Supreme Court of India Judgments Cases Law 1950 - 2024

State of Himachal Pradesh v. Kedar Nath Sood, (SC)

Nain Singh Bhakuni v. Union of India, (SC)

Pilky Footwear Company Pvt. Ltd. v. Union of India (SC)

National Textile Corporation Ltd. v. Yasmin Rustum Lentin (SC)

Indian Council for Enviro-Legal Acion v. Union of India (SC)

Collector of Central Excise v. New Tobacco Co., (SC)

Collector of Central Excise, Bombay v. M/s. K. W. H. Heliplastics Ltd., (SC)

Savitri v. Hari Chand, (SC)

State of Orissa v. Mrutunjaya Panda, (SC)

Anand Chandra Dash v. State of Orissa, (SC)

The South Central Railway Employees Union v. The Registrar of Co- Operative Societies, (SC)

S.K. Mathur v. Union of India, (SC)

Bharat Petroleum Corpn. Ltd. v. Mumbai Shramik Sangha, (SC)

State of Maharashtra v. Pratap Singh Dayal Singh Rajput, (SC)

M. C. Mehta v. Union of India, (SC)

Suresh Chandra Sharma v. Chairman, UPSEB, (SC)

Krishan Malhar Mirasdar v. Saswad Mali Sugar Factory Ltd., (SC)

State of A.P. v. A.P. State Road Transport Corpn. (SC)

T.N. Godavarman Thirumulkpad v. Union Of India (Uoi) (SC)

Collector Of Customs, Bombay v. S.H. Kelker & Co. Ltd. (SC)

Food Corporation of India v. Commissioner of Sales Tax, (SC)

Rajkumar Knitting Mills (P) Ltd. v. Collector of Customs, Bombay (SC)

T.N. Godavarman Thirumulpad (8-A) v. Union of India (SC)

Transocean Shipping Agency (P) Ltd. v. Black Sea Shipping, (SC)

Ashok Kumar Maheshwari v. State of Uttar Pradesh, (SC)

Collector of Customs, Bombay v. M/s. Mahavir Aluminium Ltd., (SC)

Associated Traders, M/s. v. Collector of Customs, Bombay, (SC)

A.B. Krishna v. State of Karnataka, (SC)

Ashok Kumar Uppal v. State of J&K, (SC)

Yogendra Prasad Mandal v. State of Bihar, (SC)

Hari Chand v. The Director of School Education, (SC)

Scientific Advisor to Raksha Mantri v. V.M. Joseph, (SC)

B.N. Sinha v. Union of India, (SC)

Chairman, Public Service Commission, J. and K. v. Sudarshan Singh Jamwal, (SC)

State of U.P. v. Paras Nath, (SC)

Public Union for Civil Liberties v. State of Tamil Nadu (SC)

Minoo Mehta v. Shavak D. Mehta, (SC)

Sonelal Tiwari v. State of Madhya Pradesh, (SC)

Central Bureau Of Investigation v. Chandraswamy (SC)

Union of India v. Ram Gopal Agarwal, (SC)

Collector of Customs, Bombay v. M/s. Modi Spinning and Weaving Mills Co. Ltd., (SC)

Sugarcane G and S Sugars Shareholders Assocn. v. T.N. Pollution Control Board, (SC)

Sayed Ashraf Hussain v. State of U.P., (SC)

T.N. Godavarman Thirumulpad v. Union of India, (SC)

Commissioner Of Income-Tax v. Vijaya Production (P.) Ltd. (SC)

Tasnimtaj v. Managing Director, KSRTC, (SC)

Shankarayya v. United India Insurance Co. Ltd., (SC)

Almitra H. Patel v. Union of India, (SC)

Northern Coalfields Ltd. v. Mata Prasad , (SC)

Committee of Management, Dayanand Arya Kanya Degree College v. Dir. of Higher Edu., (SC)

State of Punjab v. Raj Singh, (SC)

Ravindra Kumar Rana v. State of Bihar (S.C.)

Shyam Bihari Sinha v. State of Bihar, (SC)

Dr. Sumedha Tripathi v. State of Bihar (SC)

M.C. Mehta v. Union of India, (SC)

Land Acquisition Officer, Revenue Divisional Officer, Chittoor v. L. Kamalamma, (SC)

Union of India v. Hindustan Development Corporation Ltd., (SC)

Commissioner of Income Tax, Gujarat-I v. N. Kishore Settlement , (SC)

Deputy Commissioner of Sales Tax (Law) v. Madras Rubber Factory Limited , (SC)

S.K. Paramasivam v. Govt. of Tamil Nadu, (SC)

U.P.S.E.B. v. Atma Steels, (SC)

Government of T.N. v. K.N. Rathinavelu, (SC)

Noida Entrepreneurs Association (REGD.) v. New Okhla Industrial Development Authority (SC)

Raj Bahadur Sharma (dead) through L.rs. v. Union of India, (SC)

United Bank of India v. Meenakshi Sundaram, (SC)

Sher Singh v. Surinder Kumar, (SC)

Indian Railway SAS Staff Association v. Union of India, (SC)

Om Parkash v. State of Rajasthan, (SC)

State of Rajasthan v. Satyanarayan, (SC)

M.C.D. v. Praveen Kumar Jain, (SC)

Keshav Ram Agnihotri v. Distt. Inspector of Schools, U.P., (SC)

Bismillah Begum v. Rahmatullah Khan, (SC)

U.P. Avas Evam Vikas Parishad v. Jainul Islam, (SC)

P. Mariappa Gounder v. Commissioner of Income-tax, Madras, (SC)

The Commissioner of Income Tax v. M/S. Express News Papers Ltd. (SC)

Azhar Hasan v. District Judge, Saharanpur, (SC)

Kishan Lal v. Union of India (SC)

T. Srinivasan v. T. Varalakshmi, (SC)

Sajan Kumar Bhawsinka v. Commissioner of Income-tax, Orissa, (SC)

BA Balasubramaniam and Bros. Co., M/s. v. Commissioner of Income-tax, (SC)

Commissioner Of Income-Tax v. K.V. Krishnaswamy Naidu And Co. , (SC)

Moti Trust Kota v. Commissioner of Income Tax, Jaipur , (SC)

Executive Engineer, U.P. State Electricity Board v. Hydro Electric Employees Union, (SC)

Vinayak Shivajirao Pol v. State of Maharashtra, (SC)

C.V. Govindappa v. State of Karnataka, (SC)

State of Andhra Pradesh v. V.C. Subbarayudu, (SC)

N.T.C. (IDA) Emp. Association v. U. O. I., (SC)

Batra Finance (P) Ltd. v. Chandigarh Administration, (SC)

T.N. Godavarman Thirumulpad v. Union of India (Uoi) , (SC)

Marine Container Services South Pvt. Ltd. v. Go Go Garments, (SC)

Usmansab Hatelsahab v. R.L. Meharwade, (SC)

Commissioner of Income-tax, Madras v. Urmila Ramesh, (SC)

Bhagirati K.R. Naik (Smt.) v. Oriental Fire & General Insurance Co. Ltd., (SC)

N.M. Veerappa v. Canara Bank, (SC)

Dr. Anil Kumar v. State of Bihar , (SC)

Srindhar M.A. v. Metalloy N. Steel Corporation, (SC)

Union of India v. K. Balakrishna Nambiar, (SC)

Indian Bank v. K. Usha, (SC)

K.B. Sharma v. Union of India, (SC)

The Director General of Police v. G. Dasayan, (SC)

P. Rajarathinam v. State Of Maharashtra , (SC)

Bihar State Housing Board v. Satya Narayan Prasad, (SC)

Sayyed Ali v. Andhra Pradesh Wakf Board, (SC)

Gurbachan Singh v. Gram Panchayat, (SC)

T.N. Godavarman Thirumulpad v. Union of India, (SC)

Bhavani River v. Sakthi Sugars Ltd., (SC)

K.V. Abdul Kader v. State of Kerala, (SC)

Chandraswami v. Central Bureau of Investigation, (SC)

Union of India v. N. Chandrasekharan, (SC)

Employment Officer, Employment Exchange, Kerala v. Abdul Nagar, (SC)

Prajesh Kanti Kothawala v. Competent Authority, (SC)

C. Krishna Gowda v. State of Karnataka, (SC)

Union of India v. Onkar Chand, (SC)

Ministry of Finance v. S.B. Ramesh, (SC)

Chandrakant Patil v. State, (SC)

Tarsem Singh v. Sukhminder Singh, (SC)

Commissioner of Income-tax, Delhi (Central-I) v. M/s. Continental Construction Ltd., (SC)

Sachida Nand v. State of Bihar, (SC)

Ram Prakash Singh v. State of Bihar, (SC)

Prem Prakash Mundra v. State of Rajasthan, (SC)

H.P. State Electricity Board v. K.R. Gulati, (SC)

Anil Kumar Sinha v. State of Bihar, (SC)

Bhartiya Homoeopathy College v. Students Council of Homoeopathy, (SC)

Dr. Anil Kumar Sinha v. State of Bihar, (SC)

Meera Massey v. Dr. S.R. Mehrotra, (SC)

Kashmira Singh v. State of Punjab, (SC)

Union of India v. Rati Pal Saroj, (SC)

Vimal Kumari v. State of Haryana., (SC)

State of U.P. v. Ashok Kumar Saxena, (SC)

Sheikh Abdul Hamid v. State of Madhya Pradesh, (SC

Sodan Singh v. Ndmc (SC)

Kanhu v. Prabhawati, (SC)

Mirah Exports Pvt. Ltd. v. Collector of Customs, (SC)

K.K. Modi v. K.N. Modi, (SC)

R. Rudraiah v. State of Karnataka, (SC)

Sodan Singh v. N.D.M.C. & ORS., (SC)

Harshad Shantilal Mehta v. Custodian, (SC)

S.R.M.M.C.T.M. Tiruppani Trust v. Commissioner of Income-tax, (SC)

Sodan Singh v. N.D.M.C., (SC)

K. Lakshmanan & Co. v. Commissioner of Income Tax , (SC)

Aditya Minerals Pvt. Ltd. v. Commissioner of Income Tax, Hyderabad (SC)

Lakhi Ram v. Trikha Ram, (SC)

Trinath Harichandan v. Chairman, Paradeep Port Trust, (SC)

Agasthyar Trust, Sri v. I.T. Commr., Madras, (SC)

Union Carbide Corpn. Ltd. v. Union of India (SC)

V. Srinivasa Reddy v. State of Andhra Pradesh, (SC

Smt. Tarannum v. Union of India, (SC)

Colour-Chem Ltd. v. A.L. Alaspurkar., (SC)

All India Radio v. Santosh Kumar, (SC)

Municipal Council Hatta v. Bhagat Singh, (SC)

M/s Bharat Sales Ltd. v. Life Insurance Corporation of India, (SC)

Bihar State Road Transport Corpn. v. Kameshwar Prasad Thakur, (SC)

Commissioner Of Income Tax v. Cawnpore Club Ltd. (SC)

Distt. Collector/Chairman v. T. Devenderpal Singh, (SC)

Sree Balaji Krishna Hardware Stores v. Srinivasaiah, (SC)

Uptron India Ltd. v. Shammi Bhan, (SC)

State of Bihar v. Anirudh Thakur, (SC)

Jagriti Upbhogta Kalyan Parishad v. Union of India, (SC)

Research Foundation for Science v. Union of India, (SC)

P. Ashokan v. Union of India, (SC)

Naranjan Lal v. District Judge, Bulandshahr (SC)

Sandhya M. Khandelwal v. Manoj M. Khandelwal, (SC)

District Collector/Chairman v. M.L. Singh (SC)

Saithalavi v. Kerala State Electricity Board , (SC)

Pawan Kumar v. State of Haryana, (SC)

C. Navaneeswara Reddy v. Government of A.P., (SC)

Kamlesh Kumar Sharma v. Yogesh Kumar Gupta., (SC)

State of M.P. v. J.S. Bansal, (SC)

Chinmoy Moulik v. Damodar Valley Corporation, (SC)

Abbobaker v. Mahalakshmi Trading Co., (SC)

Peria Karamalai Tea & Produce Co. Ltd. Coimbatore v. Commissioner of Income Tax, Cochin (SC)

The Election Commn. of India v. S.N. Tiwari (S.C.)

Prof. Saifuddin Soz, M.P.(Rajya Sabha) v. The Election Commission of India (S.C.)

Supreme Court Legal Services Committee v. U. O. I., (SC)

New India Assurance Co. v. Bhagwati Devi, (SC)

Anurag Virmani v. State of M.P., (SC)

Abraham Jacob v. Union of India, (SC)

S. Rajendran v. Union of India, (SC)

State of Maharashtra v. Labour Law Practitioners' Association, (SC)

K. Trimurthulu v. M.V.N. Murthy, (SC)

State of West Bengal v. Shivananda Pathak, (SC)

Mhd. Safdar Ali v. Union of India , (SC)

M. H. Patil v. State of Maharashtra, (SC)

V.A. Raman v. K.V. John, (SC)

R. Suseela Devi v. Kerala Public Service Commission, (SC)

Kishan @ Krishan Kumar v. Manoj Kumar, (SC)

CIT, Madras v. H. Rajan and H. Kannan (SC)

Pammi @ Brijendra Singh v. Government of Madhya Pradesh, (SC)

State of U.P. v. Lakhmi, (SC)

Controller Of Estate Duty v. C.B. Prasad (SC)

I.-T. Commr., Trivandrum v. Kerala State Indl. Development Corpn., (SC)

V.S. Govindasamy v. Director of Land Reforms, (SC)

State of Kerala v. Antony Fernandez, (SC)

Director of Enforcement v. Fr. J.M. Stevens, (SC)

P.A. Narayanan v. Union of India, (SC)

K.S. Ramesh v. Smt Susheela Bai, (SC)

Vijaya Kumar Shrotriya v. State of U.P., (SC)

Central Board of Secondary Education v. Nikhil Gulati, (SC)

M.H. Devendrappa v. Karnataka State Small Industries Development Corporation, (SC)

K. Urmila v. Ram Kumar Verma, (SC)

Hungerford Investment Trust Ltd. v. Income-tax Officers, (SC)

Commissioner of Income-tax, Karnataka v. M/s. Bedi and Co. Pvt. Ltd., (SC)

Rashtriya Ispat Nigam Ltd. v. State of A.P., (SC)

Selmore Advertiser v. Administrator, Indore Municipal Corporation, (SC)

V. Uthirapathi v. Ashrab Ali, (SC)

Girijanandan Singh Parashram v. New Cotton Ginning and Pressing Co., (SC)

State of U.P. v. Nahar Singh (dead), (SC)

Teri Oat Estates (P) Ltd. v. U.T. Chandigarh (S.C.)

D. Matadeen v. M.G.C. Pointu, (Privy Council)

A.P. Rice Bran Solvent Extractors Assocn., M/s. v. U.O.I., (SC)

K. Ashoken v. State of Kerala, (SC)

Shambhu Dayal v. Subhash Chandra, (SC)

Jasbir Singh v. State of Punjab, (SC)

Manoranjan Singh v. State of Delhi, (SC)

State of A.P. v. Veddula Veera Reddy, (SC)

Ram Kumar v. State of Haryana, (SC)

A.K. Nazeer Saheb v. A.P. Public Service Commission, (SC)

Satpal v. State of Haryana, (SC)

High Court of Judicature for Rajasthan v. Ramesh Chand Paliwal, (SC)

Sumedico Corporation v. Regional Provident Fund Commissioner, (SC)

Jasbir Singh v. State of Punjab, (SC)

Amarjwala Papers Mills (India) v. State Bank of In

Amar Jwala Paper Mills (India) v. State Bank of India, (SC)

Chhidda Singh v. Dy. Director of Consolidation, (SC)

Manmohan Garg v. M/s. Radha Krishna Narayan Das, (SC)

Mariyappa v. State of Karnataka, (SC)

Non-Medical Scientists Group B and C Forum v. Union of India, (SC)

U.P. Financial Corpn. Employees Assocn. v. U.P. Financial Corpn., (SC)

Santenu Mitra v. State of West Bengal, (SC)

K.N. Karthikeyan (dead) v. M.N. Sreenivason, (SC)

M/s. Oswal Pressure Die Casting Industry, Faridabad v. Presiding Officer, (SC)

Union of India v. Capt. A.P. Bajpai, (SC)

State of Orissa v. Janmejoy Dinda, (SC)

Gudur Kishan Rao v. Sutirtha Bhattacharrya, (SC)

State of U.P. v. Satya Narain Kapoor (SC)

W.T. Suren and Co. Ltd., M/s. v. Commissioner of Income-tax, Bombay, (SC)

T.N. Godavarman Thirumulpad v. Union of India, (SC)

In Re v. V.L. Das (SC)

Jagdambika Pal v. Union of India, (SC)

Union of India v. Ravi Shankar, (SC)

State of Rajasthan v. M.C. Saxena, (SC)

K. I. Pavunny v. Asstt. Collector, Cochin, (SC)

Velan Kutty v. State of Kerala, (SC)

Mange Ram v. State Delhi Administration, (SC)

Ali Ahmad v. State of U.P., (SC)

Sankara Nagamalleswara Rao v. State of Andhra Pradesh, (SC)

Shaikh Ayub v. State of Maharashtra, (SC)

Rajasthan Public Service Commission v. Chanan Ram, (SC)

State of Punjab v. Ram Lubhaya Bagga, (SC)

Rajasthan Public Service Commission v. Chanan Ram, (SC)

Ram Das v. Salim Ahmed , (SC)

Amber Woollen Mills, M/s. v. Collector of Customs, Delhi, (SC)

State of Rajasthan v. Khalsa Travels, (SC)

Narendrakumar Nakhat v. M/s Nandi Hasbi Textile Mills, (SC)

Jagdambika Pal v. Union of India (SC)

Dr. A.K. Mitra DG v. D. Appa Rao, (SC)

Union of India v. Akhilesh Chandra Agrawal, (SC)

Ravindra Kumar Rai v. State of Maharashtra, (SC)

Yash Pal Bansal v. State of Punjab, (SC)

Surjit Singh Gandhi v. Indian Red Cross Society, (SC)

Smt. Kailash Kumari v. State of Jammu and Kashmir, (SC)

Central Bureau of Investigation v. V.C. Shukla, (S

M/s. Modi Cements Ltd. v. Kuchil Kumar Nandi, (SC)

Santosh v. Naresh Pal, (SC)

Ashgar Khan v. Union of India, (SC)

State of Rajasthan v. Mahender Kumar Thanvi, (SC)

U.P. Public Service Commission v. Dr. Saad Usmani, (SC)

Syed Maqdoom Mohiuddin v. Saudagar Anwar (SC)

Swatantra Kumar v. Qamar Ali, (SC)

Indore Textiles Ltd. v. Union of India, (SC)

Tirumala Tirupati Devasthanams v. K.M. Krishnaiah, (SC)

Commissioner of Income-tax, Lucknow v. U.P. Forest Corporation, (SC)

Sanjay Singh v. Garima Singh (SC)

Union of India v. Bhola Dutt Pandey, (SC)

Rewa Ram v. Teja, (SC)

Nachhattar Singh v. State of Punjab, (SC)

Kovvuri Surya Bhaskara Reddy v. State of A.P., (SC)

Rajayyan v. State of Kerala, (SC)

The State of Gujarat v. Dilipbhai Nathjibhai Patel, (SC)

Varghese v. State of Kerala, (SC)

K. Vijayalakshmi v. Union of India, (SC)

K. Anjaiah v. K. Chandraiah., (SC)

Haripada Das v. State of W.B., (SC)

Din Dayal v. Raj Kumar, (SC)

Union of India v. K. Savitri, (SC)

Union of India v. Bijoy Lal Ghosh, (SC)

Shobhit Chamar v. State of Bihar, (SC)

Coir Board, Ernakulam v. Indira Devi P.S., (SC)

Garware Nylons Ltd., M/s. v. Collector of Customs

J.K. Cotton Spinning and Weaving Mills Co. Ltd. v. Collector of Central Excise, (SC)

G.T.C. Industries Ltd., M/s. v. Union of India, (SC)

Union of India v. M/s. Orient Enterprises etc., (SC)

Collector of Customs, Bombay v. Reliance Petrochemicals, (SC)

Bharat Commerce and Industries Ltd., M/s. v. Commissioner of Income-tax, Central-II, (SC)

Mohd. Ghani v. National Geophysical Research Institute, (SC)

State of Punjab v. Gian Kaur, (SC)

Swaran Singh v. State of U.P., (SC)

Ronny @ Ronald James Alwaris v. State of Maharasht

Babu Ram v. State of Punjab, (SC)

Collector of Central Excise, Bangalore v. Ingersoll-Rand (India) Ltd., (SC)

Kochu Maitheen Kannu Salim v. State of Kerala, (SC)

Wasim Beg v. State of Uttar Pradesh, (SC)

Rena Drego v. Lalchand Soni, (SC)

Palani Ammal v. Viswanatha Chettiar, (SC)

Paramjeet Singh v. State of U.P., (SC)

Joginder Singh v. State of Punjab, (SC)

Harjinder Singh v. Karnail Singh, (SC)

State of West Bengal v. Pranab Ranjan Roy, (SC)

Harjinder Singh v. Karnail Singh, (SC)

Commissioner of Income-tax, Bhubaneshwar v. Parmeshwari Devi Sultania, (SC)

Umesh Shivappa Ambi v. Angadi Shekara Basappa, (SC)

Paradip Port Trust, M/s. v. Sales Tax Officer, (SC

Surinder Kaur v. Govt. of Punjab, (SC)

A.I. Democratic Women Association v. Union of India, (SC)

Union of India v. Parasmal Rampuria, (SC)

Baij Nath v. State of U.P., (SC)

Amrit Lal v. State of Haryana, (SC)

Selva Raj v. Lt. Governor of Island, Post Blair, (SC)

Amrik Singh v. State of Punjab, (SC)

Indicarb Ltd. v. State of T.N. (SC)

State of Orissa v. Aswini Kumar Dash, (SC)

R.D. Upadhyay v. State of A.P., (SC)

Amrit Lal Sood v. Smt Kaushalya Devi Thapar, (SC)

Goa Central Co-operative Consumers v. M/s. B.N. Tendulkar, (SC)

Shakir Hussain v. Administrator, Nagar Palika, Mandsaur, (SC)

Larsen and Toubro Ltd., M/s. v. State of Gujarat,

Union of India v. V.M. Salgaoncar and Bros. (P) Ltd., (SC)

Mohan Karan v. State of U.P., (SC)

George v. State of Kerala, (SC)

State of Rajasthan v. Mahaveer, (SC)

G.S. Walia v. State of Punjab, (SC)

State of Kerala v. Namputhiris Pickle Industries, (SC)

B.H.E. Ltd., M/s. v. Asstt. Commr., Commercial Taxes, (SC)

Kishanganj Municipality v. Agrl. Produce Market Committee, (SC)

Premier Textile Processors, M/s. v. Union of India, (SC)

Center For Environmental Law, Wwf-1 v. Union of India (Uoi) (SC)

Jagriti Upbhogta Kalyan Parishad v. Union Of India (SC)

Commissioner of Income-tax, Bangalore v. M/s. Shaan Finance (P) Ltd., Bangalore, (SC)

Urumeses v. State of Kerala, (SC)

Upen Chandra Gogoi v. State of Assam, (SC)

Baba Mungipa Medical College v. Govt. of Tripura , (SC)

General Manager (Operations), State Bank of India v. State Bank of India Staff Union, (SC)

Vinod Sharma v. Director of Education (Basic) U.P., (SC)

Dhan Raj v. State of Jammu and Kashmir, (SC)

A.G. Varadarajulu v. State of Tamil Nadu, (SC)

Ramasrey v. Deputy Director, Consolidation, Distt. Faizabad, (SC)

State of Orissa v. Ravi Talkies, (SC)

M.C. Mehta v. Union of India (Uoi) (SC)

Punj. Urb. Plann. & Dev. Auth. v. Shiv Saraswati Irn. & Steel Re-Rolling Mills, (SC)

Commissioner of Income-tax, T.N. v. S. Balasubramanian, (SC)

Ramesh Chander v. Imtiaz Khan, (SC)

Tamil Nadu Water Supply and Drainage Board v. Tamil Nadu Water Supply and Drainage Board Engineers' Association, (SC)

Inter State Transport Agency v. Bibi Habiba Khatoon (dead) by LRs., (SC)

Koluthara Exports Ltd. v. State of Kerala, (SC)

K.M.S. Ubaida v. State of Kerala, (SC)

Spring Meadows Hospital v. Harjol Ahluwalia, (SC)

Jupiter Chit Fund Pvt. Ltd. v. Shanta Mehta (Smt) (SC)

Income-Tax Officer v. K.L. Srihari (Huf), (SC)

Raj Sheel, M/s. v. Commercial Tax Officer, Hyderabad, (SC)

Gurdial Kaur & Ors. v. Kartar Kaur, (SC)

Sankaranarayanan Potti (Dead) by L.Rs v. K. Sreede

Tasaddug Hussain Khan v. Shiv Nath Sahu, (SC)

State of A.P. v. T.K. Seshadri (SC)

M/s. Rahabhar Productions Pvt. Ltd. v. Rajendra K. Tandon, (SC)

Mohammad Farooq v State of Rajasthan, (SC)

Jawaharlal Darda v. Manoharrao Ganpatrao Kapsikar, (SC)

Arjun Prajapati v. State of Bihar (SC)

Er. K.K. Jerath v. Union Territory, Chandigarh, (SC)

Mohd. Rafi v. State of U.P., (SC)

Sunil K. Sinha v. State of Bihar, (SC)

State Bank of India v. D. Hanumantha Rao, (SC)

Municipal Corporation of Greater Bombay v. Bombay Tyres International Ltd., (SC)

Gaurav Jain v. Union of India, (SC)

Coca-Cola Export Corporation v. Income-tax Officer, (SC)

Central Board of Direct Taxes, New Delhi v. Oberoi Hotels (India) Pvt. Ltd., (SC)

Union of India (Uoi) v. Udai Narain , (SC)

Ram Autar Singh v. State Public Service Tribunal, (SC)

East India Commercial Co. Pvt. Ltd. v. Corporation of Calcutta, (SC)

Union of India (Uoi) v. Kailash , (SC)

The State of Punjab v. Gurdas Singh etc., (SC)

Silverline Forum Pvt. Ltd. v. Rajiv Trust, (SC)

Kommu Vinja Rao v. State of Andhra Pradesh, (SC)

Atmendra v. State of Karnataka, (SC)

Jag Narain Prasad v. State of Bihar, (SC)

Prem Lata Sharma v. District Magistrate, Mathura,

Kishore Prabhakar Sawant v. State of Maharashtra, (SC)

State of Punjab v. Bhola Singh, (SC)

State of West Bengal v. Rabindra Nath Sengupta, (S

I.C.A.R. v. Satish Kumar, (SC)

Calcutta Chromotype Ltd. v. Collector of Central Excise, Calcutta, (SC)

Lakshmi Ammal v. Chakravahthi, (SC)

Town and Country Development Authority v. Sitaram Choudhary, (SC)

M. Arthur Paul Ratna Raju v. Gudese Garaline Augusta Bhushanabai, (SC)

Ashok Transport Agency v. Awadhesh Kumar, (SC)

Modi Spinning & Weaving Mills v. Virendra (SC)

Narmada Bachao Andolan v. Union of India (Uoi) (SC)

Collector of Central Excise, Bombay v. Caprihans India Ltd. (SC)

Dolphin International Ltd. v. Ronak Enterprises In

Formica India Division Ltd. v. Collector of Central Excise (SC)

Yogendra Mishra v. High Court of Judicature at Patna, (SC)

Hyderabad Vanaspathi Ltd., M/s v. A.P. State Electricity Board, (SC)

Rajinder Singh v. State of Haryana (SC)

Chandra Prakash Chauhan v. Union of India, (SC)

Nand Keshwar Prasad v. Indian Farmers Fertilizers Cooperative Ltd., (SC)

P.K. Singh v. Bool Chand Chablani, (SC)

S. Velayudhan v. Krishnan, (SC)

State of Assam v. Prafulla Goswami, (SC)

Mangilal v. Shri Chuturbhuja Mandir, (SC)

Lal Singh v. State of Gujarat, (SC)

Nageshwar Prasad Singh v. Narayan Singh, (SC)

Khudeswar Dutta v. State of Assam, (SC)

State of Punjab v. Rakesh Kumar, (SC)

Ram Singh v. State of Haryana, (SC)

Mohd. Safdar Ali v. Union of India, (SC)

B.K. Chatterjee v. State of U.P., (SC)

Shetty's Constns Co. Pvt. Ltd., M/s. v. M/s. Konkan Railway Construction, (SC)

Saiyad Mohammad Bakar El-Edroos v. Abdulhabib Hasan Arab, (SC)

Seethalakshmi Ammal v. Muthuvenkatarama Iyengar, (SC)

State of U.P. v. Ajit Singh, (SC)

State of U.P. v. Sikandar Ali, (SC)

State of Gujarat v. Mohammed Atik, (SC)

State of Karnataka v. Arun Kumar Agrawal (SC)

Kumutham v. Kannappan, (SC)

K.E. Thankamani v. State of Kerala, (SC)

Food Corporation of India v. Union of India, (SC)

Punjab State Electricity Board v. Baldev Singh, (SC)

In Re : E and I of Dowry Prohibition Act, 1961 v. Union of India, (SC)

Amar Singh v. Ishwar , (SC)

Shashikalabai v. State of Maharashtra, (SC)

M.C. Mehta v. Union of India (Uoi) (SC)

Shanti Bai v. Charan Singh, (SC)

State of A.P. v. N. Radhakishan, (SC)

Jagdish Ch. Patnaik v. State of Orissa, (SC)

Government of Andhra Pradesh v. K. Ramachandra Reddy, (SC)

Union Bank of India v. Vishwa Mohan, (SC)

Shreenath v. Rajesh, (SC)

Bhopal Gas Peedith Mahila U. Sangat v. Union of India , (SC)

Prakash Seshmal Jain v. Sukhmal and Sons, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Collector of Central Excise, Ahmedabad v. Meteor Satellite Ltd., (SC)

M/s. Thermax Ltd. v. Collector of Central Excise, (SC)

Nagulapati Lakshmamma v. Mupparaju Subbaiah, (SC)

Prem Kumar Verma v. Union of India, (SC)

S.P. Shivprasad Pipal v. Union of India, (SC)

Mohd. Iqbal M. Shaikh v. State of Maharashtra, (SC)

P. Kunhali v. State of Kerala, (SC)

Mohar Singh v. State of Rajasthan, (SC)

State of Maharashtra v. Madhukar Govind Pakhare, (SC)

Boorgu Jagadeshwaraiah and Sons v. Pushpa Trading Co., (SC)

State of Tripura v. Tripura Bar Association, (SC)

Union of India v. G.R.K. Sharma, (SC)

Director, Govt. of India v. General Secretary, Central Govt. Small Scale Industries Organisation Employees Union, (SC)

Ashok Kumar Pattanaik v. State of Orissa (SC)

Tukaram Ramchandra Mane v. Rajaram Bapu Lakule, (SC)

Board of Trustees, Port of Mumbai v. Indian Oil Corporation, (SC)

Supreme Court Bar Association v. Union of India, (

State of Maharashtra v. Alka B. Hingde, (SC)

Post Graduate Institute of Medical Education and R

P.V. Narasimha Rao v. State (CBI/SPE), (SC)

State of U.P. v. Harban Sahai (S.C.)

Hari Shankar v. State of Rajasthan, (SC)

Shiv Sagar Tiwari v. Union of India, (SC)

World Tanker Carrier Corporation v. SNP Shipping Services Pvt. Ltd., (SC)

M/s. Chetak Construction Ltd. v. Om Prakash, (SC)

S. H. Rangappa v. State of Karnataka, (SC)

Bharat Petroleum Corporation Limited v. S. Sivakumar (SC)

M.C. Mehta v. Union of India, (SC)

Assistant Commissioner v. Vishnu Trading Company, (SC)

Commr. of Sales Tax v. Indian Express Newspapers Pvt. Ltd., (SC)

Canara Bank v. Nuclear Power Corporation of India Ltd. (SC)

Bharat Sugar Mills Ltd. v. Union of India (SC)

Delhi Development Authority v. Skipper Construction (SC)

Jagjit Cotton Textile Mills v. Chief Commercial Superintendent N.R., (SC)

India Steamship Co. Ltd., M/s. v. Union of India, (SC)

Ex. Capt. R.S. Dhull v. State of Haryana, (SC)

Gopabandhu Biswal v. Krishna Chandra Mohanty, (SC)

Ram Bihari Yadav v. State of Bihar, (SC)

Govindasami v. State of Tamil Nadu, (SC)

Ramswaroop Masawan v. Municipal Council, (SC)

CIDC of Maharashtra Ltd. v. Apple Finance Ltd. (SC)

Shanmuga Traders v. State of Tamil Nadu, (SC)

Mysore Cement Ltd. v. Union of India, (SC)

Prime Channel v. Union of India, (SC)

Madhya Pradesh Electricity Board v. National Textile Corporation, (SC)

Trustees of Prince Shahmat Ali Khan Trust v. Controller of Estate Duty, (SC)

Bharat Coking Coal Ltd., M/s. v. Shyam Sunder Prasad, (SC)

Registrar, Cooperative Societies v. Maharshi Dayan

S.K. Bhargava v. Collector, Chandigarh, (SC)

Commissioner, Assam State Housing v. Purna Chandra Bora, (SC)

Nirmal Kanti Roy etc. v. State of West Bengal etc., (SC)

M.C. Mehta v. U.O.I. (SC)

M. Naresh Kumar v. B. Nagalaxmi, (SC)

Union of India v. Sushil Kumar Paul, (SC)

Surendra Narain Singh v. State of Bihar, (SC)

Birla VXL Ltd., v. State of Punjab, (SC)

Municipal Committee, Tauru v. Harpal Singh, (SC)

State of Kerala v. W.I. Services and Estates Ltd., (SC)

Baljit Singh Malik v. Delhi Golf Club, (SC)

Maharashtra Rajya Sahakari Sakhar Karkhana Sangh Ltd. v. State of Maharashtra, (SC)

Mahavir Singh v. U.P. State Electricity Board, (SC)

Ashok Kumar Srivastav v. National Insurance Company Ltd., (SC)

G. Raj Mallaiah v. State of Andhra Pradesh, (SC)

Anand Prakash Malik v. Bhagwandas, (SC)

Union of India v. K.G. Radhakrishana Panickar, (SC)

Tamil Nadu Teachers Assoc. v. Assoc. of Heads of Govt. High and Hr. Secondary Schools, (SC)

Mohd. Hadi Raja v. State of Bihar, (SC)

Shaikh Umar Ahmed Shaikh v. State of Maharashtra, (SC)

State of Maharashtra v. Abdul Hafiz Faroki, (SC)

Jagan Nath v. Jagdish Rai, (S.C.)

Vijay Kumar v. Union of India, (SC)

Dattatraya Maruti Bawalekar v. Pandurang Dagadu Parte, (SC)

Rishi Pal and Co., M/s. v. State of Himachal Pradesh, (SC)

Competent Authority, Ahmedabad v. Amritlal Chandmal Jain, (SC)

Gajjan Singh v. State of Punjab, (SC)

K. Chandrasekhar v. State of Kerala, (SC)

A.C. Gangadhar v. State of Karnataka, (SC)

Chacko @ Jacob v. State of Kerala, (SC)

Union of India v. Subir Mukharji, (SC)

Action Group Res. In Envrn. & Education Development Society v. Sakky Bai , (SC)

Union of India v. Southern Railway Employee Co-operative Stores Workmen Union, (SC)

U.P. Jal Nigam v. S.C. Atri, (SC)

Secretary-cum-Chief Engineer, Chandigarh v. Hari Om Sharma, (SC)

Major M. R. Penghal v. Union of India, (SC)

Ajit Singh v. State (Delhi), Through C.B.I. (SC)

State of Haryana v. Brij Lal Mittal, (SC)

Harjit Kaur v. State of Punjab, (SC)

Collector of Central Excise, Vadodra v. M/s. Rohit Pulp Paper Mills, (SC)

Sunil Enterprises v. SBI Commercial and International Bank, (SC)

M/s. Labha Ram & Sons v. State of Punjab, (SC)

S.G.P. Committee v. M.P. Dass Chela (dead) by Lrs., (SC)

Paramjit Singh Ranu, Dr. v. State of Punjab, (SC)

Dilip Kumar Basu v. State of W.B. (SC)

M.C. Mehta v. Union of India (SC)

Welfare Association v. Arvind Verma, (SC)

State of Rajasthan v. Sanjay Kumar, (SC)

Bandhua Mukti Morcha v. Union of India (SC)

Commissioner of Police, Delhi v. Dhaval Singh, (SC)

Medical Entrance Problems Redressal Forum (Regd.) v. Director General Health Services, (SC)

U.O.I. v. Asit K. Sarkar, (SC)

Environment Awareness Forum v. State of J&K (SC)

T.D. Benny v. Registrar, Co-operative Societies, (SC)

Jaswant Rai v. Central Board of Direct Taxes and Revenue, (SC)

M.C. Mehta v. Union of India (Uoi) (SC)

Indian Council for Envirolegal Action v. Union of India, (SC)

Environment Awareness Forum v. State of J&K, (SC)

Prithipal Singh v. Commissioner of Wealth-tax, (SC)

Makharia Brothers v. State of Nagaland, (SC)

Real Value Appliances Ltd. v. Canara Bank, (SC)

Indian Bank v. Maharashtra State Co-operative Marketing Federation Ltd., (SC)

State Bank of India v. State Bank of India Canteen Employees' Union, (SC)

Mohd. Sultan Ganai v. State of Jammu and Kashmir, (SC)

Union of India v. Balbir Singh, (SC)

Gurmesh Prakash Bishnoi v. State of Haryana, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Common Cause, Regd. Society v. Union of India (SC)

Government of Orissa v. Hanichal Roy, (SC)

Haryana Public Service Commission v. Harinder Singh, (SC)

Durg Rajnandgaon Grameen Bank v. Suresh Kumar Shukla (SC)

Tejpal Sharma v. Anil Kumar, (SC)

State of Bihar v. Kamal Prasad Singh, (SC)

Electrical Cable Dev. Assoc. v. Arun Comm. Premises Coop. Hous. Soct. Ltd., (SC)

Commissioner of Income-tax, Delhi v. Hindustan Times Ltd., New Delhi, (SC)

William George Haggins v. State of Kerala, (SC)

Veer Pal Singh v. State of U.P., (SC)

Kamala Devi v. Collector of Central Excise, Bangalore , (SC)

State of Kerala v. M.P. Shanti Verma Jain, (SC)

Acqueous Victuals Pvt. Ltd., M/s. v. State of U.P., (SC)

Indian Bank v. Official Liquidator, Chemmeens Exports (P) Ltd., (SC)

Tanauwwar Nabi Khan v. Rashik Ahmad, (SC)

Dr. Anuradha Bodi v. Municipal Corporation of Delhi, (SC)

Krishna Kumar Singh v. State of Bihar, (SC)

Sambasivan v. State of Kerala, (SC)

Mohd. Zahid v. Govt. of NCT of Delhi, (SC)

Dar-Us-Salam Educational Trust v. Government of A.P., (SC)

Union Of India v. Surajdeo Podar, (SC)

Shiv Sagar Tiwari v. Union of India (SC)

Controller of Examinations v. Wasim Ashraf, (SC)

Mohan v. State of Tamil Nadu, (SC)

Indian Council For Envirolegal Action v. Union of India (SC)

Davinder Bathia v. Union of India, (SC)

C.B.S.E. v. P. Sunil Kumar, (SC)

M.C. Mehta v. Union of India, (SC)

Commissioner of Income Tax v. Khemchand Motilal Jain , (SC)

Indian Rayon and Industries Ltd., M/s. v. Collector of Central Excise, Jaipur, (SC)

Hasimara Industries Ltd., M/s. v. Commissioner of Income-tax, West Bengal, (SC)

Union of India v. M/S. Sanjeev Woollen Mills , (SC)

Kerala State Co-operative Marketing Federation Ltd. v. Commissioner of Income-tax, (SC)

Grid Corporation of Orissa Ltd. v. Indian Charge Chrome Ltd., (SC)

Harshad Shantilal Mehta v. Custodian, (SC)

Director of Education (Secondary) v. Pushpendra Kumar, (SC)

R.C. Sood v. High court of Judicature at Rajasthan, (SC)

Meghraj Urkudaji Tempe v. State of Maharashtra, (SC)

Union of India v. Ashoke Kumar Banerjee, (SC)

Nar Bahadur Bhandari v. State of Sikkim, (SC)

M.C. Mehta v. U.O.I. (SC)

Vishal Jeet v. Union of India, (SC)

State of Andhra Pradesh v. K. Mohanlal, (SC)

Umesh Verma v. Jai Devi Bhandari, (SC)

Jagriti Upbhogta Kalyan Parishad v. Union of India, (SC)

Commissioner of Income Tax, M.P., Bhopal v. H.H. Maharani Usha Devi, (SC)

Shehnaz Mudbhatkal v. Arvind Ramakrishna, (SC)

Canara Bank v. P.R.N. Upaadhyayaa (SC)

Ganesh Shet v. Dr. C.S.G.K. Setty, (SC)

Kannan v. Tamil Talir Kalvi Kazhagam, (SC)

Mohammad Alias Biliya v. State of Rajasthan, (SC)

S.M.F. Sultan Abdul Kader v. Jt. Secy. to Govt. of India, (SC)

News Item "Power Crisis Paralyese Aims v. Chief Secretary Govt. of Nct Delhi, (SC)

Nestle India Ltd. v. Jagdeep Kishore (SC)

Suo Moto : News Item: Power Crisis Paralyses Aiims

State of Madhya Pradesh v. Dharam Bir, (SC)

Rollatainers Ltd. v. Standipack Pvt. Ltd. (SC)

Mrs. Venmathi Selvam v. State of Tamil Nadu , (SC)

News Item "Power Crisis Paralyses AIIMS" (SC)

Elloy de Freitas v. Permanent Secretary of Ministry of Agriculture, Fisheries, Lands and Housing, (PC)

U.P. (Madhya) Ganna Beej Evam Vikas Nigam Ltd. v. Prem Chandra Gupta (SC)

Babulal Yadav v. High Court of Rajasthan, (SC)

Brijlala Pd. Sinha v. State of Bihar, (SC)

Research Foundation for Science Technology & Ecology v. Ministry of Agriculture (SC)

Sheela Devi v. Jaspal Singh, (SC)

Indian Oil Corporation Ltd. v. Chief Inspector of Factories, (SC)

Income Tax Appellate Tribunal, Mumbai v. V.K. Agarwal (SC)

Lakhiya Devi v. Girja Yadav, (SC)

Raghubar Singh v. Gulab Singh, (SC)

Bakelite Hylam Ltd. v. Collector of Central Excise, Hyderabad, (SC)

Northern Plastics Ltd., M/s. v. Collector of Customs and Central Excise, (SC)

Myurdhwaj Co-op. Group Hsg. Socy. Ltd. v. P.O., Delhi Co-op. Tribunal, (SC)

Om Prakash v. State of U.P., (SC)

R.B. Shreeram R. and C. Trust, M/s. v. I.T.Commr., Nagpur, (SC)

Union of India v. M/s. Mustafa and Najibai Trading Co., (SC)

T.N. Godavarman Thirumui.Pad v. Union of India (SC

Medical Council of India v. State of Karnataka, (S

Municipal Corporation of Delhi v. M/s. Express Newspapers Ltd., (SC)

Chintaman v. Shankar, (SC)

Indian Council For Envirolegal Action v. Union of India (SC)

B.V. Sivaiah v. K. Addanki Babu, (S.C.)

Union of India v. B. Sarkar (SC)

U.P.S.R.T.C. v. Pukhraj Singh, (SC)

Municipal Corporation for the City of Thane v. Asmaco Plastic Industries, (SC)

Centre for Envir. Law, WWF-I v. Union of India, (SC)

Yadavindra Public School Association v. State of Punjab, (SC)

P. Madhusudhan Reddy v. Controller of Estate Duty, (SC)

Karandeep Singh v. Union of India (SC)

Almitra H. Patel v. U.O.I. (SC)

Supreme Court Legal Services Committee v. U.O.I. (SC)

Harjit Singh v. State of Haryana, (SC)

Subhash v. State of Haryana, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

State of Bihar v. Ram Padarath Singh, (SC)

C. Rangaswamaiah v. Karnatake Lokayukta, (SC)

Union of India v. Permanand Singh (SC)

O.R.G. Systems, Baroda, M/s. v. Collector of Central Excise, Vadodara, (SC)

Trustees of H.E.H. Nizam's Pilgrimage Money Trust, Hyd. v. Collector of Estate Duty, (SC)

State of Karnataka v. State of A.P. (SC)

M/s. Road Transport Company v. Bhan Singh, (SC)

Ghasi Ram v. Chait Ram Saini, (SC)

National Insurance Co. Ltd. v. Jethu Ram, (SC)

Bajaj Auto Ltd. v. Company Law Board, (SC)

Anil Kumar Jain v. General Manager, Punjab Roadways (SC)

Jagdish Prasad v. State of Uttar Pradesh, (SC)

Karimaben K. Bagad v. State of Gujarat, (SC)

State of Rajasthan v. Rajendra Singh, (SC)

Shankar Lal v. State of Haryana, (SC)

Prakash Singh v. U.O.I (SC)

United India Insurance Company v. Jagdish Singh, (SC)

Hari Ram Gupta v. State of Uttar Pradesh, (SC)

Jiyajeerao Cotton Mills Ltd. v. Dev Kumar Holani, (SC)

State of Karnataka v. Narayan Babu Sanadi, (SC)

Md. Mahiruddin v. State of Bihar, (SC)

Kavita v. State of Tamil Nadu, (SC)

Santosh Rani Jain v. State of West Bengal, (SC)

Dr. R.P. Tripathi v. Chancellor, Lucknow University (SC)

Rajaram Maize Products v. Brij Lal, (SC)

New India Assurance Co. v. C. M. Jaya, (SC)

State of J & K v. Mohammad Mateen Wani, (SC)

Nagar Nigam v. Radha Krishna Khanna, (SC)

Commissioner of Income-tax, Bangalore v. Bangalore Distt. Co-op. Central Bank Ltd., (SC)

State of Maharashtra v. Ravindra Kumar Rai (SC)

Commissioner Of Income Tax, Kolhapur v. Bhogawati S.S.K. Ltd. , (SC)

A.P.S.R.T.C. v. K. Pochaiah, (SC)

Rasmiranjan Das v. Sarojkanta Behera, (SC)

Rakesh Ranjan Gupta v. State of U.P., (S.C.)

Maruti Udyog v. Narender, (SC)

State of Karnataka v. Kemaiah, (SC)

Her Highness Maharani Shantadevi P. Gaekwad v. Savjibhai Haribhai Patel (SC)

Valvue Armaturen V.U. Beratung Gmbh and Co. KG v. National Fertilizers Ltd., (SC)

National Textiles Corp. Ltd. v. Tamil Nadu Co-op. Marketing Federation Ltd., (SC)

M. C. Mehta v. Union of India, (SC)

Commissioner, Corporation of the City of Bangalore, Bangalore v. K. N. Vasudeva Murthy, (SC)

Westinn Hospitality Services Ltd. v. Caesar Park Hotels & Resorts Inc. (SC)

Ram Gopal v. State of Rajasthan, (SC)

Swaran Singh v. State of J&K, (SC)

Vajrala Paripurnachary v. State of Andhra Pradesh, (SC)

State of H.P. v. Manohar Singh Thakur, (SC)

Gurnam Singh v. State of Punjab, (SC)

M.C. Mehta v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

R. Sethu Rao v. G.R. Govindarajulu And Sons (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Adya Singh v. State of Bihar, (SC)

Sreerama Murthy v. State of A.P., (SC)

Jai Pal v. State of U.T. Chandigarh, (SC)

Venugopal v. State of Karnataka, (S.C.)

State of Rajasthan v. Mahavir @ Mahavir Prasad, (SC)

State of Haryana v. Phool Singh (SC)

Chandrabhagabai v. Ramakrishna, (SC)

Nihal Singh v. K.K. Gamkhar (dead) through Union of India, (SC)

C. Tulasi Priya v. A.P. State Council of Higher Education, (SC)

Maharshi Dayanand University v. Dr. Anto Joseph, (SC)

Pema Ram v. Union Of India (Uoi), (SC)

Municipal Corporation of Delhi v. Dharam Parkash Sharma, (SC)

Government Of A.P. v. P. Posetty , (SC)

State Of T.N. v. T.N. Registration Deptt. Ministerial Service Association (SC)

Union of India v. M.S. Heble (SC)

Durga Oil Co., M/s. v. State of U.P., (SC)

In. Re : Bhavani River Sakthi Sugars Ltd., (SC)

Collector of Customs v. State of W.B. (SC)

Sabia Khan v. State of U.P., (SC)

State of W.B. v. Texmaco Ltd., (SC)

Union of India v. Dinanath Shantaram Karekar, (SC)

Punjab State Electricity Board v. Seema , (SC)

Allem Longkumer v. Medokerhe Terhuja (SC)

Ram Nayan Shukla v. District Basic Education Officer (SC)

Special Reference No.1 of 1998 (Under Article 143 -(1) of The Constitution of India) v. ABC (SC)

State of U.P. v. Shatrughan Lal, (SC)

Jagannath Mishra v. State of Bihar (SC)

Maulana Md. Kamaluddin v. State of West Bengal (SC)

Ram Sunder Yadav v. State of Bihar, (SC)

Jai Prakash v. State of Haryana, (SC)

Employees State Insurance Corporation v. S.K. Agga

Tariff Advisory Committee v. Hajjan Nanhi, (SC)

Thatchara Brothers v. M.K. Marymol (SC)

O.N.G.C. Ltd. v. G.S. Chugani, (SC)

Union of India v. Bhadra Sahakari Sakkare Karkhana Niyamit, (SC)

Jagdish Prasad v. Sukh Ram, (SC)

Chandigarh News Line (Indian Express Group), (SC)

Alavi v. Taluk Land Board, Tirpur (SC)

Sukhwant Rai v. Justice D.V. Sehgal (Retd.) (SC)

Hombanana Nagappa Alur v. Food Corporation of India , (SC)

Ajmera Housing Corporation v. Amrit M. Patel (dead) through LRs, (SC)

Trustees of Sahebzadi Oalia Kulsum Trust v. Controller of Estate Duty, A.P., (SC)

Manoj Rai v. State of M.P., (SC)

Tek Narayan Prasad Yadav v. State of Bihar (SC)

Union of India v. N.Y. Apte, (SC)

State v. Raj Kumar Jain, (SC)

Ravindra @ Ravi Bansi Gohar v. State of Maharashtra, (SC)

Kalicharan Mahapatra v. State of Orissa, (SC)

Matadin v. State of Maharashtra, (SC)

State of Tripura v. Jhuma Gupta (Smt) (SC)

M.C. Mehta v. Kamal Nath , (SC)

Polychem Ltd. v. State of Maharashtra, (SC)

Bhadrachalam Paperboards Ltd. v. Government of A.P., (SC)

Rupa Ashok Hurra v. Ashok Hurra, (SC)

Revenue Divisional Officer v. A. Aruna, (SC)

V. Radhakrishnan v. S.N. Loganatha Mudaliar, (SC)

Food Corporation of India v. Padmakumar Bhuvan (SC)

A.R. Shakywar v. Comptroller & Auditor General of India (SC)

Sukhmander Singh v. State of Punjab, (SC)

Arvindervir Singh v. State of Punjab, (SC)

Govt. Servants Co-operative House Building Society Ltd. v. Union of India, (SC)

Brij Bhushan v. Kewal Kumar, (SC)

Director General, Indian Council of Medical Research v. Dr. Anil Kumar Ghosh, (SC)

Kuldeep K. Mahato v. State of Bihar, (SC)

State of Punjab v. Jagga Singh, (SC)

Prem Singh v. State of Haryana, (SC)

Biharilal Soni v. State of Madhya Pradesh, (SC)

Maharashtra State Electricity Board v. Satish (SC)

Putur Besara v. State of Bihar (SC)

Commissioner of Rural Development v. A.S. Jagannathan, (SC)

Commandant, TSP v. Easwarmoorthy (SC)

Union of India v. Mohd. Rafique Ali Ahmed (SC)

Additional Supdt. of Police v. T. Natarajan. , (SC)

J&K State Road Transport Corporation, Jammu v. Om Parkash , (SC)

Secretary of Govt of Tamil Nadu, Home Deptt. v. C. Krishnan (SC)

Municipal Council, Khurai v. Krishi Upaj Mandi Samiti, (SC)

Executive Engineer, Electricity Store Division, U.P. v. Commissioner, Sales Tax, U.P. , (SC)

State of Haryana v. Jai Singh, (SC)

G. D. Pharmaceuticals Ltd. v. State of West Bengal

Union of India v. Hoechst Pharmaceuticals Ltd. (SC)

Union of India v. S.P. Anand, (SC)

Khazan Singh v. Shamsher Singh, (SC)

Managing Director, A.P.S.R.T.C. v. S.P. Satyanarayana, (SC)

Union of India v. M. Suryanarayana Rao, (SC)

Urmila Devi v. State Of Bihar (SC)

Meghraj Urkudaji Temple v. State of Maharashtra (SC)

M.C. Mehta v. Union of India (SC)

State of Orissa v. M/s Steel Authority of India Ltd., (SC)

Kapur Chand Jain v. State Government of H.P., (SC)

Sonic Electrochem v. Sales Tax Officer, (SC)

A.P.S.R.T.C. v. State Transport Appellate Tribunal

State of Maharashtra v. Sarvodya Printing Press Fine Art Printer, (SC)

H.M.M. Ltd. v. Director General, Monopolies and Restrictive Trade Practices Commission, (SC)

C. G. Govindan v. State of Gujarat, (SC)

Vasant Rao Pawar v. Pune University, (SC)

P.R. Despande v. Maruti Balaram Haibatti, (SC)

Chhotu Singh v. State of Rajasthan, (SC)

State of Andhra Pradesh v. Thakkidiram Reddy, (SC)

Suresh N. Bhusare v. State of Maharashtra, (SC)

Divisional Deputy Commissioner of Sales Tax v. Bherhaghat Mineral Industires (SC)

State of Rajasthan v. Ram Bharosi, (SC)

Vijay Kumar Mallik v. Central Bureau of Investigation (SC)

Asstt. Supdt. of Post Offices v. G. Mohan Nair, (SC)

Union of India v. Kulamoni Mohanty, (SC)

Commissioner of Income-tax, Madras v. Madras Auto Service (P) Ltd., (SC)

State of M.P. v. M/s. Indore Iron and Steel Mills Pvt. Ltd., (SC)

Gujarat Ambuja Cement Ltd. v. Union of India, (SC)

Ganga Ram Sita Ram v. State of U. P., (SC)

Ranganathan v. Union of India, (SC)

Gopal Ram v. State of Haryana, (SC)

Arjun Flour Mills v. State of Orissa, (SC)

Sri Babu Ram @ Durga Prasad v. Sri Indra Pal Singh (dead), (SC)

Bhup Singh v. State of Haryana, (SC)

State of U.P. v. Sachidanand Srivastava, (SC)

Surjan Singh v. State of Haryana (SC)

Ashok Chaturvedi v. Shitul H. Chanchani, (SC)

Rajesh v. State of Maharashtra, (SC)

Standard Concrete and Stone Agency v. State of Haryana, (SC)

Mahaveer Singh v. State of Rajasthan (SC)

Union of India v. S.N. Dubey, (SC)

Union of India v. Tara Chand Bharma, (SC)

Food Corporation of India Etc. Etc. v. Om Prakash Sharma, (SC)

Chandreshwar Narain Dubey v. Union of India, (SC)

Union of India v. B. Dev, (SC)

Smt. Satya Gupta @ Madhu Gupta v. Brijesh Kumar, (SC)

Secretary/President, Anandilal Ganesh Podar Society v. Ashok Bhimani, (SC)

Mohan Lal Gupta v. Union of India (SC)

Arvind Kumar Arya v. All India Institute Of Medical Sciences, (SC)

Sita Ram v. Vijay Kapoor, (SC)

In Re: Noise Pollution-Implementation v. U.O.I. (S

T.N. Godavarman Thirumulpad v. Union of India (SC)

State of Tamil Nadu v. State of Karnataka (SC)

Ram Prasad Rajak v. Nand Kumar & Bros., (SC)

Supreme Court Legal Services Committee v. Union of India (SC)

P.P. Rastogi v. Pravesh Soti, (SC)

Valsa Kumari Assac v. State of Kerala, (SC)

State of Punjab v. Narain Dass (SC)

Anand K. Jain v. K.L. Pandey, (SC)

M/S Maharashtra Hybrid Seeds Co. Ltd. v. Alavalapati Chandra Reddy (SC)

Texmaco Ltd. v. State of A.P. , (SC)

M/s Mahaluxmi Rice Mills v. State of U.P., (SC)

Hindustan Petroleum v. Darius Shapur Chenai (SC)

Orma Impex Pvt. Ltd., M/s. v. M/s. Nissai Asb Pte. Ltd., (SC)

V. N. Meenakshi v. Union of India, (SC)

National Bicycle Corpn. of India Ltd. v. Ashok Kumar Singh, (SC)

Punjab National Bank v. Kunj Behari Misra, (SC)

State of U.P v. Girija Shankar Sonakiya, (SC)

Akkanissery Govindan Nambiar v. Kariyath Raghavan, (SC)

Vishwanath v. Hidayatt Ullah, (SC)

Panchhi v. State of U.P., (SC)

Lokendra Singh v. State of M.P. (SC)

Ram Kumar Madhusudan Pathak v. State of Gujarat, (SC)

State of Bihar v. Bihar Rajya Sahkarita Prabandhak Seva Singh, (SC)

State of U.P. v. Kishan Swaroop Sharma (SC)

Loku Ram v. State of Haryana, (SC)

Muneshwar (dead) by Lrs. v. Raja Mohammad Khan, (SC)

Bishundeo Narain Rai v. Anmol Devi, (SC)

Orissa State Financial Corporation v. Samaru Pasayat, (SC)

Managing Director, A.P. Srtc v. B. Bangaramma, (SC)

Selvi J. Jayalalitha v. R. Sai Bharathi, (SC)

Navungal Pathumma v. Union of India, (SC)

Indian Council For Enviro-Legal Action v. Union of India (SC)

Union Carbide Corporation Ltd. v. Union of India (SC)

Ram Sunder Yadav v. State of Bihar, (SC)

Bajrang Lal Agrawal v. State Of Bihar (SC)

Bharat Heavy Electricals v. Asstt. Commr. Of Commercial Taxes (SC)

Ramani v. Saraswathi (SC)

Canara Bank v. Mangesh Sitaram Chandekar (SC)

Union Of India (Uoi) v. State Of Haryana (SC)

National Insurance Co. Ltd. v. Tejinder Singh Gujral (SC)

M. Satyanarayana Murthy v. Mandal Revenue Officer-cum-Land Acquisition Officer, (SC)

Collector of Customs v. M/s. Hindusthan Motors Ltd., (SC)

Assistant Commissioner (Judicial), Sales Tax v. Kheria Brothers , (SC)

Dr. Duryodhan Sahu v. Jitendra Kumar Mishra, (SC)

Hydro-Electric Employees Union, U.P. v. Sudhir Kumar Sharma, (SC)

Canara Bank v. P.R.N. Upadhyaya, (SC)

Mahesh Chand v. State Of U.P. , (SC)

State Of Karnataka v. S. Shivakumar , (SC)

Dr. Subramanian Swamy v. Rama Krishna Hegde (SC)

Patel Valmik Himatlal v. Patel Mohanlal Muljibhai (Dead) through LRs., (SC)

Dr. L.P. Misra v. State of U.P., (SC)

Jangeer Singh v. State of Rajasthan, (SC)

Penathil Maroli Radha v. Vashayil Ukkandan Radha (SC)

Asstt. Commercial Taxes Officer v. Mehta Opticians (SC)

Billimora Nagar Palika v. Wood Polymer Ltd., (SC)

Madhukar Vishwanath Munje v. Madhao (SC)

Hindustan Lever Ltd. v. Commissioner Of Sales Tax (SC)

Malliga v. Thiruvalluvar Tpt. Corporation (SC)

Devram Bilve v. Indumati (SC)

State Bank Of India v. Vendanathangal Dairy Farm (SC)

Balbir Singh v. Santa Singh, (SC)

State of Orissa v. Commissioner of Land Records and Settlement, Cuttack, (SC)

Prakash Chand v. Ratan Chand Saravgi , (SC)

Kala v. Madho Parshad Vaidya, (SC)

Transport Manager, Pune Municipal Corp. Transport Undertaking v. Vasant Gopal Bhagwat, (SC)

All India Defence Estate Employees Association v. Union of India, (SC)

State of Maharashtra v. Vijay Vasantrao Deshpande, (SC)

State Of Bihar v. Teachers' Association Of Govt. Engineering College , (SC)

Ananta Prasad Jena v. Union Of India (Uoi), (SC)

Sadhan Chandra Dey v. Union of India, (SC)

Union of India v. Shivbachan Rai (SC)

State of W.B. v. Ajoy Kumar Banerjee, (SC)

A.P. Private Engineering College Management Association v. Govt. Of A.P. , (SC)

National Buildings Construction Corporation v. S. Raghunathan, (SC)

Sadanandan Bhadran v. Madhavan Sunil Kumar, (SC)

Prime Channel v. Union Of India (Uoi) (SC)

Footpath Dukandar New Lajpatrai Market Patri Union v. MCD (SC)

Iskcon v. Nanigopal Ghosh (SC)

K. Muthuswami Gounder v. N. Palaniappa Gounder, (SC)

Dr. Gurmukh Ram Madan v. Bhagwan Das Madan, (SC)

Manager, Pinjrapore Deudar v. Chakram Moraji Nat, (SC)

Ram Narain v. Asha Rani, (SC)

Daula Ram v. State of Rajasthan, (SC)

Mohan Singh v. Late Amar Singh through LRs., (SC)

M.S. Bindra v. Union of India, (SC)

C.K. Antony etc. v. B. Muraleedharan, (SC)

Jagdish Budhroji Purohit v. State of Maharashtra, (SC)

Lashkari Ram v. Mast Ram Tanta, (SC)

Kripal Singh v. Collector of Customs (Preventive), Patna, (SC)

Sales Tax Commr., M.P. v. M/s. General Foods Pvt. Ltd., Indore, (SC)

Union of India v. National Federation of Telecom Employees, (SC)

State of Tripura v. Shibapada Bhowmik (SC)

Muthaiah Sekhar v. Nesamony Tpt. Corporation Ltd., (SC)

Samee Khan v. Bindu Khan, (SC)

U.P. State Road Transport Corpn. v. Regional Transport Authority, (SC)

Samir Chanda v. Managing Director, Assam State Transport Corporation, (SC)

Commissioner Of Sales Tax Madhya Pradesh, Indore v. Ganesh Trading Co., (SC)

Sheel Chand v. Prakash Chand, (SC)

U.P.State Road Transport Corpn., Lucknow v. Sanjeev Kumar (SC)

G.L. Gupta v. R.K. Sharma, (SC)

Garg Woollen Mills (P.) Ltd. v. Addl. Collector of Customs N. Delhi, (SC)

Aggarwal Brothers v. State of Haryana, (SC)

Collector of Central Excise v. M/s. Oil and Natural Gas Commission, (SC)

M/s. D.L.F. Universal Ltd. v. Prof. A. Lakshmi Sagar, (SC)

T. Lakshmikumara Thathachariar v. Commissioner, H.R.C.E., (SC)

Union of India v. S. Subramaniam (SC)

Maya Enterprises v. Collector of Customs, Kandla, (SC)

State of Punjab v. Gurcharan Singh, (SC)

Sayar Puri v. State of Rajasthan, (SC)

Sajjan Singh v. State of Madhya Pradesh, (SC)

Baij Nath Sharma v. Rajasthan High Court, (SC)

Yogesh Chandra Joshi v. State of U.P., (SC)

Chief Commissioner (Admn.) & Commissioner of Income-Tax, Delhi-I v. K.C. Sharma, (SC)

Vinay Balachandra Joshi v. Registrar General, Supr

Sunder Lal v. Union of India, (SC)

Jagbir v. State of Punjab, (SC)

Ram Pati Beldar v. State of Bihar (SC)

UCO Bank v. Madhav Anant Koparkar, (SC)

Zippers Karamchari Union v. Union of India, (SC)

B. P. Oil Mills Ltd., M/s. v. Sales Tax Tribunal, (SC)

N. Balakrishan v. M. Krishnamurthy, (SC)

Collector of Customs, Bombay v. Sneha Sales Corpor

Idrish Mohd. v. Memam (SC)

Mathevan Pillai Padmanabha Pillai v. Arulappan Nadar Yovan Nada, (SC)

M/s. Ammonia Supplies Corporation (P) Ltd. v. M/s. Modern Plastic Containers Pvt. Ltd., (SC)

State of West Bengal v. Avijit Chowdhury, (SC)

Dr. Sumedha Tripathi v. State of Bihar (SC)

Jagdish Chand Gupta v. Sandeep Arora, (SC)

N. Ammad v. The Manager, Emjay High School, (SC)

Union of India v. Air Commodore S.K. Mishra . (SC)

Orient Papers and Industries Ltd. v. Tahsildar-cum-Irrigation Officer, (SC)

Shyama Charan Agarwala & Sons v. Union of India (SC)

M.V. Ravindranath v. Union Of India (Uoi) (SC)

Indian Council Of Legal Aid & Advice v. Union Of India (Uoi) (SC)

T.B. Suryawanshi v. Govt. Of Maharashtra (SC)

Laxminarayan Fulchand Bhattad v. Pandharpur Municipal Council(SC)

State of Punjab v. Bakshish Singh, (SC)

Employers in relation to the Management of Bharat Coking Coal Ltd. v. Raghunath Balmiki, (SC)

Harkant Hiralal Vohra (dead) by Lrs. v. Union of India, (SC)

Mohammedkasam Haji Gulambhai v. Bakerali Fatehali (Dead) by LRs., (SC)

Jamnabai Ramchandra Vadekar v. Modern Auto & Machinery Agency , (SC)

Hiralal v. Vijay Kumar , (SC)

Rani Laxmibai Kshetriya Gramin Bank v. Chand Behari Kapoor, (SC)

M/s Raptakos Brett Co. Ltd. v. Ganesh Property, (SC)

Ashok Kumar v Union of India (SC)

Abbai Maligai Partnership Firm v. K. Santhakumaran, (SC)

T.N. Godavarman Thirumulkpad v. Union of India, (SC)

New India Assurance Co. Ltd. v. Krishanpal Singh (SC)

Tax Recovery Officer II, Sadar, Nagpur v. Gangadhar Vishwanath Ranade, (SC)

Paramjit Kaur v. State of Punjab, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Vice-Chancellor, G.B. Pant University of Agriculture and Technology v. Dr. Kewala Nand, (SC)

Fateh Maidan Club v. Commercial Tax Officer, Hyderabad, (SC)

Sangfroid Remedies Ltd. v. Union of India, (SC)

State of Punjab v. Sukhwinder Singh (SC)

Siel Ltd., M/s. v. Union of India, (SC)

National Insurance Co. Ltd. v. Satima Cold Storage (P) Ltd., (SC)

Aundiappa Nadar v. Gnanambal Ammal, (SC)

State of A.P. v. Kuna Satyanarayana , (SC)

Ajay Sharma v. State of Rajasthan, (SC)

Suresh Budharmal Kalani @ Pappu Kalani v. State of Maharashtra, (SC)

Siddawwa Kom Udochappa Vaddar v. Ningayya Erayya Hiremath, (SC)

Krishtappa Yellappa Pujar v. Sri Ram Samsthan, Beladhadi, (SC)

Dy. Commercial Tax Officer v. M. Velmurugan (SC)

Saleem v. District Judge, Muzaffarnagar, (SC)

Union of India v. Subedar Ram Narain, (SC)

Special Reference No. 1 of 1998 v. XYZ (SC)

Fenoplast v. State of A.P., (SC)

Bandhua Mukti Morcha v. Union of India, (SC)

Ram Lubhaya Bagga v. State of Punjab (SC)

Sangappa Kalyanappa Bangi v. Land Tribunal, Jamkha

New India Assurance Co. Ltd. v. Sheela Rani, (SC)

Champa Rani Mondal v. State Of W.B. (SC)

Yallappa Basappa Googyala 'D' By Lrs. v. Land Tribunal, Bagalkot (SC)

Kempaiah v. Chikkaboramma, (SC)

Gopal Krushna Rath v. M.A.A. Baig (dead) by LRs, (SC)

Union Of India (Uoi) v. Lakhpati Singh Verma , (SC)

Government of Andhra Pradesh v. Dr. V. Nagaraju, (SC)

Chief Administrator-cum-Joint Secretary to the Govt. of India v. Dipak Chandra Das, (SC)

Salim v. State of Orissa (SC)

Commissioner of Sales Tax, U.P. v. India Aluminium Cables Ltd. (SC)

T. N. Godavarman Thirumulpad v. Union of India, (SC)

Haryana State Minor Irrigation Tubewell Corporation v. Madan Lal Kohli, (SC)

Basudeo Tiwary v. Sido Kanhu University, (SC)

General Secretary, American Express Bank Union v. American Express Bank Ltd., (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Army Welfare Housing Organisation v. M/s. Gautam Construction & Fisheries Ltd., (SC)

Sanjay Musale v. State of U.P., (SC)

Helen C. Rebello v. Maharashtra State Road Transport Corpn., (SC)

State of Orissa v. M/S Vijay Laxmi Oil Industries (SC)

Bharat Coking Coal Ltd. v. Collector of Central Excise (SC)

Jagriti Upbhogta Kalyan Parishad v. U.O.I., (SC)

Roshni Devi v. State of Haryana, (SC)

Baidyanath Jena v. Union of India, (SC)

Kurukshetra University v. Jyoti Sharma, (SC)

State of West Bengal v. Nuruddin Mallik, (SC)

Bimal Kumar Banerji v. Union Of India (UOI), (SC)

Badruddin v. State of Uttar Pradesh, (SC)

Uday Kumar v. State of Karnataka, (SC)

Dr. Tokugha Yepthomi v. Apollo Hospital Enterprise

Srikant Prasad Srivastava v. Abdus Samad (SC)

Arul Nadar v. Authorised Officer, Land Reforms (SC)

M.C. Mehta v. Union of India, (SC)

Sun Oil Co. (P) Ltd., M/s. v. State of W.B., (SC)

State of A.P. v. I. Chandrasekhara Reddy, (SC)

Ranjit Singh v. State of Punjab, (SC)

B. Kandasamy Reddiar v. O. Gomathi Ammal, (SC)

Pawan Kumar Sharma v. Gurdial Singh, (SC)

State of Tamil Nadu v. Arasan Ice Cream Sweets, (SC)

State of Karnataka v. M/s. Bangalore Soft Drinks Pvt. Ltd., (SC)

State of Punjab v. Roshan Lal, (SC)

Chheda Singh v. Town Area Committee, Akbarpur, (SC)

Devendra Nath Singh v. Civil Judge, (SC)

Chandra Bhushan v. Beni Prasad, (SC)

Jitendrasingh Jaysingh Rawal v. State of Maharashtra, (SC)

J. Jayalalitha v. Government of T.N., (SC)

State Of Orissa v. Jagannath Industries (SC)

Kulwant Singh v. State of Punjab (SC)

British Physical Lab India Ltd. v. State of Karnataka, (SC)

State of Gujarat v. Hon'ble High Court of Gujarat, (SC)

Mohinder Singh v. State of Punjab, (S.C.)

Waqf Mohammad Hussain v. Additional District Judge, (SC)

Jaspal Singh v. State of Punjab, (SC)

Vijay Kumar v. State of Punjab, (SC)

Prithpal Singhal v. State of Delhi, (SC)

Chandraprakash Madhavrao Dadwa v. Union of India, (SC)

In Re: Ajay Kumar Pandey, (SC)

Minerals and Metals Trading Corporation of India Ltd. v. Sales Tax Officer, (SC)

Naraindas Revachand Hamrajani through Supreme Court Legal Aid Committee v. Union of India, (SC)

Management of Port Land Estate v. P. Suresh Babu, (SC)

Pappu Sweets and Biscuits, M/s v. Commissioner of Trade Tax, U.P., Lucknow, (SC)

A.I. Confederation of the Blind v. Union of India (SC)

Rajendra Singh v. State of U.P., (S.C.)

Dr. Mukhtiar Chand v. State of Punjab, (SC)

Digamber Shankar Kshirsagar v. State Of Maharashtra (SC)

Manolil Kavumkal Panchali v. C.P. Asya (SC)

Raj Deo Sharma v. State of Bihar, (SC)

Vimal Singh v. Khuman Singh, (SC)

Sushma Suri etc. etc. v. Govt. of National Capital Territory of Delhi, (SC)

Kamal Tanan v. M.L. Vasishta (SC)

C.N. Rudramurthy v. K. Barkathulla Khan, (SC)

Badami Devi v. Ambuja Raghavan (SC)

Roopa Ram v. State of Rajasthan, (SC)

V. Kasturi v. Managing Director, State Bank of India, Bombay, (SC)

Anand Transport & Printers v. Senior Labour Inspector (SC)

Mayawati v. Markandeya Chand, (SC)

Har Pyari v. IInd Additional Judge, Moradabad, (SC)

Life Insurance Corporation v. Dharam Vir Anand, (S.C.)

Rameshwar Swarup (Dead) v. Smt. Saroj Tyagi, (SC)

Rajinder Krishan Khanna v. Union of India, (SC)

State of U.P. v. Mayur Rubber Pvt. Ltd., (SC)

Ramchandra Hasha Dalvi v. D. Patwardhan, (SC)

Fazalur Rehman v. State of U.P., (SC)

Shantabai Vithal Patil (Dead) By Lrs. v. Ambaji Laxman Thakur (Dead) By Lrs. (SC)

State Of Orissa v. Sarat Kumar Sahoo (Dead) (SC)

A. Razzaque Sajansaheb v. Ibrahim Haji Mohammad Husain, (SC)

Srinivasa Rao v. Land Tribunal Sedam (SC)

Mandsaur Transport Association v. State of M.P. (SC)

State of Maharashtra v. Vithalrao Ganpatrao Warhade, (SC)

Rama v. State of Maharashtra, (SC)

Shevantabai Maruti Kalhatkar v. Ramu Rakhamaji Kalhatkar, (SC)

Vishwanath v. Prabhu and others , (SC)

National Textile Corporation (Maharashtra North) Ltd. v. Commissioner of Payments, Ministry of Commerce, (SC)

Kailash Pandey v. State of Bihar (SC)

Sushil Chandra Misra v. State of U.P. (SC)

Keshav Deo v. State of U.P., (SC)

National Airport Authority v. Nilu Sharma, (SC)

Railway Parcel & Goods Handling Mazdoor Union v. Union of India , (SC)

Union of India v. Banwari Lal Agarwal, (SC)

Radhey Shyam v. State of U.P., (SC)

Kashiram v. State of M.P (SC)

Jyotsna Suri v. Income Tax Appellate Tribunal, (SC

Whirlpool Corporation v. Registrar of Trade Marks, Mumbai, (SC)

Secretary, Devasthan Management Committee v. Bhimanna Mallappa Mali, (SC)

Uma Sharma v. Shiv Kumar Gupta (SC)

State of Punjab v. Mohan Lal Jindal (SC)

Sarla Ahuja v. United India Insurance Company Ltd., (SC)

Rajendra Pratap Singh v. Rameshwar Prasad, (S.C.)

President of India's Special Reference No. 1 of 19

Employees State Insurance Corporation v. M/s M.M.

Wamanrao Keshavrao Deshmukh v. Dinkarrao Bhausaheb Deshmukh, (SC)

Living Media India Ltd. v. Union of India, (SC)

Karnataka Pawnbrokers Assocn v. State of Karnataka, (SC)

The Daily Partap v. The Regional Provident Fund Commissioner, (SC)

The Director of School Education v. A. N. Kandaswamy, (SC)

Commissioner of Inland Revenue v. Wattie, (PC)

Dilip K. Singh v. State of Bihar (SC)

H.P. Housing Board v. Sharda Devi (SC)

Bharat K. Gupta v. Arun Kumar (SC)

Kanwar Singh v. Union of India, (SC)

India Carbon Ltd. v. Commissioner of Central Excise, Shillong (SC)

State of A.P. v. Siddaramaiah (SC)

State of A.P. v. Siddaramaiah (SC)

Maulana Md. Kamaluddin v. State of West Bengal (SC)

Vijay Pal v. State of Haryana, (S&\C)

Bullu Das v. State of Bihar, (SC)

Union of India v. Delhi High Court Bar Association (SC)

Hope Plantations Ltd. v. Taluk Land Board, Peermad

Chander Bhan v. Union of India, (SC)

Ashirwad Ispat Udyog v. State Level Committee, (SC)

Tin Plate Co. of India Ltd. v. State of Bihar, (SC)

M.P.S.R.T.C. v. Geeta (SC)

Naresh Kumar v. Registrar, High Court of Punjab and Haryana (SC)

Jagtar Singh v. State of Punjab, (SC)

Ion Exchange (India) Ltd. v. Union of India, (SC)

Poovollaparambil Chathu v. V.P. Sudheer, (SC)

Baby v. Travancore Devaswom Board, (SC)

Ram Badan Rai v. Union of India, (SC)

Todi Industries Ltd. v. Union of India (Uoi) , (SC)

Amit Gems v. Oriental Insurance Co. Ltd., (SC)

Dinkar Anna Patil v. State of Maharashtra, (SC)

Coir Board Ernakulam Kerala State v. Indira Devi P.S., (SC)

Rasik Auto Stores v. Navin V. Hantodkar, (SC)

Indian Council for Envirolegal Action v. Union of India (SC)

R. C. Sahi v. Union of India, (SC)

Appropriate Authority v. Sudha Patil, (SC)

Rangnath Vishnu Mulluck v. Vithoba Rama Rahane, (SC)

Rallis India Ltd. v. State of T.N., (SC)

State of Kerala v. M/s. Travancore Chemicals and Manufacturing Co., (SC)

State of U.P. v. Harish Chandra and Co., (SC)

Ruchi Fabrics Ltd v. State of M. P (SC)

Collector Of Customs, Cochin v. Trivandrum Rubber Works Ltd., (SC)

Harbans Lal v. State of Haryana, (SC)

Virendra Kashinath Ravat v. Vinayak N. Joshi, (SC)

M.R.F. Ltd. v. Inspector Kerala Govt., (SC)

Saddique Ahmed v. Union of India, (SC)

Mahantappa v. State of Karnataka, (SC)

Daljit Singh v. State of Punjab, (SC)

Jarnail Singh v. State of Punjab, (SC)

Narsi v. State of Haryana, (SC)

Harnek Singh v. State of Punjab, (SC)

Vasant D. Bhavsar v. Bar Council of India, (SC)

State of U.P v. Ram Sakal Singh , (SC)

D.M. Deshpande v. Janardhan Kashinath Kadam, (SC)

P.V. Narasimha Rao v. State (CBI/SPE), (SC)

F.C.I. Represented By Managing Director v. A.M. Ahmed & Co. Through Md, (SC)

Mahabir Prasad Singh v. M/s. Jacks Aviation Pvt. Ltd., (SC)

VST Industries Ltd., M/s. v. G. Rushikeshwara Rao, (SC)

Mahendra Nissan Allwyans Ltd. v. M.P. Siddappa, (SC)

Ram Ujarey v. Union of India, (SC)

Research Foundation for Science, Technology & Ecology v. Ministry of Agriculture (SC)

Sector 14 Residents Welfare Association v. State of Delhi, (SC)

Maroti v. Devrao , (SC)

State of Bihar v. M/s. Suprabhat Steel Ltd., (SC)

Deva v. State of Rajasthan, (SC)

Income Tax Appellate Tribunal through President v. V.K. Agarwal, (SC)

Union of India v. Ombir Singh (SC)

Secretary of Govt. of Punjab v. Ajit Singh (SC)

Sanchalakshri v. Vijayakumar Raghuvirprasad Mehta, (SC)

Surinder Kumar v. State of Punjab, (SC)

Rafat Ali v. Sugni Bai, (SC)

V. S. Charati v. Hussein Nhanu Jamadar, (SC)

State of Bihar v. Steel City Beverages Ltd., (SC)

Vaijanath v. Guramma, (SC)

M/s Rickmers Verwaltung Gmbh v. Indian Oil Corporation Ltd., (SC)

Indian Poultry v. Sales Tax officer, Rajnandgaon , (SC)

Regional Provident Fund Commissioner v. G. Latchumi (SC)

Union of India v. V.K. Sirothia (SC)

Dy. Commissioner of Police v. B. Jayachandran (SC)

Daya Ram Singh v. R.K. Takkar (SC)

Srinivasiah v. Sri Balaji Karishna Hardware Stores, (SC)

Suresh Chand Jain v. Iiird Addl. District Judge, (SC)

Dwarkadas Gehanmal v. State of Gujarat, (SC)

Additional Commissioner (Legal) v. M/s. Jyoti Traders, (SC)

Vijayabai v. Shriram Tukaram, (SC)

Balu Laxman Khatik v. Biru Ramchandra Kotmire, (SC)

Municipal Board, Saharanpur v. Shahdara (Delhi) Saranpur Light Rail Co. Ltd., (SC)

Municipal Board, Saharanpur v. Imperial Tabacco of India Ltd., (SC)

State of Tripura v. Debajyoti Das (SC)

Union of India v. P. Thayagarajan, (SC)

C. Radhakrishnan Pillai v. Union of India (SC)

Bhola Singh v. State of Punjab, (SC)

Kishore Prabhakar Sawant v. State of Maharashtra , (SC)

Shree Digvijay Cement Co. Ltd. v. State of Rajasthan (SC)

State of Kerala v. Tropical Plantation Ltd. , (SC)

Smt. Mallawwa v. Oriental Insurance Co. Ltd., (SC)

Krishna Kumari v. State of Haryana, (SC)

Jagdish Chandra Nijhawan v. S.K. Saraf, (SC)

Dr. J. Shashidhara Prasad v. Governor of Karnataka, (SC)

Marua Dei v. Muralidhar Nanda, (SC)

L.R. Shivaramagowda v. T.M. Chandrashekar, (SC)

M.C. Mehta v. Union of India, (SC)

Upadhyay and Co., M/s. v. State of U.P., (SC)

V. Karnal Durai v. The District Collector, Tuticor

Commissioner of Sales Tax v. Hindustan Aliminium C

M.P. Shikshak Congress v. R.P.F. Commissioner, Jabalpur, (SC)

Spl. Commissioner, Government of Goa v. Preet Singh, (SC)

Director General, ESI Corporation, New Delhi v. M.P. John, (SC)

Kishori v. State of Delhi, (SC)

M.S. Zahed v. K. Raghavan, (SC)

Collector of Customs and Central Excise v. J.M. Industries, (SC)

Gurchand Singh v. State of Punjab, (SC)

Prabhakar Sharma v. Union of India (SC)

Nishant Puri v. State of Himachal Pradesh, (SC)

U. O. I. v. Genl. Secy., Karnataka C. E. and Cus. Executive Officers' Assocn.", (SC)

Indu Kakkar v. Haryana State Industrial Development Corporation Ltd., (SC)

Municipal Corporation of Brihanmumbai v. State Bank of India, (SC)

Kanthimathy Plantations Ltd v. State of T.N (SC)

Union of India v. Sukh Nandan Prasad Pande, (SC)

State of Gujarat v. Suryakant Chunilal Shah, (SC)

Union of India v. Kishorilal Bablani, (SC)

Dr. Kumar Bar Das v. Utkal University, (SC)

Sri Ramendra Kishore Biswas v. State of Tripura, (SC)

Neeta Kaplish v. Presiding Officer, Labour Court, (SC)

A. P. S. R. T. C. v. Dennina Rajeswari, (SC)

Regnl. Manager, A. P. S. R. T. C v. M. Sampoornamma, (SC)

Lal Mohammad v. Indian Railway Construction Co. Ltd., (SC)

Syed Zaheer Hussain v. Union of India, (SC)

Bhawarlal Bhandari v. M/s. Universal Heavy Mechanical Lifting Enterprises, (SC)

Haryana State Agriculture Marketing Boards v. Sh. Ganesh Rice & General Mills, (SC)

State of Meghalaya v. Prem Nath Prasad (SC)

M.C. Mehta v. Union of India (SC)

Sunder v. Union of India, (SC)

Prerna Sahygo v. Authority under Minimum Wages (SC)

T.D. Venkata Rao v. Union of India, (SC)

Bhagat Singh v. State of U.P., (SC)

State (CBI/SPE) v. P.V. Narasimha Rao, (SC)

M/s. Cheema Goods Transport Company v. Marudamalai Sri Murugan Textiles, (SC)

Sri Bhagavathi Textiles Ltd. v. Lakshmi Textile Brokers (SC)

Ganesh Nagorao Raut Dudhagaonkar v. Rajani Shankarrao Satav, (SC)

Raghunathe Jew v. State of Orissa, (SC)

Deputy Commr., Andaman v. Consumer Co-op. Stores Ltd., (SC)

Raunaq International Ltd. v. I.V.R. Construction Ltd., (SC)

State of M.P. v. Babulal Singh (SC)

Union of India v. Chotelal, (SC)

State of West Bengal v. Monotosh Roy, (SC)

Rajput M.S. Singh v. Ramkrishna R. Yadav (SC)

State of M. P. v. Virendera Kumar Chourasiya, (SC)

Union of India v. Chotelal, (SC)

Orissa Small Industries Corpn. Ltd. v. Narasingha Charan Mohanty, (SC)

Mewa Singh v. Shiromani Gurdwara Prabandhak Committee, (SC)

State of Punjab v. Nirmal Singh & anr., (SC)

Environment Awareness Forum v. State of J & K (SC)

Maharashtra State Electricity Board v. Maharashtra Veej Mandal Kamgar Sangh, (SC)

Municipal Corporation Of Delhi v. Nirmal Sachdeva (Smt) (SC)

State of Haryana v. Pradeep Kumar (S.C.)

Hardev Singh v. State of Punjab (S.C.)

R.D. Upadhyay v. State of A.P. (SC)

In the Matter of K.V. Inds. A.C.H.N. Salve v. State of Jammu and Kashmir (SC)

Madras Auto Rickshaw Drivers' Co-Operative Society v. Commissioner Of Income-Tax (SC)

Income Tax Officer v. S. Radha Krishnan (SC)

T.N. Godavarman Thirumulkpad v. Union of India (Uoi) , (SC)

Commissioner of Income-Tax v. Lucas T.V.S. Ltd., (SC)

State of Maharashtra v. Abdul Gani Khairullah Chaudhari (SC)

The Tata hsng Development co. Ltd v. The Goa foundation (SC)

Sodan Singh v. N.D.M.C. (SC)

Rajendran Kumar v. State Of T.N. , (SC)

Shri Dilip K. Basu v. State of West Bengal (SC)

Savita Chemicals Pvt. Ltd. v. Dyes & Chemicals Workers Union, (SC)

Dr. Suresh Bhagat v. Competent Authority (SC)

Bharat Petroleum Corporation Ltd. v. Maharashtra General Kamgar Union, (SC)

Rajammal v. State of Tamil Nadu, (SC)

State of A.P. v. State of Karnataka (SC)

Ferro Alloys Corporation Ltd. v. Union Of India (SC)

Commissioner of Income-tax v. G. Narasimhan, (SC)

State of Punjab v. Vinod Kumar, (SC)

Yusuf Khan v. Manohar Joshi, (SC)

National Insurance Co. Ltd. v. Nathilal, (SC)

Smt. Savitrabai Bhausaheb Kevate v. Raichand Dhanraj Lunja, (SC)

Dwijen Chandra Sarkar v. Union of India, (SC)

Radhey Shyam Gupta v. U.P. State Agro Industries Corporation Ltd., (SC)

University of Agriculture v. Vijay Kumar Singh, (SC)

State of Punjab v. Ashok Kumar, (SC)

S.C. Roy v. U.O.I. (SC)

State (CBI) S.P.E. v. P.V. Narasimha Rao (SC)

J. Jayalalitha v. U.O.I (SC)

Bharat Singh v. State of Uttar Pradesh, (SC)

State of West Bengal v. Manik Chandra Biswas, (SC)

Kuldeep Singh v. The Commissioner of Police, (SC)

Javed Abidi v. Union of India, (SC)

Ram Swarup v. S.N. Maira, (SC)

Shriram Mandir Sansthan v. Vatsalabai, (SC)

Kapil Mohan v. I.-T.Commissioner, Delhi, (SC)

Commissioner of Income tax, Bihar-II, Patna v. Bokaro Steel Ltd., Bokaro, (SC)

Tripura Goods Transport Asscn v. Commr of Taxes, (SC)

M.C. Mehta v. Union of India, (SC)

U.P. State Co-operative Land Development Bank Ltd. v. Chandra Bhan Dubey, (SC)

State of Punjab v. Dr. R.N. Bhatnagar, (SC)

General Manager Western Railway v. Y.P. Sharma, (SC)

Union of India v. Lt. Gen. Rs Kadyan (SC)

The Enforcement Directorate, Bombay v. Ashok K. Jain (SC)

Nang Khamkon Manlai v. State of Arunachal Pradesh (SC)

Supreme Court of Employees Welfare Assn. v. Union of India, (SC)

Jagannath Mishra v. State Of Bihar (SC)

Centre For P.I.L. v. U.O.I. (SC)

Hiten P. Dalal v. Standard Chartered Bank (SC)

Commissioner of Income Tax v. Bhaskar Picture Palace, (SC)

Atlesh Kumar Sharma. v. Sudesh Rani , (SC)

Central Bank of India v. Rooplal Bansal , (SC)

State of Orissa v. Asis Ranjan Mohanty (SC)

Bhupendra v. Prithviraj, (SC)

Swapan Patra v. State of W.B. (SC)

Union of India v. Tek Chand, (SC)

Union of India v. Luithukla (SC)

Sangamesh Printing Press v. Chief Executive officer, Taluk Development Board , (SC)

State of Andhra Pradesh v. Vatsavyi Kumara Venkata Krishna Verma, (SC)

Chairman, Kiyekhu Village Council v. Hokiye Zhimomi (SC)

Utkal University etc. v. Dr. Nrusingha Charan Sarangi, (SC)

Workmen of Hindustan Lever Ltd. v. Hindustan Lever Ltd., (SC)

State of Rajasthan v. Bhatnagar Cement Co. (Pvt.) Ltd., (SC)

Ramchander Sunda v. Union of India (SC)

Ayodhya Ram v. State of Bihar, (SC)

Noida Entrepreneurs Assocn. v. N.O.I.D.A. (SC)

Kusum Devi Verma v. State of M.P. (SC)

Rambabu v. Secy. to Govt. Fin. and Planning Deptt., (SC)

Prof. S.A. Siddiqui v. Prof. M. Wajid Khan, (SC)

M.C. Mehta v. Archaeological Survey of India (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Almitra H. Patel v. U.O.I. (SC)

State of Tamil Nadu v. N. Sasikala (SC)

Paras Yadav v. State of Bihar, (SC)

State of Rajasthan v. M/s. Khemka Cement Pvt. Ltd. (SC)

Commissioner of Income Tax, New Delhi v. D.L.F. United , (SC)

Executive Engineer, R.E.O. v. Suresh Chandra Panda (Dead) Through Lrs , (SC)

Western Coalfields Ltd. v. Municipal Council, Birsinghpur Pali, (SC)

S. S. M. Brothers (P) Ltd., M/s. v. I.-T. Commr. (Central), Madras, (SC)

American Remedies Pvt. Ltd., M/s. v. Government of A.P., (SC)

State of Orissa v. B.K. Routray, (SC)

R. Janardhana Rao v. G. Lingappa, (SC)

P. Veerasamy v. Official Assignee High Court, Madras, (SC)

U.P. State Road Transport Corporation v. Musai Ram, (SC)

Managing Committee, Sri Lakshmi N.A. College v. Prem Chand (SC)

Bandhua Mukti Morcha v. Union of India (SC)

M/s Sundaram Finance Ltd. v. M/s NEPC India Ltd., (SC)

A.P. Coop. Central Agricultural Development Bank Ltd. v. V. Venkateswar Rao , (SC)

Calcutta Municipal Corporation v. Pawan K. Saraf, (SC)

Paramjit Singh v. State (N.C.T. of Delhi), (SC)

Powanammal v. State of Tamil Nadu, (SC)

Rajiv Gupta v. State of H.P. (SC)

Ram Shankar Dixit v. Vijay Bahadur Singh, (SC)

Naresh Pal Singh v. Raj Karan, (SC)

V.M. Singh v. State of U.P. (SC)

Sita Ram Singh v. Ram Kishori Devi (SC)

M.C. Mehta v. Union of India (SC)

Maharashtra State Electricity Board v. Vaman, (SC)

Manohar v. Sanjay Education Society, (SC)

V.C. Perumal v. Union of India, (SC)

Apparel Export Promotion Council v. A.K. Chopra, (SC)

Hotel Seaking v. Kerala Financial Corporation, (SC)

Union of India v. Vishwa Hindu Parishad (VHP) (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

T.S. Goswami v. R.K. Nanda , (SC)

Cheriyan Sosamma v. Sundaressan Pillai Saraswathy Amma, (SC)

Secunderabad Hyderabad Hotel Owners Assocn v. H.M.C., (SC)

Utkal Commercial Corporation v. Central Coal Fields Ltd., (SC)

Anil R. Deshmukh v. Onkar N. Wagh, (SC)

H.D. Revanna v. G. Puttaswamy Gowda, (SC)

State Bank of India v. Yasangi Venkateswara Rao, (SC)

Bharat Bhushan Bansal v. U.P. Small Industries Corporation Ltd., (SC)

Asandas Mitharam Narsinghani v. Tekchand Mitharam Sevakramani, (SC)

Easo Yohannan v. Bahelamma Koshy (SC)

K.T. Suresh Kumar v. P. Kunhappa Nair , (SC)

Gwalior Oil Mills v. Supreme Industries , (SC)

Kerala Ayurveda Vydyasala Ltd. v. Pandara Valappil Kallianai , (SC)

N. Nirmala v. Nelson Jeyakumar, (SC)

State of M.P. v. Babulal (SC)

Dr. Ram Sevak Singh v. Dr. U.P. Singh, (SC)

A.K. Sharma v. Union of India, (SC)

Chancellor v. Shankar Rao, (SC)

State Bank of India v. Luther Kondhapan, (SC)

Saraiah v. Executive Engineer, Panchayat Raj Department, (SC)

Secy., Irrigation and Power, Govt. of Punjab v. Surjit Singh, (SC)

Sanjiv Kumar v. State of Himachal Pradesh, (SC)

Gulzar Singh v. Sub-Divisional Magistrate, (SC)

Jyotsana Arvindkumar Shah v. Bombay Hospital Trust , (SC)

Gajraj v. Sudha, (SC)

Ram Gopal Baheti v. Giridharilal Soni, (SC)

Sardar Construction Co., M/s. v. State of Gujarat, (SC)

Jasbir Kaur v. U.T. Chandigarh, (SC)

Ram Lal v. State of Jammu & Kashmir, (SC)

Jagdish Yadav v. State of Bihar, (SC)

Rosamma John (Mrs) v. Taluk Land Board (SC)

H.L. Batra and Company, M/s. v. State of Haryana, (SC)

E. Cherian v. State of Kerala (SC)

Saij Gram Panchayat v. State of Gujarat, (SC)

A.P. Pollution Control Board v. Prof. M.V. Nayudu (Retd.), (SC)

NTC (IDA) EMP. Association v. U.O.I. (SC)

Regional Manager, Bank of Baroda v. Presiding Offi

Purshottam Eknath Nemade v. D.N. Mahajan, (SC)

Veena Hasmukh Jain v. State of Maharashtra, (SC)

Mohan Balaku Patil v. Krishnoji Bhaurao Hundre, (SC)

Eicher Motors Ltd. v. Union of India, (SC)

Mohan Singh v. State of M.P., (SC)

Kaveri Mukherji v. U.O.I. (SC)

Center of Indian Trade Union v. State of Maharashtra (SC)

Jagriti Upbhogta Kalyan Parishad v. U O I (SC)

Muthumanickam v. Sekaran (SC)

Shri Dilip K. Basu v. State of West Bengalon (SC)

M/s. Marshall Sons & Co. (I) Ltd. v. M/s Sahi Oretrans (P) Ltd., (SC)

M/s Ganges Waterproof Works (P) Ltd. v. Union of India, (SC)

Vineet Narain v. Union of India (SC)

A.I. Lawyers Forum for Civil Liberts. v. U.O.I. ,

Govindan v. Subramaniam, (SC)

Union of India v. M/s. Triveni Engg. Works Ltd., (SC)

Rajendra Rai v. State of Bihar, (SC)

N.D. Jayal v. Union of India (SC)

Akhtar v. State of U.P, (SC)

Bailochan Karan v. Basant Kumari Naik, (SC)

Continental Chemicals Ltd., M/s. v. Sales Tax Officer, (SC)

Divisional Level Committee v. Harswarup Drug Udyog, (SC)

Commr., H.R.C.E.A. Deptt. v. P.S. Sethurathinam, (SC)

Indian Airports Employees Union v. Ranjan Chatterjee, (SC)

State of Maharashtra v. Kumari Tanuja, (SC)

Karnataka Lokopayogi Ilaka Tantrika Sahayak Noukarara Sangha v. State of Karnataka, (SC)

Karnataka Lokopayogi Ilaka Tantrika Sahayak Noukarara Sangha v. State of Karnataka, (SC)

Commr. of I-T., Kerala v. Associated Fibre and Rubber Industries (P) Ltd., (SC)

State of T.N. v. Mahalakshmi Textile Mills Ltd., (SC)

V.S. Palanichamy Chettiar Firm v. C. Alagappan, (SC)

Datla Krishnam Raju v. Excise Sub-Inspector, Kowtalam, A.P. J. (SC)

Commissioner of Income Tax v. Corporation Bank Ltd. (SC)

K.S. Villasa v. Ladies Corner, (SC)

Ram Khilari v. State of Rajasthan, (SC)

Kammari Brahmaiah v. Public Prosecutor High Court A.P., (SC)

State of Tamil Nadu v. Senthil Kumar, (SC)

Commissioner of Income-tax, Jodhpur v. Hindustan Zinc Ltd., Udaipur, (SC)

CIT, Bombay v. Hico Product Private Ltd. (SC)

Ramchandra Ohdar v. State of Bihar, (SC)

R.V. Lyngdoh v. State (Delhi) Spl. Establishment, (SC)

Miss Sophy Kelly v. Chandrakant Ganpat, (SC)

Thiru Sudali @ Madasamy v. State of Tamil Nadu, (SC)

Commissioner Of Income-Tax v. D. Shankaraiah (SC)

Commissioner of Income-tax, Calcutta v. Sugauli Sugar Works (P) Ltd., (SC)

Commissioner of Income-tax, Shillong v. Tarajan Tea Co. (P) Ltd., (SC)

Bapurao Pakhiddey v. Suman Dondey, (SC)

Baldev Singh Dhingra v. Madan Lal Gupta, (SC)

Harsh Pratap Sisodia v. Union of India, (SC)

Rajendra v. State of Rajasthan, (SC)

Rafiq Ahmed v. State of Rajasthan, (SC)

R. Dalmia v. Commissioner of Income-tax, (SC)

Dnyanoba Bhaurao Shemade v. Maroti Bhaurao Marnor, (SC)

M/s M.K. Shah Engineers & Contractors v. State of Madhya Pradesh, (SC)

Naresh Kumari (Dead) By Lrs. v. Shakshi Lal (Dead) by Lrs., (SC)

Khimji Vidhu v. Premier High School, (SC)

NOIDA Entrepreneurs Assocn. v. NOIDA (SC)

Environment Society of India v. U.O.I. (SC)

Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)

In re: News Item "Power Crisis Paralyses AIIMS" (SC)

Bachchu Singh v. State of Haryana, (SC)

Krishna Gopal Singh v. State of U.P., (SC)

State of Haryana v. Ram Pal, (SC)

Jai Bhagwan v. State of Haryana, (SC)

Rachamreddi Chenna Reddy v. State of Andhra Pradesh, (SC)

M/S Birla Textiles v. Union of India (SC)

Prem Dass v. Income Tax Officer, (SC)

Prakash Roadlines (P) Ltd. v. Oriental Fire & General Insurance Co. Ltd. (SC)

Executive Officer, Arthanareswarar Temple v. R. Sathyamoorthy, (SC)

Rakesh Kumar v. Sunil Kumar, (SC)

Subramania Reddi v. Venkatasubba Reddi, (SC)

Canara Bank v. Pindi Plywood Traders, (SC)

Sree Jain Swetambar Terapanthi Vid (S) v. Phundan Singh, (SC)

Dipti Prakash Banerjee v. Satvendra Nath Bose National Centre for Basic Sciences, Calcutta, (SC)

State of Tamil Nadu v. S. Sunderaraj, (SC)

Bileshwar Khan Udyog Khedut Shahakari Mandali Ltd. v. Union of India, (SC)

Nazim Ali v. Anjuman Islamia Chhatarpur, (SC)

M/s. Industrial Credit & Dev. Syndicate, Now called I.C.D.S. Ltd. v. Smt. Smithaben H. Patel, (SC)

Dwaraka Dass v. State of Madhya Pradesh, (SC)

Salimbhai Mukhtar Jaferbhai Chimthanawala v. Amiruddin S/O Hasan Noorani , (SC)

Suleman v. State of Delhi through Secretary, (SC)

Delhi Development Authority v. Skipper Construction (SC)

Neelu Narayani v. Lakshmanan , (SC)

Municipal Board, Kishangarh v. M/s. Chand Mal and Co., (SC)

State of U.P. v. Kapildeo Singh, (SC)

State of Kerala v. Puttumana Illath Jathavedan Namboodiri, (SC)

Rajendra Kumar Sitaram Pande v. Uttam, (SC)

Commissioner of Income-tax, Agra v. Purwar General Mills, (SC)

K.S. Shankrappa v. State of Karnataka, (SC)

Sharif Mian v. State of Bihar, (SC)

Rajbir v. State of Haryana, (SC)

Ishar Singh v. District & Sessions Judge, (SC)

Union of India v. Ajudhya Nath, (SC)

Mithulal Balaprasad Tiwari v. Shankar Bhimaji Shinde, (SC)

Kanai Lal Garari v. Murari Ganguly, (SC)

Director General (Works), C.P.W.D v. Ashok Kumar, (SC)

State of Himachal Pradesh v. P.D. Attri, (SC)

Punjab State Electricity Board v. Jasbir Singh, (SC)

Madan Mohan Choudhary v. State of Bihar, (SC)

D.G. of Police v. K. Kunhambu (SC)

Azizuddin v. Board of Revenue, (SC)

Income-Tax Officer v. Saradbhai M. Lakhani , (SC)

Baldevbhai Gopalbhai Patel v. K.M.V. Coop. Hsg. Society Ltd. (SC)

Sri Srikanta D N Wadiyar v. State of Karnataka, (SC)

Usha George v. Koshy George (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Dinesh Kumar Kartike v. State of M.P., (SC)

Badni (Dead) by Lrs. v. Siri Chand (Dead) by Lrs., (SC)

Hindu Public v. Rajdhani Puja Samithee, (SC)

Mathew M. Thomas v. Commissioner of Income-tax, (SC)

Vijayan @ Rajan v. State of Kerala, (SC)

N.T. Abraham v. State of Kerala, (SC)

Sri Ram Maurya v. Kailash Nath, (SC)

M.S.L. Patil v. State of Maharashtra (SC)

State of Punjab v. Surjit Singh, (SC)

Govt. of A.P. v. Veera Raghavan, (SC)

State of Rajasthan v. Major Singh, (SC)

State of Kerala v. O.C. Kuttan, (SC)

Commissioner of Income-tax v. Gujarat Alkalies and Chemicals Ltd., (SC)

Gurshinder Singh v. Joga Singh, (SC)

State of Kerala v. O.C. Kuttan (SC)

Food Corporation of India v. M/s. Evdomen Corporation, (SC)

Githa Hariharan v. Reserve Bank of India, (SC)

Bharat Barrel and Drum Manufacturing Company v. Am

Savitri Devi v. District Judge, Gorakhpur, (SC)

Jeevraj B. Jain v. Central Excess & Customs Deptt. (SC)

Appropriate Authority (IT DEPTT.) v. M. Arifulla (SC)

Ram Bai v. Commissioner of Income-Tax , (SC)

Management of Kar. State Road Transport Corp. v. KSRTC Staff & Workers' Federation, (SC)

Union of India v. Vartak Labour Union(1) (SC)

National Insurance Co. Ltd. v. Naresh Kumar (SC)

Sreekumar Mukherjee v. Zuinel Abedin , (SC)

M. Krishna v. State of Karnataka, (SC)

State of U.P. v. Ranjit Singh, (SC)

Dhruv K. Jaiswal v. State of Bihar, (SC)

Neoll Sugar Products Factory Ltd. M/s. v. Commr. of Central Excise, Kanpur, (SC)

Rabindra Kumar Nayak v. Collector, Mayurbhanj, Orissa, (SC)

State of J&K v. Swami Scahchidanand S.C.S. Purnanad, (SC)

Collector of Central Excise, Madras v. A. Md. Bilal and Co., (SC)

Shitalben Maheshbhai Verma v. Seema Trading Corporation (SC)

Subhendu Mishra v. Subrat Kumar Mishra, (SC)

Om Parkash v. State of Haryana, (SC)

All India Federation of Central Excise v. The Union of India, (S.C.)

Commissioner of Central Excise, Mumbai-II v. Time Pharma (S.C.)

Union of India v. Diljeet Singh, (S.C.)

Commissioner of Income Tax v. English Electric Co. of India Ltd. (SC)

C.I.T., Gujarat-III v. Cadila Chemicals, (SC)

Amar Kumar Sasmal v. Hrisikesh Sasmal (SC)

Emur Bhagavathy Devaswom v. State of Kerala (SC)

Provident Fund Inspector, Tirupati v. Madhusudana

Commr. of Central Excise v. Mathew Kurian, Pro. South India Products, (SC)

Wali Mohammed v. Rahmat Bee, (SC)

Life Insurance Corporation of India v. Raj Kumar Rajgarhia, (SC)

Sampuran Singh v. Niranjan Kaur, (SC)

Smt. Beni Bai v. Raghubir Prasad, (SC)

Gokul Mahto v. State Bank of Bihar, (SC)

Commissioner of Sales Tax v. Industrial Coal Enterprises, (SC)

Arjun Das v. Rampyari (SC)

Sasi Alias Chalil Sasi v. State Of Kerala (SC)

State of U.P. v. Shyam Sunder (SC)

Commissioner of Income- Tax v. Dr. B. Venkata Rao (SC)

Addl. Commissioner of Income Tax v. New Consolidated Gold Fields Ltd. (SC)

Noida Entrepreneurs Assocn. v. N.O.I.D.A. (SC)

Commissioner of Income Tax v. Sunil Kumar and Co. (SC)

Bhagwan Dass Rama Shanker, M/s. v. Union of India, (SC)

Gajadhar Ramsingh v. Subhash Pandharinath (SC)

Deen Dayal v. Baldev Prasad, (SC)

T.A.V. Trust Alleppey v. Commissioner of Income-tax, Kerala, (SC)

Uma Ballav Rath v. Maheshwar Mohanty, (SC)

Nand Lal Balwani, (SC)

State of Kerala v. Dr. S.G. Sarvothama Prabhu, (SC

Teherakhatoon (D) by Lrs. v. Salambin Mohammad, (SC)

State of A.P. v. Rajagopala Rao (SC)

Jiwan Dass v. State of Haryana, (SC)

Collector of C. Ex., Ahmedabad v. Corner Stone Brands Ltd. (SC)

Samishta Dube v. City Board, Etawah, (SC)

Nanda Dulal Chakraborty v. State Of West Bengal (SC)

Indian Council for Enviro-Legal Action v. Union of India (SC)

Girja Kumar (1) v. State of H.P. (SC)

Raj K. Karnwal v. State of U.P. (SC)

Vineet Kumar Mathur v. Union of India (SC)

Marta Stefan v. General Medical Council, (PC)

Sanjay Krishnanath Phatte v. State of Goa (SC)

Punnu Ram v. Chiranji Lal Gupta (Dead), (SC)

State of Gujarat v. Bihari Lal (Dead) by LRs., (SC)

Eastern Chemical and Minerals v. Commissioner of Income-tax, (SC)

Shivgonda Anna Patil v. State of Maharashtra, (SC)

Joseph v. Batho Mary, (SC)

M.C. Misra v. Union of India, (SC)

Senapathy Whiteley Ltd. v. Karadi Gowda, (SC)

University of Calcutta v. Dr. Amiya Kumar Chakraborty (SC)

Ram Krishan Prajapati v. State of U.P. (SC)

Lakhan Lal Tripathi v. Commandant General (SC)

Oberoi Hotel Pvt. Ltd. v. Commissioner of Income-tax, (SC)

K.S. Subbiah Pillai v. Commissioner of Income-tax, (SC)

Om Prakash Agarwal v. Batara Behera, (SC)

Saraswati Industrial Syndicate Ltd., M/s. v. Commr. of I-T, Haryana, Rohtak, (SC)

State of Orissa v. Debaraj Tarini (SC)

Raj Singh v. State of Haryana (SC)

M/s. Saketh India Ltd. v. M/s. India Securities Ltd., (SC)

B. Balaiah v. The Superintending Engineer (SC)

Hindustan Vegetable Oils v. A.P. Paracer (SC)

I.T. Commr., Trivandrum v. Relish Goods, (SC)

Birla Corporation Ltd., M/s. v. State of Rajasthan, (SC)

Jayesh Engineering Works v. New India Assurance (SC)

State of West Bengal v. Ash Mohammad (SC)

State of A.P. v. K. Allabakash (SC)

Union of India v. Abdul Mohamed . (SC)

Thomas George v. State of Kerala, (SC)

Ashwinkumar K. Patel v. Upendra J. Patel, (S.C.)

D. Ramachandran v. R.V. Janakiraman, (SC)

Govt. of Tamil Nadu v. G. Mohamed Ameenuddin, (SC)

Rajaib Singh v. State of Punjab (SC)

Chief General Manager, Telecom v. G. Mohan Prasad, (SC)

U.H. Jadhav and Union of India, (SC)

L.C. Goyal v. Mrs. Suresh Joshi, (S.C.)

Gurmej Singh v. State of Punjab, (SC)

Retibai v. Nathooram, (SC)

Bilakchand Gyanchand Co. v. A. Chinnaswami, (SC)

Rikabdas A. Oswal v. Deepak Jewellers , (SC)

Rajesh Bajaj v. State NCT of Delhi, (SC)

D.G. and L.G. of Police v. Prem Sagar (S.C.)

State of Himachal Pradesh v. Jeet Singh, (SC)

Punjab National Bank, Rajpura v. Amrit Industries, (SC)

B.S. Jayashree v. Ashok R. Kamble (SC)

Delhi Development Authority v. Skipper Construction, (SC)

V. Sudeer etc. v. Bar Council of India, (SC)

Collector of Central Excise v. Mahindra and Mahind

Management of Thanjavur Textiles Ltd. v. B. Purush

Secretary, Finance and Planning Department v. Salada S. Rao, (SC)

Shivaji University through Director v. Bharti Vidyapeeth, (S.C.)

Sardar Jagat Singh Narula v. Yasrath, (SC)

Union of India v. Mahavir Vanaspati Company, (SC)

Babu Verghese v. Bar Council of Kerala, (SC)

Iswar Bhai C. Patel v. Harihar Behera, (SC)

Agio Countertrade (P) Ltd. v. Punjab Iron & Steel Co. Ltd. (SC)

Andrews v. State of Kerala (SC)

Dimple (P) Ltd. v. Harish Kumar Aggarwal (SC)

Commissioner of Income-tax v. Gujarat Polycrete Pvt. Ltd., (SC)

Maktool Singh v. State of Punjab, (SC)

Vidhyadhar v. Mankikrao, (SC)

Commissioner of Income-tax v. M/s. Mysodet (P) Ltd., Bangalore, (SC)

Commissioner of Income-tax, Madras v. Kasturi and Sons Ltd., (SC)

Gujarat Agro Industries Corpn. Ltd. v. A. Gupta, (SC)

Executive Engineer v. N. C. Budhi Raj, (SC)

K. Leelavathy Bai v. P.V. Gangadharan, (SC)

Commissioner of Income-tax, Jabalpur v. M/s. Keshri Metal Pvt. Ltd., Raipur, (SC)

Commissioner of Income-tax v. Sirpur Paper Mills, (SC)

Stonecraft Enterprises v. I.T. Commr., (SC)

N.K. Ogle v. Sanwaldas @ Sanwalmal Ahuja, (SC)

K. Ramakrishnan Unnithan v. State of Kerala, (SC)

Nirmal Singh v. State of Haryana, (SC)

Commissioner of I-T. v. Indian Leaf Spring Manufacturing (P) Ltd., (SC)

Baburam v. C.C. Jacob, (SC)

Sardul Singh v. Pritam Singh, (SC)

Haryana Public Service Commission v. Amarjeet Singh (SC)

Shri Mahila Griha Udyog Lijjat Papad v. Union of India, (SC)

K. Parthasarathy v. Addl. Director of Agriculture, (SC)

Bhadra Dixit v. State Govt. of U. P., (SC)

A.P. Public Service Commission v. G. Sankar (SC)

Shyam Lal v. Ch. Charan Singh Haryana Agrl. University, (SC)

Research Foundation. for Science v. U.O.I. (SC)

State of Rajasthan v. Teja Ram, (SC)

M/s. Jagdish Rai & Brothers v. Union of India, (SC)

Delhi Development Authority v. Ravindra Mohan Aggarwal, (SC)

Delhi Financial Corporation v. B.B. Behel, (SC)

V.S. Achuthanandan v. P.J. Francis, (SC)

Ferro Alloys Corpn. Ltd. v. Union of India, (SC)

J.U.K.P. v. Union of India (SC)

A.I. Lawyers Forum v. Union of India (SC)

Vijayan @ Vijayakumar v. State Rep. by Inspector o

Union of India v. Charles David, (SC)

Syndicate Bank v. G. Venkataramani, (SC)

Dr. Uma Agrawal and State of U.P., (SC)

Mulavani Kannan v. State of Kerala (SC)

Premier Cable Co. Ltd. v. Commissioner of Income-Tax, Cochin (SC)

Collector of Customs, Bombay v. M/s. United Electrical Industries Ltd., (SC)

Union of India v. Lt. Col. Bhagat Singh (SC)

State of Karnataka v. Ballappa Hanumanthappa Nandeppananar (SC)

Commissioner of Income Tax, Hyderabad v. Hmt Bearings Ltd., Hyderabad (SC)

Universal Plast Ltd. v. I.T. Commr., Calcutta, (SC)

Madras Petro-Chem Ltd., M/s. v. Collector of Central Excise, Madras, (SC)

Balwant Singh v. State of Haryana, (S.C.)

Mohd. Amirullah Khan v. Mohd. Hakumullah Khan, (S.C.)

Chief Executive Officer v. Surendra Kumar Vakil, (SC)

Kochunju Nair v. Koshy Alexander, (SC)

Hindustan Vidyut Products Ltd. v. State of Rajasthan, (SC)

Commissioner of Income-tax, Bangalore v. Venkatesw

Akmal Ahmad v. State of Delhi, (SC)

N.J. Albert, M/s. Cochin v. Commissioner of Income Tax, Cochin, (SC)

Commissioner of Income Tax v. Shilpi Advertising Limited, (SC)

Union of India v. Burmashell Oil Storage Ltd. (SC)

State of Orissa v. Kishore Chandra Samal, (SC)

Ram Kishore Gupta v. State of Uttar Pradesh, (SC)

Workmen of M/s Birla Textiles v. K.K. Birla, (SC)

Tamil Nadu Electricity Board v. R. Veerasamy, (SC)

Depot Manager, A.P.S.R.T.C. v. Basha P., (SC)

State Bank of India v. Pralaysaran Chakrabarty, (SC)

Parents Forum for Meaningful EDU. v. C.B.S.E. (SC)

Ottavio Quattrocchi v. C.B.I., N.D. (SC)

Krishna Narain Lal v. State of Bihar, (SC)

Jagat Pal Singh v. State of Haryana, (SC)

State of T. N. v. Board of Trustee, Port of Madras

Satwant Singh Sodhi v. State of Punjab, (SC)

Indian Drugs & Pharm. Ltd. v. Punjab Drugs Manufacturers Assocn., (SC)

District Sant Kabir Nagar Resident Welfare Associa

Grid Corporation of Orissa Ltd. v. Balasore Technical School, (SC)

Lachhman Singh v. Raja Ram Singh, (SC)

Baghopuri M. M. Sambai Samiti, M/s. v. State of Assam, (SC)

State of Jammu & Kashmir v. Shiv Ram Sharma, (SC)

Secretary, Haryana State Electricity Board v. Suresh, (SC)

H.S. Chandra Shekara Chari v. The Divisional Controller, KSRTC, (S.C.)

Capt. M. Paul Anthony v. Bharat Gold Mines Ltd., (SC)

Bhagirathi Jena v. Board of Directors, O.S.F.C., (SC)

Balwinder Singh v. State of Punjab, (SC)

R. Rathinavel Chettiar v. V. Sivaraman, (SC)

S. Hanumantha Rao v. S. Ramani, (SC)

State of H.P. v. Raja Mahendra Pal, (SC)

Aravinda Paramila Works v. Commissioner of Income-tax, (SC)

Mahavir Aluminium Ltd. v. Collector of Central Excise, Jaipur, (SC)

Bhagat Ram (dead) v. Teja Singh, (SC)

Bhopal Gas Peedith Mahila U. Sangat. v. Union Of India (Uoi) , = (SC)

Salt Commissioner, Jaipur v. Savitri Salt suppliers (SC)

State of Punjab v. Suman Lata (SC)

Centre for Environment Law, WWF-I v. Union of India (SC)

Suresh Singh v. State of Haryana, (SC)

T.C. Mathai v. District & Sessions Judge, Thiruvan

Kumudi Lal v. State of U.P., (SC)

Manju Ramesh Nahar v. Union of India, (SC)

Jalandhar Improvement Trust v. Sampuran Singh etc., (SC)

Aklu Ram Mahto v. Rajendra Mahto, (SC)

District Collector v. B. Suresh, (SC)

Badamo Devi v. Sagar Sharma, (SC)

Orissa State Warehousing Corporation v. Commissioner of Income-tax, (SC)

Indu Devi v. State of Bihar (SC)

State of Kerala v. V. R. Kalliyanikutty, (SC)

Steel Authority of India Ltd. v. State of M.P., (SC)

Kundale and Associates, M/s. v. M/s. Konkan Hotels (P) Ltd., (SC)

Manoj v. State of Madhya Pradesh, (SC)

M.C. Mehta v. Union of India (SC)

Union Carbide Corpn. Ltd. v. Union of India (SC)

Sneha Dutta v. Himachal Road Transport Corp., (SC)

Delhi Development Authority v. Skipper Construction, (SC)

Principal Commissioner And Commissioner Of Commercial Taxes v. Arulmigu R. Devasthanam (With Prayer For Interim Relief) (SC)

Preeti Mittal v. Gaganjot Kaur Saira, (SC)

K. Sukhendar Reddy v. State of A.P., (SC)

V.M. Chandra v. Union of India, (SC)

Secy., Deptt. of Post v. Chandar Pal Singh, (SC)

Delhi Administration v. Hira Lal, (SC)

Bhagwan Parshu Ram College v. State of Haryana, (SC)

Executive Engineer v. N.C. Budhi Raj (Dead) by LRs. (SC)

Sikander @ Mohd. Safiq v. State (Delhi Admn.), (SC)

Rahul Subodh Windoors Ltd. v. A. K. Menon, (SC)

Mishri Lal v. Dhirendra Nath, (SC)

State of Kerala v. Indian Aluminium Co. Ltd., (SC)

M. C. Mehta v. Union of India, (SC)

K. Bhagirathi G. Shenoy v. K.P. Ballakuraya, (SC)

Shahad Khatoon v. Amjad Ali, (SC)

Ganga Hire Purchase Pvt. Ltd. v. State of Punjab, (SC)

Thandi Ram v. State of Haryana, (SC)

Shanti Devi v. State of Haryana , (SC)

Union of India v. J.R. Dhiman, (SC)

State of Himachal Pradesh v. K.P. Tewari, (SC)

Sumangala Naganath v. Union of India, (SC)

State of Punjab v. Dr. Rajeev Sarwal , (SC)

Indian Petrochemicals Corpn. Ltd. v. Shramik Sena, (SC)

Ajaib Singh v. The Sirhind Co-op. Marketing-cum-Processing Service Society Ltd., (SC)

V.G. George v. Indian Rare Earths , (SC)

Manoj @ Bhau v. State of Maharashtra, (SC)

Balbir Singh v. State of U.P., (SC)

M/s. Rawalmal Naraindas and Sons v. B. Amarnath, (SC)

State of Orissa etc. v. S.K. Agarwalla, (SC)

V.G. George v. Indian Rare Earths Ltd., (SC)

All India Judges Association v. Union of India , (SC)

G. Govindan v. New India Assurance Co. Ltd., (S.C.)

United Bank of India v. The Debts Recovery Tribunal, (S.C.)

Ashwani Kumar Mishra v. P. Muniam Babu, (SC)

State of Orissa v. Orient Paper & Industries Ltd., (SC)

Smt. Sukhdei (dead) by Lrs. v. Bairo (dead), (SC)

Delta International Ltd. v. Shyam Sundar Ganeriwalla, (SC)

I. C. I. C. I. v. State of Maharashtra, (SC)

Suhas Yeshwant Chopde v. Sachhidanand D. Purekar, (SC)

Enforcement Officer, IED, Bombay v. Bher Chand Tik

Bharat Builder Pvt. Ltd.. v. Parijat Flat Owners Coop. Housing Society Ltd. (SC)

State of Maharashtra v. Chhaya, (SC)

Yunus Ali Sha v. Mohammed Abdul Kalam, (SC)

Sichai Mazdoor Sangh, U.P. v. B.S. Rai (SC)

M/s. Cipla Ltd. v. Ripu Daman Bhanot, (SC)

Sat Pal Mohindra v. Surindra Timber Stores , (SC)

Commissioner Of Customs, Air Cargo, N.D. v. Bin Sabt Jewellery, Dubai (U.A.E.), (SC)

Nalinakshi N. Rai v. Indira Shetty (SC)

Kader Kunju v. Maheswaran Pada Nair, (SC)

Almitra H. Patel v. U.O.I. (SC)

Rajan v. State of M.P, (SC)

Union of India v. Merajuddin, (SC)

Jagdish Dutt v. Dharam Pal (SC)

D. G. and I. G. of Police v. Prem Sagar, (SC)

Sunil Baban Pingale v. State of Maharashtra, (SC)

V.B. Dharmyat (Deceased) v. Shree Jagadguru Tontadrya, (SC)

Ahmed Bin Salam v. State of Andhra Pradesh, (SC)

S.M. Jahubar Sathik v. State of Tamil Nadu, (S.C.)

State through Supdtt., Central Jail v. Charulata Joshi, (SC)

Hindustan Petroleum Corporation Ltd.. v. Dolly Das , (SC)

State of Kerala v. Pullangode Rubber and Produce Co. Ltd., (SC)

Commissioner of Income-tax v. M/s. Cynamid India Ltd., (SC)

Surana Steels Pvt. Ltd., M/s. v. Dy. Commissioner of Income-tax, (SC)

Belapur Sugar and Allied Industries Ltd. v. Collector of Central Excise, (SC)

Lal Woolen and Silk Mills (P) Ltd., Amritsar v. Collector of Central Excise, (SC)

Vikrant Tyres Limited v. Controller of Central Excise, Bangalore (SC)

Virender S. Hooda v. State of Haryana, (SC)

Rajat Baran Roy v. State of West Bengal, (SC)

Union of India v. K.P. Singh, (SC)

Union of India v. Shri S.C. Kacktwana (SC)

Union of India v. No. 664950 IM Havildar/Clerk S.C. Bagari, (SC)

Mitrangshu Roy Choudhary v. Union of India, (SC)

Collector of C. Ex.,Thane & Madras v. Ajit India Pvt. Ltd. (SC)

Commissioner of Income-tax, Karnataka v. Sterling Foods, Mangalore, (SC)

R. Satyanarayana v. Shantha, (SC)

Mohinder Kumar Jain v. Beas Construction Board, (SC)

T.M. Jacob v. C. Poulose, (SC)(Constitutional Bench)

Himachal Pradesh State Electricity Board v. R.J. Shah and Company, (SC)

Ranganathan v. Union of India , (SC)

Siddique v. State of U.P., (SC)

Commissioner of Income-tax, Shillong v. Gosline Mario, (SC)

P. Murugesan v. State, (SC)

Mohan Lal v. State of Rajasthan, (SC)

Ubaiba v. Damodaran, (SC)

Jasbir Singh v. Lt. Governor, Delhi, (S.C.)

Environment Society of India v. UOI (SC)

M.C. Mehta v. Union of India (Uoi) , (SC)

People United for Better Living, Calcutta v. Dimple Vincom Pvt. Ltd. (SC)

T.N. Godavarman Thirumulkpad v. Union of India (SC)

Dalmia Cement Ltd., Rajasthan v. Commissioner of Income-tax, New Delhi, (SC)

Kondiba Dagadu Kadam v. Savitribai Sopan Gujar, (SC)

State of Haryana v. S.K. Singhal, (SC)

State of Andhra Pradesh v. K.V.L. Narasimha Rao, (SC)

All India Lawyers Forum For Civil Liberties. v. Union of India (Uoi) , (SC)

Union of India (Uoi) v. Jaiswal Coal Co. Ltd. , (SC)

Delhi Development Authority v. Skipper Constructio

In re -E and I of Dowry Prohibition Act v. Union o

State of Karnataka v. Muddappa, (SC)

Pawan Kumar Gupta v. Rochiram Nagdeo, (SC)

Allahabad Bank v. Bengal Paper Mills Co. Ltd., (SC)

Pushpa Aggarwal v. U.P.S.C., (SC)

Sarnam Singh v. Dy. Director of Consolidation, (SC)

Union of India v. The Lord Krishna Sugar Mills, (SC)

Chandra Narain Yadav v. Shibjee Yadav, (SC)

State of Karnataka v. Sir Janakusa Jeevansa Bakale

Ram Singh v. State of U.P., (S.C.)

State of U.P. v. Laeeq, (SC)

Commissioner of Sales Tax v. Rewa Coal Fields Ltd.

Brij Raj Singh (Dead) By Lrs. v. Sewak Ram, (SC)

State of Rajasthan v. M/s. Mahaveer Oil Industries, (SC)

Raja Somasekhar Chikka v. M. Paduravatamma, (SC)

Municipal Corporation of Delhi v. R.P. Khaitan, (SC)

G.L. Bhatia v. Union of India (SC)

Alvaro Noronha Ferriera v. Union of India, (SC)

Oil and Natural Gas Commission v. M. C. Clelland Engineers S.A., (SC)

R.K. Singh v. Union of India, (SC)

Commissioner Of Income-Tax v. Karnal Co-Operative Sugar Mills Ltd. (SC)

State of A.P. v. Siddaramaiah (SC)

Sajjad Ali Khan v. State (NCT of Delhi), (SC)

Navneet v. State of Maharashtra (SC)

Superintending Engineer v. B. Subba Reddy, (SC)

P. Navin Kumar v. Bombay Municipal Corporation, (SC)

Gujarat Agro Industries Co. Ltd. v. Municipal Corp

K. Venkatachalam v. A. Swamickan, (SC)

High Court of Punjab and Haryana through R.G. v. Ishwar Chand Jain, (SC)

Ashok Paper Mills Kamgar Union v. Union Of India (Uoi) , (SC)

Union of India v. Harish Chandra Goswami, (SC)

V.V.S. Sugars, M/s. v. Government of A.P., (SC)

State of M.P. v. Abha Sethi, (SC)

Nirulas Corner House Pvt. Ltd., M/s. v. Collector of Customs, Bombay, (SC)

Dattatraya Laxman Kamble v. Abdul Rasul Moulali Kotkune, (SC)

Ram Kumar v. State (NCT) of Delhi, (SC)

Ahamed Mohaideen Zabbar v. State of Tamil Nadu, (SC)

NEPC Micon Ltd. v. Magma Leasing Ltd., (SC)

M.C. Mehta v. Union of India , (SC)

State of J&K v. Charan Dass Puri (SC)

Sakhi Mandalni v. State of Bihar , (SC)

Arumughamz v. Sundarambal, (SC)

Handloom House, Ernakulam v. Regional Director, ESI, (SC)

S.M. Bawankar v. Chief Officer, Municipal Council, Tumsar, (SC)

Tobacco Board v. Commissioner Of Income-Tax , (SC)

Delhi Development Authority v. Skipper Construction (SC)

SIL Import, USA v. Exim Aides Silk Exporters, (SC)

State of Haryana v. Tek Singh, (S.C.)

State of Andhra Pradesh v. Siddaramiah (SC)

State of A.P. v. Siddaramaiah (SC)

Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)

State of Kerala v. Babu, (SC)

Surendra Nath Mohanty v. State of Orissa, (S.C.)

Kanuji S. Zala v. State of Gujarat, (S.C.)

M. Omkar v. Revuri Prakash Reddy, (SC)

Punjab Communications Ltd. v. Union of India, (SC)

Appa Narsappa Magdum v. Akubai Ganapathi Nimbalkar, (SC)

R. E. M. S. Abdul Hameed v. Govindaraju, (SC)

Justice Deoki Nandan Agarwala v. Union of India, (SC)

Prataprai N. Kothari v. John Braganza, (S.C.)

Commissioner of Central Excise, Bangalore v. Agro Extracts Ltd. (SC)

K. Karuppannan v. The Secretary to Government of Tamil Nadu, (SC)

State Bank of India v. T.J. Paul, (S.C.)

Rajasthan Agricultural University v. Ram Krishna Vyas, (SC)

Shaikh Sujat v. S.K. Mahaboob, (SC)

Electronics Corpn. of India, Ltd., M/s. v. Secy., Revenue Deptt., Government of A.P, (SC)

M.R.F. Ltd. v. Jagdish Lal, (SC)

Surjit Singh v. State of Punjab, (SC)

Raju @ Salam v. State of Kerala, (SC)

Kaka Singh v. State of Punjab, (S.C.)

Morena Mandal S. S. K. Ltd. v. New India Assurance

Dhiraj Kulshreshta v. Rajasthan High Court, (SC)

Ranjeet Singh v. Harmohinder Singh Pradhan, (S.C.)

Vallapally Plantations Pvt. Ltd. v. State of Kerala, (SC)

Union of India v. M/s Jagajit Industries, (SC)

Chanan Singh and Sons, M/s. v. Collector Central Excise, (SC)

Nawab Singh v. Inderjit Kaur, (SC)

Budhia Swain v. Gopinath Deb, (SC)

Municipal Corporation of Delhi v. Sushila Devi, (SC)

Prakash Chand Gupta v. K.S. Gupta, (SC)

M/s. B.R. Enterprises v. State of U.P., (SC)

Munir Alam v. Union of India, (SC)

C.B.I. Anti Corruption Branch v. Narayan Diwakar, (SC)

Rajasthan Polymers and Resins Ltd., M/s. v. Commr. of Central Excise, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Gurmit Kaur v. State of Haryana, (SC)

S. L. S. Ahamad v. Govt. of A. P., (SC)

Chairman, Bihar Rajya Vidyut Board v. Chhathu Ram, (SC)

NTC (IDA) Employees Assn. (1) v. Union of India (SC)

Voice (Consumer Care) Council v. State of Tamil Nadu (SC)

N. Annappa v. State of Karnataka, (SC)

Govt. of A.P. v. B. Vasantha Rao, (SC)

United India Insurance Co. Ltd. v. Kanwal Nain Sachdeva (SC)

Union of India v. Rajinder Singh Rawat, (SC)

Tarak Singh v. Jyoti Basu (SC)

Confederation of Ex-Servicemen Assns. v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Arvind @ Pappu v. State (Delhi Administration), (S.C.)

Kirpal Singh v. State of Haryana, (SC)

K. Sanjeeva Rao v. Dr Thangam Vergeese (Ms), (SC)

Delhi Development Authority v. Skipper Construction (SC)

In Re. News Item "power Crisis Paralyese AIMS v. Chief Secretary Govt. of NCT Delhi (SC)

Olympus Superstructures Pvt. Ltd. v. Meena Vijay K

Collector of Central Excise, Chandigarh v. M/s. Hindustan Hydraulic (P) Ltd., (SC)

Pooja Bahadur v. Uday Bahadur, (S.C.)

Hyderabad Industries Ltd. v. Union of India, (SC)

Ramesh Chand Bansal v. District Magistrate/Collector, Ghaziabad, (SC)

State of T.N. through Superintendent of Police CBI

Jai Kumar v. State of M.P., (S.C.)

State through Superintendent of Police v. Nalini, (SC)

Sita Ram Singhania v. Bank of Tokyo-Mitsubishi Ltd., (SC)

Commissioner Of Income-Tax v. Bhooratnam And Co. (SC)

M.C. Mehta v. Union of India (SC)

Ram Jankijee Deities v. State of Bihar (SC)

Purushottam v. Chairman, M.S.E.B., (SC)

Banolata Mohapatra v. State of Orissa, (S.C.)

Ramprasad v. State of Maharashtra, (S.C.)

Union of India v. Himmat Singh Chahar, (SC)

Bhagwan Rama Shinde Gosai v. State of Gujarat, (SC

State of Haryana v. Bhagirath, (S.C.)

Re: Invitation of proceedings under Rule 8A of Order 4 of Supreme Court Rules 1966 v. ABC. (SC)

Mevul Mani Lal v. Rudrappa Kaibasappa, (SC)

J. Jayalalitha v. State by D.S.P., C.B. CID Chennai (SC)

K.C. Singh Deo v. Niladri Sahu, (SC)

Hindustan Petroleum Corporation., Chennai v. T.B. Nath (SC)

Harendra H. Mehta v. Mukesh H. Mehta, (SC)

Baburao v. Manikrao, (S.C.)

UCO Bank, Calcutta v. Commissioner of Income-tax, West Bengal, (SC)

State of Bihar v. Nilmani Sahu, (SC)

A.K. Singh v. Uttarakhand Jan Morcha, (SC)

Mary Angel v. State of Tamil Nadu, (S.C.)

M.C. Mehta v. Union of India , (SC)

Union Public Service Commission v. Gaurav Dwivedi, (SC)

S. Prakash v. K.M. Kurian, (S.C.)

Kamlakar v. Union of India, (S.C.)

Indian Airlines Ltd. v. Samaresh Bhowmick, (SC)

Umapati Choudhary v. State of Bihar, (SC)

Government of Karnataka v. C. Dinakar, (S.C.)

N.S. Giri v. Corporation of City of Mangalore, (SC)

Subhash Chander Sharma v. State of Punjab, (S.C.)

Agio Countertrade Pte. Ltd. v. Punjab Iron & Steel Co. Ltd. , (SC)

Commissioner Of Income-Tax v. Chika Ltd. (SC)

R. Paulsamy v. Union of India, (SC)

Arun Vyas v. Anita Vyas, (SC)

Mahendra Nath Das @ Sri Gobinda Das v. State of Assam, (SC)

J. Jayalalitha v. Union of India, (SC)

Action Comm. for IMP. of Srikrishna R. v. U.O.I. (SC)

Union of India v. Major C.L. Gill (SC)

Gian Singh v. State of Rajasthan (SC)

State of U.P. v. Hem Raj, (SC)

Rajdeo Sharma v. State of Bihar, (SC)

Food Corporation of India v. Sreekanth Transport, (S.C.)

Bina Murlidhar Hemdev v. Kanhaiyalal Lokram Hemdev & Cos., (S.C.)

Industrial Credit and Investment Corporation of India Ltd. v. Grapco Industries Ltd., (SC)

Sahi Ram v. Avtar Singh, (SC)

Union of India v. Shine Woollen Mills (P) Ltd. (SC)

K. Narendra v. Riviera Apartments (P) Ltd., (SC)

Dr. Rajni Bala Agrawal v. Lalit Narain Mithila University, (SC)

State of Rajasthan v. Rajasthan Judicial Service Officers Association, (SC)

Hindustan Petroleum Corporation Ltd. v. Mayzur Islam Mallick, (SC)

Harishankar v. State of Maharashtra, (SC)

Amanulla Khan Kudratalla Khan Pathan v. State of Gujarat, (SC)

Som Dutt Thakur v. State of Haryana, (Madras)(SC)

Bank of India v. Degala Suryanarayana, (S.C.)

Rajendra Prasad v. Narcotic Cell, Delhi, (S.C.)

Haryana Telecom Ltd. v. Sterlite Industries (India) Ltd., (SC)

State of U. P. v. Sunanda Prasad, (SC)

Union of India v. Anil Kumar, (SC)

Ramesh Chand v. Commissioner of Police, Delhi, (SC)

Jaldhar Singh v. State of U.P. (SC)

Indian Council Social Welfare v. State of A. P., (SC)

Navin M. Raheja v. U.O.I. (SC)

Narendra Nath Aggarwal v. U.O.I. (SC)

People's Union For Civil Lib. (Delhi) v. The Electrol Registration Officer (SC)

State of Kerala v. V. Padmanabhan Nair, (S.C.)

Commissioner of Income Tax, Vijayawada v. Gogineni Tobacco Ltd. (SC)

Sri Bhagwan Samardha Sreepada Vallabha Venkata v.

Union of India v. Motion Picture Association, (SC)

Renu Bisoi v. Gour Chandra Pradhan, (SC)

Pon Adithan v. Deputy Director, Narcotics Control Bureau, Madras, (SC)

Amrit Varsha Hindi Dainik v. Bihar State Agrl. Mktg. Board, (SC)

Kishan Chand Rathore v. UOI (SC)

Lalu Prasad v. State of Bihar (SC)

Braj Bhushan Prasad v. State of Bihar (SC)

Gianendra Kumar Aggarwal v. Union of India (SC)

W.B. State Electricity Board v. Sachin Banerjee, (SC)

Delhi Development Authority v. Skipper Construction (SC)

Sarabjit Kaur v. Union of India, (SC)

Ganganagar Zila Dugdh Utpadak Sahkari Sangh Ltd. v. Priyanka Joshi, (S.C.)

M/s. Lokmat Newspapers Pvt. Ltd. v. Shankarprasad, (S.C.)

Bijay K. Prasad v. Ranjana (SC)

Centre For Environment Law, WWF-I v. U.O.I. (SC)

Mohd. Zahid v. State of Tamil Nadu, (SC)

State of Karnataka v. State of A.P. (SC)

Om Parkash v. Basanthilal (SC)

Indian Labour Co-operative Society Ltd. v. Union of India, (S.C.)

Jain Brothers v. Union of India, (SC)

Karnataka Chemical Industries v. Union of India, (SC)

Rajinder Singh v. Jatinder Dev Nanda, (SC)

State of Punjab v. Baldev Singh, (SC)

Indian Oil Corporation v. Lakshmi Shankaranarayan , (SC)

Vivekananda Nidhi v. Asheema Goswami (Smt) (SC)

Oriental Insurance Co. Ltd. v. Mantora Oil Products Pvt. Ltd. (SC)

Stereocraft v. Monotype India Ltd., (SC)

New India Assurance Co. Ltd. v. Sri Venkata Padmavathi R&B Rice Mill (SC)

Narmada Bachao Andolan v. Union of India (SC)

Rajathi v. C. Ganesan, (S.C.)

Pal Singh v. State of Punjab, (SC)

Harjit Kaur v. State of Punjab, (S.C.)

M.C. Mehta v. Union of India, (SC)

Union of India v. Apar Private Ltd., (SC)

Narmada Bachao Andolan v. Union of India (SC)

Karnataka State Coop. Apex Bank Ltd. v. Y.S. Shetty (SC)

All India Judges Asson. v. Union of India (SC)

Mathammal Sheela Engg. College v. State of Tamil Nadu, (SC)

Annie Varghese v. State of Kerala, (SC)

Arun Shankar Shukla v. State of Uttar Pradesh, (SC)

Anwarbi v. Pramod D.A. Joshi, (SC)

All India Imam Organisation v. Union of India (SC)

Noida Entrepreneurs Assocn. v. Noida (SC)

S.E.B.I. v. Golden Forest India Ltd. (SC)

Shri Dilip K. Basu v. State of West Bengal (SC)

Air India Ltd. v. Cochin Int. Airport Ltd. (SC)

M.I. Builders Pvt. Ltd. v. Radhey Shyam Sahu, (SC)

Prem K. Khosla v. Abhilesh Kumar (SC)

Common Cause A Regd. Society v. U.O.I. (SC)

C.M. Singh v. H.P. Krishi Vishva Vidyalaya, (SC)

M. Mazharuddin Ali v. Govt. of A.P. (SC)

Food Corporation of India v. Sub-Collector, Narsapur, (SC)

State of Kerala v. Pullengode Rubber and Produce Co. Ltd., (SC)

Board of Trustees for the Visakhapatnam Port Trust v. State of A.P., (SC)

East City Defence Personnel Welfare Association v. State of A.P., (SC)

Laghu Udyog Bharati v. Union of India, (SC)

Union of India v. M. V. Valliappan, (SC)

Commissioner of Income-tax, Ludhiana v. Om Prakash, (SC)

Chandria Prasad v. Pullo, (SC)

Indian Council for Enviro-legal Action v. Union of India, (SC)

Food Corporation of India v. Municipal Committee, Jalalabad, (S.C.)

K.S. Satyanarayana v. V.R. Narayana Rao, (SC)

M.C. Mehta v. Union of India, (SC)

United India Insurance Co. Ltd. v. Roshan Lal Oil Mills Ltd. (SC)

Danda Ram Narzary v. State Of Assam (SC)

Kalu Ram v. State of Rajasthan, (SC)

Kanhaiya Lal v. Babu Ram, (SC)

Vinay Bubna v. Stock Exchange, Mumbai, (S.C.)

Watchdogs Intl. Thro. Its President v. Union of India (SC)

M.I. Builders Pvt. Ltd. v. Radhey Shyam Sahu (SC)

Sumitra Banik v. State of West Bengal, (SC)

Bannalal Vahilda Chavla v. Union of India, (S.C.)

Sankaran Pillai v. V.P. Venguduswami, (SC)

Grauer And Weil India Ltd. v. Collector of Central Excise, Bombay (SC)

Shiv Sarup Gupta v. Dr. Mahesh Chand Gupta, (SC)

Drug Action Forum v. Union of India (SC)

Ramesh Kumar v. M.C.D (SC)

Board of Trustees of the Port of Bombay v. M/s. Sr

In Re-E & I of Dowry Prohibition v. Union of India

Union of India v. Chetan S. Naik, (SC)

Ion Exchange (India) Ltd. v. Collector of Central Excise, Baroda, (SC)

Delhi Development Authority v. Skipper Construction, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Parameswari v. Vennila (SC)

Bihari Prasad Singh v. State of Bihar, (SC)

Common Cause, a Registered Society v. Union of India, (SC)

Sukhchain Singh v. State Of Rajasthan , (SC)

Prem Narayan Barchhiha v. Hakimuddin Saifi, (SC)

Amla Chakravarty (Dead) Through Lrs. v. Ranjit Kumar Choudhury (SC)

M/s. Indian Photographic Co. Limited v. H.D. Shourie, (SC)

K.N. Damodharan v. State of Kerala (SC)

Collector of Central Excise, Madras v. Novo Impox, (SC)

Warner Hindustan Ltd. v. Collector of Central Excise, Hyderabad, (SC)

F.C.I., Bombay v. Transport and Dock Workers' Union, (SC)

State of Punjab v. Devinder Kaur , (SC)

Airfreight Ltd. v. State of Karnataka & Ors., (S.C.)

Indian Petrochemicals Corporation Ltd. v. Shramik Sena, (SC)

Hamdard (Wakf) Laboratories v. Collector of Central Excise, Meerut, (SC)

Notified Area Committee, Nangal Township v. Bhakra Management Board, (S.C.)

State of U.P. v. Mohan Lal Hargovind Das (SC)

Hamdard (Wakf) Laboratories v. Collector of Central Excise, Meerut , (SC)

Jogendra Nahak v. State of Orissa, (S.C.)

Nathu v. State of Maharashtra, (S.C.)

Shripatrao v. State of Maharashtra, (S.C.)

Mudigonda Chandra Mouli Sastry v. Bhimanepalli Bikshalu, (S.C.)

Sudha Agrawal v. Xth Addl. District Judge, (SC)

State of Maharashtra v. Sundaram Finance, (SC)

Motiram Tolaram, M/s. v. Union of India, (SC)

State Bank of Bikaner & Jaipur v. Mike's (P) Ltd. (SC)

Kiran Spinning Mills v. Collector of Customs, (SC)

Kalavakurti Venkata Subbaiah v. Bala Gurappagari Guruvi Reddy, (S.C.)

Katrala Products Ltd. v. Collector of Central Excise, Meerut (SC)

Union of India v. Rusi Cawasji Trombaywalla, (SC)

Umar Abdul Sakoor Sorathia v. Intelligence Officer, N.C.Bureau, (SC)

Zunjarrao Bhikaji Nagarkar v. Union of India, (S.C.)

R.P. Kapur v. Union of India, (S.C.)

Sakshi v. Union of India, (SC)

P. Nallammal v. State rep. by Inspector of Police, (SC)

CIT, Bombay v. Krupp Industries India Ltd. (SC)

Collector of Customs, New Delhi v. Shaila Kapoor, (SC)

Madhukar Vishwanath v. Madhao, (SC)

Belsund Sugar Co. Ltd. v. State of Bihar, (SC)

Kalayath Nassar v. State of Kerala, (SC)

Sasi v. State of Kerala (SC)

Karnataka Board of Wakf v. Anjuman-E-Ismail Madris-Un-Niswan, (SC)

State of Kerala v. Aravind Ramakant Modawdakar, (SC)

Dr. Preeti Srivastava v. State of Madhya Pradesh, (SC)

S. Jamaludeen v. High Court of Madras, (SC)

R. Veerabhadram v. Govt. of Andhra Pradesh, (SC)

Lal Chand v. State of Haryana, (SC)

State of Orissa v. Dipti Paul (SC)

Collector of Central Excise, Pune v. Dai Ichi Karkaria Ltd., (SC)

R. Balasubramanian v. Smt. Vijayalakshmi Balasubramanian, (SC)

Syed Dastagir v. T.R. Gopalakrishna Setty, (SC)

Sovintorg (India) Ltd. v. State Bank of India, New Delhi, (SC)

C. Ali v. State of Kerala, (SC)

Pappu v. State of Punjab, (SC)

Brij Mohan Shori v. Commr. of Police, New Delhi, (SC)

P.K. Vasudeva v. Zenobia Bhanot, (SC)

Kamla Devi v. Bhau Ram, (SC)

T. Hamza v. State of Kerala, (SC)

Jalalsab Shaikh v. State of Goa, (S.C.)

Government of India v. Polisetthy Somasundaram Pvt. Ltd. (SC)

Coronation Spinning India v. Collector of Customs, Calcutta (SC)

Siemens Ltd., M/s. v. Collector of Customs, (SC)

Lata Construction v. Dr. Rameshchandra Ramniklal Shah, (SC)

Indian Acrylics v. Union Of India (Uoi) , (SC)

Ladu Ram v. Ganesh Lal, (SC)

Birakishore Kar v. State of Orissa, (SC)

Dattaram S. Vichare v. Thukaram S. Vichare, (S.C.)

Pradeep Kumar Jain v. Citi Bank, (SC)

United India Insurance v. Ajmer Singh Cotton & General Mills, (SC)

Parambikulam A.P.O.A. Association v. State of T.N., (SC)

Panjab University v. Narinder Kumar, (SC)

Nagpur Improvement Trust v. Yadaorao Jagannath Kumbhare, (S.C.)

Almitra H. Patel v. Union of India, (SC)

Rais Ahmad v. State of U.P., (S.C.)

Ramkubai since deceased by Lrs. v. Hajarimal Dhokalchand Chandak, (S.C.)

Sarojini Nagar Market Shopkeepers Assocn. v. H. D. M. C., (SC)

K. Vidya Sagar v. State of U.P. (SC)

Commissioner Of Wealth-Tax v. London Star Diamond Co. (I.) Pvt. Ltd. (SC)

Sophia Gulam Mohd. v. State of Maharashtra, (SC)

State of Orissa v. Arjun Dass Agrawal, (SC)

C.I.T., Bhopal v. Eastern Electro Chemical Industries, (SC)

Vijay Kapany (Smt) v. Bank of Baroda (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Corporation of Madras v. M.K. Buhari (SC)

J. Jermons v. Aliammal, (SC)

S.M. Mansoor v. State of Bihar (SC)

Gajanan L. Pernekar v. State of Goa, (SC)

Madan Singh Shekhawat v. Union of India, (SC)

S. Radhakrishnan v. Union Of India & Ors (SC)

Gobind Sugar Mills Ltd. v. State of Bihar, (SC)

Indian National Congress v. Election Commission Of India (SC)

Md. Shakoor Mian v. Raj Mangal Mishra, (SC)

Dandu Lakshmi Reddy v. State of A.P., (SC)

Kishan Lal v. State of Rajasthan, (S.C.)

P.A. Ahammed Ibrahim v. Food Corporation of India, (SC)

Commissioner of Income-tax, Delhi v. Bharat Carbon and Ribbon Mfg. Co. (P) Ltd., (SC)

Transmission Corporation of A.P. Ltd. v. Commissioner of Income-tax, (SC)

Collector of Central Excise, Guntur v. M/s. Aruna Straw Boards (P) Ltd., (SC)

Shri Panch Nagar Parakh Mandsaur v. Purushottam Das, (SC)

M/s. Ranadip Shipping & Transport Co. (Pvt.) Ltd. v. Collector of Customs, (S.C.)

M/s Style (Dress Land) v. Union Territory Chandiga

Colgate Palmolive (India) Ltd. v. Hindustan Lever Ltd., (SC)

H.S.E.B. v. Azad Kaur , (SC)

R.B. Desai v. S.K. Khanolker, (SC)

S.R. Murthy v. State of Karnataka, (SC)

Executive Engineer, PSEB v. Teja Singh (SC)

Jagat Bandhu Chakraborti v. G.C. Roy (SC)

Indra Sawhney v. Union of India (SC)

P.K. Shastri v. State of Madhya Pradesh, (SC)

Balbir Singh v. State of Punjab, (S.C.)

Davis v. Sebastian, (SC)

Oriental Insurance Co. Ltd. v. Sony Cheriyan, (S.C.)

Wakf Board Andhra Pradesh v. Biradavolu Ramana Reddy, (SC)

Ador Samia Pvt. Ltd. v. Peekay Holdings Ltd., (SC)

Delhi Administration v. Gurdip Singh Uban, (S.C.)

Shri Dilip K. Basu v. State of West Bengal (SC)

State of U.P. v. Mahesh Chandra Pandey, (SC)

Yusuf Khan v. Manohar Joshi (SC)

Akhil Bharat Goseva Sangh v. State of A.P. (SC)

State of A.P. v. Tuljaram Balaji, (SC)

State of Gujarat v. Maheshbhai L. Patel (SC)

M.C. Mehta v. Archeological Survey of India (SC)

Ram Kumar Agarwal v. Thawar Das, (SC)

Hindustan Motors Ltd. v. N. Siva Kumar (SC)

Bharat Petroleum Corporation Ltd. v. Balakrishnan Nambiar (dead) by Lrs., (SC)

Dharmarathmakara Raibahadur Arcot Ramaswamy Mudaliar Edu. Inst. v. Edu. Appe. Tri., (SC)

The Oriental Insurance Co. Ltd. v. Gokulprasad Maniklal Agarwal, (S.C.)

R. Gandhi v. U.O.I., (SC)

Radha Krishna Rai v. Allahabad Bank (SC)

Shalini Vig (Mrs) v. Major Ajay Kumar Vig (SC)

Commissioner of Central Excise, Trichy v. M/s. Neycer India Ltd., (SC)

Resham Singh v. Raghbir Singh, (S.C.)

Abdul Kuddus Mandal v. State of Assam, (SC)

Paper Products Ltd. v. Commissioner of Central Excise, (SC)

France B. Martins v. Mrs. Mafalda Maria Teresa Rodrigues, (SC)

Vikas Motors Ltd. v. Dr. P.K. Jain, (SC)

S. Thangappan v. P. Padmavathy, (SC)

Usha Ahuja v. State of Haryana, (S.C.)

Narender Kumar Jain v. State of Gujarat, (SC)

Mohd. Hussain Farah v. Union of India, (S.C.)

Apar Pvt. Ltd. v. Collector, Central Excise, Bombay (SC)

Saroj Rani v. State of Punjab, (S.C.)

Rajasthan Agricultural University, Bikaner v. Mitha Lal Kothari, (SC)

State Bank Of India v. Rattan Singh , (SC)

N.T.C (IDA) EMP. Association v. U.O.I (SC)

Collector of Central Excise, Hyderabad v. Shriram Refrigeration Industries Ltd., New Delhi (S.C.)

Bhagwan Singh v. State of Punjab , (SC)

Kapildeo Prasad Sah v. State of Bihar, (SC)

Shambhu Prasad Agarwal v. Bhola Ram Agarwal (SC)

Malik Brothers v. Narendra Dadhich, (SC)

Union of India v. Indian Charge Chrome, (SC)

General Mktg. & Mfg. Co. Ltd. v. Collector of Customs (SC)

K.R. Patel v. Commissioner of Income-tax, (SC)

State of J & K v. Dev Dutt Pandit, (SC)

News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board (SC)

A. Robert v. United Insurance Co. Ltd., (S.C.)

Graphite India Ltd. v. Durgapur Projects Ltd, (SC)

Sector 14 Residents' Welfare Association v. State Of Delhi (SC)

Mohasinali Merchant v. Shyamlal (SC)

Mahadeo v. Gajanan Pandurang Kulkarni (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Mahesh Balmiki @ Munna v. State of Madhya Pradesh, (S.C.)

Government of India v. Court Liquidator's Employees Association, (S.C.)

Union of India v. Ram Samujh, (S.C.)

Shiv Kumar v. Hukam Chand, (SC)

Laxmi Kant Pandey v. Union of India (SC)

Renu v. Anil Arora (SC)

Lajwanti v. Union of India, (SC)

Archana Rastogi v. Rakesh Rastogi (SC)

Gurmeet Kaur v. S. Balkar Singh (SC)

H.G. Venkataramanaiah v. Subha Pujari (SC)

Sundarambal v. Arumugham (SC)

M.C. Mehta v. Union of India, (SC)

M.C. Mehta v. Union of India. (SC)

Kalinder Bharik v. State of H.P., (SC)

T.K. Lathika v. Seth Karsandas Jamnadas, (S.C.)

T. Sivasubramaniam v. Kasinath Pujari, (S.C.)

Industrial Credit and Investment Corpn. of India L

Maharashtra Girni Kamgar Union v. S. Bhattacharji, (S.C.)

State of U.P. v. Ram Krishna, (SC)

Mysore Minerals Ltd., M/s. v. Commissioners of Income-tax, Bangalore, (SC)

State of A. P. v. Obulu Reddy, (SC)

M/s. Atlas Export Industries v. M/s. Kotak & Compa

Lachhman Das Arora v. Ganeshi Lal, (S.C.)

Steel Authority of India Ltd. v. J.C. Budharaja, Government and Mining Contractor, (S.C.)

Mohd. Ali v. Azad Mohd., (S.C.)

State of Haryana v. Balwan, (S.C.)

Shakuntala v. Narayan Gundoji Chavan, (SC)

Ashok Gangadhar Maratha v. Oriental Insurance Co. Ltd., (SC)

K.N.N. Achar v. Karnataka Power Corpn. Ltd. on 6/9

Hindalco Industries Ltd, M/s. v. Union of India , (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Vimla Mishra v. State of M.P. (SC)

Sunder Lal v. Union of India (SC)

K.C. Thomas v. State of Kerala (SC)

State of U.P. v. Patel Engg. Co. Ltd. (SC)

Aditya Minerals Pvt. Ltd. v. Commissioner of Income Tax, Andhra Pradesh , (SC)

Ms. Labanya Neogi v. W.B. Engineering Co., (SC)

Hari Singh v. Kanhaiya Lal, (SC)

Pandurang Punappa Karpe v. State of Maharashtra (SC)

Mohinder Singh v. State Govt. of Nct of Delhi (SC)

Brij Mohan v. Nathulal (SC)

Amalgamated Coalfields Ltd. v. Commissioner of Income Tax (SC)

Commissioner of Income Tax, Hyderabad v. M.J. Swamy (SC)

Ram Saran Mahto v. State of Bihar, (S.C.)

State of Punjab v. Gurdeep Singh, (S.C.)

Balraj Taneja v. Sunil Madan, (S.C.)

M. C. Mehta v. Union of India, (SC)

R. Rajagopal v. U.O.I., (SC)

R. Rajagopal v. U.O.I., (SC)

Assistant Commissioner of Income Tax, Punjab v. Raja Ram Kulwant Rai (SC)

M.C. Mehta v. Union Of India (SC)

Ramashish Yadav v. State of Bihar, (S.C.)

Rajiv Bhatia v. Government of NCT of Delhi, (S.C.)

Krishi Utpadan Mandi v. Arvind Chaubey (SC)

G. Sathi Reddy v. Depot Manager (SC)

G.C. Satpathy v. State of Orissa (SC)

UPSRTC through its Managing Director v. Jeewan Prasad Misra, (SC)

R.S. Saini v. State of Punjab, (SC)

Hindalco Industries Ltd. v. Union Of India (SC)

State of Gujarat v. PWD Employees Union (SC)

T.K. Gopal v. State of Karnataka (SC)

Abhiram Veer v. North Eastern Regional Agricultural Marketing Corporation Ltd. (SC)

Letter Nos. 17 and 26 of V. C. Chaturvedi, (SC)

Hindustan Aeronautics Ltd. v. Registering Authority, (SC)

Sarda Education Trust v. Nandulal Vishwanath Tate, (SC)

Allahabad Bank, Calcutta v. Radha Krishna Maity, (S.C.)

New India Assurance Co. Ltd. v. Smt. Sita Bai, (SC)

Aarem Chemicals v. Commissioner of C. Ex., Madurai (SC)

T.H. Musthaffa v. M.P. Varghese, (SC)

Delhi Development Authority v. Skipper Construction (SC)

State of Kerala v. Koliyat Estates , (SC)

State of Himachal Pradesh v. Jai Lal, (S.C.)

News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board (SC)

Gurnam Singh v. State of Punjab (SC)

Paparambaka Rosamma v. State of Andhra Pradesh, (S.C.)

State through CBI v. Gian Singh, (SC)

Shamnsaheb M. Multtani v. State of Karnataka (SC)

Ismailkhan Aiyubkhan Pathan v. State of Gujarat (SC)

State of Punjab v. Surinder Rani alias Chhindi, (SC)

R. Rajagopal v. U.O.I. (SC)

M.C. Mehta v. Union of India (SC)

I.R. Coelho v. State of T.N., (SC)

M.C. Mehta v. Union of India, (SC)

Ravinder Kumar Sharma v. State of Assam, (SC)

West Bengal Essential Commodities Supp. Corp. v. Swadesh Agro Farming & Storage Pvt. Ltd., (SC)

Tulip Park Co-op. Housing Socy. Ltd. v. M/s. Sai Overseas Import and Export, (SC)

Tulsi Co-operative Housing Society, Hyderabad v. State of A.P., (SC)

Somnath Rath v. Bikram K. Arukh, (SC)

Balbir Singh v. State of H.P., (S.C.)

Ajay Jadhav v. Government of Goa, (SC)

Chairman, Grid Corporation of Orissa Ltd. (Gridco)

State Bank of Bikaner & Jaipur v. M/s. Ballabh Das and Co., (SC)

Thampanoor Ravi v. Charupara Ravi, (SC)

Narender Singh v. Mala Ram, (SC)

State of M.P. v. Steel Authority of India Ltd. (SC)

Kikiben v. Balvantal Shivlal (Dead) By Lrs. , (SC)

Lalith Mathur v. L. Maheshwara Rao (SC)

Banobi v. State of Maharashtra, (SC)

Sarjudas v. State of Gujarat, (SC)

Kalema Tumba v. State of Maharashtra, (SC)

State of Maharashtra v. Tapas D. Neogy, (SC)

Ramesh v. State of Madhya Pradesh, (SC)

Bombay Offshore Services Ltd. v. Shankar Narayan (SC)

Kanhaiya Lal v. State of M.P. (SC)

Hoffman Andreas v. Inspector of Customs, Amritsar,

State of Haryana v. Sewa Ram (SC)

Lal Chand v. District Judge, Agra, (S.C.)

Arosan Enterprises Ltd., M/s. v. Union of India, (SC)

Fazalur Rehman v. State of U.P., (SC)

Hareram Pandey v. Ajit Chaudhary, (SC)

Padmasinghji Bajirao Patil v. State of Maharashtra, (SC)

Kanyaka Parameswari A.S. Committee v. Commr., H.R. and C.E. Deptt., (SC)

The Registrar (Admn.), High Court of Orissa v. Sisir Kanta Satapthy(dead), (SC)

Sube Singh Bahmani v. State of Haryana, (SC)

Ram Prasad v. D.K. Vijay, (SC)

Yoginath D. Bagde v. State of Maharashtra, (SC)

Jatinder Pal Singh v. State of Punjab, (SC)

Kerala State Electricity Board v. Valsala K., (SC)

Rameshwar Prasad v. Managing Director, (SC)

Ajit Singh v. State of Punjab, (SC)

Laxman Mishra v. Secretary (SC)

Asstt. General Manager, SBI v. Thomas Jose (SC)

West Bengal State Electricity Board v. Samir K. Sarkar, (SC)

Subhash Chand Dhrupta v. State of Himachal Pradesh, (SC)

State of M.P. v. Ramkinkar Gupta, (SC)

State of Tamil Nadu v. Padma, (SC)

Northern Plastics Ltd. v. Collector of Customs and Central Excise, (SC)

In Re : E and I of Dowry Prohibition Act, 61 v. Union of India, (SC)

Virendra Singh Negi v. State of U.P. (SC)

Supreme Court Monitoring Committee v. Mussoorie Dehradun Dev. ATY. (SC)

Action Comm. for Imp. of Sikrishna R. v. U.O.I. (SC)

Annamma Abraham (Sherly) v. Abraham Jacob (SC)

State of A.P. v. M. Satyanarayana (SC)

Shri Dilip K. Basu v. State of West Bengal (SC)

Ramesh Prasad v. State of Bihar, (SC)

Trisuns Chemical Industry v. Rajesh Aggarwal, (SC)

Gurdeep Singh @ Deep v. State (Delhi Admn.), (SC)

Fazle Gaffar Khan v. State Of W.B. (SC)

R.D. Tripathi v. State of U.P. (SC)

Chief Engineer Irrigation v. J.S. Ramthing (SC)

Gana Saraswathi v. H. Raghu Prasad (SC)

Rajasthan State Mines and Minerals Ltd. v. Eastern Engineering Enterprises, (SC)

Sahara India Housing Ltd. v. Bombay Environmental Action Group (SC)

State of Haryana v. Suman Dutta (SC)

State of Haryana v. Kamal Singh Saharwat, (SC)

M. Ramchandran v. Govind Ballabh, (SC)

M. C. Mehta v. Union of India, (SC)

Chandra Kishore Jha v. Mahavir Prasad, (SC)

General Insurance Corpn. of India v. Commissioner of Income-tax, Bombay, (SC)

Assistant Commissioner (Intelligence) v. M/s. Nandanam Construction Co., (SC)

State of A. P. v. Obulu Reddy, (SC)

Madal Lal v. Union of India (SC)

Bhojappa Hanamanthappa Choudannavar v. State of Karnataka (SC)

State of U.P. v. Dharmendra Singh, (SC)

Rammi @ Rameshwar v. State of Madhya Pradesh, (SC)

Boddu Narauanamma v. Sri Venkatarama Aluminium Co., (SC)

State of Tamil Nadu v. Rajendran, (SC)

Bhaskar @ Prabaskar v. State represented by Inspec

Raj Deo Sharma v. State of Bihar, (SC)

Meena Jayendra Thakur v. Union of India, (SC)

State Electricity Board v. Easun Engineering Co. (SC)

Pratap Singh @ Babu Ram v. Deputy Director of Consolidation, Mainpuri, (SC)

M.C. Mehta v. Union Of India (SC)

M.C. Mehta v. Union of India (SC)

M.P. Electricity Board v. Manju Singh Chauhan (MRS) Managing Director, Silencers India (P) LTD. (SC)

K.L. Arora v. S.S. Prasad , (SC)

Udayakar Sahu v. State of Orissa (SC)

Collector of Central Excise, Baroda v. M/s. Cotspu

Union of Bank v. M/s. Seppo Rally Oy, (SC)

Singareni Collieries Co. Ltd. v. Andelingaiah , (SC)

State of Manipur v. Chandan Manihar Singh, (SC)

National Insurance Co. Ltd. v. Jit Ram Shiv Kumar, (SC)

Research Foundation For Science v. Union Of India (SC)

Jagdish Prasad Pandy v. Darshan Singh (SC)

Rajiv R. Hiremath v. UMA (Smt) (SC)

Shah Babu Lal v. Mela Ram (SC)

Gujarat Co-op. Oil Seeds Growers Fed. Ltd., M/s. v. Commr. of Central Excise, (SC)

Samir Mukherjee v. Devinder Kumar Bajaj (SC)

Jai Karan v. State (N.C.T. of Delhi), (SC)

Bore Gowda v. State of Karnataka (SC)

Umeshbhai Dineshbhai Shah v. District Magistrate, Surat . (SC)

Sukhdev Singh v. State of Punjab (SC)

R.P. Moidutty v. P.T. Kunju Mohammed, (SC)

Ashwani Kumar v. Regional Transport Authority, Bik

Abid Hatim Merchant v. Shahzada Quaid Johar Bhaisaheb (SC)

Abid Hatim Merchant v. Janeb Salebhai Saheb Saifuddin , (SC)

Government of Tamil Nadu v. G. Mohamed Ammenudeen, (SC)

Delhi Electric Supply Undertaking v. Basanti Devi, (SC)

Union of India v. R.A. Yadav (SC)

United Commercial Bank, Calcutta v. Commissioner of Income-tax, W.B.-III, Calcutta, (SC)

Sekhar Chandra Set v. Vice-Chancellor of the Calcutta University (SC)

State of A.P. v. A.P. State Road Transport Corpn. (SC)

Garden Silk Mills Ltd. v. Union of India, (SC)

Shishan v. State of Rajasthan (SC)

Koli Chunilal Savji v. State of Gujarat, (SC)

K. Bhaskaran v. Sankaran Vaidhyan Balan, (SC)

Sudershan Devi v. Sushila Devi, (SC)

Badri v. State of Rajasthan (SC)

Bhera v. State of Rajasthan (SC)

Birbal v. State of M.P. (SC)

M/S Chengalrayan Co-Operative Sugar Mills v. Oriental Insurance Co. Ltd. , (SC)

TTK Prestige Ltd. v. Akhil Bhartiya Grahak Panchayat Hindu Dharma , (SC)

Union of India v. S. Muthyam Reddy, (SC)

Commissioner of Income-Tax v. Jaiswal Chemicals Pvt. Ltd., Income-Tax (SC)

Devi Dayal Kansal v. Raj Roop (SC)

Damodar v. State of Karnataka, (SC)

Kamaksha Rai v. State of U.P., (SC)

Sukhar v. State of U.P., (SC)

Hindustan Agro Chemicals Limited v. Alka Kala (SC)

Raj Kumar v. Rameshchand, (SC)

L. Raichandra Singh v. Ningthoujam R. Devi (SC)

S.L. Chandrakishore Singh v. State of Mainpur, (SC

A.M.S. Sushanth v. M. Sujatha (SC)

Geeta Heera v. Harish Chander Heera (SC)

U. Nilan v. Kannayyan (Dead) through Lrs., (SC)

Satvinder Kaur v. State (Govt. of NCT of Delhi), (

State of Karnataka v. K. Yarappa Reddy, (SC)

Joseph Fernandez v. State of Goa, (SC)

Smt. Kamlesh Kohli v. Escotrac Finance & Investmen

Manzoor Ahmed Magray v. Gulam Hassan Aram, (SC)

Chander Nath Ojha, Jaipur v. Suresh Jhalani, (SC)

Mahabir Prasad Jain v. Ganga Singh, (SC)

Gopalrao Ravalaji Gulve v. Shantaram Punjaji Aher, (SC)

State of H.P. v. Nurpur Private Bus Operators Union, (SC)

Leela Ram (Dead) through Duli Chand v. State of Ha

Arjun Flour Mills v. State of Orissa (SC)

W.C. Monga v. State of Punjab, (SC)

Collector Of Customs, Rajkot v. Sarabhai International Ltd. , (SC)

In re Noise Pollution (1) v. Union of India (SC)

Apar (P) Ltd. v. Collector, Central excise, Bombay (SC)

Thyssen Stahlunion GMBH v. Steel Authority of India Ltd., (SC)

Pasupati Overseas Pvt. Ltd. v. Collector of Customs, Madras (SC)

Krishan Mohar Singh Dugal v. State of Goa, (SC)

Central Bank of India v. M/s. Saxons Farms, (SC)

Krishan Mohar Singh Dugal v State of Goa, (SC)

State of Haryana v. Unique Farmaid P. Ltd., (SC)

Ganga Bahadur Thapa v. State Of Goa (SC)

M/s. Shetty's Construction Company Pvt. Ltd. v. M/s. Konkan Railway Corpn. Ltd., (SC)

Maharaja Chintamani Saran Nath Shahdeo v. State of Bihar, (SC)

Hindustan Construction Co. Ltd. v. State of Bihar,

A.V. Reddy Trust v. Commissioner of Wealth-tax, (SC)

Suthenthiraraja @ Santhan v. State through DSP/CBI, (SC)

Central Bureau of Investigation v. V.K. Sehgal, (SC)

Abhilasha v. State of Rajasthan (SC)

State of U.P. v. Nasruddin (SC)

Manubhai J. Patel v. Bank of Baroda (SC)

Md. Hadi Hussain v. Abdul Hamid Choudhary (SC)

Nashik Diocesan Council Trust v. Sunita Yogesh Pandit (SC)

Rohtas Bhankhar v. Union of India (SC)

Chhotu Ram v. State of Haryana (SC)

Director of Collegiate Education v. Sri Jagadguru Panchacharya Viswa Dharma Vidya Peetha (SC)

Deepak Puri v. State Of Haryana (SC)

Manager, State Bank of Hyderabad v. Puran (SC)

D.A.V. College Managing Committee v. S.K. Sood (SC)

Artwins Electronics Division v. Assistant Commissioner of Commercial Taxes (SC)

Arulmighu Lakshminarasimhaswamy Temple v. Union of India (SC)

Baidyanath Bhattacharya v. S. Karmakar (SC)

G. Ramachandran v. K. Mohan (SC)

Mahakali Engineering Corpn. v. R.C. Subramanyam (SC)

Gujarat Steel Tube Co. Ltd. v. Virchandbhai B. Sha

Antony v. K.C. Ittoop & Sons, (SC)

Abdul Rashid Ibrahim Mansuri v. State of Gujarat (SC)

Heikrujam Chaoba Singh v. State of Manipur, (SC)

Sheelam Ramesh v. State of Andhra Pradesh, (SC)

Prasad Ramakant Khade v. State of Maharashtra, (SC)

Baboolal v. State of U.P. (SC)

Jeevan Lal v. Collector of Customs (SC)

Hemlata Panda v. Sukuri Dibya , (SC)

State of W.B. v. Kesoram Industries Ltd. (SC)

Sevak Ayat Niryat Co. v. Oriental Insurance Co. Ltd., (SC)

K. Damodarasamy Naidu and Bros, M/s. v. State of T.N., (SC)

Kalpavruksha Charitable Trust v. Toshniwal Brothers (Bombay) Pvt. Ltd. , (SC)

Ramesh Chand Sharma v. Udham Singh Kamal, (SC)

Ahmedabad Municipal Corporation v. Nilaybhai R. Thakore, (SC)

TVL Sundaram Granites v. Imperial Granites Ltd., (SC)

Sunrise Associates v. Govt. of Nct of Delhi (SC)

Ganesh Polytex Ltd v. Transport Corpn of India Ltd (SC)

R.D. Upadhyay v. State Of A.P. , (SC)

Ramji Rai v. State of Bihar, (SC)

State of Manipur v. Sanasam Ongbi, (SC)

Raghunath G. Panhale v. M/s. Chaganlal Sundarji and Co., (SC)

Dwarika Prasad Satpathy v. Bidyut Prava Dixit, (SC)

Ahmad Nassar v. State of Tamil Nadu, (SC)

Rameshwar Lal v. State of Rajasthan (SC)

Basudev Mandal v. State of W.B. (SC)

Collector Of Central Excise, Jaipur v. J.K. Synthetics , (SC)

State of Karnataka v. L. Shivanna (SC)

Coastal Chemicals Ltd. v. Commercial Tax Officer, A.P., (SC)

Dental Council of India v. Dr. H.R. Prem Sachdeva, (SC)

Narmada Bachao Andolan v. Union of India, (SC)

N. Venkatareddy v. Gopal (SC)

Federation of East of Kailash v. Delhi Development Authority (SC)

Almitra H. Patel and another v. UOI, (SC)

State of Haryana v. Surinder Kumar (SC)

Rishi Nandan Pandit v. State of Bihar, (SC)

Dr. Sandhya Jain v. Dr. Subhash Garg, (SC)

Hari Singh v. State of Bihar (SC)

Punjab National Bank v. D.M. Amarnath , (SC)

Union of India v. Sadha Singh, (SC)

Jaswantbhai M. Sheth v. Anand V. Nagarsheth (SC)

Polar Industries Ltd., M/s. v. Commissioner of Central Excise, Meerut, (SC)

Commissioner of Income-Tax v. Sardar Arjun Singh Ahluwalia, (SC)

Collector Of Central Excise v. Polyset Corporation , (SC)

Collector Of Central Excise v. Tulsipur Sugar Co. Ltd. , (SC)

Computwel Systems (P) Ltd. v. W. Hasan (SC)

Collector of Central Excise, Kanpur v. M/s. Gayatri Glass Works, (SC)

Jeet Mohinder Singh v. Harminder Singh Jassi, (SC)

Balbir v. State of Haryana, (SC)

Molai v. State of Madhya Pradesh, (SC)

Babu v. State of Kerala, (SC)

Bhor Industries Ltd., M/s. v. Collector, Central Excise, Bombay, (SC)

Krishna Mohini v. Mohinder Nath Sofat, (SC)

Mukesh Kumar v. Col. Harbans Waraiah, (SC)

Mahendra Pal v. Ram Dass Malanger, (SC)

M.S. Ahlawat v. State of Haryana, (SC)

Jangir Singh v. State of Punjab (SC)

K. Mohanan v. State of Kerala (SC)

K. Sukumaran v. State of Kerala (SC)

Sunil Kumar v. M/s. Escorts Yamaha Motors Ltd., (SC)

Hussain v. State of Kerala, (SC)

Union of India v. Rajindra Dyeing & Printing Mills Ltd. (SC)

Toyo Engineering India Ltd. Bombay v. Collector of Customs, Bombay (SC)

Collector of Central Excise, Hyderabad v. Galada Continuous Castings Ltd. (SC)

Modern Steel Industries v. State of U.P. (SC)

T. Narayanappa v. Teekya Naika (SC)

Forage and Co., M/s. v. Municipal Corpn. of Greate

Mehant Ram Prakash Dass v. Ramesh Chandra, (SC)

Hardwari Lal v. State of U.P., (SC)

Sanjay Ketan Jena v. State of Orissa (SC)

G. Venkateshwara Rao v. Union of India, (SC)

The High Court of Judicature at Bombay, v. Shashikant S. Patil, (SC)

Mathuram Agrawal v. State of Madhya Pradesh, (SC)

State of W.B. v. Atis Chandra Sinha (SC)

V.M.Syed Mohammed v. State of Kerela (SC)

Vishwa Bharati House Building Coop. Society Ltd. v. S. Anantamurthy (SC)

Jnanedaya Yogam v. K.K. Pankajakshy, (SC)

Collector Of Central Excise, Vadodra v. Dhiren Chemical Industries , (SC)

A.P. Industrial Components Ltd. v. Collector of Central Excise (SC)

Steel Authority of India v. Collector of Customs, Bombay (SC)

Kunhayippu v. State of Kerala (SC)

Mohan Singh v. State of Delhi (SC)

Mohammed Kunju v. State of Karnataka, (SC)

State of Uttar Pradesh v. Chandrika, (SC)

Infoeye Technologies Ltd. v. Ajay Sanghi (SC)

Kishan Ghar v. Castrol India Ltd. (SC)

Madhavan Nair v. Ramankutty , (SC)

Exe. Engg., Dhankanal Minor Irrigation Division, Orissa v. N.C. Budhiraj (Dead) by Lrs. etc., (SC)

Ex. Constable Chhote Lal v. Union of India (SC)

Vikram Detergents P. Ltd. v. Collector of Central Excise (SC)

State of U.P. v. Udai Narayan, (SC)

State of Maharashtra v. Keshav Ramchandra Pangare, (SC)

Omparkash Shivprakash v. K.I. Kuriakose, (SC)

V.K. Jain v. Union of India, (SC)

State of Himachal Pradesh v. Lekh Raj, (SC)

Mohd. Ayubdhar v. State of Nct of Delhi (SC)

Makhan Lal Gokul Chand v. The Administrator, (SC)

Rajesh Govind Jagesha v. State of Maharashtra, (SC

A. Mohammed Farook v. JT. Secy. To G.O.I. , (SC)

Ajit Chopra v. Sadhu Ram, (SC)

Delhi Development Authority v. Skipper Construction (SC)

Collector of Central Excise v. Central Pulp Mills Ltd. (SC)

Raj Chopra v. Lt. Governor of Delhi, (SC)

Dadarao v. Ramrao, (SC)

Gujarat Composite Ltd., M/s. v. Ranip Nagarpalika, (SC)

Hindustan Sanitaryware and Industries Ltd. and Lakshmi Cement v. Collector of Customs, Calcutta, (SC)

Panna Devi v. Ram Prasad Pandey (Dead) By Lrs. (SC)

M. Nadar Kesavan Nadar v. Narayanan Nadar Kunjan Nadar (SC)

Oriental Insurance Co. Ltd. v. Samayanallur Primary Agricultural Coop. Bank, (SC)

Ravneet Singh Bagga v. M/s. KLM Royal Dutch Airlines, (SC)

State of Bihar v. Dr. Braj Kumar Mishra, (SC)

Ajit Kumar Rath v. State of Orissa, (SC)

State of Rajasthan v. Rajmal Mehta, (SC)

Dr. Narayan Sharma v. Dr. Pankaj Kr. Lehkar, (SC)

Valdilal Dairy International Limited v. Commissioner of Customs, Bombay (S.C.)

Delhi Development Authority v. Skipper Construction (SC)

Orissa Extrusions v. Collector Of Central Excise, Bhubaneswar , (SC)

Geep Industrial Syndicate Ltd. v. Collector of Central Excise, (SC)

Roop Lal (dead) by LRs. v. Financial Commissioner, Haryana, (SC)

Sidhartha Tubes Ltd. v. Collector of Central Excise, (SC)

National Radio and Electronics Co. Ltd., M/s. v. Collector, Central Excise, (SC)

Pragati Computers Pvt. Ltd., M/s. v. Collector of Customs, Madras, (SC)

Asst. Collector of Customs for Appraisement v. Associated Forest Products (P) Ltd., (SC)

Parmeshwar Prasad Daruka v. Parmeshwari Devi (SC)

Sardar Gur Charan Singh v. Purushottam Das (SC)

Kondeti Suryanarayana v. Pinninthi Seshagiri Rao, (SC)

Bharat Starch Inds. Ltd. v. Commr. of Customs, Mumbai, (SC)

Commr. of Central Excise, Mumbai v. M/s. Amar Dye and Chemical Ltd., (SC)

Tallam Gangaadharan v. U. Ismaiil Saheb (SC)

Titan Watches Ltd. v. Collector of Customs, Bangalore, (SC)

Delhi Development Authority v. Skipper Construction (SC)

Babar Ali v. Union Of India (Uoi) , (SC)

Transport Corporation of India v. Employees State Insurance Corporation, (SC)

Thomas Antony v. Varkey Varkey, (SC)

O.P. Dholakia v. State, (SC)

Subhash Yadav v. State of U.P. (SC)

Koli Lakhmanbhai Chanabhai v. State of Gujarat, (SC)

State of U.P. v. Prem Singh (SC)

Dalichand v. C. Santosh Agarwal, (SC)

Munnalal Agarwal v. Jagdish Narain, (SC)

Grasim Industries Ltd. v. State of M.P., (SC)

Padmahasini v. C.R. Srinivas, (SC)

A.P. Aggarwal v. Government of National Capital Territory of Delhi, (SC)

Madras Telephone S/C & S/T Social Welfare Assn. v. Anil Kumar , (SC)

Bandhua Mukti Morcha v. Union of India (SC)

Ranji Thomas v. Union of India (SC)

Habibunnisa Begum v. G. Doraikannu Chettiar (Dead) by LRs., (SC)

Janaklali S. Gupta (Deceased) Through Lrs. v. Namdeo Mahadeo (Deceased) By Lrs. , (SC)

Manohar M. Galani v. Ashok N. Advani, (SC)

State of Sikkim v. Padam Lall Pradhan (SC)

Ram Lakhan v. Presiding Officer, (SC)

R.R. Naidu v. State of M.P. (SC)

Deepak Parshad v. Automobile Products Of India , (SC)

Narender Yadav v. Union of India (SC)

State of U.P. v. Sunder Singh, (SC)

Ravindra B. Dixit v. State of M.P. (SC)

M.G. Hegde v. Vasudev D. Hegde , (SC)

In Re : M/s. Jajmau Tanners Association, (SC)

Administration of Daman and Diu v. Mohanlal Lalbhai Desai, (SC)

D.K. Joshi v. Chief Secretary, State of U.P., (SC)

Union of India v. M/s. Raj Industries, (SC)

State of Himachal Pradesh v. Tara Dutt, (SC)

State of Orissa v. S. Mohanty, (SC)

Anandram Chandanmal Munot v. Bansilal Chunilal Kabra, (SC)

Haridas Parsedia v. Urmila Shakya, (SC)

State Of Andhra Pradesh v. Hanumanthu Santha Rao, (SC)

Krishna Mohan Barman v. State of Assam, (SC)

Ramdoss v. K. Thangavelu, (SC)

Kandaswamy Sundaram v. Kusumandra (Dead) By Lrs. (SC)

Vishwasrao Dadasaheb v. Shankarrao D. Kalyankar, (SC)

Aristo Pharmaceuticals Ltd., M/s. v. M/s. Wockhardt Ltd., (SC)

M.C. Mehta v. Union of India (SC)

Velamuri Venkata Sivaprasad (dead) by Lrs. v. Kothuri Venkateswarlu (dead) by Lrs., (SC)

Almitra H. Patel v. Union Of India (Uoi), (SC)

Anil Kumar Gupta v. Municipal Corporation of Delhi, (SC)

Collector Of Customs & Central Excise, Madras v. Paper Products Ltd. , (SC)

Dalchand (Dead) Through L.R. v. Kamlabai (SC)

Union of India v. Aravali Min. and Chem. (India) (P) Ltd., (SC)

Tata Tea Ltd. v. Commissioner of Customs, Chennai, (SC)

Union of India v. Gambro Mexim (India) Medical Ltd., (SC)

Krishnegowda v. State of Karnataka, (SC)

Bulaki v. State of M.P. (SC)

Gramaphone Co. of India Ltd. v. Collector of Customs, Calcutta, (SC)

Anil Hada v. Indian Acrylic Ltd., (SC)

State of A.P. v. Yelamati Venkaataraju (SC)

Mujeeb v. State of Kerala, (SC)

Shiv Shankar v. State of U.P. (SC)

Om Parkash v. State of Haryana (SC)

Tara Chand v. Ratan Lal (SC)

Ishwar Dass Jain (Dead) through LRs. v. Sohan Lal (Dead) through LRs., (SC)

Delhi Development Authority v. Skipper Construction (SC)

Delhi Development Authority v. Skipper Construction (SC)

Ramchandra Govind Dongre v. Indian Hume Pipe Co. Ltd. (SC)

Krishna Nandan Prasad v. Bihar State Electricity Board, (SC)

Bharat K. Bussa v. Commissioner Of Customs Ii , (SC)

Agra Club Ltd. v. State of U.P., (SC)

Ramanbhai Naranbhai Patel v. State of Gujarat, (SC)

Padam Singh v. State of U.P., (SC)

L.L. Kale v. State of Maharashtra, (SC)

State of West Bengal v. Rashmoy Das, (SC)

Watchdogs Intl. Thro. Its President v. Union of India (SC)

State of Kerala v. V. Narayana Pillai, (SC)

M.C. Mehta v. Union of India, (SC)

M.C. Mehta v. Union of India (SC)

Kurukshetra University v. Ramesh Gupta (SC)

All India Imam Organisation v. Union of India (SC)

Vikrant Tyres Ltd. v. Collector of Central Excise, Madras, (SC)

Election Commission of India v. Manmohan Singh, (SC)

Collector of Customs v. M/s. Modi Rubber Ltd., (SC)

J.B.A. Printing Inks Ltd. v. Collector of Central Excise, New Delhi, (SC)

Punjab Wakf Board v. Gram Panchayat @ Gram Sabha, (SC)

Mamo v. Committee of Management Shri Gurdwara Sahib, (SC)

Alphonse Cazlingarayar v. Inspector General of Police (SC)

Bihar State Electricity Board v. Bijay Bhadur (SC)

National Engineering Industries Ltd. v. State of Rajasthan, (SC)

N.T.C. (IDA Pattern) Employees Assn. v. Union of India, (SC)

Vinod Bhanti v. State Of Bihar , (SC)

Rohtas Bhankhar v. Union of India (SC)

New India Assurance Company v. Satpal Singh, (SC)

State of Karnataka v. State of A.P. (SC)

Gajra Bevel Gears v. Collector of Customs, Bombay, (SC)

Okhla Enclave Joint Action Committee v. Union of India (SC)

Ghanteshwar Ghosh v. Madan Mohan (SC)

Collector of Customs, Kandla v. East African Traders, (SC)

C.K. Reveendran v. State of Kerela, (SC)

Geetha v. State of Karnataka, (SC)

Ram Ishwar Choudhary v. State of Bihar (SC)

Raghubir v. State of U.P. (SC)

Jal Singh v. State of Haryana (SC)

Ashok Kumar v. State of Haryana, (SC)

Udai Kant Jha v. Union of India, (SC)

Indian Council for Enviro-Legal Action v. Union of India (SC)

Duncans Industries Ltd. v. State of U.P., (SC)

Shivajirao B. Patil Kawekar v. Vilasrao D. Deshmukh, (SC)

Syndicate Bank, Mumbai v. Khushan Singh (SC)

Union of India v. Livia Exports (SC)

U.P.S.C v. S.M. Allauddin, (SC)

International Airport Authority of India v. Digambar Madye (SC)

Municipal Council, Ambala v. Balwinder Singh, (SC)

Suvidya Yadav v. State of Haryana , (SC)

Mohd Ansary v. Secy., Kerala Public Service Commission (SC)

Alankar Commercial Pvt. Ltd., v. Assistant Commissioner of Income Tax (SC)

P.R. Toora v. Javed Choudhury (SC)

State of U.P. v. Mohan Meakins Ltd. (SC)

Toefer International Asia Pvt. Ltd. v. Cimmco International (SC)

State of Assam v. Chinmoyee Deka Dutta (SC)

Channaveere Gowda v. Sanne Gowda, (SC)

Nirvair Singh v. Rajbir Kaur (SC)

Indrajit Roy v. Republic of India (SC)

Union of India v. Vivek Chand Sharma (SC)

K.V. Sachdeva v. Y.M. Sehgal (SC)

Gulab v. Kashinath (D) (SC)

Hyderabad Karnataka Education Society v. Registrar of Societies, (SC)

Collector of Customs v. Reliance Industries Ltd., (SC)

Hyderabad Asbestos Cement Products, M/s. v. Union of India, (SC)

G. Rajendran v. Special Tahsildar, Tamil Nadu, (SC)

M.C. Mehta v. Union of India (SC)

Transmission Corpn. of A.P. Ltd. v. Collr. of Cus., Visakhapatnam (SC)

Basic Shiksha Adhikari v. Civil Judge, Faizabad (SC)

State Of U.P. v. Rajendra Singh Butola (SC)

Ajit Singh v. State of Punjab, (SC)

Mukand Ltd. v. Commissioner of Customs (Airport), Mumbai (SC)

Nan Kanwar (Smt) v. Board of Revenue for Rajasthan (SC)

Commissioner of Sales Tax v. M/s. P.T. Enterprises, (SC)

State Of U.P. v. M/S. Chhabra Bricks & Tiles Mfg.

Union of India (UOI) v. I.T.C. Ltd., (SC)

Municipal Council, Ahmednagar v. Shah Hyder Beig, (SC)

Chanan Ram v. State of Rajasthan (SC)

C. Jayarami Reddy v. Govt. of A.P. (SC)

Kishan Singh v. State of Mizoram (SC)

Jagtar Singh v. State of Punjab, (SC)

State of U.P. v. Udai Pratap Singh (SC)

Sri Madan Kotal v. Sri Gobinda Kotal , (SC)

Krishna Coconut Co. v. Commercial Tax Officer , (SC)

Commissioner Of Sales Tax, U.P. v. Agra Belting Works , (SC)

U.P. State Road Transport Corpn. v. Bhagwati Prasa

Gurmail Singh v. Principal, Govt. College Of Education (SC)

K. G. Derasari v. Union of India, (SC)

Securities & Exchange Board Of Indian v. Bombay St

Kiran v. Sharad Dutt , (SC)

K. Kuttan Pillai v. Vijayankutty Nair, (SC)

Raees Ahmad v. State of U.P., (SC)

Dhrubajyoti Bora v. The Gauhati Municipal Corporation (SC)

The All India Railway Protection Force Association v. Union of India (SC)

Sri Goutam Sarkar v. Estate Manager, W.M. Palace, Murshidabad (SC)

Khasi Hills Autonomous District Council v. Shri Pawan Sharma (SC)

Mohd. Khursheed Ali v. Spl. Court (SC)

Sidhartha Marketing, Tirupati, A.P. v. Commercial Tax Officer, Tirupati (SC)

Dev Dutt v. Sohan Lal (SC)

Auto Engineering Works v. Bansal Trading Comapny, (SC)

Shivsharanappa v. Special Land Acquisition Officer, (SC)

United India Insurance Co. Ltd. v. Anbari (SC)

Research Foundn. for Science v. U.O.I. (SC)

Shri Dilip K. Basu v. State of West Bengal (SC)

State of Maharashtra v. Suresh, (SC)

V. Vijaykumar v. State of Kerala, (SC)

Samrat Shipping v. Dolly George, (SC)

Sidhartha v. State of Bihar (SC)

Vinay Pandey v. Roshan Kumar Tiwari (SC)

Rashi Gangwani v. Shailesh Gangwani , (SC)

Shri Dilip K. Basu v. State of West Bengal (SC)

Commissioner of Customs v. Christine Ko (SC)

Ratneshwar Mishra v. State of Bihar (SC)

P.K. Baburaj v. State of Kerala (SC)

Ajay Sarna v. Archana Sarna (SC)

Revanasiddappa v. Vijaya Bank (SC)

State of Karnataka v. Arun Kumar Agarwal, (SC)

B.K.N. Pillai v. P. Pillai, (SC)

Indra Sawhney v. Union of India, (SC)

Regional Provident Fund Commissioner v. Shiv Kumar Joshi, (SC)

S.I. Rooplal v. Lt. Governor through Chief Secretary, Delhi, (SC)

All India Judges Asson v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

S.K. Pattanaik (Dead) throught LRs. v. State of Orissa, (SC)

C. Gangacharan v. C. Narayanan, (SC)

Mehar Singh v. Shiromani Gurdwara Prabandhak Committee, (SC)

State of Bihar v. Laxmi Hard Coke Mfg. Co. (SC)

Karnataka Power Corpn. v. West Asia Trading Corpn., (SC)

I.F.F. Co-op. Ltd., Ahmedabad v. Union of India, (SC)

Coromandal Fertilisers Ltd., M/s. v. Collector of Customs, (SC)

Mohan Meakin Ltd., M/s. v. Commissioner of Central Excise, Kochi, (SC)

Anil Kumar v. Surinder Kumar , (SC)

Bhawar Lal v. State of M.P. (SC)

M/S. Air Tech India v. Asstt. Commr., Comml. Taxes (SC)

Ashok Kumar Khemka v. Avani Enclave Pvt. Ltd. (SC)

Satnam Singh v. State of Rajasthan (SC)

S.P.S. Rathore v. Madhu (SC)

M.A. Mohamed Ismail v. State Government of Tamil Nadu (SC)

Muni Singh v. State of Bihar, (SC)

Nanhak Singh v. State Of Bihar , (SC)

Harbhajan Singh v. State of U.P., (SC)

Takht Singh v. State of M.P., (SC)

H.V. Jayaram v. Industrial Credit & Investment Corp. of India Ltd., (SC)

Gautam Sinha v. State Of Bihar (SC)

Madan Lal v. State of Punjab (SC)

Salim Khan v. Sanjai Singh (SC)

Ahmednagar Zilla Sahakari D.V. and P. Singh v. State of Maharashtra (SC)

Narmada Nursery K.G. and Junior School, M.P. v. Regional Provident Fund Commissioner (SC)

Reena Bahri v. Ajay Bahri (SC)

Commissioner of Income-Tax, Madras v. M/s. Sundara

Pattakkal Kunhikoya (D) By Lrs. v. Thoopikal Koya

Rinku Goel v. Rajesh K. Goel (SC)

Ajithkumar C. v. State of Kerala, (SC)

High Court of Judicature at Allahabad through Registrar v. Sarnam Singh, (SC)

Management of M.C.D. v. Prem Chand Gupta, (SC)

Sri B. Basavaraj v. M. Sadiq Ali , (SC)

Poddar Udyog Ltd. v. State of West Bengal (SC)

The Executive Engineer, Gujarat v. Devubhai R. Masani (SC)

Krishnappa v. State of Karnataka (SC)

K.J. Eyamuthu v. The Corpn. of Madras (SC)

Commissioner of Income Tax v. Stock Exchange Ahmedabad (SC)

E. Sukumaran v. E.K. Vimla Kumari, (SC)

R.D. Upadhyay v. State of A.P. (SC)

Keshab Narayan Banerjee v. State of Bihar, (SC)

State of Maharashtra v. Mohd. Shahid N. Qureshi ,

State of A.P. v. M. Poshetty, (SC)

Satnam Singh v. State of Rajasthan, (SC)

Manohar Lal alias Munna v. State NCT of Delhi, (SC)

Mohd. Anwar v. State of Delhi, (SC)

Kishori v. State (NCT) of Delhi, (SC)

State of U.P. v. Khobi Ram (SC)

Rama Nand v. Dy. Director of Consolidation (SC)

State of U.P. v. Kanhaiya Lal (SC)

Shree Digvijay Cement Co. Ltd. v. State of Rajasthan, (SC)

Commissioner of Income-tax v. E. Mearck Service and Agencies, (SC)

Delhi Development Authority v. Skipper Construction Co. (P) Ltd., (SC)

State of U.P. v. Kamla Palace, (SC)

E.I.D. Parry (I) Ltd. v. Asstt. Commr. of Commercial Taxes, (SC)

Purshottam Valjibhai v. Jay Ambe Card Cane Works (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

News Item Hindustan Times v. Central Pollution Control Board (SC)

Mulk Raj Chhabra v. New Kenil Worth Hotels Ltd., (SC)

Ravinder Kaur v. Hitinder Singh, (SC)

Renu Gautam v. Vinod Gautam, (SC)

J.M. Baxi and Co., Gujarat v. Commissioner of Customs, New Kandla, (SC)

Ananta Kalappa v. Krishtappe, (SC)

Trilochan Singh v. Kanta Devi (SC)

Ashok Umraomal Sancheti v. Rispal Chand, (SC)

CIT, Nagpur v. Abhijit Iron Processors (P) Ltd. (SC)

Regional Engg. College, Warangal v. U. Cheralu, (SC)

State of Maharashtra v. Narayan Ramrao Chavan, (SC)

State Bank of India v. Girish Chandra Das, (SC)

Mohd. Zaheeruddin Siddiqui v. Executive Council, A.M.U., (SC)

Union of India v. Dudh Nath Prasad, (SC)

C. Chandramohan v. Sengottaiyan (Dead), (SC)

Vivek Kumar v. State of U.P., (SC)

Mahesh Kumar Bhawsinghka v. State of Delhi, (SC)

Weston Components Ltd., M/s. v. Commr. of Customs, New Delhi, (SC)

Parasrampuria Synthetics Ltd., M/s. v. CEAT Financial Services Limited, (SC)

Kanti Bhadra Shah v. State of West Bengal, (SC)

Randhir Singh v. State of Haryana, (SC)

Gopikant Choudhary v. State of Bihar, (SC)

Veterinary Council of India v. Indian Council of Agricultural Research, (SC)

Usha Harshadkumar Dalal v. M/s. ORG Systems, (SC)

Madan Pal Singh v. State of U.P., (SC)

Delhi Development Authority v. Skipper Construction Co. (SC)

M.M. Thomas v. State of Kerala, (SC)

Mammu v. Hari Mohan, (SC)

B.A. Basavaiah v. Bangalore Development Authority, (SC)

State of Assam v. Md. Abdul Kadir (S.C.)

Brindavan Bangle Stores, M/s. v. Asstt. Commmr. of Commercial Taxes, (SC)

Tata Finance Ltd. v. Ajaya Kumar Biswal (SC)

Delhi Development Authority v. Skipper Construction Co. (SC)

Ragavendra Kumar v. Firm Prem Machinery and Co., (SC)

Solomon Castro v. State Of Kerala (SC)

Satpal v. Dhanpati, (SC)

Puttan alias Ellappan v. State of T.N., (SC)

Chandreshwar Sharma v. State of Bihar, (SC)

Tehzibul Husain v. State of U.P. , (SC)

State of M.P. v. Bhupendra Singh, (SC)

Rosy v. State of Kerala, (SC)

Satya Brat Gain v. State of Bihar, (SC)

Raghumunda Satya Narayana v. State of A.P., (SC)

Chief Enforcement Officer/Enforcement Director v. Jairaj V. Java (SC)

Ayyamar Agencies v. Sri Vishnu Cement Ltd., (SC)

Kishore K. Pati v. Distt. Inspector of Schools, Midnapore (SC)

Som Dutt v. Govind Ram, (SC)

M. C. Mehta v. U.O.I., (SC)

Raj Laxmi Sharma v. Dilip Kumar Sharma, (SC)

Food Corporation of India, Karnal v. State of Haryana, (SC)

Ritu Arora v. Parveen Kumar Arora, (SC)

Archana Singh v. Alok Pratap Singh, (SC)

Keya Ankan Saha v. Ankan K. Saha (SC)

K. Ayya Thayalnayagiammal v. T.V. Thomas, (SC)

Bihar State Electricity Board v. Prabha Aggarwal, (SC)

Manorama Thampuratti v. C.K. Sujatha Thampuratti, (SC)

Wallace Flour Mills Co. Ltd. v. Montblanc Investment Pvt. Ltd., (SC)

State of Rajasthan v. Khemraj, (SC)

Ellangallur v. Godpalan, (SC)

Collector of Central Excise, Kanpur v. Mineral Oil Corporation, (SC)

Labh Singh @ Rakesh Kumar Garg v. Milkhi Ram (Dead) Thru Lrs. (SC)

Bandhua Mukti Morcha v. Union of India (SC)

Commissioner of Sales Tax, U.P. v. Eicher Goodearth Ltd., (SC)

Almitra H. Patel v. UOI, (SC)

State Bank of India v. Collector of Customs, Bombay, (SC)

Vikas Sharma v. DG, Health Services (SC)

Rajnit Prasad v. Union of India, (SC)

Birjoo Prasad v. State of U.P., (SC)

Mulukuri Siva Prasad v. State of Andhra Pradesh , (SC)

Consumer Action Group v. Cadbury India Ltd., (SC)

Subhash Chandra v. State of Uttar Pradesh, (SC)

D. Sarojini v. State of A. P., (SC)

S.N. Dube v. N.B. Bhoir, (SC)

Smt. G. Kaushalya Devi v. Ghanshyamdas, (SC)

Dy. Commissioner of Police v. Mohd. Khaja Ali, (SC)

Maharashtra Vikrikar Karamchari Sangathan v. State of Maharashtra, (SC)

Chandigarh Administration v. Mrs. Rajni Vali, (SC)

Parameswar Lal Bihani v. Comml. Tax Officer, (SC)

Commissioner of Sales Tax, U.P. v. M/s. Indra Industries, (SC)

Asstt. Commr. (Anti-Evasion-I) v. Swaraj Mazda Ltd., (SC)

Patiala Inds. Investment Co. (P) Ltd. v. Union of India, (SC)

Collector of Pune v. I.B. Gokhale, (SC)

Haryana Urban Development Authority v. Rajnish Chander Sharda, (SC)

Trade Tax Officer, Gorakhpur, U.P. v. M/s. Roadways India, (SC)

Laxmipat Parakh v. Bimla Devi Pun, (SC)

Lalita A. Ranga v. Ajay Champalal Ranga, (SC)

Prakash v. Managing Director, K.S.R.T.C., (SC)

Swamidasan v. Kali, (SC)

T.N. Godavarman Thirumulpad v. Union of India, (SC)

Goa Foundation v. Diksha Holdings Pvt. Ltd. (SC)

Nemi Chand Jain v. C.B.I. (SC)

Vibha Parthasarathi v. U.O.I. (SC)

Bhagwandas Fatechand Daswani v. H.P.A. International, (SC)

Bisalpur Kisan Sahkari Chini Mills Ltd. v. Chaman Prakash Shukla (SC)

I.-T. Commr., Vidarbha v. Abhijit Iron Processors Pvt. Ltd., (SC)

Environment Awareness Forum v. State of J&K , (SC)

Kempaiah v. Doddanaraiah, (SC)

G.M., N.F. Railway v. Jitendra Shah, (SC)

Medical Council of India v. Indian Doctors From Russia Wel. Assn. (SC)

Mohinder Lal v. Smt. Saroj Kumari Verma, (SC)

Pinki Basra v. State of Punjab, (SC)

Ram Narayan Singh v. State of Bihar, (SC)

Vivek Goenka v. Y.R. Patil, (SC)

Dinesh Kumar Bhatti v. State of NCT Delhi, (SC)

Shailendra Kumar v. State of Delhi, (SC)

Union of India v. Ikram Khan, (SC)

M. Rajendran v. State by Inspector of Police, T.N. , (SC)

Ramphal v. State of M.P. , (SC)

State of U.P. v. Nasruddin, (SC)

State of M.P. v. S.B. Johari, (SC)

Santosh Devi Soni v. Chand Kiran, (SC)

Rukhsana v. Nazrunnisa, (SC)

Balawwa v. Hasanabi, (SC)

G. Kamla Rao v. K. Jawahar Reddy, (SC)

Deepa v. Anil Panicker (SC)

Special Officer and Competent Authority, Urban Land Ceilings, Hyderabad v. P.S. Rao, (SC)

Commissioner, Bangalore Development Authority v. S. Vasudeva, (SC)

Panpoi Dharmal Sansthan, Dhoterkheda v. Bhagwant, (SC)

Valivalam Desikar Chatram Trust v. Assistant Commr. (Land Reforms), (SC)

Pt. Madan Swaroop Shrotiya Public Charitable Trust v. State of U.P., (SC)

Mohd. Abubakkar Siddique v. Mustafa Shahidul Islam, (SC)

Hyderabad Industries Ltd. v. Union of India, (SC)

Commr. of Sales Tax, M.P. v. Madhya Bharat Papers Ltd., (SC)

Romesh v. Ramesh K. Rana, (SC)

Amit Singh Rawal v. D.G.H.S., (SC)

Sandeep Jain v. National Capital Territory of Delh

P.V. Jose v. Kanickammal, (SC)

Sounds N. Images v. Collector of Customs, (SC)

K.C. Mathew and Sons, M/s. v. A. Sulaikha Beevi, (SC)

Shree Cement Ltd. v. State of Rajasthan, (SC)

Atul Ltd. v. D.L.F. Industries Ltd. (SC)

Kulwant Rai Berry v. Financial Commissioner (SC)

State of Karnataka v. State of A.P. (SC)

V. Narayanaswamy v. C.P. Thirunavukkarasu, (SC)

R.D. Upadhyay v. State of Andhra Pradesh, (SC)

Sprint R.P.G. India Ltd., M/s. v. Commissioner of Customs-I, Delhi, (SC)

Wine Agencies, M/s. v. Financial Commissioner, Revenue, (SC)

J. L. Morison (India) v. Asstt. Col., Central Excise, (SC)

Lal Chand v. Sh. Paras Ram, (SC)

Food Corporation of India v. Bihar State Agricultural Market Board, (SC)

T.N. Newsprint and Papers Ltd. v. Appraiser, Appraiser Dept., Customs House, (SC)

Kumar v. State of Karnataka, (SC)

Suresh v. State of Maharashtra, (SC)

Ambika Prasad v. State (Delhi Administration), (SC)

State of Maharashtra v. Nanded-Parbhani Z.L.B.M.V. Operator Sangh, (SC)

Dilip K. Basu v. State of W.B (SC)

New India Insurance Co. Ltd. v. Shiv Singh, (SC)

Larsen and Toubro Ltd., M/s. v. Arun Kumar Mansingka, (SC)

Union of India v. Balbir Singh, (SC)

Union of India v. Shri Dhyan Singh, (SC)

"In Re E. and I. of Dowry Prohibition Act, 1961 v. Union of India", (SC)

Shankarappa M. Mutanki v. B. M. Mutanki, (SC)

Amitadyuti Kumar v. State of West Bengal, (SC)

Central Institute of Fisheries Education v. Janavadi Gen. Kamgar Mazdoor Union, (SC)

State of U. P. v. Chhutan, (SC)

Kamalpur Gitalpur Ex-servicemen Coop v. Mangal Singh, (SC)

Jai Pal Singh v. Chief Settlement Commissioner, (SC)

Ranbir Singh v. Satbiro Devi, (SC)

State of Rajasthan v. Rukhman Kanwar (SC)

State Bank of India v. Prachi Construction, (SC)

Hashmatullah v. District Magistrate/adhyaksha Zila

Ankush Keshav Bowlekar v. State of Maharashtra, (SC)

Ali Jawad Ameerhasan Rizvi v. Indo-French Biotech Enterprises Ltd., (SC)

Public Union for Civil Liberties v. State of Tamil Nadu (SC)

Indian Council for Enviro-Legal Action v. Union of India, (SC)

Wel. Commr. Employees Association, Bhopal v. Union of India, (SC)

Ram Swaroop v. State of U.P., (SC)

Laskari Ram v. State of H.P., (S.C.)

Kuppan v. State of T.N., (SC)

Jaikaran Chaudhary v. Surender Singh (SC)

Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)

News Item "Hindustan Times" A.Q.F.M. Yamuna v. C.P.C. Board, (SC)

C.D. Security Services Network Ltd. v. Union of India, (SC)

Ranganathan v. Union of India (SC)

A. Mohammad Yunus (dead) by L.Rs. v. Food Corporation of India (SC)

State of Bihar v. M/s. Agro Art Industries, (SC)

Kothari Products Ltd., M/s. v. Government of A. P., (SC)

National Aluminium Company Ltd. v. Lyong Heung Trading Co. Ltd. (SC)

Bhopal Gas Peedith Mahila U. Sangathan v. Union of India (Uoi) , (SC)

State Of Karnataka v. State Of A.P., (SC)

Special Land Acquisition Officer BR Project, Davangere v. Krishna Naik, (SC)

Commissioner of Income-Tax, Bombay v. M/s. Kanji Shivji and Co., (SC)

State of Karnataka v. State of A.P., (SC)

State of W.B. v. Flora Food Products, (SC)

Krishna Mohan Shukla v. Union of India, (SC)

Corporation Bank v. Navin J. Shah, (SC)

Murray & Co. v. Ashok Kr. Newatia, (SC)

Shramjivi Shikshan Prasarak Mandal v. Vishnu Laxmanrao Dhoble, (SC)

Union of India v. H.A. Khan, (SC)

Bhagwan Sahai Khandelwal v. State of Rajasthan, (SC)

Maratt Rubber Ltd. v. J.K. Marattukalam, (SC)

Kishori Singh v. State of Bihar, (SC)

Rameshwari Devi v. State of Bihar, (SC)

State of Maharashtra v. Thakur & Company (SC)

Mohd. Abdul Muqtedar (dead) by Lrs. v. Shaikh Fakr

Brij Nath Chaudhary v. Dilip Kumar (SC)

Dev Dutta v. Sohan Lal (SC)

Udaipur Distillery Co. v. State of Rajasthan, (SC)

Union of India v. M/s. Avtar Singh, (SC)

Additional Collector of Central Excise v. Mahindra and Mahindra Ltd., (SC)

Abdul Gaffar v. Sri Jaichandlal Ashok Kumar and Co. Pvt. Ltd., (SC)

Nirmala Devi v. Arun Kumar Gupta (SC)

Transparent Packers v. The Arbitrator-Cum-Managing Director and another (SC)

Mool Chand v. Kedar (Deceased) by LRs, (SC)

Chairman, J&K State Board of Education v. Feyaz Ahmed Malik, (SC)

Nedungadi Bank Ltd. v. K.P. Madhavankutty, (SC)

Parents Association v. Union of India, (SC)

Gangula Ashok v. State of A.P., (SC)

The Chairman, Railway Board v. Chandrima Das (Mrs.

G. Sagar Suri v. State of U.P., (SC)

Collector of Central Excise v. Dodsal Manufacturing (P) Ltd. (SC)

Vinod Kumar Agarwal v. Ratan Devi (SC)

Y. Chandrasekhara Rao v. South Central Railway, (SC)

Raghvendra Rao v. State of Karnataka, (SC)

Alpha Detergents Pvt. Ltd., M/s. v. Commr. of Central Excise, (SC)

Charan Dass v. Sali Ram, (SC)

Air India Ltd. v. Cochin International Airport Ltd., (SC)

Rainbow Colour Lab, M/s. v. State of Madhya Pradesh, (SC)

Y. Chandrasekhara Rao v. South Central Railway (S.C.)

Sanjoy Kumar Das v. State of West Bengal, (SC)

B. Mahalingam v. Distt. Magistrate and Distt. Collector, (SC)

Union of India v. Aharwa Deen, (SC)

Santosh Kumar v. Municipal Corporation, (SC)

Ram Chandra v. State of Madhya Pradesh (SC)

Shobha Ram v. Ram Dei, (SC)

State of U.P. v. Nand Kumar Agarwal, (SC)

Union of India v. Sumitra Devi, (SC)

M.T. Khan v. Government of Andhra Pradesh, (SC)

Vijay L. Mehrotra v. State of U.P., (SC)

B.H. Prabhakar v. M.D. Karnataka State Coop. Apex Bank Ltd., (SC)

Hari Ram v. Harish Chandra Bhagat, (SC)

Jagroop Singh v. K. Chatterjee (SC)

Abdul Rashid Ibrahim Mansuri v. State of Gujarat, (SC)

Om Prakash Chugh v. State of Haryana, (SC)

State of Madhya Pradesh v. Ram Singh, (SC)

Nathi Devi v. Radha Devi Gupta (SC)

Angarki Coop. Housing Society Ltd. v. State Of Maharashtra , (SC)

State of Kerala v. Sri Devi , (SC)

M/s Gourange Lal Chatterjee v. The State of West Bengal (S.C.)

National Aluminium Co. Ltd. v. Metalimpex Ltd. (SC)

Chintamani Gajanan Velkar v. State of Maharashtra, (SC)

Oberai Forwarding Agency v. New India Assurance Co. Ltd., (SC)

Union of India v. E.I.D. Parry (India) Ltd., (SC)

Kolhapur Canesugar Works Ltd. v Union of India, (S

Ram Awadh (dead) v. Achhaibar Dubey, (SC)

Common Cause, A. Regd. Society v. Union of India (SC)

State of Haryana v. Surjit Singh, (SC)

B. V. Yogananda v. N. A. Raghava, (SC)

I.-T. Commr., Hyderabad v. Gopal Bansilal Inani, (SC)

Whirlpool of India Ltd., M/s. v. I.-T. Commr., New Delhi, (SC)

Himson Textiles Enginr. Indust. Ltd., M/s. v. Commr. of Customs, Mumbai, (SC)

Rainbow Colour Lab v. State of Madhya Pardesh (SC)

T.V.L. Koodal Industries v. State of Tamil Nadu, (SC)

Rajendra Prasad v. Third Addl. Munsif, Deoria, (SC)

P. C. Ittymathew, M/s. v. Dy. Commr. of Sales Tax (Law), (SC)

Dy. Commr. (Law) Board of Revenue (Taxes) v. M/s. M.R.F. Ltd., (SC)

Laxminarayan Theatres (P) Ltd. v. V.N. Karandikar (SC)

Eastern Electro Chemical Industries v. Commissioner Of Income Tax, Bhopal (SC)

Bishwa Nath Aggarwal v. Meena Gupta (SC)

Suman Sethi v. Ajay K. Churiwal, (SC)

Birju Indori Gij v. State of Maharashtra (SC)

Kashibhai Rambhai Patel v. Shahabhai Somabhai Parmar, (SC)

Dayakar Reddy v. M.D., Allwyn Auto Ltd., (SC)

M. Bheemaiah v. Deputy Commissioner of Excise, Hyderabad (SC)

State Of Kerala v. Lovely Thomas (SC)

Collector of Thanjavur Distt. v. S. Rajagopalan, (SC)

K. Narayani Hegde (dead) by LRs. v. State of Karnataka, (SC)

All India Judges Assocn. v. Union of India, (SC)

Kalachand Bhowmik v. State of Tripura, (SC)

Saeed Ahmed, v. State of U. P., (SC)

Anadharaj, v. State of Tamil Nadu, (SC)

Nathu Ram v. State of Rajasthan (SC)

Collector Of Customs v. Universal Synthetics (SC)

Fci v. Maheshwari Flour Mills (SC)

State Of Kerala v. V. Padmanabhan (SC)

R.D. Upadhyay v. State of A.P (SC)

Swayamprabha v. Jayantha, (SC)

Sheo Nand v. Deputy Director of Consolidation, Allahabad, (SC)

Abid Hatim Merchant v. Janab Salebhai Saheb Shaifuddin, (SC)

Municipal Commissioner, Calcutta v. Salil Kumar Banerjee (SC)

Moradabad Water Supply Co. Ltd. v. Moradabad Municipal Board, (SC)

C.I.T., A.P. v. Srinivasa Hatcheries P. Ltd., (SC)

Susheela Naik v. G.K. Naik., (SC)

Vishnu Tulsidas Sipahimalani v. Kanta Suresh Sipahimalani, (SC)

Sintex Industries Ltd. v. Commissioner of Central Excise , (SC)

Union of India v. Solar Pesticide Pvt. Ltd., (SC)

Rajesh Ranjan v. State of Bihar (SC)

Raji v. State of Tamil Nadu (SC)

Ranadhir Basu v. State of West Bengal, (SC)

State of Himachal Pradesh v. Surinder Mohan, (SC)

State of Haryana v. Mohinder Singh, (SC)

Mr. "X" v. Hospital "Z" (SC)

U.P. State Sugar Corporation Ltd. v. Dy. Director of Consolidation, (SC)

Research Foundn. for Science v. Union of India (SC)

C.V. and Co. v. State of Kerala, (SC)

Natthi v. Union of India, (SC)

K.P. Yousuff v. State of Kerala, (SC)

Union of India v. Mangat (dead) by LRs., (SC)

Cheeranthoodika Ahmmed Kutty v. Parambur Mariakutty Umma, (SC)

Jyoti Kaul v. State of M.P., (SC)

R. Rathinam v. State by D.S.P., (SC)

Raj Rani v. State (Delhi Administration), (SC)

State of T.N. v. E. Thalaimalai , (SC)

State of Tamil Nadu v. E. Thalaimalai, (SC)

Ramjidas v. Rambabu, (SC)

R. Kanthimathi v. Beatrice Xavier, (SC)

Most. Jiria Devi v. Chhatiya Devi, (SC)

Rampukar Yadav v. State of Bihar, (SC)

Surinder Singh v. State of Bihar, (SC)

Rangi Ram v. State of Haryana, (SC)

M. Thomas v. State of Kerala, (SC)

Ram Rakha v. State of Punjab, (SC)

Banaras Hindu University v. Mahendra Kumar Gupta, (SC)

Haji Mumtaz Hussain v. State of U.P., (SC)

Kannian v. Sethurama (SC)

New Delhi Municipal Council v. Sohan Lal Sachdev, (SC)

Damjibhai Bijibhai Vasava v. Ranchhodbhai Zinabhai, (SC)

Kaluram v. Shrinathdas, (SC)

Collector of Central Excise, Kanpur v. M/s. LML Ltd. (Scooter Unit), Kanpur, (SC)

Lakhraj Devi v. State of Bihar, (SC)

State of A.P. v. A.P. state Road Transport Corporation (SC)

Registrar, Osmania University, Hyderabad v. K. Jyoti Lakshmi, (SC)

Chandra Bhan v. Pamma Bai, (SC)

Coats Viyella India Ltd. v. India Cement Ltd., (SC)

Malabar Industrial Co. Ltd., M/s. v. Commissioner of Income-tax, Kerala State, (SC)

M/s Jupitor Chit fund (P) Ltd. v. Shiv Narain Mehta (dead), (SC)

M.N. Abdul Rawoof v. Pichamuthu, (SC)

Narayanaru Thrivikranaru v. V. Madhavan Potty, (SC)

Director, Medical Education, Lucknow v. Dr. Swapnil Chauhan, (SC)

State of Uttar Pradesh v. Dr. Reena Singhal, (SC)

N.T.C. (Ida Pattern) Emp. Association v. Union of India (SC)

Rajendra Prasad v. State of Bihar, (SC)

Suneeta Aggarwal v. State of Haryana, (SC)

Mohd. Riazul Usman Gani v. District & Sessions Judge, Nagpur, (SC)

Municipal Corporation of Delhi v. Vinod Bhasin, (SC)

Dhananjay Kumar Pandey v. State of Bihar, (SC)

R. Rajagopal v. S.S. Venkat, (SC)

Rajender Singh R. v. Depot Manager, A.P.S.R.T.C., (SC)

State of U.P. v. Anil Kumar, (SC)

Theja V. Nagarjuna v. V. Nagarjuna, (SC)

Panjabrao Deshmukh Education Society v. State of Maharashtra, (SC)

M/s. T. L. Geotechnics Pvt. Ltd. v. M/s. Dolphin Offshore Enterprises (India) Ltd., (SC)

Kamta Singh v. State of Bihar, (SC)

A.K. Enterprises v. Sterling Machine Tools (SC)

G. Sahukar v. State of Orissa, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Seshmani v. Deputy Director of Consolidation, (SC)

State of Kerala v. G. Balakrishna Pillai, (SC)

The Secretary, Indian Tea Association v. Ajit Kumar Barat, (SC)

Hindustan Petroleum v. Sunita Mehra (SC)

Hema Ram v. State of Rajasthan, (SC)

M/s. BSI Ltd. v. Gift Holdings Pvt. Ltd., (SC)

Pankaj Mehra v. State of Maharashtra, (SC)

Laxman Naskar v. Union of India, (SC)

Manjeet Singh @ Kukku v. State of N.C.T. of Delhi, (SC)

State of Maharashtra v. Ravdeep Singh Sohal., (SC)

Registrar, University of Health Sciences, A.P. v. Y. Raveendranath", (SC)

Almitra H. Patel v. Union of India, (SC)

Adarsh Sabzi Mandi Samiti v. State of Haryana, (SC)

Mumbai Agricultural Produce Market Committee v. Sharafatullah Hafiz Inayatulla, (SC)

Jaidrath Singh v. Jivendra Kumar, (SC)

Bank of Baroda v. Satima Cold Storage (S.C.)

Britannia Industries Ltd. v. T.N. Pollution Control Board (SC)

Commissioner of Income-tax v. Bombay Burmah Trading Corporation, (SC)

Devinder Singh Pannu v. Chandigarh Admn., (SC)

Motilal Pesticides (I) Pvt. Ltd. v. I.T. Commr., Delhi, (SC)

New India Mining Corporation Pvt. Ltd. v. I.T. Commr., (SC)

I.T. Commr., Hyderabad v. Trustees of HEH, Nizam's Misc. Trust, A.P., (SC)

Food Corporation of India v. State of Haryana, (SC)

State of West Bengal v. Jindal India Ltd., (SC)

Union of India v. Mohd. Nayyar Khalil (SC)

Tata Iron and Steel Co. Ltd. v. Commr. of Central Excise and Customs, (SC)

Trustees of H.E.H. the Nizam's Supplemental Family Trust v. Commr. of I-T., (SC)

Director of entry tax v. Dalmia Industries Ltd. (SC)

Collector Of Central Excise, Indore v. M.P. State Industrial Corporation , (SC)

Reshmu v. Rajinder Singh, (SC)

Medical Council of India v. State of H.P. (SC)

Consumer Education and Research Society v. Union of India, (SC)

India Thermal Power Ltd. v. State of M.P., (SC)

Sunil Fulchand Shah etc. v. Union of India, (SC)

Mahmood v. State of Bihar, (SC)

State of U.P. v. Ashok Dixit, (SC)

State of Punjab v. J.L. Gupta, (SC)

Raj Singh v. State of Haryana (SC)

Sarita Sharma v. Sushil Sharma, (SC)

Michael Machado v. Central Bureau of Investigation, (SC)

Karamajit Singh @ Pappu v. State of Punjab, (SC)

D. Srinivasan v. Commissioner, (SC)

Ramji Patel v. Nagrik Upbhokta Marg Darshak Manch, (SC)

Sri K.V. Shivakumar v. The Appropriate Authority , (SC)

Monotosh Kumar Mitra v. Amarendranath Shaw., (SC)

Pollution Control Board, Assam v. Mahabir Coke Industry (SC)

Vijay Packaging System Ltd. v. Commissioner of Customs & Central Excise, A.P. (SC)

Kadiyala Rama Rao v. Gutala Kahna Rao (Dead) by LRs., (SC)

Kunj Behari Lal Butail v. State of H.P., (SC)

Sakshi v. Union of India, (SC)

Shiv Dev Singh v. Senior Suptd. of Police, Batala, (SC)

Binod Kumar Jha v. Prakash Ranjan Kumar, (SC)

Rajasthan State Electricity Board v. Brij Mohan Parihar (SC)

Gangabishan v. Motiram (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Batakrushna Das v. Natabar Behera, (SC)

Shashi Sharma v. Sanjay Sharma., (SC)

Parvati Devi v. Commissioner of Police, Delhi (SC)

Commissioner of Income-tax, Bombay v. Haribhai Estate Pvt. Ltd., (SC)

M/s. Modern Insulators Ltd. v. Oriental Insurance Co. Ltd., (SC)

Union of India v. M/s. Ganesh Das Bhojraj, (SC)

Thangam v. State, Chennai-9 (SC)

Om Parkash Jaiswal v. D.K. Mittal, (SC)

M/s Kusum Ingots & Alloys Ltd. v. M/s Pennar Peterson Securities Ltd., (SC)

Radhakrishnan Prabhakaran v. The State Of Tamil Nadu (SC)

Rajasthan State Warehousing Corporation v. Commissioner of Income-tax, (SC)

Lakhpat Rai Juneja v. Union of India, (SC)

State of Orissa v. Sudhakar Das (dead), (SC)

Sajjadanashin Sayed Md. B.E. Edr. v. Musa Dadabhai

Commissioner of Income Tax, Gujarat v. Gujarat State Warehousing Corpn. Ltd. (SC)

Collector of Customs v. M/s. Television and Components Ltd., (SC)

Kishan Chand Chopra v. State (Delhi Administration) , (SC)

Sukhwinder Singh v. State of Punjab (SC)

Kallikatt Kunhu v. State of Kerala, (SC)

Masumsha Hasanasha Musalman v. State of Maharasthra, (SC)

Koluttumottil Razak v. State Of Kerala , (SC)

M/s. Medohl Chemicals & Pharma Pvt. Ltd. v. Biological E. Ltd., (SC)

Aditya Nath Pandey v. State of U.P. (SC)

Khemchand Om Prakash Sharma v. State of Gujarat (SC)

Divisional Manager, A.P. SRTC v. Kondi K. Rambabu (SC)

K. Naina Mohamed v. S. Mohd. Mohideen, (SC)

Steel Authority of India Ltd. v. State of Orissa, (SC)

Anima Mallick v. Ajoy Kumar Roy (S.C.)

Yusuf Khan @ Dilip Kumar v. Manohar Joshi, (SC)

State of U.P. v. Devi Dayal Singh, (SC)

EIMCO K.C.P., Madras v. Commissioner of Income-tax, Madras, (SC)

Sonu v. Prakash, (SC)

Commissioner of Central Excise, Delhi v. K.K. Rubber Co. Pvt. Ltd. (SC)

Prem Sahwney v. Custodian, (SC)

Muralidhar Sarangi v. New India Assurance Co. Ltd., (SC)

Haldiram Bhujiawala, M/s. v. M/s. Anand Kumar Deepak Kumar (SC)

Jettappa (Dead) by LRs. v. Vasudev (Dead) by LRs.

T.N. Godavarman Thirumulpad (29) v. Union of India (SC)

Mangal Das K. Desai v. Shashikant R. Desai, (SC)

Medical Council of India v. Diparani P. Deshmukh, (SC)

Lachhman Singh v. State of Punjab, (SC)

New India Assurance Co. Ltd. v. R. Srinivasan, (SC)

State of Maharashtra v. Laljit Rajshi Shah, (SC)

Rajendra Prasad Arya v. State of Bihar, (SC)

Apeego Ltd. v. The Inspector of Police, T.N., (SC)

Raja Ram v. State of Rajasthan (SC)

Karamchari Union, Agra v. Union of India, (SC)

David Joseph Guido v. A.C. Fernandes (SC)

Chordia Automobiles v. S. Moosa, (SC)

M. Arul Jothi v. Lajja Bal, (SC)

C.T.O. (Int) No. Iv. Enforc. Wing, Hyderabad v. Ki-Hi-Tech Secure Print Ltd. , (SC)

Deputy Commissioner, Dakshina Kannada District v. Rudolph Fernandes, (SC)

Nasir Abdullah v. State of West Bengal, (SC)

State of Maharashtra v. Narendra Oil Refineries, (SC)

Commissioner, Sales Tax, U.P., Lucknow v. M/s. Prag Ice and Oil Mills., (SC)

State of U.P. v. Chemtreat Chemicals (SC)

Commercial Tax Officer (Int.) No. IV, Enforcement Wing v. Ki Hi-Tech Secure Print Ltd., (SC)

Mafatlal Industries Ltd. v. Nadiad Nagar Palika, (SC)

K.V. Shivakumar v. Kanak Raj Mehta, (SC)

Mohan Amba Prasad Agnihotri v. Bhaskar Balwant Aher, (SC)

K. Chandrakant Navaratan v. Sharda Bai, (SC)

Jibril v. State U. P., (SC)

Baldeo G. Singh v. Board of Inland Revenue, (PC)

Rohtash Singh v. (Smt.) Ramendri, (SC)

Nemai Mandal v. State of W.B, (S.C.)

National Textile Corporation v. Mumbai Textile Technicians and Officers Association, (SC)

Shreepat v. Rajendra Prasad (S.C.)

Entry Tax Officer v. Uptron India (SC)

Chelmsford Club, M/s. v. Commissioner of Income-tax, Delhi, (SC)

A.P. State Wakf Board v. All India Shia Conference (Branch) (A.P.) (SC)

Mushir Mohammed Khan (dead) by Lrs. v. Sajeda Bano, (SC)

Raipur Development Authority, Raipur v. Upendira Nath Dani (SC)

Mahendra H. Patel v. Ram Narayan Singh, (SC)

Premier Enterprises, Secunderabad v. Commercial Tax Officer (SC)

Commissioner of Sales Tax, U.P. v. R.P. Dixit Saghidar (SC)

S. M. Seeni Ibrahim Sahib v. S. M. Sultan Ibrahim, (SC)

Sushinder Singh v. Gurjinder Singh, (SC)

Gopal K. Upadhyay v. Ramesh Chandra, (SC)

G.P. Srivastava v. R.K. Raizada, (SC)

Gopalankutty Nair v. Kunhirama Tharakan, (SC)

Rohini Prasad v. Kasturchand, (SC)

M/s Economic Transport Organisation v. Dharwad Distt. Khadi Gramudyog Sangh, (SC)

P. Mohan Babu v. D. Ramaswamy, (SC)

Mohinder Kumar v. State of Haryana, (SC)

Ashok Dhingra v. N.C.T. of Delhi, (SC)

Ammavasai v. Inspector of Police, Valliyanur, (SC)

Sumedha Nagpal v. State of Delhi, (SC)

State of A.P. v. Pituhuk Sreenivanasa Rao, (SC)

Jai Pal v. State of Haryana, (SC)

G.V. Rao v. L.H.V. Prasad, (SC)

C. Nagraj v. A. Satyanarana, (SC)

Manoranjan Prasad Choudhary v. State of Bihar (SC)

V. P. Ahuja v. State of Punjab, (SC)

Shiva Kant Dwivedi v. State of Bihar (SC)

Union of India (UOI) v. Alok Kumar Dass , (SC)

I.C.I.C.I. v. Ceeta Industries Ltd. (SC)

Bir Singh v. Pyare Singh, (SC)

Barsati v. State of U.P. (SC)

Nagappa v. Dodda Bharamappa, (SC)

Union of India v. M/s. Hanuman Prasad and Bros. (SC)

Indian Council for Envirolegal Action v. Union of India (SC)

Commissioner of Sales Tax, U.P. v. M/s. Ram Chandra Asha Ram, (SC)

New India Assurance Co. Ltd. v. Rula, (SC)

State of Maharashtra v. Pravin Jethalal Kamdar, (SC)

Commissioner Of Sales Tax, U.P. v. Israr Hotel, U.P. , (SC)

State of U.P. v. Ram Swarup Saroj, (SC)

Rajappa Neelakantan v. State Of T.N.(SC)

Kulwant Singh v. Amarjit Singh, (SC)

Rang Bahadur Singh v. State of U.P., (SC)

Jaipal v. State of Haryana, (SC)

Arivazhagan v. State, (SC)

Darshan Singh v. State of Rajasthan,, (SC)

Whirlpool of India Ltd. v. Employees' State Insurance Corporation, (SC)

Mayurakshi Cotton Mills v. Panchra Mayurakshi Cotton Mills Employees' Union, (SC)

Municipal Corporation of Delhi v. Female Workers (Muster Roll), (SC)

State of Haryana v. Mohinder Pal , (SC)

Collector of Customs v. Grasim Industries Ltd. (SC)

Canara Bank v. State of Tamil Nadu, (SC)

Subhra Mukherjee v. Bharat Coking Coal Ltd., (SC)

Radha Raman Tiwary v. Rama Kantpati Tiwari, (SC)

Jaswant Singh v. Bhagwan Singh (SC)

Deo Nandan v. Ram Saran, (SC)

Sri Balaji Oil & Ice Industries, Agra v. Divisiona

Maheshchandra Trikamji Gajjar v. State of Maharashtra, (SC)

Ram Kishan v. State of Rajasthan (SC)

Ajab Singh v. State of Uttar Pradesh, (SC)

State of Haryana v. Nauratta Singh, (SC)

Bank of India v. Lakshimani Dass, (SC)

Navodaya Vidyalaya Samiti v. T.C.S. Naidu, (SC)

Management, Lokashikshana Trust No. 2 v. Presiding Officer, (SC)

Balbahadur Singh v. Oriental Insurance Co. Ltd., (SC)

News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board (SC)

M.C. Mehta v. Union of India (SC)

SIV Industries Ltd., M/s. v. Commissioner of Central Excise and Customs, (SC)

Secretary, Sarvodaya Education Society (Regd.) v. Ginjala Panasaiah, (SC)

Channasomaiah v. Chinnappa Reddy (SC)

S. Saleema Bi v. S. Pyari Begum, (SC)

A.P.S.R.T.C. v. Gade Vijayakumari Reddy, (SC)

M. Premlatha v. S. Sivaram, (SC)

Madhavi Ramesh Dudani v. Ramesh K. Dudani (SC)

Madhavi Ramesh Dudani v. Ramesh K. Dudani (SC)

N.D. Univ. of Agrl. and Technology v. R.P. Singh, (SC)

Homeopathic Charitable Trust v. State of Maharashtra, (SC)

R.K. Parasher v. Dinesh Kumar, (SC)

Jeewan v. State of Rajasthan (SC)

Gurdev Singh v. State of Bihar, (SC)

State of U. P. v. Bal Mukund, (SC)

State of A.P. v. Lankapalli Venkateswarlu, (SC)

Satya Prakash v. State of U.P., (SC)

State of Haryana v. Jai Parkash, (SC)

State of Kerala v. M. Gopalan (SC)

Hasan Khan Ibne Haider Khan v. R.H. Mendnoca, (SC)

Molar Mal v. M/s. Kay Iron Works (P) Ltd., (SC)

P. Vijaya (Smt) v. M. Santhanaraj (SC)

Bhagirath v. Kana Ram, (SC)

Koyilerian Janki v. Rent Controller (SC)

Dilip v. Mohd. Azizul Haq, (SC)

Chairman, Rajya Sabha v. S.S. Sohoni, (SC)

State of Bihar v. Bal Mukund Sah, (SC)

Ram Murat (Dead) By Lrs. v. Deputy Director Of Consolidation (SC)

Bhagat Singh v. State of Punjab, (SC)

United India Insurance Co. Ltd. v. Rajendra Singh, (SC)

Commissioner of Sales Tax, U.P. v. M/s. Lal Kunwa Stone Crusher (P) Ltd., (SC)

Nathpa Jhakri Jt. Venture, M/s. v. State of H.P., (SC)

Travencore Rubber and Tea Co. Ltd. v. Commissioner of Income-tax, (SC)

Kare Din v. Rakesh Mohan (SC)

Commissioner of Income-tax v. Mahendra Mills, (SC)

Commr of Trade Tax, U. P. v. M/s. Upper Doab Sugar Mills Ltd., (SC)

State of H.P. v. Akshara Nand (Dead) by LRs., (SC)

Commissioner of Income Tax, Gujarat, Surat v. Arun Textile 'C' (SC)

Kharaiti Lal v. Raminder Kaur, (SC)

Commissioner Of Income-Tax v. National Agricultural Corporation Marketing Federation Ltd. , (SC)

Union of India v. R. Sarangapani , (SC)

Director General, E.S.I. Corpn. v. Bikram Kishore Parida, (SC)

U.P. State Road Transport Corporation v. Subhas Chandra Sharma, (SC)

Municipal Employees Union v. State of Punjab, (SC)

U.P. State Road Transport Corporation v. Mahesh Kumar Mishra, (SC)

State of Rajasthan v. Shanker (SC)

Vinod Kumar v. State of U.P., (SC)

Abdul Hamit Ansari v. State of Maharashtra, (SC)

Joginder Singh Arneja v. National Co-op. Consumers Federation of India, (SC)

APSRTC v. V. Veeraiah, (SC)

Rita Barua v. Siddartha Barua, (SC)

Himalayan Construction Co., M/s. v. Executive Engineer, Irrigation Division, (SC)

Shyamali Ghosh v. Sumit Kumar Ghosh, (SC)

Prasada Rao Mikkilineni v. State of A. P., (SC)

G. Thankamma Amma v. N. Raghava Kurup, (SC)

M/s. Anand Associates v. Nagpur Improvement Trust, (SC)

Prasantha Banerji v. Pushpa Ashoke Chandani, (SC)

Republican Party of India (Athawale) v. Union of India (SC)

Mona Aresh Goel v. Aresh Satya Goel, (SC)

Khaleel Ahmed Dakhani v. Hatti Gold Mines Co. Ltd., (SC)

Nath Bros. Exim International Ltd. v. Best Roadways Ltd., (SC)

I.T. Commr., Bhopal v. M/s. Doongaji and Co. Distillery, Ujjain, (SC)

Commr. of I.T., Bhopal v. Hindustan Elector Graphites Ltd., Indore, (SC)

Surendra Chauhan v. State of M.P., (SC)

U.P. Pollution Control Board v. M/s. Mohan Meakins

Jagdish Lal v. Parma Nand, (SC)

Om Parkash Bansal v. Bal Kishan Gupta, (SC)

Kush Sahgal v. M.C. Mitter, (SC)

H.D. Sharma v. Northern Indian Textile Research Association, (SC)

Union of India v. K. B. Rajoria, (SC)

Rajiv Kapoor v. State of Haryana, (SC)

State of Haryana v. Jasvinder Singh (SC)

Radhey v. State of Uttar Pradesh (SC)

C. Gopinathan v. Krishnan Ayyappan (SC)

Kothakalava Naga Subba Reddi v. Public Prosecutor High Court of A.P., (SC)

Anil Kumar v. State of Punjab , (SC)

V.K. Sharma v. Union of India, (SC)

State of West Bengal v. Higher and State Audit Acnt. Serv. Assn., (SC)

State Of W.B. v. Higher & State Audit & Accounts Services Assn. (SC)

B.S. Gaur v. Union of India, (SC)

Commr. of Customs v. M/s. Jayathi Krishna and Co., (SC)

Mohinder Kaur v. Kusam Anand, (SC)

Padmja Sharma v. Ratan Lal Sharma, (SC)

Roop Singh v. Ram Singh, (SC)

Kuldip Singh v. Subhash Chander Jain, (SC)

R. Ramdoss v. N. Packirisamy Chettiar (SC)

P. Anand Gajapathi Raju v. P. V. G. Raju, (SC)

Patel Roadways Ltd. v. Birla Yamaha Ltd., (SC)

Shiromoni Gurdwara Prabandhak Committee v. Som Nath Dass, (SC)

State of Haryana v. M/s. Alfa Surgical P. Ltd., (SC)

Pharmacy Council of India v. All India Council of Technical Education (SC)

State Of A.P. v. Civil Supplies Services' Assn. (SC)

Union of India v. P.K. Lambodaran Nair, (SC)

Chandrasekhar Sureshchandra Bhatt v. State of Maha

State of Punjab v. Guno Majra Co-operative Agriculture Service Society Ltd., (SC)

K. Karunakaran v. State of Kerala, (SC)

Balwant Singh v. Partap Singh , (SC)

In R/o Dr. Ram Ashray Yadav, Chairman, Bihar Public Service Commission, (SC)

Nar Singh Pal v. Union of India, (SC)

Capt. Karan Vaswani v. Union of India, (SC)

Kamala Bakshi v. Khairati Lal, (SC)

Supdt., Narcotics Central Bureau, Chennai v. R. Pa

Bhura Mogiya v. Satish Pagariya (SC)

State of Karnataka v. Krishnappa, (SC)

Nirmal Singh v. State of Haryana, (SC)

State of Rajasthan v. N.K. (SC)

Suresh Rai v. State of Bihar, (SC)

Niranjan v. State Through Chief Sectt., Delhi Admintr. (SC)

Babul Kalita v. State of Assam, (SC)

Anand Kumar v. Prem Singh, (SC)

Maharashtra General Kamgar Union v. Solid Containers Ltd. (SC)

Udhav v. Pandharinath Kishanrao Tak, (SC)

Raipur Development Authority v. Anupam Sahkari Griha Nirman Samiti , (SC)

M.C. Mehta v. Union Of India (Uoi) (SC)

Mohammed Gazi v. State of M.P., (SC)

Jai Raj Singh v. Smt. Shanti Kishan Singh (Dead) by LRs. (SC)

District Manager, I.M.L. Depot, A.P. Beverages Corporation, A.P. v. K. Nagaraju (SC)

Shivdev Singh v. Sucha Singh, (SC)

Ponchai Chettiar (Dead) By LRs. v. Ramasamy Naicker (SC)

Ispat Industries Ltd. v. Union of India, (SC)

Anil Kumar Puri v. Presiding Officer, Labour Court, Chandigarh, (SC)

Council of Scientific & Industrial Research v. Ajay Kumar Jain, (SC)

Technical Employees Assn. v. Ministry of Railways, (SC)

Dharamveer v. State of Rajasthan (SC)

Hridaya Ranjan Pd. Verma v. State of Bihar, (SC)

Ashoka Dutta Gupta v. Sujit Dutta Gupta (SC)

State of U.P. v. Chandra Shekhar Shukla, (SC)

Vijay Ambe Das Diware v. Balkrishna Waman Dande, (SC)

Ram Das Singh v. State of Bihar (SC)

Vitoori Pradeep Kumar v. Kaisula Dharmaiah, (SC)

United Credit Ltd. v. Agro Sales India, (SC)

Budh Singh v. State of Punjab, (SC)

Prudential Capital Mkt. Ltd., M/s. v. State of Bihar, (SC)

State of U.P. v. Sahaguram Arya, (SC)

National Open School v. Apurva Mitra, (SC)

Munna Roy v. Union of India, (SC)

T.N. Godavarman Thirumulpad v. Union of India, (SC)

Commr of Central Excise, Jamshedpur v. M/s. Usha Beltron Ltd., (SC)

Union of India v. Ram Kishan (SC)

Commissioner of Central Excise, Meerut v. Goyal Gases (P) Ltd. (SC)

Common Cause, A Regd. Society etc. v. Union of India (SC)

J.L. Jain v. Union of India, (SC)

K. Trivikram v. Mohd. Abdul Kareem Khan, (SC)

State of Rajasthan v. Anil Kumar Sunil Kumar and Party, (SC)

Prashant Kumar Shahi v. Ghaziabad Development Authority, (SC)

Deep Chand v. Mohan Lal, (SC)

Sudarshan Nath v. State of Punjab, (SC)

Wellington Associates Ltd. v. Kirit Mehta, (SC)

Bijoyo Kumar Pattanaik v. Basanta Kumar Patnaik, (SC)

M.C. Mehta v. Union of India, (SC)

State of A.P. v. Manjeti Laxmi Kantha Rao, (SC)

Major Singh v. State of Punjab, (SC)

K. Haridas v. High Court of Kerala, (SC)

U.P. State Road Transport Corporation v. Mohan Lal Gupta, (SC)

K.S. Reddy v. Principal Secy. to Govt. of A.P., (SC)

K.S.V. Rao v. Oil and Natural Gas Commission (SC)

Kayed Ali v. Moizuddin (SC)

Jaswant Singh v. State of Haryana, (SC)

Rupesh Kantilal Savla v. State of Gujarat (SC)

A.K. Raghumani Singh v. Gopal Chandra Nath, (SC)

State of Haryana v. Prem Singh, (SC)

Govind A. Mane v. State of Maharashtra, (SC)

Union of India v. Era Educational Trust, (SC)

Anandi D. Jadhav (Dead) v. Nirmala Ramchandra Kore, (SC)

Kantilal Hirji Shah v. State of T.N., (SC)

Asokan v. State, Rep. by Public Prosecutor, Madras, (SC)

T. Vijayan v. Divisional Railway Manager, (SC)

Bank of India v. Indu Rajagopalan, (SC)

Government of Andhra Pradesh v. B. Satyanarayana Rao (dead) by Lrs., (SC)

Shahzadi Begum v. Badrunnissa Begum, (SC)

Commr. of Central Excise and Customs v. M/s. Venus

Ragho Singh v. Mohan Singh, (SC)

M.C. Mehta v. Union of India (SC)

Shaheed Bhagat Singh Co-op., H.B. Society Ltd. v.

Commissioner of Sales Tax, Madhya Pradesh v. M/s. Popular Trading Co., Ujjain, (SC)

Chinnama George v. N.K. Raju, (SC)

Janba v. Gopikabai, (SC)

Hiren Singha Roy v. Howrah Improvement Trust, (SC)

Pritam Singh v. Railway Board, (SC)

Laljit Singh v. State of U.P., (SC)

Narinder Singh v. State of Punjab, (SC)

State of West Bengal v. Narayan K. Patodia, (SC)

Union of India v. Rekha Majhi, (SC)

Comptroller & Auditor General of India v. Farid Sattar, (SC)

Jalaluddin v. State of Uttar Pradesh, (SC)

Ashok Kumar v. State of Bihar, (SC)

Rajendra Singh v. State of Bihar, (SC)

Imambi v. Azeeza Bee (SC)

K. M. Abdulla Kunhi v. State of Karnataka, (SC)

Birendra K. Singh v. State of Bihar (SC)

Prabhakar Baburao Bokde v. Bank of Baroda, Nagpur, (SC)

Union of India v. Sujatha Vedachalam, (SC)

Director, Defence Metal Research Laboratory v. G. Murali (SC)

State of Rajasthan v. Kailash Nath, (SC)

Dolly Kantibhai Patel v. Ballu Tukaram Auhad, (SC)

Mirza Wajahad Baig v. Sharanappa, (SC)

Collector of Central Excise, Baroda v. United Phosphorus Ltd., (SC)

Gurdeep Singh v. State of Punjab, (SC)

Darbara Singh v. Paramjit Singh (SC)

Grifan v. Sarbjeet Singh (SC)

Chandrika Prasad v. Pullo, (SC)

Allahabad Bank v. Canara Bank, (SC)

V.M. Bros. Pvt. Ltd. v. Commissioner of Income tax , (SC)

Rajinder & Co. v. Union of India, (SC)

Rakesh Kumar v. Akshay Kumar (SC)

Workmen v. Hindustan Veg. Oils Corpn. Ltd., (SC)

Camilo Vaz v. State of Goa, (SC)

Amresh Tiwari v. Lalta Prasad Dubey, (SC)

State of U.P. v. Babu Ram, (SC)

Ajaib Singh v. State of Punjab, (SC)

Ghulam Nabi War v. State of N.C.T. of Delhi, (SC)

Sangeeta v. Suresh Kumar (SC)

Gayatri Devi Pansari v. State of Orissa, (SC)

Kapus Ekadhikar Karmachari Sangh v. State of Maharashtra, (SC)

Indian Overseas Bank v. I.O.B. Staff Canteen Workers' Union, (SC)

Jaya Gokul Educational Trust v. Comm. & Secy to Govt., Kerala, (SC)

Dai-Ichi Karkaria Ltd. v. Union of India, (SC)

Dharamwati v. Bhagvat Prasad, (SC)

Edward Keventer Pvt. Ltd. v. Bihar State Agricultural Marketing Board, (SC)

Diocese of Kanjirapally v. Commissioner-cum-Secretary Higher Education (SC)

Indian Council v. Union Of India (SC)

M.L. Dalmiya and Co. v. International Airport Authority of India, (SC)

T.N. Godavarman Thirumulpad (31-A) v. Union of India (SC)

Balbir Singh Chib v. Sanjay Dave, (SC)

V. Mangaleswari v. V. Balakrishna Reddy, (SC)

K.S. Muthu v. T. Govindarajulu, (SC)

Om Prakash Gupta v. Union of India, (SC)

Steel Authority of India Ltd. v. Ranchi Municipal Corporation, (SC)

Munni Kumari v. Shailendra Kumar Choudhary, (SC)

Fali Firoz Shah Bomanji v. State of Maharashtra, (SC)

Karnataka State Road Transport Corporation v. Smt. Asmathunnisa, (SC)

Gulshan Rai v. Pushpa Devi, (SC)

Oriental Insurance Co. Ltd. J&K v. Narinder Kaur (SC)

A.P. Pollution Control Board v. Prof. M.V. Nayudu (Retd.) (SC)

Premabai v. Jnaneshwar Ramakrishna Patange, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Shambhu Murari Sinha v. Project and Development India, (SC)

Shakuntala Devi v. Union of India, (SC)

P.K. Das v. The Presiding Officer, Labour Court, Gauhati, (SC)

Akhilesh Kumar Sinha v. State of Bihar, (SC)

R. Sarala v. T.S. Velu, (SC)

Avinash Arora v. State of U.T. Chandigarh, (SC)

Meena W/o Balwant Hemke v. State of Maharashtra, (SC)

Medical Council of India v. Indian Doctors from Russia Welfare Association., (SC)

State Bank of India v. State Bank of India Canteen Employees' Union, (SC)

Abani Mahato v. Kanchan K. Sinha, (SC)

Subir Bakshi v. R.T.A., Nadia, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

State of Haryana v. Surjit Singh (SC)

Refrigeration and Appliances and others v. Jayaben Bharatkumar Thakkar and others (SC)

The Commissioner Of Income-Tax, West Bengal-I, Calcutta. v. United Provinces Electric Supply Company , (SC)

Haji Saeed Khan v. State of U.P. (SC)

Sri Mahendra Pal Agarwal (Dead.) v. Prescribed Authority/Civil Judge. (SC)

V.H. Patel & Company v. Hirubhai Himabhai Patel, (SC)

Balwant Kaur v. Chanan Singh, (SC)

Standard Chartered Bank v. Custodian, (SC)

Buran Standard Co. Ltd. v. Tarun Kumar Chakraborty (SC)

Union of India v. R.S. Sharma, (SC)

Raghbir Singh v. State of Haryana, (SC)

Ramji Prasad v. Rattan Kumar Jaiswal, (SC)

Jamnalal v. Radheshyam, (SC)

Mitter Sen Jain v. Shakuntala Devi (SC)

Abdul Gaffer v. H.S. Srinivasa Setty (SC)

Gauri Shankar Prasad v. State of Bihar, (SC)

Tamil Nadu Administrative Service Officers Associa

M. Ramalinga Thevar v. State of Tamil Nadu, (SC)

R.N. Dey v. Bhagyabati Pramanik, (SC)

D. Singaraj v. Murthy (SC)

Boramma v. Krishna Gowda (SC)

State of Kerala v. T.N. Chacko, (SC)

Umakant Mishra (Dead) v. Dinanath Prasad Shah (Dead) . (SC)

Renuka Anantrai Vora v. Kirtikumar Fulchand Vora, (SC)

Land Acquisition Officer v. V. Jhansi Lakshmi, (SC)

Pinki Mishra v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

Trustees of HEH the Nizam's Pilgrimage Money Trust v. I.-T. Commr., A.P., (SC)

Dal Chand v. Ram Dayal, (SC)

North West K.R.T.C. by its Managing Director v. Malakayya, (SC)

A. Raghavender v. Michael Manohar, (SC)

Research Foundn. For Science v. U.O.I. (SC)

Khaja Nayeemuddein v. State of A.P (SC)

Vinesh Pundir v. State of U.P., (SC)

State of Haryana v. Smt. Santra, (SC)

Beyas Mahto v. State of Bihar, (SC)

Gantusa H. Baddi (Dead) v. Meerabai G. Pai, (SC)

Union of India v. Charanjit S. Gill, (SC)

Om Parkash Sharma v. Central Bureau of Investigation, (SC)

Karamjit Singh v. State (Delhi Admn.), (SC)

Kerala Financial Corporation v. O.K. Muraleedharan (SC)

Kunal Nanda v. Union of India, (SC)

Karnataka State Road Transport Corporation v. S. Manjunath, (SC)

Tata Engineering And Locomotive Co. Ltd. v. The State Of Bihar , (SC)

M.C. Mehta v. Union of India (SC)

Sri Veera Hanuman Rice and Flour Mill v. State Bank of India, (SC)

M.C. Mehta v. Union of India, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Kaushalya Devi Vohra v. Mohinder Lal Gupta, (SC)

Mohan Singh v. Saheb Singh, (SC)

Seema v. Rakesh Kumar, (SC)

Choudhary Udai Singh v. Narayanibai, (SC)

Indian Council for Enviro-legal Action v. Union of India, (SC)

State of Andhra Pradesh v. State of Karnataka, (SC)

National Insurance Co. Ltd. v. Bhagu Devi, (SC)

Asgar S. Patel v. Union of India, (SC)

Dena Bank v. Bhikhabhai Prabhudas Parekh, (SC)

State of Karnataka v. State of A.P. , (SC)

P.K. Abraham Tharakan v. State of Kerala, (SC)

D.K. Joshi v. State of U.P., (SC)

Syndicate Bank v. The General Secretary, Syndicate Bank Staff Association, (SC)

Chandra Prakash Shahi v. State of U.P., (SC)

M.K. Shanmugam v. Union of India, (SC)

R.K. Panjetha v. Haryana Vidyut Prasaran Nigam Ltd. (SC)

Narayan Singh Solanki v. Union of India, (SC)

State of Tamil Nadu v. Selvi J. Jayalalitha, (SC)

Kuldeep Singh v. State of Rajasthan, (SC)

Kamal Kishore v. State of Himachal Pradesh, (SC)

Kans Raj v. State of Punjab, (SC)

Sagayam v. State of Karnataka, (SC)

Swaran Singh v. State of Punjab, (SC)

Lt. Col. P.R. Chaudhary (Retd.) v. Municipal Corporation of Delhi, (SC)

Kantilal Hirji Shah v. State of Tamil Nadu, (SC)

P.V. Sundara Rajan v. Union of India, (SC)

Union of India v. Madras Telephone S.C. & S.T. Social Welfare Association, (SC)

Parag Gupta (Dr.) v. University of Delhi, (SC)

Union Bank of India v. Official Liquidator, H.C. of Calcutta, (SC)

Babulal v. Habibnoor Khan (dead) by LRs., (SC)

State of Andhra Pradesh. v. Challa Ramkrishna Reddy, (SC)

Vimal Chandra Grover v. Bank of India, (SC)

E. Madhavi Pallikkaramma v. K.V. Prabhakaran Nair, (SC)

Dev Pal Kashyap (dead) through L.Rs. v. Ranjit Singh, (SC)

Byathaiah v. Pentaiah, (SC)

Smt. Rita Devi v. New India Assurance Co. Ltd., (SC)

Tamil Nadu Electricity Board v. Sumathi, (SC)

Madhvi Amma Bhawani Amma v. Kunjikutty Pillai Meenakshi Pillai, (SC)

State of Bihar v. Kameshwar Prasad Singh, (SC)

State of Orissa v. Harihar Satpathy, (SC)

Vinaya Krishna Sinha v. Union of India, (SC)

Municipal Committee, Mansa v. Darshan Singh, (SC)

State of Punjab v. Harbans Singh Gill, (SC)

Kumud Kumar v. Central Bank of India, (SC)

State of Maharashtra v. Girish Ghanshyam Dube, (SC)

Joseph v. State of Kerala, (SC)

Malempati Pattabi Narendra v. Ghattamaneni Maruthi Prasad, (SC)

Mohd. Aslam v. State of Maharashtra, (SC)

State of M.P. v. J.B. Singh, (SC)

State of Maharashtra v. Ashok Narayan Dandalwar, (SC)

Ajay Singh v. State of Bihar, (SC)

Shakti Travel and Tours v. State of Bihar, (SC)

Liaq Ahmad v. Habeeb-Ur-Rehman, (SC)

Dy. Dir. Gen. of Geo. Survey of India v. R. Yadaiah, (SC)

Suraj Parkash Gupta v. State of Jammu & Kashmir, (SC)

Food Corporation Of India Workers' Union v. Food Corporation Of India And Anr., (SC)

Prithipal Singh v. State of Punjab, (SC)

UOI v. Debika Guha, (SC)

Kamar Jaikrishna Panjabi v. Manghraj Kachardas Gothi (SC)

Government of A.P. v. Gudepu Sailoo, (SC)

M.C. Mehta v. Union of India, (SC)

News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board, (SC)

Sheo Prasad v. Pawan Kumar (S.C.)

Srinivasa Reddy v. Mandal Revenue Officer-cum-Land Acquisition Officer, (SC)

Venkatesh v. State of Karnataka, (SC)

J. Lingaiah v. G. Hanumanthappa, (SC)

Chairman, New Okhla I. D. Authority v. Zilla Panchayat, Gautam Budh Nagar, (SC)

Santana F. Dias v. Union of India, (SC)

Nav Jyoti Investment and Dealers v. M/s National Insurance Company Ltd. (SC)

Delhi Judicial Service Association (Regd.) v. Union Of India Through The Secretary And Others (SC)

T.N. Godavarman Thirumulpad v. Union of India, (SC)

Bhupinderpal Singh & Ors. v. State of Punjab, (SC)

Parbodh Sagar v. Punjab State Electricity Board, (SC)

Kommarajula Narasaiah v. State of A.P. (SC)

State of Maharasthra v. Damu, (SC)

Satpal v. State of Haryana, (SC)

T.M. Jacob v. State of Kerala , (SC)

K.M. Abdul Razzak v. Damodharan, (SC)

Vaneet Jain v. Jagjit Singh, (SC)

State of Orissa & Ors. v. Baidhar Sahu, (SC)

Air India Ltd. v. M. Yogeshwar Raj, (SC)

Imtiaz Ahmed v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

New India Ass. Co. Ltd. v. Rakesh Talwar, (SC)

Centre for P.I.L. v. Union of India, (SC)

T.P. Singh v. Bar Council of U.P. (SC)

Vidyawathi Kapoor Trust v. Appropriate Authority (SC)

Sukeshan Equipment Pvt. Ltd. v. Collector of Customs, Bombay (SC)

Teresinha Fernandes v. Antonio Elizabeth Piedade Aquiles Barreto, (SC)

Madai Lakshmi v. P.M. Partha Kumar (SC)

I.T. Commr. v. Gujarat State Wareshousing Corpn. Ltd., (SC)

A. Abdul Rashid Khan (dead) v. P.A.K.A. Shahul Hamid, (SC)

Collector of Customs, Madras v. Indian Organic Chemicals Ltd., (SC)

Bandhua Mukti Morcha v. Union of India (SC)

State Of Maharashtra v. Karvanagar Sahakari Griha Rachana Sanstha Maryadit And Ors. And Lokmanyanagar Sahakari Griha Karan Sanstha Niyamati (SC)

Diwan Sugar Mills v. State of U.P., (SC)

Ram Gopal v. Dy. Director of Consolidation, (SC)

Rajasthan Housing Board v. Smt. Parvati Devi etc., (SC)

M/s. Essar Constructions v. N.P. Rama Krishna Reddy, (SC)

State Bank of India v. Harbans Lal, (SC)

State of Punjab v. Dalbir Kaur Kalyan, (SC)

Dental Council of India v. Subharti K.K.B. Charitable Trust (SC)

District Forest Officer v. R. Rajamanickam, (SC)

Union of India v. Shankar, (SC)

Jang Singh v. State of Rajasthan, (SC)

Taruna v. State of West Bengal , (SC)

State of Punjab v. Vinod Kumar, (SC)

Lakhan Sao v. State of Bihar, (SC)

Dalbir Singh v. State of Haryana, (SC)

State of Karnataka v. Manjanna, (SC)

State of U.P. v. Battan , (SC)

Basappa Irappa Akki v. State of Karnataka (SC)

State of Rajasthan v. Harphool Singh (Dead) through his LRs., (SC)

State of Punjab v. Jang Bahadur. (SC)

Birla Jute and Industries Ltd. v. State of M.P., (SC)

Nehali Panjiyara v. Shyama Devi (SC)

Siddappa v. State of Karnataka, (SC)

Delhi Development Authority v. Skipper Construction (SC)

DLF Universal Ltd. v. Appropriate Authority, (SC)

Smt. Sharada Verma v. Dilip Gupta, (SC)

Govind Das v. Kanhiya Lal, (SC)

Pushparani S. Sundaram v. Pauline Manomani James, (SC)

Nodia Entrepreneurs Assocn. v. NOIDA (SC)

M.C. Mehta v. Union of India (SC)

Ram Pyaree v. Municipal Corporation of Delhi (SC)

A.P. Pollution Control Board v. Prof. M.V. Nayudu (Retd.) (SC)

State of Kerala v. Paily Mani, (SC)

Hara Parbati Cold Storage Pvt. Ltd. v. UCO Bank, (SC)

Tungabhadra Indus. Ltd. v. Union of India, (SC)

Anjuman Khuddamul Hujjaj v. Union of India, (SC)

B. Laxmidevama v. State of A.P., (SC)

Bharat Coking Coal Ltd., M/s. v. Raj Kishore Singh, (SC)

Haresh Dayaram Thakur v. State of Maharashtra, (SC)

Ramesh Kumar v. M.C.D. (SC)

H.P. State Electricity Board And Ors. v. Virendra Hotel & Allied Industries (P) Ltd. And Anr. (SC)

Council For Indian School Certificate Examination v. Isha Mittal (SC)

State Of Bihar v. Abhay Chand Bothra (SC)

Union Of India (Uoi) v. Sharwan K. Rajgarhia (SC)

Additional District Magistrate (Rev.) Delhi Admn. v. Siri Ram, (SC)

Jai Mangal Oraon v. Mira Nayak, (SC)

Shish Ram v. State of Haryana, (SC)

Ramavilasom Grandhasala v. N.S.S. Karayogam, (SC)

Selvi J. Jayalalitha v State of Deputy Supdt. of P

Vasa Chandrasekhar Rao v. Ponna Satyanarayana, (SC

Jagdish v. State of M.P., (SC)

T.K. Gopal @ Gopi v. State of Karnataka, (SC)

Abdul Nazar Madani v. State of Tamil Nadu, (SC)

Lily Thomas v. Union of India, (SC)

Balbir Kaur v. Steel Authority of India Ltd., (SC)

Shivaji University v. Sangameshwar Education Society, (SC)

U.P.S.R.T.C. v. Ram Chandra Yadav, (SC)

United Phosphorous Ltd. v. Director General (Safeguards), (SC)

Rajasthan State Electricity Board v. Associated Stone Industries, (SC)

Jaswant Singh v. State of Madhya Pradesh, (SC)

U.P. Rajya Vidyut Parishad Apprentice Welfare Assoc. v. State of U.P., (SC)

Union of India v. Gurcharan Singh (SC)

Nellikunnel Jose v. State of Kerala, (SC)

K.S. Bhoopathy v. Kokila, (SC)

Monarch Infrastructure (P) Ltd., M/s. v. Commr., Ulhasnagar Municipal Corpn., (SC)

State of West Bengal v. Md. Khalil, (SC)

Spl. Tahsildar, T.N. Magnesite Ltd. v. Vaiyapuri (SC)

Jai Shiva Cement (P) Ltd. v. Allahad Bank, (SC)

S.K. Verma v. M.P. High Court (SC)

Twentieth Century Finance Corpn. Ltd. v. State of Maharashtra, (SC)

State of Gujarat v. Kaushikbhai K. Patel, (SC)

Jt. Registrar of Co-operative Societies, Kerala v. T.A. Kuttappan, (SC)

Rishabh Agro Industries Ltd., M/s. v. P.N.B. Capital Services Ltd., (SC)

M/s. S.M. Dyechem Ltd. v. M/s. Cadbury (India) Ltd

Palanivelayutham Pillai v. Ramachandran, (SC)

Bonela Swaminatham v. State of A.P., (SC)

Shantial v. Vimalchand, (SC)

Enforcement Directorate v. M. Samba Siva Rao, (SC)

State of Tamil Nadu v. J. Jayalalitha, (SC)

Hari Ram v. State of Rajasthan, (SC)

Arnit Das v. State of Bihar, (SC)

N.T.C. (IDA Pattern) EMP. Association v. Union of India (SC)

Thermal Power House H.S.E.B. v. Anil Kumar (SC)

Union of India v. R.P. Yadav, (SC)

Bihar State Subordinate Ind. Field Officers' Assoc. v. Kapildeo Prasad Singh, (SC)

Umesh Singh v. State of Bihar, (SC)

Mahender Singh v. State of Andhra Pradesh, (SC)

Comdr. Sureshwar D. Sinha v. Union of India (SC)

ICICI Ltd v. Parasrampuria Synthetics , (SC)

M. C. Mehta v. Union of India, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board (SC)

Collectors of Custom, Bombay v. M/s. Grasim Industries Ltd., (SC)

Hindustan Aeronautics Ltd., M/s. Bangalore v. Commr. of I-T., Bangalore, (SC)

Collector of Central Excise, Jaipur v. M/s. Raghuvar (India) Ltd., (SC)

Jayanmti De v. Abani Kanta Barat, (SC)

Saurashtra Chemicals Ltd. v. Union Of India (Uoi), (SC)

Eastern Mineral and Trading Agency, M/s. v. Steel Authority of India Ltd., (SC)

Executive Director v. Sarat Chandra Bisoi, (SC)

Rajappa Hanamantha Ranoji v. Mahadev Channabasappa, (SC)

Paramjit v. State of Haryana, (SC)

Hardeo Singh v. State of Bihar, (SC)

Registrar of Companies v. Rajshree Sugar & Chemica

Bahadur Naik v. State of Bihar, (SC)

K.K. Patel v. State of Gujarat, (SC)

Kamla Devi v. Laxmi Devi, (SC)

P. Sarathy v. State Bank of India, (SC)

S.K. Rathi v. Prem Hari Sharma, (SC)

Jai Prakash Khadria and Meera Agarwalla (Bansal) v. Shyam Sunder Agarwalla, (SC)

U.P. State Electricity Board v. Banaras Electric Light & Power Co. Ltd., (SC)

State of U.P. v. Agra Electric Supply Co. Ltd., (SC)

M.C. Mehta v. Kamal Nath, (SC)

Nazir Hoosein v. Darayus Bhattena, (SC)

Bihar State Electricity Board v. Patna Electric Supply Co. Ltd., (SC)

State of U.P. v. Upper Jamuna Valley Electricity Supply Co. Ltd., (SC)

State of U.P. v. Banaras Electricity Light and Power Co. Ltd., (SC)

Skypak Couriers Ltd. v. Tata Chemicals Ltd., (SC)

Bhavesh D. Parish v. Union of India, (SC)

U.P. State Electricity Board v. Agra Electric Supply Co. Ltd., (SC)

Ghaziabad Development Authority v. Union of India, (SC)

U.P. State Electricity Board v. Upper Jamuna Valley Electricity Supply Co. Ltd., (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Commissioner of Income-tax, Trivandrum v. M/s. Ana

Commissioner of Income Tax, Vidarbha, Nagpur v. Kalawati (SC)

M. Sreedevi v. University of Medical Sciences, A.P., (SC)

Commissioner of Inland Revenue v. New Zealand Forest Research Institute, (Privy Council)

Ramesh Chandra Acharya v. Registrar, High Court of Orissa, (SC)

Mohammed Asif v. State Crime Branch Cid (SC)

Navin M. Raheja v. U.O.I., (SC)

Piara Singh v. State of Punjab, (SC)

Divya Manufacturing Co. (P) Ltd. v. Union Bank of India, (SC)

C.M. Joseph v. State of Kerala (SC)

News Item Hindustan Times A.Q.F.M. Yamuna v. C.P.C. Board, (SC)

Commissioner of Central Excise v. Steel Authority of India, Ltd., (SC)

Common Cause (A Regd. Society) v. Union of India (SC)

Chandigarh Housing Board v. Narinder Kaur Makol, (SC)

Baba Charan Dass Udhasi v. Mahant Basant Das Babaji Chela Baba Laxmandas Udasi Sadhu, (SC)

Basappa v. Puttappa, (SC)

Sudhakar v. State of Maharashtra, (SC)

Financial Commissioner (Revenue) v. Gulab Chand, (SC)

Braj Kishore Prasad Srivastava v. Bihar State Electricity Board, (SC)

Indian Council for Enviro-legal Action v. Union of India, (SC)

State of Bihar v. Lakshmi Shankar Prasad, (SC)

Chairman, Central Council of Homeopathy v. M/s. Varinder Singh, (SC)

Council of Scientific and Industrial Research v. Padma Ravinder Nath (SC)

Tarun K. Shah v. C. R. Alimchandani, (SC)

Badri Prasad v. Chandrakantabai, (S.C.)

State of Rajasthan v. Seator Kiln Co. (SC)

Deepak Grit Udyog v. State of Haryana (SC)

Nand Kantaben Janubhai Yodh v. Dipsinh Gambhirsinh Thakor (SC)

R.K. Mohammed Ubaidullah v. Hajee C. Abdul Wahab (D) by Lrs., (SC)

Kunhayammed v. State of Kerala, (SC)

Municipal Corporation of Delhi v. Jyotsna Jain , (SC)

Union of India (UOI) v. Nirlon Synthetic Fibres & Chemicals Co., (SC)

Collector Of Central Excise v. Rallis India Ltd. (SC)

Gaj Singh v. Settlement Commissioner (SC)

Labishwar Manjhi v. Pran Manjhi, (SC)

National Insurance Co. Ltd. v. Parmar Mahiben (SC)

Gulamhussain Leutubuddin Maner v. Abdulrashid Abdulrajak Maner, (SC)

State of Madhya Pradesh v. Mohan Lal Soni, (SC)

Food Inspector v. P.S. Sreenivasa Shenoy, (SC)

State of Andhra Pradesh v. J. Satyanarayana (SC)

Sundaram v. State of Andhra Pradesh (SC)

ESI Corporation v. C. Saseendran (SC)

State of Punjab v. Dalbir Singh, (SC)

Dhyan Singh v. State of Haryana, (SC)

Management of Bank of Madura v. Dy. Commissioner of Labour, (SC)

M/s. Ramala Sahkari Chini Mills Ltd. v. Employees'

State of U.P. v. Pratap Narain Chaddha, (SC)

Kerala State Electricity Board v. Kurien E. Kalathil, (SC)

Aziz Alam (Md.) v. Union of India, (SC)

Vikas Adhikari Panchayat Samiti v. Hira Lal, (SC)

I.T.I. Ltd. v. K. Chandragupta, (SC)

Asha Ram v. Divl. Engineer, Telecom Department, (SC)

Hindustan Zinc Limited v. Industrial Tribunal, (SC)

Mohd. Shafi Pandow v. State of Jammu & Kashmir, (SC)

Union of India v. Ex FLt. Lt. G.S. Bajwa (SC)

Hindustan Shipyard Ltd., M/s. v. State of A.P., (SC)

Eskayef v. Commissioner of Income Tax, Bangalore, (SC)

Pawan Biscuits Co. (Pvt.) Ltd., M/s. v. Collector

Designated Authority, Anti-Dumping Directorate, Ministry of Commerce v. M/s. Haldor Topspoe A/S., (SC)

N. N. Bhagwati, Bombay, M/s. v. Commissioner of Income-tax., (SC)

Union of India v. Kirloskar Oil Engines Ltd., (SC)

Union of India v. Aflon Engineering Corporation, (SC)

Oriental Insurance Co. Ltd. v. Shanta Kunwar, (SC)

Swadeshi Polytex Ltd. v. Collector, Central Excise, Meerut (SC)

Kamlesh P. Oza v. State of Maharashtra (SC)

Collector of Central Excise, Chandigarh v. S.D.O. Coil Fabrication (SC)

Chet Ram v. Punjab Wakf Board (SC)

Commissioner of Income- Tax v. Steller Investment Ltd. (SC)

Commissioner of Income-Tax v. Data Software Research Co. Ltd. (SC)

Motilal Jain v. Ramdasi Devi, (SC)

H.V. Panchaksharappa v. K.G. Eshwar, (SC)

Hanuman Vitamin Foods Pvt. Ltd. v. State of Maharashtra, (SC)

National Insurance Company Ltd. v. Chinto Devi, (SC)

Commissioner of Income-Tax v. Prithipal Singh and

Oil and Natural Gas Corporation Ltd. v. State Bank of India, (SC)

H.V.P.N.L. v. Mahavir, (SC)

Union Of India (Uoi) v. Sony India Ltd. , (SC)

Baswant v. State of Maharashtra (SC)

M/s. Esbee Inds. Corpn. v. M/s. Bulk Systems Int. Ltd. (SC)

Nidhi Nawani v. Vijay Nawani (SC)

Action Comm. For Imp. of Srikrishna R. v. U.O.I. (SC)

Anant Swaroop Sharma v. Union of India (SC)

Delhi Development Authority v. Skipper Construction (SC)

Patel Dahyabhai Motibhai (Dead) By Lrs. v. Parmar Surabhai Mangalbhai (SC)

Sarita Rani v. Deepak Raj, (SC)

Dilip K. Basu v. State of West Bengal, (SC)

Anthony v. K.C. Ittoop, (SC)

Shilpa v. Madhukar (SC)

Reshma v. Jai Narain (SC)

Virendra Kumar Singh v. State of U.P., (SC)

M/s. Patheja Bros. Forgings and Stamping v. I.C.I.C.I. Ltd., (SC)

Federation of Bar Association in Karnataka v. Union of India, (SC)

Kancherla Madhusudhana Rao v. State of A.P., (SC)

Hajuri P.C. Khuntia v. Brundaban R. Das, (SC)

Komal v. Deputy Director of Consolidation, Deoria, (SC)

Probodh Chandra Ghosh v. Urmila Dassi, (SC)

Sapurabi v. Shivalingegowda (SC)

Union of India v. National Hydroelectric Power Corpn. Ltd., (SC)

M. Ismail Faruqui v. Central Institute of English and Foreign Languages, (SC)

Hanuman Prasad v. IIIrd Addl. District Judge, (SC)

Neelam Kanwar v. Devinder Singh Kanwar (SC)

State of A.P. v. A. Sathyanarayana (SC)

Shankar Lal v. Sakil Ahmed (SC)

State of A.P. v. Kommaraju Gopala Krishna Murthy (SC)

Chacko v. State of Kerala, (SC)

Dhanai Mahto v. State of Bihar, (SC)

Phulwari Jagdambaprasad Pathak v. R.H. Mendonca, (SC)

Sugni Devi v. Jodhi Devi (SC)

U.P. Public Service Commission v. Sanjay Kumar, (SC)

Regional Engineering College, Hamirpur v. Ashutosh Pandey, (SC)

Yashwant Kumar N. Bhambhani v. University of Delhi, (SC)

The Factory Manager, CIMMCO Wagon Factory v. Virendra Kumar Sharma, (SC)

Bihar State Road Transport Corp. v. Presiding Officer, Industrial Tribunal, (SC)

Krantesh v. Chancellor, Bundelkhand University, (SC)

K. Sreedharan v. Chief Security Commissioner (SC)

State of Punjab v. Gauri Shanker (died) by LRs., (SC)

Kali Prasad v. Deputy Director of Consolidation, (SC)

Dalmia Cement (Bharat) Ltd., M/s. v. Commissioner of Income-tax, Delhi., (SC)

I.-T. Commr., Baroda v. Gordhanbhai Jethabhai Patel, (SC)

Chimajiro Kanhojirao Shirke v. Oriental Fire & General Ins. Co. Ltd., (SC)

Jagdishchandra Girjashanker v. Mohanbhai Hathibhai (SC)

Commercial Tax Officer v. Canara Bank, (SC)

Ulagappa v. Divn. Commr., Mysore, (SC)

Commissioner of Income-Tax v. Shivsagar Estate (SC)

Poonam v. Municipal Corporation of Delhi, (SC)

Vijaysingh Jevandas Kapadia v. Gen. Manager, Mahanagar Telephone Nigam (SC)

Hitakarini Samaj v. State of A.P. (SC)

Inder Singh v. Devinder Kaur, (SC)

I.T. Commr., Karnataka v. Karnataka Power Corporation, (SC)

Chatter Singh v. Usha Rani (SC)

Mrs. V. Mahima v. Sh. V. Mahalingam (SC)

Mohammed Aynuddin @ Miyam v. State of Andhra Pradesh, (SC)

Shivani Chattopadhyaya v. Siddarth Chattopadhyaya (SC)

Sadhna v. Pradeep M. Ahluwalia (SC)

Narinder Nath v. Amaraj Singh, (SC)

Chandra Deo Gautam v. State of U.P., (SC)

Punjab State Electricity Board v. Ram Rakhi, (SC)

M/s. Hari Fertilizers etc. v. State of U.P., (SC)

Union of India v. Lt. General Rajendra Singh Kadyan, (SC)

Govt. (N.C.T. of Delhi) v. Nitika Garg, (SC)

State of Haryana v. Kanta Rani, (SC)

University of Jammu v. Sarfraz Ahmed, (SC)

Gurusiddapa Kumbar v. Basavanneppa B. Kumbhar, (SC)

Commissioner of Customs, Mumbai v. M/s Century Enka Ltd. (SC)

Divya Export Enterprises v. Bank of Baroda (SC)

M/s Bentee Rubber (P) Ltd. v. State of Kerala (SC)

M/s. Griesheim GMBH v. Goyal MG Gases Limited (SC)

R. Narsimha Reddy v. Rondla Narsi Reddy (Dead) by LRs. (SC)

Dalmianagar Mazdoor Union v. Official Liquidator, Patna High Court (SC)

Srinagar Development Authority v. M.H. Leharwal (SC)

Kamal Pushp Enterprises v. D.R. Construction Company, (SC)

M/s. Gautam Constructions & Fisheries Ltd. v. National Bank for Agriculture & Rural Development, (SC)

Braja Kishore Jagdev v. Lingraj Samantaray, (SC)

Ramesh Kumar v. Municipal Corporation of Delhi (SC)

Comunidado of Chicalim v. Income tax Officer, Goa (SC)

United India Insurance Co. Ltd. v. M/s. Fancy Traders, (SC)

Pezhumkattil Ahammed Kutty v. C.M. Abdul Malick (SC)

Subray Gopal Krishna Hegde v. Prabhakar Venkataramana (SC)

Ramesh v. Ratnakar Bank Ltd., (SC)

SPL. Tahsildar, Land Acq. v. Nallamadan, (SC)

Brij Nath Pandey v. State of U.P., (SC)

Mohan Kumar Lal v. Vinoba Bhave University, (SC)

State of Punjab v. Kaku Ram, (SC)

Ashok Paper Mills Kamgar Union v. Union of India (S.C.)

Ram Deo Chauhan and Raj Nath Chauhan v. State of Assam, (SC)

Neeti v. Shiv Kumar Malik (SC)

Gurram Chakravarthi v. State of A.P. (SC)

State of Maharashtra v. Santosh Shankar Acharya, (SC)

A. Sowkath Ali v. Union of India, (SC)

Kandaswamy Sundaram v. Kusumandra (Dead) By Lrs. (SC)

Lophinoris Shangpling v. Hamboy Shullai, (SC)

Commissioner of Income Tax v. Ranchi Club Limited (S.C.)

State of Gujarat v. S.S. Murthy, (SC)

Prasad Nagar Residents Organisation v. Vice- Chairman, DDA, (SC)

Dharamgouda v. Venkanagouda (SC)

Gadnis Bhawani Shankar v. Faleiro Eduardo Martinho

Nandi Verdhan Jain v. Chander Kanta Jain , (SC)

Punjab National Bank v. Chajju Ram, (SC)

Ram Niwas (dead) through Lrs. v. Smt. Bano, (SC)

Sashi Kanta Ruia v. M/s. Indo Minerals, (SC)

Maya Sharma v. Shashi Goyal (SC)

Ajaib Singh v. Smt. Tulsi Devi, (SC)

Rajendra Kumar v. Kalyan (Dead) by LRs., (SC)

Central India Electric Supply Co. v. Commissioner Of Income- Tax, (SC)

Commissioner Of Income-Tax v. Harrison Crossfield (India) Ltd. , (SC)

Prakash Chand Nahta v. Union of India, (SC)

Commissioner of Income Tax, A.P.I, Hyderabad v. Venkateswara Hatcheries (P) Ltd. (SC)

Indira Devi v. Bajrang Lal, (SC)

Almitra H. Patel v. Union of India, (SC)

A.H. Pinto v. V. Chaniyappa, (SC)

Principal, Madhav Institute of Technology and Science v. Rajendra Singh Yadav, (SC)

Shree Damodar Kalvaibhav Education Society v. Director of Education, (SC)

The Vice Chancellor, University of Health Sciences v. Dr. P.S. Chaitanya (SC)

Umrao Singh v. State of U.P., (SC)

Hemant Bhimappa Gadivaddar v. State Of Karnataka (SC)

Jagjeevan Prasad v. State of M.P. (SC)

Sayed Taher Bawamiya v. Joint Secretary to the Govt. of India, (SC)

Janaki Pandyani v. Ganeshwar Panda (dead) by Lrs., (SC)

Commissioner of Income Tax, Jabalpur v. M/s. Durga Engineering and Foundry Works, (SC)

Collector of Central Excise, Indore v. M/s. Hindustan Lever Ltd., Chhindwara, (SC)

Commissioner of Income Tax, Patiala v. Rangila Ram (SC)

Sh. Bhagvanrao V. Patil v. Sh. Jagannath P. Patil (SC)

Century Flour Mills Ltd. v. Commissioner Of Income-Tax, (SC)

Lucky Minmat Pvt. Ltd. v. Commissioner of Income Tax, Jaipur (SC)

Comdr. Sureshwar D. Sinha v. Union of India (SC)

Federation of A.P. Chambers of Commerce and Industry v. State of A.P., (SC)

Collector of Central Excise, Kanpur v. Flock (India) Pvt. Ltd., Kanpur, (SC)

Gulam Hussain v. State of Delhi, (SC)

Assistant Collector of Central Excise v. Duncan Agro Industries, (SC)

Bitoo v. State of Punjab , (SC)

Kanta Rani v. Savitri Devi, (SC)

R.D. Rao v. Chairman & M.D., Punjab National Bank, (SC)

Government of Andhra Pradesh v. G.V.K. Girls High School, (SC)

M.C. Mehta v. Archeological Survey of India (SC)

Navin M. Raheja v. U.O.I. (SC)

Bhagyamma v. Sandeep Crine and Trailer Serv. , (SC)

M/s. B.P.L. Ltd. v. Dy. Commissioner of Gift Tax, (SC)

Preet Mohinder Singh v. Kirpal Singh, (SC)

Sakhahari Parwatrao Karahale v. Bhimashankar Parwatrao Karalhe, (SC)

D. Sreenivasan v. State of Kerala (SC)

Indian Hotels Co. Ltd. v. Income-tax Officer, Mumbai, (SC)

Kandiyan Kousallia v. Kandiyan Yesodha, (SC)

U.P. State Electricity Board v. M/s. Om Metals and Minerals (P) Ltd., (SC)

Brij Kishore v. Chhotelal Bidua, (SC)

Triveni Engineering and Industries Ltd. v. Commissioner of Central Excise, (SC)

Quarry Owners Association v. State of Bihar, (SC)

Uttam Singh Dugal and Co. Ltd. v. Union Bank of India, (SC)

Vice-Chancellor, Utkal University v. Babaji Charan Rout, (SC)

Rakesh Kumar Jain v. State through CBI, (SC)

John v. Ambiloth Krishnan (SC)

State of Andhra Pradesh v. Polamala Raju @ Rajarao, (SC)

R. Annapurna v. Ramadugu Anantha Krishna, (SC)

S.K. Dwivedi v. Dhar Jila Sahakari Bhoomi, Vikas Bank Maryadit, (SC)

Pinakin Bhallal Amin v. Haresh Manibhai Patel, (SC)

Sarabjit Singh v. Ex-Major B.D. Gupta, (SC)

Life Insurance Corporation of India v. Jyotish Chandra Biswas, (SC)

The Southern Railways Co-op. Bank Ltd. v. A. Swamy, (SC)

Executive Engineer v. Presiding Officer, H.P. Labour Court, (SC)

Rosammal Issetheenammal Fernandez (dead) by Lrs. v

Associated Timber Industries v. Central Bank of India, (SC)

A.P. State Financial Corporation v. Official Liquidator, (SC)

Associated Timber Industries v. Central Bank of India , (SC)

Vidya v. Nand Ram, (SC)

Pinakin Bhailal Amin v. Haresh Manibhai Patel, (SC)

Bharat Earth Movers v. Commissioner of Income-tax, Karnataka, (SC)

K.C.P. Ltd. v. Commr., Bangalore, (SC)

K. Ramullan v. Commissioner of Income-tax, Cochin, (SC)

M/s. Jay Bharat Credit & Investment Co. Ltd. v. Sales Tax Commr., (SC)

Delhi Electric Supply Undertaking v. M/s M.S. Chawla and Co. (SC)

Union of India v. N.S. Tiwana (SC)

Swatantar Dixit v. Govind Ram, (SC)

Rajiv Kochar v. R.S. Sharma, (SC)

T.J. Baby v. State of Kerala, (SC)

Marwari Kumhar v. Bhagwanpuri Guru Ganeshpuri, (SC

Santakumari v. Lakshmi Amma Janaki Amma, (SC)

S. Saktivel (dead) by Lrs. v. M. Venugopal Pillai, (SC)

G.B. Pant University of Agriculture and Technology v. State of Uttar Pradesh, (SC)

Food Corporation of India v. F.C.I. Paribahan Thikadhari Karmachari Samity, (SC)

A.P.S.R.T.C. National Mazdoor Union v. A.P.S.R.T.C., (SC)

Sukhram Singh v. Krishi Utpadan Mandi Samiti (SC)

Surendra Pandey v. State of Bihar (SC)

Munshi Ram v. Union of India, (SC)

State of Karnataka v. Registrar General, High Court of Karnataka, (SC)

Union of India v. Mamta Sethi, (SC)

Harbans Singh v. The State of Punjab (SC)

Chandragouda v. Shekharagouda S. Pittanagoudar (Dead) By Lrs. , (SC)

State of U.P. v. Vishnu Dayal (SC)

State of U.P. v. U.P. Polytechnic Diploma Shikshak Sangh, (SC)

S.P., Forest Cell, Adyar v. M/s. Kannans Co., (SC)

I.T. Commr., A.P. v. Hatnam Poultry Pvt. Ltd., (SC)

Hombal @ Chowdaiah since deceased by his LRs. v. Sri Siddaiah (SC)

Ranbir Singh v. State of Haryana (SC)

Land Acquisition Officer v. Nadpi Chinna Mallaiah (SC)

Maharashtra State Transport Kamgar Sanghathana v. Maharashtra state Road Transport Corpn. (SC)

Mamidi Hema Kumari v. Rambabu Mamidi, (SC)

Sayamma v. Basamma, (SC)

Praveen Kumar v. Suresh Chand, (SC)

National Textile Corporation (Maharashtra South) Ltd. v. Standard Chartered Bank (SC)

V.D. Barot v. State of Gujarat (SC)

Daya Singh v. Bhano (SC)

State of Bihar v. M/s Pancham Singh (SC)

Hasanuzzaman v. State of Assam (SC)

Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)

Pronoy Kumar Sanyal v. Beni Madhav Sanyal, (SC)

Commissioner of Income Tax v. Karnataka State Co-Operative Apex Bank (SC)

Vishin N. Khanchandani v. Vidya Lachmandas Khanchandani, (SC)

Ved Prakash Agarwal v. Chairman, U.P. State Sugar Corporation Ltd., (SC)

State of Haryana v. Bhim Sain (SC)

H. Ameer v. State of Tamil Nadu (SC)

Modalvalosa Laxmi v. State of A.P. (SC)

State of Karnataka v. K. Krishnan, (SC)

R.S. Mehta v. R.B. Mehta (SC)

Achal Misra v. Rama Shanker Singh, (SC)

Central Board of Secondary Education v. Gaurav Mishra, (SC)

A.C. Thalwal v. High Court of Himachal Pradesh, (SC)

M.V.A.L. Quamar v. Tsavliris Salvage (International) Ltd., (SC)

A. Giridari Lal v. State Of T.N. (SC)

E. Venkatakrishna v. Indian Oil Corporation(SC)

Commissioner Of Income-Tax v. Mysore Minerals Ltd. (SC)

Thangamani v. Natesan (SC)

Oriental Insurance Co. Ltd. v. Bhoop Singh (SC)

Ramain Prasad v. Jagdish Prasad, (SC)

Nand Kishore Ahirwar v. Haridas Parsedia (SC)

Maharashtra General Kamgar Union v. Solid Containers Ltd., (SC)

Delhi Administration v. Gurdip Singh Uban, (SC)

Consumer Action Group v. State of T.N., (SC)

Delhi Bar Association v. Union of India (SC)

Madan Bhai v. DCM Financial Services Ltd., (SC)

D. Ramakrishna Reddy v. Addl. Revenue Divisional Officers (SC)

Ramesh Kumar v. Engineer-In-Chief, Irrigation Department, Haryana (SC)

Konkan Railway Corpn. Ltd. v. Mehul Construction Co., (SC)

G. Krishnamoorthy v. S.N.D.P. Yogam (SC)

Oriental Insurance Co. Ltd., M/s. v. Rawat Brothers, (SC)

Union of India v. S.S. Gurayya, (SC)

BT & FC (P) Ltd. v. Excise Commissioner, Karnataka (SC)

Angoori Devi v. State of U. P., (SC)

Sahibdar Khan v. Sadloo Khan , (SC)

Smt. Tara Devi v. State of Himachal Pradesh, (SC)

Pyare Lal v. Mani Ram, (SC)

R.D. Saxena v. Balram Prasad Sharma, (SC)

State of Haryana v. Ram Kumar (SC)

Rudra Kumar Sain v. Union of India, (SC)

Prabhudayal Birari v. M.P. Rajya Nagrik Aapurti Nigam Ltd., (SC)

Jagdamba Prasad Shukla v. State of U.P., (SC)

State of Haryana v. B.L. Gulati, (SC)

State of Himachal Pradesh v. Mange Ram, (SC)

Dilip v. State of Maharashtra (SC)

Commissioner of Income Tax v. Ravaban B. Mistry , (SC)

Almitra H. Patel v. Union Of India (Uoi) (SC)

Haribhau Namdeo Shingote v. State Bar Council of Maharashtra and Goa, (SC)

Stree Shakti Sanghatana v. Union of India (SC)

Commr. of Income Tax v. A.N. Agarwal, (SC)

Commr. of Income Tax v. Shashi Agarwal, (SC)

Commissioner of Income-Tax, Lucknow v. K.N. Agarwal, (SC)

Bihar Hotels Ltd. v. Debdutta, (SC)

Oriental Insurance Co. Ltd. v. M.S. Lakshmisha, (SC)

Thimmaiah v. Ningamma, (SC)

Ahmed v. State of Gujarat, (SC)

State of U.P. v. Indrajeet @ Sukhatha, (SC)

Maninder Kaur v. Teja Singh, (SC)

Bhuneshwar Prasad v. United Commercial Bank, (SC)

Kiran Kumar v. State of M. P., (SC)

Govardhan Das Partani v. State of A.P., (SC)

Sanjay Kumar v. State of Bihar, (SC)

Aligarh Muslim University v. Mansoor Ali Khan, (SC)

Shyamdeo Pd. Singh v. Nawal Kishore Yadav, (SC)

Special Officer & Competent Authority, Ulc And Anr. v. P.S. Rao (SC)

A.I. Lawyers Forum for Civil Liberties v. Union of India (SC)

National Insurance Company Ltd. v. Behari Lal, (SC

State of Bihar v. Nilamani Jha, (SC)

Union of India v. H. P. Raut, (SC)

Louiza D'souza v. John Claudis Adnrews, (SC)

Firm R. S. Gopikishan Agrawal & Sons. v. M/s Khandelwal Ferro Alloys Ltd. (SC)

M.C. Mehta v. Union of India, (SC)

Electricity Employment Union v. Union of India, (SC)

State of West Bengal v. Mir Mohammad Omar, (SC)

Paras Ram v. State of Himachal Pradesh , (SC)

Abdul Karim v. State Of Karnataka (SC)

Church of God (F.G.), India v. K.K.R. Majestic Col

T. Thomson v. State of Kerala , (SC)

R. Balakrishna Pillai v. State of Kerala, (SC)

Election Commission of India v. Ashok Kumar, (SC)

M. C. Mehta v. Union of India (SC)

M/s Ramco Industries v. Andhra Pradesh State Electricity Board (SC)

Nabakishore Mohanta v. Janardan Patra (SC)

Paspati Prasad v. Suresh Pd. Sah (SC)

Smt. Mehmooda Anwar v. Estate Officer (SC)

State of Maharashtra v. Munjaal V. Kapadia (SC)

State of Rajasthan v. Shivendra Singh (SC)

Nafar Chandra Jute Mills v. United Bank of India, (SC)

Sadashiv H. Patil v. Vithal D. Teke, (SC)

A.J. Shaikh v. Ilyas Mohd. Usman Shaikh (SC)

Naseem v. State of U.P. (SC)

Harjit Singh v. State of Haryana (SC)

State of M.P. Through District Judge v. Shiv Mohan Singh (SC)

Basudev Mandal v. State of W.B. (SC)

State of Tamil Nadu v. Kiran (SC)

Neelkantha S. Sankannaver v. State of Karnataka, (SC)

Manjushree Pathak v. Assam Industrial Development Corporation Ltd., (SC)

M.C. Mehta v. Union of India (SC)

Jayanta Biswas v. University of Calcutta, (SC)

State of U.P. v. Vineet Singh, (SC)

Delhi Jal Board v. Mahinder Singh, (SC)

Life Convict Laxman Naskar v. State of West Bengal, (SC)

Ashok Paper Mills Kamgar Union v. Union of India, (SC)

Commissioner of Income- Tax v. Rajasthan State Electricity Board , (SC)

J.P. Ravidas v. Navyuvak Harijan U.M.U.I. Coop. Society (SC)

Abur All Mondal v. Kasem Ali Mondal (SC)

B.T. Rai v. Ramanna Gowda (SC)

Satya Narain v. Kundan Lal (SC)

Oriental Insurance Co. Ltd. v. Imlineken (SC)

State of Himachal Pradesh v. Rajkumar Brijender Singh (SC)

Mr. Manohar Nikant Chaudhari v. Chandrakant Hari Bade (SC)

Krishan Kumar Khanna v. International Society for Krishna Consciousness, (SC)

Navinchandra N. Majithia v. State of Maharashtra, (SC)

Ram Avadh Singh v. State (Through S.P. C.B.I.\SPE) (SC)

State of J&K v. Abdul Ahad Sheikh, (SC)

Arun Ahluwalia v. State (SC)

Vajja Srinivasu Alias Srinu v. State of A.P. (SC)

Lakshmi Narayanan v. S.S. Pandian, (SC)

Mallikarjuna Mudhagal Nagappa v. State of Karnataka, (SC)

R.L. Meena v. Union of India, (SC)

A. Balaiah v. Depot Manager, A.P.S.R.T.C, (SC)

Union of India v. Muddobalaiah (SC)

Union of India v. Gurdeep Singh, (SC)

Food Corporation of India v. Abhay Ram (SC)

P.P. Unnikrishnan v. Puttiyottil Alikutty, (SC)

Narayan Chetanram Chaudhary v. State of Maharashtr

Tata Iron & Steel Co. Ltd. v. Director General (I&R) (SC)

M.V. Rahemthulla v. S.A. Amanulla (SC)

M/s. Laxmi Narain and Sons v. State of Haryana, (SC)

United Bank of India v. Abhijit Tea Co. Pvt. Ltd., (SC)

Nand Singh v. Ajit inder Singh (SC)

M.C. Mehta v. Union of India (SC)

State Bank of India v. Shri Sunder Singh Tula (SC)

Ram Kalyan v. State of Rajasthan, (SC)

Narsingh Das Tapadia v. Goverdhan Das Partani, (SC)

B.T. Gurasahaney v. Union of India (SC)

Secretary to Govt. v. C. Muthu, (SC)

Union Of India (UOI) v. Rasila Ram, (SC)

Ravi Pal v. Krishna Devi, (SC)

Dr. Vikrant Parihar v. State of Jammu and Kashmir, (SC)

Pyarejan v. Karnataka State Electricity Board, (S.C.)

Housing & Urban Dev. Corpn. Ltd. v. M.C.D. (SC)

State of W.B. v. Kshitish Chandra Pal (SC)

State of Haryana v. M/s. Maruti Udyog Ltd., (SC)

Ashok Kumar Singh v. State of Bihar (SC)

Naralasetti Thammarao v. Duvva Veerraju (SC)

Gurappa (Dead) By Lrs. v. Hanumanthappa (SC)

Allahabad Bank v. Canara Bank (SC)

Gram Panchayat of Village Lasoi v. Director, Consolidation of Holdings (SC)

Mercantile Industrial Development Co.(P) Ltd. v. Wahid Chauhan (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Chandan Hazarika v. Banti Bhuyan, (SC)

State of Himachal Pradesh v. Gita Ram, (SC)

Chander Bhan v. Ram Dayal (SC)

P. Ramachandra Rao v. State of Karnataka (SC)

W.N. Chadha v. Central Bureau of Investigation (SC)

State of M.P. v. Kedia Leather & Liquor Ltd. (SC)

R. Hariharan v. K. Balachandran Nair, (SC)

State of Uttar Pradesh v. Harivansh Kumar, (SC)

Parsa Singh @ Parsan Singh v. Pal Kaur, (SC)

Rajiv Manpuria v. Modiluft Ltd., (SC)

Executive Engineer, Cpwd, Indore . v. Madhukar Purshottam Kolharkar (SC)

K.P. Singh v. Union of India (SC)

Harnam Singh v. Punjab State Electricity Board, (SC)

Employers of Bharat Coking Coal Ltd. v. Presiding Officer, (SC)

Delhi Public School, M.P. v. Teshlal Prajapati (SC)

M/s Estralla Rubber v. Dass Estate (Pvt.) Ltd., (SC)

Property Owners Association v State Of Maharashtra , (SC)

K.P.G. Nair v. Jindal Menthol India Ltd., (SC)

State of Karnataka v. M. Yellappa (SC)

Lakshmamma v. B.K. Bhattacharya (SC)

Uco Bank v. Baba Amrik Singh . (SC)

Santokh Singh v. Mahant Iqbal Singh, (SC)

Smt. Dilboo (dead) by LRs. v. Smt. Dhanraji (dead), (SC)

Gorelal Dubey v. Commissioner of IT (SC)

Commissioner of Income Tax v. J.K. Beri, (SC)

State of M.P. v. Pradeep Kumar, (SC)

M.C. Mehta v. Union of India (SC)

M.C. Mehta v. Union of India , (SC)

Ram Gopal Singh v. Krishna Das Roy (Dead) By Lrs. (SC)

Surjit Kaur v. Naurata Singh, (SC)

Shabbir v. Abdul Sattar, (SC)

Comdr. Sureshwar D. Sinha v. U.O.I. (SC)

State of Uttar Pradesh v. M.C. Mehta (SC)

Collector of Central, Excise, Meerut v. Surya Roshni Ltd. (SC)

Karnail Singh v. State of Rajasthan, (SC)

Union of India v. Arvind Shergill, (SC)

Surendra Pratap Chauhan v. Ram Naik, (SC)

Y. Ramamohan v. Government of India, (SC)

Hyderabad Urban Development v. Industrial Tribunal (SC)

State Of Orissa v. Prativa Ghosh, (SC)

R.K. Panda v. Steel Authority of India, (SC)

Maharishi Dayanand University v. M.L.R. Saraswati College of Education, (SC)

Santal v. State of West Bengal, (SC)

Chinto v. Kehru, (SC)

Chief Secretary to Govt. of A.P. v. A.P.V. Subbaiah, (SC)

Commissioner of Wealth Tax, Bombay v. M. Postal, (SC)

State of Uttar Pradesh v. U.P. Excise Subordinate O.M. Association, (S.C.)

M/s. Cranex Ltd. v. M/s. Nagarjuna Finance Ltd., (SC)

Hukam Singh v. State of Rajasthan, (SC)

Wazir Chand v. Union of India, (SC)

Matter Regarding 12th Report of Central Pollution Control Board v. Matter Regarding Mission Management Board (SC)

Almitra H. Patel v. U.O.I. (SC)

Dr. Ambedkar Tanners Assn. v. Union of India (SC)

Kasturchand v. Harbilash, (SC)

M.C. Mehta v. Union of India (Uoi), (SC)

M.C. Mehta v. Union of India, (SC)

H.S. Nanjundappa v. G.S. Channegowda (SC)

Gagandeep Kaur v J.S. Bindra, (SC)

Commissioner of Income-tax, Indore v. M/s. Panama Chemicals Works , (SC)

Prakash Road Lines Ltd., M/s. v. Commercial Tax Officer, (SC)

Vice-Chairman, K.D.A. v. Girja Shankar Misra, (SC)

Prasad Dattatraya Prabhune v. Suresh Narottamdas Parmar (SC)

Thakur Singh v. State of Punjab (SC)

Mahant Ram Saran Dass v. Harish Mohan, (SC)

Rajesh v. Ramdeo (SC)

Vuyyuru Ramachandra Rao v. State of Andhra Pradesh, (SC)

K.L. Narasimha Rao v. State of A.P., (SC)

State of Haryana v. Harbans Lal, (SC)

Union of India v. Subedar Prabhu Dayal, (SC)

M/s. Nirankari Ice Factory v. U.P. State Electricity Board, (SC)

M/s. Harish Textile Engineers Ltd. v. Monopolies and Res. Trade Pract. Commn., (SC)

Bengal Traders v. West Bengal State Electricity Board, (SC)

Manager, Central Warehousing Corpn. v. Rev Anna Siddiah, (SC)

Spl. Land Acq. Officer and Estate Officer v. Geoman's Ltd., (SC)

Trimilesh v. Shravan Kumar, (SC)

Ram Krishna Jha v. State of Bihar (SC)

M. Sreenivasulu Reddy v. State of Tamil Nadu (SC)

Laxmi Devi (Smt) v. Rajesh Kumar Sanadhya (SC)

Arvind Sahni v. Punjab and Sind Bank, (SC)

Navin M. Raheja v. U.O.I. (SC)

Eastern Coalfields Ltd. v. Maya Devi (SC)

HVPNL v. Mahavir (SC)

Manikkoth Narayani Amma v. P.C. Kalliani Amma (SC)

Jagdish Sawhney v. Harbans Singh, (SC)

Ravinder Singh v. Janmeja Singh, (SC)

A. Venkatasubbiah Naidu v. S. Challappan, (SC)

P. Ramachandra Rao v. State of Karnataka (SC)

Moolchand Kharati Ram Hospital K. Union v. Labour Commissioner, (SC)

State of Haryana v. Haryana Veterinary and A.H.T.S. Asson., (SC)

State Bank of India v. Tarun Kumar Banerjee, (SC)

Union of India v. S.N. Panikar (SC)

State of Maharashtra v. Kondu Harisingh Pardhi, (SC)

Commissioner of Income-Tax v. Friends and Co., (SC

Subrata Mukherjee v. Uttara Co-Op. Housing Society, (SC)

Engineering Projects (India) Ltd. v. M/s. K.P.R. Reddy, (SC)

Tata Engineering & Locomotive Co. Ltd. v. Jitendra Pd. Singh And Anr., (SC)

Secretary to Govt of Tamil Nadu v. Thiru M. Sannasi, (SC)

D. Vittal v. State of A.P., (SC)

State of Tamil Nadu v. Krishnan, (SC)

P. Sarvanan v. State of Tamil Nadu, (SC)

Radhakrishnan v. State of Kerala (SC)

State of Uttar Pradesh v. Jagdish Singh Malhotra (SC)

Charan Singh v. Healing Touch Hospital, (SC)

D.M. Nanjjappa v. S.A. Ramappa, (SC)

Krishi Utpadan Mandi v. Malik Sartaj (SC)

Saikhom Gouramani Singh v. Saikhom Ningthem Singh (SC)

Bhagwan Das v. Girja Shanker, (SC)

B.T. Patil and Sons v. Commr. of Gift-tax, Karnataka, (SC)

The Commissioner of Gift Tax, Trivandrum v. T.M. Louiz, (SC)

Commr. of Wealth-Tax v. Sita Ram Jindal, (SC)

W.T. Commr., Gujarat v. Shilaben Family Trust, (SC)

Mehanga Singh v. Balbir Singh , (SC)

Election Commission of India v. Union of India, (SC)

Aniyur Mohaideen v. Kumdhi Panchayat Union (SC)

Union of India v. Gujarat Ambuja Cements ltd. (SC)

Calcutta Municipal Corporation v. Machinnon Mackenzie & Co. Ltd. (SC)

MCD v. Group Captain B.S. Agnihotri (SC)

Davendra Prasad Dubey v. Mahendra Prasad Dwivedi (SC)

B.S. Khurana v. Municipal Corporation of Delhi, (SC)

T.N. Dhakkal v. James Basnett (SC)

Siddarth Saini v. State of Haryana, (SC)

State of U.P. v. Jaikaran Singh, (SC)

Executive Engineer, FHD v. GS, Neendakara Port & Fishing Habour (SC)

Maharashtra State Electricity Board v. Rama Rajaramji Wadekar (SC)

Managing Director, A.P. Women's Coop. Finance Corpn. LTD. v. Leela Naidu (SC)

Registrar, University of Hyderabad v. M.V. Santa Kumari (SC)

Air India Ltd. v. Dharmender Kumar, (SC)

Janatha Bazar (S.K.C.Co-op. Ltd.) v. Secretary,Sahakari Noukarara Sangha, (SC)

M/s. Bharat Coking Coal Ltd. v. Inder Krishan Raina, (SC)

D.S.I.D.C. Ltd. v. Raj Kumar Sikka, (SC)

Amresh M. v. State of Karnataka, (SC)

Parali Madhavi v. Namballi Vallamvathi Sree Dharan (D), (SC)

Union of India v. Dr. Vijayapurapu Subbayamma, (SC)

Agricultural Produce Market Committee v. Ashok Harikuni, (SC)

Sunderlal v. State of M.P., (SC)

K. Ramakrishna v. State of Bihar, (SC)

Rameshwar Singh v. State of Haryana, (SC)

National Human Rights Commission v. Union of India (SC)

M/s Greenseas Shipping Co. Pvt. Ltd. v. Chairman and Managing Director, Indian Bank, (SC)

Dhampur Sugar Mills Ltd. v. Union of India (SC)

Bihar State Electricity Board v. Muneshwar Yadav, (SC)

Commissioner of Central Excise, Mumbai v. Oswal Petrochemicals Ltd. (SC)

Allahabad Bank v. ARC Holding Ltd., (SC)

State of Kerala v. P. Sugathan, (SC)

Khunnu Yadav v. Rajesh Maurya (SC)

John Impex (P) Ltd. v. Surinder Singh (SC)

Rhone-Poulenc (India) Ltd. v. State of U.P., (SC)

Blue Star Employees Union v. Ex.Off. Principal Secy. to Govt., (SC)

Govt. of A.P. v. Kolla Raghavaiah, (SC)

Aryendra Nath Gupta v. Union of India (SC)

Bankupalli Chinnababu v. State (SC)

Sham Prashant Raje v. Ganpatrao, (SC)

Mahavir Prasad Gupta v. State of NCT of Delhi, (SC

Netai Bag v. State of West Bengal, (SC)

Gobind Ram v. Gian Chand, (SC)

Nimet Resources Inc. v. Essar Steels Ltd., (SC)

Gram Panchayat of Village Naulakha v. Ujagar Singh, (SC)

Baban Paswan v. Pratima Devi, (SC)

Devi Charan Chaturvedi v. Union of India, (SC)

Ganga Devi (D) Through Lrs. v. Babu, (SC)

Fermentapharma Biotech v. Commissioner of C. Ex. & Customs (SC)

Bihar Electricity Board v. Gadadhar Chakravarty, (SC)

Yashvant K. Lamani v. Wachappa Sangappa Lamani, (SC)

C.M. Mokshanath v. Registrar, High Court of Karnataka, (SC)

Sheela v. Rajveer Singh, (SC)

Sandeep v. D. Laxmi (SC)

Vivek Guptrishi v. U. P. State Bridge Corpn. Ltd., (SC)

A.P. Paper Mills Ltd. v. Government of A.P., (SC)

State of W.B. v. Scene Screen (Pvt.) Ltd., (SC)

Dyamappa H. Gondar v. Ganeshappas, Sudambi (S.C.)

Doddaiah v. T.N. Siddalingappa (SC)

M.C. Mehta v. Union of India (SC)

Shivendra Kumar v. State of Maharashtra, (SC)

Food Corporation of India v. Shyamal K. Chatterjee, (SC)

L. Muthukumar v. State of Tamil Nadu, (SC)

Kiran Gupta v. State of U.P., (SC)

Badrinath v. Government of Tamil Nadu, (SC)

Hindustan Machine Tools v. M. Rangareddy, (SC)

J. Chatterjee v. Mohinder Kaur Uppal, (SC)

Suresh Kumar v. The State (NCT of Delhi), (SC)

M.S. Jayaraj v. Commissioner of Excise, Kerala, (SC)

Joginder Pal v. Indian Red Cross Society, (SC)

Krishi Utpadan Mandi Samiti v. Kanhaiya Lal, (SC)

Federal Bank Ltd. v. V.M. Jog Engineering Ltd., (SC)

Manbhawati Devi v. Mata PD. Singh, (SC)

Delhi Development Authority v. Shri Shyam Co-Op. Group Housing Society Ltd., (SC)

Attar Singh v. Ram Swarup, (SC)

Shamima Banu v. Kausar Hasan, (SC)

G. Narsimlu v. Land Acquisition Officer (Sub-Collector), Bodhan, (SC)

Rajeev Gupta v. Jindal Leasefin Ltd., (SC)

Krishan Singh Rana v. Haryana State Industrial Development, (SC)

Tarun Prasad Chatterjee v. Dinanath Sharma, (SC)

Ahilyabai v. Shantabai (Dead), (SC)

K. Anantha Raju v. A.P. State Road Transport Corpn., (SC)

Indian Council For Envirolegal Action v. Union of India (SC)

Vadivelu v. Sundaram, (SC)

A.K. Mehaboob And P.K. Naushad v. Intelligence Officer, Narcotics Control Bureau (SC)

Bal Kishore Mody v. Arun Kumar Singh (SC)

Sanjay Dhar v. Jammu and Kashmir Public Service Commission, (SC)

Ram Sumiran Agrawal v. Western Coal Fields Ltd., (SC)

Prem Pal v. Santosh Kumar, (SC)

Bajranglal Saraogi v. Abhay Kumar Goenka, (SC)

Hanamant Bhimappa Gadivaddar v. State of Karnataka, (SC)

State of A.P. v. A. Sathyanarayana, (SC)

Basavaraj R. Patil v. State of Karnataka, (SC)

World Tel Inc.v. Union of India (UOI), (SC)

H.K. Suryanarayana Rao v. State Transport Appellate Tribunals", (SC)

News Item Hindustan Times A.Q.F.M. Yamuna v. C.P.C. Board, (SC)

Ranjit Singh v. Jaimal Singh, (SC)

M/s. Somani Steels Ltd v. Collector of Central Excise, (SC)

State of Rajasthan v. T. Sahani, (SC)

Khodey Brewing and Distilling Industries Ltd. v. Commissioner of Income- Tax , (SC)

Bank of India v. Vijay Transport, (SC)

Dadu @ Tulsidas v. State of Maharashtra, (SC)

D. Radhakrishnan v. M. Loorduswamy (SC)

Om Prakash A. Singh v. Municipal Corpn. of Greater Bombay (SC)

Susan Wilson v. Wilson John, (SC)

Commissioner for Endowment v. H.L. Narasimha Mouthy, (SC)

Manchangada M. Mandanna v. Alamengada G. Bollamma, (SC)

Maharashtra State Electricity Board v. M/s. Simran Hatcheries Pvt. Ltd., (SC)

Aaakancha Gupta v. State of U.P, (SC)

Navinchandra N. Majithia v. State of Meghalaya, (S

D. D. Mittal v. Union Of India (SC)

Rohini Damji Sidpra v. Freny Damji Sidpra (SC)

Kishan Lal v. Santosh Sharma (SC)

Union of India v. Roop Kaur, (SC)

Nilesh Hemani v. Commissioner Of Income Tax (SC)

Jayachandra v. State of Karnataka, (SC)

National Fertilizers Ltd. v. Puran Chand Nangia, (SC)

Gautam Paul v. Debi Rani Paul, (SC)

Union of India v. M/s. Popular Builders, (SC)

Saurashtra Cement and Chemical Industries v. Union of India, (SC)

Jagatram Ahuja v. Commissioner of Gift-tax, Hyderabad, (SC)

Makineni Venkata Sujatha v. Land Reforms Tribunal, (SC)

Abdul Wahab Ansari v. State of Bihar, (SC)

T.N. Nagaraju v. State of Karnataka, (SC)

State by C.B.I., New Delhi v. R. Suri Babu, (SC)

Pappu v. State of Kerala, (SC)

Shamim Akhtar v. Iqbal Ahmad, (SC)

Manish Dixit v. State of Rajasthan, (SC)

State of Delhi v. Gyan Devi, (SC)

Kumaon Mandal Vikas Nigam Ltd. v. Girja Shankar Pant, (SC)

Bandhua Mukti Morcha v. Union Of India (SC)

Ashish Kumar Das v. Rekha Mukherjee (SC)

Narmada Bachao Andolan v. Union of India, (SC)

Datar Switchgears Ltd. v. Tata Finance Ltd., (SC)

Mir Maqsood Ali v. Syed Ibrahim (SC)

State of Rajasthan v. Smt. Chameli, (SC)

Commissioner of Police v. Ramesh Isakimuttu Nadar, (SC)

Narinder Kaur Makol v. Chandigarh Housing Board, (SC)

Paras Ram Gupta v. Ram Asrey, (SC)

M/s. National Heavy Engineering Co-operative Ltd. v. M/s. King Builders, (SC)

M/s. Konkan Railway Corporation Ltd. v. M/s. Rani Construction Pvt. Ltd., (SC)

Centre for Public Interest Litigation v. Union of India, (SC)

Ramdeo Baba Kamala Nehru Engineering College v. Sanjay Kumar (SC)

M. Aruna Kumari v. A.V. Janardhana Rao , (SC)

Sukhdev Singh Gill v. State of Punjab, (SC)

Ambedkar Navyuvak Vikas Samiti v. Union of India (SC)

Shamsher Khan v. State (NCT of Delhi), (SC)

Hemant Kumar Raval v. Kandla Port Trust (SC)

Sonata Marketing, M/s. v. Union of India, (SC)

D.D. Mittal v. Union Of India (SC)

Kajaria Iron Castings Ltd. v. Aswini Kumar More (SC)

Navin M. Raheja v. Union of India, (SC)

N.C. Kaladharan v. Kamaleshwaran, (SC)

Chattar Pal v. Mandir Thakurji, (SC)

South Eastern Coalfields Ltd. v. Gujarat Ambuja Chements Ltd. (SC)

National Research Development Corporation v. Industrial Carbon (SC)

Ram Gulam Pandit v. Umesh J. Prasad (SC)

Court Liquidator Employees Association v. P.G. Mankad (SC)

Gama Singh v. State Of Bihar , (SC)

Narain Singh alias Nandu v. Chameli Bai (Smt) (SC)

Cable and Wireless v. Marpin Telecoms and Broadcas

Birla Corporation Limited v. Rajeshwar Mahato, (SC)

Md. Muzaffar Alam v. State of Bihar, (SC)

Deo Narain Choudhury v. Shree Narain Choudhary, (SC)

Himachal Pradesh State Financial Corporation v. Prem Nath Nanda, (SC)

Manjit Kaur v. Jain Prakash, (SC)

State of Haryana v. Ravinder Kumar, (SC)

Rattan Kaur v. Harbans Lal, (SC)

Anuj Kumar v. U.P. Financial Corpn., (SC)

Mangalam Timber Products Ltd. v. Gorsia Architectural Design Pvt. Ltd., (SC)

Durgeswar Mali v. Ram Charan Mali, (SC)

Ram Prasad Khandelwal v. Nityanand Swami Seva Samiti, (SC)

Kutub Uddin v. State of Assam, (SC)

Tarsem Lal v. Mangat Ram, (SC)

Sri Ganesh Rai College v. State of U.P. (SC)

Arphi Electronics (P) Ltd. v. Collector of Central Excise, Mumbai , (SC)

State of Bihar v. Sharda Prasad Rai, (SC)

Buffalo Traders Welfare Association v. Union of India (SC)

Oriental Insurance Co. Ltd. v. Felix Correa (SC)

Madanlal Patodia v. Commissioner Of Gift-Tax (SC)

Municipal Board v. District Judge (SC)

Commissioner Of Income Tax, Calcutta v. Peerless Consultancy & Services (P) Ltd. (SC)

Commissioner of Income-Tax v. Sundram Industries (P) Ltd., (SC)

Mahesh Chand Bhargawa v. Union of India , (SC)

Food Corporation of India v. A. Prahalada Rao, (SC)

Babu Lal v. Vinod Kumar, (SC)

Thukchuk Lachungpa v. State of Sikkim, (SC)

R.D. Upadhya v. State of U.P. (SC)

State of Karnataka v. M.Muniswamy , (SC)

Shamshad v. State of U.P., (SC)

Hari Singh Mann v. Harbhajan Singh Bajwa, (SC)

Ram Lal v. State of Rajasthan, (SC)

G.M., Bharat Coking Coal Ltd. v. Shib Kumar Dushad, (SC)

Sail v. Awadhesh Singh , (SC)

P.G.I. of M.E. and Research v. Raj Kumar, (SC)

Radha Krishna Mishra v. State of U.P. (SC)

Dental Council Of India v. Subharti K.K.B. Charitable Trust (SC)

High Court of M.P. v. D.R. Rahul , (SC)

Oriental Insurance Company Ltd. v. Khajuni Devi, (

Dev Raj Gupta v. State of Punjab, (SC)

Union of India v. Manohar Lal Azad, (SC)

Coal India Ltd. v. Mahatha Traders, (SC)

Ramadhar Sharma v. Vyaktitva Ewam Manav Vikas Goshthi (SC)

K.R. Krishnaveni (Smt.) v. Joint Collector, Hyderabad (SC)

Birla Jute Manufacturing v. State of M.P. (SC)

Land Acquisition Officer v. B. Vijender Reddy (SC)

Pritam Singh v. Hiru (SC)

Syndicate Bank v. Prabha D. Naik (SC)

State v. J. Alexander, (SC)

State of Uttar Pradesh v. Prakash Sharma, (SC)

Raju v. State of Karnataka, (SC)

Bihar State Sugar Corpn. v. S.K. Sinha, (SC)

Prakash Shankarrao Kamble v. State of Maharashtra, (SC)

State Bank of India v. Badruddin A.K. Khokhwala, (SC)

Singhasan Devi (Smt) v. Gayatri Devi (Smt) (SC)

Chittoor Zilla Vyavasaya-darula Sangham v. A.P. State Electricity Board, (SC)

H.B. Shivarudrappa v. H.K. Veerappa (SC)

U.P. Public Service Commission v. Ram Krishan Pandey (SC)

Nirmal K.Phathak v. State of Bihar, (SC)

Branch Manager, State Bank of Hyderabad v. Abdul Raheem, (SC)

Commissioner Of Wealth-Tax v. Lloyd Insulation (I.) (P.) Ltd. (SC)

The Mgt. of M/s Indian Iron & Steel Co. Ltd. v. Prahlad Singh, (SC)

Sakshi v. Union Of India (UOI), (SC)

R.K. Khanna v. State (SC)

Madan v. State of Rajasthan (SC)

Sukhdev Shankar Nikumbe v. State of Maharashtra (SC)

State of U.P v. Prakash (SC)

State of Rajasthan v. Madan (SC)

State of Orissa v. Chandra Sekhar Mishra, (SC)

Gayatri Mohapatra v. Ashit Kumar Panda (SC)

Ramesh Kumar v. Municipal Corporation of Delhi (SC)

State of Bihar v. Miraj International, (SC)

Baby Yuvika Johri v. Madan Mohan Johri, (SC)

Mohammed Osman v. State of Andhra Pradesh, (SC)

Crag Martin Distillery Pvt. Ltd. v. Kerala State Beverages (Manufacturing & Marketing) Corporation Ltd. (SC)

Collector of Central Excise v. Himalayan Co-op. Milk Product Union Ltd., (SC)

Union of India v. Ambrish Kumar (SC)

Nazira Begum Lashkar v. State of Assam, (SC)

Virender v. State (NCT) of Delhi (S.C.)

Amritlal v. Union Government, (SC)

Abdul Karim etc. v. State of Karnataka, (SC)

State of U.P. v. Hari Mohan, (SC)

Vishnu Nagnath Deshmukh v. State of Maharashtra, (SC)

Rajinder Kumar v. State of H.P., (SC)

Union of India v. K.D. Pandey, (S.C.)

Union of India v. R.N. Ayare (SC)

Mahavir Singh v. Naresh Chandra, (SC)

Bihar State Electricity Board v. UMI Special Steel Ltd., (SC)

Syed Mohammed v. New India Assurance Co. Ltd. (SC)

M.C. Mehta v. Union of India (Uoi) , (SC)

Asst. Commissioner of I.T. v. VXL India Ltd. , (SC)

Corporation of the City of Bangalore v. Bangalore Stock Exchange , (SC)

K. G. Arts Centre (P) Ltd. v. Coimbatore Municipal Corporation (SC)

State Bank of India v. Km. Chandra Govindji, (SC)

G.P.S. Nayar v. Corpn. of Trivandrum (SC)

Almitra H. Patel v. Union of India , (SC)

Mst Anwari v. State of Punjab, (SC)

Gurdit Singh (Dead) through LRs. v. Nirmal Singh, (SC)

Sambhavnath Digambar Jain v. Mohan Lal, (SC)

Organic Insulations v. Indian Rayon Corporation Ltd., (SC)

Parmanand v. Nagar Palika, (SC)

Union of India v. Pradip Kumar Dey, (SC)

K. Sadasiva Rao v. Sectt., Ministry of Defence, (SC)

R.S. Nagar v. Central Electronics Ltd., (SC)

E.E. O & M. Division, K.S.E.B. v. C. Guddappa, (SC)

Union Public Service Commission v. Jagannath Mishra, (SC)

Sandeep Singh v. State of Haryana, (SC)

Incharge Govt. Hide Flaying Centre v. Rama Ram, (SC)

State of H.P. v. Satya Dev Sharma, (SC)

Sube Singh v. State of Haryana (SC)

State of Maharashtra through CBI v. Amarnath Sukhadeo Chaudhary, (SC)

State of Gujarat v. K.V. Joseph (SC)

Madhukar Bhaskarrao Joshi v. State of Maharashtra, (SC)

Roy V.D. v. State of Kerala, (SC)

Union of India v. K.A. Kittu, (SC)

Union of India v. Wing Commander T. Parthasarathy, (SC)

Praveen Singh v. State of Punjab, (SC)

Goa Foundation v. Diksha Holdings Pvt. Ltd., (SC)

Sadhu Singh v. R.S. Verma (SC)

Anuradha Dalal v. Rohit Dalal, (SC)

News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board (SC)

Centre for Envir. Law, WWF-I v. U.O.I. (SC)

Mangla Patil Kale v. Sanjeev Kumar Kale, (SC)

Jalandhar Improvement Trust v. Rajeshwar Nath (SC)

Hiran Mayee Bhattacharyya v. Secretary, S.M. School For Girls (SC)

Tushar H. Shah v. Manilal Pitambardas (SC)

Subash Gupta v. Ashutosh Sawhney, (SC)

Surendra Pratap Chauhan v. Ram Naik, (SC)

Chandrakala Singh v. State of West Bengal (SC)

Murugesan v. Ganapathy Velar, (SC)

Murali v. State of Tamil Nadu, (SC)

Brij Mohan Singh and Co., M/s. v. C.I.T., Jallandhar, (SC)

Pyarey v. State of U.P., (SC)

Fagu Manjhi v. State of Bihar, (SC)

Deep Chandra v. State of U.P., (SC)

Ajit Jain v. National Insurance Company Ltd., (SC)

M/s Sunil Industries v. Ram Chander Pradhan, (SC)

M.M. Dolichan v. State of Kerala, (SC)

Jharkhand Mazdoor Sangh v. Presiding Officer, (SC)

Kaushal Kishore Singh v. Dy. Director of Education, (SC)

Subedar Singh v. Distt. Judge, Mirzapur, (SC)

M/s. Kirloskar Consultants Ltd. v. Employees' State Insurance Corporation, (SC)

Amar Nath Singh v. Continental Constructions Ltd., (SC)

State Bank of India v. Ram Chandra Dubey, (SC)

D.P. Upadhyay v. G.M., N.R. Baroda House, (SC)

Eicher Tractors Ltd. Haryana v. Commissioner of Customs, Mumbai (SC)

M.C. Mehta v. Union of India, (SC)

Consolidated Coffee Ltd. v. Agricultural Income Tax Officer, Madikeri , (SC)

Consolidation Coffee Ltd. v. State of Karnataka (SC)

Pallavan Transport Corporation Ltd. v. M. Jagannathan, (SC)

Union of India v. Shakuntala Gupta, (SC)

Union of India v. M/s. Mundra Salt and Chemical Industries, (SC)

Ramon Services Pvt. Ltd. v. Subhash Kapoor, (SC)

Gangabai v. Maruthi Balappa Jadhav, (SC)

Mool Chand Kharati Ram Hospital Karamchari Union v. Mool Chand Kharati Ram Hospital, (SC)

Bison Field a Estate v. Inspecting Assistant Commissioner, (SC)

Commissioner of Income-Tax v. K. Anita Reddy, (SC)

L.V. Chandrasekhar Rao v. Dilip Kumar Das Gupta, (SC)

East India Hotels Ltd. v. Union of India, (SC)

Commissioner of Income-tax, Gujarat-I v. Navnit La

Commissioner of Income-tax v. Vimal Lalchand Mutha, (SC)

Aditya Cement v. Commercial Taxes Officer, Rajasthan , (SC)

U.S.P. Srivastava v. Vinoba Bhave University, (SC)

Regional Director, Esic v. Katihar Mazdoor Sangh (SC)

Maharashtra Cosmopolitan Edu. Soc. v. State of Maharashtra (SC)

Kshetriya Kisan Gramin Bank v. D.B. Sharma, (SC)

Gangadharan v. State of Kerala, (SC)

Jeet Singh v. State of Punjab, (SC)

Saju v. State of Kerala, (SC)

Bhola Ram Kushwaha v. State of Madhya Pradesh, (SC)

UT, Chandigarh v. Avtar Singh (SC)

Hindustan Wire Products Ltd. v. Jaspal Singh, (SC)

Amrik Singh v. Union of India, (SC)

State of Punjab v. Bhagwan Singh, (SC)

Prakash C. Dash v. Prasan K. Bhanja, (SC)

G. Babu v. State of Kerala, (SC)

Regional Director, ESI Corpn. v. Metropolitan Engineering Co. Ltd., (SC)

Punjab State Electricity Board v. Punjab Pre-Stressed Concrete Works, (SC)

Rashtriya Ispat Nigam v. State of Andhra Pradesh (SC)

State of Punjab v. Surjan Singh (SC)

Agricultural Produce Market Committee v. N.S.K. Khaja Mothideen Saheb, (SC)

Appropriate Authority v. Vijay Kumar Sharma, (SC)

Malaprabha Co-op. Sugar Factory Ltd. v. Union of India, (SC)

I.T. Commr., Ahmedabad v. Leena Investment Pvt. Ltd., (SC)

C.I.T., Shillong v. Anil K. Hazarika, (SC)

Commissioner of Gift-tax v. B.S. Apparao, (SC)

Shriram City Union Finance Corpn. Ltd., M/s. v. Rama Mishra, (SC)

State of Tripura v. Manoranjan Chakraborty (SC)

M/s. Raymond Ltd. v. Madhya Pradesh Electricity Board, (SC)

Kanhaiyalal Vishindas Gidwani v. Arun Dattatray Metha, (SC)

Shariffan v. Koraria, (SC)

Jai Singh v. Salinder, (SC)

Shweta Bhardwaj v. Vivek Bhardwaj, (SC)

Commissioner of Wealth Tax, Meerut v. A.R. Sood (SC)

B.S. Sharma v. State of Haryana, (SC)

Om Kumar v. Union of India, (SC)

State of U.P. v. Ved Pal Singh (SC)

Sub-Divisional Officer, Konch v. Maharaj Singh, (SC)

State Of Bihar v. Purushottam Singh, (SC)

Ram Ekbal Upadhya v. State of Bihar (SC)

Krupanidhi Educational Institution v. M/s. Super Sale Corporation, (SC)

N.R. Govindaraji v. S. Venkatachalam, (SC)

State by Central Bureau of Investigation v. S. Ban

State of Maharashtra v. Yogesh (SC)

Jay Bharat Fabrics Mills v. Unitex Exports (SC)

Union of India v. Gujarat Pesticides formulatiors (SC)

Nigam Colony Dhakka Quarters Karamchari Parishad (REGD.) v. Municipal Corporation Of Delhi (SC)

Maharashtra Ekta Hawkwers Union v. Municipal Corporation, Greater Mumbai (SC)

Navin M. Raheja v. U.O.I. (SC)

Commissioner of Trade Tax, U.P. v. M/s. U.P. Paper Corporation Pvt. Ltd., (SC)

State of Karnataka v. Major Naresh Vij, (SC)

Ashok Kumar Sinha v. State of Bihar, (SC)

Man Bahadur Mahto v. State of Bihar (SC)

Chairman, Exam. Sub-Committee v. Choudhury Satyaranjan Samal, (SC)

Har Kiran Commar v. Delhi Admn. and others, (SC)

Malaysian Airlines Systems Bhd v. M/s. Stic Travels (P) Ltd, (SC)

Laxmiben Laxmichand Shah (Mrs) v. Sakerben Kanji Chandan (Mrs) (SC)

CIT, Cochin v. Dharmodayam Co. (SC)

State of Uttar Pradesh v. M.C. Mehta (SC)

Govt of Tamil Nadu v. Pv. Enter. Rep. by SCM Jamuludeen, (SC)

I.T. Commr., Trivandrum v. M/s Autokast Limited, (SC)

M.C. Mehta v. Union Of India (Uoi) , (SC)

Topline Shoes Ltd v. Corporation Bank, (SC)

M/s. L.R. Ferro Alloys Ltd. v. Mahavir Mahto , (SC)

M/s. Scooters India Ltd. v. M. Mohammad Yaqub, (SC)

State of A.P. v. S. Appa Rao, (SC)

Chuhi Ram v. Ram Kumar, (SC)

Allahabad Dev. Authority v. Jal Kal Karmchari Sangh, (SC)

Hariganga Security Services Ltd. Nagpur v. Member Industrial Court, (SC)

Gujarat State Road Transport Corporation v. U.A. Malek, (SC)

Govt. of Andhra Pradesh v. Gen. Mg. Dist. Co-op. Central Bank Ltd., (SC)

English Electric Co. Of India v. V. Manohara Rao (SC)

Tamil Nadu P.G.T. Assocn. v. State of T.N., (SC)

Gautam Nagar Residents Association v. Karmika , (SC)

Project Manager ONGC Ltd. v. Prajapati H. Thakore , (SC)

M/S. Hindustan Antibiotic Ltd. v. M/S. Parenteral Drugs (India) P. Ltd. (SC)

Vinod Kapoor v. State of Goa (SC)

Vice-Chancellor v. Digvijay Daulatrao Patil, (SC)

Basayya v. State of Karnataka, (SC)

M.A. Thirunavakkarasu Pillai v. Subbiah Pillai, (SC)

Okhla Enclave Joint Action Committee v. Union of India (SC)

Narmada Bachao Andolan v. Union Of India , (SC)

State of Rajasthan v. Ram Prasad (SC)

Ramesh K. Sharma v. Rajasthan Civil Services, (SC)

Christian Medical College v. Employees' State Insurance Corporation, (SC)

Chief Commissioner of Income Tax v. Subba Rao, (SC)

Ishwar Swaroop Sharma v. Jagmohan Lal, (SC)

Harish Sehgal v. State of U.P. , (SC)

Union of India v. Poddar Udyog Ltd. (SC)

Nanjappan v. Oriental Insurance Company (SC)

Sumitomo Bank Ltd. v. Arup Chatterjee, (SC)

State of Orissa v. Union of India, (SC)

Rajendra Prasad Pal v. Mundrika Pal, (SC)

AP Inds Infrastructure Corpn. v. G. Mohan Reddy, (SC)

Sumitomo Bank Ltd. v. Arup Chatterjee, (SC)

Ambawwa (D) By Lrs v. Nagappa Chandram Yemmi (D) By Lrs., (SC)

S. Retnam v. Sasthyyan, (SC)

Virendra Amrutbhai Patel v. State of Gujarat, (SC)

Sarita Devi v. Deepak Kumar Gupta, (SC)

Gaya Din v. Hanuman Prasad, (SC)

In Re. S.K. Sundram (SC)

Nansay v. State of M.P. (SC)

State, CBI/SPE v. Pal Singh, (SC)

Ram Deo Chauhan @ Raj Nath Chauhan v. State of Assam (SC)

State of Punjab v. Sardari Lal, (SC)

M/s. Ballarpur Industries Ltd. v. State of Orissa, (SC)

State of Maharashtra v. Milind, (SC)

Ajjam Linganna v. Land Acquisition Officer Revenue Divisional Officer, Nizamabad , (SC)

Bhanu Construction Co. Pvt. Ltd. v. Andhra Bank, (SC)

I.T. Commr., Trivandrum v. Programme for Community Organisation, (SC)

Union of India v. K.M. Shankarappa, (SC)

Singhai Rakesh Kumar v. Union of India, (SC)

Hamzabi v. Syed Karimuddin, (SC)

State of Maharashtra v. Om Raj (SC)

M/s F.G.P.Ltd. v. Union of India, (SC)

Indian Smelting and Refining Co. Ltd. v. Commissioner of Income Tax, (SC)

M/S Hanil Era Textiles Limited v. Oriental Insurance Co. Ltd. (SC)

Commissioner of Agricultural I.T., Kerala v. Plantation Corpn. of Kerala Ltd., (SC)

Yadala Venkata Subbamma v. Yadalla Chinna Subbaiah (Dead) by LRs., (SC)

R.D. Upadhyay v. State of Andhra Pradesh, (SC)

Roochira Ceramics v. Haryana Urban Development Authority, (SC)

Bank of India v. Presiding Officer , (SC)

Punjab and Sind Bank v. Sakattar Singh, (SC)

Talwinder Singh v. P.O., Labour Court, (SC)

Southern Agencies, M/s. v. A.P. Employees State Insurance Corpn., (SC)

State Govt. of NCT of Delhi v. Sunil, (SC)

Kunwar Bahadur Singh v. Sheo Baran Singh, (SC)

T Choithram International SA v. Pagarani, (PC)

Distt. Manager, APSRTC v. K. Sivaji, (SC)

Borosil Glass Works Ltd. Employees Union v. D.D. Bambode, (SC)

Hindustan Aluminium Corporation Ltd v. Satya Narain Singh, (SC)

Ruth Soren v. Managing Committee, East I.S.S.D.A., (SC)

Calcutta Electric Supply Corporation Ltd. v. Shew Kr. Singh, (SC)

State of Punjab v. V.K. Khanna, (SC)

Malaysian Airlines Systems BHD (II) v. M/s. Stic Travels (P) Ltd., (SC)

K. Ravindranathan Nair v. I.- T. Commr., Ernakulam, (SC)

M/s Om Prakash Gita Devi & Co. v. Food Corporation of India, (SC)

Tata Iron and Steel Co. Ltd. v. Union of India, (SC)

Chander Pal v. Municipal Corporation Of Delhi, (SC)

Rajendra Kumar v. M.C.D. , (SC)

State Of Assam v. Shri Naresh Chandra Ghose (D) By Lrs. (SC)

Rainbow Denim Ltd. v. Rama Petrochemicals Ltd. (SC)

Food Corporation of India v. State of Punjab, (SC)

A.P. Pollution Control Board-II v. Prof. M.V. Nayudu (Retd.), (SC)

K. Govindan and Sons, M/s. v. Commissioner of Inco

Chiranjilal Srilal Goenka v. Jasjit Singh, (SC)

Devi Dass Gopal Krishen Ltd. v. State of J. and K., (SC)

A.K.R. Finance Ltd. v. A. Kothandaramiah, (SC)

Ram Kishore v. M.C.D. (SC)

Anil Sood v. Presiding Officer, (SC)

M.G. Badappanavar and another v. State of Karnataka, (SC)

Chandgi Ram v. University of Rajasthan , (SC)

Harbans Singh v. State of Delhi (SC)

Har Narain Daga v. Heeralal, (SC)

State of T.N. v. Kadal Kani (SC)

M/s A.P. Foam Pvt. Ltd. v. Subhash Chandra, (SC)

Commissioner of Cus. (Ex.), Mumbai v. Nicco Batteries Ltd. (SC)

M.C. Mehta v. Union of India (SC)

Alka Dikshit v. Sanjay Narendra Kumar Bhatnagar, (SC)

Swati Bose v. Pijush Bose, (SC)

A.I.C.C. of Trade Unions v. Union of India, (SC)

Amrutlal Shivlal Patel v. Prabhudas Shivlal Patel (SC)

N. Athappan v. Rahila Saleem (SC)

Bhaylubhai Chimanbhai Kukana v. State of Gujarat, (SC)

Chakrawarti Prasad v. State of Bihar, (SC)

Prasanta Kumar Dey v. State of W.B (SC)

State of Tamil Nadu v. P. Kalyani, (SC)

Babita Bhat v. State of U.P. (SC)

Nelabothu Sundararamaiah v. State of Andhra Pradesh, (SC)

State of Rajasthan v. Hanuman, (SC)

K.R. Suraj v. Excise Inspector, (SC)

Sunti v. State of Rajasthan, (SC)

Machine Tools (India) Ltd. v. Lata Mehta (SC)

State of U. P. v. Barati, (SC)

Machine Tools (India) Ltd. v. Lata Mehta, (SC)

K. Thimmappa v. Chairman, Central Board of Directors, SBI, (SC)

D.P. Chadha v. Triyugi Narain Mishra and others, (SC)

A.J. Fernandis v. The Divisional Manager, South Central Railway, (SC)

M/s. Kalyani Sharp India Ltd. v. Labour Court No. 1, Gwalior, (SC)

Management of Singareni Collieries Co. Ltd. v. Workmen of Singareni Collieries Co. Ltd., (SC)

Commissioner of Income- Tax v. South India Bank Ltd., (SC)

Commissioner of Income-Tax v. Gem India Manufacturing Co. , (SC)

Canara Bank v. National Thermal Power Corp. (SC)

Commissioner of Income-tax v. Sarita Aggarwal, (SC)

I.T. Commr., Madras v. Sundaram Spinning Mills, Tamil Nadu, (SC)

Bhajarangalal Agarwal v. Channapa Hatpakki, (SC)

Tmil Nadu Civil Supplies Corpn. Ltd. v. Commissioner of Income-tax, T. N., (SC)

CIT, Madras v. Lucas T.V.S. Ltd. (SC)

I.T. Commr. v. Laxmi Wine Merchants, (SC)

Hernek Singh v. Financial Commissioner, Appeals, Punjab, (SC)

Union of India v. Kaumudini Narayan Dalal, (SC)

Commissioner of Income-tax v. Gurjit Singh Mansahia, (SC)

Peteti Subba Rao v. Anumala S. Narendra, (SC)

Western Press Pvt. Ltd., Mumbai v. Custodian, (SC)

Ramesh Bhai J. Patel v. Union of India, (SC)

Excise Superintendent v. Deluxe Bar, Kazipet (SC)

Union Of India v. Satish Panalal Shah , (SC)

Regional Manager, APSRTC, Nellore v. C.M. Pavana Kumari, (SC)

Depot Manager, A.P.S.R.T.C. v. V. Velayudham, (SC)

A. Srinath v. A.P. State Road Transport Corporation, (SC)

A. Srinath v. A.P. State Road Transport Corpn., (SC)

Rajajinagar Coop. Bank Ltd. v. K. Gururaj, (SC)

Government of Andhra Pradesh v. A.P. Jaiswal, (SC)

Commissioner, Kendriya V. v. Anil Kumar Singh, (SC)

The Depot Manager, A.P.S.R.T.C v. A.M. Goud(dead) by Lrs., (SC)

Inderpal v. State of M.P., (SC)

Madan Lal Gupta v. Ravinder Kumar, (SC)

State through C.B.I. v. P.V. Narasimha Rao, (SC)

Gura Singh v. State of Rajasthan, (SC)

Bachhu Singh @ Surendra Babu v. State of U.P, (SC)

K.V. Chacko @ Kunju v. State of Kerala, (SC)

K. Angara v. State of Kerala, (SC)

S. Ramanathan v. Union of India, (SC)

S. Ramanathan v. Union of India, (SC)

VST Industries Ltd. v. VST Industries Workers' Union, (SC)

U.P. State Electricity Board, Agra v. V.P. Diasel (SC)

Commissioner Of Wealth-Tax v. Hari Shankar And Brothers (SC)

U.P. State Electricity Board v. Hydro-Electric Employees Union, (SC)

K.H.R. Sai Sharma v. Government of A.P., (SC)

M.C. Mehta v. Union of India, (SC)

U.P.S.E.R. Thr. Executive Engineer v. Hydro Electric Employees Union (SC)

Commissioner of Income-Tax, Trivandrum v. M/s. Travancore Titanium Products Ltd., (SC)

Bishandayal and Sons v. State of Orissa, (SC)

Aristocrat Agencies, Hyderabad v. Excise Superintendent, Hyderabad, (SC)

M/s. Karukrit Advertising Pvt. Ltd. v. M/s. Selvel Advertising Pvt. Ltd., (SC)

Alakhdeo Singh v. State of Bihar (SC)

State of Andhra Pradesh v. G. Ramakishan, (SC)

T. Vidyasagar v. Govt. of A.P. (SC)

University Grant Commission v. Bijoy Oommen (SC)

Noor Niwas Nursery Public School v. Regional Provident Fund Commissioner, (SC)

Balbir Singh v. Punjab Roadways, (SC)

International Airports Auth. Employees Union v. International Airports Auth. of India, (SC)

State of Andhra Pradesh v. Kowthalam Chinna Narasimhulu, (SC)

Gopal Gajanan Bhingare v. Vinod Kumar B. Purohit, (SC)

Schneider Electric Industries v. Telemecantque & Controls (India) Ltd, (SC)

Mohd. Chaman v. State (NCT of Delhi), (SC)

Ram Lakhan v. Presiding Officer, (SC)

Vinay Kumar Agrawal v. State of U.P. (SC)

Committe of Management S.D.A.I. College v. Sharad Kumar Kulshrestha (SC)

Kadamba Sugar Industries v. Ganapathy Hegde Bhairy

State Government Houseless Harijan Employees Assocn. v. State of Karnataka, (SC)

S.R. Lalwani v. Rajasthan State Industrial Development and investment Corporation Ltd. (SC)

Ratan Singh v. Vijaysingh, (SC)

Rajinder Puri v. State of Rajasthan (SC)

Khatema Fibres Ltd. v. State of U.P., (SC)

Commissioner of Wealth-Tax v. Prince Muffakham Jah Bahadur Chamlijan, (SC)

Paspati Prasad v. Suresh Pd. Sah (SC)

Punjab Small Industries Corporation Ltd. v. Commissioner of Income-Tax , (SC)

Kamla Devi v. Prabhawatti Devi (Smt) And Ors. on 12/12/2000 , (SC)

Tabassum Qureshi v. Rajasthan Public Service Commissioner (SC)

J.K. Synthetics v. Rajasthan Trade Union Kendra, (SC)

Indian Airlines Ltd. v. S. Gopalakrishnan etc, (SC)

K.R. Lakshman v. Karnataka Electricity Board, (SC)

R. Duraisamy v. Director of School Education, (SC)

Management of Addisons Paints and Chemicals Ltd. v. Workmen, (SC)

Kuldeep Kumar Gupta v. Himachal Pradesh State Electricity Board, (SC)

Special Officer And Joint Registrar Co-Operative Societies v. Workmen of Vanivilas Sugar Factory, (SC)

State of Maharashtra v. Om Raj (SC)

Pradyut Bordoloi v. Swapan Roy, (SC)

Pipal Singh v. State of Punjab, (SC)

Tulsibhai Jivabhai Changani v. State of Gujarat, (SC)

M. Narsinga Rao v. State of Andhra Pradesh, (SC)

Raju Trambak Magare And Laxman Kautik Soyanke v. State Of Maharashtra (SC)

State of U.P. v. Mundrika, (SC)

R. Keshava v. M.B. Prakash, (SC)

Akanti Gopala Rao v. State of A.P, (SC)

State of H.P. v. Hari Dass , (SC)

District Magistrate and Collector, Govt. of West Bengal v. Smt. Rama Mukherjee (SC)

Radhey Sham v. State Of Haryana (SC)

State of Uttar Pradesh v. Rama Kant (SC)

State of Bihar v. Chandra Bhushan Singh, (SC)

Vannattankandy Ibrayi v. Kunhabdulla Hajee (SC)

Koshi Project Workers Asscon v. State Bihar , (SC)

Management of Shri Ganapati Bus Service v. Presiding Officer, Labour Court, (SC)

T. Sudhakar Prasad v. Govt. of Andhra Pradesh, (SC)

State of Punjab v. Talwinder Singh (SC)

Delhi Pollution Control Committee v. National Chemical & Pharma. Ent. (SC)

Sri Uma Shankar v. Smt. Suraj Mukhi (D) by LRs (SC)

Wasim Ahmed Saeed v. Union of India (SC)

State of Bihar v. Ranchi Zila Samta Party (SC)

The commissioner of Income-tax, Nagpur v. Nagpur Hotel Owners Association, (SC)

Life Insurance Corporation of India v. Smt. Asha Goel, (SC)

Housing and Urban Development Corporation Ltd. v. M.C.D., (SC)

Chhabi Kulavi v. Ganesh Chandra Mondal, (SC)

Oriental Insurance Co. Ltd. v. Cheruvakkara Nafeessu, (SC)

M.C. Mehta v. Union of India (SC)

State of West Bengal v. Niranjan Singha, (SC)

Steel Authority Of India Ltd. v. Collector Of Customs (SC)

P. Mohan Reddy v. E.A.A. Charles (SC)

Manjit Singh v. State of Punjab (SC)

Mohd. Ali Naved v. State of Madhya Pradesh (SC)

Biranchi Narayan Mohanty v. State of Orissa, (SC)

In Re : S.K. Sundaram, (SC)

Lalmuni Devi v. State of Bihar, (SC)

Babu Kuttan R. Pillai v. State of Maharashtra, (SC)

Inderjeet Kaur v. Nirpal Singh, (SC)

Karnataka Power Transmission Corporation Ltd. v. The Amalgamated Elec. Co. Ltd., (SC)

Gouri Sankar Chatterjee v. Texmaco Limited, (SC)

Bishwanath Prasad Singh etc. v. State of Bihar, (SC)

Pratap Singh v. Registrar, I.G.I.T., (SC)

Collector Of Customs & Central Excise, Guntur Etc. Etc. v. M/S. Surendra Cotton Oil Mills & Fert. Co. Etc. Etc. (SC)

Puran Chand (Dead) through Lrs. v. Kirpal Singh (Dead), (SC)

Rajasthan High Court Advocates Association v. Union of India, (SC)

Shashi Gaur v. N.C.T. of Delhi, (SC)

Ram Phal v. Banarasi (SC)

Azma Tolla v. Furnionics & Ors. (SC)

Subhash Chander Kataria v. Chandigarh Administration (SC)

Bhimappa Channappa Kapali (Dead)By LRS. v. Bhimappa Satyappa Kamagouda (SC)

Ramchandra v. The State of M.P (SC)

State of M.P. v. Kedia Leather & Liquor Ltd. (SC)

Jayant Pandurang Shrigandhi v. State of Maharashtra (SC)

Makhan Lal Bangal v. Manas Bhunia, (SC)

Suryanarayana v. State of Karnataka, (SC)

Satish Kumar Sharma v. The Bar Council of Himachal

Delhi Bar Association v. Union of India, (SC)

S. Kaushnuma Begum v. New India Assurance Co. Ltd., (SC)

Commissioner of Central Excise, Meerut-II v. M/s Ester Industries Limited (SC)

State of Karnataka v. B. Suvarna Malini, (SC)

Union of India v. M. Aslam, (SC)

Pabitra Mohan Dash v. State of Orissa, (SC)

Aakanksha Sharma v. State of Punjab, (SC)

Krishna Bahadur v. State of Andhra Pradesh, (SC)

Rajneesh Aggarwal v. Amit J. Bhalla, (SC)

Mohindro v. State of Punjab, (SC)

M.L. Prabhakar v. Rajiv Singal, (SC)

State of U.P. v. Ram Nayan, (SC)

Sanjay Chopra v. Shyam Chopra, (SC)

Ramcharan v. State of M.P. (SC)

State of U.P. v. Private Secretaries & Personal Assistants' Brotherhood, High Court, Allahabad (SC)

Hameedunnisa v. Chand Bee, (SC)

Vijay Laxmi Sadho v. Jagdish, (SC)

Amita v. Union of India, (SC)

Commnr of Income Tax, Meerut v. Hirala Mittal (dead) by LR. (SC)

State of Bihar v. Uma Talkies (SC)

Amitabha Ghosh v. Manorath Pandey, (SC)

Uma Shankar Pathak v. State of Bihar (SC)

T.N. Godavarman Thirumalpad v. Union of India, (SC)

Addl. Secretary, Govt of India v. M.P. Electricity

M.A. Wahid v. State of Kerala (SC)

Board of Secondary Education, Manipur v. C.W. Leiyachan And Others (SC)

State of U.P. v. Jeet S. Bisht (SC)

Mahendra Singh v. State of Bihar (SC)

State of U.P v. Rakesh (SC)

Ram Kumar Laharia v. State of Madhya Pradesh, (SC)

News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board (SC)

Commissioner of Central Excise, Coimbatore v. Elgi Equipments Ltd. (SC)

Shamoyita Chowdhury v. Ujjal Chowdhury (SC)

Raghavendra Swami Mutt v. Uttaradi Mutt (SC)

Lal Singh v. State of Gujarat, (SC)

M/s Saraswati Industrial Syndicate Ltd. v. State of Haryana, (SC)

Sea Pearl Industries v. I.T. Commr., Cochin, (SC)

B. P. L. Ltd., M/s. v. State of A. P., (SC)

Jaipur Development Authority v. Chotte Lal (Dead) Thru LR , (SC)

Shree Changdeo Sugar Mills v. Union of India, (SC)

Vividh Kamgar Sabha v. Kalyani Steels Ltd, (SC)

State of Tamil Nadu v. Balan, (SC)

Munninarage Gowda v. Lakshmanappa, (SC)

E.S.P. Rajaram v. Union of India, (SC)

Ishwar Chand Jain v. High Court of Punjab and Haryana, (SC)

Ameeruddin Academy of G.T v. State of A.P., (SC)

Union of India v. Tarun K. Singh, (SC)

Mohd. Altaf (1) v. U.P. Public Service Commission (SC)

Union of India v. Elphinstone Spinning and Weaving

Vishnu Kumar Gupta v. Abdul karim Dar (SC)

State of Rajasthan v. Mani Ram, (SC)

Suresh Chand Jain v. State of Madhya Pradesh, (SC)

Ramaswamy (Dead) By Lrs. v. M.Lobo (Dead) by Lrs. (SC)

B.K. Gupta v. Damodar H. Bajaj (SC)

Ibrahim Mohamedbhai Desai v. Daudbhai Islambhai Desai (SC)

Executive Engineer, Dhenkanal Minor Irrigation Div

Hindustan Lever Limited v. Director General (Investigation & Registration), (SC)

Manoji Rao v. T. Krishna, (SC)

Abdul Rashid v. State of Bihar, (SC)

Manubhai Chimanlal Senma (Senwa) v. State of Gujarat, (SC)

Nizam Sugar Factory Ltd. v. Collector of Central Excise (SC)

Kohinoor Impex v. Poona Industrial Hotel (SC)

Nesar Ahmed v. State of Bihar, (SC)

P. P. Beeran v. State of Kerala, (SC)

State Bank of India v. Hira Mills Ltd. , (SC)

Union of India v. M/s. Nandi Printers Pvt. Ltd., (SC)

Collector of Central Excise, Bombay v. Shalimar Chemical Industries Pvt. Ltd., (SC)

Thakarsibhai Devjibhai v. Executive Engineer, Gujarat, (SC)

Om Parkash v. Guru Vishwa Karma Mandir Labour Union, (SC)

Syed Rahimuddin v. Director General, CSIR, (SC)

Baiju v. State of Kerala, (SC)

State of U.P. v. Saleem, (SC)

Shyama Devi v. State of Bihar, (SC)

Om Prakash v. Basanthilal, (SC)

S. Govindan (D) v. N. Govindan, (SC)

M/s.Amreen Tanning & Trading v. Dy. Commercial Tax Officer, Tamil Nadu, (SC)

Amritlal Shalikaran Gupta v. Naresh M. Kanatharia (SC)

Ghaziabad Development Authority v. Dhanesh Chand Goel (SC)

National Insurance Co. Ltd. v. Dinesh (SC)

Raj Shikahan Prasarak Mandal v. State of Maharashtra (S.C.)

Pankajbhai Nagjibhai Patel v. State of Gujarat, (SC)

Amina Ahmed Dossa v. State of Maharashtra, (SC)

Stanny Felix Pinto v. M/s. Jangid Builders Pvt. Ltd., (SC)

State of Tamil Nadu v. A.M. Vedachalam, (SC)

D. Paul v. Nawab Ali Akhtar (SC)

Ajay v. State of Haryana (S.C.)

Bharat Heavy Electricals Ltd. v. C.N. Garg (SC)

Aziz Ahmed Appellant v. Abdul Rashid (SC)

JSB Securities Ltd. v. Pooja Mehta , (SC)

Ganesh Benzo Plast Ltd. v. Sumit Usha Martin Finan

West Bengal Electricity Board v. Patel Engg. Co. Ltd., (SC)

Krishnadevaraya Education Trust v. L.A. Balakrishna, (SC)

Delhi Golf Club Ltd. v. N.D.M.C., (SC)

Rajwinder Kaur v. Balwinder Singh (SC)

M/s. Central Coalfields Limited v. Special Smokeless Fuel Manufactures Association (SC)

K.N. Raghavan v. Habeeb Mohammed (SC)

Union of India v. R.L. Sangal , (SC)

M.P. Electricity Board v. Shree Baboo, (SC)

Surya Kant Kadam v. State of Karnataka, (SC)

Commr. of Central Excise, New Delhi v. M/s. Vikram

Kalu Bhimji Deokar (D) by Lrs. v. Tukaram Maruti D

M/S. Cox & Kings (India) Ltd. v. Mela Adhikari Kumbh Mela (SC)

State of Assam v. Union of India (SC)

Bharat Heavy Electrials Ltd. v. C.N. Garg (SC)

Uday Singh v. State of West Bengal (SC)

Ramanand v. State of U.P (SC)

Ram Niwas v. State of Rajasthan, (SC)

State of Jammu and Kashmir v. Vinay Nanda, (SC)

Punjab National Bank v. State of UP , (SC)

Indian Aluminium Co. Ltd. v. Asstt. Commr. of Commercial Taxes (Appeals), (SC)

O. A. K. Nachimuthu v. Revenue Divisional Officer, Erode, T.N., (SC)

New India Assurance Co. Ltd. v. S.M.I. Kazim , (SC)

Electronics Corporation of India v. G. Muralidhar, (SC)

Suresh Kumar v. State of Haryana, (SC)

Union of India v. SPS Dhinda N.M. (SC)

Vikramaditya Pandey v. Industrial Tribunal, (SC)

Basawantrao v. Sidramappa (SC)

M.D. Kerala State Bev. (M&M) Corpn. Ltd. v. K.M.K. Salim, (SC)

Ayyappally Mohammed Haji v. M.M. Abdulsalam, (SC)

National Textile Corp.(APKKM) Ltd. v. Yellamma Cotton Woollen & Silk Mills Staff Assoc, (SC)

Gujarat Agricultural University v. Rathod Labhu Bechar, (SC)

Michal Gill v. M.P.S.R.T.C., (SC)

Padikal Madappa v. C. B. Kariapa, (SC)

Gujarat Narmada Valley Fertilizers Co. v. Collector of Central Excise, (SC)

Trilok Singh v. Manohar Lal (SC)

M/s. J.K. (Bombay) Ltd. v. Mrs. Bharti Matha Mishr

Krishna Tiwary v. State of Bihar, (SC)

State of Gujarat v. G. Mansukhlal Racch , (SC)

State of M.P. v. Surpa, (SC)

State of Haryana v. Ashok Kumar alias Billu , (SC)

Chavda Jivanji Chelaji v. State of Gujarat , (SC)

Vibha Parthasarathi v. Union of India (SC)

State of U.P. v. Munnoo Lal (SC)

Collector of C. Ex., Vadodara v. Gujarat State Fertilizers Co. (SC)

Umesh Prasad Singh v. State of Bihar, (SC)

Union of India v. Laxmi Narain Sinha, (S.C.)

M/s. Dalmia Cement (Bharat) Ltd. v. M/s. Galaxy Traders and Agencies Ltd., (SC)

Central Bureau of Investigation v. State of Rajast

M. Chandra Sekhar Reddy v. Special Dy Collector, (LAO) A.P. (SC)

G.M. Subbarayudu v. Mandal Revenue Officer, A.P. (SC)

Noida Entrepreneurs Assocn. v. Noida, (SC)

Arnit Das v. State of Bihar (SC)

Dinesh Chandra Gahtori v. Chief of Army Staff , (SC)

Public Union for Civil Liberties v. State of T.N. (SC)

R.K. Nigam v. M/s Swadeshi Cotton Mills, (SC)

Updesh Kumar v. Prithvi Singh, (SC)

Chandagi Ram(died Lrs.) v. State of Haryana (SC)

Akhil Bharatvarsiya Chatra Yuva B. Front v. State of U. P., (SC)

Karnataka State Road Transport Corporation v. B.S. Hullikatti, (SC)

Rambilas Tapadia v. Shyamala, (SC)

Vice Chancellor, G.B. Pant University of Agriculture and Technology v. Triveni Prasad Singh (SC)

Navin M. Raheja v. Union of India (SC)

Mallamma v. Siddegowda (SC)

Riya Travel & Tours (India) Pvt. Ltd. v. C.U. Chengappa (SC)

Union of India v. Association For Democratic Reforms (SC)

U.P. State Sugar Corporation v. Union of India (SC)

Jit Ram Shiv Kumar v. National Insurance Company Ltd., (SC)

Balkrishan v. Satyaprakash, (SC)

Krishna S/o Bulaji Borate v. State of Maharashtra, (SC)

M. Abbas v. State of Kerala (SC)

Dalbir Kaur Dhillon v. Punjab Urban Planning & Development Authority (SC)

Tukaram Gangaram Haral v. Dagdu Maruti Pimpale(d) thr' Lrs. (SC)

Ragu Thilak D. John v. S. Rayappan, (SC)

K. Duraisamy v. State of Tamil Nadu, (SC)

Markfed Cement Pipe Plant v. P.O., Labour Court (SC)

Union of India v. P. Chandra Mouli (SC)

Tek Chand v. Dile Ram, (SC)

State of Uttar Pradesh v. Abdul Wahid, (SC)

Union of India v. S. Mohd. Daleep (SC)

Brij Mohan Singh v. Union of India, (SC)

State of Punjab v. Hardev Singh, (SC)

U.P. Pollution Control Board v. M/s. Kanoria Indus

Oxford University Press, M/s. v. I.-T. Commr., (SC)

Sakhawat Khan v. State of Madhya Pradesh (SC)

M.C. Mehta v. Union of India and others (SC)

Inacio Manuel Miranda v. State of Goa (S.C.)

Shamnsaheb M. Multtani v. State of Karnataka, (SC)

Kishore Kumar Gyanchandani v. G.D. Mehrotra (SC)

Jangbali Singh v. State of Madhya Pradesh (SC)

Kishan Chand Rathore v. Union of India , (SC)

Associated Cement Companies Ltd., M/s. v. Commr. of Customs, (SC)

Gopal v. Hari Om (SC)

North-West Ksrtc v. Mallikarjun Sanganabasappa Shettar (SC)

Employer in Relation to Management of Central Mine Planning & Design Inst. Ltd. v. U.O.I., (SC)

Commissioner of Income-Tax v. Ajay Vijay Traders, (SC)

Indian Petrochemicals Corpn. Ltd. v. Shramik Sena, (SC)

M/s Assambrook Ltd. v. Taluk Land Board & Ors. (SC)

State of M.P. v. Bastar Oil Mills & Industries Ltd

New India Assurance Co. v. Mono Rail Wheels , (SC)

Vanravan Ananji v. Koli Vashram Punja (SC)

Jatinder Singh v. Ranjit Kaur, (SC)

Union of India v. Muneesh Suneja, (SC)

Babua @ Tazmul Hossain v. State of Orissa, (SC)

L & T McNeil Ltd. etc. v. Government of Tamil Nadu, (SC)

M/s. Lakshmani Stone Products v. Union of India, (SC)

S.K. Nasiruddin Beedi Merchant Ltd. v. Central Provident Fund Commissioner, (SC)

State Bank of India v. E.K. Andrew, (SC)

Union of India v. K.M. Bidhata Negi (SC)

Paradip Port Trust v. Unique Builders etc., (SC)

Ramesh Kumar Satish Kumar & Sons v. Guru Singh Sabha (Regd.), (SC)

V.S. Achuthanandan v. P.J. Francis, (SC)

All India Non-SC/ST Employees v. V.K. Agarwal (SC)

Pepsu Road Transport Corporation v. Lachhman Dass Gupta, (SC)

A.P. State Fed. of Coop. Spinning Mills Ltd. v. P.V. Swaminathan, (SC)

Tripura Gramin Bank v. Tarit Baran Roy, (SC)

State of Gujarat v. Pratamsing Narsinh Parmar, (SC)

S.N. Dhingra v. Union of India, (SC)

South Malabar Gramin Bank v. Co-ordination Committee, (SC)

U.P. Coop Cane Unions' Federation v. West U.P. Sugar Mills Association . (SC)

State of M.P. v. K.K. Shukla and Co. (SC)

Mohd. Husain v. State of Rajasthan (SC)

M.C. Mehta v. Union of India, (SC)

Asstt. I.-T. Commr., Madras v. Thanthi Trust, (SC)

Dharam Kaur v. Mukhtiar Singh, (SC)

State of Andhra Pradesh v. Vandavalli Vijaya Murth

Commissioner of Wealth Tax, Tamil Nadu v. T.S. Santhanam (HUF) (SC)

R. Hanumaiah v. Bangalore Development Authority (S

Commissioner of Wealth-Tax v. Bombay Cricket Association, (SC)

Rajan v. State of Kerala, (SC)

Pushpavathi Alias Lalitha v. Manickasamy, (SC)

Ram Chandra Trading Co. v. State of U.P. (SC)

B. S. E. Brokers Forum, Bombay v. S. E. B. I., (SC)

Bose Abraham v. State of Kerala, (SC)

State of Rajasthan v. Shri Chiranjilal, (SC)

Vijay Pal Singh v. State, N.C.T. of Delhi, (SC)

Managing Director, A.P. State Road Tran. Corp. v. Presiding Officer, Ind. Tribunal, (SC)

Inland Steam Navigation Works' Union v. Union of India, (SC)

Binod Kumar Gupta v. Ram Ashray Mahto, (SC)

U.P. Financial Corporation v. V.P. Sharma, (SC)

Ghan Sham Sunder v. State of Punjab, (SC)

Tamil Nadu Health Officers Asson v. State of Tamil Nadu (SC)

Chandra Vilash Rai v. State of Bihar, (SC)

State of M.P. v. Shripat Tiwari, (SC)

State of Haryana v. L.D. Kataria (SC)

International Construction Co. v. State of Andhra Pradesh, (SC)

Kanchan Devi v. State of Bihar (SC)

Barat Fritz Werner Ltd. v. State of Karnataka, (SC)

O.P. Lather v. Satish Kumar Kakkar, (SC)

Food Corporation of India Workers' Union v. Food Corporation of India, (SC)

Intelligence Officer, Narcotics C. Bureau v. Sambh

Sudhir v. State of M.P., (SC)

Gopal Chandra Das v. State of Bihar (SC)

Plani Roman Catholic Mission v. S. Bagirathi Ammal, (SC)

State of Haryana v. Gram Panchayat Vill. Majra , (

Balappa Ramappa Lokure v. Balappa (SC)

State of U.P. v. Krishan Madho Sharma (SC)

Ritona Consultancy Pvt. Ltd. v. Lohia Jute Press , (SC)

M.L. Vardukar v. State of Gujarat (SC)

Samir Mandal v. State of Bihar (SC)

Coal India Ltd. v. Bibhu Ranjan Kumar, (SC)

Regional Manager, Bank of Rajasthan Ltd. v. Regional Labour Commissioner, (SC)

Union of India v. Sushil Kumar Modhi (SC)

U.O.I. v. Mohd. Ibrahim, (SC)

State of U.P v. Niranjan Lal Jaiswal (SC)

Chief General Manager, R.B.I. v. General Secretary, R.B.I Workers Organisation, (SC)

Bihar State Electricity Board v. Chitranjan Kr. Birnavay, (SC)

Pratap Laxman Muchandi v. Vishwanath K. Mungi (SC)

Shaw Wallace And Co. Ltd. v. Commissioner Of Income Tax (SC)

T.P. George v. State of Kerala, (SC)

Mahendra Kumar v. Lalchand, (SC)

Union of India v. Manager, M/s. Jain and Associates, (SC)

State of Orissa v. Sri S.C. Roy (dead) by LRs. (SC)

Lekh Raj v. Muni Lal, (SC)

State of Rajasthan v. Anil Kumar, (SC)

State of Rajasthan v. Ganpat Singh , (SC)

Medha Kotwal Lele v. U.O.I. (SC)

Tukaram Annaba Chavan v. Machindra Yeshwant Patil, (SC)

Gurbax Singh v. State of Haryana, (SC)

State of A.P. v. Shaik Mazhar, (SC)

Indian Council for Enviro Legal Action v. Union of India, (SC)

Ram Bharose Sharma v. Ram Swaroop, (SC)

Canbank Financial Services Ltd. v. Custodian, (SC)

Shri Ram v. Ist Addl. Distt. Judge, (SC)

Ajay Duggal v. Preeti Duggal, (SC)

State of Rajasthan v. Teja Singh, (SC)

Sanjay @ Kaka v. State (NCT of Delhi), (SC)

Gaya Prasad v. Pradeep Srivastava, (SC)

Mulla Gulam Ali and Safiabai D. Trust v. M/s Deelip Kumar and Co., (SC)

Agra Development Authority v. Special Land Acquisition Officer, (SC)

Solidaire India Ltd. v. Fairgrowth Financial Services Ltd, (SC)

Centrotrade Minerals & Metals Inc v. Hindustan Cop

Naresh Chandra Agarwal v. Bank of Baroda, (SC)

Santosh Hazari v. Purushottam Tiwai (Dead) by LRs., (SC)

Girish Chandra Goyal v. Bimla Devi (SC)

Abhinav Aggarwal v. Union of India, (SC)

All India Judges Assocn. v. Union of India, (SC)

Mesu Dhondiba Vidhate v. State of Maharashtra, (SC)

Gopal v. State of U.P., (SC)

Najra v. State of Madhya Pradesh, (SC)

State of Gujarat v. Ahmedbhai Ibrahimbhai Shaik , (SC)

In the Matter of : 'K', a Judicial Officer, (SC)

Centrotrade Minerals & Metals Inc. v. Hindustan Co

Kamala Ganapathy Subramaniam v. Controller of Esta

S.T. Daniel v. Nagercoil Home Church, (SC)

Halgeri Sri Hanamantha Devara Devasthan v. Umashankar Malkajappa Lonikar, (SC)

Swaran Kaur v. Jal Kaur, (SC)

M.C. Mehta v. Union of India, (SC)

W.T. Commr. of Bhopal v. Lokendra Singh, Ratlam, (SC)

Charusheela Vitthal Vanjari v. Usha Arun Nikam, (SC)

New Punjab Skin Co. v. Union Of India (Uoi) , (SC)

Vikrant Tyres Ltd., M/s. v. First I.-T. Officer, Mysore, (SC)

Ganpati R.Shette v. Special L.A.O. Maharashtra (SC)

Industrial Finance Corporation v. Bihar Sponge Iron Karmachari Sangh (SC)

Jarnail Singh v. Mohinder Kaur (SC)

S.N. Kulkarni v. S.P. Gayawal (SC)

V.L. Tresa v. State of Kerala, (SC)

Siyaram Singh v. State of M.P. (SC)

Mohammed Yusuf v. Sharifuddin, (SC)

Town & Country Planning Board v. Mr. Serrao Francis Socorro (SC)

Surinder Singh v. State of Haryana, (SC)

Devinder Singh v. Naginder Singh (SC)

Prestige HM-Polycontainers Ltd. v. American President Lines Ltd. (SC)

Tahura Sultana v. State of Maharashtra (SC)

State of Haryana v. Jai Bhagwan Sharma (SC)

Commissioner of Central Excise, Coimbatore v. Krishna Alloys (SC)

Laxman Mahadeo Sariputra v. State of Maharashtra (

Abu Taher v. Abdul Wahab, (SC)

Prem Prakash Tiwari v. Union of India (Uoi) , (SC)

Dr. Vijay Tukaram Kalbande v. State of Maharastara

Meera Shripat Admane v. Chief Officer, Sangamner Municipal Council (SC)

State of Karnataka v. Appaji Ningappa Patil, (SC)

Imtiaz v. National Insurance Co. Ltd. and others (SC)

M/s. Tulsi Constructions v. Oil & Natural Gas Corporation Limited, (SC)

Anaparai Estates Ltd. v. State of Karnataka, (SC)

Chief Elec. Engineer, Govt of Goa v. G.R.Ispat Ltd., (SC)

Maharashtra Hsng. and Area Dev. Authority v. Rahul Kumar (SC)

SPL. Land Acquisition Officer v. Abdul Razak Gudusaheb Shaikh (Dead) by Lrs., (SC)

Seeta Hemchandra Shashittal v. State of Maharashtra, (SC)

B.S. Sundari v. State of Tamil Nadu, (SC)

Indian Banks Association v. Workmen of Syndicate Bank, (SC)

Union of India v. Mahesh K. Nag, (SC)

Bhel v. Kamal Kar Matar (SC)

Star Construction and Transport Co. v. The India Cements Ltd., (SC)

Chitra Kumari v. Union of India, (SC)

Chaman Lal Saraf (Dead) v. State of Haryana (SC)

S.P. Borkar v. N.T.C. (S.M.) Ltd., (SC)

Notified Area Council, Pipili v. Gahar Mohammad, (SC)

State of Rajasthan v. D.D. Sood, (SC)

Tannery and Footwear Corpn. of India, v. Raj Kumar, (SC)

Madras High Court Advocates Association v. Dr. A.S. Anand, Hon'ble the CJI, (SC)

Punjabrao v. State of Maharashtra, (SC)

Dr. Surajmani Stella Kujur v. Durga Charan Hansdah

Habbalappa Dundappa Katti v. State of Karnataka, (SC)

Sankaran Bhaskaran v. Kumaran Sarasamma, (SC)

Sasa Musa Sugar Works (Pvt.) Ltd. v. State of Bihar, (SC)

Madan Mohan Lal v. Union of India, (SC)

M/s. Park Leather Industry (P) Ltd. v. State of U.P., (SC)

Collector of Customs v. M/s. Presto Industries, (SC)

Gangajal Kunwar v. Sarju Pandey, (SC)

Anuradha A. Kelkar v. Avdhoot G. Kelkar, (SC)

Mohan Das v. Ghisia Bai, (SC)

Hari Chand (Dead) by Lrs v. The Financial Commissioner, (SC)

M. Jeevamani v. Nehru Memorial College (SC)

Hansraj @ Hansu Shankar Gaud v. State of Maharashtra, (SC)

Sain Steel Products v. Naipal Singh, (SC)

State of West Bengal v. Sanjib Roy, (SC)

Samay Singh v. State of Haryana, (SC)

Divisional Manager, APSRTC v. K. Radha Krishna, (SC)

O.N.G.C. Ltd. v. Engineering Mazdoor Sangh, (SC)

Sarbendra Ojha v. Pannag Bhushan (SC)

P. Mohan Reddy etc v. E.A.A. Charles, (SC)

Ajay Mehra v. Durgesh Babu, (SC)

Dharmendra Chandulal Patel v. State of Gujarat, (S

Mahendra Singh v. State of Bihar, (SC)

Mehmood Mohammed Sayeed v. State of Maharashtra, (SC)

Alpic Finance Ltd. v. P. Sadasivan, (SC)

Khopoli Nagarpalika Parishad v. Abdul Mohammed Agaria , (SC)

Amritsar Improvement Trust v. Raj Rani (Dead) Through Lrs., (SC)

Gobind Pathak v. Union of India, (SC)

M.C. Mehta v. Union of India, (SC)

A-One Granites v. State of U.P., (SC)

Manocha Construction Co. v. State of M.P., (SC)

Sanshin Chemicals Industry v. Oriental Carbons and Chemicals Ltd., (SC)

Union of India v. M/s. Om Prakash S.S. and Co., (SC)

Jt. I.T. Commr., Bhopal v. M/s Reliable Carriers Pvt. Ltd., (SC)

Ramnarayan v. Bharatlal (SC)

Chikkanarasimhareddy v. E.M. Narasimhareddy, (SC)

Union of India v. Ram Nath (Dead) by LR. (SC)

S.M. Sowayab v. Kamala Devi (SC)

Usha v. Palisetty Mohan Rao, (SC)

State of Tripura v. Kefru Mog, (SC)

M.D. Balal Mian v. State of Bihar, (SC)

S.R. Alla Bakash v. Shafia Khan, (SC)

Girja Shankar v. Chairman, India Council of Historical Research (SC)

State of Uttar Pradesh v. Nisha Kant Singh (SC)

State of U.P. v. Raj Pal Singh, (SC)

State of Punjab v. Ishar Singh, (SC)

B. Manmad Rao v. Regional Engineering College, A.P., (SC)

Bhiwani Central Coop. Bank Ltd. v. Registrar Coop. Societies, (SC)

State of Punjab v. Gurdeep Kumar Uppal, (SC)

S. Ramanathan v. The Chief Judicial Magistrate, Chengalpattu, (SC)

Bhupinder Singh Saini v. State of Punjab, (SC)

Onkar S. Sharma v. Rajasthan Public Service Commission, (SC)

State of Tamil Nadu v. Baskar, (SC)

Daya Singh v. State of Haryana, (SC)

State of Tamil Nadu v. Balasubramaniam, (SC)

Raushan Devi v. Ramji Sah, (SC)

Equipment Conductors and Cables Ltd., M/s. v. Haryana State Electricity Board, (SC)

National Insurance Co. Ltd. v. Seema Malhotra, (SC)

Laltiya Bai v. Kesarbai, (SC)

Ramalingam Chettiar v. P.K. Pattabiraman, (SC)

U.P. State Electricity Board v. M/s. Searsole Chemicals Ltd., (SC)

Commissioner of Agrl. Income-tax, Trivandrum v. Emerald Valley Estates, (SC)

Asstt. of.I.-T. Commr., New Delhi v. J.K. Synthetics Ltd., (SC)

Bharat Coking Coal Ltd. v. M/s. L. K. Ahuja and Co

Seth Pal v. State of H.P., (SC)

B.L. Satish v. State of Karnataka, (SC)

Balwinder Singh v. State of Punjab, (SC)

Premier Cable Co. Ltd. v. Govt. of India, (SC)

Ram Sahan Rai v. Sachiv Samanaya Prabandhak, (SC)

Cipla Ltd. v. Maharashtra General Kamgar Union, (SC)

Zila Sahakari Kendriya Bank Mariyadit v. Jagdishchandra, (SC)

Buddhi Nath Chaudhary v. Abahi Kumar, (SC)

Oriental Insurance Co. Ltd. v. S. Balakrishnan, (SC)

S.B.I. v. Arvind K. Shukla, (SC)

Malu Ram v. State of Rajasthan, (SC)

Narottam Prasad Gautam v. State of U.P., (SC)

V. Jagannadha Rao v. State of A.P., (SC)

MGT. Som Vihar Apt. v. Workmen C/o Indian Engg., (SC)

Dharampal v. National Engg. Inds. Ltd., (SC)

Union of India v. Santilal S. Valand, (SC)

Kailash C. Jain v. M.P.S.R.T.C. , (SC)

Jagbir Sharma v. Babli Officer, , (SC)

Sube Singh v. State of Haryana (SC)

Ram Deo Chauhan v. State of Assam, (SC)

Bipin Shantilal Panchal v. State of Gujarat, (SC)

Shri Ishar Alloy Steels Ltd. v. Jayaswals NECO Ltd., (SC)

Solomon Antony v. State of Kerala, (SC)

Indian Poultry, M/s. v. I.T. Commr., (SC)

I.T. Commr., Pune v. Ashok G. Karia, (SC)

Gangabai Charities, Madras v. Commissioner Of Wealth Tax, T.N. II, Madras (SC)

Clarence Pais v. Union of India, (SC)

Chandra v. Balasubramania Mudaliar (Dead) by Lrs. (SC)

Commissioner of Income-Tax v. Smt. Sandhya Rani Dutta, (SC)

Hill Grange High School & Junior College v. S.S. Kalghatgi, (SC)

Vaikundapthy Swami Temple v. Martin Ammal Machado, (SC)

Tek Chand v. Deep Chand, (SC)

Kasturi Bai v. Anguri Chaudhary, (SC)

Fazallunisa v. M. Nanjundaiah (SC)

Delhi Development Authority v. Skipper Construction, (SC)

Commissioner of Income-tax, Cochin v. Grace Collis, (SC)

Real Optical Co. v. Appellate Collector of Customs

S.A. Nanjundeswara v. M.S. Varlak Agrotech Pvt. Ltd., (SC)

Gopal Divedi v. Prabha Divedi, (SC)

Drug Action Forum v. Union of India, (SC)

Sakshi v. U.O.I. (SC)

Dilip K. Basu, etc. v. State of W.B. (SC)

Punj Sons Pvt. Ltd. v. National Aluminium Co. Ltd. (SC)

Ramashraya v. State of Madhya Pradesh, (SC)

M/s. J.K. International v. State Govt. of NCT of D

Harendra Kumar Dubey v. State of Bihar, (SC)

H.F. Sangati v. R.G. High Court of Karnataka, (SC)

State of U.P. v. Lalsa Ram, (SC)

N.K. Pankajakshan Nair v. P.V. Jayaraj, (SC)

Baliram Pandey v. State of Bihar, (SC)

K.K. Verma v. State of J&K, (SC)

Vidhya Dhar Sharma v. G.B. Patnayak, (SC)

Sandeep v. State of Haryana, (SC)

Oriental Insurance Co. Ltd. v. Alka Sharma, (SC)

Mahendra Rathore v. Omkar Singh, (SC)

Bashishth Singh v. State of Bihar, (SC)

Rama Shankar Mani Tripathi v. State of Bihar, (SC)

Patangrao Kadam v. Prithviraj Sayajirao Yadav Deshmukh, (SC)

Anant Venkataraman Hegde v. Prakash Sreedhar Hegde

N.M.M. Corpn. v. N.M. Hawkers and Workers Union, Nerul, (SC)

Sumita Singh v. Kumar Sanjay, (SC)

Modern Food Industries (India) Ltd. v. M/s Nandlal and Company (SC)

Prem Chand v. Rup Chand (SC)

Ramachandra Reddy and Co. v. State of Andhra Pradesh, (SC)

Land Acquisition Officer v. V. Narasaiah, (SC)

Yuva Friends Welfare Asocn. v. Union of India (SC)

I.T., Commr. Patiala v. M/s. Roadmaster Inds. of India, (SC)

State of Punjab v. Bhajan Singh, (SC)

Commissioner of Income-tax, Cochin v. Dr. V.P. Gopinathan, (SC)

Tin Box Co., New Delhi v. C.I.T., New Delhi, (SC)

M/s Shaw Wallace and Co. Ltd. v. Govindas Purushothamdas, (SC)

Kanhai Mishra @ Kanhaiya Misar v. State of Bihar, (SC)

Commissioner of Income Tax, Mumbai v. Bhupen Champak Lal Dalal, (SC)

Nagar Panchayat, M.P. v. Diwan Chand Taneja (SC)

M/s. Damodar Mangalji v. The Regional Director, (SC)

State of Gujarat v. Umedbhai M. Patel, (SC)

Agra District Cooperative Bank Ltd. v. Prescribed Authority Labour Court, U.P., (SC)

Union of India v. Sunil Kumar Sarkar, (SC)

R. Seetharam v. State of Karnataka, (SC)

Kishore Kumar Gyanchandani v. G.D. Mehrotra, (SC)

Birla Cement Works, M/s. v. Central Board of Direct Taxes, (SC)

Jayalakshmi Coelho v. Oswald Joseph Coelho, (SC)

Babu Lal v. State (NCT of Delhi) (SC)

M.C. Mehta v. Union of India, (SC)

Jagat Ram v. Hawa Singh (SC)

Mohta Alloys Steel Works v. Mohta Finance and Leasing Co., (SC)

Hriday Narain Choudhary v. Shyam Kishore Singh, (SC)

Karewwa v. Hussensab Khansaheb Wajantri, (SC)

Boya T. Venkateswarlu v. State of A.P., (SC)

Savithramma v. Puttegowda (SC)

Sushil Kumar Verma v. Union of India (SC)

Kerala Magistrates (Judicial) Assn. v. State of Kerala, (SC)

Mysore Paper Mills Ltd. v. Workmen of Mysore Paper Mills Ltd., (SC)

Cement Corpn. of India Ltd. v. Raghbir Singh, (SC)

Subodh Kumar Prasad v. State Of Bihar (SC)

A.K. Doshi v. Union of India, (SC)

Champa Santra v. Chinta Santra, (SC)

Bhopal Gas Peedith Mahila Udy. Sang v. Union of India, (SC)

Suresh v. State of U.P., (SC)

State of Tamil Nadu v. Muniandi, (SC)

Sohan v. State of Haryana, (SC)

State of Tamil Nadu v. Glory, (SC)

Suresh @ Pappu Bhudharmal Kalani etc v. State of Maharashtra, (SC)

Harnam Kaur v. State of Punjab, (SC)

Sita Ram v. State of M.P (SC)

Uttam Prasad v. State of U.P., (SC)

Stock Exchange, Ahmedabad v. Asstt. I.- T. Commr. Ahmedabad, (SC)

G. Giridhar Prabhu v. Agricultural Produce Market Committee, (SC)

District Magistrate, Allahabad v. Harminder Pal Singh, (SC)

M/s Northern Express Highways v. State of Haryana, (SC)

A.P. Bankers & Pawn Brokers Association v. Municipal Corporation of Hyderabad, (SC)

R.V. Srinath Prasad v. Nandamuri Jayakrishna, (SC)

Municipal Council, Kota v. Delhi Cloth and General Mills Co. Ltd., (SC)

Union of India v. Balco Employees Union (Regd.) (SC)

S.M. Munawalli v. State of Karnataka, (SC)

Commissioner of Income Tax, Delhi v. M/s. Novelty Jewellers., (SC)

G.R. Mehta v. M.D. Dhondusa (SC)

Ugrasena Sahu v. Khutulu Sahu, (SC)

Sanjay v. State of Gujarat, (SC)

State of Haryana v. Karambir Singh, (SC)

Obeekwe Emeanu v. State of Maharashtra, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Union of India v. Association For Democratic Reforms (SC)

Pankaj Aggarwal v. State of Delhi (SC)

Indian Airlines Corporation v. Farooq Ahmad Jan, (

Anandlok Sahkari Avas Samiti Ltd. v. Subedar Singh, (SC)

Sharda Sahay v. State of Bihar, (SC)

Mukesh Kesherwani v. Grasim Cements, (S.C.)

Commissioner of Central Excise v. Telco Limited, (SC)

Prabir Dass v. A. B. Paul (SC)

Sumanth Ramanujam v. I.- T. Commr., Madras, (SC)

Pawan Kumar v. State of Haryana, (SC)

Surjan v. State of M.P., (SC)

Khem Chand v. State(Nct) of Delhi , (SC)

M.B. Patel v. Secretary, Ministry of Finance (SC)

C. Bala Subba Reddy v. Lakshmi Narasamma, (SC)

Draupadi Devi Dharmada Trust v. Daya shankar (SC)

Commissioner of Customs v. Candid Enterprises, (SC)

Appropriate Authority v. Varshaben Bharatbhai Shah, (SC)

Tata Consultancy Services v. State of Andhra Pradesh, (SC)

State of Karnataka v. M/s. Drive-in-Enterprises, (SC)

Rathi Menon v. Union of India, (SC)

Anil K. Sharma v. State Insurance and GPF Deptt, (SC)

State of Haryana v. Pankaj Choudhary , (SC)

Om Parkash (Dead) By Lrs. v. Presiding Off., Labour Court Rohtak , (SC)

Bhoodev Singh v. Chairman, U.P.S.E. Bd., (SC)

Swami Vivekanand Society v. Sau. Prerana Vasant Joshi (SC)

Reliance Industries Ltd. v. Collector of Customs, Mumbai, (SC)

Prabodh Yadav v. State of U.P., (SC)

M/s. H.C.L. Limited v. Collector of Customs, New Delhi , (SC)

Ace Door to Door express Cargo v. Pfizer Ltd, (SC)

M/s. Nitul Data Systems (P) Ltd. v. U.O.I., (SC)

Ashok Yeshwant Badave v. Surendra Madhavrao Nighoj

Dhananjaya Reddy v. State of Karnataka, (SC)

Chilakuri Gangulappa v. Revenue Divisional Officer, Madanpalle, (SC)

Commissioner of Customs, Calcutta v. Tata Yodogawa

Rajasthan Legal Service Association v. State of Rajasthan, (SC)

Zahid Hussein v. State of West Bengal, (SC)

State of Maharashtra v. Ritesh, (SC)

State Of Madhya Pradesh v. State Bank Of Indore , (SC)

Manipal Power Press v. Workmen of Manipal Power Press (SC)

Seelan Raj v. Presiding Office, 1st Addl. Labour Court, (SC)

Chief Engineer, AHPC & MHPC v. Anand Pur Sahib Hydel Mazdoor Union, (SC)

M/s Damodar Ropeways & Construction Co. Private Ltd. v. Krishna Engineering Works (SC)

Amery Pharmaceuticals v. State of Rajasthan, (SC)

S.S. Ahluwalia v. Union of India, (SC)

Mrityunjoy Das v. Sayed Hasibur Rahaman, (SC)

Bhausaheb Nagu Dhavare v. State of Maharashtra, (S

Rajendra Kumar Shrivastava v. Bharat Grih Nirman Sahkari Samiti Maryadit, (SC)

Anusree Basu Chaudhari Nee Sarkar v. Swapan Kanta Basu Chaudhuri, (SC)

S.N. Saxena (Dead) v. Union of Indian, (SC)

Shri G. Kumar v. State of Andhra Pradesh (SC)

Om Wati v. State (Delhi Administration), (SC)

Nidhi Pankaj Kumar Sureka v. Pankaj Raj Kumar Sureka, (SC)

R. Sugumar v. Romiel Samuel (SC)

Workmen represented by the General Secr. v. Manager, Oriental Fire & General Ins. Co. Ltd., (SC)

Kishan Prakash Sharma v. Union of India, (SC)

Commissioner of Customs, Cochin v. Pushpit Steels Pvt. Ltd., (SC)

State of U.P. v. Chandra Prakash Pandey, (SC)

State of Haryana v. Hitkari Potteries Ltd., (SC)

All India Food & Allied Workers' Union v. State of Haryana (SC)

Shriram Vinyl and Chemical Industries, v. Commissioner of Customs, Mumbai, (SC)

Mohan Lal Dhar (dead) v. Panchuy Gopal Mukherjee (dead) (SC)

R.D. Upadhyay v. State of Andhra Pradesh (SC)

Tej Bahadur v. State of Rajasthan, (SC)

State of Kerala v. Vasudevan Pillai (SC)

Public Prosecutor, High Court of A.P. v. Thota Seshu (SC)

Hirachand Srinivas Managaonkar v. Sunanda, (SC)

Govt. of Andhra Pradesh v. Dr. T. Srinivasan, (SC)

Her Highness Maharani Shantidevi P. Gaikwad v. Savjibhai Haribhai Patel, (SC)

Industrial Assistance Group Govt. of Haryana v. Ashutosh Ahluwalia, (SC)

Kulwant Kaur v. Gurdial Singh Mann (dead) by Lrs., (SC)

ITC Bhadrachalam Paper Boards Ltd. v. State of A.P. (SC)

East India Hotels Ltd. v. Agra Development Authority, (SC)

Tara Chand Dubey v. Ajit Kumar Mukherjee (SC)

I.-T. Commr. v. M. L. Mahajan, (SC)

Kvaerner Cementation India Ltd. v. Bajranglal Agarwal (SC)

U.P. Power Corporation Ltd. v. U.P. State Spinning Mills (SC)

Mohan Baitha v. State of Bihar, (SC)

Commissioner of Sales Tax, U.P. v. M/s. Alodeal Chemicals Mfg Co. (P). Ltd., (SC)

Mrs. U C Bhogoankar v. Y.M. Choudhari (SC)

Property Owners' Association v. State of Maharashtra, (SC)

Union of India v. Rajendra Prabhu, (SC)

K.D. Industries, M/s. v. Bihar State Electricity Board, (SC)

Assam Company Ltd., M/s. v. State of Assam, (SC)

Govt. TPT Service v. S.L. Mishra (SC)

Cement Corpn of India Ltd. v. Presiding Officer, Ind. Tbl -Cum L.C., (SC)

Hindustan Lever Ltd. v. S.M. Jadhav, (SC)

Workmen represented by Akhil Bhartiya Koyla Kamgar Union v. Employers, (SC)

Raja Ram Maize Products v. Industrial Court of M.P., (SC)

V.S. Mallimath v. Union of India, (SC)

Naval Kishore v. State of Rajasthan, (SC)

C.S.H.A. University v. B.D. Goyal , (SC)

Rajasthan Financial Corporation v. Gautam Chandra Benthia (SC)

G.M. (Personnel Wing), Canara Bank v. M. Raja Rao (SC)

Gurudevdatta VKSSS Maryadit v. State of Maharashtra, (SC)

Smt. Dakshyani Amma v. Vasudevan Namboodhiri (SC)

Shahnas Trading Co. v. State Of Kerala, (SC)

Sucha Singh v. State of Punjab, (SC)

Smt. Akhtari Bi v. State of M.P., (SC)

Medha Kotwal Lete v. U.O.I. (SC)

Kandaswamy v. Board of Management, H.S.I. Said Mosque, (SC)

Chandu v. State of Maharashtra , (SC)

Mundlapadi Krishnaiah v. State of Andhra Pradesh, (SC)

Kewal Krishan v. Harnek Singh, (SC)

M/s. Ugar Sugar Works Ltd. v. Delhi Administration, (SC)

Punjab Housing Development Board v. Ludhiana Builders and Engineers(P) Ltd. (SC)

Mallaiah (D) by L.Rs. v. Doddasooraiah (D) by L.Rs. (SC)

Sanjeev Nagpaul v. State of Tamil Nadu, (SC)

Shaheda Begum v. State Of A.P., (SC)

Vadluri Anjaiah v. The State of A.P. (SC)

V.S. Malik v. State of NCT Delhi (SC)

P.S. Sreekanta Datta v. Employees State Insurance Corporation (SC)

M.C. Mehta v. Union of India (SC)

Prahlad Singh Bhati v. N.C.T., Delhi, (SC)

Madras Pavement Traders Welfare Congress v. State of Tamil Nadu (SC)

Zumar Lal v. Nand Kishore and others (SC)

Superintendent of Central Excise v. Somabhai Ranchhodhbhai Patel, (SC)

Commissioner of Central Excise, Allahabad v. M/s. Triveni Glass Limited (SC)

Shriram Refrigeration Industries v. Hon'ble Addl. Industrial Tribunal-Cum-Addl. Labour Court, Hyderabad (SC)

M.P. Electricity Board v. Dinesh Kumar Agrawal, (SC)

Vallampati Kalavathi v. Haji Ismail, (SC)

Manoj Kumar Saharan v. State of Rajasthan, (SC)

M.C. Mehta v. Union of India, (SC)

Syndicate Bank v. Prabha D. Naik, (SC)

State Rep. by C.B.I. v. M. Kurian Chief Functionary of the Cross, (SC)

M.C. Mehta v. Union of India (SC)

First Land Acquisition Collector, Calcutta v. Daulat Singh Surana, (SC)

Cadila Health Care Ltd. v. Cadila Pharmaceuticals Ltd., (SC)

Smt. Vijayalakshmamma v. B.T. Shankar, (SC)

State of Rajasthan v. Vatan Medical and General Store, (SC)

Kartar Singh Bhadana v. Hari Singh Nalwa, (SC)

New India Assurance Co. v. Kamla, (SC)

Mithu Singh v. State of Punjab, (SC)

B. Kandasamy Reddiar v. O. Gomathi Ammal, (SC)

V.M. Kurian v. State of Kerala, (SC)

Hanuman Prasad Bagri v. Bagress Cereals Pvt. Ltd., (SC)

Maruti Wire Industries Pvt. Ltd. v. S.T.O., 1st Circle, Mattancherry, (SC)

The State of Manipur v. Shangreihan Muivah, (SC)

Commissioner, Sanchaita Investments v. Punjab National Bank (SC)

Hari Prasad Bhattacharjee v. Chittaranjan Roy, (SC)

E.I.D. Parry (I) Ltd. v. G. Omkar Murthy, (SC)

Emp., MGMT of Ramkanali Colliery v. Workmen by Secy. Rasht. Colliery Mazdoor Sangh, (SC)

Bahadur S. Solanki v. L.I.C. of India, (SC)

Shoran Lal Sharma v. Deputy Director of Education, Meerut, (SC)

State of Punjab v. Amar Nath Aggarwal Const (SC)

Dy. Secretary to Govt. v. A. Rose (Dead) By L.Rs. (SC)

Prabhu Lal Sharma v. U.O.I. (SC)

Hindi Seva Mandal Bhuswal v. Teachers Asso for Non-Aided Poly , (SC)

T.N. Civil Supplies Corpn. Workers Union v. T.N. Civil Supplies Corpn. Ltd., (SC)

Mohan Lal and others etc. v. Shankar Rao (dead) by Lrs. (SC)

Jagat Ram Trehan v. Union of India (SC)

Bommaka Nagabhushana Reddy v. W. Srinivasa Rao, (SC)

Chandeshwari Yadav v. Smt. Radha Devi (SC)

Satnam Singh (dead) by LRs. v. Sadhu Singh (SC)

Smt. Devi Jain (dead) v. State of Haryana (SC)

State of Maharashtra v. M/s. Navgire Moorti Bhandar (SC)

State of Orissa v. M/s. Binayak Roller Flour Mills (SC)

Dattugir v. State of Maharashtra (SC)

K.N. Sathyanathan v. Dy. Examiner, Local Fund , (SC)

M/s. Cheema Enterprises v. M/s. Mayur Enterprises, (SC)

Md. Salauddin v. Sujit Dutt, (SC)

Subhash Chander v. Krishan Lal, (SC)

State of U.P. v. Shambhu Nath Singh, (SC)

Uday Mohanlal Acharya v. State of Maharashtra, (SC

Union of India v. Sharma Harish Chandra (SC)

Madan Mohan v. Finance Secy., Union Territory (SC)

Ramji Shukla v. M.D.Chairman Canara Bank (SC)

BCCL, M/s. v. Their Workmen, (SC)

Anil Kumar Srivastava v. Addl. Dir. Med. Health & Family Welfare, (SC)

Union of India v. Rakesh Kumar, (SC)

C/M. St. John Inter College v. Girdhari Singh, (SC)

Delhi Development Authority v. Skipper Construction, (SC)

Asha Devi v. Chaturdas , (SC)

Mohd. Shahid v. State of M.P., (SC)

Ram Narain v. Murat, (SC)

Valson v. State of Kerala, (SC)

K.R. Steel Union Ltd., v. Commissioner of Customs, Kandla, (SC)

Ankit Carpets v. Bank of India, (SC)

Mohan Wahi v. Commissioner, Income-Tax, Varanasi, (SC)

B. Krishna Bhat v. State of Karnataka, (SC)

Pyrites, Phosphates and Chemicals Ltd v. Sebilan Compania, (SC)

R.K. Saxena v. Delhi Development Authority, (SC)

State of Orissa v. Malaya Ranjan Baral, (SC)

Channu v. State of Punjab (SC)

Vishnu Prakash v. Sheela Devi, (SC)

P. Narasimha Bhat v. S. Shankaranarayana, (SC)

State of Punjab v. Gurdial Singh (SC)

Tandon Brothers, M/s. v. State of West Bengal, (SC)

Ram Choubey v. State of Bihar, (SC)

Devi Singh v. State of Madhya Pradesh, (SC)

Puran Chand Wadhwa v. Hanil Era Textiles Ltd., (SC)

Jamal Din v. High Court of J&K, (SC)

President Vishwa-Jagriti Mission v. Cabinet Secy., Central Government, (SC)

Narsingh Prasad Singh v. Raj Kumar @ Pappu, (SC)

Saraswathi v. S. Ganapathy, (SC)

M.C. Mehta v. Union of India, (SC)

Municipal Council, Hansi v. Mani Raj, (SC)

Delhi Development Authority v. Official Liquidator, High Court, Calcutta (SC)

Research Foundation for Science (8-A) v. Union of India (SC)

Oriental Insurance Co. Ltd. v. Hansrajbhai V. Kodala, (SC)

G. Mallikarjunappa v. Shamanur Shivashankarappa, (SC)

Union of India v. Balco Employees Union (SC)

Union of India v. M/s. Sony India Ltd., (SC)

Manohar Lal v. Vinesh Anand, (SC)

Rangnath Misra v. Union of India (SC)

Navin M. Raheja v. U.O.I. (SC)

Sundareshan v. M.D., Bharath Gold Mines Ltd. (SC)

K. Streetlite Electric Corporation v. Regional Provident Fund Commissioner, Haryana, (SC)

Bank of India v. Secretary, Bank of India Staff Union, (SC)

Vinod Kumar Sharma v. State of Uttar Pradesh, (SC)

Union of India v. Lalita S. Rao, (SC)

State of Bihar v. Lakshmi S. Prasad (SC)

Yasho Rajya Lakshmi v. State of Jammu and Kashmir (SC)

R. Shanti Charan v. T. Koteswara Rao, (SC)

Union of India v. Birendra Nath Biswas (SC)

Vaibhav Verma v. State of Himachal Pradesh, (SC)

Comdr. Surlshwar D. Sinha v. U.O.I. (SC)

Uka Ram v. State of Rajasthan, (SC)

Nihore Koeri v. State of Bihar, (SC)

Ameer Hassan Makan Welfare Trust v. Karntaka Board of Wakfs, (SC)

Co-operative Co. Ltd., M/s. v. State of U. P., (SC)

State of T.N. v. K.S.S.I. Development and Employment Corpn. Ltd., (SC)

Shipping Corpn. of India Ltd. v. C.L. Jain Woolen Mills, (SC)

State of Rajasthan v. Kishan Singh (SC)

Lokeman Shah v. State of West Bengal, (SC)

Hoshiar Singh Kanwar (D) By L.Rs. v. U.O.I. (SC)

Union of India v. Harjeet Singh Sandhu, (SC)

Deokinandan Sharma v. Union of India, (SC)

Dr. Rajinder Singh v. State of Punjab, (SC)

Union of India v. K. Subramaniam Ex. J.C., (SC)

Muninanjappa v. R. Manual, (SC)

State Bank of India v. Anjan Sanyal, (SC)

National Jute Manufacturers Corpn. Ltd. v. Katihar Mazdoor Sangh, (SC)

All India SC & ST Employees Assn. v. A. Arthur Jeen, (SC)

Ram Chandra Shukla v. State of U.P (SC)

Joseph Maihuri @ Vishveshwarananda v. Swami Sachidanand Harisakshi , (SC)

Jagram v. State of U.P (SC)

Padam Menon v. State of Punjab, (SC)

Javaharmal A. Rajpurohit v. Asad Khan Abdul Karim Pathan, (SC)

Mathar Bathuammal Beevi v. Nagoorammal, (SC)

M. Reddy v. Hanumappa, (SC)

Krishna Mochi v. State of Bihar, (SC)

Vinoy Kumar v. State of U.P., (SC)

James v. State of Kerala, (SC)

Wasim Ahmed Saeed v. Union of India (SC)

Amita Shah v. Virender Lal Shah (SC)

Nilesh Hemani v. Commissioner Of Income-Tax (SC)

P. Narayana Bhat v. State of T.N., (SC)

P.S. Noor v. Javed Choudhury (SC)

Lakshminarayana Shetty v. Shantha, (SC)

Vijay Vishwasrao Kadam v. Jay T. Shah (SC)

Thinley Bhutia v. State of Sikkim, (SC)

Babu Khan v. Nazim Khan (dead) by Lrs., (SC)

Pramod Kumar v. State of U.P. (SC)

R. Paranasivan v. T. Anusuya, (SC)

D.R. Tiwari v. State of Uttar Pradesh, (SC)

Anjali Jain v. Harish Jain, (SC)

State of Rajasthan v. Rameshwar, (SC)

Kamal Kapoor v. Sachin Kartar Singh, (SC)

Government of N.C.T. Delhi v. Nagesh Tyagi, (SC)

Union of India v. Hansoli Devi, (SC)

V.K. Palaniappa Chettiar (Dead) by Lrs. v. Ramasami Gounder, (SC)

Chetan Dass v. Kamla Devi, (SC)

M/s. Sutlej Construction Company Pvt. Ltd. v. State of Punjab, (SC)

State of A.P. v. Mohd. Shamsuddin (SC)

Venkataramanappa v. S. Krishanaji (SC)

Jagdeep Singh v. Swapna Singh (SC)

Somaiya Organics (India) Ltd., M/s. v. State of U.

K. Raj v. Muthamma, (SC)

Standard Chartered Bank v. Custodian, (SC)

Daya Singh Lahoria v. Union of India, (SC)

Ram Prakash v. State of U.P (SC)

Sharwan Singh v. State of Rajasthan, (SC)

Manoj Kumar v. Bihari Lal (dead), (SC)

Suratkhan Abdul Rahiman v. State of Karnataka (SC)

Suresh v. State of Madhya Pradesh (SC)

Muraleedharan v. State of Kerala, (SC)

State of Orissa v. Surya Rana (SC)

Poora Mosque and Madrase v. Krishnan (SC)

K. Seetharam v. B.U. Papamma, (SC)

Kisan Yashwant Dhirade v. Sonabai Bappu Lohar, (SC)

R.P. Naik v. State of Madhya Pradesh, (SC)

M.S. Chawla v. State of Punjab, (SC)

Kumar V. Jahgirdar v. Chetana K. Ramatheertha, (SC)

State of Orissa v. K. Srinivasa Rao (Dead) through Lrs., (SC)

Samir Mukherjee v. Davinder K. Bajaj, (SC)

Jagdish Ram v. Baghula Mukhi Devi, (SC)

Municipal Corporation, Gwalior V. Satish Govila (SC)

Navneet Prakash Gupta v. Bishan Chand. (SC)

Vijay Kumar Sharma v. Chairman, School Service Commission, (SC)

J.N. Medical, College, Belgaum v. Medical Council of India (SC)

N.K. Saraswati Amma v. Bhavani Rajamma (SC)

Syed Saleemuddin v. Dr. Rukhsana, (SC)

Collector of Central Excise, Jaipur v. Man Structurals Limited (SC)

Canbank Fin. Services v. Pallav Sheth (SC)

Ashok Kumar v. Sita Ram, (SC)

Santosh Kumar Bagrodia v. S.R. Chattopadhyay, (SC)

Kajod v. State of Rajasthan , (SC)

State By CBI, Chennai v. H.B.R. Shetty (SC)

Dinesh Kumar v. State of M.P (SC)

Vineet Narain v. Union of India (SC)

M/s. Atul Castings Ltd. v. Bawa Gurvachan Singh, (SC)

Union of India v. Ranbir Singh Rathaur (S.C.)

Manorama Thamburatty v. C.K. Sujatha Varma (SC)

Naresh Chandra. v. Jagdish Prasad (Dead) (SC)

Commercial Taxes Officer v. Derby Textiles Ltd., (SC)

Anil Ratan Sarkar v. State of West Bengal, (SC)

Nawal Kishore Prasad V. State of Bihar (SC)

Madhukar v. Sangram, (SC)

Kazi Rajiyuddin Sahuruddin v. Kazi Meer C. Gayasuddin, (SC)

Surender v. Haryana Vidyut Prasaran Nigam Ltd., (SC)

Tamil Nadu Housing Board v. TMT Sarojini (SC)

State of U.P. v. Shatruhan Lal (SC)

Chayana Das (Nayak) v. Tarun Kumar Das, (SC)

Action Comm. for IMP of Srikrishna R. v. Union of India, (SC)

State of Haryana v. Brish Bhan , (SC)

T.N. Godavarman Thirumulpad (41) v. Union of India (SC)

All India Anna Dravida Munnetra Kazhagam v. Chief Election Commissioner (SC)

Kanraj C. Shah v. R. Thankaraj, (SC)

District Collector v. Smt. Shaik Hasmath Beebi, (S

Gajjan Singh v. State of Punjab (SC)

Delhi Pollution Control Committee v. National Chemical & Pharrma (SC)

M.C. Mehta v. Union of India (SC)

Swaran Singh v. State of Haryana, (SC)

Bhopal Gas Peedith Mahila U. Sangat. v. U.O.I. (SC)

State of Kerala v. M.M. Manikantan Nair, (SC)

P. Ramachandra Rao v. State of Karnataka (SC)

Balkishan v. State of M.P. (SC)

Kokan Rly. Corpn. Ltd. v. M/s. Rani Const. Pvt. Ltd., (SC)

High Court of Punjab and Haryana v. Bahadur Singh Batta, (SC)

B. Ram Mohan v. Union of India, (SC)

Dental Council of India v. Subharti K.K.B. Charitable Trust, (SC)

Bharat Petroleum Corporation Ltd. v. Mumbai Shramik Sangha, (SC)

Mulakh Raj v. The Commissioner (SC)

U.O.I. v. O.P. Gupta (SC)

Bhagwan Rambhau Karankal v. Chandrakant Batesingh

C.C.E., Guntur v. M/s. National Projects Construction Corpn. Ltd. (SC)

International Woollen Mills v. Standard Wool (U.K.) Ltd., (SC)

S. Venkatappa v. Narayanappa, (SC)

Sri Singam Chetty Attendrooloo v. State of Tamil Nadu, (SC)

National Aluminium Co. Ltd. v. Varun Shipping Co. Ltd., (S.C.)

State of Tamil Nadu v. Kannammal Edn. Trust, (SC)

U.O.I. v. G.K. Makwana, (SC)

Commissioner of Central Excise, Meerut v. M/s. Hindustan Lever Ltd., U.P. (SC)

Union of India v. C. Jayaprakasan, (SC)

Jagdish Chandra Sharma v. Hon'Ble High Court Of Judicature (SC)

Himachal Road Transport Corpn. Conductors Union v. H.P Road Transport Corpn., (SC)

Anil Srivastava v. U.O.I., (SC)

Union of India v. Roop Chand (SC)

State Bank of Saurashtra v. P. N. B., (SC)

Narayana Prabhu Dass Prabhu v. Giri Prabhu R. Prabhu (SC)

State of Maharashtra v. Nitin (SC)

State of Karnataka v. Basappa , (SC)

State of Tripura v. Bhupen Dutta Bhowmik, (SC)

Rambhau v. State of Maharashtra, (SC)

Arvind Singh v. State of Bihar, (SC)

Research Foundn. For Science v. U.O.I. (SC)

Pritpal Singh v. State of Bihar, (SC)

Amrit Singh v. State of H.P., (SC)

Mangaram Varshneya v. State of U.P. (SC)

Mani Singh v. State of Bihar, (SC)

Union of India v. S.S. Construction (SC)

Urban Improvement Trust, Kota v. Om Prakash Sharma (SC)

M.C. Mehta v. Union of India, (SC)

K. Ganesan v. Sakunthala , (SC)

M/s. Samant v. Bombay Stock Exchange, (SC)

M.C. Mehta v. Union of India, (SC)

Chotanagpur Small Scale Indus Asson v. Bihar State Electricity Board, (SC)

Bipin Bihari Shukla v. Bacha Shukla (SC)

Ravaii Singh v. U.P. Avas Evarn Vikas Parishad, (S.C.)

Binny Engineering Ltd. v. Siddhi Stones & Granites Ltd., (S.C.)

Shyam Sunder Goyal v. State of U.P., (SC)

Shriram v. State of Maharashtra, (SC)

Jarnail Singh v. Pitamber Singh, (SC)

State of Uttar Pradesh v. Banarsi Yadav, (SC)

Indian Oil Corporation Ltd. v. Ram Nath Kundu, (SC)

Rachna Kanodia v. Anuk Kanodia, (SC)

Bombay Environmental Action Group v. State of Maharashtra (SC)

R.P. Malik v. State (Govt. of N.C.T. of Delhi (SC)

Commissioner of Central Excise & Customs, Goa v. M/s. Dempo Engineering Services, (SC)

State of West Bengal v. M/s. Banalata Investment Pvt. Ltd., (SC)

M/s K. Mark v. State of Karnataka , (SC)

Daya Ram v. Divisional Eng.(O & M),M.P. Elec. Board (SC)

Narendra Kumar V. Management Of Taj Services Ltd (SC)

T. Aruna v. The Secretary, Andhra Pradesh Public Service Commission, (SC)

Karnataka State Road Transport Corporation v. Smt. Lakshmidevamma, (SC)

Delhi Judicial Services Association v. Delhi High Court, (SC)

Satya Narain v. Satish Kumar, (SC)

Union of India v. Satish Chandra Mathur (SC)

Hon'ble Chief Justice High Court of Bombay v. B.S. Nayak, (SC)

Neki Ram v. Ama Ram Godara, (SC)

State of Madhya Pradesh v. Vijay Singh, (SC)

Pakeerappa Rai v. Seethamma Hengsu (SC)

Anant Raj Industries Ltd. v. Commissioner of Central Excise, New Delhi (SC)

State of Kerala v. Puthenkavu N.S.S. Karayogam (SC)

Sikkim Subba Associates v. State of Sikkim, (SC)

Gajraj Singh v. State of U. P., (SC)

Uniply Industries Ltd. v. Unicorn Plywood Pvt. Ltd., (SC)

State of Madhya Pradesh v. Suresh Kaushal, (SC)

N.R. Nair v. Union of India, (SC)

Ghasi Mandi v. State of Orissa (SC)

U.P. Shia Central Board of Wakf v. U.P. Sunni Cent

M/s. Sharma Coal Company v. The Commnr., Sales Tax, U.P., (SC)

Commissioner of Customs, Visakhapatnam v. Jaya Satya Marine Exports (P) Ltd. (SC)

Delhi Bar Association v. Union of India (SC)

State of Himachal Pradesh v. Gian Chand, (SC)

S. Jagannathan v. UOI (SC)

T.M. Vargese v. J.S. Bhatia (SC)

R. Lakshmi Narayan v. Santhi, (SC)

Director of Entry v. Mahindra and Mahindra (SC)

Mohamed Asgar Mohamed Mazhar v. Arvind Raghunath Sawant (SC)

Takhaji Hiraji v. Thakore Kubersing Chamansing, (SC)

Commandant 20 BN. ITB Police v. Sanjay Binjola, (S

Raju v. State of Haryana, (SC)

Harijan Mohan Bhai Nathabhai v. State of Gujarat, (SC)

T. Stanes and Co. v. A. Jaffarullah , (SC)

Delhi Development Authority v. Dr. Rajinder Sharma (SC)

R.D. Upadhyay v. State of Andhra Pradesh (SC)

Sulekh Chand v. State of Haryana, (SC)

M.N. Damani v. S.K. Sinha, (SC)

Commissioner v. Griha Yajamanula Samkhya, (SC)

Surendra Kumar v. Nathulal, (SC)

Reva Investment Pvt. Ltd. v. Comr. of Gift-tax, Gujarat, (SC)

State of U.P. v. Raj Kishore Goel (SC)

Nazir Ahmed Imamudin Raza v. Gulam Mustafa Faukat (d) (SC)

S. Murugan v. Union of India (SC)

State of U.P. v. Harendra Arora, (SC)

Ajit Kumar Barat v. Secretary, Indian Tea Associat

K.G. Ashok v. Kerala Public Service Commission, (SC)

In Re : Bineet Kumar Singh, (SC)

Chaitanya Ambalal Somani v. Pravinchandra D. Rana (SC)

Noor Mohammed v. U.P. Sunni Central Waqf Board (SC)

Rajesekhar Gogoi v. State of Assam, (SC)

Ranbaxy Laboratories Limited v. Cegat, Mumbai (SC)

M/s VXL India Ltd. v. Commissioner of Central Excise, (SC)

Puran v. Rambilas, (SC)

N.G. Dastane v. Shrikant S. Shivde, (SC)

Commissioner of Customs v. M/s. Interarch Building Products Ltd. (SC)

K. Rajamouli v. A.V.K.N. Swamy, (SC)

Shobha Suresh Jumani v. Appellate Tribunal, Forfei

Rajeev Chaudhary v. State (N.C.T.) of Delhi, (SC)

Rajan Worlikar v. State of Karnataka, (SC)

Union of India v. Dr A.K. Garg . (SC)

Notified Area Committee v. Additional Director, Consolidation, (SC)

Centre for Enquiry into Health and Allied Themes (CEHAT) v. Union of India, (SC)

Fuerst Day Lawson Ltd., M/s. v. Jindal Exports Ltd., (SC)

Praga Tools Corporation Ltd., M/s. v. Mahboobunnissa Begum, (SC)

M.D. Tamil Nadu State Transport Corporation v. Neethivilangan, (SC)

The Central Council for Research v. Dr. K. Santha Kumari, (SC)

D.T.C. Retired Employees' Association v. Delhi Transport Corp., (SC)

Regional Authority, Dena Bank v. Ghanshyam, (SC)

Nirmal Chandra v. Vimal Chand, (SC)

Union of India v. Association For Democratic Reforms (SC)

Bibhachha v. State of Orissa, (SC)

Hamida v. Md. Kahlil, (SC)

Amba Bai v. Gopal, (SC)

Union Bank of India v. Khader International Construction, (SC)

Anand Prasad Agarwalla v. Tarkeshwar Prasad, (SC)

Ashok Chintaman Juker v. Kishore Pandurang Mantri,

State of Maharashtra v. Najakat Alia Mubarak Ali,

Karu Marik v. State of Bihar, (SC)

Comdr. Sureshwar D. Sinha v. U.O.I. (SC)

Commissioner of Income Tax, Indore v. M/s. Alpine Solvex Ltd., Ltd. (SC)

Niranjan Prasad Sinha v. Union of India, (SC)

Swapan Kumar Pal v. Samitabhar Chakroborty, (SC)

T. FENN Walter v. Union of India, (SC)

M.C. Mehta v. Union of India, (SC)

Mehrwan Homi Irani v. Charity Commissioner, Bombay, (SC)

Appropriate Authority v. R. C. Chawla, (SC)

Dy. Commissioner of Income Tax v. Express Towers (P) Ltd., (SC)

Appropriate Authority v. Shashi Sehgal, (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Shri Bhagwan v. State of Rajasthan, (SC)

Ram Deo Chauhan @ Raj Nath v. State of Assam, (SC)

Jawahar Lal v. State of Madhya Pradesh, (SC)

M.C. Mehta v. Union of India (SC)

State v. Syed Amir Hasnain, (SC)

Thakur Raghunath Ji Maharaj v. Ramesh Chandra, (SC)

Moreshwar Balkrishna Pandare v. Vithal Vyanku Chavan, (SC)

Rajender Singh v. Ramdhar Singh, (SC)

Laxmibai v. Karantaka State Road Transport Corpn., Bangalore, (SC)

M/s. Kirloskar Brothers Ltd. v. Union of India , (SC)

Kanti Devi v. Poshi Ram, (SC)

Central Bureau of Investigation, New Delhi v. Moti Lal (SC)

Chandra Kanta Sinha v. Oriental Insurance Co. Ltd., (SC)

T.N. Godavarman Thirumalpad v. Union of India, (SC)

Fahim Khan v. State Of Bihar (SC)

Srichand P. Hinduja v. State Through C.B.I., New Delhi, (SC)

Rizwan Ahmed Javed Shaikh v. Jammal Patel, (SC)

Re : Suo Moto Proceedings against Mr. R. Karuppan, Advocate, (SC)

Agnew v. Commissioner of Inland Revenue (Privy Council)

State of Uttar Pradesh v. Govind Mandal, (SC)

Harmohinder Singh v. Kharga Canteen, Ambala Cantt., (SC)

Laxmi v. Om Prakash, (SC)

Union of India v. Manish Bahal @ Nishu, (SC)

Lalu Prasad @ Lalu Prasad Yadav v. Director, C.B.I. (SC)

State of U P v. Shiv Dan Singh (SC)

Shakeel Ahmed v. State, Delhi, (SC)

Kanshi Ram v. Lachhman (Dead) through Lrs., (SC)

Gade Lakshmi Mangraju @ Ramesh v. State of Andhra

Divisional Forest Officer v. Tata Finlay Ltd., (SC)

M/s. Ethiopian Airlines v. M/s. Stic Travels (P) Ltd., (SC)

Hiten P. Dalal v. Bratindranath Banerjee, (SC)

State of Maharashtra v. Bharat Chaganlal Raghani, (SC)

Deena Nath v. Pooran Lal, (SC)

Indu Engineering & Textiles Ltd. v. Delhi Development Authority, (SC)

Kamal Ram Kumar Patwa v. State Transport Appellate Tribunal, (SC)

T.T. Antony v. State of Kerala, (SC)

John Thomas v. Dr. K. Jagadeesan, (SC)

T.N. Godavarman Hirumalpad v. Union of India (SC)

M/s. Kerala Liquor Corporation v. Commnr. Income Tax, Cochin, (SC)

Union of India v. Association for Democratic Reforms (SC)

Himachal Road Transport Corporation v. Bhupinder Paul Singh, (SC)

Savani Roadlines v. Sundaram Textiles Ltd., (SC)

State of M.P. v. Lattora (SC)

M.K. Mukunthan v. M. Pasupathi, (SC)

Radha Devi v. Deep Narayan Mandal (SC)

P. Janardhana Reddy v. State of A.P., (SC)

Ganga Ram Moolchandani v. State of Rajasthan, (SC)

Notified Area Council v. Bishnu C. Bhoi, (SC)

Ved Prakash v. State of Haryana, (SC)

Ved Prakash v. State of Haryana, (SC)

Durga Domar v. State of M.P. (SC)

M/s. Uniplas India Ltd. v. State (Govt. of NCT of

State of U.P. v. Raj Bahadur Singh, (S.C.)

Qamar Rashid Khan v. Commt. MGMT., Azamgarh Muslim Ed. STY (SC)

I.T. Commr., Trivandrum v. M/s Raiban and sons, Alleppey, (SC)

Dayashankar v. O.T. Aldons, (SC)

Skipper Tower (P) Ltd. v. Skipper Bhawan Flat Buyers' Assn. (SC)

Bansal Mechanical Works Ltd. v. Comml. Tax Officer, Assessment Wing, (SC)

Ramesh Kumar Bhalla v. Parampyari Bhalla, (SC)

Coal India Ltd. v. Tata Tea Ltd., (SC)

Vikas Fabs v. Punjab National Bank, (SC)

Madhya Pradesh Electricity Board v. Bali Baba, (SC)

Suresh Shivarao Hattiangadi v. N.D. Upadhyaya (Dead) through Secretary, Bar Council, (SC)

Bharat Chemicals Industries v. State of U.P., (SC)

State of Maharashtra v. Mohd. Hanif Mohiddin Shaikh (SC)

Shanabhai Gokalbhai Baria v. State of Gujarat (SC)

Smt. Mattoo Devi v. Damodar Lal (dead) by Lrs., (SC)

Commissioner Of Income Tax, Jalandhar v. M/s. Punjab Bone Mills (SC)

K.S. Sundaram v. Commissioner of Income Tax, Tamil

I.T. Commr. Cochin v. Palghat Shadi Mahal Trust, (SC)

Appropriate Authority, Ahmedabad v. Hindumal Balmukand Invt. Co. Pvt. Ltd., (SC)

Sribhogaraju Venkata Janaki Ramarao v. Hereditary Trustee, Sri V. Sw. Te. (SC)

Balmik v. Ramnaresh Singh, (SC)

Shibu Soren v. Dayanand Sahay, (SC)

Ambalal Sarabhai Enterprises Ltd. v. Union of India (SC)

Delhi High Court v. Atul Kumar Sharma, (SC)

Star Chemicals (Bombay) Ltd. v. Kedia Distelleries

Vasant Pandurang Narwade @ Narvde v. Suhash (SC)

Goodyear India Ltd. v. State of Haryana, (SC)

Commissioner of Income-tax, Tamil Nadu v. M/s. Balaji Enterprises (SC)

B.R. Kapur v. State of Tamil Nadu (SC)

Vedabai @ Vaijayanatabai Baburao Patil v. Shantaram Baburao Patil, (SC)

Vishwambhar v. Laxminarayana (dead) through L.Rs., (SC)

Kewal Chand Mimani (Dead) by Lrs. v. S.K. Sen, (SC)

Howrah Daw Mangla Hat B.B. Samity v. Pronab Kumar Daw (SC)

People's Union For Civil Liberties v. Union of India (SC)

B.L. Wadehra v. Union of India (SC)

Canbank Financial Services v. Custodian (SC)

All India Judges Association v. Union of India (SC)

Sona Builders v. Union of India (SC)

Commissioner of Income Tax, Trivandrum v. Kala Cartoons (P) Ltd. (SC)

Raj Narain Sarin v. Laxmi Devi, (SC)

P.K. Pradhan v. State of Sikkim represented by SBI, (SC)

Dhurandhar Prasad Singh v. Jai Prakash University, (SC)

Collector of Central Excise v. M/s Tetragon Chemie, (SC)

Godavari Sugar Mills Ltd. v. Union of India (SC)

Kutch Shipping Agency v. Board of Trustees (SC)

Mahatma Phule Agricultural University v. Nasik Zilla Sheth Kamgar Union, (SC)

Sapan Kumar Pandit v. U.P. State Electricity Board, (SC)

Christ The King Cathedral v. John Ancheril, (SC)

Ahmednagar Zilla Shetmajoor Union v. Shri Dinkar Rao Kalyanrao Jagdale (SC)

Mulayam Singh Yadav v. Dharampal Yadav, (SC)

Bongaigaon Refinary And Petrochemicals Ltd. v. Commissioner Of Income-Tax (SC)

Millar v. Dickson, (PC)

State of Uttar Pradesh v. Amar Singh, (SC)

Kamala v. Annammal, (SC)

Century Cement v. Collector of Central Excise (SC)

Bhopal Gas Peedith Mahila U. Sangat v. U.O.I. (SC)

Tarlochan Dev Sharma v. State of Punjab, (SC)

State of Haryana v. Ram Singh, (SC)

Nawal Kishore Tulara v. Dinesh Chand Gupta, (SC)

M/s Ispat Engineering and Foundry Works v. M/s Steel Authority of India Ltd., (SC)

Major Aroon Kumar Sinha v. Union of India, (SC)

Board of Directors v. Hrusikesh Senapati, (SC)

Priyanka C Gulab v. State of Rajasthan , (SC)

Shitla Sharan Srivastava v. Government of India, (SC)

Indian Vegetable Products v. Union of India (SC)

Commissinor of Sales Tax, U.P. v. M/s. Kumaon Tractors , (SC)

I.T.C. Agro Tech Ltd. v. Commercial Tax Officer, (SC)

Hinch Lal Tiwari v. Kamala Devi, (SC)

Union of India v. Rajesh Ranjan (SC)

State of Madhya Pradesh v. Sardar, (SC)

Rakesh v. State of Haryana, (SC)

Chukuram v. State of Chhattisgarh, (SC)

Mahabir Singh v. State of Haryana, (SC)

M.P. Poddar (H.U.F.) and v. Appropriate Authority, Income-tax (SC)

Societe Generale v. I.-T. Commr., Bombay, (SC)

Gummidi China Peddapuram @ Maniyya v. State-S.H.O.

T. Sundaram (dead) v. Basheer Unnissa Begum (dead) (SC)

Commissioner of Income Tax, Bhopal v. Narendra Doshi (SC)

O.N.G.C. v. Association of Natural Gas Consuming Inds., (SC)

Ranjit Singh v. State of Punjab, (SC)

State of Punjab v. Surjit Kaur, (SC)

State of U.P v. Sangam Upn. Avas Avam Nirman Sah Samiti (SC)

Shambhu Ram Yadav v. Hanuman Das Khatry, (SC)

Commissioner of Income Tax, Indore v. Suresh Chandra Mittal (SC)

Dr. Sudhir Kumar Gupta v. University of Delhi (SC)

Thankachan v. State of Kerala, (SC)

Bach Raj Soni v. State of Rajasthan (S.C.)

Anand S. Biji v. State of Kerala (SC)

Bhavnit Singh Bhuttar v. Central Board of Secondary Education, (SC)

Union of India (Uoi) v. R. Rajeshwaran, (SC)

Commr. of Central Excise, Coimbatore v. Jawahar Mills Ltd., (SC)

Research Foundn. For Science I v. U.O.I. (SC)

M.C. Mehta v. Union of India (SC)

Action Comm. For Imp. Of Srikrishnar v. U.O.I., (SC)

M.K. Prasad v. P. Arumugam, (SC)

Balajee Ingot India Pvt. Ltd. v. Union of India (SC)

Shyam Sunder v. Ram Kumar, (SC)

Commr. of Customs, New Delhi v. M/s. Punjab Stainless Steel Industries, (SC)

District Mining Officer v. Tata Iron and Steel Co., (SC)

APE Belliss India Ltd. v. Union of India, (SC)

M/s. Steel Authority of India Ltd. v. C.E.G.A.T. (SC)

Bachan Singh v. Kartar Singh, (SC)

Neeraj Kapoor v. Ranbir Singh Dahiya (SC)

M.C. Mehta v. Union of India (SC)

Comdr. Sureshwar D Sinha v. U.O.I. (SC)

In Re: Noise Pollution-Implementation of the laws

K. Poonuswamy v. State of Tamil Nadu, (SC)

Gopi Nath @ Jhallar v. State of U.P., (SC)

Ronal Kiprono Ramkat v. State of Haryana, (SC)

Dhyan Investments & Trading Co. Ltd. v. Central Bureau of Investigation, (SC)

Jag Lal Singh v. State Of Bihar (SC)

N.R. Narayan Swamy v. B. Francis Jagan, (SC)

Tarlok Singh v. State of Haryana, (SC)

Union of India v. Madanlal Steel Industries Ltd., (SC)

Sushma Mutreja v. Union of India, (SC)

Banaras Hindu University v. Kavita Ghai (SC)

Army Welfare Education Society v. All India Council of Technical Edu., (SC)

Nirmala Devi v. State of Bihar, (S.C.)

Sav Udyog Viniyog Limited v. Union of India (SC)

Dhrangadhra Chemical Works Ltd. v. Collector of Central Excise (SC)

Maneklal Mansukhbhai Co-operative Housing Society Ltd. v. Rajendra Kumar Maneklal Shah (SC)

State of Karnataka v. B.R. Chowdappa , (SC)

Executive Engineer & Admn. Officer v. Ugranappa, (SC)

Collector of Central Excise, Hyderabad v. Sirpur Paper Mills Ltd, (SC)

V. Pechimuthu v. Gowrammal, (SC)

Makuneni Amruth v. Thailam (SC)

Avi Autos Ltd. v. Collector Of Customs, Bombay (SC)

Awadesh Yadav v. Suresh Thakur, (SC)

Commr. of Customs, Mumbai v. M/s. Jagdish Cancer and Research Centre, (SC)

Sakthi Trading Co. v. Commissioner of Income-tax, Coimbatore, (SC)

Biman Krishna Bose v. United India Insurance Co. Ltd., (SC)

Vishav Bandhu Gupta v. State of Haryana, (SC)

K.C. Sareen v. C.B.I., Chandigarh, (SC)

Hospital Employees Union v. Union of India, (SC)

Motilal Singh v. State of Bihar (SC)

Meghalaya State Electricity Board v. Jagadindra Arjun, (SC)

Vishwa Jagriti Mission v. Central Government, (SC)

Jatinder Singh v. Gurmeet Singh Sidhu, (SC)

Arvind Kumar Kankane v. State of U.P., (SC)

U.P.S.R.T.C. v. Vijay Kumar Gupta (SC)

President, Vm J. Mission v. Cabinet Secretary, Central Government (SC)

Union Of India v. Brij Mohan Lal (SC)

State of U.P. v. Jhinkoo Nai, (SC)

Shah Kantilal Bheemchand v. State of Gujarat, (S.C

Anjana Kishore v. Puneet Kishore (SC)

N. Kamalam (dead) v. Ayyasamy, (SC)

Satish Chandra Jain v. National Small Industries Corporation Ltd., (SC)

Raju Ram v. State Of Bihar, (SC)

Anil Rai v. State of Bihar, (SC)

Environment Awareness Forum v. State of J&K (SC)

Voice (Comsumer Crae) Council v. State of Tami Nadu (SC)

Dabhol Power Company v. Maharashtra State Electricity Board (SC)

Regional Manager, R.S.R.T.C v. Ghanshyam Sharma, (SC)

Shri Kishan Chand v. Shri Chiman Lal, (SC)

Barnes Investments Ltd. v. Raj J. Gupta, (SC)

Dr. Shashank Bhalchandra Subhedar v. Commissioner of Customs (SC)

Rashtriya Sut Girni Mazdoor Sangh v. Govt. of Maharashtra, (SC)

P.H. Pujar v. Dr. Kanthi Rajashekhar Kidiyappa, (SC)

Project Officer, Singareni Colleries Co. Ltd. v. B. Komaraiah, (SC)

Appropriate Authority v. Kailash Suneja, (SC)

Gorakhpur University v. Dr. Shitla Prasad Nagendra, (SC)

K.A. Abdul Majeed v. State of Kerala, (SC)

Vijaya Kumar Bhavanirao Kulkarni v. Khadarabi (SC)

M.C. Mehta v. Union of India (SC)

Teki Venkata Ratnam v. Dy. Commr., Endowment, (SC)

Union of India v. M/s. Chiranji Estate (P) Ltd., (SC)

New Bank of India v. Smt. Surinder Kaur , (SC)

Sajan Abraham v. State of Kerala, (SC)

In Re: Death of 25 Chained Inmates In Asylum Fire In Tamil Nadu v. Union of India & ors. (SC)

Living Media Limited, M/s. v. Commissioner of Income-tax, Delhi, (SC)

Hafazat Hussain v. Abdul Majeed, (SC)

U.P. State Sugar Corporation Ltd. v. Om Prakash Upadhyay, (SC)

P.C. Joshi v. State of U.P., (SC)

Salkia Businessmen's Association v. Howrah Municipal Corporation, (SC)

Dhenkanal Sub-Divisional Housing Building Co-operative Society v. Sibaram Satpathy (SC)

Puran Chand Gupta v. Union of India, (SC)

Superintendent of Post Office v. Regional Transport Authority, (SC)

Punjab National Bank v. M/s. Tashkent Enterprises, (SC)

Union of India v. Uttar Pradesh State Sugar Corporation Unit Rohankalan, (SC)

U.P. Sunni Central Board of Wakfs v. Mazhar Hasan, (SC)

Union of India v. Geeta Devi , (SC)

Nani Gopal Dutta v. Union of India, (SC)

International Airports Authority of India Engineers Assn. v. The International Airports Authority of India, (SC)

Union Public Service Commission v. A. Cletus (SC)

L. L. Sudhakar Reddy v. State of A.P., (SC)

M/s. APS Star Industries Ltd. v. Commissioner of Customs, Mumbai, (SC)

Sikander Khan v. Radha Kishan (Dead) Lrs., (SC)

Tisco General Office Receration Club v. The State of Bihar., (SC)

Delhi Development Authority v. Bal Krishan Garg (SC)

Commissioner of Wealth Tax, Bhopal v. A.A. Patel (Dead) by Lrs (SC)

Commissioner of Income Tax, Cochin v. M/s. Abad Hotes India Pvt. Ltd. (SC)

State of Haryana v. Continental Construction Ltd. (SC)

Union of India v. M/s. Shatabadi Trading and Investment Pvt. Ltd., (SC)

State of Tamil Nadu v. Kutty @ Lakshmi Narasimhan, (SC)

Pallav Sheth v. Custodian, (SC)

Ram Kishan v. State Of Haryana , (SC)

Ali Hussain v. Parangipettai S. Ali Mosque @ Vathi

State of Uttranchal v. Pitamber Dutt Semwal, (SC)

Rajinder Pershad (dead) v. Smt. Darshana Devi, (SC)

M/s. Plasto Pack, Mumbai v. Ratnakar Bank Ltd., (SC)

A.C. Arulappan v. Smt. Ahalya Naik, (SC)

Vicco Laboratories v. Art Commercia Advertising Pvt. Ltd., (SC)

Hameed Joharan (died) by LRs. v. Abdul Salam (died) by LRs., (SC)

T.N. Khadi & Village Industries Board v. M.S. Krishnaswamy, (SC)

Sakshi v. U.O.I. (SC)

Ravi Kiran Jain v. Union of India (SC)

Engineer in Chief v. Ratan Singh, (SC)

Punjab National Bank v. O.C. Krishnan, (SC)

M.S.V. Raja v. Seeni Thevar, (SC)

Shaji Kuriakose v. Indian Oil Corporation Ltd., (SC)

Collector of Customs, Bombay v. M/s. M. J. Exports Ltd., (SC)

Mange Ram v. Ram Chander, (SC)

Pokhar (dead) by Lrs. v. Ram Singh, (SC)

Swil Ltd. v. State of Delhi, (SC)

M/s. Munoth Investments Ltd. v. M/s. Puttukola Properties Ltd., (SC)

Kannusami v. State of T.N. (SC)

Ayodhya Pathak v. State of Bihar (SC)

High Court of Madhya Pradesh thru. Registrar v. Satya Narayan Thavar, (SC)

Pre-P.G. Medical Sangarsh Committee v. Dr. Bajrang Soni, (SC)

M.C.D. v. Veena, (SC)

Indamar Co. v. U.O.I. (SC)

Inder Jit Gupta v. Union of India, (SC)

Director of Settlement v. D. Ram Prakash, (SC)

Jasbir Singh v. Vipin Kumar Jaggi, (SC)

J. Kalaivani v. K. Sivashankar, (SC)

Tpt. Commnr.-cum-Chairman S.T.A. v. Ashok Ranjan Mohanty (SC)

Bal Mukund Dewangan v. Pratima Chandrakar & Ors. (SC)

All India Imam Organisation v. Union of India, (SC)

Commissioner of Income-tax, Jaipur v. Sirehmal Nawalakha, (SC)

Commissioner of Income Tax, U.P. v. Amrit Banaspati Co. Ltd. (SC)

Lata Wadhwa v. State of Bihar, (SC)

Cantoment Board, Jabalpur v. Mohammed Saiq Hyder. (SC)

Daily Thanthi v. Commissioner of Customs, Chennai (SC)

New India Assurance Co. Ltd. v. Asha Rani, (SC)

Sube Singh v. State of Haryana, (SC)

U.P. State Electricity Board v. Banaras Electric Light & Power Co. Ltd., (SC)

Ramesh Kumar v. National Insurance Co. Ltd., (SC)

M/s. Green Park Theatres Associated (P) Ltd. v. Association of Victims of Uphaar Tragedy, (SC)

Nagashetty v. United India Insurance Co. Ltd., (SC)

Nilima Mukherjee v. Kanta Bhusan Ghosh, (SC)

S.R. Chaudhuri v. State of Punjab, (SC)

Hemant Dhasmana v. Central Bureau of Investigation

Moti Lal v. State of M.P., (SC)

Bharat International v. State Bank of Travancore (

Parvati Rani Rai v. Bishnupada Sahoo, (SC)

Bal Krishan Pandey Vidur v. State of U.P., (S.C.)

Firozuddin Basheeruddin v. State of Kerala, (SC)

Govt. of National Capital Territory, Delhi Appellants v. Inder Pal Singh Chadha., (SC)

Shanmugha Arts, Scien., Tech. and Res. Academy v. State of Tamil Nadu (SC)

Owners and Parties interested in the Vessel M.V. v. State Trading Corp. of India Ltd., (SC)

Bibi Salma Khatoon v. State of Bihar, (SC)

Shahid Baba Singh Public High School, H.P. v. State of Himachal Pradesh (SC)

Mrs. Kapil Bhargava v. Subhash Chand Aggarwal, (SC)

K.P. Madhusudhanan, M/s. v. I.-T. Commr, Cochin, (

Commr. of Central Excise, Meerut v. M/s. Kisan Sahkari Chinni Mills Ltd., (SC)

Pavitter Singh v. Niranjan Lal Malhotra (SC)

Chamkaur Singh v. State of Punjab, (SC)

Sheikh Farjan Mian v. Teju Sahu (SC)

Kerala Small Financier's Association v. Union of India, (SC)

Jaypee Rewa Cement, M/s. v. Commissioner of Centra

Commissioner of Income-tax, Karnataka III v. Karnataka State Co-op. Apex Bank, (SC)

Divisional Engineer, Telephone v. Sardar Santokh Singh (SC)

Bharat Bhawan Trust v. Bharat Bhawan Artists Association, (SC)

H.P. Gupta v. Union of India, (SC)

Manager, UP School Poovathur v. M. Janaki Amma (Dead) By Lrs. (SC)

Commissioner of Wealth-Tax v. Trustees of H.E.H. The Nizam'S W.G. Trust (SC)

State of Kerala v. M/s. Vattukalam Chemicals Industries, (SC)

Rachakonda Narayana v. Ponthala Parvathamma, (SC)

C.I.T., Jabalpur v. Rajaram Maize Products, (SC)

I.T. Commr., Madras v. M/s. Sri Ramdas Motor Transport Ltd., (SC)

Municipal Corporation of Greater Bombay v. Hindustan Petroleum Corpn. (SC)

Municipal Corpn. of Greater Bombay v. M/s. Polychem Limited (SC)

Municipal Corporation of Greater Bombay v. Hindustan Ciba Geigy Limited (SC)

Apollo Tyres Ltd. v. A.K. Menon, Custodian (SC)

Dadi Jagannadham v. Jammulu Ramulu, (SC)

M/s. ITC Bhadrachalam Paper Boards Ltd. v. State of A.P. (SC)

Maize Breeder v. Silar Bee, (SC)

Vikar Father Peter v. Admntr. Guardian Angel English Medium High School (SC)

State of Madhya Pradesh v. Bhooraji, (SC)

S.M. Datta v. State of Gujarat, (SC)

Chhotu Ram v. Urvashi Gulati, (SC)

Ashutosh Kumar Manoj v. State of Bihar, (S.C.)

Lakshmanan v. State of Tamil Nadu (SC)

Vasantha Viswanathan v. V.K. Elayalwar, (SC)

B.R. Kundal v. Vinod Gupta (SC)

Escorts Ltd. v. Collector of Central Excise, New Delhi, (SC)

National Insurance v. Jolly Durgaprasad (SC)

M.S. Grewal v. Deep Chand Sood, (SC)

District Judge, Bahraich v. Munijar Prasad (SC)

K. Ameer Khan v. A. Gangadharan, (SC)

A.I.I.M.S. Students Union v. A.I.I.M.S., (SC)

T.I. Cycles of India v. M.K. Gurumani, (SC)

U.O.I. v. Rajbir Singh Khanna, (SC)

K.R. Kanakarathnam Chetty v. B.G. Kumaravelu (Dead) by LRs , (SC)

Laxmidas Bapudas Darbar v. Smt. Rudravva, (SC)

M/s. Ambalal Sarabhai Enterprises Ltd. v. M/s. Amrit Lal and Co., (SC)

Govt. of Andhra Pradesh v. Mohd. Ghouse Mohinuddin, (SC)

All India Judges Association v. Union of India (SC)

M/s. Bhaskar Ind. Ltd. v. M/s. Bhiwani Denim & App

State of Punjab v. Gurjant Singh, (SC)

Managing Committee v. State of Uttar Pradesh, (SC)

Hrijinder Kaur v. State of Jharkhand, (SC)

J.R. Parashar, Advocate v. Prasant Bhushan, Advoca

Arnit Das v. State of Bihar, (SC)

Saddler Shoes Pvt. Ltd. v. Air India (SC)

T. Phunzathang v. Hangkhanlian, (SC)

U.P. State Electricity Board v. Banaras Electric Light and Power Co. Ltd., (SC)

Punjab University v. V.N. Tripathi, (SC)

Medical Council of India v. Sarang, (SC)

Harijan Devabhai Jivabhai v. Becharbhai Valabhai Vaniya, (SC)

Commissioner of Income-Tax v. Ambur Co-Op. Sugar M

Sanat K. Mandal v. State of Bihar, (SC)

Secretary, Central Board of Direct Taxes v. B. Shyam Sundar, (SC)

Union of India v. Avtar Singh, (SC)

Dental Council of India v. Hari Prakash, (SC)

N. Palani v. A.P. Muthuswami, (SC)

State of Andhra Pradesh v. Nallamilli Rami Reddi, (SC)

Dondapati Narayana Reddy v. Duggireddy Venkatanarayana Reddy, (SC)

Gandhinagar Charitable Trust v. State of Gujarat (SC)

D. Dasaratharama Reddy v. G. Kanniah Reddy, (SC)

Mehsana District Central Coop. Bank Ltd. v. Income Tax Officer, Gujarat (SC)

Mustan Taherbhai v. Collector of Customs, Ahmedabad (SC)

Commissioner of Income-tax, Bombay v. British Bank of Middle East, (SC)

Commr. of Customs v. M/s. Parasrampuria Synthetics

K.V. Venkatapathi v. State Represented (SC)

State of Uttar Pradesh v. Narendra Nath Sinha, (SC)

Srichand P. Hinduja v. State Thr. C.B.I., New Delhi (SC)

Steel Authority of India Ltd. v. National Union Wa

Manjit Singh v. Shanti Devi (SC)

Srichand P. Hinduja v. State Thr. C.B.I., New Delhi (SC)

Nilangshu Bhusan Basu v. Deb K. Sinha, (SC)

Ravinder Kumar v. State of Punjab, (SC)

Ram Prakash Pandey v. State of U.P., (SC)

Charanjit Singh Chadha v. Sudhir Mehra, (SC)

S. Nagalingam v. Sivagami, (SC)

Birendra Kumar Dubey v. Girja Nandan Dubey, (SC)

Live Oak Resort P. Ltd., M/s. v. Panchgani Hill Station Mun. Council, (SC)

Smita Conductors Ltd. v. Euro Alloys Ltd., (SC)

State of U.P. v. Manisha Dwivedi, (SC)

Tamil Nadu Wakf Board v. Hathija Ammal (Dead) by LRs., (SC)

Basant Kumar v. State of Rajasthan, (SC)

Aeltemesh Rein v. Supreme Court of India, (SC)

State of W.B. v. M.R.Mondal , (SC)

Gramophone Co. of India Ltd. v. Mars Recording Pvt. Ltd., (SC)

Dr. Prachi Almedia v. The Dean, Goa Medical College, (SC)

Dean, Goa Medical College v. Dr. Sudhir Kumar Solanki, (SC)

People's Union For Civil Liberties v. Union Of India (SC)

Arulmighu Devanatha Swamy Temple v. Neelamega Bhattachariar, (SC)

Leela Soni v. Rajesh Goyal, (SC)

Lavkush Grih Nirman S. Sanstha Mydt. v. State of Madhya Pradesh, (SC)

Raja Ram Yadav v. Arun Kumar, (SC)

Babu v. T.K. Vasudevan, (SC)

Comdr, Sureshwar D Sinha v. U.O.I. (SC)

State of U.P. v. M.C. Mehta (SC)

Anjuman-E-Islam v. State of Karnataka, (SC)

State of Madhya Pradesh v. B.R. Thakare, (SC)

Subhash v. State of Maharashtra, (S.C.)

Bongaigaon Refinery and Petrochemicals Ltd. v. Samijudin Ahmed, (SC)

Sarvesh Kumar Awasthi v. Uttar Pradesh Jal Nigam (SC)

State of H.P. v. Tarsem Singh, (SC)

Union of India v. M. Muniaswamy (SC)

Stanzin Tondup v. Teetan Namgail & Ors. , (SC)

Chhidamilal v. State of Madhya Pradesh , (SC)

Lalloo v. State of Uttar Pradesh, (SC)

Priyanka Pandit Fulore v. State of Maharashtra, (SC)

Ochathevar v. State by Inspector of Police, (SC)

Almitra H. Patel v. U.O.I. (S.C.)

Rukma Singh v. Suhain Ilyasi (SC)

Grosons Pharmaceuticals (P) Ltd. v. State of Uttar Pradesh, (SC)

Aspinwall and Co. Ltd., M/s. v. Commissioner of Income-tax, Ernakulam, (SC)

M/s. Indian Petrochemicals Corporation Ltd. v. Shramik Sena, (SC)

Thapar Institute of Engineering and Technology v. Gagandeep Sharma, (SC)

M.D., Singareni Colleries Co. Ltd. v. Kangala N Rao, (SC)

Union of India v. Mamta Anurag Sharma, (SC)

Union of India v. K.P. Tiwari, (S.C.)

A.P.S.R.T.C. v. K. Bajjanna, (SC)

Mormugao Port Trust v. S. Srinivas Rao, (S.C.)

Director General Civil Aviation v. Manvirsingh (Dead) Thr. Lr. (SC)

Union of India v. Debajit Chatterjee (SC)

Regional Dy. Director v. P. Venkata Ramana, (SC)

Tricherumana v. President, Kottiyoor Perumal Seva, (SC)

Niladri Narayan Chandradhurja v. State of W.B., (SC)

Surinder Singh v. Kapoor Singh (SC)

Gyan Chand v. Sumat Rani, (SC)

State of Kerala v. M.S. Mani, (SC)

State of Madhya Pradesh v. Kajad, (SC)

Bishwanath Jha v. State of Bihar, (S.C.)

Harshad S. Mehta v. State of Maharashtra, (SC)

Arun Sinha v. State of U.P., (S.C.)

K.V. Venkatapathi v. State (SC)

Hussan Mithu Mhasvadkar v. Bombay Iron & Steel Labour Board, (SC)

Sri Kant Tripathi v. State of U.P., (SC)

M/s. Heemanshu Traders v. Commissioner of Central Excise, Surat (SC)

Board of Trustees, Jawaharlal Nehru Port v. Nhava Sheva B. Kamgar Sangathan Antargat, (SC)

Municipal Corporation of Delhi v. Harish Chander, (SC)

Supertintending Engineer, A.P. v. A. Vasaraiah (SC)

K.L. Nandakumaran Nair v. K.I. Philip, (SC)

IRCON International Ltd. v. Daya Shankar, (S.C.)

Sharwan Kumar v. Dir. General of Health Services (SC)

Shrimant Jadhavrao Anandrao Pawar v. Dilip Balvantrao Pawar, (SC)

S. Pitchai Ganapathy v. Commr., H. R. C. E. Department, (SC)

Commissioner of Customs (Sea) v. M/s. Ballarpur Industries Ltd., (SC)

A. Maria Angelena v. A.G. Balkis Bee, (SC)

P.H. Pandian v. P Veldurai (SC)

State of Karnataka v. Ramanjanappa, (SC)

Joginder Singh v. State of Punjab, (SC)

Latel v. State of Chhattisgarh, (SC)

Linder Frank Wolfgang v. Yogesh D. Shah, (SC)

Indo Asahi Glass Co. Ltd. v. Income-Tax Officer (SC)

National Hydroelectric Power Corp. Ltd. v. Shri Bhagwan, (SC)

Dr. Bhanu Prasad Panda v. Chancellor, Sambalpur University, (SC)

C.E. Tuticorin Thermal Power Station v. Inspector of Labour, Tuticorin, (SC)

Puran Singh v. State of Bihar, (SC)

Kripal Singh v. State of M.P., (SC)

Sharad Kumar v. Dhanraj (d) thr L. Rs, (SC)

Apex Engg. Pvt. Ltd. v. Fairgrowth Financial Services Ltd., (SC)

Adcon Electronics v. Daulat, (SC)

Hari Shanker Jain v. Sonia Gandhi, (SC)

Brijlal v. State of Haryana, (SC)

Commissioner of Customs, Madras v. M/s. A-One Electronics, (SC)

Mungeshwar Prasad Chaurasia v. State of Bihar, (SC

Jagdish v. State of M.P., (SC)

Sukhdev Yadav v. State of Bihar, (SC)

Madan Mohan Ghosh v. M/s. Infar (India) Ltd. (SC)

Avtar Singh v. Chaudhary Charan Singh Agrl. University, (SC)

Dwarka Prasad Tiwari v. M.P. State Road Transport

Kanhaiyalal Agrawal v. The Factory Manager, Gwalior Sugar Co. Ltd., (SC)

Mohan Lal Aggarwal v. Bhubaneswari Prasad Mishra (SC)

Central Bank of India v. J.N. Nagpal, (SC)

Baldev Raj Taneja v. Bimal Kumar Kejriwal (HUF), (SC)

M/s. Indseam Services Ltd. v. Bimal Kumar Kejriwal

State of Bihar v. Lalu Prasad @ Lalu Prasad Yadav,

Research foundn. For Science v. U O I, (SC)

M/s. J.J. Enterprises v. Commissioner of Income Tax (SC)

Sua Explosives And Accessories Ltd. v. S. Kumars Nationwide Ltd. (SC)

Vinod Tanna v. Zaheer Siddiqui, (SC)

Punjab & Sindh Bank v. Vinkar Sahakari Bank Ltd.,

Ashok Kumar Singh Chandel v. State of U.P., (SC)

M.C. Mehta v. Union of India (SC)

People's Union for Civil Liberties v. Union of India (SC)

State of Punjab v. Sher Singh (SC)

Muzaffarpur Homoeopathic College and Hospital v. State of Bihar, (SC)

Government of Andhra Pradesh v. V.S.R. Murthy, (SC)

Subrata Sen v. Union of India, (SC)

State of West Bengal v. Sterling Stock Brokers Pvt. Ltd., (SC)

Murugaiah v. Annathai, (SC)

Smt. Rukhsana Khatoon v. Sakhawat Hussain, (SC)

Gopal v. State of M.P., (SC)

Shankar Lal Gulab Chand Pachorekar v. Bhimrao Ramchandra Devbhankar, (SC)

Madras Refinery Ltd. v. State of T.N., (SC)

Union of India v. Dinesh Engineering Corporation, (SC)

Voruganti Naveen v. Government of A.P., (SC)

Parmanand v. Bajrang, (SC)

Sunder v. Union of India, (SC)

Neyveli Lignite Corporation Ltd., M/s. v. Commercial Tax Officer, Cuddalore, (SC)

Cehat v. Union of India (Uoi), (SC)

M.C. Mehta v. Union of India (SC)

Bimlendu Kumar Chatterjee v. Dipa Chatterjee, (SC)

Union of India v. Suresh J. Thanawala, (SC)

Darshan v. State of Haryana, (SC)

Dilip K. Basu v. State of W.B. (SC)

Govt. of A.P. v. M/s. Mc Dowell and Co.Ltd., (SC)

Bhola Nath Sharma v. Union of India (SC)

Rajinder Prasad v. Bashir, (SC)

State of Orissa v. Malaya Kumar Sahu , (SC)

State of Punjab v. Sarav Preet, (SC)

Consumer Education and Research Society v. Ahmedabad, Ahmedabad Municipal Corpn., (SC)

Jasbir Singh v. State of Haryana, (SC)

Lakhvinder Singh v. State of Rajasthan (SC)

Gurprit Singh alias Bittu v. State of Punjab, (SC)

Asrar Hussain Khan v. New India Assurance Company Ltd., (SC)

L. K. Malik v. D.D.A., (SC)

K. Harish Rai v. Mysore Urban Development Authorit

B.R. Kapur v. State of T.N., (SC)

Maharashtra State Electricity Board v. Dabhol Power Company, Mumbai (SC)

State of Uttar Pradesh v. Vijay Kumar Misra, (S.C.)

Bharathidasan University v. All India Council for Technical Education, (SC)

Almitra H. Patel v. U. O. I. (SC)

Dinesh kumar kushwaha v. state of Bihar the.Comnr.of customs Patna (SC)

Achint Navinbhai Patel v. State of Gujarat, (SC)

Karam Singh Lal v. Union of India, (SC)

Radhey Shyam Misra v. Union of India (SC)

Sainik School, Kerala v. K. Vasudevan, (SC)

Subedar Singh v. Satnarain Singh, (SC)

In Re Noise Pollution-Implementation of The Laws f

Brahma Vart Sanatan Dharm Mahamandal v. Kanhyalal Bagla, (SC)

Gopikishan S. Damani v. A.K. Menon, (SC)

Smt. Vinitha Ashok v. Lakshmi Hospital, (SC)

S.S.S.J.S. (M.M.) S.D.U.Sanstha v. State of Maharashtra, (SC)

Jagan M. Seshadri v. State of Tamil Nadu, (SC)

Sakshi v. Union of India (SC)

Ram Gulam Chaudhury v. State of Bihar, (SC)

Satya Narayana Sharma v. State of Rajasthan, (SC)

Gurdial Singh v. Union of India, (SC)

Hem Chand v. Hari Kishan Rohtagi, (SC)

Biswanath Poddar v. Archana Poddar, (SC)

Vishwakalanikethan v. Smt. Annapoorna (SC)

Union of India v. Ram Prasad Bansal, (SC)

Charanjit Singh v. Harinder Sharma, (S.C.)

Mariyam Begum v. Basheerunnisa Begum, (SC)

Kizhakkayil Suhara v. Manhantavida Aboobacker (D), (SC)

Kitherian v. State of Tamil Nadu, (SC)

Naresh K. Mahto v. State of Bihar (SC)

Lal Chand v. Ram Kishore (SC)

Bihar Rajya Pul Nirman Nigam v. Murlidhar Pandey, (SC)

Sher-E-Kashmir University of Agricultural Sciences And Technology, Kashmir v. Bashir Ahmad Ganaie, (SC)

Dr. T.V. Jose v. Chacko P.M. @ Thankachan, (SC)

In re Noise Pollution (II) v. Union of India (SC)

Commnr. of Income Tax v. M/s. Maharashtra Apex Corpn. Ltd., (SC)

Bipin Kumar Rai v. State of Bihar, (SC)

Rajesh Kumar.v. State of Haryana (SC)

Satvir Singh v. State of Punjab, (SC)

Commissioner of Central Excise v. M.R.F. Ltd. (SC)

Sugarbai M. Siddiq v. Ramesh S. Hankare (D), (SC)

Laxman Dundappa Dhamanekar v. Management of Vishwa

K. Saithu Mohamood v. Union of India , (SC)

Union of India v. Neki Ram, (SC)

Kalyan v. State of U.P., (SC)

State of Punjab v. Naib Din, (SC)

Danial Latifi v. Union of India, (SC)

Addha v. State of Madhya Pradesh, (SC)

Surjit Kaur v. D. S. Kapoor, (SC)

Ramasamy Gounder v. State of Tamil Nadu, (SC)

Haryana State Electricity Board v. M/s. Universal Fasteners (SC)

Harsh Dhingra v. State of Haryana, (SC)

Dev Prakash v. Raj Kumar Kapoor, (SC)

Ravi Singhal v. Manali Singhal, (SC)

Dinesh Dutt Joshi v. State of Rajasthan, (SC)

Sreedhara S. v. State of Karnataka, (S.C.)

Union of India v. M. Lepdon AO, (SC)

Union of India v. Ashutosh Kumar Srivastava, (SC)

Government of NCT Delhi v. All India Central Civil Accounts, JAO's Association, (SC)

Balchandra Anantrao Rakvi v. Ramchandra Tuakaram, (SC)

S.H. Rangappa v. State of Karnataka, (SC)

Ghulam Quadir v. Special Tribunal, (SC)

M.C. Mehta v. Union of India (SC)

Shambhu Jha v. State of Bihar, (SC)

State of Rajasthan v. M/s. D. P. Metals, (SC)

Amarjeet Singh v. State of Maharashtra, (SC)

Chairman & Managing Director, Indian Airlines v. Binod Kumar Sinha, (SC)

Indian Overseas Bank v. Indian Overseas Bank Officers' Association, (SC)

Chitranjan Burman v. Om Prakash Bajoria, (SC)

Mange Ram v. Union of India (SC)

Devendra Swamy v. Karnataka State Road Transport Corpn., (S.C.)

State of Orissa v. Rabindra Kumar Rath (SC)

Assistant Executive Engineer Karnataka v. Sri Shivalinga , (SC)

Umashanker v. State of Chhattisgarh, (SC)

C.B.I., A.H.D. v. Braj Bhushan Prasad, (SC)

P. Chhaganlal Daga v. M. Sanjay Shaw, (SC)

Tatoba Bhau Savagave v. Vasantrao Dhindiraj Deshpande , (SC)

Union of India v. Kannadapara Sanghatanegala Okkut

Sanjay Madhusudan Punekar v. State of Maharashtra (S.C.)

Union of India v. M/s. Popular Construction Co., (SC)

Camlin Limited v. Commissioner of Central Excise, Mumbai (SC)

Commissioner of Customs, Chennai v. M/s. Yeses International, (SC)

Dr. Kirpa Ram Mathur v. State of U.P., (SC)

Ravindra Sharma v. State of M.P. (SC)

Ram Pal v. Urmila Sethi, (SC)

Chief Engineer, M.P.E.B. v. Virendra Kumar Sharma , (SC)

Tariq Islam v. Aligarh Muslim University, (SC)

Union of India v. R.K. Sharma, (SC)

Collector of Central Excise, Meerut v. Modi Rubber

Palchuri Henumayamma v. Tadikamalla Kotlingam, (SC)

Jamil Ahmad v. 5th Addl. Distt. Judge, Moradabad, (SC)

Commissioner of Customs, Chennai v. M/s. Borax India Limited (SC)

Principal, Apeejay School v. The M.R.T.P. Commission, (SC)

Maharashtra State Electricity Board v. Sterilite Industries (India), (SC)

Pravin C. Shah v. K.A. Mohd. Ali, (SC)

Chandra Shekher Bind v. State of Bihar, (SC)

Dilip v. State of M.P., (SC)

Shervani Charitable Trust, M/s. v. I.-T. Commr., U.P., (SC)

K.K. Mutreja v. Union of India (SC)

Indian Council for Enviro Legal Action v. Union of India (SC)

Munshi Prasad v. State of Bihar, (SC)

Dinesh v. State of Haryana, (SC)

Mohini Hemant Jadia v. Hemant Ghanshyamlal Jadia , (SC)

B.S. Yadiyurappa v. Mahalingappa, (SC)

Punjab State Electricity Board v. National Thermal Power Corporation Ltd., (SC)

Jagdip Singh v. Jagir Chand, (SC)

Haribhau Madhav Javle v. Ramesh Vithal Choudhari, (SC)

Sujauddin v. Babasaheb, (SC)

Shiv Singh v. State of U.P., (SC)

Purushotham Rao v. Union of India (SC)

Rajpal v. State Of Maharashtra , (SC)

Malay Ganguly v. Medical Council Of India (SC)

State of Punjab v. Dayanand Medical College and Hospital, (SC)

Kalyani Breweries Ltd. v. Asstt. Collector of Cust

Krishna Gopal Chawla v. State of U.P., (SC)

Sunil Bajaj v. State of M.P., (SC)

Sundar Ram v. State of Bihar, (S.C.)

State of Uttar Pradesh v. Atique Ahmad, (SC)

M. Krishnan v. Vijay Singh, (SC)

Rakesh C. Rastogi v. Appropriate Authority, (SC)

I.T. Commr., Visakhapatnam v. Attili N. Rao, (SC)

Tamil Nadu State Transport Corporation Ltd. v. Com

Mahendra Lal Das v. State of Bihar, (SC)

Narinderjit Singh Sahni v. Union of India, (SC)

Ramji Singh v. State of Bihar, (SC)

Dilip Basu v. State of W.B. (SC)

Haji Abdul Shakoor and Co. v. Union of India, (SC)

M/s. Murudeshwara Ceramics Ltd. v. State of Karnataka, (SC)

Ananga Uday Singh Deo v. Ranga Nath Mishra, (SC)

State Of Punjab And Ors. v. Harjit Singh (SC)

Joginder Singh v. Roshan Lal (SC)

Malleshappa Shivappa Sangolli v. President, S. Kamleshwar Eng. Sch. Comt., (SC)

State Of Punjab v. Asi Balkar Singh , (SC)

Union of India v. Supreme Steels and General Mills, (SC)

Re Death Of 25 Mental Asylum Patients v. Union Of India, (SC)

All India Judges Association v. Union of India (SC)

A.K. Joshi v. Union of India, (SC)

Chokinath Madhao Tabhane v. Ramdas Udaram'Gedam (SC)

Sheo Pujan Singh v. Pyare Lal (SC)

T.N. Laskhmaiah v. State of Karnataka, (SC)

Subhas Chand v. State of Rajasthan, (SC)

State of West Bengal v. Ansar Sheikh, (S.C.)

Mochi Raju v. State of Gujarat, (S.C.)

Khoday Eswara and Sons, M/s. v. Commissioner of Gift Tax, (SC)

Commissioner Of Income-Tax v. Assam Frontier Tea Ltd, (SC)

Narayan Govind Hegde v. Kamalakara Shivarama Hegde, (SC)

M.C. Mehta v. Union of India (SC)

Siddappa Vasappa Kuri v. Special Land Acquisition Officer, (SC)

Union of India v. P.D. Yadav, (SC)

R.C. Tamrakar v. Nidi Lekha, (SC)

K.D. Dewan v. Harbhajan S. Parihar, (SC)

Kishan Chand v. Jagdish Pershad, (SC)

State of U.P. v. Surendra Nath Misra (SC)

JC-116244 Ex-Subedar Joginder Singh v. Union of India, (SC)

Madhukar Namdeo Raut v. Pune Municipal Corporation, (SC)

Krishan Mohan Madhok v. Surinder Mohan Aggarwal, (SC)

Ram Prasad v. Oriental Insurance Co. Ltd., (SC)

Jai Narain Vyas University v. U.R. Nahar (SC)

State of Maharashtra v. R.N. Gangwani (SC)

National Insurance Company Limited v. Jarnail Singh (SC)

Director Of Income-Tax v. Gopal Srinivasan Trust, (SC)

Commissioner Of Income-Tax v. Kodak India Ltd. , (SC)

The Land Acquisition Officer, Revenue Divisional Officer, Nalgonda (A.P.) v. Morisetty Satyanarayana, (SC)

Raja v. State of M.P., (S.C.)

Bantu @ Naresh Giri v. State of M.P., (SC)

Sube Singh v. State of Haryana (SC)

Kamaladevi Agarwal v. State of West Bengal, (SC)

Ramesh Kumar v. State of Chhattisgarh, (SC)

Kashi Ram v. State of M.P., (SC)

Patel Hiralal Joitaram v. State of Gujarat, (SC)

K.N. Beena v. Maniyappan, (SC)

Sukhjinder Singh v. State (N.C.T.) of Delhi, (SC)

Mangilal v. State of Rajasthan, (SC)

M.C. Mehta v. Union of India (SC)

Commissioner of Income Tax, Gujarat-I v. Gujarat Heavy Chemicals Ltd. (SC)

Vijay Kumar, I.A.S. v. Dinesh Kumar Afzulpurkar (SC)

S.W. Palanitkar v. State of Bihar, (SC)

I.T. Commr., Mumbai v. Anjum M.H. Ghaswal, (SC)

XLo Machine Tools Ltd. v. Collector of Customs (SC)

Mohan Lal v. Nihal Singh, (SC)

Central Bank of India v. Ravindra, (SC)

Rajendra Deva v. Hari Fertilizers Sahupuri Varanasi, (SC)

State of U.P v. Kuldeep Chand Kapoor (SC)

Siddalingamma v. Mamtha Shenoy, (SC)

Anwar Hasan Khan v. Mohammad Shafi, (SC)

Jasbir Rani v. State of Punjab, (SC)

Kanniappan v. A. Perumal, (SC)

V. Purushotham Rao v. Union of India, (SC)

Ramesh Chawla v. Commissioner Of Sales Tax (SC)

Bansilal v. Mohammad Israil, (SC)

Veerayee Ammal v. Seeni Ammal, (SC)

State of Bihar v. Baidnath Prasad @ Baidyanath Sha

Commissioner of Central Excise v. M/s. Usha Udyog (SC)

State (Delhi Administration) v. Dharampal, (SC)

Majju v. State of Madhya Pradesh, (SC)

Gulam Hussain Shaikh Chougule v. S. Reynolds Suptd. of Customs Marmgoa, (SC)

Gurmit Singh v. State of Punjab, (SC)

Spl. Ref No. 1 of 2001 (for Prel. Hearing) under article 143(1) of Const. of India v. ABC (SC)

Union of India v. Atar Singh , (S.C.)

Secretary, A.P. Swre I Society v. J. Prathap (SC)

In Re. Arundhati Roy (SC)

State of Punjab v. Raghbir Chand Sharma, (SC)

Management of M/s. Mysore Structurals Ltd. v. Stat

Parmeshwar Prasad v. Union of India, (SC)

B.D. Shetty v. M/s. Ceat Ltd., (SC)

Yogendra Sah v. Gauri Shankar Sah (SC)

J.P. Anand v. D.G. Baffina, (SC)

Johan Mathai Abrraham v. M/s British Physical Lab. India Ltd., (SC)

Thanedar Singh v. State of Madhya Pradesh , (SC)

State of Tamil Nadu v. Parmasiva Pandian, (SC)

State of U.P. v. Chandra, (S.C.)

M.C. Mehta v. Union of India (SC)

Canara Bank v. Standard Chartered Bank, (SC)

Antonysami v. Arulanandam Pillai (D) by LRs, (SC)

Satwant Kaur v. Sohan Singh (D), (SC)

Asia Resorts Ltd v. Usha Breco Ltd., (SC)

Santosh Yadav v. Narender Singh, (SC)

Commissioner of Income Tax, Madras v. Ramanathapuram, (SC)

P. Nirathilingam v. Annaya Nadar, (SC)

Bhupinder Kumar Sharma v. Bar Association, Pathank

Kalpana Kothari v. Sudha Yadav, (SC)

Union of India v. Adani Exports Ltd., (SC)

Rajasthan Petrosynthetics Ltd. v. Collector of Customs, Bombay, (SC)

State of Goa v. Devanand Shrikant Naik, (S.C.)

State of U.P. v. Ram Sahai, (S.C.)

Sewaka v. State of M.P., (SC)

Ganesh Lal v. State of Rajasthan, (SC)

Durga Domar v. State of M.P., (S.C.)

Ratan Lal v. State of M.P., (S.C.)

Pawan Bhartiya v. Union of India (SC)

Chand Kumari Dead v. Kantilal (SC)

Sri Kempaiah v. Lingaiah, (SC)

Neelam Raizada V. Secretary, Women Welfare (SC)

Sunita Sharma v. State of Rajasthan (SC)

Union of India v. Adani Exports Ltd. (SC)

Commissioner of Central Excise, Meerut v. T.C. Health Care (P) Ltd. (SC)

Roshan Deen v. Preeti Lal, (SC)

N. Prabhakar Rao v. J.R. Rameshkumar alias Rameshji, (SC)

Nazir Ahmad Bhatt v. State of Delhi , (SC)

Murli S. Deora v. Union of India, (SC)

Veera Exports v. Kalavathy, (SC)

State of Maharashtra v. Bharat Fakira Dhiwar, (S.C.)

In Re-e & 1 of Dowry Prohibition Act, 61 v. Union of India (SC)

Indian Council For Enviro-Legal Action v. Union of

Jayawant Dattatray Suryarao v. State of Maharashtra, (SC)

Gurdev Singh v. Union of India, (SC)

Maqsoodan v. State of Haryana, (SC)

Gurdev Singh v. Union of India, (SC)

Arun Devendra Oza v. State of Gujarat (SC)

T. Bijando Singh v. Md. Ibocha, (SC)

S.N. Kapoor (D) v. Basant Lal Khatri, (SC)

Ouseph Mathai v. M. Abdul Khadir, (SC)

Pavanendra Narayan Verma v. Sanjay Gandhi PGI of Medical Sciences, (SC)

Sudin R Karpe v. State of Goa (SC)

Rajinder Dhada v. Jagit Singh, (SC)

C.K. Abdul Rehaman v. B.C. Putta Thayamma, (SC)

Dharam Paul Jasal v. Raj Kapoor (SC)

British Airways Plc., M/s. v. Union of India, (SC)

Maharashtra Academy of Engg. & Ednl. Research v. State of Maharashtra, (SC)

In re : The Jammu and Kashmir Grant of Permit For Resettlement In (Or Permanent Return To) The State Bill, 1980 v. ABC (SC)

Munna devi v. State of Rajasthan, (SC)

News Item Hindustan Times A.Q.F.M. Yamuna v. Central Pollution Control Board, (SC)

State of Karnataka v. Siddaiah, (SC)

Adhyatma Bhattar Alwar v. Adhyatma Bhattar Sri Dev

Commissioner of Central Excise, Mumbai v. M/s. Fisher Rosemount (India) Ltd., (SC)

Union of India v. M/s. R.C. Fabrics (P) Ltd., (SC)

Bhagat Ram v. Teja Singh, (SC)

State of A.P. v. N. Audikesava Reddy, (SC)

Shama Rao v. Sarvan Singh (SC)

Kumar v. State of Tamil Nadu, (SC)

Pramod K. Srivastav v. Dwarika Rai, (SC)

SRF Ltd. v. Assistant Collector of Central Excise, Trichy, (SC)

Bharti Telecom Ltd. v. The Commissioner of Customs, (SC)

State of Andhra Pradesh v. G.V. Krishnarao (SC)

Ch. Khemi Shakti Mandir Trust v. Union of India, (SC)

Mohammad Shahnawaz Akhtar v. IST ADJ, Varanasi (SC)

Cehat v. Union of India, (SC)

State of West Bengal v. Gopal Sarkar, (SC)

Vineet Kumar Mathur v. Union of India (SC)

Bhagmal v. M. P. Co-op. Mktng. and Consumer Fed. Ltd., (SC)

Surinder Kumar v. Harbhajan Singh, (SC)

Chandrika Prasad v. Umesh Kumar Verma, (SC)

State of Punjab v. Rupinder Kawal Sahib, (SC)

V. Jagannadha Rao v. State of A.P., (SC)

K. Vasudevan v. Mohan N. Mali , (SC)

State of U.P. v. Ishwar Kant Behari, (SC)

Dena Bank v. Kartik Dass Bandopadhya, (SC)

Kulwant Kumar Sood v. State of H.P., (SC)

State of Punjab v. K.K. Sharma, (SC)

Punjab State Coop. Agricultural Development Bank v. Gurnaib Singh, (SC)

Mohinder Singh v. Madan Lal Sharma , (SC)

Mohd. Ziaulla Madani v. Ghouse Khan (SC)

Resham Singh v. State of Punjab, (SC)

Shashi Kapila v. R.P. Ashwin, (SC)

Mahendra v. Abdul Gani, (SC)

Madanlal v. Shyamlal, (SC)

M/s. Green View Tea and Industries v. Collector, Golaghat, (SC)

Mahendra and Mahendra Paper Mills Ltd. v. Mahindra

Nand Lal v. Maya Devi, (SC)

State Bank of India v. A.K. Menon , (SC)

Rajendra Tiwary v. Basudeo Prasad, (SC)

K. Prabhakara Rao v. Union of India, (SC)

State of U.P. v. Syed Durrey Nazaf Hasnain, (SC)

M/s. M.M.T.C. Ltd. v. M/s. Medchl Chemicals & Phar

Sriniwas Ramnath Kathod v. State of Maharashtra, (SC)

Madhegowda (D) by L.Rs. v. Ankegowda (D) by L.Rs., (SC)

Society of St. Joseph's College v. Union of India, (SC)

Gagandeep Pratishthan Pvt. Ltd. v. M/s Mechano, (SC)

Malkit Kaur v. Jatinder Kaur (SC)

Citizen Interest Agency v. Cochin Port Trust, (SC)

Pushpa Devi v. Binod Kumar Gupta, (SC)

G.C. Kapoor v. Nand Kumar Bhasin, (SC)

Clover Co-operative Housing Society Limited v. Nariman Nasserwanji Dubash, (SC)

Maharashtra State Road Transport Corpn. v. R.B. Mandve, (SC)

Shiv Kumar Tiwari v. Jagat Narain Rai, (SC)

Narain Singh v. State of Madhya Pradesh, (SC)

G.D. Deochekke v. Municipal Corporation of Gr. Bombay, (SC)

Kishore v. State of Gujarat, (SC)

Hayat Singh v. Union of India , (SC)

M.C. Mehta v. Union of India (SC)

People's Union for Civil Liberties v. Union of India (SC)

State of Bihar v. Jain Plastics and Chemicals Ltd.

Pritish v. State of Maharashtra, (SC)

Almitra H. Patel V. Union of India , (SC)

Mirza Ghalib College v. Md. Quasim (SC)

Collector of C. Ex., Ahmedabad v. Cadila Laboratories (P) Ltd., (SC)

Kamaleshwar Kishore Singh v. Paras Nath Singh, (SC)

Manomati Chethia v. Naren Pathak, (SC)

M.C. Mehta v. Union of India, (SC)

Harihar Prasad v. State of U.P., (SC)

Union of India v. M/s. P. C. Ray and Co. (India) Pvt. Ltd.3, (SC)

Ranganath Misra v. Union of India (Uoi) , (SC)

Hukam Chand v. Om Chand, (SC)

Common Cause, A Registered Society v. Union of India, (SC)

State of Uttar Pradesh v. Dr. K.U. Ansari, (SC)

L.I.C. of India v. G. Sudhakar, (SC)

Ceat Tyres of India Limited v. Union of India, (SC)

Aliyar Singh v. State of Bihar, (SC)

Dinu v. State of Haryana, (SC)

Geeta Ram v. Vedi Ram (SC)

N.S.S. Narayana Sarma v. M/s. Goldstone Exports P. Ltd., (SC)

National Insurance Co. Ltd. v. Giga Ram (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Datla Padmavathi Devi v. Datla Ravindra Rayapuraju Verma (SC)

Wasim Ahmed Saeed v. Union of India, (SC)

Arun Agarwal v. Nagreeka Exports (P) Ltd , (SC)

Tarun J. Tejpal v. V. Sreenivasa Prasad (SC)

H.S. Sarma v. M/s. Artificial Limbs Manufacturing

Jaswant Singh v. Punjab Poultry Field Staff Association, (SC)

State of Orissa v. Pratap Kumar Nayak, (SC)

Prasanna K. Patel v. State of Orissa, (SC)

Amaresh Chandra Pandey v. Prakash Singh, (SC)

Kallu v. State of M.P. , (SC)

Surendra Singh Rautela v. State of Bihar, (SC)

M.C. Mehta v. Union of India (SC)

M.C. Mehta v. U.O.I. (SC)

State of Rajasthan v. M/s. Nav Bharat Construction Co., (SC)

Gordhan Das v. Pirkhan, (SC)

M.T. Joy v. State of Kerala (SC)

Vidyawati Construction Company v. Union of India (SC)

S. Sundaresa Pai v. Mrs. Sumangala T. Pai, (SC)

People's Union for Civil Liberties v. Union of India and others , (SC)

Moran Mar Thoma Mathews v. Most. Rev. Thomas Mar D

Shailendra Kumar v. State of Bihar, (SC)

State of Bihar v. Md. Khalique, (SC)

Sukhan Raut v. State of Bihar, (SC)

Narinder Pal Singh V. State of Haryana (SC)

Mohd. Altaf (2) v. U.P. Public Service Commission (SC)

Mahadeo K. Korde v. Sadashiv S. Gokhale, (SC)

Mohammed Shoaib v. State of Bihar, (SC)

N/s. Saptagiri Enterprises Pvt. Ltd. v. Karnataka State Electronics Development Corporation Ltd., (SC)

Commissioner of Income Tax, Surat v. M/s. Abhishek Corporation, (SC)

Income-tax Officer, New Delhi v. Delhi Development Authority, (SC)

Phoenix International Ltd., M/s. v. Commr. of Customs, Raigad, (SC)

Sharma Transport, M/s. v. Government of A.P., (SC)

Research foundn. For Science v. UOI, (SC)

Chairman, Visakhapatnam Port Trust v. M.P. Ramachandra Reddy, (SC)

Amelal v. State of Chhatisgarh, (SC)

Nilkanth v. State of Maharashtra, (SC)

Kunjan Vasu v. Madhavan Achari, (SC)

W.B.S.E. Board v. Calcutta Electric Supply Corpn. Ltd. , (SC)

Laxmikant V. Patel v. Chetanbhai Shah, (SC)

Pradip Chandra Parija v. Pramod Chandra Patnaik, (

News Item Hindustan Times A.Q.F.M. Yamuna v. Central Pollution Control Board, (SC)

The Commissioner of Police v. Acharya Jagadishwarananda Avadhuta, (SC)

State of Maharashtra v. Bharati Chandmal Varma @ A

P. Sudhir Kumar v. Speaker, A.P. Leg. Assembly, (SC)

Rama Mangaruji Chacherkar v. State of Maharashtra , (SC)

Bahadur Singh v. State of Madhya Pradesh, (SC)

Brij Lal v. State of Haryana, (SC)

Jhapsa Kabari v. State of Bihar, (SC)

State of Tamil Nadu v. Union of India (SC)

Akhoury Dadan Prasad v. Vishwanath Jha (SC)

Prithvi Pal Chaurasia v. State of U.P. , (SC)

Ashutosh Gupta v. State of Rajasthan (SC)

President, Local Governing Council Arts & Commerce College v. Ayyappa Bharamappa Kadiwal (SC)

Meharban Singh v. State of Madhya Pradesh, (SC)

Sudama Pandey v. State of Bihar, (SC)

M/s. Delhi Colonizers v. Union of India (SC)

Maya Devi v. Ratni (SC)

S.J. Ravoo v. State of Jammu, (SC)

Municipal Corporation of Delhi v. Rama Sharma, (SC)

M/s Associated Cement Companies Ltd. v. State of Karnataka, (SC)

M.C. Mehta v. Union of India, (SC)

Suresh Chandra Poddar v. Dhani Ram, (SC)

Swarn Singh v. State of Punjab (SC)

Chandrasekhar Mohapatra v. State of Orissa, (SC)

Harjeet Singh @ Seeta v. State of Punjab, (SC)

Ouseph alias Thankachan v. State of Kerala, (SC)

State of Maharashtra v. Indian Medical Association, (SC)

Chandra Prakash Jain v. Principal/DIG, Police Training College-II (SC)

Panchdeo Singh v. State of Bihar, (SC)

Ram Bilas Yadav v. State of Bihar, (SC)

State of Maharashtra v. Naseer, (SC)

BALCO Employees Union (Regd.) v. Union of India, (SC)

Fakir Mohd. (Dead) v. Sita Ram, (SC)

J. John Anandan v. Union of India (SC)

S.P. Sampath Kumar v. State of Tamil Nadu (SC)

Majid v. State of Haryana, (SC)

Kari Choudhary v. Sita Devi, (SC)

Sudina Prasad v. State of Bihar, (SC)

Rahimal (dead) by Lrs. v. The Dy. Director of Consolidation, (SC)

Cehat v. Union of India (Uoi), (SC)

K. Krishna Murthy v. Union of India , (SC)(Large B

News Item Hindustan Times A.Q.F.M. Yamuna v. Central Pollution Control Board, (SC)

A.V. Krishna Rao v. State of Andhra Pradesh, (SC)

Abdul Rahman Thangal Sahib v. Syed Sahib, (SC)

Gyani Kapoor v. State of Chhatisgarh, (SC)

Jessi v. Commissioner of Police, Tamil Nadu, (SC)

Ramesh Narang (1) v. Rama Narang (SC)

Directorate General Doordarshan v. Anand Patwardhan (SC)

Smt. Shanti Bhardwaj v. State of U.P., (SC)

Prakash Dhawal Khairnar (Patil) v. State of Mahara

Collector of C.E., Vadodra v. M/s. Dhiren Chemical Industries, (SC)

K.S. Bhoir v. State of Maharashtra, (SC)

National Institute of Rehabilitation V. Shri Ranjan Das (SC)

Commissioner of Sales Tax, New Delhi v. Delhi Transport Corporation, New Delhi (SC)

Central Bureau of Investigation v. Sukh Ram (SC)

Shri Om Parkash v. Appellate Officer, (SC)

Biman C. Karmakar v. State of West Bengal, (SC)

Davinder Pal v. M/s. Partap Steel Rolling Mills Pvt. Ltd., (SC)

State of Karnataka v. Lakkappa Gowda, (SC)

Hubli Dharwar (M.C.) v. H.S. Mohd. Khan (dead) by Lrs., (SC)

State of Maharashtra v. Marwanjee P. Desai, (SC)

Ashok Nagar Welfare Association v. R.K. Sharma, (SC)

Grid Corpn. Orissa Ltd. v. National Thermal Power Corpn. (SC)

I.T.C. Limited v. Commissioner Of Central Excise, Bangalore , (SC)

Limbaji v. State of Maharashtra, (SC)

Laloo Prasad v. State of Jharkhand (SC)

Father Thomas Shingare v. State of Maharashtra, (SC)

State of U.P v. U.P. Rajkiya Nirman Nigam K.S.M (SC)

State Of Karnataka v. State Of A.P. (SC)

T.N. Godavarman Thirumalpad v. Union of Indian (SC)

Birbal v. State of Haryana, (S.C.)

State of West Bengal v. West Bengal Govt. Pensioners, (SC)

Md. Israils v. State of West Bengal, (SC)

State of Punjab v. Tehal Singh, (SC)

Supreme Court Monitoring Committee v. Mussoorie Dehradun Dev. Aty. , (SC)

Kamalnath v. Sudesh Verma, (SC)

Mysore Paper Mills Ltd. v. Mysore Paper Mills Officers Assocn., (SC)

Daulat Singh Surana v. First Land Acquisition Collector, (SC)

Zila Sainik Board v. Surinder Kumar, (SC)

Ramesh Narang v. Rama Narang (SC)

Savitri Pandey v. Prem Chandra Pandey, (SC)

Darshan Singh v. Gujjar Singh (Dead) by Lrs., (SC)

Harish Chandra Tiwari v. Baiju, (SC)

Mysore Paper Mills Ltd. v. Mysore Paper Mills Officers', (SC)

Amarjit Singh v. State of NCT of Delhi, (SC)

Manoj v. Shiram Tpt. Finance Ltd., (SC)

Jassa Singh v. State of Haryana, (SC)

Dilawar Balu Kurane v. State of Maharashtra, (SC)

Ashray Adhikar Abhiyan v. Union of India, (SC)

State of Maharashtra v. Association of Court Stenos, P.A., P.S., (SC)

M/s. Shrikrishna Oil Mill v. M/s. Radhakrishan Ramchandra, (SC)

Chandigarh Housing Board v. Gurmit Singh, (SC)

Madhukar D. Shende v. Tarabai Aba Shedage, (SC)

National Insurance Co. Ltd. v. Sky Gems, (SC)

Prem Bakshi v. Dharam Dev, (SC)

Gujarat Lease Financing Ltd. v. Abdulla Akbarali and Co., (SC)

State Of Maharashtra v. Deep Narayan Chavan, (SC)

D. Puttaswamy v. K. Venkataramanaegowda, (SC)

G.V.N. Kameswara Rao v. G. Jabilli, (SC)

Kedarnath v. Mohan Lal Kesarwari, (SC)

Ganesh Trivedi v. Sundar Devi, (SC)

Vashu Deo v. Bal Kishan, (SC)

Amar Nath Chowdhury v. Braithwaite and Co. Ltd., (SC)

M.P. Electricity Board v. Shail Kumari, (SC)

State of U.P. v. Modern Transport Company, Ludhiana , (SC)

K.V. Shivkumar v. Appropriate Authority , (SC)

Nirma Ltd. v. M/s. Lurgi Lentjes Energietechink GMBH, (SC)

Karnataka State Road Transport Corporation v. Ashrafulla Khan, (SC)

M.C. Mehta v. Union of India (SC)

Fenn Walter v. Union of India (SC)

K.M. Mohammed Haneefa v. State of Kerala, (SC)

Kajal Sen v. State of Assam, (SC)

State of Haryana v. Ram Singh, (SC)

Muneer Khan v. State of M.P., (SC)

Suganthi Suresh Kumar v. Jagdeeshan, (SC)

State of U.P v. Shiv Charan, (SC)

Ramesh Chand. v. Raj Kumar. (SC)

Thrissur District Co-op. Bank Ltd. v. Delson Davis, (SC)

K. Phani Ramesh v. Dy. Director Navodaya Vidyalaya., (SC)

State of Haryana v. State of Punjab, (SC)

Synco Industries v. State Bank of Bikaner and Jaipur, (SC)

Mashak Ali Mohammed v. State of Meaharashtra (SC)

M/s. Mahindra & Mahindra Ltd. v. Collector of Customs, Bombay., (SC)

Collector of Customs, Bombay v. M/s. Business Forms Ltd. Thr. O.L., (SC)

Gulam Ahmed Dastagir v. Deputy Commnr. Of Customs , (SC)

Krishi Utapadan Mandi Samiti v. K.N. Munshi , (SC)

Bhopal Gas Peedith Mahila U. Sangat v. U. O. I., (SC)

Ram Niwas Gupta v. Mumtaz Hasan, (SC)

Parshuram Singh v. State Of Bihar (SC)

State of Karnataka v. M. Devendrappa, (SC)

All India Imam Organisation v. Union of India, (SC)

Vineet Kumar Mathur v. Union of India, (SC)

Pandurang Kalu Patil v. State of Maharashtra, (SC)

Devi Ram v. State of Haryana (SC)

Kantaru Sethy v. State of Orissa, (SC)

Ratnakar Paikray v. State of Orissa, (SC)

Shailaja Shivajirao Patil v. President, Hon. Khasdar, (SC)

State of Haryana v. Champa Devi, (SC)

Krishan Kumar v. State Of Haryana, (SC)

Orissa Textile and Steel Ltd. v. State of Orissa, (SC)

Jaipur Zila Sahakari Bhoomi Vikas Bank Ltd. v. Ram Gopal Sharma, (SC)

Y. Charandas Reddy v. Govt of India., (SC)

All India Non-SC/ST Empl. Assn. (Railway) v. V.K. Agarwal , (SC)

The Commissioner of Police v. Acharya Jagadishwarananda Avadhuta, (SC)

Standard Chartered Grindlays Bank Ltd. v. National Housing Bank, (SC)

Municipal Corpn. of Gwalior v.Harish Kumar (SC)

Golap Chand Agarwalla G.K. Agarwalla v. Gopal Chandra Pal (SC)

Lakshman Prasad Agarwal v. Syed Mohd. Karim (SC)

Union of India v. Harish Chand Anand (SC)

New India Assurance Co. Ltd. v. C.M. Jaya, (SC)

United India Insurance Co. Ltd. v. Bhushan Sachdeva, (SC)

Munish Chandra Goyal v. Sudesh Rani (SC)

M/s. Kathyayini Hotels Pvt. Ltd. v. Addl. Commnr. Of Commercial Taxes , (SC)

I.T. Commr., Bareilly v. Kisan Sehkari Chini Mill Ltd., (SC)

Gurpreet Singh v. State of Punjab, (SC)

P.C. Kesavan Kuttynayar v. Harish Bhalla (SC)

Nand Kumar Verma v. High Court of Jharkhand and another (SC)

Sadanand Mishra v. Forest Research Institute, (SC)

Shalini v. Kurukshetra University, (SC)

Om Prakash Gupta v. Ranbir B. Goyal, (SC)

Shilps Impex v. Union of India, (SC)

Anil Bajaj v. Post Graduate Institute of Medical Education and Research, (SC)

Inspector of Police CBI v. B. Raja Gopal, (SC)

Lalu Prasad @ Lalu Prasad Yadav v. State of Jharkhand (SC)

Paul George v. State, (SC)

NOIDA Entrepreneurs Association v. NOIDA , (SC)

State of Punjab v. Surinder Kaur(D) (SC)

State of Haryana v. Vikram Singh, (SC)

R. Sai Bharathi v. J. Jayalalitha, (SC)

Ram Kishore v. Shankar Lal (SC)

Lehna v. State of Haryana (SC)

Lahu Shiva Jarag v. State of Maharashtra (SC)

Steel Authority Of India Ltd. v. R.K. Enterprises, (SC)

Lal Chand (Dead) Through Lrs. v. Piayare Lal (SC)

Shrimant Shamrao Suryavanshi v. Pralhad Bhairoba Suryavanshi, (SC)

State of Haryana v. Vipin Kumar , (SC)

State of Punjab v. Gurdev Kaur , (SC)

Union of India v. Raja Mahendragirji (SC)

R.D. Upadhyay v. State of Andhra Pradesh (SC)

Shiela Kaur v. Shiv Sagar Tiwari , (SC)

Shaik Saidulu v. Chukka Yesu Ratnam, (SC)

M.V. Rajashekaran v. Vatal Nagaraj, (SC)

U.P. Avas Evam Vikas Parishad v. Sh. Ram Krishna, (SC)

T.Mohan v. Kannammal, (SC)

Mauleshwar Mani v. Jagdish Prasad, (SC)

Khazan Singh (Dead) by LRs. v. Union of India, (SC)

Vikram Singh v. The District Magistrate (Fin & Rev)., (SC)

Jawahar Lal Sharma v. Divisional Forest Officer, U.P., (SC)

I.T.C. Ltd. v. Agricultural Produce Market Committee, (SC)

U.P. Avas Evam Vikas Parishad v. Kanak (SC)

Moti Singh v. State of Maharashtra, (SC)

Navin M. Raheja v. Union of India, (SC)

N. D. Jayal v. Union of India, (SC)

M/s. Kunstocom Electronics (I) Pvt. Ltd. v. Gilt P

Rajinder Chandra v. State of Chhattisgarh, (SC)

Akhil Ali Jehangir ali Sayyed v. State of Maharashtra (SC)

M.C. Mehta v. State of T.N. (SC)

Amita v. Union of India (SC)

Kailash Chandra v. Mukundi Lal, (SC)

Manager, St. Thomas U.P. School, Kerala v. Commissioner & Secretary, (SC)

Simanchal Panda v. State of Orissa, (SC)

State of Bihar v. Md. Manjur Alam (SC)

Lilabai R. Rajwade v. Madhusudan S. Rajwade (SC)

Abdul Rasak v. Kerala Water Authority, (SC)

J.G. Engineer's Pvt. Ltd. v. Calcutta Improvement Trust, (SC)

Hari Shanker v. M/s. Gobind Parshad Jagdish Parshad, (SC)

Indian Council of Legal Aid and Advice v. Union of India, (SC)

P. Purushottam Reddy v. M/s. Pratap Steels Ltd., (SC)

Srichand P. Hinduja v. State Thr. C.B.I., New Delhi (SC)

Haryana Financial Corporation v. M/s Jagdamba Oil Mills, (SC)

International Airports Authority Of India v. M.L. Dalmia (SC)

P.V. Antony v. State of Kerala (SC)

State of T.N. v. S. Krishnamurthy (SC)

State of Haryana v. Inder Singh (SC)

Saraswathi Oil Traders M/s. v. Commissioner of Income-tax-Hubli (SC)

Rameshwar Dayal v. State of Madhya Pradesh, (SC)

Tarsem Singh v. State of Punjab, (SC)

Baburam v. State of Madhya Pradesh, (SC)

Hasan Murtza v. State of Haryana, (SC)

Almitra H. Patel v. U.O.I. (SC)

I.T.C. Ltd. Workers Assn. v. Management of I.T.C. Ltd., (SC)

Food Corporation of India v. S.N. Nagarkar, (SC)

G.N. Nayak v. Goa University, (SC)

Neelakantan v. Mallika Begum, (SC)

Bhagwan Bala Mahanavar v. Sandipan Laxman Shinde (SC)

Ajit Singh v. Financial Commnr. & Secy To Govt. (SC)

Konda Lakshmana Bapuji v. Government of A.P., (SC)

Mool Chand Bakhru v. Rohan, (SC)

M/s Konkan Railway v. M/s. Rani Construction Pvt. Ltd., (SC)

Vishwa Chetna Trust v. R.P.C. Layout Residents Welfare Association, (SC)

K. Hatiza Begum v. K.M. Usman Pasha, (SC)

Ratan Lal Jain v. Uma Shanker Vyas, (SC)

Irene v. V.S. Venkataraman, (SC)

Raghuram Rao v. Eric P. Mathias, (SC)

Vinod Kumar v. State of Madhya Pradesh (SC)

Amiyappa Transport v. N.S. Rajulu, (SC)

P.H. Reddy v. N.T.R.D., (SC)

Union of India v. Sunil Tiwari (SC)

EX-CAPT. Harish Uppal v. Union of India (SC)

Vishweshwaraiah Iron & Steel Ltd. v. Abdul Gani (SC)

Shri Gajanan Maharaj Sanathan v. Shri Gajanan Kara

Mohammad Aziz Rahaman v. Asst. Commissioner and Land Acqn.Officer Yadgir, Karnataka (SC)

D.C.M. Financial Services Ltd. v. Neel Kamal Plastics Ltd., (SC)

Commissioner of Customs v. Ajanta Leather Fashions Ltd.,(SC)

Koluthara Exports Ltd. v. State of Kerala, (SC)

Yamanaji H. Jadhav v. Nirmala, (SC)

Mohammad Shaffeq v. Mirza Mohammad Hussain, (SC)

Union Bank of India v. Naurang (SC)

Dwarika Lal v. Kalindi Devi (SC)

N. Velmurugan v. K.N. Govindarajan, (SC)

Deepak Kumar v. Ravi Virmani , (SC)

Sureshkumar Somabhai Rana v. Ashok Kumar Haraklal

J.L. Prasad v. M/S. Sri Rama Krishna Constructions (SC)

Bhupan v. State of Madhya Pradesh, (SC)

Sumesh Lal v. State of Bihar, (SC)

Gurdial Singh v. Raj Kumar Aneja, (SC)

R. Rajaiah v. Government of A.P. (SC)

Inderjit v. Punjab and Haryana High Court (SC)

Research foundn. For Science v. U.O.I., (SC)

Sushila Rani v. I.T. Commr., (SC)

Commissioner of Income-Tax v. New Horizon Sugar Mi

Fazle Rab v. Mohd. Yakeen, (SC)

U.P. Parents Asson. v. Shai Degree College (SC)

Intelligence Officer of Sales Tax v. Yogesh Trading (SC)

M.C. Mehta v. Union of India, (SC)

Laxmi Chand v. Haryana Vidyut Prashan Nigam Ltd., (SC)

S. Jagannath v. U.O.I. (Orissa Shrimp Farmers Assocn.) (SC)

M.C. Mehta v. U.O.I. (SC)

Re : Death of 25 Chained Inmates v. Union of India, (SC)

Gananath Pattnaik v. State of Orissa, (SC)

Chandrakant Tukaram Nikam v. Municipal Corporation of Ahmedabad, (SC)

David Jude v. Hannah Grace Jude (S.C.)

M. Ramachandra v. Sri Doddamuniyappa (SC)

Rajendra Singh v. Krishna Mahato, (SC)

S. Ganesan v. Dist Collector, Tiruchirapalli (SC)

Kashiben Bhikabai v. Special Land Acquisition Officer, (SC)

Greater Cochin Development Authority v. Leelamma Valson, (SC)

Subrata Acharjee v. Union of India, (SC)

West U.P. Sugar Mills Assocn. v. State of U.P., (SC)

Koppathi Venkati v. Land Acquisition Officer, (SC)

Neycer India Ltd. v. Gmb Ceramics Ltd. , (SC)

Jageshwari Devi v. Shatrughan Ram (SC)

Motiram Gaman Pawar v. State of Maharashtra (SC)

State of Rajasthan v. Ram Niwas (SC)

Rameshwar Dass Mehta v. Om Prakash Saini, (SC)

Kuldip Singh v. Union of India, (SC)

K.R. Deharia v. Union of India , (SC)

Chander Pal v. State of Haryana, (SC)

A.V. Murthy v. B.S. Nagabasavanna, (SC)

Mahesh Kumar K. Parmar v. S.I.G. of Police., (SC)

J.J. Lal Pvt. Ltd. v. M.R. Murali, (SC)

Shabir Ahmad v. Sham Lal, (SC)

Rampyari v. Ramhit (SC)

Chetna, Legal Advsry Womens and Children Wel v. Union of India, (SC)

I.T. Commr., Mumbai v. M/s. Damani Brothers, (SC)

Gurbax Singh v. Kartar Singh, (SC)

Mohandas v. State of Kerala, (SC)

Girish v. Radhamony K. (SC)

Assistant Commissioner of Central Excise, Hyderabad v. Sabnife Power Systems Ltd. (SC)

Election Commission of India v. Manoj Dubey (SC)

State of Karnataka v. S. Nagaraju, (SC)

Desh Raj v. State of Himachal Pradesh, (SC)

Nitya Ranjan Guha v. State of West Bengal , (SC)

Govt. of Haryana v. Haryana Brewery Ltd., (SC)

Tejana (Dead) v. Abdul Hasan Zaidi, (SC)

M/s. Diamond Plastic Industries v. Govt of A.P (SC)

Mathykutty Amma v. State of Kerala (SC)

Uttar Pradesh Avas Evam Vikas Parishad, Lucknow v. Neel Kant (SC)

N.K. Rajan v. S Padma (SC)

U.P. Avas Evam Vikas Parishad v. Ram Krishna, (SC)

India Automobiles (1960) Ltd. v. Calcutta Municipal Corporation, (SC)

M.L. Bhatt v. M.K. Pandita (SC)

Ran Singh Malik v. State of Haryana, (SC)

Union of India v. A. Lakshminarayana (SC)

Chaturanan Barman v. Union of India, (SC)

Devender Roy v. Union Of India (SC)

Deccan Sugar & Abkari Co. Ltd. v. Commissioner Of Excise, A.P. (SC)

Chief Commissioner Of Income Tax, Bombay v. The Custodian (SC)

Allarakha K. Mansuri v. State of Gujarat, (SC)

State of Punjab v. Jugraj Singh, (SC)

Mam Chand Pal v. Smt. Shanti Agarwal, (SC)

E. Parmasivan v. Union of India (SC)

Michael B. Fernandes v. C.K. Jaffar Sharief, (SC)

Baldev Singh Gandhi v. State of Punjab, (SC)

Channa Bros. & Co. v. Union Of India, (SC)

Land Acquisition Officer-cum-DSWO, A.P. v. M/s. B.V. Reddy & Sons, (SC)

Abdul Latif v. Abdul Hamid , (SC)

Range Forest Officer v. S.T. Hadimani, (SC)

State of Punjab v. Harnek Singh, (SC)

Dilip K. Basu v. State of W.B. (SC)

UCO Bank, Chandigarh v. Hardev Singh (SC)

Rajasthan Social Welfare Advis. Board v. Ram Kishore Meena, (SC)

State of U.P. v. U.P. Rajkiya Nirman Nigam Karamchari Sanghrsh Morcha (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

M/s. Gagan Foods Processors (P) Ltd. v. U.T. Chandigarh, (SC)

Saurashtra Oil Mills Association Gujarat v. State of Gujarat, (SC)

Karnataka Electricity Board v. State of Karnataka, (SC)

Union of India v. O. Chakradhar, (SC)

Joseph Joseph v. State of Kerala, (SC)

Shivcharan Lal Verma v. State of Madhya Pradesh, (SC)

Laxman v. State of Haryana, (SC)

Avtar Singh v. State of Haryana, (SC)

Sukhbir Singh v. State of Haryana, (SC)

Maharashtra State v. High Court of Bombay, (SC)

Sri Swami Krishnanand Govindanand v. M.D. Oswal Hosiery (Regd.), (SC)

Shiv Dutt Jadiya v. Ganga Devi, (SC)

Mohd. Altaf v. Public Service Commission (SC)

Naresh Kumar V. State of Haryana (SC)

Lakshmi Narayan Mukhopadhyay v. Union Of India (Uoi) , (SC)

Narayan Prasad Lohia v. Nikunj Kumar Lohia, (SC)

Property Owners' Association v. State of Maharashtra, (SC)

Commnr. of Customs (Import), Mumbai v. M/s. National Organic Chemical Inds. Ltd., (SC)

Christopher Nelson v. U.P.S.C., (SC)

Collector Of Central Excise, Vadodara v. Dhiren Chemical Industries on , (SC)

Inder Sain Mittal v. Housing Board Haryana, (SC)

State of U.P. v. Putti Lal. , (SC)

Balwinder S. Dhillon v. State of Punjab (SC)

Rama Kant v. Sona Devi, (SC)

Udhav Ram v. Vani Tripathi, (S.C.)

Darshan Singh v. State of Punjab (SC)

N. Gopalakrishnan v. V.K. Sivaprasad (SC)

State of U.P. v. Mustakeem (SC)

State of Maharashtra v. Abdul Javed Abdul Majid , (SC)

Om Shankar Biyani v. Board of Trustees, Port of Calcutta, (SC)

Karnataka Bank Ltd. v. Secretary, Govt. of India , (SC)

State of U.P. v. Kamarujjama @ Malva, (SC)

K.K. Mutreja v. Union of India (SC)

S.R. Ejaz v. Tamil Nadu Handloom Weavers Co-op. Society Ltd., (SC)

Madhya Pradesh State Industries Corporation Limited v. State of Uttar Pradesh (SC)

State of Karnataka v. Saveen Kumar Shetty, (SC)

Collector of Central Excise, Madurai v. M/s. T V S Srichakra Limited, (SC)

V. Muthusami (dead) by Lrs. v. Angammal, (SC)

Ram Nath Sao @ Ram Nath Sahu v. Gobardhan Sao, (SC)

Commissioner Of Central Excise, New Delhi v. Hilton Rubbers Ltd., (SC)

Commr. of Central Excise, Delhi v. M/s. Maruti Udyog Ltd., (SC)

Centre for D.A. Computing, v. Commr., Central Excise, Pune, (SC)

Coinpar v. General Manager, Telecom District (SC)

Jawahar Lal Sazawal v. State of J&K, (SC)

State of U.P. v. M.C. Chattopadhyaya, (SC)

K. Shekar v. V. Indiramma, (SC)

Harisingh M. Vasava v. State of Gujarat, (SC)

Gokul v. State of Madhya Pradesh (SC)

Laxmi Bai Patel v. Shyam Kumar Patel, (SC)

Ayyub etc. v. State of U.P., (SC)

Mata Gujri Memorial Medical College v. State of Bihar, (SC)

Imtiaz Ahmed v. Union of India, (SC)

State of Karnataka v. Mangalore University Non-Teaching Employees Association, (SC)

Kanchana v. P. Manian (SC)

Harshavardhan Chokkani v. Bhupendra N. Patel, (SC)

Ashok Kumar Gupta v. Vijay Kumar Agrawal, (SC)

J. Jayalalitha v. M. Chenna Reddy, (SC)

Union of India v. Madan Mohan Prasad, (SC)

Hema Devi v. State of Bihar , (SC)

Union of India v. Sun Export Corporation (SC)

M/s. Kerala Agro Machinery Corporation Ltd. v. Bijoy Kumar Roy, (SC)

Mahendra K. Agarwal v. Vinay Kumar Gupta (SC)

V.K. Industries v. M.P. Electricity Board, Rampur, (SC)

Fritiz T.M. Clement v. Sudhakaran Nadar, (SC)

General Manager Northern Railways v. Sarvesh Chopra, (SC)

Mahendra Pal v. Ram Dass Malanger, (SC)

Mahadev v. The Asstt. Commissioner/Land Acquisition Officer on N. Santosh Hedge Doraiswamy Raju , (SC)

Aruna Roy v. Union of India, (SC)

State of Rajasthan v. Sujata Malhotra, (SC)

V.C. Mohan v. Union of India, (SC)

State of Haryana v. Vidhya Dhar, (SC)

Keshavlal v. State of Madhya Pradesh, (SC)

Sheela v. Firm Prahlad Rai Prem Prakash, (SC)

Smt. Padmavati Devadatta Kamat v. Vijaykumar Narayan Mehandale, (SC)

State of U.P. v. Ramesh Chandra Mangalik, (SC)

Vasant Ganesh Damle v. Shrikant Trimbak Datar, (SC)

Sunil Kumar Srivastava v. Krishna Shukla (SC)

State of Bihar v. S.A. Hassan, (SC)

Vinay Kumar v. Narendra, (SC)

State of Haryana v. State of Punjab, (SC)

P.H. Pujar v. Kanthi Rajashekar Kidiyappa, (SC)

Kalpataru Agroforest Enterprises v. Union of India, (SC)

H.S. Jayanna and Bros. v. State of Karnataka, (SC)

State of Punjab v. Gram Panchayat, (SC)

Syndicate Bank, Chennai v. M/S. Mohan Brothers, (SC)

State of A.P. v. M/s. Rastriya Ispat Nigam Ltd., (SC)

Cooperative Co. Ltd. v. State of U.P. (SC)

State of Maharashtra v. Prabhakar Rao, (SC)

In re : Arundhati Roy, (SC)

Shambhu v. State of Madhya Pradesh, (SC)

M/s. Indian Farmers Fertilizer Co-op. Ltd. v. Industrial Tribunal-I, (SC)

Shibu Chandra v. Pasupati Nath Auddya, (SC)

Kendriya Vidyalaya Sangathan v. Subhash Sharma, (S

A.I. Reg. Rural Bank Officers Fed. v. Govt. of India, (SC)

All Regional Rural Bank Officers Federation v. Government of India, (SC)

Navin M. Raheja v. Union of India (SC)

Rajesh Chandulal Gandhi v. State of Gujarat, (SC)

Orissa State Financial Corporation v. Narsingh Ch. Nayak , (SC)

Bhaskaran v. Sreedharan, (SC)

Ratanlal Vachhani v. The Jabalpur Development Authority (SC)

Satya Narain Misra v. Har Pratap Singh (Dead) By Lrs. (SC)

First Land Acquisition Collector v. Nirodhi Prakash Gangoli, (SC)

Raj Kumar Johri v. State of M.P., (SC)

Dilip Mitra v. Swadesh Chandra Bhadra , (SC)

Union of India v. Bhagwati Prasad (D), (SC)

Anjula Verma v. Sudhir Verma, (SC)

Ramesh P. Bhatnagar v. State of U.P. (SC)

Sant Prasad v. Goverdhan Prasad (SC)

Sivasuriyan v. Thangavelu, (SC)

Anil Ratan Sarkar v. Hirak Ghosh, (SC)

Haryana Urban Development Authority v. Devi Dayal, (SC)

Medical Council of India v. Indian Doctors from Russia Welfare Associations, (SC)

Asheesh Pratap Singh v. Union of India, (SC)

Punjab State Electricity Board v. Wazir Singh, (SC)

Union of India v. All India Children Care and Educational Development Society, Azamgarh, (SC)

Harbhajan Singh v. Press Council of India (SC)

Rekha v. State of Maharashtra (SC)

Padmasundera Rao (Dead) v. State of T.N., (SC)

Mohd. Aslam @ Bhure v. Union of India (SC)

Bhatia International v. Bulk Trading S.A., (SC)

Sharada Devi v. State of Bihar, (SC)

Jyoti K.K. v. Kerala Public Service Commission , (SC)

Shambhu Murari Sinha v. Project and Development India Ltd., (SC)

State of Orissa v. P. Simanchal Patra, (SC)

Mst. Bilkis Begum @ Jahanara v. Majid Ali Gazi (SC)

Baba v. State of Maharashtra (SC)

Mohd. Aslam @ Bhure v. Union of India (SC)

S. Prabhjeet Singh Johar v. Harjeet Singh (SC)

U.P. State Agro Industrial. Corporation. Ltd. v. Ravindra Mehrotra (SC)

Union of India v. G. Veerasamy, (SC)

Nitinkumar Nathalal Joshi v. Oil and Natural Gas Corporation Ltd., (SC)

State of U.P. v. Vijay Kumar Jain, (SC)

Jai Singh v. Shakuntala, (SC)

Mandal Revenue Officer v. Yedlapally Anjeneyulu (SC)

Union of India v. Delhi High Court Bar Association, (SC)

Airports Authority of India v. Satyagopal Roy, (SC)

M.C. Mehta v. Kamal Nath, (SC)

Commr. of Central Excise, Chandigarh-II v. M/s. Jagjit Industries Ltd., (SC)

Ashok Kumar Pandey v. State of Delhi, (SC)

Chowdarapu Raghunandan v. State of Tamil Nadu, (SC)

Association of Industrial Electricity Users v. State of A.P., (SC)

Ram Govind Upadhyay v. Sudarshan Singh, (SC)

Gurmail Singh v. State of Punjab, (SC)

S.K. Kushwaha v. D.S. Joshi, (SC)

Subodh Chandra Deb v. State of Assam (SC)

All India Confederation of the Blind v. Union of India (SC)

Haryana State Electricity Board v. Krishna Devi (SC)

State of West Bengal v. Vishnunarayan & Associates (P) Ltd., (SC)

Mansoor Khan v. Motiram Harebhan Kharat, (SC)

Kalpesh Kumar@ Bhajiyu Gunvantlal Soni v. State of Gujarat , (SC)

State Of Andhra Pradesh v. Jalapathi Subbarayudu , (SC)

Special Land Acquisition Officer v. Mohd. Hanif Sahib Bawa Sahib, (SC)

Karam Chand v. Union of India, (SC)

Chief I.T. Commr., Cochin v. M/s. Kesaria Tea Co. Ltd., (SC)

Hotel Sea Gull v. State of W.B., (SC)

M/s. Kerala State Electricity Board v. Collector of Customs, Kerala, (SC)

Delhi Development Authority v. Skipper Construction., (SC)

M.C. Mehta v. Union Of India (Uoi), (SC)

M/s. Manoj Construction Co. v. Commnr. of Customs & Central Excise (SC)

Collector Of Customs, Indore v. Shree Synthetics , (SC)

Director of Settlements, A.P. v. M.R. Apparao, (SC)

L.M.L. Ltd. v. Collector of Central Excise, Kanpur, (SC)

State of W.B. v. Karan Singh Binayak, (SC)

Rajankumar Shankarrao Taware v. Ajit Anantrao Pawar, (SC)

Ajit Kumar Singh v. Chiranjibi Lal, (SC)

Jhunzara v. State Of Madhya Pradesh (SC)

Veerla Satyanarayana v. State of Andhra Pradesh (SC)

Rishi Anand v. Government of N.C.T. of Delhi, (SC)

Ranbir Singh v. Dalbir Singh, (SC)

Khet Singh v. Union of India, (SC)

State of Gujarat v. Vakar Ahmed Abdul Hamid Sheikh (SC)

Delhi Development Authority v. Skipper Construction (SC)

Municipal Corporation, Ludhiana v. Jiwan Singh (SC)

State of West Bengal v. Aloke Kumar Ghosh (SC)

Union of India v. R.S. Chopra (SC)

Bibhudatta Mohanty v. Union of India, (SC)

Ashutosh Gupta v. State of Rajasthan, (SC)

S. Renuka v. State of A.P., (SC)

All India Judges Association v. Union of India, (SC)

Raja Muthukone (D) v. T. Gopalasami, (SC)

G.K. Bhatnagar (D) By Lrs. v. Abdul Alim, (SC)

Delhi Development Authority v. Skipper-Construction (SC)

State of Karnataka v. Sharanappa Basnagouda Aregoudar, (SC)

Felix C. Okochi v. State Of Tamil Nadu , (SC)

Sukliya v. State of M.P., (SC)

Raja Seshaiah v. State of Andhra Pradesh, (SC)

M/s. Arya Abhushan Bhandar v. Union of India, (SC)

M/s. Sacs Eagles Chicory v .Commissioner of Income Tax, (SC)

M. Supraschand v. C. Dhandapani (SC)

Smt. Sushila Kumari v. State of Rajasthan (SC)

Subhash Chander v. State Transport Appellate Tribunal, (SC)

Munithimmaiah v. State of Karnataka, (SC)

Sau. Saraswatibai Trimbak Gaikwad v. Damodhar D. Motiwale, (SC)

State of U.P. v. Daulat Ram Gupta, (SC)

Commr. of Sales Tax v. Sai Publication Fund, (SC)

Ramachandra Singh v. State of Bihar, (SC)

Devender Pal Singh v. State N.C.T. of Delhi, (SC)

Bhagwan Singh v. State of M.P., (SC)

Gauhati High Court v. Kuladhar Phukan, (SC)

Aruna Roy v. Union of India, (SC)

Veluyudhan Sathyadas v. Govindan Dakshyani, (S.C.)

Jothi Bricks Works, M/s. v. Deputy Commercial Tax Officer, T.N., (SC)

Union of India v. Aradhana Trading Co., (SC)

Municipal Corporation of Greater Bombay v. BPCL, (SC)

Bhanwaroo Khan v. Union of India (SC)

M.C. Mehta v. Union of India, (SC)

J.M. Biswas v. N.K. Bhattacharjee, (SC)

Sansar Chand Atri v. State of Punjab, (SC)

In Re: Enforcement and Implementation Dowry Prohib

Central Bureau of Investigation v. R.S. Pai, (SC)

George v. State of Kerala, (SC)

Ombalika Das v. Hulisa Shaw, (SC)

T.M.A. Pai Foundation v. State of Karnataka (SC)

Karnataka Power Corporation Ltd. v. Commissioner of Customs (SC)

J.K. Synthetics Ltd. v. Commissioner of Central Excise (SC)

Vasant Nanaji Uplanchwar v. Government of India, Ministry of Finance (SC)

Rajeshwar Dayal v. Avneesh Kumar Avasthi, (SC)

Grasim Industries Ltd., M/s. v. Collector of Customs, Bombay, (SC)

Commissioner of Customs, Mumbai v. M/s. Virgo Steels, Bombay, (SC)

Commissioner Of Central Excise, Madras v. Hindustan Lever Ltd. , (SC)

Zorawar Singh v. Sarwan Singh (dead) by LRs., (SC)

Chandra Prakash v. State of U.P., (SC)

Nirmal and Navin (P) Ltd., M/s. v. D. Ravindran , (SC)

Ranajoy Bose v. A.B. Roy, (SC)

Food Corporation of India Workers Union v. FCI, (SC)

Virendra Bhandari v. Rajasthan State Road Transport Corporation, (SC)

State of Bihar v. Bishan Singh Jayat (S.C.)

M.C. Mehta v. Union of India, (SC)

Kichha Sugar Co. Ltd. v. Roofrite Pvt. Ltd. (SC)

New India Assurance Co., Bangalore v. Kareemunnisa (SC)

H. Nanjundaiah v. Aswathnarayana Rao, (SC)

Alimenta S.A., Switzerland v. Natnl. Agricl.Coop.

M. Nagaraj v. Union of India, (SC)

Supreme Court Monitoring Committee v. Mussoorie Dehradun Dev. Authority, (SC)

Wasim Ahmed Saeed v. Union Of India, (SC)

Arun Kumar Jaiswal @ Bachcha Sahu v. Union of India, (SC)

Bipin Kumar Baidya v. State of Bihar, (SC)

Rachapalli Abbulu v. State of A.P., (SC)

Farooq @ Karatta Farooq v. State of Kerala, (SC)

Moti Lal v. Central Bureau of Investigation, (SC)

M.C. Mehta v. Union of India (SC)

Ramdas v. State Of Madhya Pradesh , (SC)

Rajendra V. Pai v. Alex Fernandes, (SC)

Shyam Lal v. Rasool Ahmed (Dead) By Lrs., (SC)

Ashok Bimal Ghosh v. Smt. Beant Kaur (SC)

R.V.E. Venkatachala Gounder v. Venkatesha Gupta, (

Commissioner Of C. Ex., Shillong v. Woodcraft Products Ltd., (SC)

CEHAT v. Union of India , (SC)

Godrej Industries Ltd. v. Commissioner of Customs, Mumbai (SC)

Municipal Corporation, Faridabad v. Nitco Roadways (SC)

T.M.A. Pai Foundation v. State of Karnataka (SC)

Rupa Ashok Hurra v. Ashok Hurra, (SC)

State Of Punjab v. Hardeep Singh , (SC)

T.M.A. Pai Foundation v. State of Karnataka (SC)

Union of India v. Indian Rayon and Industries (SC)

Sharad Kumar v. Govt. of NCT of Delhi, (SC)

Ramesh Chandra Kesherwani v. Dwarika Prasad And Anr. (SC)

M/s. Daulat Ram Industries v. Collector of Customs, New Delhi (SC)

Leo Ronal v. R.B. Business Promotions Pvt. Ltd. (S

Elgi Equipments v. Collector of Central Excise Coimbatore, (SC)

M.C. Mehta v. Union of India , (SC)

K.M. Sharma v. I.T. Officer, New Delhi, (SC)

Alembic Glass Industries Limited v. Collector of Central Excise & Coustoms., (SC)

Asian Paints (India) Ltd. v. Collector of Central Exicise, Bombay , (SC)

Learonal v. R.B. Business Promotions Pvt. Ltd. (SC)

Industrial Finance Corp. of India v. Cannanore Spinning & Weaving Mills Ltd., (SC)

Abdul Hai Khan v. Subal Chandra Ghose, (SC)

Kapil Kumar v. Kudrat Ali, (SC)

N. Parameswaran Pillai v. Union of India, (SC)

State Bank of Saurashtra v. M/s. Ashit Shipping Services (P) Ltd., (SC)

Vikas Aggarwal v. Anubha, (SC)

K. Ramasamy v. State of T.N. , (SC)

In Re : Death of 25 Chained Inmates In Asylum Fire In Tamil Nadu , (SC)

Government of A.P. v. J. Sridevi, (SC)

Kanniammal v. Chellaram, (SC)

Municipal Corporation of Greater Mumbai v. K.V. Shramik Sangh, (SC)

Soudagar I.S. v. State of Karnataka (SC)

Hindi Seva Mandal v. Teachers Asson., Non Aided Po

Chandra Bihari Gautam v. State of Bihar, (SC)

Bihari Manjhi v. State of Bihar, (SC)

State of Bihar v. Mal Babu Sharma (SC)

Vijay Kumar Talwar v. Commissioner Of Income Tax (SC)

Shervani Industrial Syndicate Ltd. v. Collector of Central Excise, (SC)

Simkhai Synthetics & Chemicals Pvt. Ltd. v. Collector Ocentral Excise, Aurangabad., (SC)

S.N.Sunderson (Minerals) Ltd. v. Supdt. (Preventive) Central Excise, (SC)

Indian Mgt. Advisors & Leasing Pvt. Ltd. v. Collector of Central Excise, Delhi , (SC)

Smt. Supe Dei v. National Insurance Co. Ltd. (SC)

Mandhari v. State of Chhattisgarh, (SC)

State of Orissa v. Thakara Besra, (SC)

P. Ramachandra Rao v. State of Karnataka, (SC)(Con

State of Karnataka v. K. A. Kunchindammed, (SC)

Nagpur Alloy Castings Limited v. Collector of Central Excise, (SC)

Beckodan Abdul Rahiman v. State of Kerala, (SC)

State of Himachal Pradesh v. Padam Devi, (SC)

State Bank of India v. M.R. Ganesh Babu, (SC)

Pradeep Kumar Biswas v. Indian Institute of Chemical Biology, (SC)

Raminder Singh Sethi v. D. Vijayarangam, (SC)

Bijoy Singh v. State of Bihar, (SC)

Dharmendrasinh @ Mansing Ratansinh v. State of Gujarat, (SC)

Collector Of Central Excise, Ahmedabad v. Maheshwari Mills Ltd. (SC)

Naharwar Engg. Works v. Union Of India (Uoi) , (SC)

Collector of Central Excise, Banglore., v. Balakrishna Perfumary Works, (SC)

Maharashtra Distilleries v. Municipal Corporation of Aurangabad, (SC)

Commr. Central Excise v. M/s. Wainganga Sahakari S. Karkhana Ltd., (SC)

Asstt. Collector of C.E. v. M/s. Kashyap Engg. and Metallurgical Pvt. Ltd. , (SC)

M/s. Standard Radiators v. Commissioner of Central Excise , (SC)

Andhra Pradesh State Electricity Board v. A. Pratap Singh (SC)

Amrit Lal v. Shiv Narain Gupta (SC)

M/s Gupta Chemicals Pvt. Ltd. v. State of Rajasthan, (SC)

Lakshman Exports Ltd. v. Collector of Central Excise, (SC)

Rajender Kumar v. Rambhai , (SC)

State Of Maharashtra v. Uddhav , (SC)

Sahebkhan K. Malek v. Jamilasranu S. Malek, (SC)

Vijay Kumar Madan v. R.N. Gupta Technical Education Society, (SC)

State of Kerala v. Pappachan (SC)

Mehboob Bi v. Muhammad Abdullah (Dead) by L.Rs. (SC)

Union of India v. Jassuram @ Jasraj S/o Kirpa Ram

Dilip K. Basu v. State of West Bengal (SC)

Tej Ram v. Indian Overseas Bank, (SC)

Sumitra Devi v. Bindhyachal Ojha (S.C.)

S. Venkatesh v. State of Karnataka (SC)

Hemrajbhai Devrajbhai Matang v. New India Assuranc

B.L. Wadhera v. Union of India, (SC)

GTC Inds. Ltd. M/s., v. U.O.I., (SC)

M/s V.G. Quenim v. M/s. Bandekar Brothers Pvt. Ltd., (SC)

Deepal Girisbhai Soni v. United India Insurance Co.Ltd (SC)

All India Equality Forum v. Union of India, (SC)

Rampur Engineering v. Punjab State Electricity Board (SC)

State of A.P. v. N.T.P.C. Ltd., (SC)

Noida Entrepreneurs Assocn. v. Noida, (SC)

Municipal Corporation, Gwalior v. Ramcharan (D), (SC)

Union of India v. Venkateshan S., (SC)

Secretary, Ministry of State Affairs v. Tahir Ali Khan Tyagi, (SC)

Union of India v. Harish Bhalla (SC)

State of Maharashtra v. Laxmibai (SC)

State of Orissa v. Dibakar Naik, (SC)

State of U.P. v. M/s. Sitapur Packing Wood Suppliers , (SC)

K.K. Mutreja v. Union of India (SC)

Jagdish Jugtawat v. Manju Lata, (SC)

Janardan Singh v. State of Bihar, (SC)

M.L. Subbaraya Setty v. M.L. Nagappa Setty, (SC)

Sushil Kumar Sabharwal v. Gurpreet Singh, (SC)

M.C. Mehta v. Union of India (SC)

Bibekananda Mukhopadhyay v. Supriya Chatterjee, (SC)

Lalit Kumar Jain v. Jaipur Traders Corporation Pvt. Ltd., (SC)

Narpat Singh v. Jaipur Development Authority, (SC)

Commissioner Of Central Excise, Hyderabad v. Usha Breco Ltd. , (SC)

Subash Parbat Sonvane v. State of Gujarat, (SC)

State of Orissa v. Laxman Jena (SC)

Sukhchain Singh v. State of Haryana (SC)

Union of India v. L.D. Balam Singh, (SC)

Shashikant Singh v. Tarkeshwar Singh, (SC)

Vashram Narshibhai Rajapara v. State of Gujarat, (

Girdhar Shankar Tawade v. State of Maharashtra, (S

Ezhil v. State of Tamil Nadu, (SC)

Abdul Kader v. G.D. Govindaraj (D), (SC)

Rakesh Wadhawan v. M/s. Jagdamba Industrial Corporation, (SC)

Sayyed Fakhrul Inslam v. Maharashtra State Road Transport Corporation, (SC)

K.L.E. Society v. Dr. R.R. Patil, (SC)

Post-Doctoral Research Associates of S.V. University v. Union of India, (SC)

State of Karnataka v. G. Halappa, (SC)

State of Bihar v. Secretariat Press Ministerial Staff Union, (SC)

Vinodan T. v. University of Calicut, (SC)

B. Ramanjini v. State of Andhra Pradesh, (SC)

Lal Bahadur Shastri S. Jr. High School v. State of U.P., (SC)

E. Hill & Co. Ltd. v. State of U.P. (SC)

Shankar Sidduba (D) By Lrs. v. Ratna Bai, (SC)

Tata Iron and Steel Co. Ltd. v. State of W.B., (SC)

Action Council, Poovathode v. Bennu Abraham (SC)

Punjab State Electricity Board v. Ramesh Kumar Gupta (SC)

Union of India v. Indu Lal, (SC)

Kendriya Vidyalaya Sangathan v. Ajay Kumar Das, (SC)

Union of India v. Shree Gajanan Maharaj Sansthan, (SC)

Kuldip Singh v. Union of India, (SC)

Union of India v. Mohan Lal, (SC)

State of W.B. v. Jiban Krishna Das, (SC)

T.N. Godavarman Thirumalpad v. Union of India , (SC)

Ram Narayan Sharma v. Shakuntala Gaur, (SC)

P. John Chandy and Company (P) Ltd. v. John P. Thomas, (SC)

Mundrika Mahto v. State of Bihar, (SC)

Ravinder Singh @ Bittu v. State of Maharashtra, (SC)

Bhargav Krishna Patil v. State of Maharashtra (SC)

Bhilwara Synthetics Ltd., M/s. v. Commissioner of Central Excise, Jaipur, (SC)

State of Orissa v. Gauranga Sahu, (SC)

Thankappan Nadar v. Gopala Krishnan (SC)

Mahendrakumar G. Patel v. State of Gujarat, (SC)

Gadiraju Rama Raju v. State of A.P. (SC)

Gopi Chand Gupta (Dead) v. M/s Jain Plastic Industry, (SC)

Jayanti Roy v. Dass Estates Pvt. Ltd., (SC)

Shanta G. Z. Mehta v. Sarla J. Mehta, (SC)

Cehat v. Union of India , (SC)

Collector of Central Excise, Meerut v. M/s. Kapri International (P.) Ltd., (SC)

Government of Orissa v. M/s. Ashok Transport Agency, (SC)

State of W.B. v. Madan Mohan Ghosh, (SC)

Collector of Cent.Excise, Patna v. M/s. Tata Iron & Steel Co.Ltd., (SC)

Commissioner of C. Ex., Chandigarh v. I.P.F. Vikram India Ltd., (SC)

Mahendra Saree Emporium v. G.V. Srinivasa Murthy, (SC)

Champa Lal v. Shaik Najmuddin @ Gulsheer Pasha, (SC)

Saraswath Films v. Regional Director, ESI Corporation, Trichur, (SC)

Saleem v. State of Kerala (SC)

Mohanan Nair @ Mohnan v. State of Kerala, (SC)

Moti Laminates (P.) Ltd., M/s. v. Union of India, (SC)

Commr. of Central Excise, Chennai v. M/s. M.I.L. Industries Ltd., (SC)

Sanju @ Sanjay Singh Sengar v. State of Madhya Pradesh, (SC)

Malhu Yadav v. State of Bihar, (SC)

M.C. Mehta v. Union of India (SC)

Food Inspector v. G. Satyanarayana, (SC)

Pandit Dnyanu Khot v. State of Maharashtra (SC)

State Of West Bengal v. Makhanlal Chakraborty , (S

Amita v. Union of India (SC)

Apollo Tyres Ltd. v. I.T. Commr., Kochi, (SC)

Osram Surya (P) Ltd., M/s. v. Commr. Central Excise, Indore, (SC)

Union of India v. Association For Democratic Refor

Nagrik Upbhokta M. Manch v. Union of India, (SC)

Commr., of Central Excise, Cochin v. M/s. Tata Tea Ltd, (SC)

West Bengal State Warehousing Corpn v. Sushil Kuma

P. Kiran Kumar v. A.S. Khadar, (SC)

Corporation of Calicut v. K. Sreenivasan, (SC)

Sultaan Mohiyuddin v. Basheer Ahmed Shariff, (SC)

Jaskirat Datwani v. Vidyavati, (SC)

State of Rajasthan v. Om Prakash, (SC)

Assistant Director of Inspection Investigation v. A.B. Shanthi, (SC)

P.K. Manmadhan Kartha v. Sanjeev Raj, (SC)

Ram v. State of Rajasthan, (SC)

Brij Mohan Lal v. Union of India, (SC)

Chairman, S.B.I. v. All Orissa State Bank Officers Association, (SC)

Tarak Nath Sha v. M/s. Bhutoria Bros. Pvt. Ltd, (SC)

M.C. Mehta v. Union of India, (SC)

Barium Chemicals Ltd. v. Vishwa Bharati Mining Corpn. (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Mycon Construction Ltd, M/s. v. State of Karnataka, (SC)

B.P.L. India Ltd., M/s. v. Commr of Central Excise

Speedway Rubber Co., M/s. v. Commr., Central Excise Chandigarh, (SC)

Build India Construction System v. Union of India, (SC)

Sangamner Bhag Sahakari Karkhana Ltd. v. M/s. Krupp Industries Ltd., (SC)

Anis Parvez v. The Director General, Council of Scientific and Industrial Research, (SC)

Babua @ Tazmul Hussain v. State of Orissa, (SC)

Secretary, Minor Irrigation and Rural Eng. Service

Luis Caetano Viegas v. Estreline Mariana R.M.A. Da'Costa, (SC)

People's Union For Civil Liberties v. Union of India (SC)

Ravindra Shantram Sawant v. State of Maharashtra, (SC)

Jhareswar Prasad Paul v. Tarak Nath Ganguly, (SC)

A.V.G.P. Chettiar and Sons v. T. Palanisamy Gounder, (SC)

Harrington House School v. S.M. Ispahani, (SC)

Chandra Prakash Tiwari v. Shakuntala Shukla, (SC)

Union of India v. Narain Singh, (SC)

Sisir Kumar Mohanty v. State of Orissa, (SC)

Jagannath Choudhary v. Ramayan Singh, (SC)

Centre for Envir. Law, WWF-1 v. U.O.I. (SC)

Shakti Zarda Factory (I) Pvt. Ltd. v. M/s. Kathil Tobacco, Bhandar, (SC)

Prakash Khandre v. Dr. Vijaya Kumar Khandre, (SC)

M.C. Mehta v. Union of India, (SC)

T.N. Godavarman Thirumalpad v. Union of India (SC)

Nirmala Anand v. Advent Corporation Pvt. Ltd., (SC)

Indian National Congress (I) v. Institute of Socia

Pawan @ Tamatar v. Ram Prakash Pandey, (SC)

State of Rajasthan v. Kishanlal, (SC)

Joginder Pal v. Naval Kishore Behal, (SC)

G. Rajendra v. M/s. Vikrant Tyres Ltd., (SC)

P.V. Hemalatha v. Saheeda, (SC)

M/s. I.T.I. Ltd. v. M/s. Siemens Public Communications Network Ltd., (SC)

Union Of India (Uoi) v. Tejvir Singh (SC)

Sanjayan v. Tahsildar (SC)

National Human Rights Commission v. Karuna Trust (SC)

Raj Lakshi Mills v. Shakti Bhankoo, (SC)

Hindustan Aeronautics Ltd. v. Hindustan Aero Canteen K. Singh., (SC)

M/s. Haryana State F.C.C.W. Store Ltd. v. Ram Niwas, (SC)

State of Punjab & Anr. v. Kuldip Singh & Anr., (SC)

M/s Bharat Sales Ltd. v. Smt. Lakshmi Devi, (SC)

Dhannalal v. Kalawatibai, (SC)

Ashok Kumar v. Rishi Ram, (SC)

United India Insurance Co. Ltd. v. Patricia Jean Mahajan, (SC)

Nalakath Sainuddin v. Koorikadan Sulaiman, (SC)

Topline Shoes Ltd. v. Corporation Bank, (SC)

Wasim Ahmed Saeed v. Union of India, (SC)

Narinder Singh v. Kishan Singh (dead) by L.Rs., (SC)

Sri Champakeswarar Temple v. Gunabhushnam@ Kullammal, (SC)

Gulab Rasul Jamadar v. Papa @ Aba Bapu Jamadar, (SC)

Srilekha Ghosh (Roy) v. Partha Sarathi Ghosh, (SC)

Mor Modern Coop. Transfer Society Ltd. v. Financial Commissioner & Secr. to Govt. of Har., (SC)

Muthu Gounder v. Ammayee Ammal, (SC)

Hindustan Petroleum Corporation Ltd. v. Sri Sriman Narayan, (SC)

H.S. Ahammed Hussain v. Irfan Ahammed, (SC)

Mahesh Prasad Gupta v. R.G. Jharkhand High Court (SC)

Rashinda Begum v. General Sales Ltd., (SC)

Narendra K. Kochar v. Sind Maharashtra Coop. Housing Society Ltd., (SC)

Maharashtra State Board of Secondary & Higher Secondary Education v. Amit, (SC)

State of Haryana & Anr. v. Haryana Civil Secretariat Personal Staff Association, (SC)

M/s. National Aluminium Co. Ltd. v. Deepak Kumar Panda & Ors., (SC)

Indian Council v. Union of India (SC)

Shiromani Gurdwara Prabhandhak Committee v. Mahant Lachhman Dass (D) through Lrs., (SC)

Praveen Mehta v. Inderjit Mehta, (SC)

Madhavan Pillai Gopinathan Nair v. Suobtbhaeyrysan Chettiar Karthikayan , (SC)

Wadi v. Amilal, (SC)

Imamsaheb Kasimsaheb Gadkari v. Jaibunbi (SC)

Hindustan Motors Ltd. v. Tapan Kumar Bhattacharya & Anr., (SC)

T. Fenn Walter & Ors. v. Union of India & Ors., (SC)

State of Haryana v. Jagroop Singh, (SC)

Moran Mar Thoma Mathews v. Most. Rev. Thomas Mar D

Ketan Desai v. Harish Bhalla (SC)

M.C. Mehta v. Union of India, (SC)

M/s. Shyama Charan Aggarwala & Sons v. Union of India, (SC)

Ram Khilona v. Sardar, (SC)

Shiv Sanjaya Enterprises v. Tamura Electric Works Ltd. (SC)

A.V. Mohan Rao v. M. Kishan Rao, (SC)

Sahiya v. State of U.P., (SC)

Harijana Hanumantharayappa v. State Of A.P. , (SC)

Deepak Bhikaji Dharmale v. State Of Maharashtra , (SC)

S.K. Venkatesh v. State of Karnataka , (SC)

State of Rajasthan & Ors. v. Lata Arun, (SC)

Viatra A.G. v. State Trading Corpn. of India (SC)

M. Madan Mohan Rao v. Union of India, (SC)

Hansraj and Sons v. State of J&K , (SC)

Niko Resources Ltd. v. Gujarat State Petroleum Corporation (Gspc) on , (SC)

Hindustan Agro Chemicals Ltd. v. Union of India (SC)

Trishala v. M.V. Sundar Raj (SC)

Sewa Singh v. State of Punjab (SC)

Kodadi Srinivasa Lingam v. State of Andhra Pradesh (SC)

Rakesh v. State of U.P., (SC)

Sheik Khader v. State of Karnataka , (SC)

Nirmal Pasi v. State Of Bihar, (SC)

Dilip K. Basu v. State of West Bengal (SC)

Union of India v. Ashok Kumar Jaiswal (SC)

Assistant Commissioner Of Income-Tax v. Nirma P. Ltd. , (SC)

Haridas Exports, M/s. v. All India Float Glass Mfrs. Association , (SC)

Vidya v. Ashok Nagarajan , (SC)

State of Kerala v. Rosalind Thomas (SC)

M.C. Mehta v. Union of India (SC)

M/s.Shafeeq Shammel & Company v. Asstt. Commnr., Commercial Taxes (SC)

Durgadas Purkyastha v. Union of India and Ors., (SC)

State of Bihar v. Radha K.Jha, (SC)

Gendalal v. Union of India (SC)

Jagir Singh v. State of Haryana (SC)

Sakharam v. State of Maharashtra (SC)

Mattar v. State of U.P., (SC)

M.C. Mehta v. Union of India (SC)

Sunder v. State (N.C.T. of Delhi), (SC)

Mathura Yadav @ Mathura Mahato v. State of Bihar, (SC)

K. Venkateshwara Rao @ Venkatal v. State, (SC)

Vithal Tukaram More v. State of Maharashtra, (SC)

Rachhpal Singh v. State of Punjab, (SC)

Laxman v. State of Maharashtra (SC)

Nagappa Y. Padagi v. State of Karnataka, (SC)

Podapati Malakondaiah v. State of Andhra Pradesh, (SC)

Syed Gani v. State of Maharashtra, (SC)

Pothakamuri Srinivasulu v. State of A.P., (SC)

In Re: Enforcement & Implementation Of Dowry Prohibition Act, 1961 v. ABC (SC)

A.I. Lawyers Forum For Civil Liberts. v. U.O.I. (SC)

State of Tamil Nadu v. State of Karnataka (SC)

Gajula Venkateswara Rao v. State of Andhra Pradesh, (SC)

Thangavelu v. State of Tamil Nadu, (SC)

Union of India v. Prakash P. Hinduja (SC)

P.S.N. Rao v. State of Orissa & Ors., (SC)

Mabel v. State of Haryana & Ors., (SC)

M.C. Mehta v. Union of India, (SC)

Pyloff Packaging Pvt. Ltd. v. Union of India , (SC)

Kanhaiya Lal Agrawal v. Union of India, (SC)

Deena (dead) through LRs. v. Bharat Singh (dead) through LRs., (SC)

Pradeep Anand v. I.T.C. Ltd., (SC)

Naveen Chand v. Nagarjuna Travels and Hotels Pvt.Ltd., (SC)

M.C. Mehta v. Union of India (SC)

Kailash Chand Sharma v. State of Rajasthan, (SC)

Harshendra Choubisa v. State of Rajasthan, (SC)

Ajay Kumar Joshi v. State Of Rajasthan, (SC)

N. Shivakumar @ Shivanna v. state of Karnataka , (SC)

Kariya v. State Of Karnataka , (SC)

Sitaram Besra v. State of Bihar, (SC)

Sohan Lal v. State of Uttar Pradesh, (SC)

Vishwajit Shankar Khavanekar v. State of Maharashtra, (SC)

Mohd. Yakub @ Pedda Yakub v. State of Andhra Pradesh, (SC)

Tapubha Bhagvanji v. State of Gujarat, (SC)

Kalpana Mazumdar v. State of Orissa, (SC)

Dhananjay Shanker Shetty v. State of Maharashtra, (SC)

Pramod Mahto v. State of Bihar, (SC)

Krishna Bhagwan Roy v. State Of Bihar , (SC)

Shankar Mahto v. State of Bihar, (SC)

Kusum Lata v. State of Haryana & Ors., (SC)

State of Rajasthan v. Laxman Singh, (SC)

Jagannath v. State of Maharashtra, (SC)

Toran Singh v. State of M.P., (SC)

Babu Ram v. State of U.P., (SC)

Dharmesh @ Nanu Nitinbhai Shah v. State of Gujarat, (SC)

Pritam Nath v. State of Punjab, (SC)

Harijana Thirupala v. Public Prosecutor, High Court of A.P. Hyderabad, (SC)

Vikas v. State of Rajasthan, (SC)

State of Punjab v. Gurmej Singh, (SC)

Dhupa Chamar v. State of Bihar, (SC)

Mardia Chemicals Ltd. v. Gujarat Electricity Board (SC)

Yadarao Dajiba Shrawane (D) by LRs. v. Nanilal Harakchand Shah, (SC)

Pramodkumar Rasikbhai Jhaveri v. Karmasey Kunvargi Tak, (SC)

Dhruv Green Field Ltd. v. Hukam Singh, (SC)

M/s. Hira Lall and Sons v. M/s. Lakshmi Commercial Bank, (SC)

Prakash Industries Ltd. v . Development Credit Bank Ltd., (SC)

Simi Mehrotra v. Anil Mehrotra, (SC)

Dharampal Satyapal Ltd. v. State of U.P. (SC)

Sivasankaran v. State of Kerala, (SC)

Raj Kishor Roy v. Kamleshwar Pandey, (SC)

M.C. Mehta v. Union of India (SC)

Swaraj Tractors Division, Punjab v. Raghbir Singh, (SC)

State of Assam v. Union of India (SC)

Pratap Singh v. State of Himachal Pradesh, (SC)

Ashok Kumar Jha v. State of Bihar , (SC)

Dharma Radaka Walvi v. State Of Maharashtra, (SC)

Patnala Venkata Ramana v. State of A.P., (SC)

Hari Prasad v. State of U.P., (SC)

Bhura Ram v. State of Rajasthan (SC)

Chhunna alias Mehtab v. State of M.P., (SC)

Ram Anup Singh v. State of Bihar, (SC)

Laleshwar Rajak Kalanand Dhobi v. State of Gujarat, (SC)

Regional Manager, APSRTC, Guntur v. G Hanumantha Rao (S.C.)

Anokhisons Agro (India) Pvt. Ltd. v. State Of M.P. (SC)

Anil Kumar Singh v. State of Bihar (SC)

Vinod v. State of Maharashtra, (SC)

Mohd. Jalees Shafiullah Ansari v. State Of Maharashtra (SC)

State of Madhya Pradesh v. Islam (SC)

State of Himachal Pradesh v. Daulat Ram (SC)

Siddaiah @ Sundi v. State of Karnataka, (SC)

State of U.P. v. Ram Kanth alias Rama Kant, (SC)

Ramesh Kumar Singh v. Jhabbar Singh, (SC)

Olga Kozireva v. Department of Customs (SC)

Centre For Envir. Law, WWF-I v. U.O.I. (SC)

N.D.Jayal v. Union of India (SC)

All India Judges Asson. v. Union Of India. (SC)

Oriental Insurance Co. Ltd. v. Ranjit Saika and others , (SC)

Khasi Hills Autonomous Dist v. Charlestone Sohtun., (SC)

Anju Ohri v. Varinder Ohri (SC)

Rajesh Rani v. Tej Pal (SC)

Patri Vyapar Mandal, Delhi v. S.P. Agarwal (SC)

Geeta Seshamani v. Union of India (SC)

T.N. Godavarman v. Union of India (SC)

M.C. Mehta v. Union of India (SC)

M.C. Mehta v. Archeological Survey (SC)

M.C. Mehta v. Union of India, (SC)

Narmada Bachao Andolan v. Union of India (SC)

Sodan Singh v. NDMC (SC)

Smt. Kallo @ Kalawati v. Smt. Pyari Begum , (SC)

Supreme Court Monitoring Committee v. Mussoorie Dehradun Dev. Authority , (SC)

Varsha Paresh Shah v. Paresh H. Shah , (SC)

Leena Mukherjee v. Rabi Shankar Mukherjee , (SC)

Dr. J.J. Merchant v. Shrinath Chaturvedi, (SC)

I.C.S.D. Ltd. v. Beena Shabeer, (SC)

Rajesh v. State of Goa (SC)

K.L. Kunjappan v. Rafeeque, (SC)

Tarun Bora @ Alok Hazarika v. State of Assam, (SC)

Delhi Bar Assocaition v. Union of India (SC)

State of U.P. v. Nagdu @Bujharat, (SC)

Mukesh v. State of Madhya Pradesh (SC)

K. Sadanand @ Naidu v. Public Prosecutor, A.P., (SC)

Ganga Paswan v. State Of Bihar , (SC)

Prem Surana v. Addl. Munsif & Judicial Magistrate, (SC)

Jai Narain v. State of Uttar Pradesh, (SC)

P.S. Sharma v. Madanlal Kasturichandji (SC)

Mahadeo Sahni v. State of Bihar, (S.C.)

Bindeshwari Prasad Singh v. State of Bihar, (S.C.)

Muthu v. State of Karnataka, (SC)

Vaduguchanti Babu v. State of A.P., (SC)

Radha Kishan v. State of M.P., (SC)

Lakshmi Precision Screws Ltd., M/s. v. Ram Bahagat , (SC)

Nagina Singh v. Naga Singh, (SC)

Temjenkaba v. Temjenwati, (SC)

Pavni Bai (dead) through her LRs. v. Loona (dead) through LRs, (SC)

Jullundur Improvement Trust v. Mohan Singh, (SC)

Khatoon Nisa v. State of U.P. (SC)

Munnuswamy v. State of Tamil Nadu, (SC)

Kuldip Singh v. State of Punjab, (S.C.)

Ramilaben Hasmukhbhai Khristi v. State of Gujarat, (S.C.)

Virider Singh @ Gerra v. State (Govt. of N.C.T. of Delhi) , (SC)

Doryodhan v. State Of Maharashtra, (SC)

Kalahasthri Pattabhirami Reddy v. State of A.P., (SC)

U.P. Judicial Officers' Asso. v. Union of India (SC)

V. Mohini Giri v. Union of India, (SC)

Ramesh Chand Jain v. State of Haryana (SC)

Harjit Singh v. State of Punjab (SC)

Hardeep v. State of Haryana, (SC)

Mohd. Azeem v. A. Venkatesh, (SC)

Harjit Singh v. State of Punjab, (SC)

All India Imam Organisation v. Union of India. (SC)

Regional Manager & Disciplinary Authority v. S. Mohammed Gaffar, (SC)

Sher Bahadur v. Union of India, (SC)

Shankar Lal v. State of Rajasthan, (SC)

Vineet Kumar Mathur v. Union of India (SC)

Mauria Udyog Ltd. v. Commissioner of Central Excise (SC)

Common Cause A Regd. Society v. U.O.I (SC)

Anwarun Nisha Khatoon v. State of Bihar, (SC)

Special Reference No. 1/2002 U/a 317(1) of The Con

Amita v. Union Of India & Ors (SC)

Mani Kumar Thapa v. State of Sikkim, (SC)

K. Varadharaj v. State of Tamil Nadu, (SC)

Nambiram Veetil Pocker v. State of Kerala, (SC)

Suryamani Singh v. State of U.P. (SC)

State of Maharashtra v. Arvinder , (SC)

Rattan Lal v. State of Madhya Pradesh (SC)

Nallabothu Venkaiah v. State of Andhra Pradesh, (SC)

Billu v. State of Punjab , (SC)

Shri Adaikalasami v. The Idol of Aruligu Subramaniaswami , (SC)

Narayan Singh v. Sunderlal Patwa (SC)

Delhi Development Authority v. Ashok Kumar Behal,

Prakash Narain Sharma v. Burmah Shell Cooperative Housing Society Ltd., (SC)

State Bank of India v. Sarathi Textiles (S.C.)

Mohibur Rahman v. State of Assam , (SC)

Ganesh K. Gulve v. State of Maharashtra , (SC)

State of Andhra Pradesh v. Ishaq Akbar , (SC)

Suresh v. State of Kerala (SC)

State of Punjab v. Vijay Shankar (SC)

Sabra Shamim v. Maqsood Ansari, (SC)

Amar Malla v. State of Tripura, (SC)

K.M. Mathew v. K.A. Abraham, (SC)

Nilam Katara v. State of U.P. & Ors (SC)

Komal v. State of Uttar Pradesh, (SC)

Smt. Katta Sujatha v. Fertilizers & Chem. Travancore Ltd., (SC)

T.K. Reddy v. State of A.P., (SC)

Union of India v. Harish Bhalla (SC)

Nilesh Nandkumar Shah v. Sikandar Aziz Patel, (SC)

Bharatiya Gramin Punarrachana Sanstha v. Vijay Kumar, (SC)

State of Mizoram v. B.D. Thakur, (SC)

Raghu Forwarding Agency v. Union of India (SC)

Maninderjit Singh Bitta v. Union of India (SC)

Bandhua Mukti Morcha v. Union of India (SC)

M.P. Rajya Sahkari Bank Maryadit v. I.C. Workers Co-op.Socy. Ltd. , (SC)

Mithilesh Singh v. State of Bihar, (SC)

Secretary to Government, Tamil Nadu v. K. Vinayagamurthy , (SC)

Union of India v. Jain Shudh Vanaspati Ltd. (SC)

Satish Rawat v. Union of India , (SC)

Spl. Ref. No. 1/2002 U/a 143(1) of The Constitutio

Ganesh Alias Manya Vasant Marade v. State Of Maharashtra (SC)

State through CBI v. Dr. Narayan Waman Nerukar, (SC)

Troikaa Pharmaceuticals Ltd. v. Wockhardt Ltd. (SC

Abdul Waheed Khan @ Waheed v. State of Andhra Pradesh, (SC)

Ali Mehndi v. State, Government of NCT Delhi , (SC)

Bhima @ Bhimrao Sida Kamble v. State of Maharashtra, (SC)

Salimuddin Alias Jugan N. Ansari v. State of Gujarat (SC)

Laxman v. State of Maharashtra, (SC)

Union of India v. Nagesh (SC)

A.S. Parmar v. State of Punjab (SC)

Commissioner Of C. Ex. v. Josts Engineering Co. Ltd., (SC)

Union of India v. Shakuntala Gupta (dead) by LRs., (SC)

Union of India v. Radhika Backliwal, (SC)

Union of India v. M/s. Essar Steel Ltd. (SC)

State of A.P. v. T.Prasanna Kumar (SC)

State of U.P. v. Ram Autar , (SC)

Dilip Singh Moti Singh v. State of Gujarat (SC)

Subramani v. State of Tamil Nadu, (SC)

State of Madhya Pradesh v. Mohanlal Sharma , (SC)

Sona Ram v. National Council For Teachers Education, (SC)

Rajesh Gulati v. Govt. of N.C.T. of Delhi, (SC)

Delhi Administration (Now N.C.T. of Delhi) v. Manohar Lal, (SC)

Lakshmi v. State of U.P., (SC)

R.D. Upadhyay v. State of Andhra Pradesh (SC)

Secretary, Department of Tourism v. Citizen's Cause, Kantatoli (S.C.)

Delhi Bar Association v. Union of India (SC)

S.N. Bhardwaj v. U.O.I. and others (SC)

Special Reference No. 1 of 2002 U/Article BTZKACA401ETZK317(1) of the Constitution Re H.B. Mirdha (Dr.), Chairman, Orissa Public Service Commission (SC)

Asha Rani v. Lalit Kumar Arya , (SC)

Papila Bai, v. Chavdas T. Bhortakke (Dead) by LR's , (SC)

H.P. State Electricity Board v. Shiv K. Sharma, (SC)

Commissioner, Hindu Religious and Charitable Endowment v. P.Shanmugama , (SC)

Board of Control for Cricket, India v. Netaji Cricket Club , (SC)

Jayendra Saraswathi Swamigal v. State of Tamil Nad

State of H.P. v. Satya Devi (SC)

K.J.B.L. Rama Reddy v. Annapurna Seeds (SC)

Union of India v. Shiv Saran Gupta , (SC)

Zahira Habibullah Sheikh v. State of Gujarat , (SC)

Mangat Singh v. State of Punjab, (SC)

Jageshwar Tanti v. State of Bihar (SC)

K. Prabhakaran v. P. Jayarajan, (SC)

Fatima Riswana v. State Rep. by A.C.P., Chennai, (

V. Radhakrishna Reddy v. State of A.P., (SC)

Kendriya Vidyalaya Sangathan v. S.C. Sharma, (SC)

Gurdeep Singh v. State Of Punjab (SC)

Jamshed N. Guzdar v. State of Maharashtra , (SC)

Janak Singh v. Ram Das Rai, (SC)

State of Bihar v. Shree Baidyanath Ayurved Bhawan (P) Ltd. , (SC)

Pu Myllai Hlychho v. State of Mizoram, (SC)

State of Bihar v. Suraj Deo Singh, (SC)

Commissioner of Central Excise, Aurangabad v. M/s. Videocon International Ltd. , (SC)

Maruti Bayappa Patil (Dead) By LRS. v. Bhau Parasu Hunagunale (SC)

Mathai v. State of Kerala, (SC)

State of U.P. v. Jeet S. Bisht (S.C.)

Uttar Pradesh State Employees Confederation v. Principal Secretary, Lucknow, Uttar Pradesh, (SC)

M.C. Mehta v. State of Tamil Nadu (SC)

Mridul Dhar (Minor) v. Union of India, (SC)

Manik Lal Majumdar v. Gouranga Chandra Dey, (SC)

Nagarjit Ahir v. State of Bihar, (SC)

Prakash Kumar @ Prakash Bhutto v. State of Gujarat

Umesh Kamat v. State of Bihar, (SC)

Surendra kumar v. Union of India, (SC)

Divyash Pandit v. Management, NCCBM, (SC)

Executive Engineer, Pwd, Bathinda v. Balraj Kumar Bansal (SC)

Commr. of Customs and Central Excise, Ahmedabad v. M/s. Kumar Cotton Mills (P) Ltd. , (SC)

Kapila Hingorani v. State of Bihar, (SC)

Medical Council of India v. Naina Verma (SC)

Commissioner of Central Excise, Belgaum v. M/s. Akay Cosmetics (P) Ltd., Humbli , (SC)

Huda v. Sunita (SC)

Grover Mechanical Works (Regd.) v. Bayerische Motoren Works (SC)

Om Construction Bulders & Developers v. Mira Bhayandar Municipal Council (SC)

Himadri Coke & Petro Ltd. v. Soneko Developers (P) Ltd. (SC)

P. Jesaya (Dead) By Lrs. v. Sub-Collector (SC)

Prem Chand Jinrajsa Sahuji (D) by LRS v. Surendra (SC)

Panchanan Mishra v. Digambar Mishra, (SC)

State of U.P. v. Jeet S. Bisht (SC)

Smita Sinha v. Sujit Kumar, (SC)

All India Judges Asson. v. Union of India, (SC)

Thakur Bhagat Singh v. State of M.P, (SC)

New India Assurance Company Ltd v. M/S. Tata Refractories Ltd., (SC)

State of Punjab v. Varinder Kumar (SC)

UPSC v. K. Rajaiah (SC)

M/s. Larsen and Toubro Ltd. v. Union of India, (SC)

Camlin Ltd. v. Commnr. of Central Excise, Mumbai , (SC)

State of Punjab v. Mohinderjit Kaur, (SC)

People's Union for Civil Liberties v. Union of India, (SC)

Yash Chopra v. Video Masters (SC)

Rahul Agarwal v. Rakesh Jain, (SC)

Kalyan Chandra Sarkar v. Rajesh Ranjan @ Pappu Yad

Bharat Forge Co. Ltd. v. Uttam Manohar Nakate, (SC)

Kailash Verma v. Punjab State Civil Supplies Corpo

State of Karnataka v. K. Gopalakrishna, (SC)

Jagjit Singh @ Jagga v. State of Punjab, (SC)

Rameshwar Pandey v. State of Bihar , (SC)

J. Jayalalithaa v. Anbazhagan (SC)

Sunil Kumar v. State of Rajasthan, (SC)

Collector of Cent. Excise, Goa v. M/s. Phil Corporation Limited. , (SC)

R & M Trust v. Koramangala Residents Vigilance Group, (SC)

Hoshila Tiwari v. State of Bihar , (SC)

M/s Hari Talkies v. State of Jammu & Kashmir , (SC)

Sonal Nikhil Shah v. Nikhil Rasiklal Shah , (SC)

Godfrey Phillips India Ltd. v. State of U.P., (SC)

Brahm Dutt v. Union of India, (SC)

Sangramsinh P. Gaekwad v. Shantadevi P. Gaekwad (D) through Lrs., (SC)

State of M.P. through C.B.I. v. Paltan Mallah, (SC

Global Infrastructure & Technologies Ltd. v. G.K. Builders (SC)

State of Kerala v. Ravi (SC)

Cochin Frozen Food Exports Pvt. Ltd. v. Vanchinad Agencies (SC)

Mamta Alias Anju v. Ashok Jagannath Bharuka (SC)

Brij Lal And Others v. Commissioner Of Income Tax, Jalandhar (SC)

Ramdas Athawale (3) v. Union of India (SC)

Koli Nanji Bhuta v. State of Gujarat (SC)

Kushal Singh Gautam v. State of M.P. (SC)

Sunil Angadsingh Bundel v. State of Maharashtra (SC)

Ashwanti Kumar v. State of Haryana (SC)

M/S. Oswal Petrochemicals v. Govt. Of Maharashtra, (SC)

Shibanand Mukherjee v. Gopal Chandra De, (SC)

Amit Ramendranath Roy v. Ritushri Amit Roy, (SC)

Srikrishna v. Aniruddha Singh (SC)

Pal Singh v. CBI, (SC)

Ramkaran v. Gyarsi, (SC)

Om Prakash Srivastava v. Union of India, (SC)

Archana Singh v. Surendra Bahadur Singh (SC)

Anandwardhan v. Pandurang (SC)

State of Madhya Pradesh v. Munna Choubey, (SC)

K.S. Bhatia v. Jeevan Hospital, (SC)

Hari Shankar Prasad v. Shahid Ali Khan, (SC)

T. Stanes & Co. Ltd. v. State of Tamil Nadu, (SC)

G.M. Haryana Roadways v. Pawan Kumar (SC)

O.P.S. Malik v. Rent Control and Eviction Officer (S.C.)

Maharashtra State Seeds Corpn. Ltd. v. Vilas (SC)

Mira Bhagat v. Arabinda Bhagat, (SC)

Commissioner of Central Excise, Goa and Chennai v.

State of Madhya Pradesh v. Rameshwar, (SC)

Kavuluri Vivekananda Reddy v. State of A.P. (SC)

Surendra Singh v. State of Bihar, (SC)

Bharat Heavy Electricals Ltd. v. M. Chandrasekhar Reddy, (SC)

M/s Maruti Udyog Ltd. v. Ram Lal, (SC)

Commissioner of Central Excise, Chennai v. M/S Dunlop India Ltd., Chennai (SC)

Commissioner of Central Excise, Chennai v. M/s. Dunlop India Ltd. (SC)

Ponnusamy v. Karuppanna Mudaliar (Dead) By Lrs. (SC)

Smita Ganesh Bhole v. Sangli Bank Ltd. (SC)

Comm.of Central Excise,Mumbai-II v. M/s CEAT Ltd.,

Karnika Sawhney v. Union of India , (SC)

Commr. of Sales Tax v. Shri Krishna Engg. Co. (SC)

Rama Narang (3) v. Ramesh Narang (SC)

Chief Secretary v. Students of A.P.A.U. (SC)

Sundarammal v. Natarajan, (SC)

P. Mani Moopanar v. K. Rajammal (SC)

Paramjit Singh v. State of Punjab (SC)

Raghbendra Bose v. Sunil Krishna Ghose , (SC)

Christopher Barla v. Basudev Naik, (SC)

M.P. Ramagarhia v. State of Punjab (SC)

Suman Bala v. Union of India (SC)

Raj Kumar Mehrotra v. State of Bihar (SC)

Mangalore Ganesh Beedi Works, M/s. v. I.T. Commr., Mysore, (SC)

M. Janardhana Rao v. Joint Commissioner of Income Tax, (SC)

Sandhya Thakur v. Vimla Devi Kushwah, (SC)

Sobha Hymavathi Devi v. Setti Gangadhara Swamy, (S

Sridevi v. Jayaraja Shetty, (SC)

Neeraj Kumar v. Sonu (Minor) , (SC)

Sanjay Kumar Gulati v. N.P. Singh (SC)

Anju Agarwal v. Rahul Dev (SC)

Land Acquisition Officer v. Hemanagouda (SC)

T.N. Godavarman v. Union of India (SC)

Union of India v. M/s. Cadell Weaving Mill Co. Pvt. Ltd. (SC)

Narcotic Control Bureau v. Raju Alias Natarajan (SC)

Lalita v. Kulwinder Kumar (SC)

Idrish Bhai Daudbhai v. State of Gujarat, (SC)

I.-T. Commr., Mumbai v. D. P. Sandu Bros. Chembur (P.) Ltd., (SC)

Pothina Narasamma (D) by LR v. Marupilla Ammaji, (SC)

State of U.P. v. Vinod Kumar Srivastava (SC)

S. Sriramulu v. Govt. of A.P. (SC)

Jagannath v. Arulappa , (SC)

Basavarajappa v. Gurubasamma , (SC)

Jameet Singh v. Nazir Ahmed, (SC)

Commr. of Central Excise, Chandigarh v. M/s. Metro Tyres Ltd. Ludhiana. , (SC)

Kamesh Panjiyar @ Kamlesh Panjiyar v. State of Bihar, (SC)

Sudesh Jale v. State of Haryana, (SC)

Government of Tamil Nadu v. M. Ananchu Asari, (SC)

Gail India Ltd. v. Sales Tax Officer (SC)

Commnr. of Cent. Excise, Mumbai v. M/S. C.M.S. Computers P. Ltd., (SC)

Commissioner of Central Excise, Ahmedabad v. Surbhi Enterprises (SC)

M/s. Zee Telefilms Ltd. v. Union of India, (SC)

Partap Singh v. State of Jharkhand, (SC)

Nagesh Datta Shetti v. State of Karnataka , (SC)

The State of Bihar v. Sumit Anand , (SC)

State of U. P. v. Jawahar Lal Bhatia, (SC)

Kalyan Chandra Sarkar v. Rajesh Ranjan , (SC)

Chairman, State Bank of India v. H.C. Agarwal, (SC)

O.K. Play (India) Ltd. v. Commr. of Central Excise, (SC)

President, Poornathrayisha Seva Sangham, Thripunithura v. K. Thilakan Kavanal , (SC)

Badrilal v. Chandan Singh, (SC)

State of Orissa v. Niranjan Mohapatra, (SC)

Ayodhya Singh v. State of Bihar , (SC)

State of Gujarat v. Gopal Laxman Thaku , (SC)

Kailash Dwivedi v. State of M.P., (SC)

Suresh Kumar Tekriwal v. State of Jharkhand, (SC)

Rajinder Singh v. State of Haryana (SC)

Independent Jamaica Council for Human Rights (1998

Shankarappa Kubbanna Kattimani v. Karnataka SRTC, (SC)

Phool Chandra Singh v. Laxmi Prasad (SC)

Flex Industries v. Commissioner of Central Excise (SC)

Chandra Prakash Agarwal v. Bhagirath Agarwal (SC)

T.N. Godavarman v. Union of India (SC)

State of M.P. v. Ram Charitra Tyagi, (SC)

Buffalo Traders Welfare Asson. v. UOI, (SC)

Milk Specialties Limited v. Rajiv Singh, (SC)

Ganpat Shankar Mhatre v. State of Maharashtra, (SC

Cochin Hotels Co. (P) Ltd. v. Kairali Granites, (SC)

Municipal Committee, Sirsa v. Munshi Ram, (SC)

M.P.Lohia v. State of West Bengal, (SC)

Dr. Subramanian Swamy v. Director, CBI, (SC)

O. K. Play (India) Ltd. v. Commr. of Central Excise-II, (SC)

Haryana Urban Development Authority v. Janak Raj Batra, (SC)

Govindaraju v. Mariamman, (SC)

Shyama Devi v. Union of India , (SC)

Dharam Veer Singh v. State Of Haryana, (SC)

Collector of Central Excise, Pune v. Bajaj Tempo Ltd., (SC)

State of Haryana v. Ram Pal , (SC)

M. Gurunathan v. R. Amutha, (SC)

State of Uttar Pradesh v. Raj Narain Pandey, (SC)

National Securities Dipository Ltd. v. Vimal Mittal, (SC)

Xen, Central Workshop v. Commissioner of Central Excise, Amritsar (SC)

Commissioner of Central Excise, Calcutta V. M/S. I.T.C. Limited, (SC)

State of U.P. v. Satish, (SC)

Dhampur Sugar Mills Ltd. v. Bhola Singh, (SC)

Southern Agrifurane Industries Ltd. v. Commercial Tax Officer, (SC)

Processing Mangr. Exp. Oriental v. Madan Gopal , (SC)

Commissioner of Income-Tax v. Sharwan Kumar Agarwal, (SC)

Secy. Deptt. of Home Secy.A.P. v. B. Chinnam Naidu (SC)

M/s Nitco Tiles Ltd v. Gujarat Ceramic Floor Tiles Mfg.Assn., (SC)

Commissioner of Central Excise, Pune v. Poona Bottling Co. Ltd., (SC)

Commr. of Central Excise, Hyderabad v. Sunder Steels Ltd., (SC)

Sudesh Jale v. State of Haryana, (SC)

Balmukund S Bharuka (Dead) by Lrs. v. Shankarlal G. Khandelwal (Dead) by Lrs., (SC)

H&R Johnson (India) Ltd. v. Union of India, (SC)

Gurdev Singh v. Darya Singh (SC)

Govt. of A.P. v. V. Ranga Rao, (SC)

Sikander v. Liyaqat Ullah (SC)

Rajasekharang v. Kaloor Joseph (SC)

Shree Narayan Singh v. Suraj Narayan Gupta (SC)

Kabbur Ginning and Trading Co. v. Union of India (SC)

Gayadin v. State of M.P., (SC)

Commissioner of Central Excise, New Delhi v. M/s. Acorn Engg. Limited. , (SC)

M/s. Sujanil Chemo Industries. v. Commissioner of Central Excise Customs, Pune. , (SC)

M/s. Punjab Tractors Ltd., v. Commissioner of Central Excise, Chandigarh. , (SC)

Collector of Central Excise & Customs v. P.M.P. Components Ltd., (SC)

Prakash Singh v. Union of India (SC)

M. Selvanathan v. The Registrar,C.A.T.,Chennai (SC)

Pradeep Kumar v. Union of India , (SC)

J. H. Jadhav v. M/s. Forbes Gokak Ltd.", (SC)

Harjeet Singh v. Amrik Singh , (SC)

B.P. Achala Anand v. S. Appi Reddy, (SC)

S. Pushpa v. Sivachanmugavelu, (SC)

Prof. Yashpal v. State of Chhattisgarh, (SC)

Palanisamy Gounder v. State, (SC)

Jagan Singh v. State of U.P. , (SC)

Maikaal Fibres Ltd. v. ICICI Bank Ltd., (SC)

Bhuna Coop. Sugar Mills Ltd. v. Commissioner of Income Tax, Rohtak, (SC)

Amarnath Sonkar v. Union of India, (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Mona (Smt.) v. Ramandeep Aggarwal (SC)

Md. Suleman Ansari (D.M.S.) v. Shankar Bhandari (SC)

Ajad Singh @ Ajad v. Chatra and Others, (SC)

Kanhaiyal Kataria v. Mukul Chaturvedi (SC)

Adil Jamshed Frenchman (D) by LRs. v. Sardar Dastur Schools Trust, (SC)

Institute of Chartered Accountants of India v. Association of Chartered Certified Accountants, (SC)

Bibhuti Nath Jha v. State of Bihar, (SC)

Rajasthan State Road Transport Corpn. v. Bhik Nath, (SC)

M/s Oswal Agro Furane Ltd. v. Oswal Agro Furance W

Manjit Kaur v. State of Punjab (SC)

State of M.P. v. Phool Chand (SC)

Kalyan Chandra Sarkar v. Rajesh Ranjan @ Pappu Yad

Uma v. Hargovind Singh Bisht , (SC)

A.P.S.R.T.C. v. P. Thirupal Reddy , (SC)

M/S. Kusum Ingots & Alloys Ltd. v. Punjab National Bank (SC)

Saraswati Devi Gupta v. Sudha Rani, (SC)

Commissioner of Customs, Mumbai v. M/s. Bureau Veritas, (SC)

Suresh Chandra Joshi v. State of Uttaranchal , (SC)

State of Punjab v. Manjit Kaur , (SC)

Management of M/s Sonepat Co-op. Sugar Mills Ltd. v. Ajit Singh, (SC)

State of Haryana v. Devinder Kumar (SC)

Nimesh Mehta v. State of Maharashtra (SC)

State of Rajasthan v. Naresh Subey (SC)

State of Chhattisgarh v. Smt. Jyoti Siddhu, (SC)

Pundalik Rama Gad v. Ganesh Putu Deulkar , (SC)

Eastern Electro Chemical Industries. v. Collector of Central Excise , (SC)

Shanti v. State of Haryana, (SC)

Bali Singh v. State of U.P., (SC)

Commissioner of Central Excise, N.D. v. Agi Switches (P) Ltd. (SC)

Collector of Central Excise v. Delton Cables Ltd. (SC)

Nepa Ltd. v. Akkerman International (SC)

Indian Oil Corporation v. Saroj Baweja (SC)

Delhi Development Authority v. G.Akash, (SC)

Baidyanath Pd. Singh v. Gauri Shankar Pd. Singh , (SC)

Zakarius Lakra v. Union of India, (SC)

Suresh v. Mahadevappa Shivappa Danannava, (SC)

Collector of Central Excise, Bangalore v. M/s. Wipro Ltd., (SC)

Commnr. of Central Excise, Jamshedpur v. M/s. Tata Iron & Steel Co. Ltd., (SC)

State of Maharashtra v. M/s. Bradma of India Ltd., (SC)

State of A.P. v. M/s A.P. Paper Mills Ltd. , (SC)

Alizan Mian v. Naro Dusadh , (SC)

Syed Naseem Ahmed v. Mohd. Abdul Hakeem (D) by LRs. , (SC)

Krishna Kumar Mittal v. Parmeshwar Dayal Gupta , (SC)

Sai Chalchitra v. Commissioner, Meerut Mandal, (SC)

State of Andhra Pradesh v. Kone Elevators (India) Ltd., (SC)

Commr. of Central Excise, Allahabad v. Ginni Filaments Ltd., (SC)

Commissioner of Central Excise and Customs v. M/s. CEAT Ltd., , (SC)

Commissioner of Central Excise and Customs v. M/s. CEAT Ltd., Nasik , (SC)

A.I. Confederation of the Blind v. U.O.I. (SC)

Satish v. State Of Haryana , (SC)

C.V. Krishna v. Govt. of Tamil Nadu , (SC)

Commissioner of Central Excise, Goa v. M/s Ciba Speciality Chemicals Ltd., (SC)

Mallappa v. Neelavva (SC)

Ponnappan v. Velayudhan Rajappan (SC)

Manoj Narula(II) v. Union of India (SC)

Yash Pal v. Ram Lal (SC)

T.N. Godavarman Thirumulpad v. Union of India (SC)

Delhi Pulp Industries v. Tripta Bawa (SC)

Chaturbhuj Pandit v. State Of Bihar (Jharkhand), (

Ranveer Singh v. State of U.P. (SC)

Elasu Alias Elavarasan v. District Collector and DM, T.N. (SC)

Zahedur Rahman v. Partha Sarthi Das Gupta (SC)

Haryana Seeds Development Corpn. Ltd. v. Sadhu, (SC)

Rajani Kishor Pardeshi v. Kishor Babulal Pardeshi , (SC)

U.P. Coop. Land Dev. Bank Ltd. v. Bhagwat Prasad , (SC)

M. Ahammedkutty Haji v. Tahsildar, Kozhikode, Kerala , (SC)

Mohd. Ismail (dead) by Lrs. v. State of U.P. (SC)

Buddhi Prakash Sharma v. Union of India, (SC)

Avaneet v. State of U.P. (SC)

Shashi Lata Verma v. State of Bihar (SC)

Central Excise Commr., Pune v. Abhi Chemical and Pharmaceuticals Pvt. Ltd., (SC)

National Insurance Co. Ltd. v. Bommithi Subbhayamma, (SC)

India Literacy Board v. Veena Chaturvedi, (SC)

Zahira Habibullah Sheikh v. State of Gujarat, (SC)

Adri Dharan Das v. State of West Bengal, (SC)

Premlata Singh v. Rita Singh , (SC)

Goa Foundation (II) v. Union of India (SC)

Sanjiv Kumar v. Om Prakash Chautala (SC)

Navin M. Raheja v. Union of India (SC)

Balwinder Singh v. Asstt. Commr., Customs and Central Excise, (SC)

Zile Singh v. Election Commission of India (SC)

Bharat Hevy Electricals Ltd. v. Bayer Shipping and Trading Ltd. (SC)

C.I.T. Jalpaiguri v. Om Prakash Mittal, (SC)

Mundrika Singh Yadav v. Shiv Bachan Yadav (SC)

Union of India v. M/s Mahajan Inds. Ltd. , (SC)

Balkar Singh v. Jagdish Kumar, (SC)

Employers, Mgmt., M. Colliery M/s BCCL Ltd. v. Bihar Colliery Kamgar Union, (SC)

Mangt. of Madurantakam Co-op. Sugar Mills Ltd. v. S. Viswanathan, (SC)

Mahindra and Mahindra Ltd. v. N.B. Naravade, (SC)

Rajiv Ranjan Singh 'Lalan' v. Union of India, (SC)

Kishan Lal v. State of M.P. , (SC)

U.P. Parents Association v. S.K. Bhargava, (SC)

M/s. S. and S. Enterprise v. M/s. Designated Authority, (SC)

D.C.L. Polyster Ltd v. Collector of C.E. and Customs, (SC)

Commr. of Central Excise v. H.S. Glass Works Ltd.,

W.P.I.L. Ltd., Ghaziabad v. Commr. of Central Excise, Meerut, (SC)

Triveni Glass Ltd. v. Union of India, (SC)

Swasthya Raksha Samiti Rati Chowk v. Chaudhary Ram Harakh Chand, (SC)

Jammu Development Authority v. Amrish Kapoor, (SC)

Umarkhadi Co-op. Housing Society Ltd. v. Bhaskar Shantawan Tijore , (SC)

Patel Dipakbhai Chimanbhai v. Chavda Ishwarbhai Kohdabhai , (SC)

Kanchusthabam Satyaarayana v. Namuduri Atchutaramayya , (SC)

Laxmi Sales Corporation v. M/s. Bolangir Trading Co. , (SC)

Commr of Central Excise, Bangalore v. Ducksole (I) Ltd , (SC)

Sanjay Gera v. Haryana Urban Development Authority, (SC)

Suptd. of Central Excise v. D.C.I. Pharmaceuticals Pvt. Ltd. , (SC)

State of M.P. v. Anil Chug (SC)

Pandit Vasudev Prabhas Rao v. Projects & Development India Ltd., (SC)

Executive Engineer Punjab v. Pargat Singh , (SC)

Mobarak Hussain v. State of Bihar, (SC)

Rama Pulp & Papers Ltd. v. Maruti N. Dhotre , (SC)

Commissioner of Central Excise v. Ratan Melting and Wire Industries, Calcutta, (SC)

B.H. Sawant v. Sangli, Miraj and Kupwad City Mpl. Corpn., (SC)

Sidheshwar Sahakari Sakhar Karkhana Ltd. v. U.O.I., (SC)

Vikas Agarwal v. State of U.P. , (SC)

Gagandeep Pratisthan Pvt. Ltd. v. M/s. Mechano , (SC)

Govt. of A.P. v. J.B. Educational Society, (SC)

State Bank of Patiala v. Phoolpati, (SC)

Ram Swarup v. Mohd. Javed Razack, (SC)

State of Rajasthan v. Gurmail Singh, (SC)

State of Haryana v. Satish Kumar , (SC)

Shenyang Mastsushita S.Battery Co. Ltd. v. M/S. Exide Industries Ltd., (SC)

Commissioner of Central Excise, Bangalore v. Cargo Tarpaulin Industries (SC)

CCE & Customs v. Alsthom T & D Transformers Ltd (SC)

Comdr. Sureshwar D. Sinha v. U.O.I. (SC)

Madura Coats LTD. v. Commissioner of Central Excise, Kolkata (SC)

Mangu Khan v. State of Rajasthan, (SC)

State of Punjab v. Balwant Rai, (SC)

State of J & K v. Sanjeev Kumar, (SC)

Suresh Chandra Sharma v. Chairman, UPSEB , (SC)

State (Nct of Delhi) v. Navjot Sandhu (SC)

Mangal Prasad Tamoli (D) v. Narvedshwar Mishra (D), (SC)

K.G. Arumugham v. K.A. Chinnappan, (SC)

Hindustan Zinc Ltd. v. Commr. of Central Excise, Jaipur, (SC)

Pahwa Chemicals Pvt. Ltd. v. Commr. of Central Excise, New Delhi, (SC)

Hindustan Zinc Ltd. v. Commissioner of Central Excise, Jaipur, (SC)

President, Siuc v. State of Kerala (SC)

Food Corporation of India v. Bhanu Lodh, (SC)

Castrol India Ltd. v. Commr. of Central Excise, Calcutta-I, (SC)

Dy. Commnr. Of Income Tax, Cochin v. S.S.T.N. Textile Ltd, (SC)

Debashis Roy v. Calcutta Municipal Corporation , (SC)

Gurnam Ram v. Financial Commissioner, Punjab, (SC)

State of M.P. v. Bane Singh, (SC)

Ashwani Kumar (D) by LRs. v. M/s. Durga Trading Co., (SC)

Dhariwal Industries Ltd. v. M/s M.S.S. Food Products, (SC)

T.N. Godavarman Thirumulpad v. Union Of India (SC)

Chairman, Tele., Bhart S. Nigam Ltd. v. M/S. Sinclair Infra Tech Ltd., (SC)

Grand Vasant Residents Welfare Association v. D.D.A. , (SC)

Dulara Devi v. Mahdei, (SC)

Bhopal Gas Peedith Mahila U. Sangat v. U.O.I., (SC)

Ambika Pratapsingh Sisodia v. Union of India (SC)

Atma Ram v. Puran Chand Packaging Industries (P) Ltd. (SC)

Kolkata Municipal Corporation v. Chhater Singh Baid , (SC)

Sanjay Singh Rawat v. National Small Industries Corp. Ltd. , (SC)

Prajwala v. Union of India , (SC)

Forum, Fact Finding Documentation v. Union of India (SC)

Prithviraj (Dead) By Lrs. v. Collector, Land Acquisition, H.P. (SC)

Sandeep Kumar Tekriwal v. Kamla Devi (SC)

Ramdas Athawale (4) v. Union of India (SC)

Netai Dutta v. State of West Bengal, (SC)

Pawan Kumar Bhalotia v. State of West Bengal, (SC)

Sushila Rani v. Mundrai Lal (SC)

Haryana State Coop. Land Dev. Bank v. Neelam, (SC)

Secretary to the Govt v. M. Senthil Kumar, (SC)

Nari Raksha Samita v. Union of India (SC)

M. Sivagami v. R. Raja , (SC)

Balbir Singh Wasu v. Lakhbir Singh, (SC)

Sarita Singh v. A.P. Bagel, (SC)

K.S. Gahlawat v. Jagdish Prasad (SC)

Buddhi prakash sharma v. Union of India , (SC)

State of Assam v. Union of India (SC)

Commissioner of Central Excise, Nagpur v. M/s. Simplex Mills Co. Ltd., (SC)

Commissioner of Central Excise, Meerut v. Rama Vision Limited. (S.C.)

C. Subramanyan v. Commr., Bangalore Development Authority, (SC)

Harbans Kaur v. State of Haryana , (SC)

Jasram v. State of M.P. (SC)

Ramakant Rai (1) v. Union of India (SC)

Saroop Singh v. Banto (SC)

Kisan Sahkari Chini Mills Ltd. v. Collector of Central Excise, Allahabad (SC)

CCE, Jaipur v. Modern Woollens Ltd. (SC)

Gangapur Sahakari S. Karkhana Ltd. v. Union of India (SC)

Vinayak v. Union of India , (SC)

M/s. Bharat Electronics Limited v. The Deputy Commissioner of Commercial Taxes (Assts) , (SC)

Tata Iron and Steel Co. Ltd., Bihar v. Collector o

Vassudeo B. Morajkar v. Jose Maria F. Xasvier C. Luis (Dead), (SC)

M/s. General Rubber Company Private Limited v. Commissioner of Central Excise, Delhi-II, (SC)

Govind Vaman Patil v. State of Maharashtra , (SC)

Natson Laminates v. Commr. of Central Excise, Mumbai , (SC)

Union of India v. Jitendrasinh M. Parmar , (SC)

University of Bihar v. Kamal Deo Thakur (SC)

Executive Engineer v. Lekh Raj (SC)

Comnr. of Customs & Excise, Bangalore v. M/S. Sujata Textile Mills Ltd., (SC)

Coal India Ltd. v. Imenk Sou, (SC)

Rekha Mukherjee v. Ashis Kumar Dass, (SC)

Sushanta Tagore v. Union of India , (SC)

Munna Kumar v. State Of Bihar , (SC)

Dr. Sudesh Jale v. State of Haryana, (SC)

Devkaran v. State of Rajasthan, (SC)

Balbir Singh v. State of Punjab , (SC)

Ramesh v. State of Tamil Nadu, (SC)

V. Subramani v. State of Tamil Nadu, (SC)

Canara Bank v. V.K. Awasthy, (SC)

Karnataka State Road Transport Corporation v. S.G. Kotturappa, (SC)

Bakshi & Co. v. Commissioner of Sales Tax, Lucknow, U.P. (SC)

Sahadeva Gramani (Dead) By LRS. v. Perumal Gramani, (SC)

M/S. Excon Bldg. Material Mfg. Co. P. Ltd. v. Comnr. of Central Excise, Bombay, (SC)

M/s. Ganapathi Metals v. M.S.T.C. Ltd. , (SC)

Mahmud Mian (D) through LRs. v. Shamsuddin Mian (D) through LRs. , (SC)

U.P.S.R.T.C. v. Sanjida Bano, (SC)

Wasim Ahmed Saeed v. Union of India (SC)

T.N. Godavarman v. Union of India (SC)

M/S. Shree Jagannath Packers v. State of Orissa, (SC)

Commissioner of Central Excise v. J.K. Drugs & Pharmaceuticals Ltd. (SC)

State of A.P. v. Premier Enterprises (SC)

Madhya Pradesh Electricity Board v. Jagdish Chandra Sharma, (SC)

Assistant Commissioner of Customs, Mumbai v. Francis Odillo Roezer (SC)

State of U.P. v. Hasan Ali Alias Chhannan (SC)

Ravi Kumar v. State of Punjab, (SC)

Birendra Sharma v. State of Bihar (SC)

Bisharat Ali Rajput v. Union of India (SC)

Devalsab (Dead) By LRs. v. Ibrahimsab F. Karajagi, (SC)

P.K. Velson v. Union of India (SC)

M.A. Salam (II) v. Principal Secretary, Govt. of A.P. (SC)

Dayaram Yadav v. Santoolal Bachwani, (SC)

Christian Medical College v. State of Punjab (SC)

Jai Gopal Sharma v. Punjab State Electricity Board , (SC)

Ghodawat Pan Masala Products Ltd. v. State of Maharashtra , (SC)

Commissioner, Trader Tax, U.P. v. S/S. National Cereal Product, (SC)

Kirloskar Brothers Ltd. v. Commissioner of Central Excise, Pune, (SC)

Kakali Pal v. Balai Chandra Pal , (SC)

B.L. Chakraborty @ Binode Lal Chakraborty v. State of West Bengal , (SC)

Securities and Exchange Board of India v. Roopram Sharma (SC)

State of Assam v. Union of India (SC)

Collector of Central Excise, Baroda v. Besta Cosmetics Ltd. (SC)

Gayatri Devi v. Shashi Pal Singh, (SC)

Ram Dayal Rai v. Jharkhand State Electricity Board, (SC)

Chief Engineer (Construction) v. Keshava Rao (Died) by Lrs., (SC)

C.C.E. Surat v. M/s. Besta Cosmetic Ltd., (SC)

Anil Kumar Jha v. Union of India, (SC)

Calcutta Municipal Corporation v. M/s. Shrey Mercantile Pvt. Ltd. , (SC)

M/s. Sahakari Khand Udyog Mandal Ltd., v. Commissioner of Central Excise , (SC)

K. Venkatachala Bhat v. Krishna Nayak, (SC)

Commissioner of Central Excise, Nagpur v. Lloyds Steels Industries Limited. (S.C.)

Delhi Development Authority v. Skipper Construction (SC)

Commissioner of Central Excise, Vadodara v. M/s. Marigold Paints Pvt. Ltd., Anand, Gujarat. , (SC)

Savitaben Somabhai Bhatiya v. State of Gujarat, (S

Ashwani Kumar v. State of Uttaranchal, (SC)

Sheikh Meheboob @ Hetak v. State of Maharashtra, (SC)

Durga v. Anil Kumar (SC)

M/s General Engineering Works, Bharatpur v. Commissioner of Central Excise, Jaipur (SC)

H.U.D.A. v. Kapoor Yadav, (SC)

Goa Foundation v. Union of India, (SC)

Subodh Kumar Gupta v. Alpana Gupta (SC)

Mohd Ismail v. Mohd Ashraf (SC)

M.C. Mehta v. Union of India (SC)

S.K. Bhatt v. State of U.P. , (SC)

Iqbal Singh Marwah v. Meenakshi Marwah, (SC)

State Govt. of NCT of Delhi v. Amar Singh , (SC)

Veer Sen v. Jai Singh (SC)

T. Gurumurthy v. State Through Chief Secretary, U.T.Of Andaman & Nicobar , (SC)

Charanjit Lal Mehra v. Smt. Kamal Saroj Mahajan, (

Vithalbhai Pvt. Ltd. v. Union Bank of India, (SC)

Raj Kumar Yadav v. Samir Kumar Mahaseth, (SC)

Bolin Chetia v. Jogadish Bhuyan, (SC)

Shanmughasundaram v. Diravia Nadar (D) by LRs., (SC)

Commissioner of Central Excise v. M/s. Hindustan National Glass and Industries , (SC)

Commissioner of Central Excise, Meerut, v. M/s. Universal Glass Ltd. Sahibabad (Ghaziabad), (SC)

M/s Tirupati Developers Pvt. Ltd. v. Magma Leasing Ltd. , (SC)

R.D. Extrusions v. Haryana State Electricity Board , (SC)

Shahaji v. Executive Engineer, P.W.D., (SC)

Kamaljit Kaur v. Prince Singh Chhabra, (SC)

Sanjay Kumar Srivastava v. G.B. Pant University of A & T and another, (SC)

M/S. Three Circles v. Maharashtra State Road Dev. Corpn. Ltd., (SC)

Andhra Bank v. Official Liquidator, (SC)

M.P. Housing Board v. Anil Kumar Khiwani, (SC)

Arjun Munda v. Governor of Jharkhand , (SC)

Colvin School Society v. Anil Kumar Sharma (SC)

State of Punjab v. Mohinder Singh, (SC)

Manager, R.B.I., Bangalore v. S. Mani, (SC)

Sailesh Shyam Parsekar v. Baban @ Vishwanath S. Godge, (SC)

Thamanna Shivalingappa Teli v. State of Karnataka,

Amrit Singh v. State of Delhi (SC)

U. Palaniappan v. Sub-Inspector of Police . (SC)

Union of India v. National Centre, Human Settlements & Environment (SC)

State of U.P. v. Vijay Dutt (SC)

M.C. Mehta v. Union of India (SC)

Indian Council v. Union of India (SC)

Rajiv Ranjan Singh 'Lalan' v. Union of India, (SC)

State of Orissa v. Loknath Ray, (SC)

Narmada Bachao Andolan v. Union of India , (SC)

Agastyar Trust v. Commr. and Secy. to Govt. Revenue Deptt., (SC)

Mahendra Baburao Mahadik v. Subhash Krishna Kanitkar, (SC)

State of West Bengal v. Purvi Commnication Pvt. Ltd. , (SC)

Hari Shankar Rastogi v. Sham Manohar, (SC)

Commissioner of Central Excise, Mumbai v. Parle International Ltd, (SC)

Union of India v. Tecco Trichy Engineers & Contractors, (SC)

Ramesh Chand Daga v. Rameshwari Bai, (SC)

Krishnasamy Reddiar Educational Trust v. Member Secy., N.C.T.E., (SC)

Kapoor Mazoor Ekta Union v. Management of M/s. Birla Cotton Mills, (SC)

Secretary, A.P. Public Service Commission v. B. Swapna, (SC)

Ahmed Noormohmed Bhatii v. State of Gujarat, (SC)

M/s. Bharat Coking Coal Ltd v. Santosh Kumar Singh, (SC)

State of U.P. v. Kanodia Flour Mills (SC)

Commissioner of Central Excise, Mumbai-IV v. Satguru Auto Builders (SC)

National Insurance Co. Ltd. v. Swaroopa, (SC)

Sunkara Venkata Rao v. K. Venkata Rao (SC)

Super Delicacies (P) Ltd. v. Commissioner of Central Excise, New Delhi (SC)

Indian Council For Enviro-Legal Action v. Union of India (SC)

Eastern Equipments & Sales LTD. v. Dr. ING. Yash Kumar Khanna (SC)

Geeta Seshamani v. Union of India (SC)

M.C. Mehta v. Union of India, (SC)

Karnika Sawhney v. Union of India (SC)

M/s. International Auto Ltd. v. Commnr. Of Central Excise (Bihar), (SC)

Comnr. of Central Excise, Calcutta-Ii v. M/S Andaman Timber Industries Ltd., (SC)

Vijay Kumar and Company v. Commissioner of Trade Tax, Uttar Pradesh , (SC)

M/S. Hindustan Newsprint Ltd., Kottayam v. Collector of Central Excise, Cochin , (SC)

Huvappa Irappa Ballari v. Basava , (SC)

Kalyan Chandra Sarkar v. Rajesh Ranjan, (SC)

District Collector, Ananthapur v. V. Laxmanna , (SC)

Rajiv Ranjan Singh 'Lalan' v. Union of India, (SC)

Onkar Nath Misra v. State of Haryana, (SC)

Lal Singh Ram Singh Rajput v. Asstt. Executive Engineer, (SC)

In Re. News Item "Madhepura in a Tizzy over Pappu visit" in The Times of India dated 5-5-2004 (SC)

Manicka Poosali (Dead) by LRs. v. Anjalai Ammal, (SC)

Commissioner of Central Excise, Trichy v. M/s. Madura Coats Ltd., (SC)

Gujarat Ambuja Cements Ltd. v. Union of India, (SC

Mediqup Systems Pvt. Ltd. v. Proxima Medical System G.M.B.H., (SC)

M/s. Noble Synthetics Ltd. v. Collector of Central Excise, Bombay, (SC)

Bank of Baroda v. Ghemarbhai Harjibhai Rabari, (SC)

Rajasthan State Road Transport Corporation v. Lokesh Kumar Pareek (SC)

Bikash Talukdar v. State of West Bengal , (SC)

Krishnan Vasudevan v. Shareef , (SC)

Mohan Das N. Hegde (Dead) through L.Rs. v. State of Karnataka, (SC)

State of Tamil Nadu v. M. Krishnappan, (SC)

Claude-Lila Parulekar v. M/s. Sakal Papers Pvt. Ltd. (SC)

Sri Suresh Das v. State of Orissa, (SC)

Buffalo Traders Welfare Asson. v. U.O.I., (SC)

Manibhai Amaidas Patel & Anr. v. Dayabhai Amaidas , (SC)

National Housing Coop. Society Ltd. v. State of Rajasthan (SC)

Laxmi Narain Modi v. Union of India (SC)

Bijender Singh v. State of Haryana, (SC)

State of Rajasthan v. M/s Nav Bharat Construction Co., (SC)

Prajwala v. Union of India , (SC)

Raj Kumar v. Rohtas , (SC)

Prasar Bharti v. Amarjeet Singh (SC)

In Re. Reference under Article BTZKACA401ETZK317(1) of the Constitution Re H.B. Mirdha (Dr.), Chairman, Orissa Public Service Commission (SC)

Shree Subhlaxmi Fabrics Pvt. Ltd. v. Chand Mal Baradia, (SC)

New India Assurance Co. Ltd. v. Charlie, (SC)

C.S. Krishnamurthy v. State of Karnataka, (SC)

Hem Raj v. State of Haryana , (SC)

Maharashtra Antibiotics & Pharmaceuticals Ltd. v. Democratic Youth Federation Of India (SC)

Darshan Yadav v. State of U.P, (SC)

Ram Sewak v. State of U.P., (SC)

M.C. Mehta v. Union of India, (SC)

N.B. Krishna Kurup v. Union of India (SC)

M/s. KEC International Limited v. Shankar Lal Sharma, (SC)

K. Kalimuthu v. State by D.S.P., (SC)

Karnataka State Industrial Investment & Dev. Corpn

State of Karnataka v. Sangappa Dyavappa Biradar, (SC)

M/s. Tata Iron and Steel Co. Ltd v. State of Jharkhand , (SC)

Star India (P) Ltd. v. CCE , (SC)

Bimla Lekha v. State of Rajasthan, (SC)

Union of India v. Sudeep Kumar Mohanty (SC)

Union Public Service Commission, Delhi v. P. Harikumar (SC)

D.R. Diwan v. State of Himachal Pradesh, (SC)

Yoganand Vishwasrao Patil v. State of Maharashtra (SC)

Bharti Telenet Ltd. v. Union of India , (SC)

Sree Balaji Rice Mill, Bellary v. State of Karnataka, (SC)

Kuldeep Singh v. State of Tamil Nadu, (SC)

Binod Kumar Gupta v. Ram Ashray Mahoto, (SC)

Brij Mohan Lal v. Union of India, (SC)

Cifco Properties Pvt. Ltd. v. Custodian , (SC)

N.S. Viswanatha Shetty v. K.R. Shivaswamy, (SC)

Daily Thanthi v. Commissioner of Customs, Chennai (SC)

V. M. Salgaocar and Bros. v. Board of Trustees of Port of Mormugao (SC)

Gem Manufacturers (P) Ltd. v. Commissioner Of Central Excise, Coimbatore (SC)

CCE, Meerut v. Eureka Forbes Ltd. (SC)

T.N. Godavarman Thirumulpad (80) v. Union of India and others (SC)

Maharashtra Ekta Hawkwers Union v. Municipal Corporation, Greater Mumbai (SC)

H.U.D.A. V. Pawan Kumar Singla, (SC)

Mukesh Singh Kushwah v. State of M.P. (SC)

Prem Singh Chaudhary v. State of Uttaranchal, (SC)

State of Jammu and Kashmir v. M/S. Trehan Industries Pvt. Ltd., (SC)

State of Nagaland v. Lipok AO, (SC)

Neelam Pravin Singh Bhadoria v. Pravin Singh Ramakant Bhadoria , (SC)

Arun Kumar Sharma v. UT Chandigarh (SC)

State of M.P. v. Bhagwat (SC)

Commissioner of Central Excise, Chandigarh v. M/s. Dabur (India) Ltd., (SC)

Indian Charge Chrome Ltd. v. Union of India , (SC)

Securities and Exchange Board of India v. Mangalore Stock Exchange. , (SC)

M/s. Dabur India Ltd. v. Commissioner of Central Excise, Jamshedpur, (SC)

Commissioner of Central Excise Belgaum v. M/s. Akay Cosmetics Pvt. Ltd. , (SC)

Smt. Nilakshi Majumdar v. Gautam Ram Prasad Majumdar , (SC)

Priyanka Batra v. Manish Batra , (SC)

Commissioner of Central Excise, Jamshedpur v. M/s Dabur (India) Limited, (SC)

State of M.P. v. Sanjay Kumar Sharma , (SC)

K.C. Sharma v. Delhi Stock Exchange , (SC)

Dental Council of India v. Pravina, (SC)

State Bank of India v. Akeel Ahmed Khan (SC)

All India Judges Assocn. v. Union of India, (SC)

Coal India Ltd. v. Ardhendu Bikas Bhattacharjee , (SC)

Handigas Dealers, Distributors and Consumers Association v. Union of India , (SC)

Navin M. Raheja v. U.O.I. , (SC)

Harpreet Singh v. Government of NCT of Delhi, (SC)

State of N.C.T. of Delhi v. Sanjeev @ Bittoo, (SC)

Radhika Gupta v. Darshan Gupta , (SC)

Association of Synthetic Fibre Industry v. J.K. Industries Ltd. (SC)

Delhi Bar Association v. Union of India (SC)

M.C. Mehta v. Union of India (S.C.)

S.K. Kantha v. Qamarulla Islam (SC)

Delhi Bar Assocaition v. Union of India (SC)

Divisional Forest Officer, Dhanbad v. Jogendra K. Mahto, (SC)

Smt. Lavanya @ Sujatha v. Chiranjeevi, (SC)

Kamalanantha v. State of Tamil Nadu, (SC)

Jaswant Gir v. State of Punjab, (SC)

Dy. Registrar, Co-op. Societies & Ors. v. Bunni Lal Chaurasia , (SC)

M.C. Mehta v. Archaeological Survey of India , (SC)

M/s. Channy Enterprises v. Commissioner of Central Excise , (SC)

U.P. State Road Transport Corporation v. Omaditya Verma (SC)

Associated Cement Companies Ltd. v. State of Madhya Pradesh , (SC)

Bhagawati Oxygen v. Hindustan Copper Ltd., (SC)

Kailash v. Nanhku, (SC)

Subhadra Rani Pal Choudhary v. Sheirly Weigal Nain, (SC)

Terumo Penpol Ltd. v. Nct of Delhi (SC)

Alka Synthetics Limited v. Securities & Exchange Board of India, (SC)

Andhra Bank v. M/s. Bhanu Engineering Corporation, (SC)

Arun Kumar Patra v. Shila Patra alias Shrila Patria (SC)

Chottey Lal Aggarwal v. Shelly Agarwal (SC)

Sushma Subhas Koshe v. Subhash Dattatraya Koshe (SC)

Subramanian v. Anandakumar (SC)

Delhi Development Authority v. Skipper Construction (SC)

Comnr. of Taxes, Guwahati v. Bongaigaon Refinery & Petrochemicals Ltd., (SC)

Trupti Das v. Rabindranath Mohapatra, (SC)

Ranjitsing Brahmajeetsing Sharma v. State of Maharashtra , (SC)

Rajasthan Welfare Society v. State of Rajasthan, (SC)

Amarendra Komalam v. Usha Sinha, (SC)

M/s. Gujarat Cypromet Ltd. v. Union of India , (SC)

Ambadas Sitaram More v. Murlidhar Digamber, (SC)

Girdhari v. Union of India, (SC)

State of Chhattisgarh v. Dau Niranjan Lal Gupta (SC)

State of Bihar v. Dilip Kumar Mishra , (SC)

Commissioner of Collegiate Education v. M. Madhusudhan Reddy, (SC)

State of Punjab v. Mohinder Singh, (SC)

M.C. Mehta v. Union of India , (SC)

T.N. Godavarman Thirumulpad v. Union of India , (SC)

Buffalo Traders Welfare Asson. v. U.O.I. , (SC)

Spun Casting & Engg. Co. Pvt. Ltd. v. Dwijendra La

Brij Lal Yadav v. Sharda Sharma (SC)

Manovikas Kendra Rehabilitation & Research Institute v. Prem Prakash Lodha , (SC)

State of Himachal Pradesh v. Pawan Kumar, (SC)

Holiram Bordoloi v. State of Assam, (SC)

State of Maharashtra v. Asha Arun Gawli (SC)

Neeraj Pathak v. State of U.P. , (SC)

Patnam Shakuntala v. Giridhar Mulji Chavda (D) by Lrs., (SC)

Taruna Vaid v. Rakesh Kumar , (SC)

"In Re :- Networking of Rivers", (SC)

Commnr of Income Tax, Jalndhar v. Nawanshahar Central Coop Bank Ltd. , (SC)

Pramchand Jinrajsa Sahuji (Dead) v. Surendra (S.C.)

P.K. Ramachandran v. State of Kerala (SC)

Sarabjeet Kaur Bagga v. Gurpreet Singh Bagga (SC)

SDO, Electricity v. B.S. Lobana (SC)

Rajabahu v. State of Maharashtra (SC)

Syed Baqar Ali v. Sardar Khand (SC)

Society for Safe Structures v. Union of India (SC)

Hukum Chand Gupta v. State of Haryana (SC)

Vibha Dubey v. Rahul Dubey (SC)

Smt. Paushi v. Akash Katoch, (SC)

Gargi Konar v. Jagjeet Singh, (SC)

Gurmeet Singh v. Dhirendra Kumar, (SC)

Dharam Bir Singh v. Mansi Sahakari Avas Samiti Ltd., (SC)

National Thermal Power Corporation v. Man Industries India Pvt. Ltd., (SC)

Sachin Dubey v. Shirish Kumar Bharadwaj, (SC)

Geetha v. State of T.N. (SC)

Nityanand Rai v. State of Bihar, (SC)

M.P. State Textile Corpn. Ltd. v. Mahendra, (SC)

Sajita Dipak Nambiar v. Dipak Nambiar , (SC)

Achal Misra v. Rama Shanker Singh, (SC)

Shakuntla Devi v. Kamla, (SC)

Yamuna Nagar Improvement Trust v. Kharaiti Lal, (SC)

Sona Bala Bora v. Jyotirindra Bhatacharjee, (SC)

Amit Gupta v. Union of India (SC)

Kendriya Vidyalaya Sangathan v. R.V. Palde (SC)

Union of India v. M/s. Concrete Products & Const.

Indore Development Authority v. Shrikrishna Oil Mills , (SC)

State of Rajasthan v. Ram Chandra, (SC)

State of U.P. v. Sunder Singh , (SC)

Commissioner of Central Excise, Trichy v. M/s. Grasim Industries Ltd. (SC)

News Item Published in Hindustan Times Titled "And Quiet Flows the Maily Yamuna", in Re (SC)

Gangadhariah v. United India Insurance Co. Ltd. (SC)

National Insurance Co. Ltd. v. Puja Roller Flour Mills (P) Ltd., (SC)

M/s Oriental Insurance Co. Ltd. v. Ram Nath, (SC)

Vivek Sarin v. Multi Metal Udyog, (SC)

Chellammal v. Kailasam, (SC)

Suresh Khullar v. Vijay Khullar , (SC)

State of Kerala v. V. Baby , (SC)

K.R. Soorachari v. State of Karnataka , (SC)

State of Rajasthan v. Biram Lal, (SC)

Khursheed v. State of Haryana, (SC)

Jitubhai Babubhai Patel v. State Of Gujarat, (SC)

Sudarshana Devi v. State of Punjab, (SC)

Commissioner of Central Excise, Jaipur v. Rural Engg. Co. Pvt. Ltd., (SC)

Swamy Atmanada v. Swami Bodhananda , (SC)

Commissioner of Central Excise, New Delhi v. M/s. Hero Honda Motors., (SC)

Umabai v. Nilkanth Dhondiba Chavan, (SC)

Amit Kumar Shaw v. Farida Khatoon, (SC)

Viluben Jhalejar Contractor (D) By LRs. v. State of Gujarat, (SC)

Swamy Atmananda v. Sri Ramakrishna Tapovanam, (SC)

R. Mannakatti v. M. Subramanian, (SC)

Bharati Telenet Ltd. v. Subhash Jain (SC)

Indo Rama Exports v. Commissioner of Central Excise (SC)

Vadodara District Co-operative Sugarcane Producers' Union Ltd. v. Chandrakantbhai Thakorebhai Patel, (SC)

Virender Kumar Chauhan v. Pyare Lal, (SC)

State of U.P. v. Munni Lal (SC)

Shamim Alam v. Sajjid Hussain, (SC)

Anju v. Pramod Kumar, (SC)

Union of India v. Dinesh Kumar Verma (SC)

Kamal Chandra Das v. Anjana Das (SC)

Dattu Shamrao Valake v. State of Maharashtra , (SC)

Vasant Tukaram Pawar v. State of Maharashtra, (SC)

Seema v. Ashwani Kumar , (SC)

Seema v. Ashwani Kumar, (SC)

Commissioner of Central Excise, Jalandhar v. M/s.

Zorostrian Co-operative Housing Society Ltd. v. District Register, C-operative SOcieties (Urban), (SC)

Govt. of A.P. v. M. Adbuta Rao (SC)

Amit Gupta v. Union of India (SC)

State of U.P v. Krishna Lal Sehgal (SC)

Chairman & M.D., I.T.I. Ltd. v. A.S. Pathak, (SC)

All India Judges Assocn. v. Union of India, (SC)

National Insurance Co. v. Prembai Patel, (SC)

Aseem Shabanli Merchant v. Brij Mehra, (SC)

Babba alias Shankar Raghuman Rohida v. State of Maharashtra (SC)

Suresh Damu Mistry v. State of Maharashtra , (SC)

Office Liq., Gujarat State Textile Corpn. Ltd. v. Parmanand Maneklal Kajiwala, (SC)

S.V. Tank and Vessel Pvt. Ltd. v. Engg. Workers Association, (SC)

Tata Cummins Ltd. v. State of Jharkhand, (SC)

Kuldip Singh Bagga v. M/s. Lumax Industries Ltd., (SC)

State of Bihar v. Gauri Shankar Mishra (D) by Lrs., (SC)

Javed Alam v. Inderjit Kaur, (SC)

Nerul Station Comp.Businesmen Asson. v. City Ind. Dev. Corp. of Maharashtra Ltd. , (SC)

Deepika @ Tara v. Maruthi Kathare, (SC)

M/s. South Field Paints and Chemicals Pvt. Ltd v. New India Assurance Co Ltd., (SC)

State of Rajasthan v. Nalin Solanki Md, Spencon (I)(P) Ltd. (SC)

Om Prakash Shrivastava v. State of M.P., (SC)

Anderson Wright and Co. v. Amar Nath Roy, (SC)

M/s. Master Marine Services Pvt. Ltd. v. Metcalfe and Hodgkinson Pvt. Ltd. , (SC)

M/s. Makhija Construction and Enggr. Pvt. Ltd. v. Indore Development Authority , (SC)

Collector of Central Excise v. M/s. Shivalik Agro Poly Products Ltd. , (SC)

Sudesh Kumar v. State of Haryana, (SC)

Ram Chandra Shukla v. State of Uttar Pradesh, (SC)

State of Punjab v. Babita Kumari (SC)

T.N. Cements Corpn. Ltd. v. Secretary, T.N. Cements Corpn. and Quarry Thozhilalar Sangam (SC)

State of Punjab v. Sarbjit Kaur (SC)

Narender Malav v. State of Gujarat (SC)

M/s. Vinay Solvent Extraction Industries Pvt. Ltd.

M.P. Gopalakrishnan Nair v. State of Kerala , (SC)

M/s. Primella Sanitary Prodts. Pvt. Ltd. v. Collector of Central Excise, Goa, (SC)

Tamil Nadu State Transport Corporation Ltd. v. S. Rajapriya, (SC)

Secretary, O.N.G.C. Ltd. v. V.U Warrier, (SC)

Fr. Thomas Maiankerikalam v. Thomas J. Padiyath (SC)

State of U.P. v. Shyam Veer , (SC)

State of U.P. v. Gambhir Singh , (SC)

State of U.P. v. Shiv Kumar , (SC)

State of Rajasthan v. Jora Ram , (SC)

Commissioner of Central Excise, Meerut v. Majestic Auto Ltd. (SC)

Commissioner of Central Excise, Goa v. Primella Sanitary Products (SC)

Union of India v. Plastic Processors (SC)

Mukund Swarup Mishra v. Union of India (SC)

Workwell Engg. Co v. Collector of Central Excise, Vadodara , (SC)

M/s Aeon's Construction Products Ltd v. Commissioner of Central Excise, Chennai , (SC)

Ghaziabad Development Authority v. Sri Davendra Sharma , (SC)

Shivashnappa (D) By Lrs. v. Spl. Land Acquisition

North Eastern Coalfields Coal India Ltd. v. Mubarak Ali , (SC)

Kajol. S. Chandiramani v. Sanju Hiranand Chandiramani , (SC)

V.M. Jabbar v. Dhanlakshmi Bank , (SC)

K.C.P. Sugar & Industries Corpn. Ltd. v. Govt. of A.P. (SC)

State of Kerala v. V.P. Kurien (SC)

Rajendra Sail v. Madhya Pradesh High Court Bar Ass

Saibanna v. State of Karnataka, (SC)

Mukhtiar Ahmed Anshari v. State (N.C.T. of Delhi), (SC)

Jeet Singh v. State Of Haryana , (SC)

Pritam Singh v. State of Haryana, (SC)

U.P. Madhyamik Shiksha Parishad v. Raj Kumar Agnihotri, (SC)

Kokilambal v. N. Raman, (SC)

Bombay Electric Supply & Transport Undertaking v. Laffans (India) Pvt. Ltd., (SC)

Sihor Nagar Palika Bureau v. Bhabhlubhai Virabhai & Co., (SC)

Dharampal Satyapal v. Commissioner of Central Excise, New Delhi, (SC)

Punjab Agricultural University v. Mandip Singh (SC)

All India Judges Asson. v. Union of India, (SC)

Christian Medical College v. State Of Punjab (SC)

G. Haragopal v. South Central Railway , (SC)

Kasturi v. Iyyamperumal, (SC)

Sayeed Ishaque Memon v. Ansari Naseer Ahmed, (SC)

Bilash Gupta @ Ram Bilash Gupta v. State of Jharkhand, (SC)

S.V. Muzumdar v. Gujarat State Fertilizer Co. Ltd.

M/s. Vikram Tractors v. Escorts Ltd. & Anr. , (SC)

G.E. Power Controls India v. S. Lakshmipathy (SC)

Reema Sethi v. Deepak Sethi , (SC)

Hindustan Lever Ltd. v. Sales Tax Officer , (SC)

Goa Foundation v. Union of India., (SC)

Karnika Sawhney v. Union of india, (SC)

Reliance Industries Ltd. v. State of Maharashtra , (SC)

Rajasthan Housing Board v. The Director General (Investigation & Registration), MRTP Commission, New Delhi , (SC)

Ammasi Kounder (Dead) By L.Rs. v. Govindammal, (SC)

Pandit Dhana Mali v. Bhimabai (D) Th. Lrs. (SC)

Crompton Greaves Ltd. v. State of Maharashtra (SC)

Nav Maharashtra Containers (P) Ltd. v. Shah Nagindas Manchharas (SC)

Gujarat Narmada Valley Fertilizer Co. Ltd. v. Collector of Excise & Customs (SC)

Balwant Singh v. Darshan Singh, (SC)

Director General, Revenue Intelligence and Investigation v. Amrit Lal Mehta (SC)

Anwarul Haq v. The State of Uttar Pradesh, (SC)

Nagalla Mukha Lingam v. State of A.P. , (SC)

K. Kandasamy v. K.P.M.V.P. Chandrasekaran, (SC)

Rajiv Ranjan Singh 'Lalan' v. Union of India, (SC)

Manmatha Nath Ghosh v. Baidyanath Mukherjee, (SC)

Hari Chand v. Faridabad Complex Administration, (SC)

Karnika Sawhney v. Union of India , (SC)

Bijay Kumar Saraogi v. State of Jharkhand, (SC)

M/s. Saci Allied Products Ltd. v. Commissioner of Central Excise, Meerut, (SC)

Chief Secretary, Haryana v. Chet Ram , (SC)

U.P. State Electricity Board, Agra v. Natwar Singh (SC)

Cheripalli Madar v. Assistant Divion Engineers (SC)

Vineet Kumar Mathur v. Union of India , (SC)

Shri Banarsi Dass v. Mrs. Teeku Dutta, (SC)

Balwan Singh v. State of Haryana , (SC)

Usha Beltron Ltd. v. State of Punjab, (SC)

The DY. TPT. Commissioner & Secy. v. M.B. Kishore, (SC)

Rajesh K. Gupta v. Ram Gopal Agarwala, (SC)

Manoj Kumar v. Munni Devi, (SC)

Harmohinder Singh Pradhan v. Ranjeet Singh Talwandi, (SC)

A.P.S.R.T.C. v. Regional Transport Authority, (SC)

M.B. Ramachandran v. Gowramma , (SC)

Commissioner of Trade Tax, U.P. v. M/s. Kanhai Ram Thekedar , (SC)

Hans Raj Banga v. Ram Chander Aggarwal, (SC)

Brij Mohan Lal v. Union of India (SC)

Haldia Refinery Canteen Emps. Union v. M/s. Indian Oil Corporation Ltd., (SC)

People's Union for Civil Liberties v. Union of India, (SC)

Gajanand Goyal v. Asiya Begum (SC)

Moreshwar v. State of Maharashtra, (SC)

M.C.D. v. State of Delhi, (SC)

Preeti Sharma v. Manjit Sharma, (SC)

Safai Karamchari Andolan v. Union of India (SC)

State of Haryana v. Saraswati Sugar Mills Limited (SC)

Navin M. Raheja v. Union of India (SC)

Commissioner of Customs & Central Excise v. Pawan Kumar Gupta (SC)

Punj Lloyd Ltd. v. Petronet MHB Ltd., (SC)

State of M.P. v. Raksh Nigam, (SC)

Suresh Bhasin v. Ramesh Chander & Ors (SC)

Union of India v. M/s. Concrete Products & Const.

People for Ethical Treatment of Animals v. Union of India (SC)

Prem Chand Vijay Kumar (M/s.) v. Yash Pal Singh, (SC)

A. Naveen v. CBI, Karnataka (SC)

Manaji Kaluji Thakor v. State of Gujarat , (SC)

In Re : Enforcement and Implementation of Dowry Prohibition Act, 1961, (SC)

Pramod Kumar Jaiswal v. Bibi Husn Bano, (SC)

Surinder Singh v. Kapoor Singh (Dead) Th. Lrs., (SC)

E.I.D. Parry India Ltd. v. Asstt. Commissioner of Commercial Taxes, Chennai, (SC)

Global Energy Ltd. v. M/s Adani Exports Ltd., (SC)

Church of North India v. Lavajibhai Ratanjibhai , (SC)

U.P.S.C. v. K. Rajaiah, (SC)

Allahabad Jal Sansthan v. Daya Shankar Rai, (SC)

Smt. Angrej Kaur v. Union of India, (SC)

Narender v. Pradeep Kumar, (SC)

Indian Council v. Union of India (SC)

Bank of India v. Abhay D. Narottam, (SC)

Muktar Steels Pvt. Ltd. Co. v. Hind Ro-Rolling Industries Ltd., (SC)

Viveka Nand Sethi v. Chairman, J & K Bank Ltd., (SC)

Salag Ram Sharma v. State of Rajasthan , (SC)

R.K. Kaura v. Municipal Commnr., M.C.D., (SC)

Orissa State Financial Corporation v. Transport Commnr.-Cum-Chairman, Sta, (SC)

Commissioner of Central Excise, Delhi III v. Carrier Aircon Ltd. (SC)

Mittal Polypacks (P) Ltd. v. State of Jharkhand (SC)

State of U.P. v. Jeet S. Bisht (SC)

State of Kerala v. P.T. Thomas (SC)

Rajesh Kumar Gupta v. State of U.P., (SC)

State of Haryana v. National Consumer Awareness Group, (SC)

Kailash Chand v. Dharam Dass, (SC)

Shankarlal v. State of Maharashtra, (SC)

Arvind Mohan Johari v. State of U.P., (SC)

Vasanthi v. State of A.P., (SC)

State Of A.P. V. M/s. Bhooratnam & Co. , (SC)

M/s. K. Raheja v. State of Karnataka, (SC)

Neeraj Munjal v. Atul Grover, (SC)

Nasir Sikander Shaikh v. State of Maharashtra, (SC)

Standard Chartered Bank v. Directorate of Enforcem

Satya Mohan Singh v. State of U.P., (SC)

Bapu Limbaji Kamble v. State of Maharashtra (SC)

Uthem Rajanna v. State of A.P. (SC)

M. Ramakrishnan v. Hindustan Petroleum Corpn. Ltd., (SC)

State of U.P. v. Jai Bir Singh, (SC)

Union of India v. Indian Jute Mills Associations, (SC)

Oswal Agro Mills Ltd. v. Minister of State for Cooperation (SC)

Polycan Industries v. Commissioner of Trade Tax, U.P., Lucknow (SC)

Commissioner of Trade Tax, U.P. v. Mansarovar Bottling Co. Ltd. (SC)

Montex Glassfibre Industries(P) Ltd. v. C.C.E. (SC)

State of U.P. v. Anil Kumar Ramesh Chandra Glass Works (SC)

Harvinder Singh v. Pritam Kaur, (SC)

Krishi Utpadan Mandi Samiti, Dudhi v. Rajesh Kumar Jaiswal, (SC)

Collector of Central Excise, Allahabad v. M/S. Triveni Sheet Glass Works Limited, (SC)

Parvati v. S.R.S. Parvatrao Desai, (SC)

Trade Tax Officer, Saharanpur v. M/S. Royal Trading Co., (SC)

Lateefa Begum v. B.G. Kirloskar (Dead) by LRS., (SC)

Commnr. of Central Excise, Cochin v. M/S. Apollo Tyres Ltd., (SC)

Raju S. Jethmalani v. State of Maharashtra , (SC)

B. Leelavathi v. Honnamma, (SC)

Thakur Ji Ram Janki Ji v. Shankar Dayal , (SC)

Almitra H. Patel v. Union of India , (SC)

Amrik Singh v. Hari Singh (SC)

Delhi, U.P. Madhya Pradesh Transport Co. v. New India Assurance Co. (SC)

Badri Prasad v. Union of India, (SC)

Pritpal Singh v. Union of India, (SC)

Md. Malek Mondal v. Pranjal Bardalai, (SC)

Shantha @ Ushadevi v. B.G. Shivananjappa, (SC)

S.P.S. Rathore v. State of Haryana, (SC)

Vellikannu v. R. Singaperumal, (SC)

State of Kerala v. Maharashtra Distilleries Ltd. , (SC)

Anuj Dhar v. Union of India (SC)

Philips India Ltd. v. Philips Employees Union, (SC)

N.K. Nair v. Kavanugal Aanattu Radhika (SC)

Bhadei Rai v. Union of India, (SC)

Bihar State Electricity Board v. Patna Electric Supply Co. Ltd. (SC)

Sheroor Mohandas Shetty v. Bank of Rajasthan Ltd. , (SC)

Research Foundation for Science (19) v. Union of India (SC)

People's Union for Civil Liberties v. Union of India (SC)

Glencore International AG v. Hindustan Zinc Ltd. (SC)

Dynamic Logistics Pvt. Ltd. v. ICICI Bank Ltd. , (SC)

Development Credit Bank Ltd. v. CCI Chambers Co-op. Housing Society Ltd., (SC)

M.C. Mehta v. Union of India, (SC)

Murlidhar v. State of Rajasthan, (SC)

Administrator of the Specified Undertaking of the Unit Trust of India v. Garware Polyster Ltd, (SC)

National Insurance Corporation Ltd. v. Kanti Devi, (SC)

Mahendra Singh v. Gulab, (SC)

Gurpal Singh v. State of Punjab , (SC)

Rajiv Ranjan Singh 'Lalan' v. Union of India, (SC)

Shubh Shanti Services Ltd. v. Manjula S. Agarwalla, (SC)

Mishrilal v. State of M.P. , (SC)

Goa Foundation v. Union Of India , (SC)

Sachhidananda Banerjee (Dead) thr. Lrs. v. Tilakram Ghosh (Dead) thr. Lrs. (SC)

Noida Entrepreneurs Assocn v. Noida (SC)

Bhagwan Dass v. Kamal Abrol (SC)

Janaganavadi Bharat v. Govt. of India (SC)

Ashok Lanka v. Rishi Dixit , (SC)

Kewal Kishan Gupta v. Kashmir Special Tribunal , (SC)

K. Gopalan Nair v. K. Balakrishnan Nair , (SC)

Bombay Dyeing & Manufacturing Co. Ltd. v. Bombay Environmental Action Group, (SC)

Technip SA v. SMS Holding (Pvt.) Ltd., (SC)

K.A. Grace v. M.S. Lakshmipathi Naidu, (SC)

Kedar Nath Dubey v. Sheo Narain Dubey , (SC)

Seeman @ Veeranam v. State, by Inspector of Police, (SC)

Jagdish v. State of Haryana, (SC)

Arvind Mohan Jihari v. State of U.P. (SC)

Dayanan Swarup v. State of U.P. (SC)

Shashi Bhushan Jaruhar v. State of Bihar , (SC)

Shiv Nandan Prasad v. State of Jharkhand, (SC)

State of Madhya Pradesh v. Babbu Barkare @ Dalap S

Sree Vijayakumar v. State by Inspector of Police, Kanyakumari, (SC)

Sanjiv Kumar v. Om Prakash Chautala , (SC)

Forum, fact finding documentation and adv. v. Union of India (SC)

J.K. Industries Ltd. v. Union of India (SC)

Mridul Dhar (Minor)(6) v. Union of India (SC)

State of Rajasthan v. M/s. Kedar Das Surendra Kumar, (SC)

Dr. Chiranji Lal (D) By LRs. v. Hari Das (D) By LRs., (SC)

Ajendraprasadji Narendraprasadji Pandey v. Swamy K. Narayandasji, (SC)

Sanjeev Bhatnagar v. Union of India , (SC)

Uttaranchal Forest Development Corpn. v. K.B. Singh (SC)

Madhav Rao Scindia (D) By Lrs. v. Ramesh Jatav & Ors., (SC)

Kallu v. Rent Control and Eviction Officer (SC)

Christian Medical College, Ludhiana Society v. State of Punjab (SC)

Attorney General for Jersey v. Holley, (PC)

Gujarat Ambuja Cements Limited v. Chavi Raj Singh (SC)

M.D. Karnataka Forest Development Corporation v. W

Zahoor Bux v. Fareed Bux (SC)

State of Uttar Pradesh v. Mulaim, (SC)

Badrilal v. State of Madhya Pradesh , (SC)

Shyam Singh v. State Th. C.B.I. , (SC)

Kamaljit Singh v. State of Punjab (SC)

K. Gyansagar v. Ganesh Gupta, (SC)

State of Kerala v. P.V. Neelakandan Nair, (SC)

M.C. Mehta v. Union of India , (SC)

Shanti Prasad Devi v. Shankar Mahto, (SC)

N.V. Srinivasa Murthy v. Mariyamma (D), (SC)

Laxmi Narain Modi v. Union of India , (SC)

Commissioner of Trade Tax, U.P. v. M/s. Kajaria Ceramics Ltd. , (SC)

Sarbananda Sonowal v. Union of India, (SC)

Aanaimuthu Thevar deceased by L.Rs. v. Alagamal , (SC)

K. Vidya Sagar v. State of Uttar Pradesh, (SC)

Smt. Ram Sakhi Devi v. Chhatra Devi, (SC)

A. Rajendra Kumar v. Registrar (S.C.)

State of M.P. v. Santosh Kumar Sahu (SC)

Selina Akhtar v. Matiur Rahaman, (SC)

State of Madhya Pradesh v. Saleem @ Chamaru, (SC)

Neelam Mann v. Charanjit Singh Maan , (SC)

Rashtriya P. Raj Gram Pradhan Sangyr v. State of U.P. , (SC)

Anil Baluni v. Surendra Singh Negi, (SC)

Divisional Manager, United India Insurance Co. Ltd. v. Samir Chandra Chaudhary, (SC)

General Manager, Haryana Roadways v. Rudhan Singh, (SC)

State of Punjab v. Sukhwinder Singh, (SC)

Indian Council v. Union of India (SC)

Municipal Corporation, Singrauli v. Rajkumar Biswas, (SC)

Punjab State Coop. Milk Prod. Fed. Ltd. v. R.P. Soni , (SC)

Babulal v. Municipal Corpn. Ratlam (SC)

Modi Telefibres Ltd. v. Sujit Kumar Choudhary, (SC)

Bombay Merchant Coop. Bank Ltd. v. Sirajbhai G. Lehri (SC)

Director of Education, Uttaranchal v. Ved Prakash Joshi, (SC)

Union of India v. State of Bihar, (SC)

Arjunan v. State (SC)

Nirmaljit Kaur. v. State Of Punjab , (SC)

Manoj Narula v. Union of India , (SC)

U.P. State Road Transport Corporation Through its Charman v. Omaditya Verma , (SC)

Karnataka (P) Medical Colleges Assn. v. State of Karnataka (SC)

M/S. Modi Telefibres Ltd. v. Sujit Kumar Choudhary, (SC)

Chintu Nayak v. State of Jharkhand , (SC)

Research Foundation for Science v. U.O.I. , (SC)

State of M.P. v. Pooran, (SC)

Sheela Rani v. State of U.P., (SC)

In Re : Noise Pollution-Implementation of the Laws

State of Maharashtra v. Mohammed Rashid, (SC)

Ram Dhar Gupta v. Sadanand Bundela (SC)

Prabir Kumar Das v. State of Orissa (SC)

Bhagwat Singh v. Madhav Memorial Pathagar (SC)

State of H.P. v. Gujarat Ambuja Cement Ltd. (SC)

Gurmeet Singh v. Dhirendra Kumar, (SC)

Mukund Swarup Mishra v. Union of India (SC)

State of Gujarat v. Mirzapur Moti Kureshi Kassab jamat (SC)

E.S.I. Corporation v. Gnanambigai Mills Ltd., (SC)

Sushil Kumar Sharma v. Union of India, (SC)

Karan Singh v. State of U.P., (SC)