajudeen v. State of Rajasthan (SC)

Sayaji Hanmant Bankar v. State of Maharashtra (SC)

Steel Authority Of India Ltd. v. Bablu Chandra Bhowmick (SC)

Rukmini Yeshwant Kharade v. State Of Maharashtra (SC)

Ningappa v. Dy. Commissioner, (SC)

Srivalla Srinivasa Rao v. State of A.P. (SC)

Maniklal Jain v. State of M.P. (SC)

Girdhari v. State (NCT of Delhi) (SC)

Chhote Lal v. State of M.P. (SC)

Union of India v. Ram Singh Thakur (SC)

M.C. Mehta (Land Use Matters) v. Union Of India (SC)

Imtiyaj Ahmad v. State of Uttar Pradesh (SC)

Centre for Envir. Law,. WWF-I v. U.O.I. (S.C.)

Sahara India Real Estate Corporation Limited v. Union of India (SC)

Jalandhar Improvement Trust v. Vinod Kumar (SC)

Garg Woollen Private Limited v. State of Uttar Pradesh (SC)

Jagdish Parwani v. Union of India (SC)

Union of India v. Jujhar Singh (SC)

Anil Kumar v. State of Haryana (S.C.)

R.B.I. v. Shri Datta Nagari S.P.S. Maryadit (SC)

State Of Maharashtra v. R.B. Sharma (SC)

Gyana Pattnaik, General Secretary v. State Implemtn. Offr-cum-Lab. Commr., Orissa (SC)

Ram Singh v. State of Madhya Pradesh (SC)

Konduru Dayakarreddy v. State of Andhra Pradesh (SC)

Sharda v. District Deputy Director, Consolidation/Collector, Bahraich, (SC)

Indian Council for Enviro-Legal Action v. Union of

G. Krishna Reddy v. Sajjappa (D) by L.Rs. (SC)

Sterlite Industries (India) Limited and others v. Union Of India and others (SC)

People's Union for Civil Liberties v. Union of India (UOI) (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

Mohammed Amir Mohammed Khan v. S.N. Menon, Secretary, Commerce Ministry (SC)

Fida Hussain v. Moradabad Development Authority (SC)

Budhadev Karmaskar (2) v. State of West Bengal (SC)

Man Singh v. State of U.P. (SC)

P.D. Dinakaran v. Hon'ble judges inquiry commit (SC)

G. Srinivas Rao v. Union of India (SC)

Prahalad Singh v. State of M.P. (SC)

Anil Sachar v. M/s. Shree Nath Spinners P. Ltd. (SC)

Disha v. State of Gujarat (SC)

State Of Rajasthan & Anr. v. Bajrang Lal Sharma & Ors. (SC)

Puneet Gulati v. State Of Kerala (SC)

State of Uttarakhand v. Archana Shukla (SC)

Mohd. Hamid v. Badi Masjid Trust (SC)

Dandu Jaggaraju v. State of A.P. (SC)

Ankur Gutkha v. Indian Asthama Care Society (SC)

M/s. SMS Tea Estates Pvt. Ltd. v. M/s. Chandmari Tea Co. Pvt. Ltd. (SC)

Vinny Parmvir Parmar v. Parmvir Parmar (SC)

B.D. Sharma Firm v. Western Coalfields Limited, (S

M/s. MSK Projects (I) (JV) Ltd. v. State of Rajasthan (SC)

Marthanda Varma v. T.P. Sundara Rajan (SC)

Nirmal Singh Pehlwan @ Nimma v. Inspector, Customs, Customs House, Punjab (SC)

K.K. Sreedharan v. State of Kerala (SC)

State of Punjab v. Charanjit Singh (SC)

Munilal Mochi v. State of Bihar (SC)

Nikku Khan @ Mohammadeen v. State of Haryana (SC)

A. Subash Babu v. State of A.P. (SC)

Jai Bhagwan v. State of Haryana (SC)

R.N. Mitra v. C.B.I., Dehradun (SC)

Puneet Gulati And Others v. State Of Kerala (SC)

Shiv Kali v. State Of U.P. (SC)

Centre for Envir. Law, WWF-I v. U.O.I. (S.C.)

College of Professional Education v. State Of U.P. (SC)

Kachchh Jal Sankat Nivaran Samiti v. State of Gujarat (SC)

People's Union for Civil Liberties v. Union of India (SC)

Uttar Pradesh State Road Transport Corporation v. Kulsum (SC)

Manjit Singh v. Satish Kumar Jindal (SC)

Dharamshila Hospital And Research Centre v. Social Jurist (SC)

Surendra Mahto v. State of Bihar (SC)

Gosu Jairami Reddy v. State of A.P. (SC)

State of Punjab v. Jagtar Singh (SC)

Haryana Urban Devt.Auth. v. Nup Singh, (SC)

Narmada Bachao Andolan v. State of Madhya Pradesh (SC)

M/s Eureka Forbes Limited v. State Of Bihar and Or

District Primary School Counsil, WB v. Mritunjoy Das (SC)

Gr. Hyderabad Mun. Corp. v. M. Prabhakar Rao (SC)

Sheel Kumar Jain v. New India Assurance Co. Ltd. (SC)

Surender @ Babli v. State (NCT) of Delhi (SC)

Glaxos mith Kline Pharmaceuticals Ltd. v. State of

Sudarshan Kumar v. State of Haryana (SC)

Bihar State Housing Board v. Asha Lata Verma (SC)

Umerkhan v. Bismillabi @ Babulal Shaikh (SC)

Ranjana Prakash v. Divisional Manager (SC)

C.C.E., Mangalore v. M/s. Pals Microsystems Ltd. Mangalore (SC)

Ravikant Bansal v. M.P. Rural Road Development Authy (SC)

Government of Andhra Pradesh v. Obulapuram Mining

Union of India v. Mohan Rocky Springwater Breweries Limited (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

T.N. Godavarman Thirumulpad v. Union of India (S.C.)

Honda Siel Power Products Limited v. Deputy Commissioner of Income Tax (SC)

Padal Venkata Rama Reddy @ Ramu v. Kovvuri Satyana

T.C. Thangaraj v. V. Engammal (SC)

Hakam Singh v. State Of Haryana (SC)

Modern Dental College & Research v. State of Madhya Pradesh (SC)

Manager, National Insurance Co.Ltd. v. Saju P.Paul

Municipal Board, Barmer Tr. Exec. Officer v. State

Vijay Singh v. State of Delhi (SC)

Valliyammal v. Special Tahsildar (Land Acquisition

Shehammal v. Hasan Khani Rawther (SC)

M/s. Sharma Transports v. State of Maharasthra (SC)

Saraswati Sugar Mills v. Commissioner of Central E

Delhi Development Authority v. S.S. Aggarwal (SC)

Suchetan Exports P. Ltd. v. Gupta Coal India Limited (SC)

State of Madhya Pradesh v. Medha Patkar (SC)

Orissa Public Service Commission v. Rupashree Chowdhary (SC)

Bhanu Pratap v. State of Haryana (SC)

Sankar v. State (SC)

Ramuthai v. State, Rep. By Inspector Of Police (SC)

Budhadev Karmaskar v. State of West Bengal (SC)

P. Parasurami Reddy v. State of A.P. (SC)

Vijay Kumar v. State of U.P. (SC)

Rakesh Sharma v. Chairman/Managing Director, Uttaranchal Power Corporation (SC)

M.C. Mehta v. Union of India (S.C.)

Devendra Singh v. State of U.P. (SC)

Bakshi Dev Raj v. Sudhir Kumar (SC)

M/s. Milkfood Pvt. Ltd. v. M/s. GMC Ice Cream (P) Ltd. (SC)

Idea Mobile Communication Ltd. v. C.C.E. & C., Cochin (SC)

Commissioner of Customs, Mumbai v. Mansi Impex, (SC)

State of Rajasthan v. Vidhya Devi (SC)

Rafiq Ahmed @ Rafi v. State of U.P. (SC)

Govt of A.P. v. M/s. Obulapuram Minig Co. Ltd. (SC)

Secretary U.P.S.C. v. S. Krishna Chaitanya (SC)

Shah Nawaz v. State of U.P. (SC)

Md. Sarf @ Gulam Qadir v. State Of Bihar (SC)

Centre For Environmental Law, WWF-India v. Union of India (SC)

Democratic Youth Federation of India v. Union of India (SC)

Raam Sawrup v. State of Haryana (SC)

M/s. Citadel Fine Pharmaceuticals v. M/s. Ramaniyam Real Estates P. Ltd. (SC)

Union of India v. Champabhai Devichand Saha (Dead)

Rajender Singh v. State of Haryana (SC)

Amit Singh v. State of Maharashtra (SC)

Bhaskar Mishra v. State of Madhya Pradesh (SC)

State of Himachal Pradesh v. Sobhani Devi (SC)

Mahendra Singh v. State Of Uttaranchal (SC)

Pyala Mutyalamma v. Pyla Suri Demudu (SC)

Environmental & Consumer Protect. Found. v. Delhi Administration & Ors. (SC)

D.P. Das v. Union of India (SC)

Commissioner of Central Excise, Mumbai v. Kalvert Foods India Pvt. Ltd. (SC)

Anshul Aggarwal v. New Okhla Industrial Development Authority (SC)

K.T. Plantation Pvt. Ltd. v. State of Karnataka (S

Commissioner of Cental Excise, Belapur, Mumbai v. Rdc Concrete (India) P. Ltd. (SC)

Urmila v. Rashpal Kaur (SC)

Pratap Chandra Mehta v. State Bar Council of M.P.

Central Board of Secondary Education v. Aditya Bandopadhyay (SC)

Rajiv Sarin v. State of Uttarakhand (SC)

Ethiopian Airlines v. Ganesh Narain Saboo (SC)

Ramachandrappa v. Manager, Royal Sundaram Alliance Insurance Company Limited (SC)

Siddhu Matriculation Hr. Secondary School v. K. Shyam Sunder (SC)

State of Tamil Nadu v. K. Shyam Sunder (SC)

Commissioner of Commercial Taxes v. Indo National Limited (SC)

M/s. Agarwal Oil Refinery Corporation, Kanpur v. Commissioner of Trade Tax, U.P. Lucknow. (SC)

State of Jharkhand etc. v. Shivam Coke Industries, Dhanbad, etc. (SC)

Eastern Coalfields Ltd. v. M/s. Tetulia Coke Plant (P) Ltd. (SC)

M/s Royal Enfield (Unit of M/s Eicher Ltd.) v. Commr. of Central Excise, Chennai (SC)

Commissioner of Central Excise, Coimbatore v. M/s Universal Radiators Ltd. (SC)

Mohd. Arif @ Ashfaq v. State of NCT of Delhi (SC)

Batcha @ Guramkonda Garika Prasad v. State of A.P. (SC)

State of Punjab v. Piara Singh (SC)

Sarojben Ashwinkumar Shah v. State of Gujarat (SC)

C. Ronald v. State, U.T. of Andaman and Nicobar Islands (SC)

State Of U.P. v. Pintu @ Ulayata (SC)

Om Prakash @ Prakash v. State (Nct Of Delhi) Tr. Home Section (SC)

Satimbla Sharma v. St. Paul Sr. Secondary School (SC)

Orissa Power Transmission Corp. Ltd. v. Khageswar Sundaray (SC)

Oriental Bank of Commerce v. R.K. Uppal (SC)

State of Rajasthan v. Jeev Raj (SC)

Krishi Utpadan Mandi Samiti, Allahabad v. M/s. Baidyanath Ayurved Bhawan (Pvt.) Ltd. (SC)

Union Public Service Commission v. Naseer Ud. Din. Wani (SC)

Yashwant Arjun More v. State of Maharashtra (SC)

Rajinder v. State (NCT of Delhi). (SC)

Ram Mehar Singh v. State of N.C.T. of Delhi (SC)

Rajender Singh Pathania v. State of N.C.T. of Delhi (SC)

Satpal v. Haryana Urban Dev. Authority, (SC)

Union of India v. Hassan Ali Khan (SC)

Re:Exploi. of Chiln. Inj Orph. In St.Of T.N. v. Union Of India (SC)

Indirawati Singh Sandhu v. Life Insurance Corporation of India (SC)

Varsha v. Divisional Caste Certificate Scrutiny Committee (SC)

Polydrug Laboratroies P.Ltd. v. Controller of Patents (SC)

State of Uttaranchal v. Sunil Kumar Vaish (SC)

Raviraj Udupa v. M/s. United India Insurance Company Ltd. (SC)

Coromandel Indag Products (P) Ltd. v. Garuda Chit and Trading Co. P. Ltd. (SC)

Narayan Ramdas Chavan v. State of Maharashtra, (SC)

Commnr. of Customs Excise, New Delhi v. M/s. Living Media (India) Ltd. (SC)

State of Madhya Pradesh v. Union of India, (SC)

State of Haryana v. M/s. Malik Traders (SC)

M.C. Mehta v. Union of India (S.C.)

Indusind Media & Commun. Ltd. v. Mamlatdar (SC)

Anil Sachar v. M/s. Shree Nath Spinners P. Ltd. (SC)

Amitava Banerjee alias Amit alias Bappa Banerjee v. State of West Bengal (SC)

Badri Prasad v. Mahesh Kumar (S.C.)

Secretary, All India pre-Medical/Pre-Dental Entrance Examination v. Khushboo Srivastava (SC)

Puneet Gulati v. State of Kerala (SC)

Registrar General High Court of Madras v. M. Manickam (SC)

Maloth Somaraju v. State of A.P. (SC)

P.V. Indiresan v. Union of India (SC)

Sukhdev Singh(D) Thr. Lrs & Ors. v. Puran & Ors. (S.C.)

Manthuri Laxmi Narsaiah v. State Of A.P. (SC)

Union of India v. Hassan Ali Khan (SC)

Ramesh Kumar v. Furu Ram (SC)

M/s. Delhi Airtech Services Pvt. Ltd. v. State of U.P. (SC)

State Bank of India v. Emmsons International Ltd. (SC)

Grasim Industries Limited v. Commissioner of Central Excise (SC)

Vivek Kashinath Patil v. Rajendrasing Khushalsing Mahendra (Sikh) (SC)

Rajeev Hitendra Pathak v. Achyut Kashinath Karekar (SC)

T.N. Godavarman Thirumukpad v. Union of India (S.C.)

Shagun Mahila Udyogik Sahakari Sanstha Maryadit v. State of Maharashtra (SC)

Prakash Jha Productions v. Union of India (SC)

Sampurna Behrua v. Union of India (SC)

Ram Kumar v. State of U.P. (SC)

State of U.P. v. Luxmi Kant Shukla (SC)

Jwala Prasad v. State of Chhatisgarh, (SC)

Ketan V. Parekh v. C.B.I. (SC)

Mahendrasinh Madarsang Vaghela v. Rajiv Maheshkumar Mehta (SC)

Inderjit Singh Grewal v. State of Punjab (SC)

Shripat Mahadu Patil v. Chief Land and Surveyor, CIDCO Ltd. (SC)

National Insurance Company Ltd. v. Kusuma (SC)

Devender Kumar Tyagi v. State of U.P. (SC)

Life Insurance Corporation of India v. Hira Lal (SC)

Amruta Vijay More v. State of Maharashtra, (SC)

Chakas v. State of Punjab (SC)

Spl. Land Acquisition Officer v. Maharani Biswal (SC)

Manohar Lal (D) v. Ugrasen(D) (SC)

P. Parthasarathy v. State of Karnataka (SC)

Uniflex Cables Ltd. v. Commissioner, Central Excise, SURAT-II (SC)

Budhadev Karmaskar v. State of West Bengal (SC)

Aditya Birla Nuvo Ltd. v. Dy. Director Of Income Tax (SC)

Ankur Gutkha v. Indian Asthama Care Society (SC)

Bishnu Deo Mishra v. State of Assam (SC)

Gurdeep Singh v. State of Punjab (SC)

State Of U.P. v. Garibuddi @ Garibuddin (SC)

Alka Ojha v. Rajasthan Public Service Commission (SC)

Kandarpa Sarma v. Rajeswar Das (SC)

Federation of A.P. v. Admission & Fee Regulatory Committee (SC)

State Of Rajasthan v. Sanyam Lodha (SC)

Bharat Rasiklal Ashra v. Gautam Rasiklal Ashra (SC

Nanjegowda v. Gangamma (SC)

Sterlite Industries (I) Ltd. Etc. Etc. v. Union of India Etc. Etc. (SC)

Commissioner of Central Excise, Allahabad v. Uttar Pradesh State Sugar Corporation Limited (SC)

State of Maharashtra v. Raj Marketing (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Samaj Parivartana Samudaya v. State of Karnataka (SC)

Ved Vrata Sharma v. Mahendra Kumar Jain (SC)

P. Vankat Naidu v. Life Insurance Corporation of India (SC)

V. Gopal v. P. Ganaselvaudaya kumari (SC)

State of Punjab v. Jagdish Kaur (SC)

Man Singh v. Maruti Suzuki India Ltd. (SC)

Justice P.D. Dinakaran v. Judges Inquiry Committee (SC)

State of Maharashtra v. Subhash Arjundas Kataria (SC)

Mohan Singh v. State of Bihar (SC)

Raghubir Singh v. State of Rajasthan (SC)

Anil Kumar v. State of Haryana (SC)

Andhra Bank v. N.V. Choudary (SC)

Union Of India (Uoi) v. Durga Oraon (SC)

Commissioner of Income Tax v. Surya Herbal Limited (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

Ramlila Maidan Incident (SC)

State Of Maharashtra v. Vijay C. Puljal (SC)

C. Venkatachalam v. Ajitkumar C. Shah (SC)

Md. Murtaza v. State of Assam (SC)

Shiv Cotex v. Tirgun Auto Plast P. Ltd. (SC)

Commissioner Of Central Excise, Meerut-II v. M/S. Sundstrand Forms P. Ltd. (SC)

Maninderjit Singh Bitta v. Union of India (SC)

Rakesh Sharma v. State of M.P. (SC)

Asha Sharma v. Chandigarh Administration (SC)

Sanjoy Narayan Editor in Chief Hindustan v. High Court Of Allahabad (SC)

M/s. Air Liquide North India Pvt. Ltd. v. Commissioner, Central Excise, Jaipur-I (SC)

United Bank Of India v. Prasanta Kumar Roy (SC)

Surendra Prasad Shukla v. State of Jharkhand (SC)

Bhilwara Dugdh Utpadak Sahakari S. Ltd. v. Vinod Kumar Sharma Dead by Lrs. (SC)

Ajit Singh v. State of Punjab (SC)

Nitinbhai Saevatilal Shah v. Manubhai Manjibhai Panchal (SC)

Center for Public Interest Litigation v. Union of

Prinyanka Khanna v. Amit Khanna (SC)

Bihar State Electricity Board v. The Patna Electric Supply Co. Ltd. (SC)

Yograj Infrastructure Ltd. v. Ssang Yong Engineering and Construction Co. Ltd. (SC)

A.P. Dairy Development Corporation Federation v. B. Narasimha Reddy (SC)

Pirthi v. Mohan Singh (SC)

Kolkata Metropolitan Development Authority v. Gobinda Chandra Makal (SC)

Inst. of Chartered Accountants of India v. Shaunak H. Sayta (SC)

Samaj Parivartana Samudaya v. State of Karnataka (SC)

Environment Awareness Forum v. State of J & K (SC)

Sri Chandu Khamaru v. Smt. Nayan Malik (SC)

M/s. Divya Exports v. M/s. Shalimar Video Company (SC)

Haryana Urban Development Authority v. Shushila Devi Sharma (SC)

State of Punjab v. Central Bureau of Investigation

State of Rajasthan v. Arjun Singh (SC)

Arun Aggarwal v. State of Madhya Pradesh (SC)

Bhushan Kumar Meen v. State of Punjab (SC)

State of U.P. v. Alok Verma (SC)

Thota Venkateswarlu v. State of A.P. (SC)

Ramachandran v. State of Kerala (SC)

Prem Singh v. State of Haryana (SC)

Jermani Yadav v. State of Bihar (SC)

Chandigarh Administration through Director Public Instructions v. Usha Kheterpal Waie (SC)

High Court of Judicature at Patna v. Madan Mohan Prasad (SC)

Samar Bahadur Singh v. State of U.P. (SC)

National Textile Corporation Ltd. v. Naresh kumar Badrikumar Jagad (SC)

Mrinal Das v. State of Tripura (SC)

U.P. State Roadways Transport Corporation v. National Ins. Company Ltd. (SC)

Union of India v. J. D. Suryavanshi (SC)

Tata Mills v. Tata Housing Development Co. Ltd. (SC)

MIG Cricket Club v. Abhinav Sahakar Education Society (SC)

M/s. Wave Industries Pvt. Ltd. v. Atar Singh (SC)

Muzebuddeen v. State of M.P. (SC)

K. Bhagya Lakshmi v. New India Assurance Company Ltd. (SC)

Bhim Singh v. Union of India (SC)

Govt. of A.P. v. Sri Sevadas Vidyamandir High School (SC)

State of U.P. v. Narendra Bahadur Singh (SC)

Sanjay Kumar Singh v. Union of India (SC)

Bharat Sanchar Nigam Ltd. v. R. Santhakumari Velusamy (SC)

Ajay Kumar Das v. State of Jharkhand (SC)

Kushal Kumar Gupta v. Mala Gupta (SC)

Arshad Jamil v. State of Uttarakhand (SC)

K. Subhas Babu v. Engineer In Chief, Army H. Qrs. (SC)

Surya Mani Sharma v. Union of India (SC)

Mohd. Saud v. Manoj Kumar (SC)

Ankur Gutkha v. Indian Asthama Care Society (SC)

Commnr. of Central Excise, Noida v. Kitply Industries Ltd. (SC)

Aluva Sugar Agency v. State of Kerala (SC)

B.A. Umesh v. Regr. Gen. High Court of Karnataka, (SC)

Marabasappa (D) by LRs. v. Ningappa (D) by LRs. (SC)

U.P. Financial Corporation v. M/s Sri Bharat Paper Udyog P. Ltd. (SC)

Amlesh Singh v. Parmanand Singh (SC)

Mukhiya Karyapalak Adhikari, Uttar Pradesh, Lucknow v. Santosh Kumar (SC)

Mohd. Salman v. Committee of Management (SC)

Om Prakash v. State of Punjab (SC)

Bihar State Electricity Board v. Ram Deo Prasad Si

Center for Public Interest Litigation v. Union of

Marathwada Gramin Bank K.S. v. Management of Marathwada Gramin Bank (SC)

Raghuvansh Dewanchand Bhasin v. State of Maharashtra (SC)

G. Reddeiah v. Government of Andhra Pradesh (SC)

Rash Behari Pal v. State Of Jharkhand (SC)

State Of Rajasthan v. Bharat Bhushan Pareek
bholu @ Surjeet Yadav @appellant (SC)

Cit v. Reliance Industries Ltd. (SC)

Khatri Hotels Private Limited v. Union of India (S

Centre For Envir. Law, WWF v. U.O.I. (SC)

Goel Jewellers v. National Insurance Company Limited (SC)

Pepsico India Holding Pvt. Ltd. v. State of Maharashtra (SC)

Ambya Kalya Mhatre (d) through legal heirs v. Stat

Friends of Victoria Memorial v. Howrah Ganatantrik Nagarik samity (SC)

Sanath Kumar v. Special Tahsildar (SC)

State of West Bengal v. Howrah Ganatantrik Nagarik Samity (SC)

Union of India v. Bodupalli Gopalaswami (SC)

Rajendra Singh Verma (Dead) Through LRs. v. Lieutenant Governor (NCT of Delhi) (SC)

Jakia Nasim Ahesan v. State of Gujarat (SC)

Santosh Kumari v. State of J&K (SC)

Mahesh v. State of Madhya Pradesh (SC)

Ajitsingh Harnamsingh Gujral v. State of Maharasht

D. Sampath v. United India Insurance Co. Ltd. (SC)

A. Sridhar v. United India Insurance Co. Ltd. (SC)

Lalrinvenga (Dead) Through L.Rs. v. State of Mizoram (SC)

Cauvery Coffee Traders, Mangalore v. Hornor Resources (Intern.) Co. Ltd. (SC)

Union of India v. State of Gujarat (SC)

Kerala State Housing Board and Ors v. Kerala State Housing Board Nellikode Housing Colony Allottees (SC)

People's Union for Civil Liberties v. Union Of India (SC)

Uttar Pradesh Power Corporation Ltd. v. N.T.P.C. LTD. (SC)

State of West Bengal v. Debasish Mukherjee (SC)

Hardev Singh v. U.O.I. (SC)

Union of India v. Riyazuddin Kureshi, (SC)

Swadeshi Karyyalaya Pvt. Ltd. v. Secretary, Ministry Of Defence (SC)

State Of M.P. v. Babulal (SC)

Green S. Jacob v. HUDA, (SC)

Delhi International Airport Pvt. Ltd. v. Union of India (SC)

Anil Gilurker v. Bilaspur Raipur Kshetria Gramin Bank (SC)

Budhadev Karmaskar v. State of West Bengal (SC)

Jeet Singh v. Union of India, (SC)

A.P. Industrial Infrastructure Corpn. Ltd. v. Chinthamaneni Narasimha Rao (SC)

Jaipur Vikas Pradhikaran v. Ashok Kumar Choudhary (SC)

Trans Mediterranean Airways v. Universal Exports (SC)

Arulmighu Lakshmi Narayanaswamy Temple, Rep. By Its Chairman, Board Of Trustees v. Nallammal (Dead) thr. Lrs. (SC)

Silversons v. Oriental Insurance Company Limited (SC)

Union of India v. J. Edward Simon, (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Anup Bhushan Vohra v. Registrar General, High Court of Judicature at Calcutta (SC)

Abdul Ghafoor v. State of Bihar (SC)

Harpal Singh v. State of Haryana (SC)

Re: Exploi. of Chiln. Inj Orph. In ST. of T.N. v. Union of India (UOI) (SC)

Rakesh v. State of Madhya Pradesh (SC)

Shivlal v. State of Chhattisgarh (SC)

State of M.P. v. Premlal Shrivas (SC)

Registrar General High Court of Judicature At Madras v. R. Perachi (SC)

D.M. Nagaraja v. Government of Karnataka (SC)

Banatwala and Company v. L.I.C. of India (SC)

Machavarapu Srinivasa Rao v. Vijayawada, Guntur, Tenali, Mangalagiri Urban Development Authority (SC)

People's Union for Civil Liberties v. Union Of India (SC)

State of Orissa v. Government of India (SC)

Tejas Networks Limited v. Union of India (SC)

Haresh Mohandas Rajput v. State of Maharashtra (SC)

V.G.N. Enterprises, Through V.N. Devadoss v. Dunlop India Limited (SC)

Panchmahal Vadodara Gramin Bank v. D.M. Parmar (SC)

High Court of Judicature, Patna v. Shiveshwar Narayan (SC)

Environmental and Consumer Protection Foundation v. Delhi Administration (SC)

Gajraj v. State (NCT) of Delhi (SC)

Union of India v. H.M.M. Limited (SC)

Commissioner of Central Excise v. Hindustan Gum and Chemicals limited (SC)

Parasamaya Kolerinatha Madam, Tirunelveli v. P. Natesa Achari (SC)

M.C. Mehta v. Union of India (SC)

Sri Marthanda Varma v. T.P. Sundara Rajan (SC)

M.C. Mehta v. Union of India (SC)

Khem Chand v. Union of India, (SC)

T. Laxman Kumar v. Pradeep Kumar Patil, (SC)

Centre For Envir. Law, WWF-I v. U.O.I. (SC)

State of Uttarakhand v. Villagers of Vil. Jamaria Baluli and Vanghat (SC)

State of Punjab v. State of Haryana (SC)

Govt. of A.P. v. M/s Obulapuram Minig. Co. P. Ltd. (SC)

State of U.P. v. M/s Mohan Meakin Breweries Ltd. (SC)

Ram Jethmalani v. Union of India (SC)

R. Saragapani (Dead) v. Special Tahsildar, Karur-Dindigul (SC)

Teknika Components v. Commissioner of Income Tax (SC)

Meena Chaudhary v. Commissioner Of Delhi Police (SC)

Renu v. District and Sessions Judge, Tis Hazari Courts, Delhi (SC)

A.B. Bhaskara Rao v. Inspector of Police, CBI Visakhapatnam (SC)

Kanwar Singh Saini v. High Court of Delhi (SC)

Dinbandhu v. State of Bihar (SC)

Pragyna Singh Thakur v. State of Maharashtra (SC)

Modern Dental College and Research Centure v. State of Madhya Pradesh (SC)

Bachpan Bachao Andolan v. Union of India, (SC)

L.N. Gadodia and Sons v. Regional Provident Fund Commissioner (SC)

Lalit Kumar Modi v. Board of Control for Cricket in India (SC)

K. Balarama Raju v. Ch. V. Subramanya Sharma (SC)

Supreme Court Bar Association v. B.D. Kaushik (SC)

State of Jharkhand v. Vishwanath Dubey, (SC)

Smt. Har Devi Asnani v. State of Rajasthan (SC)

Ultra Tech Cement Ltd. (earlier Ultratech Cemco Lt

State Of Himachal Pradesh v. Union Of India (SC)

Commissioner of Central Excise v. Bharat Petroleum Corporation Limited (SC)

M/s. Thermax Ltd. v. K.M. Johny (SC)

Rajesh Kumar v. State through Govt. of NCT of Delh

Baljinder Singh @ Bittu v. State of Punjab (SC)

Nasib Hussain Siddi v. State of Gujarat (SC)

Bedanga Talukdar v. Saifudaullah Khan (SC)

Retailers Association of India v. Union of India (SC)

Center for Public Interest Litigation v. Union of

Antonio Lobo v. Felix Fernandes (SC)

M/s. N.T.P.C. Ltd. v. M.P. State Electricity Board (SC)

Subhas Prasad Sinha v. State of Bihar (SC)

Royal Orchid Hotels Limited v. G. Jayarama Reddy (SC)

Imtiyaz Ahmad v. State of Uttar Pradesh (SC)

Jamaluddin v. State of Jammu and Kashmir (SC)

State of Madhya Pradesh v. Narmada Bachao Andolan (SC)

Union of India v. Rabinder Singh (SC)

Commissioner Of Central Excise, New Delhi v. Bharat Foam Udyot Pvt. Ltd. (SC)

Union of India v. Hassan Ali Khan (SC)

Sham @ Kishor Bhaskarrao Matkari v. State of Mahar

Om Prakash v. Union of India (SC)

Ashok Kumar Jain v. Rajasthan Public Service Commission Through its Chairman (SC)

State of Rajasthan v. Shankar Lal Parmar (SC)

Pankaj Mahajan v. Dimple @ Kajal (SC)

Chatterjee Petrochem (India) Pvt. Ltd. v. Haldia Petrochemicals Ltd. (SC)

State of Haryana v. Mukesh Kumar (SC)

Dnyaneshwar Ranganath Bhandare v. Sadhu Dadu Shettigar (Shetty) (SC)

Shankar Ramappa Nadamani v. Land Acquisition Officer (SC)

Democratic Youth Federation of India v. Union Of India (SC)

Bar Council of Maharashtra and Goa v. Manubhai Paragji Vashi (SC)

Hanumant Singh v. Kiran Kumari (SC)

Srikant D. Shitole v. Azad Ahmed Gulam Ahmed (SC)

Devendra Kumar Sharma v. Bhavna Sharma (SC)

Mohd. Imran Khan v. State (Govt. of NCT of Delhi) (SC)

Center for Public Interest Litigation v. Union of

Deepak Verma v. State of Himachal Pradesh (SC)

R. Vijayan v. Baby (SC)

D. Ethiraj v. Secretary to Govt. (SC)

Pushpa Kumari v. State of Bihar (SC)

Colvin School Society v. Anil Kumar Sharma and Co. (SC)

Fee Regulatory Committee v. Kalol Institute of Management (SC)

Sanchit Bansal v. Joint Admission Board (JAB) (SC)

Wasim Ahmed Saeed v. Union of India (SC)

All India Drug Action Network v. Union of India (SC)

Malthesh Gudda Pooja v. State of Karnataka (SC)

Goa Housing Board v. Rameshchandra Govind Pawaskar (SC)

State of West Bengal v. Mani Bhushan Kumar (SC)

Rajendra Vassudev Deshprabhu (Dead) through L.Rs. v. Deputy Collector (Retd.) (SC)

State of Rajasthan v. High Court of Judicature for

Research Foundation for Science, Technology and National Resource Policy v. Union of India (SC)

Union of India v. Association of Unified Telecom Service Providers of India (SC)

Delhi Administration through its Secretary v. Umrao Singh (SC)

Sterlite Industries (India) Ltd. v. Union of India (SC)

Suraj Lamp and Industries Pvt. Ltd. v. State of Ha

Dayaram v. Sudhir Batham . (SC)

Vijay Dhanji Chaudhary v. Suhas Jayant Natwadkar (SC)

Sanjeev Kumar Jain v. Raghubir Saran Charitable Trust (SC)

Ganduri Koteshwaramma v. Chakiri Yanadi (SC)

Phulchand Exports Ltd. v. OOO Patriot (SC)

Shri Girish Vyas v. State of Maharashtra (SC)

Manohar Joshi v. State of Maharashtra And Ors. (SC

M/s. Satyanarayana Construction Co. v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

Siemens Ltd. v. Siemens Employees Union (SC)

Swami Vivekanand College of Education v. Union of India (SC)

Baldev Singh v. State Of Punjab (SC)

Sampurna Behura v. Union of India (SC)

Bhim Singh v. Union of India (SC)

State Bank of India v. Ram Lal Bhaskar (SC)

Raiwad Manojkumar Nivruttirao v. State of Maharashtra (SC)

Dr. T. Varghese George v. Kora K. George (SC)

State of West Bengal v. Sk. Nazrul Islam (SC)

Trilok Sudhirbhai Pandya v. Union of India (SC)

Collector, Bilaspur v. Ajit P.K. Jogi (SC)

Municipal Corporation of Delhi v. Association of Victims of Uphaar Tragedy (SC)

Maninderjit Singh Bitta v. Union of India (SC)

Bar Council of Maharashtra and Goa v. Manubhai Paragji Vashi (SC)

United India Insurance Co. Ltd. v. Shila Datta (SC)

Trambakeshwar Devasthan Trust v. President, Purohit Sangh (SC)

Shaw Wallace and Co. Ltd.(now United Spirits Ltd.) v. Nepal Food Corporation (SC)

M/s. Grasim Industries Ltd. v. Union of India (SC)

Sagar Sugars and Allied Products Ltd. v. Transmission Corporation of Andhra Pradesh Ltd. (SC)

Nand Kishore Ojha v. Anjani Kumar Singh (SC)

Union Of India & Ors. v. Rafique Shaikh Bhikan, (S

Vasanth Sreedhar Kulkarni v. State of Karnataka (SC)

M.C. Mehta v. Union of India (SC)

R. Indira Saratchandra v. State of Tamil Nadu (SC)

P.R. Shah, Shares and Stock Broker (P) Ltd. v. M/s. B.H.H. Securities (P) Ltd. (SC)

Dhanbir Singh v. Haryana Urban Development Authority (SC)

T.N. Godavarman Thrumulpad v. Union of India (SC)

Bharat Sanchar Nigam Ltd. v. Man Singh (SC)

Jignesh @ Bansi Lal Navin Chandra Desai v. State Of Gujarat (SC)

Commissioner Of Central Excise, Madurai v. Madura Coats Ltd. (SC)

Commissioner of Customs, Vishakhapatnam v. M/s. Aggarwal Industries Ltd. (SC)

Principal Chief Conservator of Forest v. J.K. Johnson (SC)

Uttar Pradesh Avas Evam Vikas Parishad v. Uttar Pradesh Power Corporation Limited (SC)

Ashok Kumar Lingala v. State of Karnataka (SC)

Union of India v. State of Gujarat (SC)

Environmental & Consumer Protect. Found. v. Delhi Administration & Ors. (SC)

Tilaknagar Industries Ltd. v. State of A.P. (SC)

Soni Sori v. State of Chhattisgarh (SC)

Pancho v. State of Haryana (SC)

Union of India v. B.S. Darjee (SC)

Commandant, 22 Battalion, Crpf Srinagar, C/o 56/apo v. Surinder Kumar (SC)

State Of Rajasthan v. Nanag Committe Of S.M.L. (Pg) College (SC)

Arikala Narsa Reddy v. Venkat Ram Reddy Reddygari

Union of India v. Deepak Electric & Trading Compan

Executive Engineer v. M/s. Sri Seetaram Rice Mill (SC)

Commissioner of Income Tax v. Bhari Information Technology Systems Private Limited (SC)

Ranbaxy Laboratories Limited v. Union of India (SC

Jaswant Singh v. Gurdev Singh (SC)

T.N. Godavarman Thirumulpad v. Union Of India (Uoi) (SC)

Surinder Kumar v. State of Haryana (SC)

Takdir Samsuddin Sheikh v. State of Gujarat (SC)

Satish v. State Of Haryana (SC)

Vishwa Mohini v. District Inspector of Schools (SC)

Dayanandi v. Rukma D. Suvarna (SC)

Ibrahim v. Raju (SC)

R. Raju v. K. Sivaswamy (SC)

Rajesh Mahajan v. Commissioner of Income Tax (SC)

Durga Charan Rautray v. State of Orissa (SC)

Chindha Fakira Patil (D) Through L.Rs. v. Special Land Acquisition Officer, Jalgaon (SC)

Bharat Aluminium Company v. Kaiser Aluminium Technical Services (SC)

Govind Yadav v. New India Insurance Company Limite

Sanjay Batham v. Munnalal Parihar (SC)

Babla @ Dinesh v. State of Uttarakhand (SC)

Manoj Rathaur v. Anil Raheja and Ors. (SC)

Ranjit Kaur v. Major Harmohinder Singh (SC)

Ramji Veerji Patel v. Revenue Divisional Officer (SC)

Jharkhand State Mineral Dev. Corpn. v. Lakhan Nath

Union of India v. Nitdip Textile Processors Private Limited (SC)

Poonam v. Harish Kumar (SC)

Ashokkumar Magabhai Vankar v. State of Gujarat (SC

Garlapati Krishna v. State of A.P. (SC)

Byrraju Ramaa Raju v. State through the central Bureau of Investigation (SC)

Prithipal Singh v. State of Punjab (SC)

State Of Rajasthan v. Ravi Shankar Srivastava (SC)

Centre For Envir. Law, Wwf-I v. Union Of India (Uoi) (SC)

J&K Housing Board v. Kunwar Sanjay Krishan Kaul (SC)

Leela Wanti v. State of Haryana (SC)

Lieutenant Governor, Andaman and Nicobar Administration v. Bare Foot Inns and Leisure Private Limited (SC)

Laxman @ Laxman Mourya v. Divisional Manager, Oriental Ins. Co. Ltd. (SC)

Anand v. Committee For Scrutiny & Verification of Tribe Claims (SC)

Haryana Urban Development Authority v. Viresh Sangwan (SC)

Ashiwin S. Mehta v. Union Of India (SC)

Employees Provident Fund Commissioner v. O.L. of E

Mrs. Anita Malhotra v. Apparel Export Promotion Council (SC)

M/s. Essel Propack Ltd. v. Commissioner of Central Excise, Mumbai-III (SC)

Centre for Environmental Law, World Wide Fund-India v. Union of India (SC)

H.G. Rangangoud v. M/s. State Trading Corporation Of India Limited (SC)

Bhim Singh v. Union of India (SC)

Orissa Private Medical & Dental Colleges Association v. Chairman, Orissa Joint Entrance Examination-1 (SC)

Prem Parkash Pahwa v. United Commercial Bank (SC)

Parmender Kumar v. State of Haryana (SC)

Abdul Rehman v. K.M. Anees-ul-Haq (SC)

Birbal B. Chouhan v. State of Chhattisgarh (SC)

Shiji @ Pappu v. Radhika (SC)

Vaithi @ Vaithianathan v. State of Tamil Nadu (SC)

Sherimon v. State of Kerala (SC)

Union of India & Ors. v. Ramesh Gandhi (SC)

Denial Dass v. State Of Punjab (SC)

Powertech World Wide Limited v. Delvin International General Trading LLC (SC)

Times Global Broadcasting Co.Ltd. v. Parshuram Babaram Sawant (SC)

Makers Devp. Services Pvt. Ltd. v. M. Visvesvaraya Industrial Research & Devp Centre (SC)

Citicorp. Maruti Finance Ltd. v. S. Vijayalaxmi (SC)

Ved Parkash Kathuria v. Haryana Urban Dev. Authori

Leela Hotels Ltd. v. Housing & Urban Development Corporation Ltd. (SC)

National Fertilizers Ltd. v. Jagga Singh (Deceased) Through L.Rs. (SC)

M.C. Mehta v. Union of India, (SC)

Pratap Singh v. State of U.P. (SC)

S. Loganathan v. Union of India (SC)

Antrix Corp. Ltd. v. Devas Multimedia P. Ltd. (SC)

Gulab Das v. State of M.P. (SC)

Securities And Exchange Board Of India v. Subhkam Ventures (I) Private Limited (SC)

All India Drug Action Network v. Union Of India (Uoi) (SC)

Ummu Sabeena v. State of Kerala (SC)

Air India Cabin Crew Association v. Union of India (SC)

Union of India v. Pradip Kumar Kedia Etc. (SC)

Shreenidhi Kumar v. Union of India (SC)

M/s Dewan Chand Builders & Contractors v. Union of India (SC)

Sunil Kr. Ghosh v. K. Ram Chandran (SC)

The Divisional Controller, KSRTC v. M.G. Vittal Ra

T.N. Godavarman Thirumulpad v. Union of India (SC)

Momin Khan v. State Of Uttar Pradesh (SC)

Govt. Of A.P. v. Obulapuram Mining Company P. Ltd. Etc. (SC)

Govt. Of A.P. v. Obulapuram Mining Company P. Ltd. Etc. (SC)

State of Bihar v. Pukhan Mahto (SC)

Riju Prasad Sarma Etc. v. State Of Assam (SC)

Ritu Mishra v. Ratna Srivastava (SC)

Santosh Kumar Vishwakarma v. M.P. Housing Board (SC)

National Fertilizers Ltd. v. Tuncay Alankus (SC)

Ramdas Vasu Shetty v. State of Maharashtra (SC)

Bangaru Laxman v. State Tr. CBI (SC)

Dinesh Kumar v. Chairman, Airport Authority of India (SC)

Shiv Shankar Singh v. State of Bihar (SC)

State of U.P. v. Sher Baz Khan (SC)

Chandrashekar (D) by LRs. and Others v. Land Acquisition Officer and Another (SC)

B.T. Purushothama Rai v. K.G. Uthaya (SC)

M.D., Tamil Nadu State Transport Corpn. v. Susheela Bai, (SC)

National Insurance Company Ltd. v. Sinitha (SC)

Union of India v. Col. L.S.N. Murthy (SC)

Raghbir Singh Sehrawat v. State of Haryana (SC)

Jaisy @ Jayaseelan v. State Rep. By Inspector of Police (SC)

Sanjay Chandra v. C.B.I. (SC)

School Teachers Association v. Bihar Education Service Association (SC)

Shish Ram v. Union of India (SC)

H.S. Rajashekara v. State Bank of Mysore (SC)

Union Of India (Uoi) v. Glaxo India Ltd. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

State of Haryana v. Rajmal (SC)

Reva Electric Car Co. P. Ltd. v. Green Mobil (SC)

Rasiklal Manickchand Dhariwal v. M/s. M.S.S. Food

Sahara India Real Estate Corp. Ltd. v. Securities and Exchange Board of India (SC)

Punjab State Warehousing Corporation Faridkot v. M

K.N. Govindan Kutty Menon v. C.D. Shaji (SC)

Ranjitham v. Basavaraj (SC)

National Campaign Committee for Central Legislation on Construction Labour v. Union of India (SC)

Ketan V. Parekh v. Special Director, Directorate o

Kailash N. Dwivedi v. State of U.P. (SC)

Dhanraj Singh Choudhary v. Nathulal Vishwakarma (SC)

Gajanan Samadhan Lande v. Sanjay Shyamrao Dhotre (SC)

Deo Lakhan Paswan v. State of Jharkhand (SC)

Union Public Service Commission v. Gyan Prakash Srivastava (SC)

Iqbal Singh Narang v. Veeran Narang (SC)

State of Rajasthan v. Shera Ram @ Vishnu Dutta (SC)

W. Kalyani v. State Tr. Inspector of Police (SC)

High Court of A.P. v. N. Sanyasi Rao (SC)

State of Madhya Pradesh v. Satyavrata Taran (SC)

Jogendra Ram v. Phullan Mian (D) By LRs. (SC)

Suresh Dhanuka v. Sunita Mohapatra (SC)

Bhim Singh v. Union of India (SC)

Ashish Chadha v. Smt. Asha Kumari (SC)

Hardeep Singh v. State of Madhya Pradesh (SC)

Akram Khan v. State of West Bengal (SC)

Narinder Singh Arora v. State (Govt. of NCT of Delhi) (SC)

Environmental & Consumer Protect. Found. v. Delhi Administration & Ors. (SC)

R.K. Mittal v. State of U.P. (SC)

Industrial Promotion & Investment Corpn. of Orissa Ltd. v. Tuobro Furguson Steels Pvt. Ltd. (SC)

Ram Kiran Goyal (D) Thr. Lrs. v. Sub Divisional Engineer (SC)

Bharati Balkrishna Dhongade v. State of Maharashtra (SC)

M.C. Mehta v. Union of India (SC)

Nivedita Sharma v. Cellular Operators Assn. of India (SC)

M/s. Nagpur Golden Transport Company (Read.) v. M/s. Nath Traders (SC)

Dattu Namdev Thakur v. State of Maharashtra (SC)

Hanumant Murlidhar Gavade v. Mumbai Agricultural Produce Market (SC)

State of Punjab v. Davinder Pal Singh Bhullar Etc. (SC)

Konduru Dayakarreddy v. State of Andhra Pradesh (SC)

M.C. Mehta v. Union Of India (Uoi) (SC)

Hardeep Singh v. State of Punjab (SC)

University of Kerala v. Council, Principals, Colleges, Kerala (SC)

Hardeep Singh v. State of Punjab (SC)

Dhanraj Singh Choudahry v. Nathulal Vishwakarma (SC)

Maninderjit Singh Bitta v. Union of India (SC)

Disha Constructions v. State of Goa (SC)

Modern Dental College & Research Centre v. State of Madhya Pradesh (SC)

Ramesh Rout v. Rabindra Nath Rout (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Omprakash v. State of Maharashtra (SC)

State of U.P. v. Pragyesh Misra (SC)

Harish Kumar Bhatia v. Family Credit Limited (SC)

Ram Kishan v. State Of Haryana (SC)

Maman Kumar Agrawal v. Gupta Homes P. Ltd. (SC)

Bhopal Gas Peedith Mahila Udyog Sangathan v. Union of India (SC)

Ishwar Dass Nassa v. State of Haryana (SC)

Chief Information Commr. v. State of Manipur (SC)

People's Union For Civil Liberties v. Union of India (SC)

M/s. Kamal Trading Private Limited v. State of West Bengal (SC)

Democractic Youth Federation of India v. Union of India (SC)

Krishnanan Menon v. Sanheeta Ved (SC)

Bhupinder Kaur v. Patel Hospital (P) Ltd., (SC)

Deepti Bhandari v. Nitin Bhandari (SC)

D.T.C. v. Lillu Ram, (SC)

Commissioner of C. Ex., Hyderabad v. Natco Parentals Ltd., (SC)

Yograj Infrastructure Ltd. v. Ssangyong Engineering and Construction Co. Ltd. (SC)

Shanker Singh v. Narinder Singh (SC)

Kailash Gour v. State of Assam (SC)

Emmanuel Eric v. State of Haryana (SC)

Jetha Bhaya Odedara v. Ganga Maldebhai Odedara (SC)

P. Mahalingam v. Monica Kumar (SC)

Helios & Matheson Information Technology Ltd. v. Rajeev Sawhney (SC)

Shri Morvi Sarvajanik KMSMSKM BEC v. National Council For Teachers' Education (SC)

Gridco Limited v. Sri Sadananda Doloi (SC)

T.N. Godavarman Thirumulpad v. Union Of India (SC)

Gayatri Bajaj v. Jiten Bhalla (SC)

M/s Dakshin Shelters Pvt. Ltd. v. Geeta S. Johari (SC)

M/s. Allied Motores Ltd. v. M/s. Bharat Petroleum Corporation Ltd. (SC)

Jigyasa Kancal v. Harsh Kancal (SC)

M. Mani v. Divisional Manager, New Delhi Assurance Co. Ltd. (S.C.)

Seema Lepcha v. State of Sikkim (SC)

M.C. Mehta v. Union of India (SC)

Darshan Lal Nagpal (Dead) By L.Rs. v. Government of NCT of Delhi (SC)

Suresh Ram Goswami v. Suremana Devi, (SC)

Coal Mines P.F. Commr. Thr. Board of Trustee v. Ramesh Chandra Jha (SC)

S. Sarwan Singh v. State of Punjab (S.C.)

Rushikesh Tanaji Bhoite v. State of Maharashtra (S

Yumman Ongbi Lembi Leima v. State of Manipur (SC)

Y. Nagaraj v. Smt. Jalajakshi (SC)

Mohd. Ayub v. Mukesh Chand (SC)

Munagala Yadamma v. State of A.P. (SC)

Sri Marthanda Varma v. T.P. Sundara Rajan (SC)

Nupur Talwar v. C.B.I., Delhi (SC)

Firojuddin v. Babu Singh (SC)

Adarsh Shiksha Mahavidyalaya v. Subhash Rahangdale (SC)

State of Punjab v. Balwinder Singh (SC)

Achyutanand Choudhary (D) Through L.Rs. v. Luxman

T.N. Godavrman Thirumulpad v. Union of India (SC)

Sri Chaitanya Educational Committee v. Commr. Of C. Ex, Guntur, (SC)

Assistant Commercial Tax Officer v. M/s Romesh Power Products P.Ltd. (SC)

People's Union For Civil Liberties v. Union Of India (SC)

Denel (Proprietary Limited) v. Govt. of India, Ministry of Defence (SC)

V.K. Naswa v. Home Secretary, U.O.I. (SC)

Department Of Ayush & Ors. v. Acharya Gyan Ayurved College Talawali (SC)

S.M.I. Kazim v. New India Assurance Co. Ltd. (SC)

Kesar Singh v. Pushpa Lata & Ors. (SC)

Rajesh Talwar v. Central Bureau of Investigation (SC)

Mohan Soni v. Ram Avtar Tomar (SC)

United India Insurance Co. Ltd. v. Sujata Arora (SC)

State of M.P. v. Ram Prakash Singh (SC)

Research Foundation for Science v. Union of India (SC)

Virendra Pratap and Anr v. Union of India (SC)

Mohd. Hussain @ Julfikar Ali v. State (Govt. of NCT) Delhi (SC)

Arun Raval v. Prithvi Raval (SC)

Collector Dist. Gwalior v. Cine Exhibitors P.Ltd.

Jarasindhu Choubey v. Amesh Chaubey @ Amresh Kumar (SC)

N.C. Das v. Gauhati High Court Thr. Registrar (SC)

Medical Council of India v. JSS Medical College (SC)

Chandrakala Trivedi v. State of Rajasthan (SC)

Azija Begum v. State of Maharashtra (SC)

Alister Anthony Pareira v. State of Maharashtra (SC)

Jile Singh v. State of U.P. (SC)

M/s. Indian Oil Corporation Ltd. v. Commissioner of Central Excises, Vadodara (SC)

Punjab & Sind Bank v. M/s. C.S. Company (SC)

Commissioner of Central Exercise, Bangalore-II v.

M/s. Flex Engineering Ltd. v. Commnr. of Central Excise, U.P. (SC)

Madhu v. State of Kerala (SC)

Om Prakash Asati v. State of U.P. (SC)

Food Corporation of India v. Bhartiya Khadya Nigam Karmchari Sangh (SC)

Union Of India & Ors. v. M.C. Sharma (SC)

Wu Chuaannan v. State of Chhatisgarh (S.C.)

Rajiv Saxena v. State (NCT of Delhi) (SC)

State of Jammu and Kashmir v. Vinod Kumar Verma (SC)

C. Shakunthala v. H.P. Udayakumar (S.C.)

J. Samuel v. Gattu Mahesh (SC)

M/s. National Seeds Corporation Ltd. v. M. Madhusu

Archaeological Survey of India v. Narender Anand (

People's Uion For Civil Liberties v. Union of India (SC)

Deepak Kumar Etc v. State of Haryana and Ors Etc. (SC)

T.N. Godavarman Thirumulpad v. Union of India (UOI) (SC)

Maulana Mohd. Amir Rashadi v. State of U.P. (SC)

Jaswinder Singh v. Santokh Nursing Home (S.C.)

Milan Krishna Roy v. State of West Bengal, (SC)

West U.P. Sugar Mills Association v. State Of Uttar Pradesh (SC)

A.V.M. Sales Corporation v. M/s. Anuradha Chemicals Pvt. Ltd. (SC)

Ajay Pal v. State of Haryana (SC)

State of Gujarat v. Essar Oil Limited (SC)

Vasanti Dubey v. State of Madhya Pradesh (SC)

Ranbir Talib @ Ranbir Satwant Singh v. M/s. Bhatia Gas (SC)

Regional Provident Fund Commissioner v. The Hooghly Mills Co. Ltd. (SC)

Burdwan Central Cooperative Bank Ltd. v. Asim Chatterjee (SC)

Rameshbhai Dabhai Naika v. State of Gujarat (SC)

Onkar v. State of U.P. (SC)

Sudevanand v. State Through CBI (SC)

Sharanamma v. M.D., Divisional Contr. NEKRTC (S.C.)

Assam Urban Water Supply & Sew. Board v. M/s. Subash Projects & Marketing Ltd. (SC)

Jagan Singh (Dead) Through LRs. v. Dhanwanti (SC)

Ramdas Bansal (D) v. Kharag Singh Baid (SC)

Shanmughan v. State of Kerala (SC)

B. Chandramathi v. N. Prakash (SC)

M/S. H.D.F.C. v. Gautam Kumar Nag (SC)

State of U.P. v. Ambrish Tandon (SC)

Horil v. Keshav (SC)

Vodafone International Holding B.V v. Union Of India (SC)

M/s. Paharpur Cooling Towers Ltd. v. Commissioner

Center for Public Interest Litigation v. Union of

Deepak Kumar Etc. v. State of Haryana (SC)

People's Union For Civil Liberties v. Union of India (SC)

R.K. Mittal v. State of Uttar Pradesh (SC)

Bangalore Development v. The Air Craft Employees C

M.P. Rural Road Development Authority v. M/s. L.G. Chaudhary Engineers (SC)

Bhim Singh v. Union of India (SC)

B.G. Verghese v. Union of India (UOI) (SC)

Deepa Thomas v. Medical Council of India (SC)

D. Sudhakar v. D.N. Jeevanraju (SC)

Amar Singh v. Dalip Singh (S.C.)

K. Guruprasad Rao v. State of Karnataka (SC)

A.V. Padma v. R. Venugopal (SC)

Arup Das v. State of Assam (SC)

Mohd. Asif v. State of Maharashtra (SC)

Vijay Singh v. State of Delhi (SC)

Margret Almeida v. Bombay Catholic Co-operative Housing Society Ltd. (SC)

Kannan v. Selvamuthukani (SC)

Deepak Kumar Etc. v. State of Haryana (SC)

National Insurance Company Ltd. v. Savitri Devi (S.C.)

Joshna Gouda v. Brundaban Gouda (SC)

Yograj Infras. Ltd. v. Ssang Yong Eng. and Constrn. Co. Ltd. (SC)

Jeevan Chandrabhan Idnani v. Divisional Commission

S.M. Sharmila v. National Insurance Co.Ltd. (SC)

Dr. Subramanian Swamy v. Dr. Manmohan Singh (SC)

Sharad v. State of Maharashtra (SC)

JIK Industries Limited v. Amarlal V. Jumani (SC)

Roy Fernandes v. State of Goa (SC)

Imtiyaz Ahmad v. State of Uttar Pradesh (SC)

Lee Kun Hee v. State of U.P. (SC)

Nand Kumar Verma v. State of Jharkhand (SC)

Mangani Lal Mandal v. Bishnu Deo Bhandari (SC)

State of Madhya Pradesh v. Bheru Singh (SC)

State of Punjab v. Dalbir Singh (SC)

Bhubaneswar Development Authority & Anr. v. Adikanda Biswal & Ors. (SC)

State of U.P. v. Zila Parishad Ghaziabad (SC)

Allottee's Ser. Mangr. T. Nadu Hng. BD. v. R. Chinnathambi (SC)

Commissioner of Central Excise. Delhi v. M/s. Minimax Industries (SC)

Centre for Public Interest Litigation v. Union of

Commnr. of Central Excise, Bhopal v. Minwool Rock Fibres Ltd. (SC)

Bangalore City Cooperative Housing Society Ltd. v.

Markio Tado v. Takam Sorang (SC)

Vijay Ramkrishan Gaikwad v. State of Maharashtra (SC)

Center For PIL v. Union Of India (SC)

Commissioner of C. Ex., Bangalore v. B.S. Appliances Ltd., (SC)

Susanta Ghosh v. State of West Bengal (SC)

Bavo @ Manubhai Ambalal Thakore v. State of Gujarat (SC)

Seema Lepcha v. State of Sikkim (SC)

Zelia M. Xavier Fernandes E. Gonsalves v. Joana Rodrigues (SC)

M/s Hotel Ashoka v. Assistant Commissioner Of Commercial Taxes (SC)

Union Of India & Anr v. Vijay Silk House (Bangalore) Ltd. (SC)

People's Union For Civil Liberties v. Union Of India (SC)

Lieutenant Governor v. Bare Foot Inns and Leisure Private Limited (SC)

T.N. Godavarman Thirumpulpad v. Union of India (SC)

Rattan Bai v. Ram Dass (SC)

Rajendra Prasad Bagaria v. Pharmacy Council of Sta

V.D. Bhanot v. Savita Bhanot (SC)

Raheja Universal Limited v. N.R.C. Limited (SC)

Maninderjit Singh Bitta v. Union of India (SC)

M/s. Vintron Electronics Pvt. Ltd. v. Commnr. of Central Excise, Delhi (SC)

B. Anjanappa v. Vyalikaval House Building Co-operative Society Limited (SC)

Ashok Kumar v. District Magistrate, Basti (SC)

National Campaign Committee v. Union of India (SC)

Absar Alam @ Afsar Alam v. State of Bihar (SC)

D. Rama Krishna v. Sadhu Narayana and another (SC)

Vikas Kalra v. The Commissioner of Income Tax-VIII, New Delhi. (SC)

M/S Topman Exports v. Commissioner of Income Tax, Mumbai (SC)

M/s. ACG Associated Capsules Pvt. Ltd. v. The Commissioner of Income Tax, Central-IV, Mumbai (SC)

Sriniwas Cable Components v. State of M.P. and other (SC)

Union of India through General Manager Northern Railways v. Chairman, U.P. State Electricity Board (SC)

P.R. Narahari Rao v. State of Kerala (SC)

Commissioner of Central Excise, Mumbai-III v. Tikitar Industries (SC)

Mahindra Nath Das v. Union of India (SC)

Lokesh Shivakumar v. State of Karnataka (SC)

Dipak Shubhashchandra Mehta v. C.B.I. (SC)

Sahara India Real Estate Corporation Limited v. Securities and Exchange Board of India (SC)

Columbia Sportswear Company v. Director of Income Tax, Bangalore (SC)

State of Andhra Pradesh v. Obulapur mining company private limited (SC)

Sidaramappa Kashinath Lingshetti v. Mishrilal Ramjivan Sarda (D) Through L.Rs. (SC)

New India Assurance Co. Ltd. v. Yogesh Devi (SC)

Commissioner of Central Excise and Customs v. Rajmal Lakhichand (SC)

The A.P. Loka Yuktha And Upa Loka Yuktha v. Kolli Pentam Naidu (SC)

Vijay Kumar Singh v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Commissioner of Central Excise, Faridabad v. M/s. Food and Healthcare Specialities (SC)

Ravi Yashwant Bhoir v. The Collector, District Raigad & Ors. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Anil Kumar Gupta v. State of Bihar (SC)

M/s. Bonanzo Engineering and Chemical Private Limited v. Commissioner of Central Excise (SC)

Keihin Penalfa Limited v. Commissioner of Customs (SC)

Baldhari Singh v. State of U.P. (SC)

Commissioner of Customs, New Delhi v. M/s. Caryaire Equipment India Pvt. Ltd. (SC)

Kapil Muni Karwariya v. Chandra Narain Tripathi (SC)

Lufthansa German Airlines v. Airport Auth. of India (SC)

Chandrakant Lumchand Gogad v. Nashik District Central Cooperative Bank (S.C.)

Rajvir Singh v. Secretary, Ministry of Defence (SC)

Aradadi Ramudu @ Aggiramudu v. State, Inspector of Police, Yanam (SC)

Krushnakant B. Parmar v. Union of India (SC)

Phalguni Das v. Tapas Dutta, (SC)

Baroda Uttar Pradesh Gramin Bank v. Ashok Kumar Srivastava (S.C.)

MD. Masaud Alam v. State Of Bihar (SC)

NTPC Limited v. Ansaldo Caldaie Boilers India P. Ltd. (SC)

Catholic Syrian Bank Ltd. v. Commissioner of Income Tax, Thrissur (SC)

Q'MAX Solutions INC. v. M/s. Geopetrol International INC. (SC)

Union Of India & Ors. v. Rafique Shaikh Bhikan, (S

Rattiram v. State of M. P. Through Inspector of Po

Subramanian v. State of Tamil Nadu (SC)

State of Kerala v. Gopakumar, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Dakshin Shelters P. Ltd. v. Geeta S. Johari (SC)

Suryapal Singh v. Siddha Vinayak Motors (SC)

State of Kerala v. E.T. Rose Lynd (SC)

Commissioner Of Central Excise, Kolkata v. M/s.Plaxair India Pvt. Ltd. (SC)

Zunaid Enterprises v. State of M.P. (SC)

Commnr. of Central Excise v. M/s. Wockhardt Life Sciences Ltd. (SC)

State of Tamil Nadu v. E. Rangachari (SC)

Mohamed Ibrahim v. Vinayaka Mission University (SC)

Surendra Nath Singh v. Uttar Pradesh Secondary Education Service Commission (SC)

Amit v. State of Uttar Pradesh (SC)

Sonu Sardar v. State of Chhattisgarh (SC)

In Re: Ramlila Maidan Incident v. Home Secretary, Union of India (SC)

Ashoka Mitra v. Swapan Kumar Mitra (SC)

Ladli Construction Co. (P) Ltd. v. Punjab Police Housing Corpn. Ltd. (SC)

M/s. Zunaid Enterprises v. State of Chhattisgarh (SC)

Sri Marthanda Varma v. T.P. Sundara Rajan (SC)

Union Of India v. Sinchetty Satyanarayan, (SC)

Union of India v. Rafique Shaikh Bhikan (S.C.)

Krishan Lal v. Food Corporation of India (SC)

K. Thippanna @ Thippenswamy v. Varalakshmi (SC)

K.B. Nagur M.D. (Ayu.) v. Union of India (SC)

K. Guruprasad Rao v. State of Karnataka (SC)

Margret Almeida v. Bombay Catholic Co-op. Housing Society Ltd. (SC)

Daji Raoji Patil (D) Through LRS & Ors. v. Bajirao Raoji Patil (D) Through LRS & Ors. (SC)

Office of the Chief Post Master General v. Living Media India Ltd. (SC)

Smt. K. Lakshmi v. State of Kerala (SC)

Lalita Kumari v. Government of U.P. (SC)

M/s Ifb Industries Ltd. v. State Of Kerala (SC)

Salauddin Ahmed and another v. Samta Andolan (SC)

Deepak Kumar etc. v. State of Haryana etc. (SC)

Bimal Kumar v. Shakuntala Debi (SC)

"In Re: Networking of Rivers" (SC)

In Re: News Item Published in Hindustan Times Titles 'And Quiet Flows The Maily Yamuna' v. ABC (SC)

People's Union for Civil Liberties v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Union of India v. M/s. Guwahati Carbon Ltd. (SC)

United India Insurance Company Ltd. v. Babu Ram Thakur (SC)

M/s. Resurgere M & M India Ltd. v. M/s. Sun Pharmaceutical Industires (SC)

Bimla Devi v. Satbir Singh (S.C.)

Ramnaresh v. State of Chhattisgarh (SC)

Om Kr. Dhankar v. State of Haryana (SC)

Surendra v. State Of U.P. (SC)

Brajendrasingh v. State of Madhya Pradesh (SC)

Bhim Singh v. Union of India (SC)

Southern Railway, Chennai v. Delight Manufacturing Company (SC)

Munnaour @ Jhannan v. State of U.P. (S.C.)

Speaker Haryana Vidhan Sabha v. Kuldeep Bishnoi, (SC)

Kishor Kumar v. Pradeep Shukla (SC)

The Accountant General, M.P. v. S.K. Dubey (SC)

Piyu Datta v. State Of West Bengal and Ors (SC)

Rajendra Pralhadrao Wasnik v. State of Maharashtra (SC)

Mano Dutt v. State of U.P. (SC)

Gurdeep Singh v. Bhim Singh (S.C.)

Research Foundn. For Science v. U.O.I. (SC)

Vinayak Kashinath Shilkar v. Dy. Collector and Com

Esha Ekta Appartments CHS Ltd. v. Municipal Corporation of Mumbai (SC)

Commissioner of Customs (Import), Mumbai v. M/s. Konkan Synthetic Fibres (SC)

Commissioner Of Central Excise, Surat-I v. M/s. Favourite Industries (SC)

Commissioner of Customs, Chennai v. Denso Kirloskar Industries Private (SC)

Chairman, West Bengal Administrative Tribunal v. S.K. Monobbor Hossain (SC)

Mandal, Revenue Officer, Visakhapatnam v. Senapati Appalanaidu (S.C.)

State of Uttar Pradseh v. Durga Prasad (SC)

Sampath Kumar v. Inspector of Police, Krishnagiri (SC)

Rajesh Talwar v. Central Bureau of Investigation (SC)

Vismay Digambar Thakare v. Ramchandra Samaj Sewa Samiti (SC)

Union Territory Of Lakshadweep v. Seashells Beach Resort (SC)

B.G. Verghese v. Union of India (SC)

Union Of India & Ors. v. M/s. Champion Photostat Industrial Corporation (SC)

Ravi Yashwant Bhoir v. The Collector, District Raigad (SC)

Jitu Patnaik v. Sanatan Mohakud (SC)

Vijay Arjunbhai Rathod v. C.B.I. (SC)

Bhagya Nagar Plot Owners Welf. Assn. v. Prime Properties T.R. Partner (SC)

Dylan Simon v. Manuel Paul Helmot, (PC)

H.P. Housing & Urban Devt. Auth. v. Ranjit Singh Rana (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Mangalsen v. State of U.P. (SC)

Food Corporation Of India v. Richhpal Swami, (SC)

Shiv Mohan Kapoor v. State of U.P. and Anr. (SC)

Labh Singh v. State of Haryana (SC)

Reena Rani v. State Of Haryana & Ors (SC)

Environmental and Consumer Protect Found v. Delhi Administration (S.C.)

Satish v. State of Haryana (SC)

Rashmi Ajay Kr. Kesharwani v. Ajay Kr. Kesharwani (SC)

Bhagwan Devi v. Sunil Kumar Rajput, (SC)

Sukhwant Singh v. Union of India through The Secretary, Ministry of Defence (S.C.)

Akhil Bhartiya Vidyarthi Parishad v. Union of India (SC)

M/s. Hyder Consulting(Uk) Ltd. v. Governer, State Of Orissa (SC)

Mahesh Kumar (Dead) By L.Rs. v. Vinod Kumar (SC)

Bhushan Power and Steel Ltd. v. State of Orissa (S

Saurashtra Kutch Stock Exchange Ltd. v. Securities and Exchange Bd. of India (S.C.)

Ram Naresh Singh v. State Of Bihar & Ors. (SC)

Ashok Sadarangani v. Union of India (SC)

Jai Prakash Singh v. State of Bihar (SC)

Bhajju @ Karan Singh v. State of M.P. (SC)

Govindaraju @ Govinda v. State by Sriramapuram P.S. (SC)

Presiding Officer Court of Inquiry v. Sunil Issar (S.C.)

Goodyear India Limited v. Norton Intech Rubbers (P

N.K. Bajpai v. Union of India (SC)

Hardeep Kaur v. Malkiat Kaur (SC)

Union of India v. Krishan Dass (S.C.)

Peoples Union for Civil Liberties v. Union of India (S.C.)

Esha Ekta apartments cooperative, housing society ltd. v. Municipal corporation of Mumbai (SC)

Ramdas Vasu Shetty v. State Of Maharashtra (SC)

State of Andhra Pradesh v. Awad Bin Younus Yafai (

State of Andhra Pradesh v. Younus Bin Omer Yafai (SC)

Head Master, Lawrence School Lovedale v. Jayanthi Raghu (SC)

Bachpan Bachao Andolan v. Union of India, (SC)

State of Orissa v. Ujjal Kumar Burdhan (SC)

T.N. Godavarman Thirumulpad v. Union of India (S.C.)

N. Suresh v. Yusuf Shariff (SC)

Surender Kumar Arora v. Dr. Manoj Bisla (SC)

Union Of India (Uoi) v. Vodafone International Holding B.V. (SC)

Suresh Kumar Kantilal Patel v. Balkrishna Laxmidas Kothari (SC)

Maria Margarida Sequeria Fernandes v. Erasmo Jack

Ram Dhari Jindal Memorial Trust v. Union of India

Rammurti v. State of M.P. (S.C.)

Chaluvegowda v. State by Circle Inspector of Police (S.C.)

Promode Dey v. State of West Bengal (SC)

Sayed Darain Ahsan @ Darain v. State of West Bengal (SC)

Rajendra Prataprao Mane v. Sadashivrao Mandalik K.T.S.S.K. Ltd. (SC)

Ram Prakash v. Dev Raj (S.C.)

Budhadev Karmaskar v. State of West Bengal (S.C.)

Union Of India v. Brigadier P.S. Gill (SC)

Krishi Utpadan Mandi Samiti & Anr. v. Ved Ram (SC)

Heinz India Pvt. Ltd. v. State of U.P. (SC)

State of Rajasthan v. Mohan Lal (SC)

Ushaben v. Kishorbhai Chunilal Talpada (SC)

Anand S. Biji v. State of Kerala (S.C.)

Karur Vyasa Bank Ltd. v. Karur Vyasa Bank Employees Union (S.C.)

Saroj Screens Pvt. Ltd. v. Ghanshyam and ors. (SC)

Glaxosmithkline Pharmaceuticals Limited v. Union of India (SC)

S. Ganesharaju (D) LRs. v. Narasamma (D) Thr. LRs. (S.C.)

Pravin Gada & Anr. v. Central Bank Of India & Ors. (SC)

R.K. Bansal v. Jag Pravesh Sharma (SC)

Mulchand Khanumal Khatri v. State of Gujarat (SC)

Narsing Prasad v. Anil Kumar Jain (SC)

Sunil Kumar v. State of Haryana (SC)

M/s Zunaid Enterprises & Ors. v. State of Chhattisgarh & Ors. (SC)

Research Foundn. For Science v. U.O.I. (S.C.)

Jai Bharat Trading Company v. Union of India (SC)

Minerals & Metals Trading Corporation of India Ltd. v. Ocean Knigh Maritime Co. Ltd. (SC)

Executive Officer, Municipal Council v. Gajja Ram & Ors. (SC)

R. Mohajan v. Shefali Sengupta (SC)

Shobhan Singh Khanka v. State of Jharkhand (SC)

Rameshkumar Agarwal v. Rajmala Exports Pvt. Ltd. (SC)

State of Jharkhand v. M/s. K.N. Farms and Industries (P) Ltd. (SC)

M/s. Pushpa Sahkari Avas Samiti Ltd. v. M/s. Gango

T.N. Godavarman Thirumulpad v. Union of India (S.C.)

State of Maharashtra v. Furniscape India Pvt. Ltd. (SC)

Municipal Corp. of Delhi v. Manushi Sangathan (S.C.)

Jegannathan v. Raju Sigamani (SC)

State of Kerala and Anr. v. P.V. Mathew (Dead) by

State of Kerala v. P.V. Mathew (SC)

Tarakant Singh v. State of Bihar (SC)

Manmohan v. State of M.P, (SC)

Gourav v. Anil Kumar, (SC)

Idea Cellular Ltd. v. Centre For Public Interest Litgn. (SC)

Manmohan Singh v. Subramanian Swamy (SC)

Sistema Shyam Teleservices Ltd. v. Centre For Public Interest Litgn (SC)

Unitech Wireless (T.N.) Pvt. Ltd. v. Centre For Public Interest Litgn (SC)

Videocon Telecommunications Ltd. v. Centre For Public Interest Litgn. (SC)

Kesri Commissariat v. Ministry of Food and Civil Supplies, Govt. of Maharashtra (SC)

Modern Dental College and Research Centre v. State of Madhya Pradesh (SC)

Manager, Kerala School For The Blind v. N.K. Abdurahiman, (SC)

Yogendra Pratap Singh v. Savitri Pandey (SC)

Ajay Dubey v. National Tiger Conservation Auth. (SC)

Amrit Bhanu Shali v. National Insurance Co. Ltd. (SC)

Chaugule v. Bhagwat (SC)

Myla Venkateswarlu v. State Of A.P. (SC)

Bhushan Kumar v. State (NCT of Delhi) (SC)

Maheshwari Prasad v. State of Jharkhand (SC)

L And T Uttaranchal Hydro Power P. Ltd. v. Jaya Prakash Dabral (SC)

Center for Public Interest Litigation v. Union of

Union of India v. Sharp Menthol India Ltd., (SC)

Pazal v. State Of U.P. (SC)

Mohd. Khalil Chisti v. State Of Rajasthan (SC)

Mohammad Khalil Chisti v. State of Rajasthan (SC)

Premji Nathu v. State of Gujarat (SC)

Maniben Devraj Shah v. Municipal Corporation of Brihan Mumbai (SC)

Delhi Administration v. Kaushilya Thakur (SC)

Municipal Corporation of Greater Mumbai v. Thomas Mathew (SC)

T.N. Godavarman Thirumulpad v. Union of India (S.C.)

Ram Dhan v. State of U.P. (SC)

Karuna Singh v. State of NCT of Delhi (SC)

Union of India v. Mohanlal (SC)

Nussli(Switzerland) Ltd. v. Commonwealth Games 2010 Organising Committee (SC)

Securities And Exchange Board Of India v. Mcx Stock Exchange Ltd. (SC)

National Council for Tech. Edu. v. Vaishnav Inst. of Tech. and Mgt. (SC)

Bhera Singh v. State of Rajasthan, (SC)

Society for Un-aided Private Schools of Rajasthan v. U.O.I. (SC)

Bandekar Brothers P. Ltd. etc. v. M/s. V.G. Quenim (SC)

Advance Surfactants India Ltd. v. Chief Commissioner, Central Excise (SC)

State of Andhra Pradesh v. Obulapuram Mining Company Private Limited (SC)

Chairman, Rajasthan State Road Transport Corporation v. Santosh (SC)

Vijay Singh v. State of U.P. (SC)

Chatrapati Shivji Shikshan Prasarak Mandal v. Dattatraya Rupa Pagar (S.C.)

Om Prakash v. State of Rajasthan (SC)

Daya Ram Tyagi v. State of U.P., (SC)

Ghisalal M. Agrawal v. Rameshwar @ Ramu Jawaharlal (SC)

Hiralal Pandey v. State of U.P. (SC)

State of Gujarat v. Gyanaba Dilavarsinh Jadega (S.C.)

Kulsum R. Nadiadwala v. State Of Maharashtra, (SC)

United India Insurance Co. Ltd. v. Laxmamma (SC)

Desiya Murpokku Dravida Kazhagam v. Election Commission of India (SC)

Budhadev Karmaskar v. State of West Bengal (S.C.)

Vinod Kulshreshtha v. Union of India (SC)

Sri Marthanda Varma v. T.P. Sundara Rajan (SC)

Brij Mohan Lal v. Union of India (SC)

State of Haryana v. Shakuntla (SC)

Raja Mechanical Co.(P) Ltd. v. Commnr. of Central Excise, Delhi-I (SC)

Chandrika Chunilal Shah v. Orbit Finance Pvt. Ltd. (SC)

Ravindra Singh v. State of Haryana, (SC)

State of Andhra Pradesh v. Obulapuram Mining Company Private Limited (SC)

Union of India v. Talwinder Singh (SC)

Union Of India (Uoi) v. N. East. Reg. Atomic Min. Workers Union (SC)

Madhusudan Rayons P. Ltd. v. Commr. Cen. Exc. And Cus. Surat-I (SC)

Sangeetaben Mahendrabhai Patel v. State of Gujarat

Lieutenant Governor v. Bare Foot Inns and Leisure Private Limited (SC)

Santosh Devi v. National Insurance Company Ltd. (SC)

C.N. Ramappa Gowda v. C.C. Chandregowda (SC)

Prakash Chandra v. Narayan (SC)

Sukhlal Sarkar v. Union of India (SC)

Ishtikhar v. State of U.P. (SC)

Shankar Mahadev Bidari v. State of Karnataka (SC)

Rashtriya Ispat Nigam Limited v. M/s. Dewan Chand Ram Saran (SC)

Vijay Sajnani v. Union of India, (SC)

Kodakara Farmers Service Co-operative Bank Ltd. v. Neena (SC)

Union of India v. Madhu E.V. (SC)

Shiv Kumar v. State Of Punjab (SC)

U.P. Power Corporation Ltd. v. Rajesh Kumar (SC)

Aneeta Hada v. M/s. Godfather Travels and Tours Pv

Sunil Kohli v. Union of India (SC)

Ramlal Motiramji Tayade v. SPL. LAQ Officer (SC)

Avishek Goenka v. Union of India (SC)

A. Shanmugam v. Ariya K.R.K.M.N.P. Sangam Tr. Pres

Avishek Goenka v. Union of India (SC)

Mehrawal Khewaji Trust (Regd.), Faridkot v. State of Punjab (SC)

Sri Marcel Martins v. M. Printer (SC)

P.A. Mohammed Riyas v. M.K. Raghavan (SC)

Emmanuel Eric v. State of Haryana (SC)

Durgatinasini Samanta v. Prabir Kumar Patra, (SC)

Addl.Commr. Of I.T v. M/s. Tulip Star Hotels Ltd.,

Deepak Khinchi v. State of Rajasthan (SC)

Jaspal Singh Dua v. Harleen Kaur & Ors (SC)

Vineet Handa v. State of Haryana (SC)

General Officer Commanding v. CBI (SC)

Poonam Rani @ Poonam v. State of Haryana (SC)

All India Judges Asson. v. Union of India (SC)

M/s. DSR Steel (P) Ltd. v. State of Rajasthan (SC)

L.K. Venkat v. Union of India (SC)

Soni Sori v. State of Chhattisgarh (SC)

M.T. Enrica Lexie v. Doramma (SC)

Arjun v. State of Maharashtra (SC)

Union of India v. Vimal Bhai (SC)

M/s.Fugro Survey (India) Pvt.Ltd. v. Ramunia International Services Ltd. (SC)

Ishwardas Rohani v. Alok mishra (SC)

Research Foundation for Science v. Union of India (SC)

K.C. Bajaj v. Union of India (SC)

State of Andhra Pradesh v. Obulapur Mining Company Private Limited and others (SC)

Tejas Construction & Infrastructure Pvt. Ltd. v. Municipal Council Sendhwa (SC)

Super Cassettes Industries Ltd. v. Music Broadcast

Meenakshi Khandelwal v. Shailesh Khandelwal (SC)

Chairman and Chief Executive Officer, Noida v. Mange Ram Sharma (D) through LRs. (SC)

Khaja Educational Society v. E. Veesha Yadav, (SC)

Rashmi Rekha Thatoi v. State of Orissa (SC)

Dal Chand v. State of U.P., (SC)

C.I.T. v. Nalwa Sons Investment Ltd. (SC)

Neel Kumar @ Anil Kumar v. State of Haryana (SC)

Narayan Sanyal v. State of Chhatisgarh (SC)

Manohar Lal Sharma v. Union of India (SC)

Supreme Court Bar Association v. B.D. Kaushik (SC)

Ashfaq Husain v. United India Ins. Co. Ltd. (SC)

Centre for Environment Law World Wide Fund-India v. Union of India (SC)

Chhanga Singh v. Union of India (SC)

Narinderjit Singh v. North Star Estate Promoters L

Shaleen Kabra v. Shiwani Kabra (SC)

State of Kerala v. M/s. Mar Appraem Kuri Co. Ltd.

Union of India v. Rafique Shaikh Bhikan (SC)

Al Jazeera Steel Products Company SAOG v. MID India Power and Steel Ltd. (SC)

M/s. A.B.N.A. v. Managing Director M/s. U.P.S.I.D.C. Limited (SC)

Bipromasz Bipron Trading Sa v. Bharat Electronics Limited(Bel) (SC)

M/s. Best Sellers Retail (India) Pvt. Ltd. v. M/s.

Chandigarh Administration v. Manohar Singh, (SC)

Priya Gupta v. State of Chhatishgarh (SC)

Munna Kumar Upadhyaya @ Munna Upadhyaya v. State o

Sahadevan v. State of Tamil Nadu (SC)

Alagupandi @ Alagupandian v. State of Tamil Nadu (SC)

Jitender Kumar v. State of Haryana (SC)

Nagesh v. State of Karnataka (SC)

Kathi Bharat Vajsur & Anr. v. State of Gujarat (SC)

Ismail v. Police Sub Inspector, Hospet (SC)

Lanco Hills Technology Park Pvt.Ltd. v. Dargah Haz

Environment & Consumer Protn. Foundation v. Un

Sinnamani v. G. Vettivel (SC)

Meerut Development Authority v. Mukesh Kumar Gupta (SC)

Renu v. District & Sess. Judge Tis Hazri (SC)

Common Cause v. Union of India (SC)

M/s Narne Construction P. Ltd. v. Union of India (SC)

Aruna Rodrigues & Ors. v. Union Of India & Ors. (SC)

Abdul Nawaz v. State of West Bengal (SC)

Para Seenaiah v. State Of A.P. (SC)

Mohd. Khalil Chisti v. State Of Rajasthan (SC)

Chunda Murmu v. State of West Bengal (SC)

Mrudul M. Damle v. C.B.I. New Delhi (SC)

Atmaram v. State of Madhya Pradesh (SC)

Rajesh Bhatnagar v. State of Uttarakhand (SC)

Salim Gulab Pathan v. State of Maharashtra (SC)

Center for Public Interest Litigation v. Union of

Sandeep v. State of U.P. (SC)

Samaj Parivartan Samudaya v. State of Karnataka (S

Chandra Kumar Chopra v. Union of India (SC)

Registrar General, Patna High Court v. Pandey Gajendra Prasad (SC)

Union Territory Of Lakshadweep v. Seashells Beach

CESC Ltd. v. Chief Post Master General (SC)

M/s. Patel Engineering Limited v. Union of India (SC)

State of M.P. v. Rakesh Kohli (SC)

Maharashtra State Board Of Wakfs v. Shaikh Yusuf Bhai Chawla (SC)

In re : Natural Resources Allocation, In Re Special Reference No. 1 or 2012 (SC)

M/s Bird Travels P.Ltd. v. Amarjit Kaur, (SC)

Thoti Manohar v. State of Andhra Pradesh (SC)

State of Rajasthan v. Devi Lal, (SC)(Vacation Bench)

Ramavtar v. State of Chhattisgarh, (SC)(Vacation Bench)

Dipti Bhardwaj v. State of Haryana, (SC)(Vacation Bench)

State of Rajasthan v. Harlal, (SC)(Vacation Bench)

Myalaram Pochaiah v. State of A.P., (SC)(Vacation Bench)

Joginder Singh v. State of H.P., (SC)(Vacation Bench)

Huidrom Konungjao Singh v. State of Manipur (SC)

State of Delhi v. Jugesh Kumar (SC)

Amar Pal Singh v. State of U.P. (SC)

State of Rajasthan v. Vinod Kumar (SC)

Ramesh Harijan v. State of U.P. (SC)

State of Rajasthan v. Darshan Singh @ Darshan Lal

Union of India v. S. Srinivasan (SC)

Rohtash v. State of Haryana (SC)

Badami (Deceased) By her L.R. v. Bhali (SC)

Union of India v. Shashank Goswami (SC)

Union of India v. Ravinder Kumar (SC)

Ram Kishun v. State of U.P. (SC)

Devasmita Chakraborty v. State of West Bengal (SC)

Vijay Kumar Kaul v. Union of India (SC)

Mukut Bihari v. State of Rajasthan (SC)

Narender Kumar v. State (NCT of Delhi) (SC)

State of Uttarakhand v. Umakant Joshi (SC)

Secretary, Min. of Defence v. Prabhash Chandra Mirdha (SC)

Narendra Champaklal Trivedi v. State of Gujarat (SC)

Jugendra Singh v. State of Uttar Pradesh (SC)

State of Punjab v. Jagdip Singh Chowhan, (SC)

Nitin Gunwant Shah v. Indian Bank (SC)

Nupur Talwar v. Central Bureau of Investigation (S

ACC Limited v. Global Cement Ltd. (SC)

Government Of India v. R. Krishnaiah (SC)

Jainendra Singh v. State of U.P. Tr. Prinl. Sec. Home (SC)

Haryana State Industrial Development Corporation Ltd. v. Mawasi (SC)

Bishnupada Sarkar v. State of West Bengal (SC)

P. Sanjeeva Rao v. State of A.P. (SC)

Dropti Devi v. Union of India (SC)

LG, Andaman and Nicobar Islands v. M/s. Bare Foot Inns and Leisure Pvt. Ltd. (SC)

Village Panchayat, Calangute v. The Additional Director of Panchayat-II (SC)

Union of India v. Chaitanya Bharathi Institute of Technology (SC)

Sabhia Mohd. Yusuf Abdul Hamid Mulla (D) by L.Rs. v. Special Land Acquisition Officer (SC)

Khela Banerjee v. City Montessori School (SC)

Church of Christ Charitable Trust & Edu. Charitable Society v. Ponniamman Educational Trust (SC)

R. Mohan v. A.K. Vijaya Kumar (SC)

A. Nawab John v. V.N. Subramaniyam (SC)

Shambhu Prasad Sharma v. Charan Das Mahant (SC)

B. Madhuri Goud v. B. Damodar Reddy (SC)

O.M. Baby (Dead) by Lrs. v. State of Kerala (SC)

Brijesh Mavi v. State of NCT of Delhi (SC)

Union of India v. Mohanlal (SC)

Shreejith L. v. Deputy Director (Education) Kerala (SC)

United India Insurance Co. Ltd. v. J.V.S. Food Pvt. Ltd., (SC)

Medical Council of India v. Rama Medical College Hospital Research Centre, Kanpur (SC)

Vishwanath v. Sau. Sarla Vishwanath Agrawal (SC)

Bar Council Of India v. A.K. Balaji (SC)

Sunishchai Sachar v. State Of Punjab (SC)

New India Assurance Co. Ltd. v. Gopali (SC)

Pravin Gada & Anr. v. Central Bank Of India & Ors. (SC)

Cox and Kings India Ltd v. Indian Railway Catering & Tourism Corporation Ltd. (SC)

B. Srinivasa Rao v. M.D. Tafe Access Ltd., (SC)

Ms. Mayawati v. Union of India (SC)

Research Foundation for Science, Technology and Natural Resource Policy v. Union of India (SC)

Ponnala Lakshmaiah v. Kommuri Pratap Reddy (SC)

Jai Bhole Shankar v. State of Chattisgarh (SC)

Union of India v. Sampat (SC)

Payal Malik v. Nagesh Malik (SC)

V.I. Uthuppan v. Thankachan & Anr (SC)

Pushpanjali Sahu v. State of Orissa (SC)

Viral v. Dhulia V. Virag R. Dhulia (SC)

Asha v. Pt. B.D. Sharma University of Health Sciences (SC)

Anand Mohan v. State of Bihar (SC)

Subhash Popatlal Dave v. Union of India (SC)

Bable @ Gurdeep Singh v. State of Chhattisgarh Tr. P.S.O.P. Kursipur (SC)

M/s. Purbanchal Cables and Conductors Pvt. Ltd. v.

Nitin Gunwant Shah v. Indian Bank (SC)

Ajay Dubey v. National Tiger Conservation Auth. (SC)

Kanti Parkash Bhalla v. State of Haryana, (SC)

Uma Shashi Devi v. Dibakar Banerjee, (SC)

Shyamal Ghosh v. State of West Bengal (SC)

Tejendra Singh Walia v. State Of Madhya Pradesh (SC)

Delhi Race Club Ltd. v. Union of India (SC)

Naina Thakkar v. M/s. Annapurna Builders (SC)

Indian Pharmacy Graduates Association v. Government of India (SC)

Amarnath Shrine v. Union of India (SC)

V.S. Kanodia etc v. A.L.Muthu (D) Thr. L.Rs. (SC)

Girimallappa v. Special Land Acquisition Officer M and MIP (SC)

State of Karnataka v. Shankara Gouda (SC)

Azim Ahmad Kazmi v. State of Uttar Pradesh (SC)

R.K. Mittal v. State of U.P. (SC)

Ashok Kumar Ratilal Patel v. Union of India (SC)

Sushila Tiwary v. Allahabad Bank (SC)

Vinod Kumar Koul v. State of J & K (SC)

State of West Bengal v. Mandira Chatterjee (SC)

Ajay Pandit @ Jagdish Dayabhai Patel v. State of M

Union of India v. Ibrahim Uddin (SC)

Hindustan Copper Limited v. Monarch Gold Mining Company Limited (SC)

Paramjit Panag v. State of Punjab (SC)

Everest Cylinders Pvt. Ltd. v. State of U.P. (SC)

Garg Woollen Pvt. Ltd. v. State of U.P. (SC)

Ahmedsaheb (D) by LRs. v. Sayed Ismail (SC)

G.M.Siddeshwar v. Prasanna Kumar (SC)

Bhau Ram v. Janak Singh (SC)

Supreme Court Bar Association v. B.D. Kaushik (SC)

Amarnath Shrine, In Re (Court On Its Own Motion) v. Union of India (SC)

Kamalbai Sinkar v. State of Maharashtra (SC)

Jayrajsinh Digvijaysingh Rana v. State of Gujarat

Jagroop Singh v. State of Punjab (SC)

Satyajit Ballulbhai Desai v. State of Gujarat (SC)

Ram Kumar v. State Of Punjab (SC)

Polamuri Chandra Sekhararao alias Chinna alias Babji v. State of A.P. (SC)

State of Bihar v. Arvind Kumar (SC)

Union of India v. Rafique Shaikh Bhikan (SC)

Y.S. Vijaya v. Union Of India (SC)

Amarnath Shrine v. Union of India (SC)

Ajay Dubey v. National Tiger Conservation Auth. (SC)

Rahul Dubey v. Vibha Dubey (SC)

Arumugam v. State Rep. By Insp. of Police (SC)

Rampal Singh v. State of U.P. (SC)

M. Sarvana Alias K.D. Saravana v. State of Karnataka (SC)

Shudhakar v. State of M.P. (SC)

Faqir Chand Gulati v. Uppal Agencies P. Ltd., (SC)

Rajesh Kumar v. Delhi Development Authority (SC)

Ramesh Chilwal @ Bombayya v. State of Uttarakhand (SC)

Manjit Singh v. State of Rajasthan (SC)

Nihali Devi v. State Govt. of Nct of Delhi (SC)

Calcutta Industrial Corp. v. Jaya Steel & Scrap LLC (SC)

Nafis Ahmad v. State of U.P. (SC)

Monnet Ispat and Energy Ltd. v. Union of India (SC

Budhadev Karmaskar v. State of West Bengal (SC)

Arvindkumar Anupalal Poddarv. State of Maharashtra (SC)

K. Nageswara Naidu v. Collector and District Magistrate Kadapa (SC)

Sudam Alias Rahul Kaniram Jadhav v. State Of Mahar

Sandeep Bisambharlal Kedia v. Indiabulls Financial Services Ltd. (SC)

Union of India v. Rafique Shaikh Bhikan (SC)

Vinod @ Ajay v. State Of Madhya Pradesh (SC)

Rashid Kapadia v. Medha Gadgil (SC)

R.K. Mittal v. State of U.P. (SC)

Research Foundation For Science, Technology and Natural Resource Policy v. Union of India (SC)

Columbia Sportswear Company v. Director of Income Tax, Bangalore (SC)

Ganesh Shivramji Mehare v. Mangesh Vasantrao Deshpande (SC)

Commr. Of Cen. Exc. And Customs, Bhopal v. M/s. Jain Brothers
commr. Of Central Excise, Indore @appellant (SC)

Oriental Insurance Co. Ltd. v. Siby George (SC)

Jayanti Kumari Nayak v. State of Orissa (SC)

Kashinath Mondal v. State of West Bengal (SC)

Krishnappa v. State of Karnataka (SC)

Syed Ahmed v. State of Karnataka (SC)

M/s. Optiemus Infracom Ltd. v. M/s. Ishan Systems Pvt. Ltd. (SC)

Avishek Goenka v. Union of India (Uol) (SC)

Bar Council of India v. Union of India (SC)

State Tr. P.S. Lodhi Colony New Delhi v. Sanjeev N

Sadhupati Nageswara Rao v. State of Andhra Pradesh (SC)

Dr. Mehmood Nayyar Azam v. State of Chhattisgarh (

Dayal Singh v. State of Uttaranchal (SC)

Satyabrata Sahoo v. State of Orissa (SC)

Environment & Consumer Protn. Foundation v. Un

Naresh Kumar v. State of Haryana (SC)

Balkrusna R. Chaubey v. C.B.I (SC)

Cicily Kallarackal v. Vehicle Factory (SC)

Asst. Commercial Taxes Officer v. M/s. G.D. Pharmaceuticals Ltd. (SC)

Munna Lal Karosia v. State of Madhya Pradesh (SC)

Rai Sandeep @ Deepu v. State (NCT) of Delhi (SC)

Govt. of U.P. v. Preetam Singh, (SC)

R.C. Chandel v. High Court of M.P. (SC)

Ram Shiroman Mishra v. Vishwanath Pandey (SC)

Rattan Lal v. S.N. Bhalla (SC)

State of A.P. v. D. Raghukul Pershad (D) By Lrs. (SC)

Sri Marthanda Varma v. T.P. Sundara Rajan (SC)

Bhopal Gas Peedith Mahila Udyog Sangathan v. Union of India (SC)

Cantonment Board, Jammu v. Jagat Pal Singh Cheema (SC)

P.T. Koshy v. Ellen Charitable Trust, (SC)

Kavita Solunke v. State of Maharasthra (SC)

Saeed Zakir Hussain Malik v. State of Maharashtra (SC)

Rajoo @ Ramakant v. State of Madhya Pradesh (SC)

Phool Kumari v. Office of the Superintendent Central Jail Tihar New Delhi (SC)

Research Foundn. for Science v. U.O.I (SC)

Mohd. Mohsin v. State of U.P. (SC)

Rohit Sakhuja v. Dy. Dir., Dri, New Delhi, (SC)

Vice Chancellor, Guru Ghasidas University v. Craig Mcleod (SC)

Pathan Hussain Basha v. State of A.P. (SC)

Ravi Kapur v. State of Rajasthan (SC)

Supreme Court Bar Association v. B.D. Kaushik (SC)

Raju Jhurani v. M/s Germinda Pvt. Ltd. (SC)

Punjab Urban Planning and Dev. Authority v. Raghu Nath Gupta (SC)

M/s. Michigan Rubber (India) Limited v. State of Karnataka (SC)

State of Rajasthan v. Rajkumar Agarwal (SC)

K. Venkateshwarlu v. State of Andhra Pradesh (SC)

Kalu @ Amit v. State of Haryana (SC)

Ranjan Dwivedi v. C.B.I., Through the Director General (SC)

Subhash Krishnan v. State of Goa (SC)

Chandi Prasad Uniyal v. State of Uttarakhand (SC)

Savelife Foundation v. Union of India, (SC)

People's University v. State of Madhya Pradesh (SC)

State of U.P. v. Sanjay Kumar (SC)

Vidur Impex and Traders Pvt. Ltd. v. Tosh Apartments Pvt. Ltd. (SC)

Ghanshyam Dass Gupta v. Makhan Lal (SC)

S. Srinivasa Murthy v. Karnataka Housing Board (SC)

Kavita v. Deepak (SC)

Devinder Singh Narula v. Meenakshi Nangia (SC)

Commissioner of Income Tax v. Zee Telefilms Ltd. (SC)

Commissioner of Income Tax Kolkata v. Smifs Securities Limited (SC)

Assistant Commissioner of Income Tax, Mumbai v. ICICI Securities Primary Dealership Limited (SC)

R.S. Misra v. Union of India and others (SC)

Ram Ashish Dixit v. Chairman Purvanchal Gramin Bank Limited (SC)

State of Haryana v. Vijay Singh (SC)

Bachpan Bachao Andolan v. Union Of India, (SC)

Commissioner of Income Tax v. Rk Bk Fiscal Service

Commissioner of Income Tax v. Vasudhara Holdings Ltd., (SC)

Registrar, Rajiv Gandhi University of Health Scien

Commissioner of Income Tax, Gujarat v. Gujarat Flouro Chemicals (SC)

Rebeka Minz v. Divisional Manager, United India Insurance Company Limited (SC)

Laxmi Narain Modi v. Union of India (SC)

Commissioner of Income Tax III, Rajkot v. Orchev Pharma Private Limited (SC)

Sri Marthanda Varma v. State Of Kerala (SC)

Kanpur Development Authority Thr. Vice Chairman v. Sheo Prakash Gupta (SC)

Subramanian Swamy v. A. Raja (SC)

Pooja Rana v. State of Haryana (SC)

All India Judges Asson. v. Union of India (SC)

Sector 14 Residents Welfare Assn. v. State of Delhi (SC)

Centre for P.I.L. v. Union of India (SC)

GTC Industries Ltd. v. Collector of Central Excise

I.T.C. Limited v. Adarsh Coop. Housing Soc. Ltd. (SC)

Mallamabai Khajure v. State Of Maharashtra (SC)

Shaikh Habeeb Shaikh Bashir v. State Of Maharashtra (SC)

Labh Singh v. P.K. Chaudhary, Chief Sec., Govt. Of Har. (SC)

Bangalore International Airport Ltd. v. Flemingo Dutyfree Shops Pvt. Ltd. (SC)

Mangal Amusement Park Ltd. v. State of M.P. (SC)

Research Foundn. For Science v. U.O.I (SC)

Commissioner of Income Tax, Kolkata v. Vasudhara Moldings Limited (SC)

Narayan Manikrao Salgar v. State of Maharashtra (SC)

Commissioner of Income-tax v. Vinbros and Co., (SC

Bachpan Bachao Andolan v. Union of India, (SC)

Commissioner of Income-Tax v. Globe Capital Market

Deputy Commissioner of Income-tax v. Karnataka Ban

Mohammed Ajmal Mohammad Amir Kasab v. State of Maharashtra (SC)

Vijay Singh v. State of Delhi (SC)

Guru Basavaraj @ Benne Settappa v. State of Karnataka (SC)

State of M.P. v. Ayub Khan (SC)

Salauddin Ahmed v. Samta Andolan (SC)

Jodhbir Singh v. State of Punjab (SC)

Commissioner of Income Tax, City-II v. Star India Pvt. Ltd. (SC)

Commissioner of Income Tax, Delhi v. Monnet Industries Ltd. (SC)

Ajay Dubey v. National Tiger Conservation Auth. (SC)

Patasi Devi v. State of Haryana (SC)

Commnr. Of Central Excise, Mumbai v. M/s. Fiat India (P.) Ltd. (SC)

Krishi Upaj Mandi Samiti, Narsinghpur v. M/s. Shiv

Commissioner of Income Tax Jalandhar v. Nawanshahar Central Cooperative Bank Ltd. (SC)

Commissioner of Income Tax Tamil Nadu v. Dynavision Limited (SC)

Tamil Nadu Minerals Limited v. Commissioner of Income Tax, Tamil Nadu (SC)

Rajan Purohit v. Rajasthan University of Health Science (SC)

Commissioner Of Income Tax, Delhi v. Gold Tex Furnishing Industries (SC)

Laxmi v. Union of India (SC)

M.C. Gupta v. Central Bureau of Investigation, Dehradun (SC)

State of N.C.T. of Delhi v. Ajay Kumar Tyagi (SC)

Lavesh v. State (NCT of Delhi) (SC)

Mohd. Hussain @ Julfikar Ali v. State (Govt. of NCT) Delhi (SC)

Paramount Enterprises Ltd. v. S.D. Surie (D) Thr. L.Rs. (SC)

Sahara India Real Estate Corp. Ltd. v. Securities

State of Tamil Nadu v. State of Kerala (SC)

Kailash Singh v. State of Bihar (SC)

Seva Lal v. Sri Kant (SC)

Samaj Parivartana Samudaya v. State of Karnataka (SC)

Safai Karamchari Andolan v. Union of India (SC)

Commissioner of Income Tax v. Shiva Tex Yarn Limited (SC)

Commissioner of Income Tax v. Unipol Chemicals Intermediates Ltd. (SC)

Vijay Granites Private Limited v. Commissioner of Income Tax Coimbatore (SC)

Commissioner of Income Tax Mumbai v. Faquir Chand (HUF) (SC)

Assistant Commissioner of Income Tax, Udaipur v. Gebilal Kanhaialal (HUF), through Karta, Udaipur (SC)

Nand Contr. and Engr. Thr G.D. Ahuja v. Northern Coal Field Ltd. (SC)

Gurgaon Gramin Bank v. Smt. Khazani (SC)

Commissioner of Income Tax, Mumbai v. Romesh Sharma (SC)

Babla @ Dinesh v. State of Uttarakhand (SC)

Sudarshanacharaya v. Purushottamacharya (SC)

Rakhal Debnath v. State of West Bengal (SC)

Deepak @ Wireless v. State of Maharashtra (SC)

State of Kerala v. Tribal Mission (SC)

Bhimanna v. State of Karnataka (SC)

Union Of India (Uoi) v. N.K. Nair
arun Kumar And Others @appellant (SC)

Bhawna Garg v. University of Delhi (SC)

Arisudana Spinning Mills Ltd. v. Commissioner of Income Tax (SC)

Commissioner of Income Tax, Guwahati v. Bongaigaon Refinery and Petrochemical Limited (SC)

M/s. Micro Hotel P. Ltd. v. M/s Hotel Torrento Limited (SC)

Bharat Aluminium Co. v. Kaiser Aluminium Technical

Drilcos (India) Private Limited v. Commissioner of Income Tax, Madras (SC)

India Comnet International v. Income Tax Officer, Chennai (SC)

Karanvir Singh Gossal v. Commissioner of income Tax (SC)

Faiza Choudhary v. State of Jammu and Kashmir (SC)

Sarah Mathew v. Institute of Cardio Vascular Diseases (SC)

Himachal Pradesh Scheduled Tribes Employees Federation v. Himachal Pradesh (SC)

Commissioner of Income Tax, Ahmedabad v. Ahmedabad Stamp Vendors Association (SC)

Samaj Parivartana Samudaya v. State of Karnataka,

Cellular Operators Assn. of India v. Justice I.S. Israni(Retd), (SC)

M.C. Mehta v. Union of India (SC)

Maruti Nivrutti Navale v. State of Maharashtra (SC)

Shyam Babu v. State of U.P. (SC)

M/s. Fugro Survey (India) Pvt. Ltd. v. Ramunia International Services Ltd. (SC)

M/s. Salora International Ltd. v. Commissioner of Central Excise, New Delhi (SC)

M/s. Virgo Industries (Eng.) P. Ltd. v. M/s. Ventu

M/s. Real Estate Agencies v. Govt. of Goa (SC)

Bharat Sewak Samaj v. Lt. Governor (SC)

Vilas Pandurang Pawar v. State of Maharasthra (SC)

State Of U.P. & Anr. v. Ram Ashrey & Anr. (SC)

Commissioner of Income Tax v. Yashasvi Yarn Ltd. (SC)

Commissioner of Income Tax, New Delhi v. Sage Metals Ltd. (SC)

Deputy Commissioner of Income Tax v. Simplex Concrete Piles (India) Ltd. (SC)

Commissioner of Income Tax v. General Contracts Company (SC)

Prem Lata v. Govt. of NCT Delhi (SC)

Sahara India Real Estate Corp. Ltd. v. Securities & Exchange Board of India (SC)

Sundaram Finance Ltd. v. Assistant Commissioner of Income Tax, Chennai (SC)

Uttar Pradesh Public Service Commission v. Madhu Rana (SC)

M/s. India Cine Agencies v. Deputy Commnr. of Income Tax, Chennai (SC)

State of Uttarakhand v. Mohan Singh (SC)

Commissioner of Income Tax v. P.R. Ganapathy (SC)

Vardhman Polytex Limitation, Ludhiana v. Commissioner of Income Tax (SC)

Kunal Majumdar v. State of Rajasthan (SC)

Sheikh Jumman v. State of Maharashtra (SC)

Darbara Singh v. State of Punjab (SC)

Commissioner Of Income Tax v. Sushil Kumar Gupta (SC)

Gujarat Urja Vikas Nigam Limited v. ComMr. of Income Tax, (SC)

Kuria v. State of Rajasthan (SC)

Ramesh Ahluwalia v. State of Punjab (SC)

Amit Kapoor v. Ramesh Chander (SC)

Ashwani Kumar Saxena v. State of M.P. (SC)

Gajoo v. State of Uttarakhand (SC)

Dinosaur Steels Limited v. Joint Commissioner of Income Tax (SC)

Amita Mitra v. Arun Kumar Chatterjee (SC)

Harish Chandra Singh v. Dhananjay Kumar (SC)

Chairman & CEO, Noida & Anr. v. Mange Ram Sharma (D) Thr. LRs & Anr. (SC)

Namit Sharma v. Union of India (SC)

Rakesh Shantilal Mardia v. Deputy Commissioner of Income Tax, (SC)

Press Council of India v. Union of India (SC)

Director of Income Tax (International Taxation), M

Centre For Enviornment & Food Security v. Union of India (SC)

Mustafa Shahadal Shaikh v. State of Maharashtra (SC)

Dr. Sunil Clifford Daniel v. State of Punjab (SC)

State of Gujarat v. Arvindkumar T. Tiwari (SC)

Tulshiram Sahadu Suryawanshi v. State of Maharashtra (SC)

Manohar Lal Sharma v. The Principle Secretary (SC)

Bhartiya Seva Samaj Trust Tr. Pres. v. Yogeshbhai

Savelife Foundation v. Union of India, (SC)

All India Judges Asson. v. Union of India (SC)

M/s Shree Polyphase Meters (I) P. Ltd. v. Punjab State Electricity Board, (SC)

Court On Its Own Motion v. Union of India (SC)

People's Union For Civil Liberties (PDS Matters) v. Union Of India (SC)

Baba Tek Singh v. Union of India (SC)

Devineni Padmaja v. Vundavalli Srinivasa Rao (SC)

Dashmesh Sewa Society(Regd) v. Dir. Directorate of

Pravin Gada and Another v. Central Bank of India and others (SC)

V. Chandrasekaran v. Administrative Officer (SC)

State of Uttarakhand v. Guru Ram Das Educational Trust Society (SC)

Kerala State Industrial Development Corporation Ltd. v. Commissioner of Income Tax (SC)

Escorts Tractors Ltd. v. Commissioner of Income Tax (SC)

Sandur Manganese & Iron Ores Ltd. v. Commissioner of Income Tax (SC)

Northland Development & Hotel Corporation v. Commissioner of Income Tax (SC)

Mohd. Shafeeq v. Mirza Mohmood Hussain (SC)

Rajasthan State Road Transport Corporation v. President, Rajasthan Roadways Union (SC)

Pushpanjali Sahu v. State of Orissa (SC)

Mahender Kumar Kundia v. Union of India, (SC)

Balaji Gunthu Dhule v. State of Maharasthra (SC)

Pudhu Raja v. State, Rep. by Inspector of Police (SC)

Mahesh Chandra Verma v. State of Jharkhand (SC)

K.A. Nagamani v. Housing Commissioner Karnataka Housing Board, (SC)

Sushil Chhibber v. Shashi Kumar Mehta (SC)

Commissioner of Income Tax v. Shri Ram Honda Power Equip.Ltd. (SC)

In re: Misreporting of Court Proceedings v. XYZ (SC)

M/s. Payal Vision Ltd. v. Radhika Choudhary (SC)

State of Rajasthan v. Aanjaney Organic Herbal Pvt. Ltd. (SC)

Baljit Singh v. State of Punjab (SC)

Ponnusamy v. The State of Tamil Nadu Rep. by its Inspector of Police (SC)

Budhuram v. State of Chhattisgarh (SC)

Ash Mohammad v. Shiv Raj Singh @ Lalla Babu (SC)

Commissioner of Income-Tax v. S. Khader Khan Son, (SC)

Central Bureau of Investigation Hyderabad v. K. Na

Suresh Sakharam Nangre v. State of Maharashtra (SC)

Dhirendra V. Sheth v. Cosmos Co-op. Bank Ltd. (Pune), (SC)

Jitendra Nath Singh v. Official Liquidator (SC)

Benarsi Krishna Committee v. Karmyogi Shelters Pvt. Ltd. (SC)

Dolphin International Limited v. V.O. Tyazhpromexport (SC)

M.S. Shanmugam v. Commissioner of Income Tax (SC)

Safai Karamchari Andolan v. Union of India (SC)

Parvez Nazir Hussein Jafri v. Commissioner of Income Tax (SC)

Gian Singh v. State of Punjab (SC)

Lalku Mian And Ors v. Chief Secretary, M.H.A., Govt.Of West Bengal (SC)

Hukum Chand Gupta v. Director General, ICAR (SC)

Avinash Sadashiv Bhosale (D) Thr. LRs. v. Union of India (SC)

Asst. Commissioner of Income Tax v. M/s Torrent Cables Ltd. (SC)

Nagarjuna Grammena Bank v. Medi Narayana (SC)

Commissioner of Income Tax v. Krishna Sahakari Sakhar Karkhana Ltd. (SC)

Research Foundation. for Science Technology and National Resource Policy v. U.O.I (SC)

Tehri Hydro Dev. Corpn. Ltd. v. Jai Prakash Asso. Ltd. (SC)

Price Waterhouse Coopers Pvt. Ltd. v. Commissioner of Income Tax (SC)

Kamlesh Ambalal Contractor & Ors. v. Jakshibhai Sajanbhai Bharvad & Ors. (SC)

MSR Leathers v. S. Palaniappan (SC)

Morinda Cooperative Sugar Mills Ltd. v. Commissioner of Income Tax, Chandigarh (SC)

Kennametal India Ltd. v. Commissioner of Income Tax (SC)

Commissioner of Income Tax v. Bannari Amman Sugars Limited (SC)

State of Madhya Pradesh v. Surendra Kori (SC)

Radhey Shyam v. Union Of India (SC)

Amar Singh Jatav v. State of Madhya Pradesh (SC)

Ashrafkhan @ Babu Munnekhan Pathan v. State of Gujarat (SC)

Om Prakash v. State of Jharkhand (SC)

Ajay Kumar Parmar v. State of Rajasthan (SC)

Central Bureau of Investigation v. Amitbhai Anil Chandra Shah (SC)

New Horizon Sugar Mills Ltd. v. Govt. of Pondicher

Basaveni Ravi v. State of Andhra Pradesh (SC)

Laxman v. State of Maharashtra (SC)

V.K. Sasikala v. State Rep. By Superintendent of P

Jainoddin S/o Karimbabu Shaikh v. State of Maharashtra (SC)

Maa Vaishno Devi Mahila Mahavidyalaya v. State Of U.P. (SC)

Medical Council of India v. Chintpurni Medical College and Hospital (SC)

Ajay Dubey v. National Tiger Conservation Auth. (SC)

M/S. PLY KING v. Central Board of Director Taxes (SC)

Commissioner of Income Tax-II v. M/s. Krishi Utpadan Mandi Samiti (SC)

Abdul Rehman v. Mohd. Ruldu (SC)

Reference by President of India to Supreme Court .

Speaker Haryana Vidhan Sabha v. Kuldeep Bishnoi (S

Chloro Controls (I) P. Ltd. v. Severn Trent Water Purification Inc. (SC)

Samaj Parivartana Sumudaya v. State of Karnataka (

Manubhai Ratilal Patel Tr. Ushaben v. State of Guj

Manharibhai Muljibhai Kakadia v. Shaileshbhai Mohanbhai Patel (SC)

Iqbal Abdul Samiya Malek v. State of Gujarat (SC)

T.T. Raghunathan v. New Bridge Holdings B.V. (SC)

Arvind Gupta v. Union of India (SC)

Court on Its Own Motion v. Union Of India (SC)

Simrat Kaur v. State of Haryana, (SC)

Extra-Judicial Execution Victim Families Association v. Union of India, (SC)

Vinod Kapoor v. State of Goa (SC)

Girish Ramchandra Deshpande v. Cen. Information Commr. (SC)

Mohammed Ajmal Mohammad Amir Kasab Alis Abu Mujahid v. State of Maharashtra (SC)

M.R. Prabhakar v. Canara Bank (SC)

Environment and Consumer Protection Foundation v. Delhi Administration (SC)

Praveen Pradhan v. State of Uttranchal (SC)

Pappu @ Ram Narayan v. State Of Uttar Pradesh (SC)

Munish Mubar v. State of Haryana (SC)

Winston Tan v. Union of India (SC)

Executive Engineer LVP Division, Wardha v. Maroti Bapurao Auchat & Others (SC)

Union of India v. Sandur Manganese & Iron Ores Ltd. & Ors. (SC)

Board Of Trustees Of Martyrs Memorial Trust v. Union Of India (SC)

V.K. Sreedharan v. State of Kerala (SC)

Sita Ram v. State Of Madhya Pradesh (SC)

Bharat Heavy Electricals Ltd. v. R.S. Avtar Singh and Co. (SC)

Manju Devi v. Hemant Kumar (SC)

Paras Nath Rai v. State of Bihar (SC)

Gaytri Bajaj v. Jiten Bhalla (SC)

Glaxosmithkline Pharmaceuticals Limited v. Union of India (SC)

Subhashree Das @ Milli v. State of Orissa (SC)

Baliya @ Bal Kishan v. State of M.P. (SC)

Shanti Devi v. State of Rajasthan (SC)

Md. Sahabuddin v. State of Assam (SC)

Shahejadkhan Mahebubkhan Pathan v. State of Gujarat (SC)

Y.S. Jagan Mohan Reddy v. Central Bureau of Investigation, Anti-Corruption Branch (SC)

Sudhakar v. State of Maharashtra (SC)

Younus Bin Omer Yafai alias Younus Bhai v. State of A.P. (SC)

All India Judges Asson. v. Union of India (SC)

Dipak Kumar Mukherjee v. Kolkata Municipal Corporation (SC)

Swasthya Adhikar Manch, Indore v. Ministry of Health and Family Welfare (SC)

Ajay Dubey v. National Tiger Conservation Auth. (SC)

Tamil Nadu Wakf Board v. Syed Abdul Quader (SC)

Democratic Youth Federation of India v. Union Of India (SC)

Raj Paul Singh v. State through P.S. Musheerabad, Hyderabad (SC)

Avtar Singh v. State of Haryana (SC)

Abuzar Hossain @ Gulam Hossain v. State of West Bengal (SC)

In Re: News Item Published In Hindustan Times Titles and Quiet Flows The Maily Yamnua' v. Abc (SC)

Laxmi Narain Modi v. Union Of India (SC)

All India Drug Action Network v. Union of India (SC)

Hindustan Copper Ltd. v. Monarch Gold Mining Co. Ltd. (SC)

Surinder Singh Brar v. Union of India (SC)

Gulzar Ahmed Azmi & Anr. v. Union of India & Ors. (SC)

Dahari v. State of U.P. (SC)

Mahatma Gandhi University v. St. Alberts College (SC)

Baby Devassy Chully @ Bobby v. Union of India (SC)

State of U.P. v. Munesh (SC)

Murugesan v. State through Inspector of Police (SC)

Pratapbhai Hamirbhai Solanki v. State of Gujarat (SC)

Rev. Mother Marykutty v. Reni C. Kottaram (SC)

Safai Karamchari Andolan v. Union of India (SC)

Estate Officer, U.T. Chandigarh v. Rajan Soi (SC)

Union Of India (Uoi) v. A.P. Bhardwaj (SC)

Mohd. Ismail v. Maharashtra State Industrial Corporation (SC)

State of Maharashtra Through CBI v. Balakrishna Dattatrya Kumbhar (SC)

Manohar Lal Sharma v. Union of India Thr. Secretary (SC)

Public Union for Civil Liberties v. State of Tamil Nadu (SC)

UCO Bank v. Sushil Kumar Saha (SC)

Haryana Urban Development Authority v. Beena Rani, (SC)

State of Gujarat and Another v. Gujarat Revenue Tr

Usha Mehta v. Government of Andhra Pradesh (SC)

Kanwar Singh Meena v. State of Rajasthan (SC)

Prashant Bharti v. State (Nct of Delhi) (SC)

Selvam v. State of Tamil Nadu (SC)

Ajay Dubey v. National Tiger Conservation Auth. (SC)

Usha Mehta v. Krishna Paratpar Rao (SC)

Commnr. Of Central Excise, Mumbai v. Fiat India (P) Ltd. (SC)

Hitachi Home And Life Solutions Ltd. v. Commr. Of Customs (Import) Nhava Sheva (SC)

Thervoy Gramam Munnetra Nala Sangam v. Union Of India (Uoi) (SC)

Government Of Nct Of Delhi v. Delhi High Court Bar Assn. (SC)

Bhimappa Channappa Kapali v. Bhimappa Satyappa Kamagouda (SC)

Dilip Kumar Verma v. State of Uttar Pradesh (SC)

Geeta Mehrotra v. State of U.P. (SC)

Khandakar Kamaruzzaman @ Kamal v. State of West Bengal, (SC)

Union of India v. Om Prakash Yadav, (SC)

Dhyamavva v. State of Karnataka, (SC)

Devinder @ Kala Ram v. State of Haryana (SC)

Satbir @ Lakha v. State of Haryana (SC)

Kishore Samrite v. State of U.P. (SC)

Newton Engineering and Chemicals Ltd. v. Indian Oil Corporation Ltd. (SC)

Shree Shyam Agency v. Union of India (SC)

Ashok v. Rajendra Bhausaheb Mulak (SC)

Satish Batra v. Sudhir Rawal (SC)

Ratnagiri Gas & Power Pvt. Ltd. v. RDS Projects Ltd. & Ors. (SC)

Sabeeha Faikage v. Union of India (SC)

Bata India Limited v. Prakash Jha Productions (SC)

Young Men Christian Association v. Holy Mother of Aurobindo Ashram (SC)

Rajesh Awasthi v. Nand Lal Jaiswal (SC)

Khoday Distilleries Ltd. v. Mahadeshwara S.S.K. Ltd. (SC)

Pradeep Kumar Sharma v. U.P.F.C. Rajpur Road, Dehradun (SC)

K. Suresh v. New India Assurance Co. Ltd. (SC)

Sahara India Real Estate Corp.Ltd. v. Securities & Exch.Board Of India (SC)

Medha Kotwal Lele v. Union of India (SC)

Sumit Tomar v. State of Punjab (SC)

Nazma v. Javed @ Anjum (SC)

State of Maharashtra v. Vishwanath Maranna Shetty

Sayed Mohd. Ahmed Kazmi v. State, GNCTD (SC)

National Insurance Co. Ltd. v. Manju Majumder (SC)

Mukesh Kumar v. State of Rajasthan (SC)

Sajeesh Babu K. v. N.K. Santhosh (SC)

Commissioner Of Central Excise And Customs (Appeals) Vadorara v. Gujarat Narmada Valley Fertilizers Company Ltd. (SC)

Union of India v. Dinesh Prasad (SC)

Sujit Kumar Lenka and v. State of Orissa (SC)

Ramachandran v. State of Kerala (SC)

In Re: Misreporting of Court Proceedings v. XYZ (SC)

M/s Thakker Shipping P. Ltd. v. Commissioner of Customs (General) (SC)

Anup Sarmah v. Bhola Nath Sharma (SC)

Purushottam Das Bangur v. Dayanand Gupta (SC)

Subulaxmi v. M.D., Tamil Nadu State Transport Corp

National Council for Teacher Education v. Venus Public Education Society (SC)

Center for Public Interest Litigation v. Union of

Commr. of Cen. Exc. Cus.& Ser. Tax v. M/s Gandhi F

State of Maharashtra v. Saeed Sohail Sheikh (SC)

Sathya Narayanan v. State (SC)

Gurcharan Singh v. Surjit Singh (SC)

Gwalior Sugar Co. Ltd. v. Anil Gupta (SC)

Tukaram Kana Joshi v. M.I.D.C. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

A.K. Samantray v. State of Orissa (SC)

Panna Lal Radhakrishna Poddar v. Dinkar Rai (SC)

Mrunalinidevi Puar v. Gaekwad Investments Corporation Private Limited (SC)

Manohar Lal Sharma v. Union of India (SC)

Extra-Judicial Execution Victim Families Associati

Rohitash Kumar v. Om Prakash Sharma (SC)

Sayyed M. Masud v. Union of India (SC)

Vipul Shital Prasad Agarwal v. State of Gujarat (S

Tara Chand v. Gram Panchayat Jhupa Khurd (SC)

Research Foundation. for Science v. U.O.I. (SC)

Pawan Gupta v. State of Delhi (SC)

Sri Marthanda Varma v. State Of Kerala (SC)

Regional Director, Oil and Natural Gas Corporation v. Association of Scientific and Technical Officers (SC)

Center for Public Interest Litigation v. Union of

Center for Public Interest Litigation v. Union of

Ajmer Zilla Dugdh Utpadak Sahakari Sangh v. Ajmer Zilla Dairy Employees Union, (SC)

Ayaaubkhan Noorkhan Pathan v. State of Maharashtra

Voltas Limited v. Tehsildar, Thane (SC)

Neena Vikram Verma v. Balmukund Singh Gautam (SC)

Special Officer, Commerce, (NESCO) v. M/s. Raghunath Paper Mills Private Limited (SC)

Jasarvinder Singh v. President, Land Acquisition Tribunal (SC)

M/s. Kemtech International Pvt. Ltd. v. Commnr. of Customs ( I & G) (SC)

Ex-Hav. Satbir Singh v. Chief of the Army Staff, New Delhi (SC)

Army Welf. Hng. Organization v. Sushil Sharma, (SC)

Nagarjuna Construction Company Limited v. Government of India (SC)

C.K. Jaffer Sharief v. State (through CBI) (SC)

Sheoraj Singh Ahlawat v. State of Uttar Pradesh (SC)

Ram Chandra Bhagat v. State of Jharkhand (SC)

Shantibhai J. Vaghela v. State of Gujarat (SC)

Manohar Lal Sharm v. The Principle Secretary (SC)

M.C. Mehta v. Union of India (SC)

Center for Public Interest Litigation v. Union of

Sangeet v. State of Haryana (SC)

National Insurance Company Ltd v. Balakrishnan (SC

Oriental Insurance Company Ltd. v. Surendra Nath Loomba (S.C.)

Union of India v. Namit Sharma (SC)

Re: Recent Firing Incident v. ABC (SC)

Mathai Samuel v. Eapen Eapen (SC)

Shailendra Bhardwaj v. Chandra Pal (SC)

R.K. Anand v. Registrar, Delhi High Court (SC)

Anu Kumar v. New India Assurance Company Limited (SC)

Kunjumon @ Unni v. State of Kerala (SC)

Surinder Kumar v. State of Punjab (SC)

Gurmail Singh v. State of Punjab (SC)

J. Jayalalithaa v. C. Kuppusamy (SC)

Bharat Soni v. State of Chhatisgarh (SC)

Satish Mehra v. State of N.C.T. of Delhi (SC)

Vadlakonda Lenin v. State of Andhra Pradesh (SC)

Suresh v. State of Madhya Pradesh (SC)

Rakesh Kapoor v. State of Himachal Pradesh (SC)

Ram Singh v. State of Rajasthan (SC)

Busi Koteswara Rao v. State of A.P. (SC)

Vasanti Bhat v. Premlata A. Agarwal (SC)

Indra Kumar Patodia v. Reliance Industries Ltd. (SC)

Sri Debendranath Nanda v. Shri Chandra Shekhar Kumar (SC)

Shree Om Enterprises Pvt. Ltd. v. BSES Rajdhani Power Ltd. (SC)

Nasirkhan Mahemoodkhan Pathan v. State of Gujarat (SC)

Bihar State Govt. S.S. Teachers Association v. Bihar Education Service Association (SC)

Chairman, LIC of India v. A. Masilamani (SC)

Alok Kumar Pandit v. State of Assam (SC)

Jasvir Kaur v. State of Punjab (SC)

Padmakar Tukaram Bhavnagare v. State of Maharashtra (SC)

Venkatesh v. Divisional Manager, Karnataka State Road Tansport Corporation (SC)

Mohan Lal v. State of Haryana (SC)

Rajiv Ranvijay Kumar v. State of Bihar, (SC)

Cipla Ltd. v. Union of India (SC)

M/s. Laxmi Dyechem v. State of Gujarat (SC)

Madala Venkata Narsimha Rao v. State of A.P. (SC)

Raju @ Balachandran v. State of Tamil Nadu (SC)

Commissioner of Central Excise, New Delhi v. Connaught Plaza Restaurant (P) Ltd., New Delhi (SC)

Gurpal Singh v. High Court of Judicature for Rajasthan (SC)

Union of India v. N.R. Parmar (SC)

Center for Public Interest Litigation v. Union of

Hridyanand Shukla v. Yadupati Chauhan (SC)

State of Haryana v. Kartar Singh (SC)

Dnyaneshwar Haibgau Kulal v. State of Maharashtra. (SC)

Bhupendra Nath Hazarika v. State of Assam (SC)

Chief Commissioner, Central Excise and Customs, Lucknow v. Prabhat Singh (SC)

Deputy Inspector General of Police v. S. Samuthira

Pramod Bhanudas Soundankar v. State of Maharashtra (SC)

Atma Ram (D) Th. L.Rs. v. Union Territory, Chandigarh (SC)

Krishan Lal v. State of Rajasthan (SC)

Jodhbir Singh v. State of Punjab (SC)

N.V. Subba Rao v. State, Inspector of Police (SC)

National Bank of Oman v. Barakara Abdul Aziz (SC)

State Bank of India v. Ms. Minshu Saxena (SC)

State Bank of India v. Palak Modi (SC)

Milan Krishna Roy v. State of West Bengal (SC)

Satya Jain (D) Thr. Lrs. v. Anis Ahmed Rushdie (D) Thr. Lrs. (SC)

Salaha Begaum v. Special Land Acquisition Officer (SC)

Ram Karan Gupta v. J.S. Exim Ltd. (SC)

Anitha Kamath v. Vishwa Kutumb (SC)

Pravin Gada v. Central Bank of India (SC)

State Of Gujarat v. Manoharsinhji Pradyumansinhji Jadeja (SC)

Jayesh Dhanesh Goragandhi v. Municipal Corporation

Kerala Financial Corporation v. C.G. Narayanan (SC)

Sasikumar v. State of Kerala (SC)

Gudu Ram v. State of Himachal Pradesh (SC)

Jeetu @ Jitendera v. State of Chhattisgarh (SC)

Surajit Sarkar v. State of West Bengal (SC)

Lakhan v. State of Madhya Pradesh (SC)

In Re : Misreporting of Court Proceedings by The Newspapers v. ABC (SC)

Jawahar Punekar v. State of Maharashtra (SC)

Union of India v. Gobinda Prasad Mula (SC)

Consumer Protection Council v. Indian Oil Corporation Ltd., (SC)

Purno Agitok Sangma v. Pranab Mukherjee (SC)

Sahara India Real Estate Exchange Corporation Limited v. Securities and Exchange Board Of India (SC)

M/S. Aircel Ltd. and Ors v. M/S. Bharti Aircel Ltd. (SC)

M/s. Sri Paravathi Parmeshwar Cables v. A.P. Transmission Corp. Ltd. (SC)

Pawan Kumar v. State of Rajasthan (SC)

Jayendra Singh v. State of M.P. (S.C.)

Sri Bhagwan v. State of U.P. (SC)

Akil @ Javed v. State of NCT of Delhi (SC)

Dimpey Gujraj v. Union Territory through Administrator (SC)

Governing Body of P.A.E.M. College v. State of Jha

Ritesh Sinha v. State of Uttar Pradesh (SC)

Gurminder Singh Kang v. Shiv Prasad Singh (SC)

State of Karnataka v. Vivekananda M. Hallur (SC)

Raghava Estates Ltd. v. Vishnupuram Colony Welfare

Narain Pandey v. Pannalal Pandey (SC)

Manuklal Keshavjibhai Patel v. United India Insurance Co. Ltd. (SC)

Shivalik Vihar Sites P. Ltd. v. Darshan Singh (SC)

Commissioner of Customs v. Magus Metals Private Limited (SC)

Tok Tade v. Nabam Amas (SC)

Surat Singh v. State of Uttaranchal (Now Uttarakhand) (SC)

Kumari Shaima Jafari v. Irphan @ Gulfam (SC)

Kukapalli Mohan Rao v. State of A.P. (SC)

OMA @ Omprakash v. State of Tamilnadu (SC)

Kumari Shaima Jafari v. Irphan @ Gulfam (SC)

Sanjeev Kumar Samrat v. National Insurance Co. Ltd. (SC)

U. Sree v. U. Srinivas (SC)

Commissioner of Central Excise, Vadodara v. Gujarat Narmada Valley Fertilizers Company Ltd. (SC)

Ajay Maken v. Adesh Kumar Gupta (SC)

Girish Chandra Gupta v. M/s. Uttar Pradesh Industrial Development Corporation Ltd. (SC)

Kotak Mahindra Bank Ltd. v. Hindustan National Glass and Ind. Ltd. (SC)

Bhaskar Laxman Jadhav and Ors. v. Karamveer Kakasaheb Wagh Education Society (SC)

Purno Agitok Sangama v. Pranab Mukherjee (SC)

Deoki Panjhiyara v. Shashi Bhushan Narayan Azad (SC)

Haripriya Traders v. Commissioner of Customs (SC)

Kashmir Kaur v. State of Punjab (SC)

Mohammad Khalil Chisti v. State of Rajasthan (SC)

Sri Marthanda Varma v. State Of Kerala (SC)

Gusani Steels (Pvt.) Ltd. v. Shantha Bai (SC)

Suryabhan v. State Of Maharashtra (SC)

Yanab Sheikh @ Gagu v. State of West Bengal (SC)

Jewwan v. State of Uttarakhand (SC)

Haradhan Das v. State of West Bengal (SC)

Ashok Kumar v. State of Uttarakhand (SC)

Maa Vaishno Devi Mahila Mahavidyalaya v. State of U.P. (SC)

A.P. Private Medical and Dental College Management Association v. Dr. N.T.R. University of Health Sciences (SC)

Parshavanath Chraritable Trust v. All India Council for Tech. Edu. (SC)

State of Madhya Pradesh v. Ku. Sandhya Tomar (SC)

Director General of Posts v. K. Chandrashekar Rao (SC)

State of U.P. v. Ashok Kumar Nigam (SC)

Secretary, Ministry of Health and Family Welfare, Government of Maharashtra v. S.C. Malte (SC)

State of Punjab v. Gian Chand (SC)

Kishan Chand v. State of Haryana (SC)

Krishan v. State of Haryana (SC)

Vinay Tyagi v. Irshad Ali @ Deepak (SC)

Sukhdev Singh v. State of Haryana (SC)

Sahabuddin v. State of Assam (SC)

Radhakrishna Nagesh v. State of Andhra Pradesh (SC)

Sandesh Alias Sainath Kailash Abhang v. State of M

Anju Chaudhary v. State of U.P. (SC)

Akhilesh Yadav v. Vishwanath Chaturvedi (SC)

Budhi Singh v. State of H.P. (SC)

Bihar Public Service Commission v. Saiyed Hussain Abbas Rizwi (SC)

Priya Gupta v. Addl. Secy. Ministry of Health and Family Welfare (SC)

Manohar v. State of Maharashtra (SC)

National Board of Examination v. Ami Rajesh Shah (SC)

Amarnath Shrine, In Re (Court On its Own Motion) v. Union of India (SC)

Ravinder Kumar v. State of Haryana (SC)

Mst. Param Pal Singh v. National Insurance Co. (SC)

Chandradhoja Sahoo v. State of Orissa (SC)

Paramjeet Batra v. State Of Uttarakhand (SC)

Lahu Kamlakar Patil v. State of Maharashtra (SC)

Attar Singh v. State of Maharashtra (SC)

Kumar Etc. Etc. v. Karnataka Industrial Coop. Bank Ltd. (SC)

Ram Viswas v. State of Madhya Pradesh (SC)

Chandralekha v. State of Rajasthan (SC)

Pradip Kumar v. Union of India (SC)

Y.K. Singla v. Punjab National Bank (SC)

Sr. Divisional Retail Sales Manager, Indian Oil Corpn. Ltd. v. Ashok Shankarlal Gwalani (SC)

Rajasthan Housing Board v. Sandeep Kumar Sharma, (SC)

Soman v. State of Kerala (SC)

State of Gujarat v. Hon'ble Mr. Justice R.A. Mehta

Pardeep Sharma v. Chief Admn.,Haryana Urban Devl. Auth., (SC)

Bachpan Bachao Andolan v. Union of India, (SC)

Manager, National Insurance Co. Ltd. v. Saju P. Pa

Swasthya Adhikar Manch, Indore v. Ministry of Health and Family Welfare (SC)

Vajresh Venkatray Anvekar v. State of Karnataka (SC)

Md. Faizan Ahmad @ Kalu v. State of Bihar (SC)

N. Kannapan v. State (Union Territory) Andaman & Nicobar Islands (SC)

Ghulam Nabi Dar v. State of J&K (SC)

RE: Explol of Chiln. Inj Orph. in St. of T.N v. Union of India (SC)

Project Dir., Lok Jambish Parishad v. Zebunissha (SC)

Extra Judicial Execution Victim Families Association (Eevfam) v. Union of India (SC)

Mookkiah & Anr. v. State, rep. by the Inspector of Police, Tamil Nadu (SC)

Bhopal Gas Peedith Mahila U. Sangat. v. U.O.I. (SC)

Cine Exhibition Pvt. Ltd. v. Collector, District Gwalior (SC)

Ashabai v. State of Maharashtra (SC)

G.M. South Eastern Railway v. Benulal Mukherjee (SC)

Board of Governers in Supersession of MCI v. Vydehi Institute of Medical Sciences & RC (SC)

Haryana Power Generation Corporation Limited v. Ha

Dharmesh v. State of Gujarat (SC)

Registrar of Jadavpur University v. Arindam Dutta Gupta (SC)

Hardevinder Singh v. Paramjit Singh (SC)

Ashish Dixit v. State of U.P. (SC)

People's Union For Civil Liberties v. Union Of Ind

Director of Income Tax (Exemption), New Delhi v. R

Hema v. State (SC)

Parbin Ali v. State of Assam (SC)

Raj Pal v. State of Haryana (SC)

Maheboobkhan Azamkhan Pathan v. State of Maharasht

Arun Kumar @ Kala v. State of India (SC)

Pattarvayal Kanakan v. State of Kerala (S.C.)

Venkatesha v. State of Karnataka (SC)

Rishipal v. State of Uttarakhand (SC)

Voluntary Health Association of Punjab v. Union of India (SC)

State of Bihar and others v. Nirmal Kumar Gupta (SC)

Sahara India Real Estate Corporation Limited v. Securities And Exchange Board Of India (SC)

Gian Chand and Brothers v. Rattan Lal @ Rattan Singh (SC)

Municipal Corporation Rajasthan v. Sanjeev Sachdev

Subhash Chand v. State (Delhi Administration) (SC)

Secretary, Kerala Public Service Commission v. Sheeja P.R. (SC)

Nand Kishore Mishra v. Union of India (SC)

State of Uttaranchal v. Shiv Ram (SC)

Commissioner of Central Excise, Chandigarh v. Pepsu Steel Rolling Mills (S.C.)

Commissioner of Central Excise, Chandigarh v. Pawan Engineering Works (SC)

Anuja Prabhudessai v. State of Goa (SC)

Kavi Raj v. State of J&K (SC)

Ashok Kumar Sharma v. State of Rajasthan (SC)

State represented by Inspector of Police, Chennai v. N.S. Gnaneswaran (SC)

Indo Arab League Through Its Chairman v. A. Faizuddin (SC)

A. Srimannarayana v. Dasari Santakumari (SC)

Board of Trustees of Port of Kandla v. Hargovind Jasraj (SC)

C.N. Paramsivan v. Sunrise Plaza Tr. Partner (SC)

Navdeep Singh v. State of Haryana (SC)

Udai Shankar Awasthi v. State of U.P. (SC)

Arun Bhandari v. State of U.P. (SC)

Chinnam Kameswara Rao v. State of A.P. (SC)

Vinay Kanodia v. J.P. Singh (SC)

Subhas Datta v. Union of India (SC)

Suresh Hingorani v. State of Haryana (SC)

Shankar Mahadev Bidari v. State Of Karnataka (SC)

Mr. Justice Chandrashekaraiah (Retd.) v. Janekere C. Krishna (SC)

Ravinder Singh v. Sukhbir Singh (SC)

Raju @ Rajendra v. State of Rajasthan (SC)

Ram Vishambhar v. State of U.P. (SC)

Manohar Lal (D) Tr. L.Rs. v. Ugrasen (D) By L.Rs. (SC)

The Assistant Commissioner of Income Tax, Chennai

M/s. Bangalore Club v. Commissioner of Income Tax

M/s I.C.D.S. Ltd. v. Commissioner of Income Tax, Mysore and anr. (SC)

Commissioner of Central Excise, Chennai v. M/s. Australian Foods India (P) Ltd., Chennai (SC)

State Bank of India v. Narendra Kumar Pandey (SC)

Asit Kanaiyalal Parikh v. Praful Kumar Ambalal Sikligar, (SC)

Dream Land Promoters v. Pramod Kumar, (SC)

Nission Edu. Consultants v. M. Sangeetha, (SC)

Amar Kumar v. State of Bihar (SC)

Delhi Administration v. Narain Singh (SC)

Abbas Ali v. State of Punjab (SC)

State Of Rajasthan v. Shobha Ram (SC)

United Engineers and Contractors v. Secretary to Govt. A.P. (SC)

Devasmita Chakraborty v. State of West Bengal (SC)

Kallakkurichi Taluk Retired Official Association, Tamilnadu, etc. v. State of Tamilnadu (SC)

Export Credit Guarantee Corpn. of India Ltd. v. M/s. Garg Sons International (SC)

Speaker, Orissa Legislative Assembly v. Utkal Keshari Parida (SC)

Bachpan Bachao Andolan v. Union of India (SC)

The Managing Director, TNSTC v. R.S. Kavitha (SC)

Gopal v. State of Rajasthan (SC)

Republic of Italy v. Union of India (SC)

State Of U.P. v. Manoj Misra (SC)

Shah Hemantkumar Bhikhalal v. State Of Gujarat (SC)

Brijesh Vipin Chandra Shah v. State Of Gujarat (SC)

State of Bihar v. Sunny Prakash (SC)

Natwar Parikh Industries Limited v. Gujarat Embroideries Limited, (SC)

Maqbool Alam Ansari v. M.S.K. Mapara, (SC)

Rajiv Kapoor v. Karan Pal Singh (SC)

Deepak Aggarwal v. Keshav Kaushik (SC)

Ramnik Singh v. Intelligence Officer, Dir. of Revenue Intelligence, (SC)

Shyam Lal Verma v. Central Bureau Of Investigation (SC)

Susamma Baby v. State of Kerala (SC)

Ropan Sahoo v. Ananda Kumar Sharma (SC)

Satya Nand Munjal v. Commissioner of Gift Tax (SC)

M/s. Uniworth Textiles Ltd. v. Commissioner of Central Excise, Raipur (SC)

Union of India and ors. v. Debts Recovery Tribunal Bar Association (SC)

Satya Nand Munjal v. Commissioner of Gift Tax, (Central) Ludhiana (SC)

Research Foundation. For Science v. U.O.I (SC)

Sunanda Mahendra Gaikwad v. State Of Maharashtra (SC)

All India Council for Technical Education v. Rakesh Sachan (SC)

Malkiat Singh Khela v. Union of India (SC)

Rajesh Gupta v. State of J&K (SC)

Azeez v. State of Kerala (SC)

C.P. Subhash v. Inspector of Police, Chennai (SC)

Prashant Bharti v. State of NCT of Delhi (SC)

Thana Singh v. Central Bureau of Narcotics (SC)

Rajiv Thapar v. Madan Lal Kapoor (SC)

State of Haryana v. Polar Industries Ltd. (SC)

Oswal Agro Mills Ltd. v. Punjab State Electricity Board (SC)

State of Haryana v. Rubber Reclaim Co. of India (SC)

Dav Managing Committee v. Dabwali Fire Tragedy Victims Assn. (SC)

Mohd. Mehtab Khan v. Khushnuma Ibrahim (SC)

Lala Ram (D) by L.R. v. Union of India (SC)

Anil v. State Of Maharashtra (SC)

Priyadarshini College of Computer Science v. Manish Kumar (SC)

M/s. Atlas Cycle (Haryana) Ltd. v. Kitab Singh (SC)

Kolapalli Ganga Bhavani v. L.I.C. Corp. of India, (SC)

Shisphal Singh v. State of Haryana (SC)

Mohinder Singh v. State of Punjab (SC)

Noor Mohammed v. Jethanand (SC)

Saraswati Devi v. Delhi Development Authority (SC)

Mohammad Bin Berankutti v. State of Karnataka (SC)

Laxmibai v. Bhagwantbuva (SC)

State of Karnataka v. Tejpal and Company (SC)

Mukesh v. State of N.C.T. and Another (SC)

State of Rajasthan v. Nathi Singh (SC)

State of Maharashtra v. Nowrosjee Wadia College (SC)

Hari Kishan v. Rajasthan High Court (SC)

Raju Ghosh v. State Of Tripura (SC)

Babubhai Bhimabhai Bokhiria v. State of Gujarat (SC)

State of Kerala v. Joseph @ Baby (SC)

Gainda Ram v. Municipal Corporation of Delhi (SC)

Kshiti Goswami v. Subrata Kundu (SC)

Hiraman v. State of Maharashtra (SC)

Asst. Engineer, Rajasthan Dev. Corp. v. Gitam Singh (SC)

Rajkumar S/o Rohitlal Mishra v. Jalagaon Municipal Corporation (SC)

Multani Hanifbhai Kalubhai v. State of Gujarat (SC)

Gita Ram v. State of H.P. (SC)

State of U.P. v. Zila Parishad Ghaziabad (SC)

DCM Ltd. v. Om Prakash Saini, (SC)

R. Shaji v. State of Kerala (SC)

M. Manohar Reddy v. Union of India (SC)

State of J&K v. Sat Pal (SC)

University of Rajasthan v. Prem Lata Agarwal (SC)

Sunder @ Sundararajan v. State by Inspector of Police (SC)

Lucknow Development Authority v. Shyam Kapoor (SC)

Oriental Insurance Co. Ltd. v. Dyamavva (SC)

IRIS Computers Ltd. v. Askari Infotech Pvt. Ltd. (

State of Kerala v. President, Parent Teacher Assn. SNVUP (SC)

In Re : Exploitation of Children in Orphanage in State of T.N. v. Union of India (SC)

State of Tamil Nadu v. S. Jesuretnam, (SC)

Nooruddin Ahmed v. Mohd. Ilyas (SC)

Sudish Prasad v. Babui Jonhia alias Manorma Devi (SC)

Lakshmi alias Bhagyalakshmi v. E. Jayaram (D) by Lr. (SC)

Vijay v. Laxman (SC)

Gurvail Singh @ Gala v. State of Punjab (SC)

M/s. Kalinga Mining Corporation v. Union of India (SC)

Ponnappan v. State Of Kerala (SC)

Stephanie Joan Becker v. State (SC)

Commissioner, Bangalore Development Authority v. Brijesh Reddy (SC)

Atmaram v. State of Maharashtra (SC)

Gopal Singh v. State of Uttarakhand (SC)

Raj Kumar Luthra v. State of Punjab (SC)

Rajiv Garg v. Union Of India, (SC)

G. Muthuraj v. State of Tamil Nadu (SC)

Pushpamalika Bhanuprasad Parikh Shah v. State of Gujarat, (SC)

Lakshmibai National Institute of Physical Education v. Shant Kumar Agrawal (SC)

Chandigarh Housing Board v. Poonam Singh, (SC)

Rajya Sabha Secretariat v. Subhash Baloda (SC)

Balbir Singh Bedi v. State of Punjab (SC)

Kum. Michael v. Regional Manager, Oriental Insurance Co. Ltd. (SC)

T.P. Vishnu Kumar v. Canara Bank P.N. Road, Tiruppur (SC)

Vivek Coop House Building Society Limited v. State of Haryana (SC)

Visva Bharati v. Shri Baidya Nath Saha (SC)

Rajasthan State Industrial Development and Investment Corporation v. Diamond and Gem Development Corporation Ltd. (SC)

Rajasthan State Industrial Development and Investment Corporation v. Subhash Sindhi Cooperative Housing Society, Jaipur (SC)

Joseph Johan Peter Sandy v. Veronica Thomas (SC)

Bhimandas Ambwani (D) v. Delhi Power Company Limited (SC)

Nasib Kaur v. Col. Surat Singh (SC)

Pankaj Garg v. Meenu Garg (SC)

Awani Kumar Upadhyay v. Hon'ble High Court of Judicature at Allahabad (SC)

Aslam v. State of Uttar Pradesh (SC)

Sri Marthanda Varma v. State Of Kerala (SC)

M/s. Telestar Travels Pvt. Ltd. v. Special Director of Enforcement (SC)

Prithi Pal Singh v. Amrik Singh (SC)

Suresh Kumar Bhikamchand Jain v. State of Maharashtra (SC)

Life Convict Bengal @ Khoka @ Prasanta Sen v. B.K. Srivastava (SC)

State of Rajasthan v. Babu Meena (SC)

Center for Public Interest Litigation v. Union of

Vijoy Kumar Pandey v. Arvind Kumar Rai (SC)

Rajendra Yadav v. State of M.P. (SC)

Fazal Khan v. State of (NCT) of Delhi (SC)

Center for Public Interest Litigation v. Union of

Rohtash Kumar v. State of Haryana (SC)

Surender Kaushik v. State of Uttar Pradesh (SC)

Vivek Kalra v. State of Rajasthan (SC)

Sanaullah Khan v. State of Bihar (SC)

Centre for P.I.L. v. Union of India (SC)

Kailash Paliwal v. Subhash Chandra Agrawal (SC)

A. Savariar v. Secretary, Tamil Nadu Public Service Commission (SC)

State of Punjab v. Salil Sabhlok (SC)

Extra-Judicial Execution Victim Families Association v. Union of India, (SC)

K. Vijaya Lakshmi v. Govt. of Andhra Pradesh (SC)

Union Territory of Pondicherry v. Meenakshi Devi Bhavanani, (SC)

Bhupinder Pal Singh v. State of Punjab, (SC)

Rukma v. State of Rajasthan (SC)

Madivallappa V. Marabad v. State of Karnataka (SC)

Pune v. State Of Haryana (SC)

Bachpan Bachao Andolan v. Union Of India (SC)

R. Kuppusamy v. State Rep. by Inspector of Police, Ambeiligai (SC)

State of Madhya Pradesh v. Giriraj Dubey (SC)

State of Rajasthan v. Sanjay (SC)

Holagunda Primary Agricultural CCS Ltd. v. Div Co-Op Officer, (SC)

Securities and Exchange Board Of India v. M/s. Informetics Valuation and Rating Pvt. Ltd. (SC)

Government of Andhra Pradesh v. Ch. Gandhi (SC)

Subhash Chander v. State of Haryana (SC)

National Insurance Co. Ltd. v. Reena Devi (SC)

Prashant Ramesh Chakkarwar v. Union Public Service Commission (SC)

Balmer Lawrie & Co. Ltd. v. Partha Sarathi Sen Roy (SC)

R. Mahalingam v. The Chairman, Tamil Nadu Public Service Commission (SC)

State of Assam v. Ripa Sarma (SC)

Mata Prasad Mathur (Dead) By Lrs. v. Jwala Prasad (SC)

Yasihey Yobin v. Department of Customs, Shillong (

Sunil Mehta v. State of Gujarat (SC)

M/s. A.S. Motors Pvt. Ltd. v. Union of India (SC)

Thomson Press (India) Ltd. v. Nanak Builders & Inv

State of A.P. v. M/s. Star Bone Mill & Fertiliser Co. (SC)

Hukam Chand v. State of Haryana (SC)

Bijender Singh v. State of Haryana (SC)

Coimbatore Stock Exchange Ltd. v. Tamil Nadu Electricity Regulatory Commission (SC)

State of Kerala v. Sneha Cheriyan (SC)

M/s. Bagai Construction v. M/s. Gupta Building Mat

K. Srinivas Rao v. D.A. Deepa (SC)

Ravindersingh @ Ravi Pavar v. State of Gujarat (SC

State of Kerala v. Kandath Distilleries (SC)

Som Raj @ Soma v. State of H.P. (SC)

Massimilano Latorre v. Union of India (SC)

Padmalayan v. Sarasan (SC)

Sahara India Real Estate Corporation v. Securities and Exchange Board of India (SC)

Ramesh Kumar Soni v. State of Madhya Pradesh (SC)

State of Uttar Pradesh and others v. M/s. Systematic Conscom Limited (SC)

Securities And Exchange Board Of India v. Pacl India Ltd. (SC)

Lajja Ram v. Union Territory, Chandigarh (SC)

Esha Ekta Apartments Co-op. Housing Society Limited v. Municipal Corp. of Mumbai (SC)

State of Orissa v. Sri Jagabandhu Panda (SC)

Research Foundation. For Science Technology and National Resource Policy v. U.O.I. (SC)

State of Andhra Pradesh v. State of Maharashtra (S

K.S. Panduranga v. State of Karnataka (SC)

Mahalaxmi Co-operative Housing Society Ltd. v. Ashabhai Atmaram Patel (SC)

Sachin Gupta v. K.S. Forge Metal Private Limited (SC)

Laxman Lal (Dead) Through LRs. v. State of Rajasthan (SC)

Chairman & M.D., U.P.Power Corp v. Keshav Deo Pand

Yashwant G. Ghaisas v. Bank Of Maharashtra, (SC)

Extra-Judicial Execution Victim Families Association v. Union of India, (SC)

Voluntary Health Association of Punjab v. Union of India (SC)

C.I.T.-II Ahmedabad, Gujarat v. Mastek Ltd. (SC)

Vijay Kumar Thakur v. State of Karnataka (SC)

P. Radhakrishna Murthy v. M/s. N.B.C.C. Ltd. (SC)

Nandan Singh v. State of Uttrakhand (SC)

Bihar Staff Selection Commission, Patna v. Binod Kumar, (SC)

M. Rajeswari v. P.R. Gopal, (SC)

Rashtriya Girni Kamgar Sangh v. Official Liquiator, (SC)

State of U.P. v. Mahesh Narain Etc. (SC)

Ayurved Shastra Seva Mandal v. Union of India (SC)

State of U.P. v. Mahesh Narain Etc. (SC)

State of Orissa v. M/s. MESCO Steels Ltd. (SC)

Sameer Suresh Gupta Therough Pa Holder v. Rahul Kumar Agarwal (SC)

Rajamani v. State of Kerala (SC)

Joydeb Patra v. State of West Bengal (SC)

NTPC LTD. v. Bhasin Construction P.Ltd. (SC)

Indian Soaps and Toiletries Makers Association v. Ozair Husain (SC)

Pournima Suryakant Pawar v. State of Maharashtra (SC)

Sri Marthanda Varma v. State Of Kerala (SC)

Rajendra Prahladrao Wasmik v. State Of Maharashtra

Goa MRF Employees Union v. M/S MRF LTD. (SC)

K. Ramachandran v. Secretary, Aircraft Empl. Co-op. Society, (SC)

Dr. Uma Kant Panwar v. Devi Lal Sah (SC)

G.M. Siddeshwar v. Prasanna Kumar (SC)

State of U.P. v. Hari Ram (SC)

State of Rajasthan v. Hindustan Zinc Ltd. (SC)

Aresh @ Ashok J. Mehta v. Spl. Tahsildar, Balgaum Karnataka (SC)

Centre For P.I.L. v. Union of India (SC)

Budh Singh v. State of Haryana (SC)

Gambhirsinh R. Dekare v. Falgunbhai Chimanbhai Pat

Goudappa v. State of Karnataka (SC)

Modinsab Kasimsab Kanchagar v. State of Karnataka (SC)

Debabrata Dash v. Jatindra Prasad Das (SC)

Chief Executive Officer, Pondicherry Khadi & Village Industries Board v. K. Aroquia Radja (SC)

Ramswaroop v. State of Madhya Pradesh (SC)

Bharat Bhushan v. State of Madhya Pradesh (SC)

Bakshish Ram v. State of Punjab (SC)

Joseph John Peter Sandy v. Veronica Thomas Rajkuma

Garre Mallikharjuna Rao v. Nalabothu Punniah (SC)

Official Liquidator, U.P. and Uttarakhand v. Allahabad Bank (SC)

M/s. P.G.F. Ltd. v. Union of India (SC)

Escorts Ltd. v. Universal Tractor Holding LLC (SC)

New India Assurance Co. Ltd. v. Prabha Devi (SC)

Vipin Jaiswal (A-I) v. State of A.P. (SC)

Satyapal v. State of Haryana (SC)

Allahabad Bank v. A.C. Aggarwal (SC)

Arindam Chattopadhyay v. State of West Bengal (SC)

Rajesh Kumar v. State of Bihar (SC)

State of Gujarat v. Hon'ble Mr. Justice (Retd.) Ramesh Amritlal Mehta (SC)

State of Maharashtra v. Kamal Ahmed Mohammed Vakil

Massimilano Latorre v. Union of India (SC)

National Commission for Women v. Bhaskar Lal Sharma (SC)

Rajesh Patel v. State of Jharkhand (SC)

State of U.P. v. Satpal (SC)

Nagendrappa Natikar v. Neelamma (SC)

Kamlendra Singh @ Pappu Singh v. State of M.P. (SC

Jitendra Raghuvanshi v. Babita Raghuvanshi (SC)

Niranjan Hemchandra Sashittal v. State of Maharashtra (SC)

Md. Shakir Jamal v. State Of Jharkhand (SC)

Union of India v. Anil Kumar Sarkar (SC)

C. Latha v. New India Assurance Co. Ltd., (SC)

Nirmala J. Jhala v. State of Gujarat (SC)

Indrajit Sureshprasad Bind v. State of Gujarat (SC)

State of Uttarakhand v. Yogendra Nath Arora (SC)

Shantilal Gulabchand Mutha v. Tata Engineering & Locomotive Co. Ltd. (SC)

Republic of Italy thr. Ambassador v. Union of India (SC)

Prime Impex Ltd. v. P.E.C. Ltd. (SC)

Center for Public Interest Litigation v. Union of

Sushil K. Chakravarty (D) v. M/s. Tej Properties Pvt. Ltd. (SC)

Subodh Nath v. State of Tripura (SC)

Babu v. State rep. by Inspector of Police, Chennai (SC)

Ram Chandra Verma v. State of Uttarakhand (SC)

Tej Prakash Pathak v. Rajasthan High Court (SC)

Shivdev Kaur (D) By Lrs. v. R.S. Grewal (SC)

J. Sundramma v. State of Karnataka (SC)

Binu Tamta v. High Court of Delhi (SC)

Essa @ Anjum Abdul Razak Memon (A-3) v. State of Maharashtra, through STF, CBI Mumbai (SC)

Ibrahim Musa Chauhan @ Baba Chauhan v. State of Ma

Sanjay Dutt (A-117) v. State of Maharashtra (SC)

Yakub Abdul Razak Memon v. State of Maharashtra, t

Ahmed Shah Khan Durrani @ A.S. Mubarak S v. State of Maharashtra (SC)

State of Maharashtra v. Fazal Rehman Abdul (SC)

Secretary to Government of India v. Sawinder Kaur (SC)

Dayanand Anglo Vedic (DAV) College Trust & Management Society v. State of Maharashtra (SC)

Sardari Lal v. Chairman, Mehar Chand Polytechnic (SC)

Rakesh v. State of Haryana (SC)

Umesh Singh v. State of Bihar (SC)

M/s. GHCL Employees Stock Option Trust v. M/s. India Infoline Limited (SC)

Prakash v. State of Rajasthan (SC)

A.P. Public Service Commission v. S. Narasimha Kumar (SC)

Purushottam Meena v. State Of Bihar (SC)

D.A.V. College Managing Committee v. Laxminarayan Mishra (SC)

Pramati Educational & Cultural Trust v. Union of India (SC)

Amalendu Kumar Bera v. State of West Bengal (SC)

M/s. Deep Trading Company v. M/s. Indian Oil Corporation (SC)

Rukmini Amma v. Rajeswary (Dead) through LRs. (SC)

Narinder Singh Rao v. AVM Mahinder Singh Rao (SC)

Margaret Almeida v. Bombay Catholic Co-Operative Housing Society Ltd. (SC)

Madhavi Amma v. S. Prasannakumari (SC)

Shrirampur Municipal Council, Shrirampur v. Satyab

Novartis AG v. Union of India (SC)

Bangalore Development Authority v. M/s. Vijaya Leasing Ltd. (SC)

N. Govindaraju v. Karnataka Public Service Commission (SC)

Institute Of Chartered Accountants Of India v. K. Bhagavatheeswaran (SC)

K.R.J. Sarma v. R.V. Surya Rao (SC)

Babu K.S. v. State of Kerala (SC)

Director Rehabilitation v. Shakha Kathait, (SC)

Sandhya Educational Society and another v. Union of India (SC)

Baleshwar Rajbanshi v. Board of Trustees for Port Trust of Calcutta (SC)

Mohd. Yousuf v. Director General of Fire Services, A.P. (SC)

Chairman, Rushikulya Gramya Bank v. Bisawamber Patro (SC)

State of Uttarakhand through Secretary v. Kumari Amita Singh (SC)

Sterlite Industries (India) Ltd. v. Union of India

State of Haryana v. Basti Ram (SC)

Kulwant Singh v. State of Punjab (SC)

National Fertilizers Ltd. v. Tuncay Alankus (SC)

Abdul Nasar Adam Ismail v. State of Maharashtra (S

Subal Ghorai v. State of West Bengal (SC)

Bharat Petroleum Corporation Limited v. Rama Chandrashekhar Vaidya (SC)

Sandeep Kumar Chourasia v. Divisional Manager, The New India Insurance Company Ltd. (SC)

M/s. Usha Stud and Agricultural Farms Private Limited v. State of Haryana (SC)

Executive Engineer, Nandur, M. Canal v. Vilas Eknath Jadhav (SC)

Reshma Kumari v. Madan Mohan (SC)

Republic of Italy thr. Ambassador v. Union of India (UOI) (SC)

Union of India v. Ex-GNR Ajeet Singh (SC)

Divisional Logging Manager, U.P. Forest Corporation v. Surender Singh (SC)

Asstt. General Manager, Karnataka SFC v. General Secretary, Mysore Division IWGU (SC)

Ramesh Chandra Shah v. Anil Joshi (SC)

Chief Administrators, Housing Board Haryana v. Diwan Chand (SC)

New Delhi Municipal Council v. Nanak Chand, (SC)

Director of Horticulture v. H.A. Kumar (SC)

Extra-Judicial Execution Victim Families Association v. Union of India, (SC)

State of Maharashtra v. Bhakti Vedanta Book Trust

Bajaj Auto Limited v. Rajendra Kumar Jagannath Kathar (SC)

Bhagwati Developers Private Ltd. v. Peerless General Finance (SC)

Sooguru Subrahmanyam v. State of A.P. (SC)

Khachar Dipu @ Dilipbhai Nakubhai v. State of Gujarat (SC)

Syed Yousuf Hussain v. State of Andhra Pradesh (SC)

Aspi Jal v. Khushroo Rustom Dadyburjor (SC)

Bhanwar Kanwar v. R.K. Gupta (SC)

M/s. Rajureshwar and Associates v. State of Maharashtra (SC)

Mahadeo (Dead) v. State of U.P. (SC)

Municipal Corporation of India v. Yashwant Singh N

State of U.P. v. Ram Swaroop (SC)

Dhrup Singh v. State of Bihar (SC)

Amitbhai Anilchandra Shah v. Central Bureau of Inv

Mohinder v. State of Haryana (SC)

Lal Bahadur v. State (NCT of Delhi) (SC)

B.T. Krishnamurthy v. Sri Basaveswara Education Society (SC)

Rakesh Bhatnagar v. Union of India (SC)

State of U.P. v. Sant Lal (SC)

Manoj H. Mishra v. Union of India (SC)

Rushi Guman Singh v. State of Orissa (SC)

Rani Laxmibai Kshetriya Gramin Bank v. Manoj Kumar Chak (SC)

Rajasthan State Road Transport Corporation v. Satya Prakash (SC)

Extra-Judicial Execution Victim Families Associati

Sunil Kundu v. State of Jharkhand (SC)

P. Thiagarajan v. Rajam Sreerangum (SC)

Kranti v. Union of India (SC)

State of Kerala v. Abdul Ali (S.C.)

S. Kesari Hanuman Goud v. Anjum Jehan (SC)

V.K. Surendra v. V.K. Thimmaiah (SC)

Venkataraja v. Vidyane Doureradjaperumal (SC)

Aarushi Dhasmana v. Union of India (SC)

Kailash @ Tanti Banjara v. State of Madhya Pradesh (SC)

Swaroop Singh v. State of M.P. (SC)

In Re., Women Cops Put Minor Rape Victim in Lock-U

Ram Pal @ Bunda v. State of Haryana (SC)

Mohan Lal v. State of Punjab (SC)

Tejinder Singh @ Kaka v. State of Punjab (SC)

Ram Deo Prasad v. State of Bihar (SC)

Lillu @ Rajesh v. State of Haryana (SC)

Shabir Ahmed Teli v. State Of Jammu & Kashmir (SC)

Rajendra Singh v. State of Uttaranchal (SC)

Ashrafi v. State of Haryana (SC)

Ramji Gupta v. Gopi Krishan Agrawal (D) (SC)

Ram Prakash Agarwal v. Gopi Krishan Agrawal (Dead through L.Rs.) (SC)

New Okhla Industrial Development Authority v. Sarv

Bharat Petroleum Corporation Ltd. v. M/s. Jagannath and Co. (SC)

Smt. Neena Vikram Verma v. Balmukund Singh Gautam (SC)

Rajesh v. Rajbir Singh (SC)

Surya Roshni Ltd. v. Emp.Provident Fund (SC)

Devender Pal Singh Bhullar v. State of N.C.T. of D

Niranjan Lal Chhipa v. Ajay Kumar Joshi (SC)

Shakuntla Devi v. Baljinder Singh (SC)

Ranjit Kumar Murmu v. M/s. Lachmi Narayan Bhomroj (SC)

Ashok Kumar Jain v. Sumati Jain (SC)

Centre for Environment Law, WWF-I v. Union of India (SC)

Arvind Kumar Sharma v. Vineeta Sharma (SC)

In Re., Women Cops Put Minor Rape Victim in Lock-U

Parshavanath Charitable Trust v. All India Council for Tech.Edu (SC)

Rajasthan Housing Board v. L.R. Lotan, (SC)

Mumbai International Airport Private Ltd. v. Indamer Company Private Limited (SC)

Union Of India v. Namit Sharma (SC)

Neyveli Lignite Corporation Ltd. v. NLC Indco Serve T.U. Sangam (SC)

Anita Atmaram Gaikwad v. State of Maharashtra (SC)

M/s Tata Sky Ltd. v. State of M.P. (SC)

R.K. Jain v. Union of India (SC)

Union of India v. Rafique Shaikh Bhikan (SC)

Gangappa Ningappa Ugarkohod v. State of Karnataka (SC)

Zaibunisa Anwar Kazi (A-119) v. State of Maharashtra thr. CBI (SC)

Dilip v. State of Madhya Pradesh (SC)

State of U.P. v. Rajeshwar (SC)

Safi Mohd. v. State of Rajasthan (SC)

Annapurna v. State of U.P. (SC)

Sanjay Dutt v. State Of Maharashtra Tr. CBI, Bombay (SC)

Commissioner of Income Tax, Valsad v. Mitsu Private Limited, Bilakhia House (SC)

Harnek Singh v. Pritam Singh (SC)

Ram Bharosey Lal Gupta v. M/s. Hindustan Petroleum Corp. Ltd. (SC)

Britannia Industries Limited v. Punjab National Bank (SC)

Center for Public Interest Litigation v. Union of

Jatya Pal Singh v. Union of India (SC)

Shivaji Keshvrao Bhoite v. State of Maharashtra (SC)

Orissa Mining Corporation Ltd. v. Ministry of Environment & Forest & Others (SC)

Court On Its Own Motion v. Union Of India (SC)

U.P. Avas Evam Vikas Parishad v. Om Prakash Sharma (SC)

Hansa V. Gandhi v. Deep Shankar Roy (SC)

S. Malla Reddy v. M/s. Future Builders Co-operativ

Mashyak Grihnirman Sahakari Sanstha Maryadit v. Usman Habib Dhuka (SC)

Jehal Tanti v. Nageshwar Singh (SC)

Sasi v. State of Kerala (SC)

Sahib Hussain @ Sahib Jan v. State of Rajasthan (S

Rattiram v. State of M.P. (SC)

Mariappan v. State of Tamil Nadu (SC)

Hazara Singh v. Raj Kumar (SC)

Samaj Parivartana Samudaya v. State of Karanataka (SC)

Kanhaiya Lal v. State of Rajasthan (SC)

Shakuntalabai Derkar v. Maroti Dewaji Wadaskar (SC)

Awadhesh Kumar Sharma v. U.P.S.R.T.C. (S.C.)

Sukhdev Singh v. Union of India (SC)

JSW Steel Ltd. (Formerly M/S J.V. Steel Ltd. v. Sandur Manganese & Iron Ores Ltd. (SC)

Union of India v. Sandur Manganese & Iron Ores Ltd. (SC)

Virender Jain v. Alaknanda Cooperative Group Housing Society Limited (SC)

Awadesh Mani Tripathi v. Union of India (SC)

Neelam Tripathi v. Union of India (SC)

Commnr. of Central Excise, Nagpur v. Hindustan Lever Ltd. (SC)

Alaknanda Hydro Power Co.Ltd. v. Anuj Joshi (SC)

State of J&K v. Lakhwinder Kumar (SC)

Prem Kaur v. State of Punjab (SC)

Shankar Kisanrao Khade v. State of Maharashtra (SC

Association of Management of Private Colleges v. A

Ansal Theatres & Clubotels Pvt. Ltd. v. State through CBI (SC)

Anant R. Kulkarni v. Y.P. Education Society (SC)

Rajasthan State Road Transport Corporation v. Madu Giri (SC)

M/S. Abhayananda Associates v. The Authorised Officer (SC)

Union Of India v. Goa Foundation (SC)

Bharat Bhushan v. State of Himachal Pradesh (SC)

Guiram Mondal v. State of West Bengal (SC)

Litta Singh v. State of Rajasthan (SC)

P. Devarajan v. State of Kerala (SC)

Samir Mustafabhai Bajariya v. State Of Gujarat (SC)

Thammu Panduranga Rao v. State of Andhra Pradesh (SC)

Sri Uppa @ Manjunatha v. State of Karnataka (SC)

Vital Media v. State of Punjab (SC)

Republic of Italy v. Union of India (SC)

N. Narayanan v. Adjudicating Officer, SEBI (SC)

Hari Dass Sharma v. Vikas Sood (SC)

Satyawati v. Rajinder Singh (SC)

Binod Kumar @ Binod Kumar Sinha v. State of Jharkhand Thr. Director, Directorate of Enforcement (SC)

Seema Awasthi v. Ashok Awasthi (SC)

C.C.E., Ahmedabad v. Kiri Dyes And Chemicals Ltd. (SC)

Smitra Jain v. Haryana Urban Development Authority, (SC)

Securities And Exchange Board Of India v. Gold Multifab Ltd. (SC)

Manohar Lal Sharma v. The Principle Secretary & Others (SC)

M.C. Mehta v. Union of India (SC)

State of U.P. v. Vishwanath Chaturvedi (SC)

State of Rajasthan v. Milap Chand Jain (SC)

Manohar Lal Sharma v. Union of India (SC)

Addl. Distt. Sub-Registrar Siliguri v. Pawan Kumar Verma (SC)

Guru Granth Saheb Sthan Meerghat Vanaras v. Ved Pr

Prabhat @ Bhai Narayan Wagh v. State of Maharashtr

Naushad Anwar v. State of Bihar (SC)

Habib v. State of Uttar Pradesh (SC)

Mahendra Nath Das v. Union of India (SC)

State of Rajasthan v. Shravan Ram (SC)

Mithilesh Kumar Singh v. Union of India (SC)

Sohan Lal v. State of Haryana (SC)

Anand Agro Chemical India Ltd. v. Suresh Chandra, (SC)

Arunachal Pradesh Public Service Commission v. Tage Habung (SC)

Union of India v. Ravindra K. Joshi (SC)

Rajesh S. Parekh v. State of Maharashtra (SC)

Bashisth Narayan Singh v. Punjab National Bank (SC)

Mumbai Waste Management Ltd. v. Secretary of Environment Government of India (SC)

Sunil J. Verma v. City and Industrial Development Corporation Ltd. (SC)

Vimal Kanwar v. Kishore Dan (SC)

Vidya Dhar v. Multi Screen Media Pvt. Ltd. (SC)

M.B. Ramesh v. K.M. Veeraje (SC)

Lakhdatar Traders v. Union of India (SC)

Bhaikon @ Bakul Borah v. State of Assam (SC)

Madhao v. State of Maharashtra (SC)

Ankush Shivaji Gaikwad v. State of Maharashtra (SC

Manga @ Man Singh v. State of Uttarakhand (SC)

State of N.C.T. of Delhi v. Mukesh (SC)

Md. Ishaque v. State of West Bengal (SC)

Rajiv Kumar v. Raksha Kumari (SC)

Sebi v. Roopram Sharma (SC)

State of Madhya Pradesh v. Malti Bai, (SC)

Registrar General, Calcutta High Court v. Shrinivas Prasad Shah (SC)

B. Rugmini Amma v. B.S. Nirmala Kumari (SC)

Delhi Transport Corporation v. Ramesh Chander (SC)

Sohan lal v. State Of Haryana (SC)

Raj Kumar Singh @ Raju @ Batya v. State of Rajasthan (SC)

Hitesh Kapoor v. State of U.P. (SC)

V. Sudha v. P. Ganapathi Bhat (SC)

Jayamma v. The Deputy Commissioner, Hassan Dist., Hassan (SC)

Sarita Dokania v. Krishna Dey (SC)

G. Sundarrajan v. Union of India (SC)

Rangi International Limited v. Nova Scotia Bank (SC)

Ni Pra Channabasava Deshikendra S.M.K.M. v. C.P. Kaveeramma (SC)

The Executive Engineer-II, Electricity Dept. Govt. of Puducherry v. M/s. Sri Kanakadurga Castings (P) Ltd. (SC)

Sundargarh Zilla Adivasi v. State Government of Odisha (SC)

Women Education Trust v. State of Haryana (SC)

Saket Housing Ltd. v. Patna Regional Development (SC)

Khairuddin v. State Of West Bengal (SC)

Shivasharanappa v. State of Karnataka (SC)

Krishan v. State of Haryana (SC)

S. Sivaguru v. State of Tamil Nadu (SC)

Bank of Maharashtra v. Pandurang Keshav Gorwardkar (SC)

National Insurance Co. Ltd. v. Santosh Khandelwal,

Archana Kumari v. State of Bihar, (SC)

Manoj Giri v. State of Chhatisgarh (SC)

Natasha Singh v. CBI (State) (SC)

Palwinder Singh v. State Of Punjab (SC)

Manohar Lal Sharma v. The Principle Secretary (SC)

Satya Jain (D) v. Anis Ahmed Rushdie (D) Th. Lrs. (SC)

Gazal Taneja v. Mahanagar Telephone Nigam Ltd. (SC)

Chandran Ratnaswami v. K.C. Palanisamy (SC)

Nirma Industries Ltd. v. Securities and Exchange Board of India (SC)

Arun Kumar Agrawal v. Union of India (SC)

Schlumberger Asia Services Ltd. v. Oil and Natural Gas Corporation Ltd. (SC)

Anamika Roy v. Jatindra Chowrasiya (SC)

Kumar v. State of Tamil Nadu (SC)

P. Ramaswamy v. State (U.T.) of Andaman and Nicobar Islands (SC)

Nimmagadda Prasad v. Central Bureau of Investigation (SC)

Y.S. Jagan Mohan Reddy v. Central Bureau of Investigation (SC)

Central Bureau of Investigation v. V. Vijay Sai Reddy (SC)

W.B.O. Primary Teachers Assn. v. Chairman, (SC)

Mahipal Singh Tomar v. State of Uttar Pradesh (SC)

Sudhir Prakashnarayan Shrivastav v. State of Maharashtra (SC)

Vrinda Pareek v. Union of India, (SC)

Gurnaib Singh v. State of Punjab (SC)

State of Haryana v. Janak Singh (SC)

Maharashtra State Pollution Control Board v. Shailesh Navekar
shailesh Navekar @appellant (SC)

Manohar Singh v. Narinder Singh (SC)

Super Bazar Karamchari Dalit Sangh v. Union Of Ind

Markio Tado v. Takam Sorang (SC)

Today Homes & Infrastructure Pvt. Ltd v. Ludhiana Improvement Trust (SC)

Antrix Corporation Ltd. v. Devas Multimedia P. Ltd. (SC)

Geomin Minerals & Marketing (P) Ltd. v. State Of O

Chairman, Rajasthan State Road Transport Corporation v. Santosh (SC)

Bachpan Bachao Andolan v. Union Of India (SC)

V.L.S. Finance Ltd. v. Union of India (SC)

Sanjay Dutt v. State of Maharashtra thr. CBI, (STF) Bombay (SC)

Christian Medical College Vellore v. Union of India (SC)

Gosai Das v. State of Assam (SC)

Sudagar Singh v. State of Punjab (SC)

Nathu v. State of U.P. (SC)

Abdul Gaffar @ Abdul Gaffoor v. State of Uttrakhand (SC)

Archna Dalmia v. NCT of Delhi, (SC)

Shyam Narain v. State of NCT of Delhi (SC)

Moti Lal Songara v. Prem Prakash @ Pappu (SC)

Kashmiri Lal v. State of Haryana (SC)

Shreya Singhal v. Union of India (SC)

State of M.P. v. Sanjay Nagayach, (SC)

Khurshid v. State of Haryana (SC)

Rambir v. State of Haryana (SC)

Sanjay Ashok Powar v. State of Maharashtra (SC)

Phoolwati v. State of Haryana (SC)

Balkar Singh v. State of Haryana (SC)

Ram Singh v. State of Haryana (SC)

Samrendra Beura v. Union of India (SC)

Deepak Gulati v. State of Haryana (SC)

State of Madhya Pradesh v. Dal Singh (SC)

Ram Swaroop v. State (Govt. NCT) of Delhi (SC)

Yogendra @ Yogesh v. State of Rajasthan (SC)

Jose v. State of Kerala (SC)

Puran Chand v. State of Haryana (SC)

Ram Murthi v. State of N.C.T. of Delhi (SC)

State of Rajasthan v. Sukhibai (SC)

Collector Singh Etc. v. State of U.P. (SC)

State of Rajasthan v. Rakesh @ Rakesh Kumar (SC)

Rumi Bora Dutta v. State of Assam (SC)

Karan Singh v. State of Haryana (SC)

Kusti Mallaiah v. The State of Andhra Pradesh (SC)

State of Rajasthan v. Bheru Lal (SC)

State of Maharashtra through C.B.I. v. Mahesh G. Jain (SC)

Ravirala Laxmaiah v. State of A.P. (SC)

Sujit Biswas v. State of Assam (SC)

Mridul Dhar (Minor) v. Union of India (SC)

S.R. Tewari v. Union of India (SC)

Sambhavana v. University of Delhi (SC)

G. Jayalal v. Union of India (SC)

Rohtash Kumar v. State of Haryana (SC)

Engineering Export Promotion Council v. Usha Anand (SC)

Bhadragiri Venkata Ravi v. Public Prosecutor High Court of A.P., Hyderabad (SC)

Arun Kumar Yadav v. State of U.P. (SC)

Ramveer Upadhyay v. R.M. Srivastava (SC)

Ultra Tech Cement Ltd v. Competition Commission Of

Roop Singh v. State of Madhya Pradesh (SC)

Weltech College Of Education v. State Of U.P. (SC)

Isaac Isanga Musumba v. State of Maharashtra (SC)

Ajay Bansal v. U.O.I (SC)

Hamza v. Muhammadkutty @ Mani (SC)

Vijay Jain v. State of Madhya Pradesh (SC)

Sucha Singh v. State of Haryana (SC)

Sanchari Devi v. Ara Municipal Corporation (SC)

Dr. Meena Chaudhary v. BSES Rajdhani Power Ltd., (SC)

Kalpana Dilip Bahirat v. Pune Municipal Corp. (SC)

Rajendra Nagar Adarsh Grah Nirman Sahkari Samiti L

Taranjeet Singh Mohan Singh Sawhney v. District Deputy Registrar Cooperative Societies (SC)

S. Iyyapan v. M/s. United India Insurance Company Ltd. (SC)

Darshan Gupta v. Radhika Gupta (SC)

Aparna A. Shah v. M/s. Sheth Developers Pvt. Ltd. (SC)

Nishant Aggarwal v. Kailash Kumar Sharma (SC)

G. Ravindranath @ R. Chowdary v. E. Srinivas (SC)

U.P. Power Corporation Ltd. v. Anis Ahmad (SC)

Sharanjit Kaur v. State of Punjab (SC)

Makarand Dattatreya Sugavkar v. Municipal Corporat

Neerupam Mohan Mathur v. New India Assurance Co. (SC)

Kamal Jora v. State of Uttarakhand (SC)

Vanchalabai Raghunath Ithape v. Shankarrao Baburao Bhilare (SC)

S. Manickam v. Metropolitan Transport Corp. Ltd. (SC)

Ahsanul Hoda v. State of Bihar (SC)

National Textile Corpn. (UP) Ltd. v. Dr. Raja Ram Jaipuria (SC)

Maharashtra State Coop. Bank Ltd. v. Kannad Sahaka

K. Guruprasad Rao v. State of Karnataka and ors. (

State of U.P. v. Gobardhan (SC)

State of M.P. v. Najab Khan and Ors. (SC)

Majendran Langeswaran v. State (NCT of Delhi) (SC)

Essar Teleholdings Ltd. v. Registrar General, Delhi High Court (SC)

Sarabjit Singh v. State of Punjab (SC)

Harivadan Babubhai Patel v. State of Gujarat (SC)

Birendra Das v. State of Assam (SC)

State of Rajasthan v. Shiv Charan (SC)

B. Raghuvir Acharya v. Central Bureau of Investigation (SC)

Doliben Kantilal Patel v. State of Gujarat (SC)

Pramod Kumar v. State (GNCT) of Delhi (SC)

N. Sengodan v. Secretary to Government, Home (Proh

Jarnail Singh v. State of Haryana (SC)

Mohit alias Sonu v. State of U.P. (SC)

Karthi @ Karthick v. State Rep. by Inspector of Police, Tamil Nadu (SC)

B. Lakshmana v. Divisional Manager, New India Assurance Company Limited (SC)

Pradip Kumar Maity v. Chinmoy Kumar Bhunia (SC)

P. Dharni v. Govt. of Tamil Nadu (SC)

Anil Kumar Mahajan v. Union of India (SC)

K.C. Bajaj v. Union of India (SC)

Geetaben Ratilal Patel v. District Primary Education Officer (SC)

Commissioner of Police, New Delhi v. Mehar Singh (SC)

Veer Pal Singh v. Secretary, Ministry of Defence (SC)

State of Uttar Pradesh v. Dayanand Chakrawarty (SC)

Dharamvir Singh v. Union of India (SC)

Vishwanath Pandey v. State of Bihar, (SC)

Extra-Judicial Execution Victim Families Associati

Vijay Kumar Jain v. Union Of India, (SC)

Babu @ Balasubramaniam v. State of Tamil Nadu (SC)

Vikram Singh @ Vicky v. Union of India (SC)

Sheo Shankar Singh v. State of U.P. (SC)

Majjal v. State of Haryana (SC)

Jasvinder Saini v. State (Govt. of NCT of Delhi) (SC)

Rafique @ Rauf v. State of U.P. (SC)

Talluri Srinivas v. Securities And Exchange Board Of India (SC)

Association for Environment Protection v. State of

Premwati v. Union of India (SC)

Vathsala Manickavasagam v. N. Ganesan (SC)

Haryana State Industrial Development Corporation Limited v. Udal (SC)

Jiju Kuruvila v. Kunjujamma Mohan (SC)

M.P. State Mining Corporation Ltd. v. Sanjeev Bhaskar (SC)

C.V. Francis v. Union of India (SC)

Maharshi Mahesh Yogi Vedic Vishwavidyalaya v. Stat

Shri Lal Mahal Ltd. v. Progetto Grano Spa (SC)

M/s. Swastik Gases P. Ltd. v. Indian Oil Corp. Ltd. (SC)

Kamlesh C. Shah v. State of Maharashtra (SC)

Kazi Akiloddin Sujaoddin v. State of Maharashtra (SC)

Swarn Kaur v. Gurmukh Singh (SC)

Nana Keshav Legad v. State of Maharashtra (SC)

State of Himachal Pradesh v. Jai Chand (SC)

Ranjit Singh v. State Of Punjab (SC)

S. Anil Kumar alias Anil Kumar Ganna v. State of Karnataka (SC)

Kashi Vishwanath v. State of Karnataka (SC)

Rajinder Singh v. State of Haryana (SC)

Sri Marthanda Varma v. State Of Kerala (SC)

Dr Fraz Naseem v. Union of India, (SC)

C.H. Suryanarayana v. Oriental Insurance Co. Ltd.,

Satishbhai Gangarambhai Bhoye v. Gitaben Manilal Patel (SC)

Kum. Nagina v. Regl.Mgr., The Oriental Ins.Co.Ltd. (SC)

P. Sudhakar Rao v. U. Govinda Rao (SC)

S.P. Malhotra v. Punjab National Bank (SC)

Rajaram Prasad Yadav v. State of Bihar (SC)

Charanjit v. State of Punjab (SC)

Ganga Singh v. State of Madhya Pradesh (SC)

Ranjit Singh v. State Of Punjab (SC)

M/s. Mutha Associates v. State of Maharashtra (SC)

Union of India v. M/s. Swiss Garnier Life Sciences (SC)

S.D. Bandi v. Divisional Traffic Officer, KSRTC (SC)

Ramanlal Deochand Shah v. State of Maharashtra (SC)

S. Subramaniam Balaji v. Government of Tamil Nadu

V.K. Bansal v. State of Haryana (SC)

Manoj v. State of Karnataka (SC)

State of Karnataka v. Associated Mangt. of (Govt.

Nasir Molla v. State of West Bengal (SC)

Samiyathal v. Spl. Tahsildar (SC)

Kamlesh Vaswani v. Union of India (SC)

Jai Bhagwan v. Commr. of Police (SC)

Prabhu Chawla v. State of Rajasthan, (SC)

Shiv Nandan Mahto v. State of Bihar (SC)

Mohammed Israfil v. Raufunnessa Bibi (D) by Lrs. (SC)

Vikas @ Sonu @ Ashok v. State of U.P. (SC)

Bihar State Text Book Workers Union v. State of Bihar (SC)

State of U.P. v. Gamal Yadav, (SC)

State of U.P. v. Idrish, (SC)

Threesiamma Jacob v. Geologist, Dptt. of Mining &

The Commissioner Of Income Tax v. Essar Projects Ltd. (SC)

Jhau Lal v. Mohan Lal (SC)

Mohd. Jamal v. Union Of India (SC)

Laxmi Narain Modi v. Union Of India (SC)

National Insurance Co. Ltd. v. Balkar Ram (SC)

P. Nagesh v. State of Karnataka (SC)

Lalu Prasad @ Lalu Prasad Yadav v. State of Jharkhand (SC)

Lokesh Kumar Jain v. State of Rajasthan (SC)

Manoj v. State of Haryana (SC)

State of Gujarat v. PWD Employees Union (SC)

Vikas Pratap Singh v. State of Chhattisgarh (SC)

Jitendra Singh @ Babboo Singh v. State of U.P. (SC

Manohar Lal Sharma v. The Principal Secretary (SC)

People's Union For Civil Liberties v. Union Of India (SC)

Khela Banerjee v. City Montessori School (SC)

Basant Kumar Chaudhary v. Union of India (SC)

Lily Thomas v. Union of India (SC)

Chief Election Commissioner Etc. v. Jan Chaukidar (Peoples Watch) (SC)

Center for Public Interest Litigation v. Union of

Dr. Jagmittar Sain Bhagat v. Dir. Health Services, Haryana (SC)

Mahanagar Telephone Nigam Limited v. State of Maharashtra (SC)

Karri Ram Babu v. Chairman, State Level Police Recruitment Board, Hyderabad (SC)

Kamlesh Vaswani v. Union of India (SC)

Mahinder Kumar v. High Court of Madhya Pradesh Through Registrar General (SC)

Modern Dental College & Res. Cen. v. State of Madh

M/s Ambadi Enterprise Ltd v. Tmt. Rajalakshmi Subr

Chebrol Sriramalu v. Vakalapudi Satyanarayana (SC)

T.G. Nandakumar v. State of Kerala (SC)

Union of India v. ABN Amro Bank (SC)

Mehsana Nagrik Sahkari Bank Ltd. v. Shreeji Cab Co. (SC)

Hari Om Yadav v. Dinesh Singh Jaat (SC)

Ramesh Kumar v. State of Himachal Pradesh (SC)

M.C. Mehta v. Union Of India (SC)

Hongkong & Shanghai Banking Corpn. Ltd. v. Canbank Financial Services Ltd. (SC)

Bhagwati Developers Pvt. Ltd. v. Peerless General Finance And Investment Company Ltd. (SC)

Rohit Chauhan v. Surinder Singh (SC)

Kachchh Jal Sankat Nivaran Samiti v. State of Gujarat (SC)

M/s. TVC Skyshop Ltd. v. M/s. Reliance Communication and Infrastructure Ltd. (SC)

Sondur Gopal v. Sondur Rajini (SC)

M/s. Nissan Export v. Commissioner of Income Tax (SC)

State Bank of India v. Mohammed Abdul Rahim (SC)

Commissioner of Income tax, Kolkata III v. Jhabua power limited, (SC)

Bhavnagar Municipal Corporation v. Salimbhai Umarbhai Mansuri (SC)

State of Maharashtra v. Indian Hotel & Restaurants

State of Kerala v. R. Sudha (SC)

Union of India v. Vimal Bhai (SC)

M/s. Hotel Queen Road Pvt. Ltd. v. Ram Parshotam M

Arathi Bandi v. Bandi Jagadrakshaka Rao (SC)

M/s. Integrated Finance Co. Ltd. v. Reserve Bank of India (SC)

Videocon International Ltd v. Nanda Kumar Naidu (SC)

Haryana Urban Development Authority v. Tej Refrigeration Industries Ltd. (SC)

Dilip Sudhakar Pendse v. Central Bureau of Investigation (SC)

Subhash Popatlal v. Union of India (SC)

Laxmi v. Union of India (SC)

Manohar Lal Sharma v. The Principal Secretary (SC)

Bhanuprasad D. Trivedi v. Securities And Exchange Board Of India (SC)

Nagappan v. State by Inspector of Police, Tamil Nadu (SC)

Salil Bali v. Union of India (SC)

Rajendra Sharma v. State of West Bengal (SC)

Arshad Hussain v. State of Rajasthan (SC)

Binu Tamta v. High Court of Delhi (S.C.)

Satya Pal Anand v. Punjabi Housing Co-operative Society (SC)

Okhla Enclave Plot Holders Wel. Assn. v. Union of India (SC)

State of Punjab v. Jaswant Singh Kanwar (SC)

Jagdish Prasad Sharma etc. etc. v. State of Bihar and Ors. (SC)

Yashwant Singh v. State of Bihar (SC)

Faculty Association of AIIMS v. Union of India (SC)

Sinhgad Technical Education Society v. Union of India (SC)

Sant Longowal Instt. of Engg. & Tech. v. Suresh Chandra Verma (SC)

Christian Medical College v. Union of India (SC)

Commissioner of Income Tax, Gujarat v. Vijaybhai N. Chandrani (SC)

Ketankumar Gopalbhai Tandel v. State of Gujarat (SC)

Dharam Pal v. State of Haryana (SC)(Constitution B

Raghu @ Raghavendra v. State of Karnataka (SC)

Laxmi v. Union of India (SC)

Muneesh Devi v. U.P. Power Corporation Ltd. (SC)

Health for Millions v. Union of India (S.C.)

Hindustan Vidyut Products Limited v. Delhi Power Company Limited (S.C.)

Gurbinder Kaur Brar v. Union of India (SC)

Md. Iqbal v. State of Jharkhand (SC)

Gian Chand v. State of Haryana (SC)

Kaliya v. State of Madhya Pradesh (SC)

Mahadeo v. State of Maharashtra (SC)

State of Madhya Pradesh v. Amar Singh (SC)

Akkode Jumayath Palli Paripalana Committee v. P.V. Ibrahim Haji (SC)

C. Keshavamurthy v. H.K. Abdul Zabbar (SC)

Commissioner of Central Excise, Madurai v. Ayyappan Textiles Ltd. (SC)

State of Bihar v. Sudhir Chandra Kumar (SC)

Anuj Kumar Gupta @ Sethi Gupta v. State of Bihar (SC)

Kailash v. State of M.P. (SC)

Kantilal Martaji Pandor v. State of Gujarat (SC)

Barku Bhavrao Bhaskar v. State of Maharashtra (SC)

Municipal Corporation of Greater Mumbai v. Kohinoor CTNL Infrastructure Company Private Limited (SC)

Union of India v. Rajesh Kumar Gond (SC)

State of U.P. v. Pankaj Kumar Vishnoi (SC)

State of Bihar v. Arbind (SC)

Dr Fraz Naseem v. Union Of India, (SC)

Neeraj Jhanji v. Commissioner of Customs & Central Excise, (SC)

State of U.P. now Uttarakhand v. Vinit Traders and Investment Ltd. (SC)

Swasthya Adhikar Manch, Indore v. Ministry of Health and Family Welfare (SC)

Jandel Singh v. State of M.P. (SC)

State of U.P. v. Rajiv Kumar Srivastava, (SC)

Santosh Kumar Meena v. Govt. Of Nct Of Delhi (SC)

Govinda Bala Patil (D) By Lrs. v. Ganpati Ramchandra Naikwade (D) By Lrs. (SC)

Lucknow K. Gramin Bank (Now Allahabad, U.P. Gramin Bank) v. Rajendra Singh (SC)

Rakesh Kumar Sharma v. Govt. of NCT of Delhi (SC)

Devendra Kumar v. State of Uttaranchal (SC)

Sinhgad Technical Education Society v. Union of India (SC)

Union of India v. Major S.P. Sharma (SC)

D.H.B.V.N.L. Vidyut Nagar, Hisar v. Yashvir Singh Gulia (SC)

Yakub Abdul Razak Memon v. State of Maharashtra Thr. STF, CBI, Mumbai (SC)

State of M.P. v. Mohan (SC)

State Bank of India Thr. General Manager v. Nation

Rekha Jain v. National Insurance Co. Ltd. (SC)

Digamber v. State of Maharashtra (SC)

Rekha Jain v. National Insurance Co. Ltd. (SC)

Dr. Fraz Naseem v. Union of India (SC)

Kumudrai Jayantilal Joshi v. State of Gujarat (SC)

Center for Public Interest Litigation v. Union of

T.K. Ginarajan v. Commissioner of Income Tax (SC)

Commissioner of Income Tax v. Gujarat State Fertilizer Company Limited, (SC)

British Airways PLC India Branch v. Commissioner of Service Tax, New Delhi (SC)

Ramchandra v. Regional Manager United India Insurance Co. Ltd. (SC)

Dharmendra Kirthal v. State of U.P. (SC)

S. Periammal v. The Inspector Of Police (SC)

Sachin Pawar v. State Of U.P. (SC)

Union Of India (Uoi) v. Maruthi Tubes (P.) Ltd. (SC)

State of A.P. Through I.G. National Investigation Agency v. Mohd. Hussain @ Saleem (SC)

Satya Pal Anand v. State of M.P. (S.C.)

Sadananda Mondal v. State of West Bengal (SC)

Abu Salem Abdul Qayyum Ansari v. Central Bureau of Investigation (SC)

Raghbir Chand v. State of Punjab (SC)

Shridhar Namdeo Lawand v. State of Maharashtra (SC)

Orissa Power Transmission Corporation Limited v. A

Financial Commissioner (Revenue) and Secretary, Punjab v. Gurkirpal Singh (SC)

Mr. Ehsan Khalid v. Union of India (SC)

Rajeswari (Dead) By Lrs. v. The Official Assignee (SC)

Tek Ram (Dead) Through Lrs. v. Commissioner of Income Tax, Faridabad (SC)

T. Gayatri Devi v. Dr. Tallepaneni Sreekanth (SC)

Kusheswar Nath Pandey v. State of Bihar (SC)

M/s Global Agro Products P.Ltd. v. Income Tax Officer (SC)

Nikhil Himthani v. State of Uttarakhand (SC)

Extra-Judicial Execution Victim Families Associati

Manohar Lal Sharma v. The Principal Secretary (S.C.)

Daulat Sitaram Kodone v. State of Maharashtra (SC)

Sham Lal v. State of Punjab (SC)

Tara V. Ganju v. Basant and Co. (SC)

State Of Rajasthan v. Santosh Savita (SC)

Union Public Service Commission v. Gourhari Kamila (S.C.)

Bakhshish Singh v. State of Punjab (SC)

People's Union For Civil Liberties v. Union Of Ind

Nasiruddin v. State (NCT) Delhi (SC)

N.R. Parmar v. Union Of India, (SC)

Jitendra Kumar Khan v. Peerless General Finance and Investment Company Limited (SC)

Poona Timber Merchants and Saw Mill Owners Association v. State of Maharashtra (SC)

Center for Public Interest Litigation v. Union of

MGB Gramin Bank v. Chakrawarti Singh (SC)

Secretary, Department of Atomic Energy v. M.K. Bawane (SC)

J & K Institute of Management Public Administration & Rural Development v. Renu Bala (SC)

Nihal Singh v. State of Punjab (SC)

Unitech Ltd v. Sanjay Goyal, (SC)

Commissioner of Income Tax v. Chhabil Dass Agarwal (SC)

M/s Vaamika Island (Green Lagoon Resort) v. Union of India (SC)

M/s. Tirupati Developers v. State of Uttarakhand (SC)

Kamlesh Verma v. Mayawati (SC)

Mritunjoy Biswas v. Pranab @ Kuti Biswas (SC)

Harbhajan Kumar (D) Tr. L.Rs. v. Collector Land Acquisition And Colonisation Department (SC)

Wu Chuaannan v. State of Chhatisgarh (S.C.)

FIL Industries Ltd. v. Imtiyaz Ahmed Bhat (SC)

State of M.P. v. Babulal (SC)

Dharminder Singh @ Vijay Singh v. State (SC)

State of Punjab v. Madan Mohan Lal Verma (SC)

Central Bureau of Investigation v. Amit Bhai Anil Chandra Shah (SC)

Fargo Marine Co. Ltd. v. Commissioner of Customs (Sea Port), Chennai, (SC)

Deepali Gundu Surwase v. Kranti Junior Adhyapak Mahavidyalaya (D.Ed.) (SC)

Manoj Manu v. Union of India (SC)

Buddhadeb Ruidas v. State of West Bengal (SC)

Raj Rishi Mehra v. State of Punjab (SC)

Alaknanda Hydro Power Co. Ltd. v. Anuj Joshi (SC)

Yadvinder Singh Virk v. State of Haryana (SC)

Lalu Prasad @ Lalu Prasad Yadav v. State of Jharkh

Devender Pal Singh Bhullar v. State of NCT of Delhi (SC)

Prabhudas Damodar Kotecha v. Manhabala Jeram Damod

Commissioner of Central Excise, Mumbai IV v. M/s. Ciens Laboratories, Mumbai (SC)

Josphine James v. United India Insurance Co. Ltd. (SC)

M/s. ACME Constructions Corporation v. M/s. Bharat Petroleum Corporation Limited, (SC)

State of Jharkhand v. Jitendra Kumar Srivastava (SC)

Yogesh Yadav v. Union of India (SC)

Pt. Ravishankar Shukla University v. Gopal Mishra (SC)

Assistant Engineer, Rajasthan State Agri. Marketing Board, Sub-Division, Kota v. Mohan Lal (SC)

M/s. Rana Girders Ltd. v. Union of India (SC)

M/s. V.K.M. Kattha Industries Pvt. Ltd. v. State o

Vikas v. State of Rajasthan (SC)

Venkatesan v. Rani (SC)

S. Govidaraju v. State of Karnataka (SC)

Indraj Singh v. State of Haryana (SC)

Dr. Ram Tawakya Singh v. State of Bihar (SC)

State of Uttar Pradesh v. Ashok Kumar Srivastava (SC)

U.P. State Road Transport Corporation v. C.P. Goswami (SC)

D.L. Rangotha v. State of Madhya Pradesh, (SC)

Lok Ranjan v. A. Cletus, (SC)

Sunita Jugalkishore Gilda v. Ramanlal Udhoji Tanna (SC)

Manjeet Singh Khera v. State of Maharashtra (SC)

K.V. Rajendran v. Superintendent of Police, CBCID South Zone, Chennai (SC)

Standard Chartered Bank v. V. Noble Kumar (SC)

Parmanand v. State of Haryana (SC)

Gopal Krishan Mittal v. Bombay Motors (SC)

Vinay Kumar Through Its Power Of Attorney Holder v. Gurdeep Singh (SC)

Raja @ Sasikumar v. State through Inspector of Police (SC)

Fiona Shrikhande v. State of Maharashtra (SC)

Subramanian Swamy v. Raju, Through Member, Juvenile Justice Board (SC)

In Re: Rameshwar Prasad Goyal, Advocate (SC)

Land Acquisition Collectior, Mohali v. Surinder Kaur (SC)

Basawaraj v. Special Land Acquisition Officer (SC)

Popat Bahiru Govardhane v. Special Land Acquisition Officer (SC)

M/s. Young Achievers v. I.M.S. Learning Resources

GM, Sri Siddeshwara Co-operative Bank Ltd. v. Sri Ikbal (SC)

LML Limited v. Union of India (SC)

Chairman, Bihar School Exam. Board v. Sanjay Kumar (SC)

Goa Coastal Zone Mg. Auth. v. Rudresh Naik (SC)

Sunder v. State Of U.P. (SC)

State of Orissa v. Khaga @ Khageswar Naik (SC)

Narendra Singh v. Nishant Sharma, (SC)

Union of India v. G.R. Rama Krishna (SC)

State of Uttaranchal v. Sri Shiv Charan Singh Bhandari (SC)

Dr Fraz Naseem v. Union Of India, (SC)

Kamlesh Prabhudas Tanna v. State of Gujarat (SC)

Sowmithri S. v. State Of Assam (SC)

Prem Chand v. State Of Himachal Pradesh (SC)

Gurvail Singh @ Gala v. State of Punjab (SC)

M.C. Mehta v. Union Of India (SC)

Commissioner of Central Excise, Jalandhar v. M/s. Kay Kay Industries (S.C.)

Pepsu Road Transport Corporation v. National Insur

Kishan Gopal v. Lala (SC)

Master Mallikarjun v. Divisional Manager, The National Insurance Company Limited (SC)

Econ Antri Ltd. v. Rom Industries Ltd. (SC)(Larger

Ramachandra Narayan Nayak v. Karnataka Neeravari Nigam Ltd. (SC)

Laxmi Narain Modi v. Union of India (SC)

Kathiroor Service Cooperative Bank Ltd. v. Commiss

Tahera Khotoon v. Revenue Divisional Officer/Land Acquisition Officer (SC)

Chenda @ Chanda Ram v. State of Chhattisgarh (SC)

Shimbhu v. State of Haryana (SC)

Advocates Association, Bangalore v. Union of India (SC)

Iswarya Associates v. The Bruhath Bangalore Mahanagara Palike (SC)

Manohar Lal Sharma v. The Principal Secretary (SC)

Baldev Krishan v. Satya Narain (SC)

Union Of India v. Ad Nargolkar, (SC)

Rajasthan Agriculture University, Bikaner v. State of Rajasthan (SC)

Bhajan Singh v. State of Uttarakhand (SC)

Swamy Devi Dayal Hospital & Dental College v. Unio

Union of India v. Bhanwar Lal Mundan (SC)

Lipika Gupta v. U.O.I, (SC)

Gulab Chand v. Pradeep Kr. Dehalwal (SC)

I.S. Sikandar (D) By Lrs. v. K. Subramani (SC)

Manohar Lal Sharma v. The Principal Secretary (S.C.)

Singareni Collieries Co. Ltd. v. Vemuganti Ramakrishan Rao (SC)

Bal Gopal Maheshwari v. Sanjeev Kumar Gupta (SC)

Akash Tr. Father and Legal Guardian v. National Insurance Co. Ltd. (SC)

Sushila Kumar v. Indian Oil Corp. Ltd. (SC)

R. Jayanthi v. State Of Karnataka (SC)

Rajiba Loachan Patro v. Bharat Petroleum Corporation Of India (SC)

Tata Sumo Tempo Trav. Operator Union v. Commissioner Trans. Deptt. Srinagar, (SC)

Aneesh D. Lawande v. The State of Goa (SC)

State of Karnataka by Nonavinakere Police v. Shivanna @ Tarkari Shivanna (SC)

Kamlesh Vaswani v. Union of India (SC)

Aneesh D. Lawande v. State of Goa (SC)

Mente Murali Krishnarjuna Rao v. Union of India (SC)

Noor Saba v. Anoop Mishra (SC)

Prem Singh v. State of Haryana (SC)

Buildwel Corporation v. Food Corporation of India. (SC)

Daropti v. Harphool Singh (SC)

Hindustan Petrolem Corporation Ltd. v. M/s. Siba Gas Agency (SC)

Minu Rout v. Satya Pradyumna Mohapatra (SC)

Govt. of Kerala v. Sudhir Kumar Sharma (SC)

Shahid Balwa v. Union of India (SC)

Union of India v. Namit Sharma (SC)

M/s. KCP Ltd. v. Commissioner of Central Excise, Chennai (SC)

Tarabai v. Govt. of Karnataka and others (SC)

Ranjit Impex v. Appellate Dy. Commissioner (SC)

Gurdip Singh v. State of Punjab (SC)

Sri Marthanda Varma v. State Of Kerala (SC)

Baba Global Ltd. v. Union of India, (SC)

Gangabhavani v. Rayapati Venkat Reddy (SC)

Satish Mutually Aided Cooperative Housing Society Ltd. v. Yamjala Malla Reddy (SC)

Union of India v. B.V. Gopinath (SC)

Dr Fraz Naseem v. Union of India, (SC)

Akshay Sindhu v. U.O.I, (SC)

Vijay S. Sathaye v. Indian Airlines Ltd. (SC)

Rohilkhand Medical College and Hospital, Bareilly v. Medical Council of India (SC)

Union of India v. B. Banerjee (SC)

Punjab School Education Board v. Dalip Chand (SC)

Devendra Patel v. Ram Pal Singh (SC)

Nagar Panchayat, Kurwai v. Mahesh Kumar Singhal (SC)

Delhi Union of Journalist Cooperative House Building Society Ltd. v. Union of India (SC)

Rosedale Developers Private Limited v. Aghore Bhattacharya (SC)

Umesh Kumar v. State of Andhra Pradesh (SC)

State of Maharashtra v. Lahu @ Lahukumar Ramchandra Dhekhane (SC)

Pinakin Mahipatray Rawal v. State of Gujarat (SC)

Amit Pandey Etc. v. State Of Bihar (SC)

O.P. Bhandari v. Bimal Gurang (SC)

Bhanwar Lal v. Rajasthan Board of Muslim Wakf (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Super Industries. v. Commissioner of Central Excise (SC)

State of Maharashtra v. Namdeo (SC)

Maharashtra Ekta Hawkers Union v. Municipal Corporation, Greater Mumbai (SC)

Commr. of Income Tax, Bangalore v. United Spirits Ltd. (SC)

Ahmed Bin Salam v. State of Andhra Pradesh (S.C.)

Dr Fraz Naseem v. Union of India, (SC)

Londhe Prakash Bhagwan v. Dattatraya Eknath Mane (SC)

Royal Medical Trust [Regd.] v. Union of India (SC)

Lafarge Aggregates and Concrete India P. Ltd. v. Sukarsh Azad (SC)

Moumita Kar Nee Halder v. Subrata Kar (SC)

MSR Leathers v. S. Palaniappan (SC)

Wajidmiya Abdul Raheman Shaikh v. Maharashtra Industrial Development Corporation (SC)

Kashinath Basappa Janapure v. Maharashtra Industrial Development Corporation thr. Reg. Manager (SC)

Sunil Damodar Gaikwad v. State of Maharashtra (SC)

Shanmugam v. State (S.C.)

Hill Properties Ltd. v. Union Bank of India (SC)

Rashmi Metaliks Ltd. v. Kolkata Metropolitan Devel

Jaina Wines Pvt. Ltd. v. State of Maharashtra (SC)

Dr. Kulmeet Kaur Mahal v. State of Punjab (SC)

Manohar Lal Sharma v. M.C.I. (SC)

Dr. Nawal Kishore Verma v. State of Bihar (SC)

Soma Suresh Kumar v. Government of Andhra Pradesh (SC)

State of U.P. v. Lakshmi Sugar and Oil Mills Ltd. (S.C.)

Mohd.Haroon v. Union of India (SC)

State of Andhra Pradesh v. Md. Hussain @ Saleem (SC)

P.B. Desai v. State of Maharashtra (SC)

A.S.V. Narayanan Rao v. Ratnamala (SC)

Sumit Mehta v. State of N.C.T. of Delhi (SC)

Ravindra @ Bala Jagariath Patil v. State of Maharashtra (SC)

Manjit Singh v. State of Punjab (SC)

Sagar v. State of Haryana (SC)

Karnataka State K.V. Industries Board v. Punjab National Bank (SC)

Bhasha Construction and Industrial Projects Pvt. Ltd. v. Shining Vyapar Pvt. Ltd. (SC)

A.C. Narayanan v. State of Maharashtra (SC)

Resurgence India v. Election Commission of India (SC)

Assistant Commercial Taxes Officer v. Parekh Enterprises (SC)

Prabhawati v. State of Bihar (SC)

State of Orissa v. Government of India (SC)

Standard Chartered Bank v. Dharminder Bhohi (SC)

Esha Bhattacharjee v. Managing Committee of Raghunathpur Nafar Academy (SC)

H.P. Scheduled Tribes Employees Federation v. Hima

Punjab Wakf Board v. Pritpal Singh, (SC)

Samaj Parivartana Samudaya v. State of Karnataka,

M/s. Tata Iron and Steel Co. Ltd. v. State of Jharkhand (SC)

Rajasthan State Road Transport Corp. v. Babu Lal Jangir (SC)

Dr Fraz Naseem v. Union of India, (SC)

Indian Oil Company Ltd. v. Kerala State Road Tr. Company (SC)

Govt. of Karnataka v. K.C. Subramanya (SC)

State of Rajasthan v. Bal Kishan Mathur (SC)

Gurudwara Sahib v. Gram Panchayat Village Sirthala

Raghvendra Kumar v. Prabal Kumar & Ors. (SC)

Dredging Corporation of India Ltd. v. P.K. Bhattacherjee (SC)

Kollam Chandra Sekhar v. Kollam Padma Latha (SC)

R. Venkata Ramana v. United India Insurance Co. Lt

Channabasappa v. State of Karnataka (SC)

GAIL (India) Limited v. Gujarat State Petroleum Corporation Limited (SC)

M/s. Escorts Limited v. Rama Mukherjee (SC)

Nidhan Singh (D) Th. L.Rs. v. Santa Singh (D) Th. L.Rs. (SC)

Ajoy Acharya v. State Bureau of Inv. against Eco.

Educare Charitable Trust v. Union of India (SC)

Punjab State Power Corporation Ltd. v. Amta Singh Grewal (SC)

National Insurance Co.Ltd. v. Parvathneni, (SC)

Union Of India v. Chander Pal, (SC)

Dr. B.R. Ambedkar Medical College v. Union of Indi

Ranjeet Goswami v. State of Jharkhand (SC)

Commissioner of Income Tax, Gujarat v. Gujarat Fluoro Chemicals (SC)

Gothamchand Jain v. Arumugam @ Tamilarasan (SC)

Ramnivas Vyas v. H. Srinivasa Bhati (SC)

U.P. Power Corporation Ltd. v. N.T.P.C. Ltd. (SC)

Santosh Sharma v. Union of India (SC)

M/s. Monnet Ispat and Energy Limited v. Jan Chetna (SC)

Mohd. Haroon v. Union of India (SC)

Kaini Rajan v. State of Kerala (SC)

Nagoor Pichai @ Badusha v. State Tr. Sub-Inspector of Police (SC)

Deepak Rai v. State of Bihar (SC)

Ashok Banerjee (D) Through His L.Rs. v. Secretary, Municipal Affairs Deptt. (SC)

University Grants Commission v. Neha Anil Bobde (G

S.G Vombatkere v. U.O.I, (SC)

Commissioner of Collegiate Education v. R. Srinivas, (SC)

Himatsingka Seide Ltd. v. Commissioner of Income-Tax, (SC)

J.P. Yadav v. Kanhaiya Singh, (SC)

Union Public Service Commission v. Arun Kumar Sharma (SC)

Vimi Vinod Chopra v. Vinod Gulshan Chopra (SC)

Kishorebhai Gandubhai Pethani v. State of Gujarat (SC)

Vyas Ram @ Vyas Kahar v. State of Bihar (SC)

Baldev Singh v. State of Punjab (SC)

Pushkar Mehra v. Brij Mohan Kushwaha (SC)

Manju Swarup v. Bhupenshwar Prasad (SC)

Delta Distilleries Limited v. United Spirits Limited (S.C.)

K.S. Puttaswamy(Retd) v. Union of India (SC)

The Govt. of India v. S. Raju (SC)

Govt. of NCT of Delhi v. Ajay Kumar (SC)

Yash Deep Trexim Private Limited v. Namokar Vinimay Pvt. Ltd. (SC)

Bheemraya v. Suneetha (SC)

Vinod Raghuvanshi v. Ajay Arora (SC)

Ranjana Kumari v. State of Uttaranchal (SC)

State of Rajasthan v. A.N. Mathur (SC)

Eastern Coalfields Ltd. v. Bajrangi Rabidas (SC)

Dr Fraz Naseem v. Union of India, (SC)

Davalsab Husainsab Mulla v. North West Karnataka Road Transport Corporation (SC)

Sushila Devi v. State of Rajasthan (SC)

Manohar Lal Sharma v. The Principle Secretary (SC)

Kamlesh Kumar v. State of Jharkhand (SC)

Larsen and Toubro Limited v. State of Karnataka (SC)

Ganesh Lal v. Shyam (SC)

Momna Gauri v. Regional Manager (SC)

Bhopal Gas Peedith Mahila Udhyog Sangathan v. U.O.I. (SC)

Cricket Ass. of Bihar v. Board of Cont. For Ckt. In India (SC)

Poongodi v. Thangavel (SC)

People's Union for Civil Liberties v. Union of Ind

Ranjit Singh v. State of M.P. (SC)

State of Rajasthan v. Jamil Khan (SC)

Asstt. Commnr. of Income Tax v. M/s Zuari Cement L

T.N. Rural Devp. Engineers Association v. Secretary to Govt. Rural Development Dept. (SC)

Selvi J. Jayalalithaa v. State of Karnataka (SC)

M/s. Northern Projects Ltd. v. Blue Coast Hotels & Resorts Ld., (SC)

Commissioner of Income-Tax v. Reliance Energy Ltd., (SC)

Girraj Prasad Meena v. State of Rajasthan (SC)

Gudda @ Dwarikendra v. State of Madhya Pradesh (SC)

Maruti Raghunath Kadam (D) By L.Rs. v. Chellaram Jethanand Madhrani (SC)

State of Orissa v. Government of India (SC)

Vinodkumar M. Malavia v. Maganlal Mangaldas Gameti

Swasthya Adhikar Manch, Indore v. Union of India (SC)

Campa Cola Residents Asso. v. State of Maharashtra (SC)

Kishan Ram v. State of Uttarakhand (SC)

Central Bureau of Investigation v. Jagjit Singh (SC)

Anil Kumar v. M.K. Aiyappa (SC)

New India Assurance Co. Ltd v. Tara Devi., (SC)

Chief Secretary, Government of Bihar v. Madheshwar Dhari Singh (SC)

Vijay Kumar Singh v. Union of India (SC)

U.P. Power Corporation Ltd. v. Virendra Lal (SC)

Lipika Gupta v. U.O.I, (SC)

Union of India v. Hanil Era Textiles Ltd., (SC)

M. Mansoor v. United India Insurance Co. Ltd. (SC)

Sanobanu Nazirbhai Mirza v. Ahmedabad Municipal Transport Service (SC)

H.P. State Electricity Regulatory Commission v. H.

Vishnu v. State of Maharashtra (SC)

Kulja Industries Limited v. Chief Gen. Manager W.T. Proj., BSNL (SC)

Panchanand Mandal @ Pachan Mandal v. State of Jharkhand (SC)

Ajahar Ali v. State of West Bengal (SC)

Virsa Singh v. Department of Customs, (SC)

Lipika Gupta v. U.O.I, (SC)

Deputy Commissioner, KVS v. J. Hussain (SC)

Bharat Sanchar Nigam Limited v. G. Sarvothaman (SC)

G.L. Batra v. State of Haryana (SC)

Kailash Ramkishan Gupta v. State of Gujarat, (SC)

Mohammed Kannu Abdul Rasheed v. Nazarudeen, (SC)

Somnath Sarkar v. Utpal Basu Mallick (SC)

State of Rajasthan v. Girdhari Lal (SC)

Gulam Sarbar v. State of Bihar (Now Jharkhand) (SC)

Surya Baksh Singh v. State of Uttar Pradesh (SC)

State Of Uttar Pradesh v. Ranvijai Pratap Singh, (SC)

Ramachandra v. Shivaram (SC)

Somdev Kapoor v. State of West Bengal (SC)

Oil and Natural Gas Corporation Ltd. v. M/s. Moder

Harsha V. Rai v. State of Karnataka (SC)

State of Haryana v. Navir Singh (SC)

Omprakash v. Laxminarayan (SC)

Thalappalam Ser. Coop. Bank Ltd. v. State of Keral

Dulcina Fernandes v. Joaquim Xavier Cruz (SC)

Dr. Subramanian Swamy v. Election Commission of India (SC)

Cricket Ass. of Bihar v. Board of Control for Cricket in India (SC)

Commissioner of Income Tax v. Excel Industries Ltd. (SC)

Sunil Dutt Sharma v. State (Govt. of NCT of Delhi)

Sushil Sharma v. State of N.C.T. of Delhi (SC)

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Chennai Metropolitan Water Supply and Sewerage Board v. T.T. Murali Babu (SC)

Pratima Chowdhury v. Kalpana Mukherjee (SC)

Mathew Varghese v. M. Amritha Kumar (SC)

Engineer Builder and Associates v. Union of India (UOI) (SC)

Director of Income Tax v. Black & Veatch (I) (P) Ltd., (SC)

Suhas H. Pophale v. Oriental Insurance Co. Ltd. (S

Purshotam Kumar Kaundal v. State of H.P. (SC)

State Bank of India v. Surya Narain Tripathi (SC)

M.D. Orissa S.H.W. Coop. Sty. Ltd. v. Satyanarayan Pattnaik (SC)

Union of India v. S.P. Verma (SC)

Sunil Gangadhar Karve v. State of Maharashtra (SC)

Vijayander Kumar v. State of Rajasthan (SC)

Renu v. District and Session Judge, Tis Hazari (SC)

G. Dhanasekar v. M.D., Metropolitan Transport Corporation Limited (SC)

Research Foundn. For Science Technology v. U.O.I. (SC)

Commissioner of Central Excise-IV, Kolkata v. Madura Coats Ltd. (SC)

Jagdish Chidanand Kore v. State of Karnataka (SC)

Bastiram v. State of Rajasthan (SC)

Research Foundn. for Science Technology & National Resource Policy v. U.O.I. (SC)

S.L. Foundation v. Union of India (SC)

Impulse India P. Ltd. v. Union of India, (SC)

V.K. Verma v. CBI (SC)

Birju v. State of M.P. (SC)

Voltas Limited v. Rolta India Limited (SC)

M/s. Siemens Aktiengeselischaft & S. Ltd. v. DMRC Ltd. (SC)

Enercon (India) Ltd. v. Enercon GMBH (SC)

Gajanan Kamlya Patil v. Addl. Collector and Comp. Auth. (SC)

Bhopal Gas Peedith Mahila U. Sangat v. U.O.I. (SC)

Commr. of Customs (Import), Mumbai v. Mahindra & Mahindra Ltd., (SC)

Dr Fraz Naseem v. Union of India, (SC)

Hari Nandan Prasad v. Employer I/R to Mangmt. of FCI (SC)

State of Sikkim v. Adup Tshering Bhutia (SC)

V. Sriharan @ Murugan v. Union of India (SC)

Vijay Kumar v. State of Rajasthan (SC)

Bhaskar Lal Sharma v. Monica (SC)

Rameshchandra Ambalal Joshi v. State of Gujarat (SC)

Union of India v. M/s. Pam Development Pvt. Ltd. (SC)

Research Foundn. For Science Technology & National Resource Policy v. U.O.I. (SC)

R.G High Court of Madras v. R. Gandhi (SC)

Massimilano Latorre v. Union of India, (SC)

Nand Kishore v. State of Haryana (SC)

Polamrasetti Manikyam v. Teegala Venkata Ramayya (SC)

Maya Devi v. Lalta Prasad (SC)

Commercial Tax Officer, Rajasthan v. M/s. Binani C

Shabnam Hashmi v. Union of India (SC)

P.L. Tatwal v. State of Madhya Pradesh (SC)

Amarendra Kumar Mohapatra v. State of Orissa (SC)

Sesa Goa Ltd. v. Commissioner Of Sales Tax (SC)

Allied Agencies v. Commissioner Of Trade Tax (SC)

Vinod Kumar Sunil Kumar v. Commissioner Of Trade Tax, Uttar Pradesh (SC)

Anil @ Anthony Arikswamy Joseph v. State of Maharashtra (SC)

Pasupuleti Siva Ramakrishna Rao v. State of Andhra

Sujoy Kumar Chanda v. Damayanti Majhi (SC)

V. Sriharan @ Murugan v. Union Of India (SC)

Syed Gulzar Hussain v. Dewan Syed Ale Rasul Ali Khan (SC)

S.E.B.I. v. Sahara India Real Estate Corporation Ltd. (SC)

Commissioner of Income Tax, Ujjain v. M/s. Dawoodi Bohara Jamat (SC)

Cryptom Confectioneries Pvt. Ltd. v. State of Kerala, (SC)

M.D., Chennai Metro Rail Ltd. v. N. Ismail (SC)

Secretary to Government, School Education Department, Chennai v. Thiru R. Govindaswamy (SC)

Vijay Bahadur Kushwaha v. Reg. Trade Unions, State

Subramanian Swamy Petitioner v. U.O.I. (SC)

Teesta Atul Setalvad v. State of Maharashtra, (SC)

Shyamal Saha v. State of West Bengal (SC)

Rakesh Kumar v. State of Haryana (SC)

Ramdhan v. State of Rajasthan (SC)

Massimilano Latorre v. Union of India, (SC)

Commissioner of Central Excise, Bangalore v. Solec

Subrata Chattoraj v. Union of India (SC)

D.B. Modak V. M/s. Eastern Book Company (SC)

Tara Singh v. State thr. Home Secretary, Uttarakhand (SC)

Dinubhai Boghabhai Solanki v. State of Gujarat (SC)

Rajkumar v. State of M.P. (SC)

Nand Kumar v. State of Bihar (SC)

Nesar Ahmed v. State of Jharkhand (SC)

Radhey Shyam v. State of Rajasthan (SC)

Pal Singh v. State of Punjab (SC)

Lekhraj Bansal v. State of Rajasthan (SC)

Aayush Buildwell Pvt. Ltd. v. Haryana Urban Develo

International Conveyors Ltd. v. Commnr. Of Central Excise & Customs (SC)

M/s. Larsen and Toubro Ltd. v. M/s. Mohan Lal Harbans Lal Bhayana (SC)

Gohil Jesangbhai Raysangbhai v. State of Gujarat (SC)

Common Cause (A Regd. Society) v. Union of India (

Birbal v. Haryana State (SC)

Ripusudan Dayal (Retd.) v. State of M.P. (SC)

M/s. Band Box Private Limited v. Estate Officer, Punjab and Sind Bank (SC)

Defence Research and Development Organisation v. Anjanappa (SC)

S.E.B.I. v. Sahara India Real Estate Corp. Ltd. (SC)

Union of India through Director of Income Tax v. M/s. Tata Chemicals Ltd. (SC)

Oriental Bank of Commerce v. S.S. Sheokand (SC)

Ex. Armymens Protection Services P. Ltd. v. Union of India (SC)

Nanak Ram v. State of Rajasthan (SC)

Baldev Singh v. State of Punjab (SC)

Jhaptu Ram v. State of Himachal Pradesh (SC)

Pitam Pradhan v. State of A.P., (SC)

Cit v. Gujarat Fluoro Chemicals (SC)

Commissioner of Taxes v. Vikas Wsp Ltd., (SC)

Swami Achyutanand Tirth v. Union of India, (SC)

Mahesh Dhanaji Shinde v. State of Maharashtra (SC)

Bharti v. State of Haryana (SC)

Sikander Mahto v. Tunna @ Tunnu Mian @ Tunna Mian @ Mobin Ansari (SC)

Basappa v. State of Rajasthan (SC)

Daljit Singh Gujral v. Jagjit Singh Arora (SC)

State of M.P. v. Suresh Narayan Vijayvargiya (SC)

Union of India v. V. Sriharan @ Murugan, (SC)

Jharkhand State Elect. Board v. M/s. Laxmi Business & Cement Co.P. Ltd. (SC)

Commissioner of Central Excise, Jaipur-II v. M/s. Super Synotex (India) Ltd. (SC)

State of Rajasthan v. Parmanand (SC)

Fraz Naseem v. Union Of India (SC)

Municipal Corporation of Greater Mumbai through Commissioner v. Anil Shantaram Khoje (SC)

Nisha Devi v. State of H.P. (SC)

Ashok Kumar Aggarwal v. Sumit Bose (SC)

CBI, ACB, Mumbai v. Narendra Lal Jain (SC)

Phula Singh v. State of Himachal Pradesh (SC)

Public Service Commission, Uttaranchal v. Jagdish Chandra Singh Bora (SC)

State Bank of Patiala v. Ram Niwas Bansal (SC)

Union of India v. Concrete Products and Constructi

Tvs Motor Co. Ltd. v. Commissioner Of Central Excise (SC)

M.C. Mehta v. Union Of India (SC)

Lalitkumar V. Sanghavi v. Dharamdas V. Sanghavi (SC)

Panchraj Tiwari v. M.P. State Electricity Board (SC)

Ashok Debbarma @ Achak Debbarma v. State of Tripur

Rupak Kumar v. State of Bihar (SC)

C.B.I. v. Karimullah Osan Khan (SC)

S.E.B.I. v. Sahara India Real Estate Corp. Ltd. (SC)

Chet Ram v. State Of Uttarakhand (SC)

Research Foundn. For Science Technology & National Resource Policy v. U.O.I. (SC)

Subrata Chattoraj v. Union of India (SC)

Sushil Ansal v. State Through CBI (SC)

State of H.P. v. Sunil Kumar (SC)

Central Bank of India v. N.R.C. Limited (SC)

State of Kerala v. Cochin Seaport Hotel (SC)

In Re : Ink Throwing Incident v. ABC (SC)

Registrar General, High Court of Madras v. R. Gandhi (SC)

State of Kerala v. B. Surendra Das Etc. (SC)

Lalita Kumari v. Govt. of U.P., (SC)(Constitution

State of Haryana v. Mukhtiar Singh (SC)

Union of India v. Major S.P. Sharma (SC)

G.N. Verma v. State of Jharkhand (SC)

Shyam Veer Singh v. State of U.P. (SC)

State of Rajasthan v. Rajendra Singh (SC)

Shiv Chander More v. Lieutenant Governor (SC)

Director, Printing and Stationary Department, U.P. Government Press v. Moti Lal (SC)

K. Gunavathi v. V. Sangeeth Kumar (SC)

Malathi Das (Retd.) Now P.B. Mahishy v. Suresh (SC)

Ranjit Kumar Bose v. Anannya Chowdhury (SC)

Aam Aadmi Party v. Union of India (SC)

Govt. Of A.P. v. M/s Obulapuram Minig. Co. P. Ltd.

Meera Devi v. H.R.T.C. (SC)

Public Interest Foundation v. Union Of India (SC)

Adarsh Co-Optv Housing Society Ltd. v. Union of India (SC)

Antony Selvaraj v. U.O.I. (SC)

Phool Chandra v. State of U.P. (SC)

Pooja Bhatia v. Vishnu Narain Shivpuri (SC)

K.V.S. Rao v. C.B.I. (SC)

Manohar Lal Sharma v. Principal Secretary (SC)

Union of India v. A.D. Nargolkar (SC)

Dineshan K.K. v. R.K. Singh (SC)

Transmission Corp. of A.P. Ltd. v. SLS Power Ltd. (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Phatu Rochiram Mulchandani v. Karnataka Industrial Areas Development Board (SC)

Pravasi Bhalai Sangathan v. Union of India (SC)

Sudipta Lenka v. State of Odisha (SC)

Jumni v. State of Haryana (SC)

Commissioner of Income Tax - III v. M/s. Calcutta

Union of India v. Shatrughan Chauhan (SC)

State of Maharashtra v. Pappu @ Suresh Budharmal Kalani (SC)

President, All India Oriental Bank of Commerce Employees' Welfare Society v. J.S. Rekhi (SC)

Subrata Roy Sahara v. U.O.I (SC)

Bhagwan Tukaram Dange v. State of Maharashtra (SC)

Kanhaiya Lal v. State of Rajasthan (SC)

Phanidhar Kalita v. Saraswati Devi (SC)

State of Punjab v. Dhanjit Singh Sandhu (SC)

Fraz Naseem v. Union Of India (SC)

Rajasthan State TPT Corpn. v. Bajrang Lal (SC)

J. Rajiv Subramaniyan v. Pandiyas (SC)

Biswanath Ghosh v. Gobinda Ghosh Alias Gobindha Ch

Kesharbai @ Pushpabai Eknathrao Nalawade v. Tarabai Prabhakarrao Nalawade (SC)

Bimla Devi v. State of Haryana (SC)

Medical Council of India v. NKP Salve Institute of MED. Sciences (S.C.)

Nokia India Pvt. Ltd. v. Additional Commissioner of Income Tax, (SC)

Mukesh v. State For NCT of Delhi (SC)

Prakash v. State of Karnataka (SC)

Unique Identification Auth. of India v. Central Bureau of Investigation (SC)

Brijesh Kumar v. State of Haryana (SC)

Jacinta De Silva v. Rosarinho Costa (SC)

M/s. Shark Mines and Minerals Pvt. Ltd. v. Pardeep Port Trust (SC)

Mannalal Chamaria v. State of West Bengal (SC)

Fahim Ahmad v. United India Insurance Co. Ltd. (SC)

Smt. Savita v. Bindar Singh (SC)

Soumik Sil v. Subhas Chandra Sil (SC)

Sheela Jawarlal Nagori v. Kantilal Nathmal Baldota (SC)

Union of India v. Sheo Shambhu Giri (SC)

Vijay Singh v. State of Madhya Pradesh (SC)

Sarah Mathew v. Institute of Cardio Vascular Diseases (SC)

M/s. HT Media Ltd. v. State of NCT of Delhi (SC)

Mohd. Haroon v. Union of India (SC)

Justice Sunanda Bhandare Foundation v. U.O.I. (SC)

Haryana State Agricultural Marketing Board v. Bishamber Dayal Goyal (SC)

S.E.B.I. v. Sahara India Real Estate Corp. Ltd. (SC)

Western Electricity Supply Co. of Orissa Ltd. v. M/s. Baba Baijanath Roller & Flour Mill P. Ltd. (SC)

Executive Director, Steel Authority of India v. Tycoon Traders (SC)

Subrata Chattoraj v. Union of India (SC)

Kesharbai @ Pushpabai Eknathrao Nalawade (D) By Lrs. v. Rao Nalawade (SC)

Safai Karamchari Andolan v. Union of India (SC)

Homi Rajvansh v. State of Maharashtra (SC)

Mahipal Singh v. Central Bureau of Investigation (C.B.I.) (SC)

Vijay Dhanuka Etc. v. Najima Mamtaj Etc. (SC)

P.C. Mishra v. State (C.B.I.) (SC)

Mangat Ram v. State of Haryana (SC)

Sundeep Kumar Bafna v. State of Maharashtra (SC)

Narinder Singh v. State of Punjab (SC)

State of Jharkhand v. LA Opala R.G. Ltd. (SC)

Union of India v. Robert Zomawia Street (SC)

B. Jayaraj v. State of A.P. (SC)

In Re Indian Woman says gang-raped on orders of Vill. Court pub. in Bus. & Financial News (SC)

Sanghian Pandian Raj Kumar v. Central Bureau of Investigation (SC)

Dr. Subramanian Swamy v. Raju thr. Member Juvenile

Manohar Lal Sharma v. Principal Secretary (SC)

M/s. S.F. Engineer v. Metal Box India Ltd. (SC)

High Court of Judicature At Patna, Through R.G. v. Shyam Deo Singh (SC)

Madan Lal v. High Court of Jammu & Kashmir (SC)

Sakuma Exports Ltd. v. Louis Dreyfus Commodities Suisse S.A. (SC)

Raja Ram v. Union of India (SC)

Board of Control for Cricket Petitioner v. Cricket

Usha Bharti v. State of U.P. (SC)

Bhule Ram v. Union of India (SC)

Reliance Industries Ltd. v. Union of India (SC)

Gowri v. Shanthi (SC)

Faseela M. v. Munnerul Islam Madrasa Committee (SC

P. Ramakrishnam Raju v. Union of India (SC)

Ram Niranjan Roy v. State of Bihar (SC)

Navneet Kaur v. State of NCT of Delhi (SC)

State of Bihar v. Rajmangal Ram (SC)

Ramesh Vithal Patil v. State of Karnataka (SC)

Commissioner of Income Tax v. Engineers India Ltd. (SC)

Union of India v. V. Sriharan @ Murugan (SC)

Naushad Anwar v. State of Bihar (SC)

Manmohan Sharma v. State of Rajasthan (SC)

Bharatkumar Shantilal Thakkar v. State of Gujarat (SC)

Mahesh Chand Sharma v. State of Rajasthan (SC)

Kalpesh Hemantbhai Shah v. Manhar Auto Stores Through Its Partner (SC)

V. Kala Bharathi v. Oriental Insurance Co. Ltd. (SC)

Ram Singh v. UOI, (SC)

Bachpan Bachao Andolan v. Union of India, (SC)

Research Foundn. For Science Technology & National Resource Policy v. U.O.I (SC)

Dr. B. Madhusudhan Reddy v. Peela Pothinaidu (SC)

Bishnu Biswas v. Union of India (SC)

Reliance Industries Ltd. v. Union of India (SC)

Saroj @ Suraj Panchal v. State of West Bengal (SC)

Babubhai Bhimabhai Bokhiria v. State of Gujarat (SC)

Harshad Govardhan Sondagar v. International Assets

Ramesh Vajabhai Rabari v. Pratiksha Real Estate Pv

A.P.N.G.O.'S Association v. Government of Andhra Pradesh (SC)

Shri Jagdamba Prasad (Dead) Thr. Lrs. v. Kripa Shankar (Dead) Thr. Lrs. (SC)

T.N. Generation and Distbn. Corpn. Ltd. v. PPN Pow

Shiv Murat v. Satyawati (SC)

Hitendra Singh Bhupendra Singh v. Dr. P.D. Krishi Vidyapeeth (SC)

State of Rajasthan v. C.P. Singh (SC)

Vinod Kumar v. State of Kerala (SC)

A.T. Prakashan v. Excise Inspector (SC)

Fateh Chand Charitable Trust v. C.I.T., Muzaffarnagar (SC)

Commissioner Of Service Tax v. Vijay Travels (SC)

Gopakumar B. Nair v. C.B.I. (SC)

M/s. Indus Airways Pvt. Ltd. v. Magnum Aviation Pvt. Ltd. (SC)

Haryana State Coop. Supply and Marketing Federatio

Sudesh Dogra v. Union of India (UOI) (SC)

Metal Powder Company Ltd. v. Oriental Insurance Co. Ltd. (SC)

Bharat Steel Tubes Ltd. v. Official Liquidator (SC)

Leela Krishnarao Pansare v. Babasaheb Bhanudas Ithape (SC)

Purnya Kala Devi v. State of Assam (SC)

Mallamma (Dead) By L.Rs. v. National Insurance Co. Ltd. (SC)

Karnataka Power Transmission Corporation Limited v. Deepak Cables (India) Ltd. (SC)

Manoj Rajkumar Gupta v. State of Gujarat (SC)

State of Rajasthan v. Surendra Sharma (SC)

Subrata Chattoraj v. Union of India (SC)

Nagar Palika Parishad, Mihona v. Ramnath (SC)

M/s Nathu Ram Ramesh Kumar v. Commr. of Delhi Value Added Tax (SC)

Muralidhar @ Gidda v. State of Karnataka (SC)

ABP Pvt. Ltd. v. Union of India (SC)

Jacky v. Tiny @ Antony (SC)

Ram Singh v. Union of India, (SC)

Dr Fraz Naseem v. Union of India, (SC)

Madhukar v. State of Maharashtra (SC)

Mahinder Dutt Sharma v. Union of India (SC)

Periyasami v. State represented through the Inspector of Police (SC)

State of Rajasthan v. Manoj Kumar (SC)

Dharam Deo Yadav v. State of U.P. (SC)

Annapurna v. Mallikarjun (SC)

Karan Singh v. State of Haryana (SC)

Licil Antony v. State of Kerala (SC)

National Legal Services Authority v. Union of Indi

Kakali Ghosh v. Chief Secretary, Andaman & Nicobar Administration (SC)

Ashok Rai v. State of U.P. (SC)

Prakash v. State of Karnataka (SC)

Kirtikumar Jawaharlal Shah v. Union of India, (SC)

Commissioner of Central Excise, Surat v. Essar Steel India Limited, (SC)

Bachpan Bachao Andolan v. Union of India, (SC)

Board of Control for Cricket v. Cricket Aasociatio

Om Prakash v. State of Haryana (SC)

Iswarlal Mohanlal Thakkar v. Paschim Gujarat Vij Company Ltd. (SC)

D.A.V. College Managing Committee through Regional Director v. Laxminarayan Mishra (SC)

State of M.P. v. B.S. Bhadoriya (SC)

Shamim Bano v. Asraf Khan (SC)

Devi Ispat Limited v. State Bank of India (SC)

Shamsher Singh v. Rajinder Kumar (SC)

Dina Nath (D) by Lrs. v. Subhash Chand Saini (SC)

Sidhartha Sarawgi v. Board of Trustees for Port of Kolkata (SC)

Kokkilagadda Subba Rao v. Divisional Manager, United India Assurance Co. Ltd. (SC)

Commissioner of Wealth Tax, Rajkot v. Estate of Late HMM Vikramsinhji of Gondal (S.C.)

Ranjan Kumar v. State of Bihar (SC)

Subrata Chattoraj v. Union of India (SC)

Aam Aadmi Party v. Union of India (SC)

Bharat Petroleum Corp. Ltd. v. B.M. Motors (SC)

Oil and Natural Gas Corporation Ltd. v. Official Liquidator (SC)

Jaipur Shahar Hindu Vikas Samiti v. State of Rajasthan (SC)

Association of Unified Tele Services Providers v. Union of India (SC)

M/s. Soma Isolux NH One Tollway Private Limited v. Harish Kumar Puri (SC)

M.K. Gopinathan v. J. Krishna (SC)

Deepak Monga v. State of Haryana (SC)

State of Himachal Pradesh v. Raj Kumar (SC)

Arikala Narasa Reddy v. Venkat Ram Reddy Reddygari (SC)

Sushil Kumar Singhal v. Pramukh Sachiv Irrigation Department (SC)

Union of India v. Subbash Chander Soni, (SC)

State of Tripura v. Arabinda Chakraborty (SC)

Thimmareddy v. State of Karnataka (SC)

Rishi Kiran Logistics Pvt. Ltd. v. Board of Trustees of Kandla Port Trust (SC)

Harbans Pershad Jaiswal v. Urmila Devi Jaiswal (SC

Uday Gupta v. Aysha (SC)

Indian Bank Association v. Union of India (SC)

Kamlesh Vaswani v. Union of India (SC)

Goa Foundation v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Bhushan Power & Steel Ltd. v. Rajesh Verma (SC)

S. Rajaseekaran v. Union of India (SC)

M/s. Sepal Hotel Pvt. Ltd. v. State of Punjab (SC)

Kalpanaraj v. Tamil Nadu State Transport Corporation (SC)

Ashish Kumar Mazumdar v. Aishi Ram Batra Charitabl

Vasu P. Shetty v. M/s. Hotel Vandana Palace (SC)

Amar Nath v. Kewla Devi (SC)

Ram Jethmalani v. Union of India (SC)

Nallabothu Ramulu @ Seetharamaiah v. State of Andhra Pradesh (SC)

Sunita Gupta v. Union of India (SC)

Laxmi v. Union of India (SC)

Raj Kumar v. Mukhtyar Singh, (SC)

Board of Control for Cricket v. Cricket Associatio

Sarin Memo.Leg.Aid. Fou. v. Chandigarh Administration (SC)

Alber Oraon v. State of Jharkhand (SC)

State of Jharkhand v. Kamal Prasad (SC)

Jai Nandan Singh v. State of Bihar (SC)

Metro Exporters PVT. LTD. and another v. State Bank of India and others (SC)

Arsad Sk. v. Bani Prosanna Kundu (SC)

Anjani Kumar Chaudhary v. State of Bihar (SC)

Puran Chand v. State of H.P. (SC)

Dinesh Singh v. Bajaj Allianz General Insurance Co Ltd. (SC)

Ramilaben Chinubhai Parmar v. National Insurance Co. (SC)

Manasvi Jain v. Delhi Transport Corporation (SC)

Common Cause v. Union of India (SC)

State of Assam v. Susrita Holdings Pvt. Ltd. (SC)

Mohd. Saeed Siddiqui v. State of U.P. (SC)

J.N. Chaudhary v. State of Haryana (SC)

New India Assurnce Co. Ltd. v. Binu Sidhu (SC)

Nishu v. Commissioner of Police, Delhi (SC)

Rajat Prasad v. C.B.I. (SC)

Shivanand Damodar Shanbhag v. Sujata Shivanand Shanbhag (SC)

Marthanda Verma (Dead) TH. LR v. State of Kerala (SC)

State of Maharashtra v. Pappu @ Suresh Budharmal Kalani (SC)

Saif Ahmed v. State Of Bihar (SC)

Vishal Goyal v. State of Karnataka (SC)

Bharat Coking Coal Ltd. v. Chhota Birsa Uranw (S.C.)

Manjeet Singh v. State of Himachal Pradesh (SC)

Pooja Abhishek Goyal v. State of Gujarat (SC)

Raju v. State Of Haryana (SC)

Ravindra Trimbak Patil v. State of Maharashtra (SC

Chaitu v. State of Uttar Pradesh (SC)

Gian Chand v. M/s. York Exports Ltd. (SC)

Union of India v. V. Sriharan @ Murugan (SC)

Vijay Ranglal Chourasia v. State of Gujarat (SC)

State of Karnataka by Nonavinakere Police v. Shivanna @ Tarkari Shivanna (SC)

Baskaran v. State of Tamil Nadu (SC)

Dinesh v. State of Haryana (SC)

Lalit Kumar Yadav @ Kuri v. State of Uttar Pradesh (SC)

Anjani Singh v. Salauddin (SC)

M/s. Sesa Sterlite Ltd. v. Orissa Electricity Regulatory Comm. (S.C.)

Vikram Singh v. State of Rajasthan (SC)

Securities and Exchange Board of India v. Akshya Infrastructure Pvt. Ltd. (SC)

Shri Ramji Enterprises Rep. by Managing Partner v. Union of India (SC)

V. Mekala v. M. Malathi (SC)

Surendra Mohan Arora v. HDFC Bank Ltd. (SC)

Gaiv Dinshaw Irani v. Tehmtan Irani (S.C.)

Bhuvnesh Kumar Dwivedi v. Hindalco Industries Ltd.

Jal Mahal Resorts P. Ltd. v. K.P. Sharma (SC)

Mathai Mathai v. Joseph Mary @ Marykkutty Joseph (S.C.)

Janhit Manch v. State of Maharashtra (S.C.)

Gulmahmad Abdulla Dall v. State of Gujarat (SC)

Sri Ram Builders v. State of M.P. (SC)

Chitraveer Singh v. Nagar Panchayat Jewar (SC)

Security Association of India v. Union of India, (

Karam Kaur v. Jalandhar Improvement Trust (SC)

Tarsem Lal v. Ram Sarup (SC)

Gauri Shankar Poddar v. State of Haryana (SC)

Union Of India v. International Sindhi Panchayats, (SC)

Ratan N. Tata v. Union of India (SC)

K. Madhava Reddy v. Govt. of A.P. (SC)

State of Uttarakhand v. Kanhaya Lal (SC)

Reliance Industries Ltd. v. Union of India (UOI) (SC)

Ram Jethmalani v. Union of India (S.C.)

Rajasthan R.S.S. & Ginning Mills Fed. Ltd. v. Dy. Commissioner Of Income Tax, Jaipur (S.C.)

Board of Control for Cricket in India v. Cricket Association of Bihar (SC)

Sharanayya v. Chandrakanth (SC)

Principal Secretary to Government Finance & Planing Departtment., A.P. v. A.P. Pensioners Samaj (SC)

Ram Jethmalani v. Union of India (S.C.)

Vardha Enterprises Pvt. Ltd. v. Rajendra Kumar Razdan (SC)

Mishrilal v. State of M.P. (SC)

Imtiyaz Ahmad v. State of U.P., (SC)

Center for Public Interest Litigation v. Union of

Central Bureau of Investigation, Lucknow, U.P. v.

Selvam v. State Thr. Insp. of Police (SC)

Sumer Singh v. Surajbhan Singh (SC)

Commnr. of Income Tax-VII, New Delhi v. Punjab Stainless Steel Industries (SC)

Nagesar v. State of Chhattisgarh (SC)

Dhirender Sharma v. Emerald Court Owners Res. Wel. Assoc. (SC)

Ashok Shankarrao Chavan v. Madhavrao Kinhalkar (SC

Bhushan Steel Ltd. (M/s) v. State of Orissa (SC)

Lipika Gupta v. U.O.I, (SC)

Suresh Kumar v. Union of India (SC)

State, N.C.T of Delhi v. Shakil Ahmed @ Pappu (SC)

Satya Pal Anand v. State of M.P. (SC)

Satish Chandra v. State of M.P. (SC)

State of Karnataka v. Associated Management of (Go

Pramati Educational and Cultural Trust v. Union of

Union of India v. Dinshaw Shapoorji Anklesari (SC)

Union of India (UOI) v. Hindustan Zinc Ltd. (SC)

Kushalbhai Ratanbhai Rohit v. State of Gujarat (SC

Subramanian Swamy v. Director, Central Bureau of I

M/S. Kone Elevator India Pvt. Ltd. v. State of Tam

Subrata Roy Sahara v. Union of India (SC)

Md. Moinuddin v. Commissioner for Cooperation and Registrar of Cooperative Societies (SC)

Union of India (UOI) v. Geeta Devi (SC)

Vinod Kapur v. Union of India (SC)

M.S. Sandhu v. State of Punjab (SC)

State of Tamil Nadu v. State of Kerala (SC)

Union of India (UOI) v. Chatro Devi (SC)

Bihar State Govt. Sec Scl. Teachers Assn v. Ashok Kumar Sinha (SC)

Major Saurabh Charan v. LT. Governor, NCT of Delhi (SC)

C.R. Neelakandan v. Union of India (SC)

Union of India v. Shiv Raj (SC)

Sinhgad Technical Education Society v. UOI (S.C.)

Inderpal Singh v. Directorate of Revenue (S.C.)

Narayanbhai Mangaldas Patel v. Union of India (S.C.)

Animal Welfare Board of India v. A. Nagaraja (S.C.)

M.C. Mehta v. Union of India, (SC)

Brihanmumbai Electric Supply & Transport Undertaking v. Maharashtra Electricity R.C. (SC)

M/s. Mahamaya Gen. Finance Co. Ltd. v. State of U.P. (SC)

Anil Bajaj v. Vinod Ahuja (SC)

State of Gujarat v. Union of India (SC)

Manohar Lal Sharma v. Principal Secretary (SC)

Vikram Bakshi v. Ms. Sonia Khosla (SC)

Cherukuri Mani v. Chief Secretary, Government of Andhra Pradesh (SC)

National Aluminium Co. Ltd. v. Ananta Kishore Rout (SC)

G. Sundarrajan v. Union of India (UOI) (SC)

Archaeological Survey of India v. State of M.P. (SC)

Dhan Raj @ Dhand v. State of Haryana (SC)

Ahmedabad Municipal Corporation v. Ahmedabad Green Belt Khedut Mandal (SC)

Union of India (UOI) v. Mahindra and Mahindra Ltd. (SC)

Shree Ram Urban Infrastructure Ltd. v. Court Receiver, High Court of Bombay (SC)

Coffee Board v. M/s. Ramesh Exports Pvt. Ltd. (SC)

Subrata Chattoraj v. Union of India (SC)

Swapnil v. State of Madhya Pradesh (SC)

Mosiruddin Munshi v. Md. Siraj (SC)

Dayanand Ramkrishna Shet v. State of Karnataka (SC)

Chandra Prakash v. State of Rajasthan (SC)

K. Narayanappa v. R. Prakash (SC)

Kisan Shankar Kathore v. Arun Dattatray Sawant (SC

Sinhgad Technical Education Society v. UOI (S.C.)

Natha Singh v. State of Punjab (S.C.)

Altis Life Sciences v. State of Maharashtra (SC)

Lipika Gupta v. U.O.I, (SC)

Govt. of A.P. v. B. Jagjeevan Rao (SC)

Balram Singh Yadav @ Balram Yadav v. Abhay Kumar Singh (SC)

Risal Singh v. State of Haryana (SC)

Jafar Imam Naqvi v. Election Commission of India (

Sompal Singh v. State of U.P. (SC)

Krishan v. State of Haryana (SC)

Chaman Lal v. State of Punjab (SC)

Board of Control for Cricket in India v. Cricket Association of Bihar (SC)

Adambhai Sulemanbhai Ajmeri v. State of Gujarat (S

Common Cause v. Union of India (SC)

Jaswinder Singh v. State of Punjab (SC)

Lipika Gupta v. U.O.I. (S.C.)

Lawrence Basaiawmoit v. All Dimasa Students Union, (SC)

Pritam Singh v. State of Haryana (SC)

Gurdev Kaur v. State of Punjab (SC)

Kishor Kumar Mehta v. Rekha H. Sheth (S.C.)

State of Haryana v. Baljinder Singh @ Binder (SC)

I.O. Narcotics Control Bureau v. Mohd. Sharif (SC)

B.S. Sandhu v. Government of India (SC)

Food Corporation of India v. Sarat Chandra Goswami (SC)

Jamiluddin Nasir v. State of West Bengal (SC)

Ranbir Singh v. State of Haryana (SC)

Union of India v. R.P. Singh (SC)

Manoj Kumar v. State of Uttrakhand, (SC)

Sudarshan v. State Of Maharashtra (SC)

Paulmeli v. State of Tamil Nadu Tr. Insp. of Police (SC)

Mahavir Singh v. State of Haryana (SC)

Krishan Kumar v. State of Haryana (SC)

State of Haryana v. Satender (SC)

Ram Jethmalani v. Union of India (S.C.)

Joginder Pal v. State of Punjab (SC)

Manjit Singh @ Raju v. State of Punjab (SC)

State of Haryana v. Joginder Ram (SC)

Union of India v. Jagvir Singh (SC)

State of Haryana v. Ram Lal (SC)

Reliance Industries Limited v. Union of India (SC)

Swiss Timing Limited v. Organising Committee, Commonwealth Games 2010, Delhi (SC)

Anil Kumar v. State of U.P. (S.C.)

Bal Kishan Giri v. State of U.P. (SC)

Mithilesh v. State of Nct, Delhi (SC)

Union of India v. Col. G.S. Grewal (SC)

Securities and Exchange Board of India v. Sahara India Real Estate Corpn. Ltd. (SC)

Dr. Aloys Wobben v. Yogesh Mehra (SC)

Bahadur Singh v. State of Madhya Pradesh (SC)

S.E.B.I. v. Sahara India Real Estate Corporation L

Supertech Ltd. v. Emerald Court Owner Resident We. Ass. (SC)

Ram Vir Sharma v. State of U.P., (SC)

Ashi Devi v. State (NCT of Delhi) (SC)

Ganesh Datt v. State of Uttarakhand (SC)

J. Jayalalitha v. State of Tamil Nadu Tr. Supdt. of Police (SC)

Anurag Thakur v. Tarlok Chand (SC)

Dr Fraz Naseem v. Union of India, (SC)

Lipika Gupta v. U.O.I. (S.C.)

Sukhvinder Singh v. Union of India (SC)

Jayamatha Engineering College v. Union of India (SC)

U.O.I. v. S.P. Nayyar (SC)

Karamjeet Kaur v. Sandip Singh Kahlon (SC)

Santosh Bakshi v. State of Punjab (SC)

Secretary, Tamil Nadu Public Service Commission v. A.B. Natarajan (SC)

Union of India through C.B.I. v. Nirala Yadav (SC)

State of Rajasthan v. Thakur Singh (SC)

National Institute of Technology v. U. Dinakar (SC)

Dev Prakash Tewari v. U.P. Cooperative Institutional Service Board, Lucknow (SC)

U.P. State Road Transport Corporation v. Zahid Hussain (SC)

Manju Sarkar v. Mabish Miah (SC)

Ms. Richa Viral Pandit v. Mr. Viral Paxiraj Pandit (SC)

Dr. (Mrs.) Malathi Ravi, M.D. v. Dr. B.V. Ravi, M.

Ram Karan v. State of Rajasthan (S.C.)

H.C. Kulwant Singh v. H.C. Daya Ram (SC)

State of Rajasthan v. Surendra Mohnot (SC)

Bal Manohar Jalan v. Sunil Paswan (SC)

Amrit Banaspati Co. Ltd. v. Commissioner of Wealth-Tax, Ghaziabad (SC)

Custodian of Evacuee Properties v. Amjadali Gazanfarali Bukhari (SC)

State of U.P. v. M/s. Jaswant Sugar Mills Ltd. (SC)

Bankatlal v. Special Land Acquisition Officer (S.C.)

Dr Fraz Naseem v. Union of India, (SC)

Tarun Tejpal v. State of Goa (SC)

Jai Krishan (D) through LRs. v. State of Uttarakhand (SC)

Paramsivam v. State Tr. Insp. of Police (SC)

Sandhya v. State of Maharashtra (SC)

P. Krishna Murthy v. Commnr. of Sericulture A.P. (SC)

M/s. Kaikara Construction Co. v. State of Kerala (SC)

Manohar Lal v. State of Haryana (SC)

Duryodhan Rout v. State of Orissa (SC)

Ram Kumar v. State of M.P. (SC)

Umakant v. State of Chhatisgarh (SC)

Sh. Sanjeev Lal Etc. Etc. v. Commissioner of Income Tax, Chandigarh (SC)

Balbir v. Vazir (SC)

Amar Singh Yadav v. State of U.P. (SC)

Pritam Chauhan v. State (Govt. of Nct Delhi) (SC)

Krishnan & Ramasamy v. State of Tamilnadu (SC)

Artatran Baliar Singh v. State of Orissa (S.C.)

Union Of India v. Vivek Soni (SC)

S.E.B.I. v. Sahara India Real Estate Corpn. Ltd. (SC)

Seena @ Srinivasa v. State of Karnataka (SC)

Mcleod Russel India Limited v. Reg. Provident Fund Commissioner, Jalpaiguri (SC)

Arjun Jadav v. State of West Bengal (SC)

State of Punjab v. Gurmit Singh (SC)

Pradeep Kumar v. State of Haryana (SC)

Davinder Singh v. State of Punjab (SC)

Rishipal Singh v. State of U.P. (SC)

Arnesh Kumar v. State of Bihar (SC)

Pundappa Yankappa Pujari v. State Of Karnataka (SC)

Municipal Corporation, Gwalior v. Puran Singh @ Puran Chand (S.C.)

Mohammad Hafizullah v. Javed Akhtar (SC)

Suryakant Dadasaheb Bitale v. Dilip Bajrang Kale (

National Insurance Co. Ltd. v. Pushpa (S.C.)

Medical Council of India v. Society For Advancement of Environmental Science (S.C.)

Antonetto John D'souza @ Johnny D'souza v. Aldila Braganza (SC)

Dr Fraz Naseem v. Union of India, (SC)

Shanti v. State of Haryana, (SC)

Satti Paradesi Samadhi & Philliar Temple v. M. Sankuntala (SC)

Kulai Ibrahim @ Ibrahim v. State Rep. by the Inspector of Police (SC)

Santosh Kumar Singh v. State of Madhya Pradesh (SC

Mannan Sk. v. State of West Bengal (SC)

Tripal Singh v. Commissioner of Income-Tax, (SC)

Aam Aadmi Party v. Union of India (SC)

State v. Sanjiv Bhalla (SC)

Richhpal Singh Meena v. Ghasi @ Ghisa (SC)

Ashwini Thanappan v. Director of Education (SC)

Dr. Rahi Dutta v. Commissioner and Principal Secretary to the Govt. of Assam (SC)

Balwinder Singh v. National Fertilizers Ltd. (SC)

Dinesh Tiwari v. State of Uttar Pradesh (SC)

Shreenath Corp. v. Consumer Education and Research Society (SC)

State Bank of Patiala v. Pritam Singh Bedi (SC)

Vishwa Lochan Madan v. Union of India (SC)

Anil Gupta v. Star India Pvt. Ltd. (SC)

Chhel Singh v. M.G.B. Gramin Bank Pali (SC)

Chandan Kumar Basu v. State of Bihar (SC)

Dumpala Dharma Rao v. High Court Of A.P., (SC)

State of Maharashtra v. Rajendra (SC)

Ram Prit Mahto v. State of Bihar (SC)

State of Punjab v. Rafiq Masih (White Washer) (SC)

Khim Singh v. State of Uttarakhand (SC)

Sobaran Singh v. State of M.P. (SC)

Research Foundn. For Science v. U.O.I. (SC)

All Pensioners' Federation Cheranmahadevi v. State of Tamli Nadu (SC)

Manohar Lal Sharma v. Principal Secretary (SC)

State of M.P. v. Union of India (SC)

Ajaypal Singh v. Haryana Warehousing Corporation (SC)

Ram Narain Singh v. State of Punjab (SC)

State of Bihar v. Ashok Kumar Singh (SC)

Punjab University v. Unit Trust of India (SC)

Easwari v. Parvathi (SC)

Mrs. Kanta v. Tagore Heart Care and Research Centre Pvt. Ltd. (SC)

M/s. Shaha Ratansi Khimji and Sons v. Proposed Kum

Dr Fraz Naseem v. Union of India, (SC)

Opera House Exports Ltd. Etc. v. Union of India (SC)

Harish Chander Drall v. Sureshwati (SC)

Lokniti Foundation v. U.O.I. (S.C.)

D.J. Exim (India) (P) Ltd. v. SBI, Mumbai (S.C.)

State of Nagaland v. Union of India (S.C.)

S. Natarajan v. Sama Dharman (SC)

Lipika Gupta v. U.O.I. (S.C.)

Rohtas Bhankhar v. Union of India (SC)

Bhuwan Mohan Singh v. Meena (SC)

C.K. Dasegowda v. State of Karnataka (SC)

Rajesh Valel Puthuvalil v. Inland Waterways Authority of India (SC)

In Re., Chopping of The Palms of Two Migrants, (SC

State of Punjab v. Tarlok Chand (SC)

Ajeet Seeds Ltd. v. K. Gopala Krishnaiah (SC)

Common Cause (A Regd. Society) v. Union of India (SC)

Renikuntla Rajamma v. K. Sarwanamma (SC)

Skylark Coop. Housing Society Ltd. v. S.S. Mokashim (SC)

Hussein Ghadially @ M.H.G.A Shaikh v. State of Guj

Chandra Shekhar Prasad Singh v. State of Jharkhand (SC)

Medical Council of India v. Shree Balaji Medical College & Hospital (S.C.)

Board of Control For Cricket v. Cricket Associatio

State Of Jharkhand v. Asgar Ali, (SC)

Kalkaji Mandir Vikreta Sangathan-II v. Piyush Josh

Anil Kumar v. State of U.P., (SC)

Dr Fraz Naseem v. Union of India, (SC)

Mayank Pathak v. State (Govt. of NCT of Delhi) (SC)

Manohar Singh v. State of Madhya Pradesh (SC)

Sathiyamoorthy v. State (SC)

Yogendra Yadav v. State of Jharkhand (SC)

Union of India v. Hitender Kumar Soni (SC)

Dhiraj Singh(D) v. Haryana State (SC)

G. Mohanasundaram v. R. Nanthagopal (SC)

S.E.B.I. v. Sahara India Real Estate Corporation Ltd. (SC)

Atul Tripathi v. State of U.P. (SC)

Shyam Narain Pandey v. State of U.P. (SC)

Saurabh Kumar through his Father v. Jailor, Koneila Jail (SC)

Nagpal Traders v. Davinder Singh (SC)

Dr. Subramanian Swamy v. Arun Shourie (SC)

Rajeev Dhawan v. Gulshan Kumar Mahajan (SC)

Deva Ram v. State of Rajasthan (SC)

Ramdas v. Krishnanand (SC)

State of Bihar v. Kripa Nand Singh (SC)

Somnath Chakraborty v. Appollo Gleneagles Hospitals Ltd. (SC)

Lallan Singh v. State of Uttar Pradesh (S.C.)

Mahendra Rai v. United India Ins. Co. Ltd. (S.C.)

Qamar Hasan Khan v. State of U.P., (SC)

M.C. Mehta v. Union Of India (SC)

Phool Patti v. Ram Singh (Dead) (SC)

Lipika Gupta v. U.O.I, (SC)

Commissioner of Central Excise, Bhavnagar v. Fact Paper Mills Pvt. Ltd., (SC)

Manohar Lal Sharma v. The Principal Secretary (SC)

Sahara India Real Estate Corpn.Ltd. v. S.E.B.I. (SC)

Apollo College of Veterinary Medicine v. Rajasthan State Veterinary Council (SC)

Agricultural Produce Marketing Committee v. Bannama (SC)

Narinder Singh v. State of Himachal Pradesh (SC)

Kailash Ramkishan Gupta v. State of Gujarat, (SC)

Secretary, Govt of NCT of Delhi v. Grade-I DASS Officers' Association (SC)

S.E.B.I. v. Sahara India Real Estate Corpn.Ltd. (SC)

Rana Sherwani v. Supertech Ltd. (SC)

Lipika Gupta v. U.O.I, (SC)

Bharat Diagnostic Centre v. Commissioner of Customs (S.C.)

Ranjit Singh v. State of Haryana (S.C.)

Bairam Muralidhar v. State of Andhra Pradesh (SC)

Bangalore Turf Club Ltd. v. Regional Director, Emp

Sanjay Gupta v. State of Uttar Pradesh (SC)

Durga Burman (Roy) v. State of Sikkim (SC)

Ved Mitra Verma v. Dharam Deo Verma (SC)

Ram Daan v. Urban Development Trust (SC)

D.D. Tewari v. Uttar Haryana Bijli Vitran Nigam Ltd. (SC)

Ramesh v. State through Inspector of Police (SC)

Dashrath Rupsingh Rathod v. State of Maharashtra (

U.C. Raman v. P.T.A. Rahim (SC)

Securities and Exchange Board of India (S.E.B.I.) v. Sahara India Real Estate Corpn. Ltd. (SC)

Bhim Singh v. Union of India (SC)

Massimilano Latorre v. Union of India (SC)

Lipika Gupta v. U.O.I. (S.C.)

Bodoland Territorial Council v. Gauhati High Court (S.C.)

Y. Sleebachen v. Superintending Engineer WRO/PWD (SC)

Precious Jewels v. Varun Gems (SC)

Babu Lal v. Vijay Solvex Ltd. (SC)

Gorkha Security Services v. Govt. of NCT of Delhi (SC)

Amarendu Jyoti v. State of Chhatisgarh (SC)

M.C. Mehta v. Union of India (SC)

A.P. Industrial Infrastructure Corpn. Ltd. v. Rame

Dilip K. Basu v. State of West Bengal (S.C.)

Apex Distributors v. Timex Group India Ltd. (SC)

Mohinder Singh v. State of Haryana (SC)

Sree Mahesh Stationaries v. Indiabulls Financial Services Ltd. (SC)

Siddaiah @ Siddu @ Siddegowda v. State of Karnataka (SC)

H. Pukhraj v. D. Parasmal (SC)

Manzoor Ali Khan v. Union of India (SC)

State of M.P. v. Anshuman Shukla (SC)

Hakkim v. State Represented by Deputy Superintendent of Police (S.C.)

Registrar General, High Court of Judicature at Madras v. K. Muthukumarasamy (SC)

Sri Marthanda Varma v. State Of Kerala (SC)

Deccan Cements Ltd. v. Asst. Director of Mines and Geology (S.C.)

Jeddah Travels & Jeddah Hajj Group v. Union of India (SC)

Sunil Kumar v. Vipin Kumar (SC)

State of M.P. v. Anees Khan (SC)

State of Bihar v. Chandreshwar Pathak (SC)

Nawal Kishore Sharma v. Union of India (SC)

Rajasthan Rajya Vidyut Vitran Nigam Ltd. v. Dwarka Prasad Koolwal (SC)

Puducherry S.C. People Welfare Association v. Chief Secretary to Govt., U.T. of Pondicherry (SC)

Ramaiah @ Rama v. State of Karnataka (SC)

Shaileshbhai @ Pappu Balubhai Chunara v. State of Gujarat (SC)

Dr Fraz Naseem v. Union of India, (SC)

Union of India v. All India Haj Umrah Tour Organizers Association, (SC)

Extra-Judicial Execution Victim Families Associati

J.J. Irani v. State of Jharkhand (SC)

Alfred Benddict v. M/s. Manipal Hospital, Bangalor

Pawan Kumar Ralli v. Maninder Singh Narula (SC)

Parshavanath Charitable Trust v. All India Council for Technical Education (SC)

Raghavendra Swamy Mutt v. Uttaradi Mutt, (SC)

Manoj Kumar Samdaria v. Commissioner of Income Tax

State of Gujarat v. Natvarlal Motilal Chavda (SC)

Kuratikar Sudhakar v. State of Andhra Pradesh (SC)

Union of India v. Sanjeev V. Deshpande (SC)

Bharat Sanchar Nigam Limited v. S.K. Dubey, (SC)

Rajesh Banta v. Dewan Chand, (SC)

B.S.N.L. v. S. Sadasivan, (SC)

P. Kartikalakshmi v. Sri Ganesh, (SC)

Center for Public Interest Litigation v. Union of

R.S. Infra-Transmission Ltd. v. Union of India, (SC)

North Eastern Railway v. Tripple Engineering Works (SC)

Viman Vaman Awale v. Gangadhar Makhriya Charitable Trust (SC)

Rakesh v. State of U.P. (SC)

A. Francis v. Management of Metropolitan Transport Corporation Ltd., Tamil Nadu (SC)

Purshottam Das Tandon v. Military Estate Officer (SC)

Pradeep N. Sharma v. State of Gujarat (S.C.)

Syed Mohammed Abbas Ali Meerza v. State of West Bengal (S.C.)

Dhaya College of Engineering v. Anna University (SC)

S.E.B.I. v. Sahara India Real Estate Corpn. Ltd. (SC)

Smt. Usha Kapoor v. Government of India (SC)

Life Insurance Corporation of India v. S. Vasanthi (SC)

Savelife Foundation v. Union of India, (SC)

Kailash Ramkishan Gupta v. State of Gujarat, (SC)

M/s. Vivek Exports v. State of Karnataka (SC)

Satvir Singh v. State of Delhi through CBI (SC)

Pemmada Prabhakar v. Youngmen's Vysya Association

H. Dohil Constructions Co. (P) Ltd. v. Nahar Expor

Akalakunnam Village Service Co-op. Bank Ltd. v. Binu N. (SC)

Saraladevi v. Divisional Manager, Royal Sundaram Alliance Ins. Co. Ltd. (SC)

Krishna Kumar Rastogi v. Sumitra Devi (SC)

Shivgiri Associates v. Metso Mineral (India) Pvt. Ltd. (SC)

India Yamaha Motor Pvt. Ltd. v. Dharam Singh (SC)

I.P. Holding Asia Singapore P. Ltd. v. Securities

State of Punjab v. Davinder Singh, (SC)

Imtiyaz Ahmad v. State of U.P., (SC)

Gurdev Singh v. Surinder Singh (S.C.)

Raju @ Devendra Choubey v. State of Chhatisgarh (SC)

Singh Ram v. Sheo Ram (SC)

Gira Enterprises v. Commissioner of Customs, Ahmedabad (SC)

V. Sreeramachandra Avadhani v. Shaik Abdul Rahim (SC)

Subhransu Sekhar Padhi v. Gunamani Swain (SC)

Tata Chemicals Ltd. v. Commissioner of Central Excise (SC)

Ram Chandra v. State of Uttar Pradesh, (SC)

Narbadi Devi v. State of Haryana, (SC)

Surjit Kaur v. State of Haryana (SC)

Tolya v. State of M.P. (SC)

Pulsive Technologies P. Ltd. v. State of Gujarat (SC)

Kailash Ramkishan Gupta v. State of Gujarat, (SC)

Supreme Court Advocates-on-Record Association v. Union of India (SC)

Kalkaji Mandir Vikreta Sangathan-II v. Piyush Josh

Balwant Rai Saluja v. Air India Ltd. (SC)

Rajive Nandan Mourya v. State of Bihar (SC)

Manohar Lal Sharma v. Principal Secretary (SC)

Paradeep Phosphate Ltd. v. Paradeep Phosphate Mazdoor Union (SC)

Ghanshyam Sharma v. Surendra Kumar Sharma (SC)

Navodaya Mass Entertainment Ltd. v. J.M. Combines (SC)

Balwan v. State of Haryana (SC)

Bishan Das v. State of Punjab (SC)

Suresh Kumar Dagla v. Sarwan (SC)

State of Madhya Pradesh v. Bablu (SC)

Arup Bhuyan v. State of Assam (SC)

Neeraj Jain v. State of U.P. (SC)

Pankajakshi(Dead) Through L.Rs. v. Chandrika, (SC)

DLF Limited v. Competition Commission of India (SC)

Surjit Singh v. Gurwant Kaur (SC)

Hindustan Petroleum Corporation Ltd. v. Dilbahar Singh (SC)(Constitution Bench)

Manoj Narula v. Union of India (SC)

Deny Bora v. State of Assam (SC)

Commissioner of Central Excise, Mumbai v. Mahindra & Mahindra Ltd., (SC)

State Of Madhya Pradesh v. Dilip Singh Patel, (SC)

Yerramma v. G. Krishnamurthy (SC)

Pangu Alias Apputty v. Narayani (SC)

M.I. Kunjukunju v. State of Kerala (SC)

Ashraf Kokkur v. K.V. Abdul Khader (SC)

Ram Bahadur Pandey v. State of Uttrakhand (SC)

Punjab State Electricity Board Now Punjab State Power Corporation Ltd. v. Raj Kumar Goel (SC)

Parshavanath Charitable Trust v. All India Council For Technical Education (SC)

Commissioner of Income-Tax-Vii v. Gita Duggal, (SC

Kamlesh Vaswani v. Union Of India, (SC)

People's Union For Civil Liberties v. Union Of India (SC)

Board of Control For Cricket v. Cricket Associatio

Pankaj Sinha v. Union of India (SC)

West Bengal Joint Entrance Examination Board v. Sarit Chakraborty (SC)

Kerala State Toddy Shop Contractors Association v. T.N. Prathapan, MLA (SC)

State of Himachal Pradesh v. Tilak Raj (SC)

Davinder Kaur v. Harvinder Singh (SC)

Birwati v. State (NCT of Delhi) (S.C.)

Samaj Parivartana Samudaya v. State of Karnataka (SC)

Kamat Hotels Ltd. v. Royal Orchid Hotels (SC)

Chandigarh Administration v. Jasmine Kaur (SC)

Bharat Heavy Electricals Ltd. v. Tata Projects Ltd. (SC)

Manohar Lal Sharma v. Principle Secretary (SC)

MD. Jamiluddin Nasir v. State of West Bengal (S.C.)

Syed Gulzar Hussain v. Dewan Syed Ale Rasul Ali Khan (SC)

Shakti Prasad Nayak v. Union of India (SC)

Kamaljit Singh v. Sarabjit Singh (SC)

State of U.P. v. Pawan Kumar Divedi (SC)(Constitut

Vireshwar Singh v. Municipal Corporation of Delhi (SC)

Life Insurance Corporation of India v. Triveni Sharan Mishra (SC)

Mohd. Arif @ Ashfaq v. Registrar, Supreme Court of

Jai Bhagwan Goel Dal Mill v. Delhi State Industrial and Infrastructure Devp. Corporation Ltd. (SC)

Abhay Kumar Singh v. State of Bihar (SC)

Palanisamy v. Spl. Tahsildar (SC)

Kusha Laxman Waghmare v. State of Maharashtra (SC)

Narendra v. State of Rajasthan (SC)

Krina Ajay Shah v. The Secretary, Association of Management of Unaided Private Medical (S.C.)

Center for Public Interest Litigation v. Union of

Almitra H. Patel v. UOI, (SC)

Prempal v. State of Haryana (SC)

Siva Vallabhaneni v. State of Karnataka (SC)

Raghubir Singh v. General Manager, Haryana Roadways, Hissar (SC)

Commissioner of Central Excise v. Maruti Suzuki India Ltd. (SC)

Commr. of Income Tax, Rajkot v. Govindbhai Mamaiya (SC)

T.A.M.A. Jawahar v. Arun Kumar Gupta (SC)

Kailash Ramkishan Gupta v. State of Gujarat (SC)

State of Manipur v. Khumanthem Jugeshwar Singh (SC)

U.P. Hindi Sahitya Sammelan v. State of U.P. (SC)(Constitution Bench)

State of NCT of Delhi v. Sanjay (SC)

V.K. Vasantha Kumari v. R. Sudhakar (SC)

Narinder Singh v. New India Assurance Company Ltd. (SC)

Hindustan Coca Cola Beverage (P) Ltd. v. Union of India (SC)

Tanua Rabidas v. State of Assam (SC)

H.A. Martin v. Moses Thambi Pillai (SC)

State of M.P. v. Ajab Singh (SC)

Asis Kumar Samanta v. State Of West Bengal (SC)

Vinay Kumar Shailendra v. Delhi High Court Legal Services Committee (SC)

M/s Anand Brothers P. Ltd. TR. M.D. v. Union of India (S.C.)

K.K. Polycolor India Ltd. v. Global Trade Finance Ltd. (SC)

Times Business Solution Limited v. Databyte (SC)

Suku v. Jagdish (SC)

Oil & Natural Gas Corporation Ltd. v. Western Geco international Ltd. (SC)

Musabhai Yakubbhai Jhalara v. State of Gujarat (SC)

Hindustan Urban Infrastructure Ltd. v. Assistant Commissioner (S.C.)

Pheiroijam Rajendra Singh v. Khumanthem Jugeshwar Singh (SC)

Uttar Pradesh Urdu Development Organisation v. State Election Commissioner (SC)

M/s Harsha Constructions v. Union of India (SC)

Bhim Singh v. Union of India (SC)

Pargan Singh v. State of Punjab (SC)

NTPC Kahalagaon v. Nakul Das (SC)

K.K. Dixit v. Rajasthan Housing Board (SC)

Gold Quest International Private Limited v. State of Tamil Nadu (SC)

Leela Rajagopal v. Kamala Menon Cocharan (SC)

Telikicherla Sesibhushan v. Kalli Raja Rao (SC)

Massimilano Latorre v. Union of India (SC)

S.E.B.I. v. Sahara India Real Estate Corpn. Ltd. (SC)

Center for PIL v. Union of India (S.C.)

Lipika Gupta v. U.O.I, (SC)

Surendrra Koli v. State of U.P. (SC)

Aam Aadmi Party v. Union of India (SC)

Union of India v. Raj Kumar Baghal Singh (SC)

Gaurav Kumar Bansal v. Union of India (SC)

State of Rajasthan v. Chandgi Ram (SC)

Megh Varan Sharma v. State of U.P. (SC)

West Bengal State Electricity Board v. Hari Bhakta Ghosh (SC)

Sucha Singh v. State of Punjab (SC)

Sree Balaji Nagar Residential Association v. State of Tamil Nadu (SC)

State of Jharkhand v. Bhadey Munda (SC)

State of Madhya Pradesh v. Deepak (SC)

Madhya Pradesh State Legal Services Authority v. Prateek Jain (SC)

Vadodara Municipal Corporation v. Purshottam V. Mu

Union of India v. Jai Kishun Singh (SC)

State of West Bengal v. Associated Contractors (SC)

Mahamadkhan Nathekhan v. State of Gujarat (SC)

Sangili @ Sanganathan v. State of Tamil Nadu (SC)

Baburao Karekar v. Vilas Atmaram Bandodkar (SC)

Lord Buddha Educational Society v. Union of India (SC)

M.K. Balakrishnan v. Union of India, (SC)

Commissioner of Income-Tax v. DCM Shriram Consolidated Ltd., (SC)

C.P. John v. Babu M. Palissery (SC)

Kumari Kiran v. Sajjan Singh. (SC)

Sukhjit Singh v. State of Punjab (SC)

Orissa Manganese and Minerals Ltd. v. Synergy Ispat Pvt. Ltd. (SC)

Sardar Tajender Singh Ghambhir v. Sardar Gurpreet Singh (SC)

Mohemmed Ali K v. M.P. Salim (SC)

Massimilano Latorre v. Union of India (SC)

Union of India v. National Confederation for Development of Disabled (SC)

Subrata Chattoraj v. Union of India (SC)

State of M.P. v. Vinod Kumar Tiwari (S.C.)

Center For PIL v. Union of India (S.C.)

Abdul Basit @ Raju v. Md. Abdul Kadir Chaudhary (S

Bar Council of Andhra Pradesh v. B. Narayan Swamy (SC)

Commissioner of Income Tax (Central)-I, New Delhi

IVRCL-JL (JV) v. Commr. of C. Ex., Cus. and S.T., Hyderabad-II, (SC)

Govt. of NCT (Delhi) v. K. Srivatsan (SC)

Krishan v. Union Of India (SC)

Gul Singh @ Guliya v. State of M.P. (SC)

Kailash Chandra Agrawal v. State of U.P. (SC)

K. Saravanan Karuppasamy v. State of Tamilnadu (SC)

Reliance Power Ltd. v. Babu Singh (SC)

State of M.P. v. Shivshankar (SC)

Srihari v. Syed Maqdoom Shah (SC)

Munna v. State of M.P. (SC)

Dilawar Singh v. State of Haryana (SC)

Edmund S. Lyngdoh v. State of Meghalaya (SC)

Union of India v. U.P. State Bridge Corporation Lt

B.E. Simoes Von Staraburg Niedenthal v. M/s Chhattisgarh Investment Ltd. (S.C.)

In Re.: Dr. Shivbalak Choudhary Member BPSC (S.C.)

Voluntary Health Ass. of Punjab v. Union of India (SC)

Extra-Judicial Execution Victim Families Associati

M/s Grant Medical Foundation v. Commissioner of Customs, (SC)

Pension Sanctioning Authority, PCDA (P) Allahabad v. M.L. George, Ex. SGT (SC)

Vinita S. Rao v. M/s. Essen Corporate Services Pvt

Bank of Rajasthan Ltd. v. VCK Shares & Stock Broking Services Ltd. (SC)

Delhi Devt. Authority v. Sunil Kathuria (SC)

Hind Charitable Trust Shekhar Hospital Pvt. Ltd. v. Union of India (SC)

Bonnie Anna George v. Medical Council of India (SC)

Surinder Kaur v. State of Haryana (SC)

Meena Chaudhary v. Commissioner of Delhi Police (SC)

Juveria Abdul Majid Patni v. Atif Iqbal Mansoori (

Chairman cum Managing Director Indian Oil Corporation Ltd. v. Sunita Kumari (SC)

Anvar P.V. v. P.K. Basheer (SC)

Shalu Ojha v. Prashant Ojha (SC)

Union of India v. Mulakh Raj (SC)

Union of India v. EX-Naik Surendra Pandey (SC)

Vasundhara Pathak Masoodi v. Union of India

Vivek Singh v. Romani Singh, (SC)

Hyderabad Industries Ltd. v. Commercial Tax Officer (SC)

Viplav Sharma v. Union of India, (SC)

Venkateshwara University v. Union of India (S.C.)

Yogendra Pratap Singh v. Savitri Pandey (SC)

Sri Chand v. State of Punjab (SC)

Institute of Law v. Neeraj Sharma (SC)

Vijay Thakur v. State of Himachal Pradesh (SC)

State of Maharashtra v. Vikram Anantrai Doshi (SC)

Master Pendyala Uday Kirran Rao v. Pendyala Prakash Rao (SC)

Vidhya Viswanathan v. Kartik Balakrishnan (SC)

State of Uttar Pradesh v. Narendra (SC)

K. Prakash v. B.R. Sampath Kumar (SC)

Kalyan Singh v. State of Uttarakhand (SC)

Vijay Shankar Pandey v. Union of India (SC)

Uday Shankar Rao v. Amarendera Kumar Dutta (SC)

Swan Gold Mining Ltd. v. Hindustan Copper Ltd. (SC)

Center for PIL v. Union of India (UOI) (S.C.)

Lokniti Foundation v. U.O.I. (S.C.)

Gulf Goans Hotels Co. Ltd. v. Union of India (SC)

Ashoka Tubewell and Engg. Corporation v. Union of India (SC)

Tejpal v. State of Uttar Pradesh (SC)

In Re.: Harassment and Physical Abuse of Ms.'M' (SC)

In Re.: Harassment and Physical Abuse of Ms.'M' (SC)

Reliance Industries Limited v. Union of India (S.C.)

Inturi Rama Rao v. Union of India (S.C.)

State of Uttar Pradesh v. Preetam Singh (SC)

Donesh Rajpoot v. Pradeep Kumar Shukla (SC)

Sobran Singh v. State of U.P. (SC)

N. Padmamma v. S. Ramakrishna Reddy (SC)

Vishnu Sharan Pandey v. Joint Dir. of Education (SC)

Harbans Prasad v. State of U.P. (SC)

State of Haryana v. M/s. Vinod Oil And General Mil

Rajendra Kumar Agrawal v. State of U.P. (SC)

Murari Lal Gupta v. State of U.P. (SC)

S. Mahaboob Basha v. State of Karnataka (SC)

People's Union for Civil Liberties v. State of Mah

Prem Kumar Gulati v. State of Haryana (SC)

Somabhai Gopalbhai Patel v. State of Gujarat (SC)

M.R. Purushotham v. State of Karnataka (SC)

George Bhaktan v. Rabindra Lele (SC)

State of Punjab v. Anita (SC)

Union of India v. Atul Shukla (SC)

Bachpan Bachao Andolan v. Union of India (S.C.)

Venkateshwara University v. Union of India (S.C.)

Anju Garg v. Vikas Garg (SC)

Manohar Lal Sharma v. Principle Secretary (SC)

Ashiq Hussain Faktoo v. Union of India, (SC)

Savelife Foundation v. Union of India, (SC)

M/s Nahalchand Laloochand Pvt. Ltd. v. Assistant Commissioner of Income Tax, Mumbai, (SC)

Prem Prakash Verma v. Central Bureau Of Investigation, (SC)

State of Orissa v. Saswati Swain, (SC)

Siddique Ali v. State of Assam, (SC)

Stock Exchange, Bombay v. V.S. Kandalgaonkar (SC)

Hind Charitable Trust Shekhar Hospital Pvt. Ltd. v. Union of India (UOI) (SC)

Rungta Engineering College, Bhilai v. Chhattisgarh Swami Vivekanand Technical University (SC)

Murlidhar Shivram Patekar v. State of Maharashtra (SC)

Madras Bar Association v. Union of India (SC)

Mukesh v. State of Chhattisgarh (SC)

Ashvinbhai Jayantilal Modi v. Ramkaran Ramchandra Sharma (SC)

Surinder Singh v. Punjab State Electricity Board, Patiala (SC)

Commissioner of C. Ex., Ahmedabad v. Reliance Industries Ltd., (SC)

Arun Kumar Mishra v. Anil Kumar Verma, (SC)

Nirmal Singh v. State of Haryana through Collector (SC)

Sultan Singh v. State of Haryana (SC)

Patel Maheshbhai Ranchodbhai v. State of Gujarat (

Liyakat v. State of Rajasthan (SC)

Sai Krupa D. v. State by SHO (SC)

M/s. Sesami Chemicals Pvt. Ltd. v. State of Meghal

Laxmi Nagappa Koli v. Narcotic Control Bureau (SC)

Anup Lal Yadav v. State of Bihar (SC)

Sanjay Kumar Joshi v. Municipal Board, Laxmangarh (SC)

City Industrial Development v. Platinum Entertainment (SC)

College of Professional Education v. State of U.P., (SC)

Viplav Sharma v. Union of India, (SC)

M/s N. Tarika Property Invest. (P) Ltd v. Commissi

Lake Palace Hotels & Motels Pvt. Ltd. v. T. Srinivasan (SC)

Sumitra Devi v. State of UP, (SC)

Shree Shyamji Transport Company v. Food Corporation of India (SC)

Yellinedi Sagareswara Rao v. S.K. Jawahar Reddy (SC)

General Motors (India) Private Limited v. Ashok Ramnik Lal Tolat (SC)

Mofil Khan v. State of Jharkhand (SC)

Gangai Vinayagar Temple v. Meenakshi Ammal (SC)

Shanti Devi v. Rajesh Kumar Jain (SC)

Board of Trustees of the Port of Kolkata v. Kalipada Bhakat (SC)

Lalitha Theresa Sequeria v. Dolfy A Pias @ Adolphys Joseph Pais (SC)

Pune Municipal Corporation v. Kausarbag Coop. Housing Society Ltd. (SC)

State of Orissa v. Fakir Charan Sethi (Dead Through Lrs) (S.C.)

MD. Jamiluddin Nasir v. State of West Bengal (S.C.)

Suo-Moto v. Harassement and Physical Abuse of Ms. 'M' (S.C.)

State of Madhya Pradesh v. Ramanand Pandey (SC)

M/s. Bhagwati Vanaspati Traders v. Senior Superint

Rasheeda Khatoon v. Ashiq Ali (SC)

State Bank of India v. Boa Penji (SC)

IVT (IB Valley Transport) v. Chairman-cum-Managing Director Mahanadi Coalfields Ltd. (SC)

Basappa v. T. Ramesh (SC)

A. Tajudeen v. Union of India (SC)

Central Bureau of Narcotics v. Dhan Singh (SC)

State of Rajasthan v. Mohammad Muslim Tagala (SC)

Guttikonda Venkataramaiah v. Godavarthy Venkateswarlu (SC)

Vinod Kumar v. Gangadhar (SC)

M/s Maruti Ispat And Energy Pvt Ltd v. Commissione

Goa Foundation v. Union of India (SC)

Thakar Singh (D) by Lrs. v. Sh. Mula Singh (D) thr. LR. (SC)

Raunaq Education Foundation v. State of Haryana (SC)

Rajni Rani v. Khairati Lal (SC)

K.R. Sundram @ Sundararajan v. Land Acquisition Officer and SPC. Tahsildar (SC)

Sameer Singh v. Abdul Rab (SC)

Om Prakash v. State of Haryana (SC)

State of Karnataka v. Smt. Suvarnamma (SC)

Rajib Ranjan v. R. Vijaykumar (SC)

P.S. Meherhomji v. K.T. Vijay Kumar (SC)

R.N. Agarwal v. R.C. Bansal (SC)

Ananda Poojary v. State of Karnataka (SC)

A.K. Devaiah v. State of Karnataka (SC)

Pratap Singh v. State of Haryana, (SC)

Extra-Judicial Execution Victim Families Associati

Commissioner of Collegiate Education v. R. Srinivas, (SC)

M/s Virupaxappa Mallappa Majjigudda v. State of Karnataka (SC)

Dipanwita Roy v. Ronobroto Roy (SC)

Sarjeet Singh v. Hari Singh (SC)

State of West Bengal v. Pronab Chakraborty (SC)

Kishore Chand v. State of Himachal Pradesh (SC)

Deo Kalya Patil v. Nagindas Shamjibhai Shah (SC)

Abdul Jabbar v. State of Haryana (SC)

Mahesh Chand v. Union of India (SC)

State of Uttaranchal v. C.S.R.K.S. Medical Health Services, Uttaranchal (SC)

Varun Saini v. Guru Gobind Singh Indraprastha University (SC)

Bijender v. State of Haryana (SC)

J.V. Baharuni v. State of Gujarat (SC)

Sreeja V v. Rajesh Puliyankalath (S.C.)

Bachpan Bachao Andolan v. Union of India (SC)

D.B. Modak v. M/s Eastern Book Company, (SC)

J. Jayalalithaa v. State of Tamil Nadu (SC)

Pradeep Kumar Maskara v. State of West Bengal (SC)

Gunmala Sales Private Ltd. v. Anu Mehta (SC)

Kuldeep Kaur v. State of Uttarakhand (SC)

State of Uttar Pradesh v. Arvind Kumar Srivastava

Maj. Gen. Kapil Mehra v. Union of India (SC)

N. Soundaram v. P.K. Pounraj (SC)

B. Kumar @ Jayakumar @ Left. Kr. @ S. Kumar v. Ins

KSL and Industries Ltd. v. Arihant Threads Ltd. (S

Amicus Curiae v. Alok Rawat (S.C.)

Central Bureau of Investigation v. Swapan Roy (S.C.)

Viplav Sharma v. Union of India, (SC)

In Re., Chopping of The Palms of Two Migrants, (SC

Reema Salkan v. Sumer Singh Salkan (SC)

Darius Rutton Kavasmaneck v. Gharda Chemicals Limited (SC)

Krishnanand (D) v. Deputy Director of Consolidation (SC)

Delhi Gymkhana Club Ltd. v. Employees State Insurance Corpn. (SC)

New Mangalore PLWMC Rep. By New Mangalore Port Trust v. Regional Director, ESI Corp., (SC)

Sunita Kachwaha v. Anil Kachwaha (SC)

Surendra Koli v. State of U.P. (SC)

Kulwant Singh v. Oriental Insurance Company Ltd. (SC)

Duni Chand v. State of Himachal Pradesh (SC)

Manoj I Naik & Associates v. Official Liquidator (

Nawab Shah Alam Khan College of Engineering v. Jawaharlal Nehru Technology University (S.C.)

Dhian Kaur v. Prem Pal Sran (SC)

Munni @ Syed Akbar v. State of Inspector of Police, All Women Police Station (SC)

Sant Ram v. State of Himachal Pradesh (SC)

Zarina Siddiqui v. A. Ramalingam alias R. Amarnathan (SC)

Srikant v. State of M.P. (SC)

Inbasegaran v. S. Natarajan (Dead) (SC)

Rathnavathi v. Kavita Ganashamdas (SC)

Mallella Shyamsunder v. State of Andhra Pradesh (SC)

HUDA v. Kedar Nath (SC)

M/s Vardha Enterprises Pvt. Ltd. v. Rajendra Kumar Razdan (SC)

M.C. Mehta v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

Savelife Foundation v. Union of India, (SC)

Commissioner Of Income Tax v. K. Raheja Hotels And

Binod Kumar v. State of Bihar (SC)

B.D. Khunte v. Union of India (SC)

State of Rajasthan v. Khangar Singh (SC)

Subramanian Swamy v. Union of India (UOI) (S.C.)

Vasant Shankar Sanap v. State of Maharashtra (SC)

Bachpan Bachao Andolan v. Union of India, (SC)

Lipika Gupta v. U.O.I, (SC)

ILA Verma v. Pallav Verma (SC)

Kala Devi v. Bhagwan Das Chauhan (SC)

Nand Kumar v. State of Chhattisgarh (SC)

Hari Om v. State of Haryana (SC)

Virendra Krishna Mishra v. Union of India (SC)

State of U.P. thru. Secy. Irrigation v. Km. Shashi Joshi (SC)

Lipika Gupta v. U.O.I (S.C.)

Jagdish S