Supreme Court of India Judgments Cases Law 1950 - 2024
A.K.M. Hassan Uzzaman v. Union of India, (SC)
Umesh Chandra v. State of Rajasthan, (SC)
Hanumant Dass v. Vinay Kumar, (SC)
Mahabir Prasad Verma v. Dr. Surinder Kaur, (SC)
Commissioner of Income-tax, W.B.-III v. M/s. Pigot Champan and Co., (SC)
K. Rajindran v. State of Tamil Nadu, (SC)
Gambhir v. State of Maharashtra, (SC)
Baldev Sahai Bangia v. R.C. Bhasin, (SC)
O.N. Bhatnagar v. Rukibai Naraindas, (SC)
Youssuf Abbas v. Union of India, (SC)
Gurmeet Singh v. Ram Singh (SC)
M/s. Pannijee Sugar and General Mills v. Its Workmen, (SC)
Union of India v. Gurnam Singh, (SC)
Re: Directions regarding deposit of security v. ABC (SC)
State of Maharashtra v. G.A. Pitre., (SC)
State of Maharashtra v. Narayan Shamrao Puranik, (SC)
State of A.P. v. G.M. Moray, (SC)
Naba Parray v. State of J&K, (SC)
Manju Gupta v. M.S. Paintal, (SC)
Ashok Narain v. Union of India, (SC)
Ashok Kumar v. Delhi Administration, (SC)
Jayappa Dattu Rajage v. State of Maharashtra, (SC)
Jugal Kishore Paliwal v. S. Satjit Singh, (SC)
S. Rammu v. The Union Of India (SC)
Govindrao v. State of M.P., (SC)
Trade Links Limited, New Delhi v. State of U.P., (SC)
T.N. Saxena v. State of U.P., (SC)
People's Union for Democratic Rights v. Union of India (SC)
Veena Sethi v. State of Bihar, (SC)
Phillippa Anne Duke v. State of T.N., (SC)
Kailash Pandey v. State of U.P., (SC)
Varinderpal Singh v. Hon'ble Mr. Justice M.R Sharm
Dalchand v. Municipal Corporation, Bhopal, (SC)
Noel Riley v. Attorney General, (P.C.)
Krishna Prasad Sinha v. State of Bihar, (SC)
Chinnamma Sivadas v. State (Delhi Admn.) (SC)
S.L. Ahmed v. Union of India, (SC)
State of Maharashtra v. Ramdas Shrinivas Nayak, (SC)
Jaya Mala v. Home Secretary, Government of J&K, (SC)
Reynold Rajamani v. Union of India, (SC)
A.C. International Ltd. v. Custodian Banco Naciona
Bimla Dewan v. Lieutenant Governor of Delhi, (SC)
Akaila India Mivariyam Kasalar Sangam v. The Chairman, Tamil Nadu Electricity Board (SC)
Ram Piari v. Rallia Ram, (SC)
Hoshie Shavaksha Dolikuka v. Thrity Hoshie Dolikuka, (SC)
Thrity Hoshie Dolikuka v. Hoshiam Shavaksha Dolikuka, (SC)
Mrs. I.C. Ithiah v. Smt. Kechanda Nilavva (SC)
Caetano Francisco Filmeno De Figueirado v. Union Territory Of Goa Daman & Diu (SC)
M/s. Jain Ink Manufacturing Co. v. L.I.C. of India (SC)
Harish Chandra v. Additional District Judge IV, Pratapgarh (SC)
Food Corporation of India v. Yadav Engineer and Co
Delhi Development Authority v. Kulwant Singh (SC)
Ashinder Kaur v. Brij Mohan Singh (SC)
Rajashri Builders Pvt. Ltd. v. V.G. Nerurkar (SC)
Ideal Jawa (India) Pvt. Ltd. v. Shri V. Govindraj (SC)
N. Devarajan v. Dr. V. Munirathnam (SC)
State of Jammu & Kashmir v. M/S New Kishan Chand Ganesh Dass Girdharilal & Co. (SC)
Sheikh, Shabbir Hussain v. M. Mohd. Suleman (SC)
Dhananjoy Das v. District Magistrate, (SC)
Bachan Singh v. State of Punjab, (SC)
Sri Bimal Chand Jain v. Sri Gopal Aggarwal (SC)
Sampuran Singh v. State of Punjab, (SC)
Padmavathi Service P. Dhamodharan v. Dr. R. Indira (SC)
Shanti Sarup Gupta v. Anjuman Isnai Ashria, (SC)
Rani Choudhary v. Lt. Col. Suraj Jit Choudhary, (SC)
Sant Bir v. State of Bihar, (SC)
Lt. Col. Prithi Pal Singh Bedi v. Union of India, (SC)
Ganga Lehari Gupta v. The Municipal Council, Alwar (SC)
Kartar Singh v. State of Haryana, (SC)
Smt. Jamna Devi v. Kude Ram, (SC)
Laxmidhar Pothal v. State of Orissa, (SC)
Munna v. State of Rajasthan, (SC)
Gurmail Singh v. State of Punjab, (SC)
Shiv Dayal Srivastava v. Union of India (SC)
Niwas v. Delhi Administration, (SC)
Fazal Rab Choudhary v. State of Bihar, (SC)
Raj Kishore Prasad v. State of Bihar, (SC)
Raverdy Marc Germain Jules v. State of Maharashtra, (SC)
Yumnam Mangibabu Singh v. State of Manipur, (SC)
Janshi and Company v. State of Tamil Nadu (SC)
People's Union for Democratic Rights v. Union of India, (SC)
Paramjit Singh Sandhu v. Ram Rakha Mal, (SC)
State of A.P. v. S.R. Rangadamappa, (SC)
Somabhai Mathurbhai Patel v. New Shorrock Mills (SC)
Precision Steel and Engineering Works v. Prem Deva
Municipal Board, Pratapgarh v. Mahendra Singh Chawla, (SC)
Ibrahim Ahmad Batti v. State of Gujarat, (SC)
Maharashtra State Electricity Board, Bombay v. Official Liquidator, High Court, Ernakulam, (SC)
Kishan Chand Mangal v. State of Rajasthan, (SC)
Biru Mahato v. District Magistrate, Dhanbad, (SC)
M.M. Gupta v. State of Jammu & Kashmir, (SC)
Mool Chand Yadav v. Raza Buland Sugar Company Limi
Merugu Satyanarayana v. State of A.P., (SC)
Devi Lal Mahto v. State of Bihar, (SC)
Union of India v. Hridai Mahto, (SC)
M.S.E.B., Bombay v. Official Liquidator, H. C., Ernakulam, (SC)
Raj Restaurant, M/s. v. Municipal Corporation of Delhi, (SC)
Rama Kant Misra v. The State of U.P., (SC)
I.J. Divakar v. Government of Andhra Pradesh, (SC)
Kalipada Das v. Bimal Krishna Sen Gupta, (SC)
Vinayak Chintamani Deshmukh v. State of Maharashtra (SC)
State of Maharashtra v. Narayan Shamrao Puranik, (SC)
Shradha Devi v. Krishna Chandra Pant, (SC)
Roop Lal Sathi v. Nachhattar Singh, (SC)
State of A.P. v. P. Anjaneyulu, (SC)
Heramba Brahma v. State of Assam, (SC)
Kripa Shanker Pandey v. Dy. Registrar Co-Operative (SC)
M/S. Uttam Silk Emporium v. M/S. Kumaran Silks (SC)
K. Venkataraman v. The Director of Industries & Commerce (SC)
State of Punjab v. Shri Santokh Singh (SC)
Manoj Kumar Sharma v. The State of U.P. (SC)
Navnithbhai R. Kapas-Iawala v. Bhagwandas Naniram
Kashi Nath v. Rajendra Prakash (SC)
Ghafoor Ahmad Khan v. Bashir Ahmad Khan, (SC)
S.P. Mittal v. Union of India, (SC)
Ran Bir Singh v. Sri Chand (SC)
A. Raveendrababu v. Devaki Vijayamma (SC)
State of Karnataka v. Khaja Hussain (SC)
Mehar Chand v. State of Rajasthan (SC)
State of Andhra Prasdeh v. P. Jagannadhan (SC)
Praveen Kumar v. State of Punjab (SC)
Tulsi Prasad Bhagat v. Shri Samul Christian (SC)
Shambu B.S. v. T.S. Krishnaswamy, (SC)
Kailash Chander v. State of Punjab (SC)
M/s. Usha Flour and General Mills Ltd. Hyderabad v. Dayanand Tanwar (SC)
Keshav Dutta v. Manisha Dutta (SC)
M/s. British Machinery Supply Co., Nai Sarak, New Delhi v. B.D. Bhattacharya (SC)
Mirza Iqbal Hussain v. State of U.P., (SC)
Gobburi Shobayya v. Commr. of H.R. & C.E. (SC)
Har Avtar Singh v. State of Punjab (SC)
M/s. Chandigarh Paper Board Mills Private Ltd. v. Chief Commissioner, Union Territory of Chandigarh and Ors. (SC)
Abdul Zabbar v. State of Rajasthan, (SC)
Mrs. Labhkuwar Bhagwani Shaha v. Janardhan Mahadeo Kalan, (SC)
Bajrang Singh v. State of U.P. (SC)
Vishwanath Verma v. Delhi (Admn) (SC)
Yogender Kumar v. Delhi Administration (SC)
Manohar Lal v. State of Punjab (SC)
Harcharan v. State of Haryana, (SC)
Jatindra Kumar Seal v. Fatick Chandra Das (SC)
Smt. Sgahzadi Begum v. The State Transport Appella
Gopal Vijay Verma v. Bhuneshwar Prasad Sinha, (SC)
Municipal Corporation of Delhi v. Man Mohan Lal, (SC)
Prem Thakur v. State of Punjab, (SC)
Board of Trustees of the Port of Bombay v. Dilipkumar Raghvendranath Nadkarni, (SC)
Shri Shanti Sarup v. Shri Nem Chand Jain (SC)
Masarullah v. State of Tamil Nadu, (SC)
Janak Raj v. Safai Mazdoor Union (SC)
Vishnu Chandra v. Chandrika Prasad Agarwal, (SC)
Rupinder Singh Sodhi v. Union of India, (SC)
Sarabjeet Singh v. State of U.P., (SC)
State of A.P. v. K. Anil Kumar, (SC)
Mohd. Abdul Hafeez v. State of Andhra Pradesh, (SC)
Hari Krishan Das v. Union Territory of Chandigarh (SC)
Jogdhayan v. Babu Ram, (SC)
Khatri v. State of Bihar (SC)
Madhusudan Das v. Narayani Bai, (SC)
Thippeswamy v. State of Karnataka, (SC)
Madhusudan Das v. Smt. Narayani Bai (Deceased) by Lrs. (SC)
Kanwal Sood v. Nawal Kishore, (SC)
Saeed Ahmed Khan v. State of U.P. (SC)
Rajinder Singh v. Mangal Singh (SC)
Rajinder Singh v. Mangal Singh (SC)
Sudipt Mazumdar v. State of Madhya Pradesh (SC)
Tutupalli Ramalinga Sastri v. Yogananda Lakshminar
M/s. Ajoomal Lilaram v. Union of India (SC)
Milkhi Ram v. State of Punjab (SC)
Syedabad Tea Co. Ltd v. State of Bihar, (SC)
Municipal Corporation of Delhi v. Ram Kishan Rohta
Municipal Corporation of Delhi v. Purshotam Das Jhunjhunwala, (SC)
Uma Seth v. State of Himachal Pradesh . (SC)
Khemchand Shankar Choudhary v. Vishnu Hari Patil, (SC)
Bapurao v. Jamunabai, (SC)
Ramji Lal v. State of Haryana (SC)
Bhagwat Saran v. State of Uttar Pradesh, (SC)
T. Barai v. Henry Ah Hoe, (SC)
Sudama Prasad Sah v. Ram Singhason, (SC)
Deputy Commissioner of Sales Tax (Law), Ernakulam v. M.O. Devasia & Co. (SC)
Workmen of Buckingham and Carnatic Mills v. State of Tamil Nadu (SC)
Ram Pyari v. Daya Rani (SC)
Sanjeev Coke Manufacturing Company v. M/s. Bharat Coking Coal Ltd., (SC)
National Textile Workers' Union v. P.R. Ramakrishnan, (SC)
Bhagwati Devi v. M/s. I. S. Goel (S.C.)
Ajoomal Lilaram, M/s. v. Union of India, (SC)
Food Inspector, Municipal Corporation, Baroda v. Madanlal Ramlal Sharma, (SC)
Gopalji Jha Shastri v. State of Bihar, (SC)
Bhugdomal Gangaram v. State of Gujarat (SC)
Bisa Ram v. State (Delhi Administration) (SC)
State of U.P. v. Raj Nath, (SC)
R.P. Bhatt v. Union of India, (SC)
Dr. Asim Kumar Bose v. Union of India, (SC)
Maqsoodan v. State of U.P., (SC)
Sheonandan Paswan v. State of Bihar, (SC)
State of Rajasthan v. Sukhpal Singh, (SC)
State of Kerala v. Thomas (SC)
Annie Besant National Girls High School v. Deputy Director of Public Instruction, (SC)
Rajagopal v. Sadaya Gounder (SC)
British India Corporation Ltd v. Market Committee, Dhariwal, (SC)
Official Liquidator v. Parthasarathi Sinha, (SC)
D.S. Nakara v. Union of India, (SC)
Hari Ram v. State of Haryana, (SC)
Vithal Bhimashah Koli v. State of Maharashtra, (SC)
Suresh Bhojraj Chelani v. State of Maharashtra, (SC)
Management of Metal Box of India Ltd. v. Presiding Officer (SC)
Ranjit Singh v. Popat Rambhaji Sonvane, (SC)
State of Punjab v. Mann Singh, (SC)
Sonia Bahera v. State of Orissa, (SC)
Ramchandra Mahapatra v. State of Orissa, (SC)
Popat Rambhaji Sonavane v. State of Maharashtra (SC)
Ramawati Devi v. State of Bihar, (SC)
Vishwa Nath v. State of J&K, (SC)
Bansropan Singh v. State of Bihar, (SC)
Keshav Sitaram Sali v. State of Maharashtra, (SC)
Administrator, District Board, Gaya v. Suleman Mian (SC)
State of Karnataka v. Venkataravanappa (SC)
B. Kanagavalli & Co. v. M/s. Nadar Syndicate (SC)
Shipping Corporation of India Ltd. v. Ashik Ali, Seaman (SC)
Mridangra J. Hira Lal Suchak v. Neena M. Suchak (S
Mehta Madan Lal v. National Insurance Co. Ltd., (SC)
Savithri Amma Seethamma v. Aratha Karthy, (SC)
Mahendra Kumar Shastri v. Union of India, (SC)
Jwala Prasad v. Ajodhya Prasad, (SC)
Kanhailal v. Distt. Judge, (SC)
S. Jagadeesan v. Ayya Nadar Janaki Ammal College,
Shanta Genevienve Pommerat v. Sakal Papers Pvt. Ltd., (SC)
M/s. Northern Carriers Pvt. Ltd. v. Jullundur Improvement Trust, (SC)
Assistant Collector of Central Excise, Calicut v. V.P. Sayed Mohammed, (SC)
State of Assam v. Mafizuddin Ahmed, (SC)
Sri Mahant Amar Nath v. State of Haryana, (SC)
Munshi Ram v. Narsi Ram, (SC)
Commnr. of Sales Tax v. Kripa Shankar Uma Kant (SC)
Sudama Devi v. Commissioner, (SC)
Jawahar Lal v. State of Punjab, (SC)
Om Parkash v. State of Haryana (SC)
Bali Ahir v. State of Bihar, (SC)
Haji Siddik Haji Umar v. Union of India, (SC)
Taxi Owners United Transport, M/s. v. State Transport Authority (Orissa), (SC)
Sanjit Roy v. State of Rajasthan, (SC)
Krishan Mohan Mookherjee v. Secretary and Treasurer, State Bank of India, (SC)
Bhagat Ram v. State of H.P., (SC)
Ram Avtar Gupta v. Gopal Das Taliwal, (SC)
State of Gujarat v. Raman Lal Kashav Lal Soni, (SC
Patel Ishwerbhai Prahladbhai v. Taluka Development Officer, (SC)
Hukumchand Amolikchand Longde v. Madhava Balaji Potdar, (SC)
Babu v. State of Uttar Pradesh, (SC)
Nanak v. State of U.P., (SC)
State of Maharashtra v. Balram Bama Patil, (SC)
N.M. Abraham v. State of Kerala (SC)
Dhanraj Jain v. B.N. Biswas (SC)
Ram Lakhan v. State of U.P., (SC)
Hasan Ali v. State of M.P., (SC)
State of Punjab v. Mohinder Singh , (SC)
Balwan v. State of Haryana (SC)
Vasanta v. State of Maharashtra, (SC)
Satish Chandra v. State of U.P., (SC)
State of A.P. v. B. Eswariah, (SC)
State of Gujarat v. V.A. Chauhan, (SC)
Kora Ghasi v. State of Orissa, (SC)
State of Rajasthan v. Jeet Singh (SC)
Bhagwan Swaroop v. Mool Chand, (SC)
Ambala Bus Syndicate Pvt. Ltd. v. Bala Financiers Pvt. Ltd. (S.C.)
Mrs. Nand Lal Bhardwaj v. Jaspal Singh Sethi (SC)
Balwant Singh v. Mahmood (SC)
Major R.S. Murgai v. P.N. Kaushik (SC)
Deputy Commissioner of Sales Tax (law), Board of Revenue (Taxes) Ernakulam, Kerala v. N.P. Ammalu, (SC)
Patil Hari Meghji v. State of Gujarat, (SC)
Jagdish Prasad Sah v. Ram Kumar Agarwala (SC)
Keshhardeo Singhania v. Purushottamdas Bhiwanwala, (SC)
Jagtar Singh v. State of Punjab, (SC)
State of Uttar Pradesh v. Jageshwar, (SC)
Joginder Nath Gupta v. Satish Chander Gupta (SC)
Raj Kumar v. Prescribed Authority, Moradabad (SC)
Selvanayagam v. University of the West Indies, (PC)
Sheela Barse v. State of Maharashtra, (SC)
T.V. Vatheeswaran v. State of Tamil Nadu, (SC)
Kanhaiyalal v. Rameshwar, (SC)
Dr. Avtar Singh v. Medical Superintendent, (SC)
Ravindra Ishwards Sethna v. Official Liquidator, High Court, Bombay (SC)
Panchdeo Narain Srivastava v. Jyoti Sahay, (SC)
State of Kerala v. M/s. Jay Engineering Works Limi
Dy. Commr., Sales Tax, Ernakulam v. M/s. Motor Industries Co., (SC)
Ashok Service Centre, M/s. v. State of Orissa, (SC)
State of Kerala v. Richardson Hindustan Limited, Ernakulam (SC)
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes), Ernakulam v. M/s. Dunlop India Limited, Ernakulam (SC)
Nawab Ali v. Smt. Hira Devi, (SC)
State of Madhya Pradesh v. Ramashankar Raghuvanshi, (SC)
Attorney General of Hong Kong v. Ng Yuen Shiu (Pri
Austin v. Hart, (PC)
V.S. Murty v. Deputy Chief Accounts Officer, (SC)
Solanki Chimanbhai Ukabhai v. State of Gujarat, (SC)
Tirabuddin v. State of U.P. (SC)
Vimla Kushwah v. State of U.P. (SC)
Rameshwar Prasad v. State of U.P., (SC)
Purna v. State of U.P., (SC)
Heels Sheo Company v. Mrs. Mumtaz Begum, (SC)
Col. D.D. Joshi v. Union of India, (SC)
Labourers Working on Salal Hydro-Project v. State of J&K, (SC)
Periyakkal v. Dakshyani, (SC)
Apoorva Shantilal Shah v. Commissioner of Income-t
Suklal Hansda v. State of West Bengal (SC)
Shri Apoorva Shantilal Shah, H.U.F. v. C.I.T. Guja
Seth Gopaldas (H.U.F.), Icchawara v. Commissioner of Income-Tax, M.P., Bhopal (SC)
Raza Pasha v. State of M.P., (SC)
Kiranmal Zumeralal Borana Marwadi v. Dnyanoba Bajirao Khot, (SC)
Ajit Singh v. State of Punjab, (SC)
Om Prakash v. State of U.P., (SC)
State of U.P. v. Lakshmi Brahman, (SC)
K.P. Mohammed v. State of Kerala , (SC)
Verabhadrappa @ Krishnappa. v. State of Karnataka (SC)
Krothapalli Satyanarayana v. Koganti Ramaiah, (SC)
Roshan Lal Raina v. State of J&K, (SC)
Sehaj Ram v. State of Haryana, (SC)
Sher Singh v. State of Punjab, (SC)
Y.V. Rangaiah v. J. Sreenivasa Rao, (SC)
A.A. Calton v. Director of Education, (SC)
State of Punjab v. Sat Pal (SC)
Radhasoami Satsang Sabha Dayalbagh v. Puttan (SC)
Globe Transport Corporation v. Triventi Engineering Works, (SC)
Aher Pitha Vajshi v. State of Gujarat, (SC)
Mohd. Shakeel Wahid Ahmed v. State of Maharashtra, (SC)
Darshan Singh v. State of Punjab, (SC)
State of Karnataka v. H. Ganesh Kamath, (SC)
M. Karunanidhi v. H.V. Handa, (SC)
Executive Committee of Meerut College, Meerut v. V
State of U.P. v. Bahadur Singh, (SC)
Udai Bhan Gupta v. Hari Shankar Bansal, (SC)
Sital Singh v. State of Punjab, (SC)
Municipal Corporation of the City of Ahmedabad v. Ben Hiraben Manilal, (SC)
Mithu v. State of Punjab, (SC)
State of Punjab v. Devinder Kumar, (SC)
Narra Seetharamayya Varma v. Kosaraju Venka Girayya, (SC)
Madan Naik v. Hansubala Devi, (SC)
Ram Singhasan Singh v. State Of Bihar (SC)
Dr. S.S. Khanna v. Chief Secretary, Patna, (SC)
Balram v. IIIrd Additional Distt. Judge, (SC)
Titaghur Paper Mills Co. Ltd. v. State of Orissa, (SC)
Hira Lal v. District Judge, Ghaziabad, (SC)
H.M.M. Ltd. v. Director of Entry Tax, W.B., (SC)
Munawar Harun Shah v. State of Maharashtra, (SC)
Bhugdomal Gangaram v. State of Gujarat, (SC)
Naib Singh v. State of Punjab, (SC)
Manohar Nath Kaul v. State of Jammu and Kashmir, (SC)
Javed Ahmed Abdulhamid Pawala v. State of Maharashtra, (SC)
State of Bihar v. Radha Krishna Singh, (SC)
Doddi Atchayyamma v. Doddi Venkata Ramanna, (SC)
Punjab Engineering College, Chandigarh v. Sanjay Gulati, (SC)
Devki Nandan Prasad v. State of Bihar, (SC)
State of Punjab v. M/s. Dial Chand Gian Chand and Co., (SC)
Amurta v. State of Maharashtra, (SC)
Ranjan Dwivedi v. Union of India, (SC)
Azad Singh v. Barkat Ullah Khan, (SC)
Aluminium Corpn. of India Ltd. v. Union of India, (SC)
Ramji Dwivedi, Dr. v. State of U.P., (SC)
A. Janardhana v. Union of India, (SC)
Satwant Kaur v. Dhund Singh, (SC)
Surjit Singh v. State of Punjab, (SC)
Bhagwan Bax Singh v. State of U.P., (SC)
M/s. M.G. Brothers Lorry Service v. M/s. Prasad Textiles, (SC)
Malwa Bus Service (Pvt.) Ltd. v. State of Punjab, (SC)
Patel Sureshbhai Jashbhai v. Patel Satabhai Mathurbhai, (SC)
Municipal Corporation of Delhi v. Mohd. Yasin, (SC)
Vijay Kumar Kathuria, Dr. v. State of Haryana, (SC)
Director of Printing and Stationery v. C. Laxamaiah (SC)
Gunendra Prasad Sengupta v. Union of India, (SC)
Gujarat State Financial Corporation v. M/s. Lotus Hotels Pvt. Ltd., (SC)
State of Maharashtra v. Vyasendra, (SC)
Bishan Singh v. State of Punjab, (SC)
Veluswamy v. State of T.N., (SC)
M. Ramnarain Pvt. Ltd., M/s. v. State Trading Corporation of India Ltd., (SC)
Dipo v. Wassan Singh, (SC)
National Textile Workers' Union v. P.R. Ramakrishnan, (SC)
Lakshman v. State of M.P., (SC)
State of Mysore v. M.L. Nagade and Gadag, (SC)
Shiv Dutt Rai Fateh Chand v. Union of India, (SC)
Hoechst Pharmaceuticals Ltd., M/s. v. State of Bihar, (SC)
Kameshwar Prasad Sharma v. State of Bihar (SC)
Bhagwant Singh v. Commissioner of Police, Delhi, (SC)
State of Gujarat v. Naginbhai Dhulabhai Patel, (SC)
R. Viswan v. Union of India, (SC)
Binoy Kumar Chatterjee v. M/s. Jugantar Limited, (SC)
Bandhua Mukti Morcha Through Chairman, Swami Agnivesh v. State of Haryana (SC)
Union of India v. Bombay Tyre International Ltd., (SC)
State of Karnataka v. Adimurthy, (SC)
Amrit Bhikaji Kale v. Kashinath Janardhan Trade, (
Ram Chander v. State of Haryana, (SC)
Rana Partap v. State of Haryana, (SC)
Ram Swarup v. Hari Ram , (SC)
Ramji Surjya v. State of Maharashtra, (SC)
Gangubai Babiya Chaudhary v. Sitaram Bhalchandra Sukhtankar, (SC)
A.K. Jha v. Vice-Chancellor, Jawaharlal Nehru University, New Delhi, (SC)
Bharwada Bhoginbhai Hirjibhai v. State of Gujarat, (SC)
Sheikh Zakir v. State of Bihar, (SC)
State of U.P. v. Pussu, (SC)
Kunwar Ram Nath v. Municipal Board, Pilibhit, (SC)
Narendra Singh v. Chhotey Singh, (SC)
State of Maharashtra v. Chandrabhan (SC)
Oswal Woolen Mills Ltd., M/s. v. Union of India, (SC)
Rajinder Pershad v. State of Haryana, (SC)
H.C. Sharma v. Municipal Corporation of Delhi, (SC)
K. Ratnasingam v. Kow Ah Dek Alias Kow Lian Poi, (
Machhi Singh v. State of Punjab, (SC)
Chandra Shekhar Soni v. Bar Council of Rajasthan, (SC)
K.V. Umre v. Venubai D. Gage, (SC)
Satnam Singh v. Bar Council of India (SC)
Commissioner of Income-tax, Bombay City- III, Bomb
Miss Marie Andre Leclerc v. State (Delhi Administration), (SC)
Jharia v. State of Rajasthan, (SC)
Delhi Cloth and General Mills Co. Ltd. v. Union of India, (SC)
N.R. Srinivasa Iyer v. New India Assurance Co. Ltd. Madras, (SC)
Bhagwan Dass Arora. v. First Addl. Distt. Judge, Rampur, (SC)
TSE Kwong Lam v. Wong Chit Sen (PC)
Mrs. Gail Demonte Nee Noronha v. Trever Demonte (SC)
Assistant Collector of customs Preventive Bombay v. Babu Miya Sheikh Imam, (SC)
Swadeshi Polytex Ltd. v. Income-tax Officer, Ghaziabad, (SC)
Rudul Sah v. State of Bihar, (SC)
Aruna Basu Mullick v. Dorothea Mitra, (SC)
Munshi Lal Verma v. Union of India, (SC)
Sengara Singh v. State of Punjab, (SC)
Mange Ram v. Brij Mohan, (SC)
Prem Nath Raina v. State of J&K, (SC)
B. Venkata Reddy v. State of Andhra Pradesh, (SC)
Dr. Vinay Rampal v. The State of Jammu and Kashmir, (SC)
Jiwan Mal Kochar v. Union of India, (SC)
Jiwan Mal Kochar v. Union of India, (SC)
K.D. Gupta, Major v. Union of India, (SC)
Excise Commissioner, U.P. Allahabad v. Premjeet Si
Geep Flashlight Industries Ltd. v. Union of India (SC)
Income-tax Officer, New Delhi v. Rattan Lal, (SC)
Radhe Shyam Tibrewal v. Commissioner of Income-tax, Assam, (SC)
Ved Gupta v. M/s. Apsara Theatres, Jammu, (SC)
M/s. H.M. Kamaluddin Ansari and Co. v. Union of India, (SC)
S.K. Bhatia v. State of U.P., (SC)
B.A. Jayaram v. Union of India, (SC)
Virbhan Singh v. State of U.P., (SC)
In the Matter of : Reference Under Article BTZKACA401ETZK317(1) of the Constitution of India, (SC)
P. Grover v. State of Haryana, (SC)
Shivaji Narayan Bachhav v. State of Maharashtra, (SC)
Krishna Nagar Gram Panchayat Tadepaeli v. State of Andhra Pradesh (SC)
M/s. Swaroop vegetables Products Industries v. State of U.P., (SC)
Hav P.V. Sivaswamy v. State of Tamil Nadu (SC)
Ravindra Ishwardas Sethna v. Official Liquidator, High Court, Bombay, (SC)
Sheonandan Paswan v. State of Bihar, (SC)
Welcome Hotel v. State of A.P., (SC)
Begulla Bapi Raju v. State of A.P., (SC)
G.S. Agarwal v. State of U.P., (SC)
Yogendra Sharma v. State of U.P., (SC)
M/s. Tiger Hardware and Tools Ltd. v. Union of India, (SC)
Ram Chander Darak v. Ganeshdas Rathi, (SC)
Commissioner of Income Tax v. Heckett Engineering Company (India Branch), Jamshedpur (SC)
Ram Narayan Agarwal v. State of U.P., (SC)
British India Corpn. Ltd. v. Industrial Tribunal Punjab, (SC)
Abhinash Chandra Gautam v. Union Territory of Tripura, (SC)
Management of Hindustan Machine Tools Ltd. Bangalore v. Mohd. Usman, (SC)
Iron and Metal Traders Pvt. Ltd. Bombay v. M.S. Haskiel, (SC)
Goverdhan Prasad v. Management of M/s. Indian Oxygen Ltd., (SC)
V. Subramaniam v. State Bank of India, (SC)
M/s. Shining Tailors v. Industrial Tribunal II, U.P., Lucknow, (SC)
Sadhu Ram v. Delhi Transport Corporation, (SC)
Asharam M. Jain v. A.T. Gupta, (SC)
Gangadhar v. Raj Kumar, (SC)
W.B. Essential Commodities Supply Corporation Ltd. v. Pradip Kumar Saha, (SC)
Transport Commissioner, A.P., Hyderabad v. S. Sardar Ali, (SC)
S. Kannan v. Secretary, Karnataka State Road Transport Authority, (SC)
Mrs. Susheela Misra v. Delhi Administration, (SC)
V.K. Saxena, Dr. v. State of U.P., (SC)
Dr. V.K. Saxena v. State of U.P. (SC)
L.V. Jadhav v. Shankarrao Abasaheb Pawar, (SC)
Appaji Tukaram Patil v. Raosaheb Tukaram Patil (SC)
Nandarani Mazumdar v. Indian Airlines, (SC)
Mumbai Mazdoor Sabha, Bombay v. Bombay Dyeing and Manufacturing Co. Ltd., Bombay, (SC)
Amarinder Singh v. Dayanand Medical College (SC)
S.K. Verma v. Mahesh Chandra, (SC)
Commissioner of Income-tax, Bombay v. Mahindra and Mahindra Ltd., (SC)
Krishnabai Anaji Ghule v. Nivrutti Ramchandra Raykar, (SC)
Geeta Enterprises, M/s. v. State of U.P., (SC)
Gopalakrishna Menon v. D. Raja Reddy, (SC)
Sreenivasa General Traders v. State of A.P., (SC)
Excise Commissioner v. Chander Shekhar, (SC)
Excise Commissioner of U.P. v. Manminder Singh, (SC)
M/s. Star Sugar Mills v. State of U.P., (SC)
S.P. Seth v. Padam Goel, (SC)
State of U.P. v. Hari Ram, (SC)
Daulat Ram (Dead) By v. Santokh Singh (SC)
R.D. Kodra v. Management of the Deccan Education Societies, (SC)
State of U.P v. L.J. Johnson, (SC)
Hawaldar Singh v. State of U.P., (SC)
State of Haryana v. Jage Ram, (SC)
Fateh Singh v. Sewa Ram, (SC)
Alijan Mian v. District Magistrate, Dhanbad, (SC)
The District Magistrate, Nowgong v. Sarat Mudoi, (SC)
Ghulam Rasool v. State of J&K, (SC)
D.P. Maheshwari v. Delhi Admn., (SC)
Hari Mohan Rastogi v. Labour Court, (SC)
Sohan Singh v. Union of India, (SC)
Gopiram Agarwal v. Sitaram Churiwala, (SC)
Sheik Vettli Chekkunni v. Rokkaya Berri (SC)
Jastha Venkateswara Rao v. Oggu Chinna Basava Reddy (SC)
Kirpal Singh v. Secretary to Government of Punjab (SC)
Suman Gupta v. State of J&K, (SC)
Jaswant Singh v. Pepsu Roadways Transport Corporation, (SC)
Cotton Corporation of India Limited. v. United Industrial Bank Limited, (SC)
Meenakshi v. State of Karnataka, (SC)
A.P. Scheduled Tribes Co-operative Finance Dev. Corporation v. B. Pundiah, (SC)
State of U.P. v. Dr. G.K. Ghosh, (SC)
Ram Kumar Misra v. State of Bihar, (SC)
Suman Gupta v. State of Jammu & Kashmir (SC)
Deena v. Union of India, (SC)
Gulam Abbas v. State of U.P., (SC)
S. Sivaswami v. V. Malaikannan, (SC)
Manubhai Jethalal Patel v. State of Gujarat, (SC)
Makanlal v. The Administrator, Union Territory of Delhi (SC)
Kanpur University v. Samir Gupta, (SC)
Shambu Nath Goyal v. Bank of Baroda, (SC)
Kabidi Venku Sah v. Syed Abdul Hai, (SC)
Arun Kumar Bose v. Mohd. Furkan Ansari, (SC)
Jagdamba Paper Industries (Pvt.) Ltd., M/s. v. Haryana State Electricity Board, (SC)
S. Kumar v. Institute of Constitutional and Parliamentary Studies, (SC)
State of Punjab v. Banarsi Das Kewal Krishan Kripal Singh, (SC)
Kidar Nath Bhakoo v. Union of India (SC)
Jai Bhagwan v. Management of the Ambala Central Cooperative Bank Limited, (SC)
Mansaram v. S.P. Pathak, (SC)
Teja Singh v. Union Territory of Chandigarh, (SC)
Jain Shudh Vanaspati Ltd. v. Union of India (SC)
Vishwa Mitter v. O.P. Poddar, (SC)
Ranjit Singh v. Union Territory of Chandigarh, (SC)
Lachi Tewari v. Director of Land Records, (SC)
Mohd. Yunus v. Mohd. Mustaqim, (SC)
K.L. Tripathi v. State Bank of India, (SC)
Ram Pal Singh v. Union of India, (SC)
Union of India v. Som Dutt (SC)
Union of India v. Shanti Devi, (SC)
Ram Sarup v. Union of India, (SC)
M/s. Glaxo Laboratories (I.) Ltd. v. Presiding Officer, Labour Court, Meerut, (SC)
U.P. State Electricity Board v. Labour Court (I) U.P. Kanpur, (SC)
Workman of the Bharat Petroleum Corporation Ltd., Bombay v. M/s. Bharat Petroleum Corporation Ltd., (SC)
New Theatres (Carnatic Talkies) Ltd. v. N. Vajrapani Naidu, (SC)
Krishna Priya Ganguly v. University of Lucknow, (SC)
M/s. Shiv Chand Amolak Chand v. Regional Transport Authority, (SC)
Raisuddin v. State of U.P., (SC)
Kamlakar Prasad Chaturvedi v. State of M.P., (SC)
Chabilal v. Krishna Bahadur (SC)
Union of India v. Bombay Tyre International Ltd. (SC)
B.S. Minhas v. Indian Statistical Institute, (SC)
M/s. Punjab Tin Supply Co. Chandigarh v. Central Government, (SC)
Acharya Jagdishwaranand Avadhuta v. Commissioner of Police, Calcutta, (SC)
Pandurang Dattatraya Khandekar v. Bar Council of Maharashtra, Bombay, (SC)
Sher Singh v. Union of India, (SC)
Commissioner of Wealth-tax, Gujarat v. Vimlaben Vadilal Mehta, (SC)
Commissioner of Wealth-tax, Madras v. K.S.N. Bhatt, (SC)
Commissioner of Wealth-tax, Gujarat, Ahmedabad v. Vadilal Lallubhai, (SC)
Commissioner of Income-tax, Bombay v. M/s. Bennet Coleman and Co. Ltd., (SC)
Santosh Bansi Mahajan v. State Industrial Court, M.P., (SC)
Executive Engineer, Irrigation Division, Puri v. Gangaram Chhapolia, (SC)
Soundararaj v. Devasahayam, (SC)
Forasol v. Oil and Natural Gas Commission, (SC)
Lalchand Etc. v. State of Haryana, (SC)
Charanji Lal v. State of Punjab, (SC)
Principal, King George's Medical College, Lucknow v. Dr. Vishan Kumar Agarwal, (SC)
Motor General Traders v. State of Andhra Pradesh,
Narinder Singh v. Surjit Singh, (SC)
Chandrika Jha v. State of Bihar, (SC)
State of Maharashtra v. Narsingrao Gangaram Pimple, (SC)
Satish Chand Makhan and ors. v. Goverdhan Dass Byas and ors., (SC)
Dr. P. Nalla Thampy Thera v. Union of India, (SC)
Sai Baba Industrial Association v. The State of Maharashtra (SC)
Dr. P. Nalla Thampy Thera v. B.L. Shanker, (SC)
Viklad Coal Merchant, Patiala v. Union of India, (SC)
Babaji Kondaji Garad v. Nasik Merchants Co-operative Bank Ltd., Nasik, (SC)
State of T.N. v. L. Abu Kavur Bai, (SC)
Fallons Agency v. United Chemicals Distribution Ltd. (SC)
Management of Karnataka State Road Transport Corporation, Bangalore v. M. Boraiah, (SC)
Raghubir Jha v. State of Bihar, (SC)
Azmat Khan v. Khillan Singh, (SC)
Jethsur Surangbhai v. State of Gujarat, (SC)
Kameshwar Prasad Sharma v. State of Bihar (SC)
Tax Recovery Officer, Vijayawada v. Karri Ramakrishna Reddy (SC)
C.I.T., Pune v. Sandvik Asia Ltd. (SC)
Gopinath Ghosh v. State of West Bengal, (SC)
Jai Singh v. Sarwan Singh, (SC)
Union of India v. Bombay Tyres International (P) Ltd. (SC)
M/s. Bombay Oil Industries Pvt. Ltd. v. Union of India, (SC)
C.I.T., W.B.-III v. M/s. Oriental Rubber Works, (SC)
Bishnu Ram Borah v. Parag Saikia, (SC)
Jamalpur Agricultural Co-operative Society v. State of Punjab (SC)
Superintendent of Police, Manipur v. R.K. Tomalsana Singh, (SC)
Gopalakrishna Pillai v. K.M. Mani, (SC)
State of Punjab v. Dina Nath, (SC)
Bhagirathsinh Judeja v. State of Gujarat, (SC)
Abdul Razaq v. Nanhey, (SC)
Aslhing v. L.S. John, (SC)
Madhusudan Singh v. Union of India, (SC)
Kumari Sharadha Devi v. K.C. Pant, (SC)
Banarsidass Musadilal v. State of U.P., (SC)
M/s. Mcleod and Co. Ltd. v. State of Orissa, (SC)
Biharilal Dobray v. Roshan Lal Dobray, (SC)
Baidyanath A.B. Mazdoor Union v. B.A.B. Pvt. Ltd., (SC)
P.K. Narayani v. State of Kerala, (SC)
Hoshie Shavaksha Dolikuka v. Thrity Hoshie Dolikuka, (SC)
Sebastian M. Hongray v. Union of India, (SC)
Hindustani Andolan v. State of Punjab, (SC)
Hari Ram v. Hira Singh, (SC)
Pashupati Nath Sukul v. Nem Chandra Jain, (SC)
Harminder Singh v. State of Punjab, (SC)
Brahma Chandra Gupta v. Union of India, (SC)
D.P. Sharma v. Commissioner and Returning Officer, (SC)
Hareram Satpathy v. Prem Lal Suna (SC)
S. Anbalagan v. B. Devarajan, (SC)
Chhedi Ram v. Jhilmit Ram, (SC)
Gammon India Limited v. Niranjan Dass, (SC)
Abhijit Sen v. State of U.P., (SC)
Sarbati Devi v. Usha Devi, (SC)
State of U.P. v. District Judge, Unnao, (SC)
Sri Hari v. Waqf of Jalal Haji Abdul Kareem Sahib, (SC)
Mrs. Winifred Ross v. Mrs. Ivy Fonseea, (SC)
Inder Mal Jain v. Union of India, (SC)
Chand Kumar Kapoor v. Chief Settlement Commissioner, Punjab, (SC)
Charan Lal Sahu v. Giani Zail Singh, (SC)
Shyam Babu v. District Judge, Moradabad, (SC)
S. K. Khosla v. Baljit K. Sial, (SC)
S. Mal Singh and S. Swarn v. Delhi Administration (SC)
M/s. Juggi Lal Kamlapat Bankers, Kanpur v. Wealth-tax Officer, Special Circle, C-Ward, Kanpur, (SC)
M/s. Hindustan Aeronautics Ltd. v. State of Karnataka, (SC)
M/s. Hindustan Aeronautics Ltd. v. State of Orissa, (SC)
Kailash Sonkar v. Maya Devi., (SC)
State of Punjab v. Jagdev Singh Talwandi, (SC)
P.K. Ramachandra Iyer v. Union of India, (SC)
Bandhua Mukti Morcha v. Union of India, (SC)
Mithilesh Kumar Pandey v. Baidyanath Yadav, (SC)
V.S. Rahi v. Smt. Ram Chambeli, (SC)
Gaya Prashad Dikshit v. Dr. Nirmal Prashad Dikshit, (SC)
Amar Kant Choudhary v. State of Bihar, (SC)
Jai Kishan Dass v. Nirmala Devi, (SC)
Vineet Kumar v. Mangal Sain Wadhera, (SC)
Workmen of M/s. Hindustan Lever Ltd. v. Management of M/s. Hindustan Lever Ltd., (SC)
Dr. Nitya Nand v. District Judge Lucknow (SC)
M/s. Royal Boot House etc. v. State of J&K, (SC)
Vaishnavadas v. Ramdas, (SC)
Siliguri Municipality v. Amalendu Das, (SC)
M. Jankiramiah v. State of Andhra Pradesh (SC)
Special Land Acquisition Officer, Davangere v. P. Veerabhadarappa, (SC)
Ram Chandra Mawa Lal, M/s. Varanasi v. State of U.P., (SC)
Bhaskar Textile Mills Ltd. v. Jarsuguda Municipality, (SC)
Tholan v. State of T.N., (SC)
Jai Vikram Shah v. R.P. Tripathi (SC)
Avtar Singh Brar v. Tej Singh, (SC)
Daulat Ram Chauhan v. Anand Sharma, (SC)
S.J. Chaudhary, Lt. Col. v. State (Delhi Administration), (SC)
State of Maharashtra v. Jayantilal, (SC)
Sheo Dutt Sharma v. State of U.P., (SC)
Ramondrasingh v. State of M.P., (SC)
H. Anraj v. State of Maharashtra, (SC)
A.S. Parmar v. State of Haryana, (SC)
Anoop Jaiswal v. Government of India, (SC)
J.D. Shrivastava v. State of M.P., (SC)
Ghansityam Dass v. State of Haryana (SC)
Thakur Lal v. State of Haryana (SC)
Sadhu Singh v. State of Punjab, (SC)
M/s Bharat Road Ways v. Shailendra Kumar Birla, (SC)
M.R. Parashar v. Dr. Farooq Abdullah, (SC)
Shivram Anand Shiroor v. Mrs. Radhabai Shantram Kowshik, (SC)
Karnataka State Road Transport Corporation, Bangalore v. B.A. Jayaram, (SC)
Gulam Abbas v. State of U.P. (SC)
Diwakar Shrivastava v. State of M.P., (SC)
P. Vidya Sagar Reddy v. Government of Andhra Pradesh (SC)
Lakshmi Kant Pandey v. Union of India, (SC)
Shiv Dayal Shrivastava v. Union of India, (SC)
State of Gujarat v. Consumer and Education Research Centre, (SC)
Khazan Chand v. State of J. and K., (SC)
Kamal Arora v. Amar Singh, (SC)
Prem Chand Jain v. R.K. Chhabra, (SC)
A. Madan Mohan v. Kalavakunta Chandrasekhara, (SC)
Abdul Jalil v. State of U.P., (SC)
Kausalya Devi Bogra v. Land Acquisition Officer, Aurangabad, (SC)
Viveka Nand Giri v. Nawal Kishore Sahi, (SC)
Pritam Dass Mahant v. Shiromani Gurudwara Prabhand
R.S. Nayak v. A.R. Antulay, (SC)
Javid Rasool Bhat v. State of Jammu & Kashmir, (SC)
A.R. Antulay v. Ramdas Sriniwas Nayak, (SC)
A.R. Antulay v. Union of India (SC)
R.S. Nayak v. Abdul Rehman Antulay (SC)
Adhul Rehman Antulay v. Ramdas Shrinivas Nayak (SC)
Ramendra Singh v. Jagdish Prasad, (SC)
Ravi Dutt Sharma v. Rattan Lal Bhargava, (SC)
Commissioner of Wealth-tax, Patna v. Raghubar Narain Singh, (SC)
Commissioner of Wealth-Tax, Bihar, Patna v. Kumar Kamal Singh, (SC)
Gramophone Company of India Ltd. v. Birendra Bahadur Pandey, (SC)
Smt. M.M. Amonkar v. Dr. S.A. Johari, (SC)
H.D. Vora v. State of Maharashtra and ors., (SC)
Dayaram Asanand Gursahani v. State of Maharashtra, (SC)
Balasaheb Vishnu Chavan v. State of Maharashtra, (SC)
Union of India v. Purushotam Dass Tandon (SC)
Union of India v. Haji Mastan Mirza, (SC)
R. Palanimuthu v. Returning Officer, (SC)
Hindustan Transport Co. v. State of U.P., (SC)
Rajendra Singh v. Usha Rani, (SC)
Punjab University, Chandigarh v. Sunder Singh, (SC)
Commissioner of Wealth-tax, Kanpur v. M/s J.K. Cotton Manufacturers Ltd., (SC)
S. Hardayal Singh v. Nirmala Devi (SC)
Shri V.S. Talwar v. Shri Prem Chandra Sharma, (SC)
Rohtas Industries Ltd., M/s. v. Chairman, Bihar State Electricity Board, (SC)
Vinod Chaturvedi v. State of M.P., (SC)
A.C. Jose v. Sivan Pillai, (SC)
M/s. Bhagwan Das Sita Ram H.U.F v. C.I.T., Lucknow, (U.P.), (SC)
Tarapore and Company v. Cochin Shipyard Ltd., Cochin, (SC)
Chaman Singh v. Khasa Ram (SC)
Yogendra Tiwari v. The District Judge, Gorakhpur & Ors, (SC)
The Upper India Cable Co. & Ors. v. Bal Kishan, (SC)
Chief Engineer (Canal) v. G.V. Mohan Rao (SC)
Ved Prakash Gupta v. M/s. Delton Cable India (P) Ltd., (SC)
A Younus Kunju v. R.S. Unni, (SC)
Baldev Raj v. State of Punjab, (SC)
Chuni Lal v. Ved Prakash, (SC)
Shri Vallabh Glass Works Ltd. v. Union of India, (SC)
M/s. Modi Sugar Mills Ltd. v. Union of India, (SC)
Harjeet Singh v. Raj Kishore, (SC)
M/s. Chingleput Bottlers v. M/s Majestic Bottling
State of Mysore v. Associate Cement Companies Ltd. (SC)
Jitendra Singh Rathor v. Shri Baidyanath Ayurved Bhawan Ltd., (SC)
Jagdish Prasad v. Smt. Angoori Devi, (SC)
Punjab Singh v. State of Haryana, (SC)
Ghanshyam Dass v. Dominion of India, (SC)
Gurbax Rai v. Punjab National Bank, New Delhi, (SC)
Shri Ramji Rao v. Secretary to Govt. Legislature Deptt., Andhra Pradesh Legislatures (SC)
Union of India v. G.M. Kokil, (SC)
Ajoy Kumar Banerjee v. Union of India, (SC)
Mumtaz Hussatn Ansari v. State of U.P., (SC)
Union of India v. G.V. Bhakta Priya, (SC)
Arjun Chaubey v. Union of India, (SC)
Manoj Krishna Nayak v. State of Orissa, (SC)
Bihari Chowdhary v. State of Bihar, (SC)
Kailash Nandan Prasad v. Addl. District Judge, Mor
Smt. Bimla Devi v. Ist Additional District Judge,
Sudhir Chandra Sarkar v. Tata Iron and Steel Co. Ltd., (SC)
Life Insurance Corporation of India v. Raja Vasireddy Komalavalli Kamba, (SC)
Union of India v. M/s. Oswal Woollen Mills Ltd., (SC)
Sanwat v. Deputy Director of Consolidation, (SC)
Shiromani Gurudwara Prabhandhak Committee, Amritsar v. Mahant Kirpa Ram, (SC)
Associated Cement Companies Ltd. v. T.C. Shrivastava, (SC)
Chattisgarh Krishak Mazdoor Sangh v. State of M.P. (SC)
Manmohan Kalia v. Yash, (SC)
Union of India v. Avtar Singh, (SC)
Koshal Kumar Gupta v. State of J. and K., (SC)
Satya Prakash Singh v. State of Bihar (SC)
R.S. Nayak v. A.R. Antulay (SC)
Hari Singh v. State of U.P., (SC)
Amar Singh v. State of U.P., (SC)
Miles India Limited v. Assistant Collector of Customs (SC)
Shri Ramoji Rao v. Secretary to Government, Legislature Department, A.P. Legislature (SC)
Lai Wee Lian v. Singapore Bus Service (1978) Limited, (PC)
Surinder Kaur Sandhu v. Harbax Singh Sandhu, (SC)
Vijay Narain Singh v. State of Bihar, (SC)
Smt. Mariyambi v. Mohd. Yushfkhan, (SC)
Delhi Veterinary Association v. Union of India, (SC)
Hiralal v. State of Jammu and Kashmir, (SC)
Ashok Sethi v. Sajini Sethi (SC)
Anant Kibe v. Purushottam Rao, (SC)
Abdul Rehman Antulay v. Union of India, (SC)
Karnail Singh v. Union of India, (SC)
Manick Chand Paul v. Union of India, (SC)
Manchegowda v. State of Karnataka, (SC)
S. Shamshuddin v. State of Karnataka, (SC)
Vishnu Dayal Jhunjhunwala v. Union of India, (SC)
Azhar Ali Khan v. Commissioner, Municipal Corporation of Delhi, (SC)
The State of Punjab v. Bishan Dass (SC)
Sebastian M. Hongray v. Union of India, (SC)
Union of India v. Bidhubhushan Malik, (SC)
N.L. Abhyankar v. Union of India, (SC)
L.V.A. Dikshitulu v. State of A.P. (SC)
Labourers Working on Salal Hydro-Electric Project v. State of Jammu and Kashmir (SC)
Ram Nath v. Union of India, (SC)
Election Commission of India v. State of Haryana, (SC)
K.C. Arora, Ex-Capt. v. State of Haryana, (SC)
Sadhuram Bansal v. Pulin Behari Sarkar, (SC)
Ramesh Kumar v. Ram Kumar, (SC)
Asharani v. Town Improvement Trust (SC)
The State of West Bengal v. Raj Kishori Debi (SC)
Shantabai Bhimsing Patil v. Narayan Gabaji Deshpande (SC)
Kuppala Obul Reddy v. Bonala Venkata Narayana Reddy, (SC)
Life Insurance Corporation of India v. Escorts Ltd. (SC)
Vijay Kumar Rampal v. Diwan Devi, (SC)
Municipal Corporation of Greater Bombay v. Prabhat Mandal (SC)
Sushil Kumar Mehrotra v. State of U.P., (SC)
A.L. Kalra v. Project and Equipment Corporation of India Ltd., (SC)
State of U.P. v. Jagdeo Singh, (SC)
Ram Murti v. Bhola Nath (SC)
Ram Murti v. Bhola Nath, (SC)
Indira Kashyap v. K.N. Kashyap, (SC)
Liberty Oil Mills v. Union of India, (SC)
State of Haryana v. Lal Chand, (SC)
Raj Rani v. Chief Settlement Commissioner, Delhi, (SC)
Dularey Lodh v. The IIIrd Additional District Judge, Kanpur, (SC)
Rudranarayan Mohapatra v. State of Orissa (SC)
Ram Sarup v. State of Haryana, (SC)
State of U.P. v. Suresh Chandra Srivastava, (SC)
Eastern Spinning Mills Virendra Kumar Sharda v. Rajiv Poddar, (SC)
Ram Prakash v. U.P. Public Services Tribunal-II Lucknow (SC)
Indra Pal Gupta v. Managing Committee, Model Inder College, (SC)
Union of India v. Coromandel Fertilizers Limited, (SC)
Union of India v. Duphar Interfran Ltd., (SC)
State of U.P. v. Zavad Zama Khan, (SC)
Rani Aloka Dudhoria v. Gautam Dudhoria (SC)
Babulal Nagar v. Shree Synthetics Ltd., (SC)
Janta Motors Pvt. Ltd. v. S.T.A. Delhi (SC)
Mohd. Hamza v. D.M. Sukhtankar (SC)
Neeraja Choudhary v. State of M.P., (SC)
Katheeja Bai v. Superintending Engineer, (SC)
Anandilal v. Ram Narain, (SC)
Punjab University v. Subash Chander, (SC)
Punjab University, Chandigarh v. Devjani Chakrabarti, (SC)
L.D. Jaikwal v. State of U.P., (SC)
State of Punjab v. Nohar Chand, (SC)
P.S. Mahal v. Union of India, (SC)
Nirankar Nath Wahi v. Fifth Additional District Judge, Moradabad, (SC)
Delhi Cloth Mills Ltd. v. Manohar Lal (SC)
Grafton Isaacs v. Emery Robertson, (PC)
Ram Jethmalani v. Union of India (SC)
Ram Jethmalani v. Union of India (SC)
Pradeep Jain, Dr. v. Union of India, (SC)
Union of India v. Atic Industries Ltd., (SC)
Ram Jethmalani v. Union of India (SC)
State v. Jaspal Singh Gill, (SC)
The Petitions of Nawal Thakur, A Convict Kept in the Kulu Jail. v. ABC (SC)
Keshab Narayan Banerjee v. State of Bihar, (SC)
Deokinandan Prasad v. State of Bihar, (SC)
Maharashtra S.B.O.S. and H. S. Education v. Parito
State of U.P. v. P.A. Madhu, (SC)
Hindustan Apparel Industries v. G.R. Sapre, Presiding Officer, Labour Court (SC)
Shri Vivekanand Mills Ltd. v. Union of India, (SC)
Alpana V. Mehta v. Maharashtra State Board of Secondary Education, (SC)
Ganu Ram v. Rikhi Ram Kaundal, (SC)
Dharmesh Prasad Verma v. Faiyazal Azam, (SC)
Ishar Singh v. Financial Commissioner, (SC)
Smt. Kailash Pati Devi v. Smt. Bhubneshwari Devi, (SC)
G.P. Doval v. The Chief Secretary Government of U.P., (SC)
Sikander Pal Jain v. State of Haryana, (SC)
State of U.P. v. Bhupat, (SC)
Sharad Biridhichand Sarda v. State of Maharashtra, (SC)
Union of India v. Bhagwan Das, (SC)
Ram Lal Chandan Lal v. State of U.P. (SC)
Sukh Deo Narain v. State of Rajasthan, (SC)
Madhu Limaye v. Metropolitan Magistrate , (SC)
O.P. Kathpalia v. Lakhmir Singh, (SC)
J.K. Bharati v. State of Maharashtra, (SC)
State of U.P. v. Mohammad Din, (SC)
Shantilal Manganlal v. Chunilal Ranchoddas, (SC)
Allahabad Canning Co. v. Union of India, (SC)
M/s. A.T. Brij Paul Singh v. State of Gujarat, (SC)
Harbans Singh v. State of Punjab, (SC)
Reita Nirankari v. Union of India, (SC)
M/s. Chhotelal Pyarelal v. Shikharchand, (SC)
Prabodh Verma v. State of Uttar Pradesh, (SC)
Kumari Shobha Rani Karanwal v. State of Uttar Prad
Suneel Jatley v. State of Haryana, (SC)
Zafar Khan v. Board of Revenue, U.P., (SC)
Ramoji Rao v. Secretary to Government Legislature Deptt., A.P. Legislature (SC)
Dajya Moshya Bhil v. State of Maharashtra, (SC)
Sundaram Motors Pvt. Ltd. v. Ameerjan, (SC)
S.M. Saiyad v. Baroda Municipal Corporation, (SC)
Pushpa Thakur v. Union of India, (SC)
Arun D. Desai v. High Court of Bombay through Chief Justice, (SC)
Saroj Rani v. Sudarshan Kumar Chadha, (SC)
M/s. Jain Exports Pvt. Ltd. v. Union of India (SC)
Annamreddi Bodayya v. Lokanarapu Ramaswamy, (SC)
Nirmal Singh v. State of Punjab, (SC)
Tikaram v. Mundikota Shikshan Prasarak Mandal, (SC)
M/s. J. Mohapatra and Co. v. State of Orissa, (SC)
Muneeb Ul Rehman Haroon, Dr. v. Government of J. and K. State, (SC)
State of Karnataka v. Surender Kotiankar, (SC)
Sunil Kumar Pal v. Phota Sheikh, (SC)
R.P. Bhasin v. Dinekar Rai D. Desai (SC)
O.P. Singla v. Union of India, (SC)
Union of India v. H.R. Patankar, (SC)
Managing Board of the Milli Talimi Mission, Bihar, Ranchi v. State of Bihar, (SC)
Goa, Daman and Diu Board of Secondary Education v. Hema Laad, (SC)
Renusagar Power Co. Ltd. v. General Electric Company, (SC)
Sudarsan Chits (I) Ltd. v. G. Sukumaran Pillai, (SC)
P. Jayappan v. S.K. Perumal, First Income-tax Officer, Tuticorin, (SC)
Coromandel Fertilisers Ltd. v. Union of India, (SC)
Union of India v. Sunil Kumar Ghosh, (SC)
Rajendra Jha v. Presiding Officer, Labour Court, Bokaro Steel City, District Dhanbad, (SC)
M/s. Mathura Electric Supply Co. Ltd. v. State of U.P., (SC)
Naval Kishore (Workman) v. M/s. Darbshaw B. Cursetjee's Sons, (SC)
Prem Parkash v. Union of India, (SC)
Chandra Bansi Singh v. State of Bihar, (SC)
Mohammad Idris v. Rustam Jehangir Bapuji, (SC)
Deepak Pahwa v. Lt. Governor of Delhi, (SC)
S.A. Kini v. Union of India (SC)
Satyendra Narain Singh v. Ram Nath Singh, (SC)
Central Coal Fields Ltd. v. M/s. Bhubaneshwar Singh, (SC)
M/s Indian Minerals Mining Co. v. State Of U.P. (SC)
Commissioner of Income-tax, Calcutta v. Dalhousie
V. Sasidharan v. Peter & Karunakar, (SC)
Hari Prasad Yadav v. Rish Muni (SC)
Workmen, United Workers Union v. Employers in Relation to the Management of the Barkakana Area of Central Coal Fields Ltd. (SC)
Nasirul Haque v. Jitendra Nath Dey, (SC)
Jute Corporation of India Officers Association v. The Jute Gorpn. of India Ltd. (SC)
Bhagirath Kanoria v. State of M.P., (SC)
Sital Prasad Saxena (dead) by L.Rs. v. Union of India, (SC)
Workman Employed by Hindustan Lever Ltd. v. Hindustan Lever Limited, (SC)
Gambangi Applaswamy Naidu v. Behara Venkataramanayya Patro, (SC)
Gambangi Applaswamy Naidu v. Behara Venkataramanappa Patro, (SC)
Jeewanlal (1929) Ltd. v. Appellate Authority under
Joginder Singh v. State of Punjab, (SC)
Jiwani Kumar Paraki v. First Land Acquisition Collector, Calcutta, (SC)
Prem Narain v. M/s. Vishnu Exchange Charitable Trust, (SC)
Bhim Singh v. State of J & K , (SC)
Surjit Singh v. State of Punjab, (SC)
Shyamal Kanti Danda v. Chunilal Choudhary, (SC)
Union of India v. State of Rajasthan, (SC)
Mahendra Singh Dhantwal v. M/s. Hindustan Motors Ltd., (SC)
Harihar Polyfibers, M/s. v. Regional Director, E.S.I. Corporation (SC)
State of Punjab v. Bhura Singh, (SC)
State of Punjab v. Gurnam Singh, (SC)
Sheoratan Agarwal v. State of Madhya Pradesh, (SC)
M/s Kathayee Cotton Mills Ltd. Etc. Etc. v. Union of India (SC)
Raghbir Singh v. State of Haryana, (SC)
Rukmani Devi v. Narendra Lal Gupta, (SC)
State of A.P. v. Vallabhapuram Ravi, (SC)
P. Damodaran Namboodiri, Molsonthy, Siva Temple, Ernakulam. v. Cochin Devaswom Board (SC)
Avtar Singh v. Manmohan Singh (SC)
National Insurance Co. Ltd. v. Jugal Kishore, (SC)
Ashok Kumar Mittal v. Maruti Udyog Ltd. (SC)
Charanjit Singh, Paramjit Singh v. Balbir Singh (SC)
Rashtriya Mill Mazdoor Sangh, Nagpur v. Model Mills, Nagpur, (SC)
Provident Fund Inspector, Chandigarh v. M/s. Delhi Faridabad Textile Mills (SC)
Union of India v. Nirmal Kr. Tiwari (SC)
Mathew Areeparmtil v. State of Bihar, (SC)
State of Punjab v. M/s. Hindsons (P) Ltd., (SC)
Vinayak v. State of Maharashtra, (SC)
Kamladevi Chattopadhyay v. State of Punjab, (SC)
Dr. (Mrs.) Usha Dhingra v. Dr. Harish C. Dhingra (SC)
Ashok Kumar Mittal v. Maruti Udyog Ltd. (SC)
N. Sivammal v. Managing Director, Pandian Roadways Corpn., (SC)
M/s. Bhojraj Kunwarji Oil Mill and Ginning Factory v. Yograjsinha Shankarsinha Parihar, (SC)
Jai Kishan v. Mst. Mumtaz Begum, (SC)
Dr. Y.P. Gupta v. Union of India, (SC)
Hussaini v. Hon. The Chief Justice of High Court Allahabad, (SC)
Krishi Utpadan Mandi Samiti, Kanpur v. M/s. Ganga Dal Mill and Co., (SC)
Ayyaswami Gounder v. Munnuswamy Gounder, (SC)
D. Cawasji and Co., Mysore v. State of Mysore, (SC
Regional Provident Fund Commission v. Workmen, (SC)
The Gwalior Distt. Coop. Central Bank Ltd., Gwalior v. Ramesh Chandra Mangal, (SC)
Ajay Dixit v. State of U.P., (SC)
Lallu Ram v. State of U.P., (SC)
Rajinder Kumar Kindra v. Delhi Administration, (SC)
Bhanwar Lal v. State of Rajasthan, (SC)
State of U.P. v. Gokaran, (SC)
Jaspal Singh v. The Additional District Judge, Balandshahr, (SC)
Ahmed Hussain Khan v. State of A.P., (SC)
Gurpal Tuli v. State of Punjab, (SC)
Salabuddin Mohamed Yunus v. State of A.P., (SC)
C.K. Murthy v. Government of A.P., (SC)
Jatinder Kumar v. State of Punjab, (SC)
Delhi Cloth and General Mills Ltd. v. Shambhu Nath Mukherjee, (SC)
Gulam Abbas v. State of U.P. (SC)
Inderjit Barua v. Election Commission of India, (SC)
Surinder Singh v. Hardial Singh, (SC)
M.P. Mittal v. State of Haryana, (SC)
Elpro International Ltd. v. Joint Secretary, Govt. of India, Ministry of Finance, (SC)
Smt. Provabati Chakraborty v. Satyendra Nath Chatterjee (SC)
Radhey Shyam v. Kalyan Mal, (SC)
Birendra Kumar Ganguly v. Smt. Suprova Dutta (SC)
Tulsiram v. State of Madhya Pradesh, (SC)
Commissioner of Sales Tax, U.P., Lucknow v. M/s. Vijai Int. Udyog, Hathras, (SC)
Shri Narakesari Prakashan Ltd. v. Employees' State Insurance Corporation, (SC)
I.T. Commr., Ernakulam v. Official Liquidator, P.C.B. Ltd., (SC)
K.M. Mohamad Abdul Khader (Firm) v. State of T.N., (SC)
Ajit Singh v. State of Haryana, (SC)
J.S. Rukmani v. Government of T.N., (SC)
M. Veerabhadra Rao v. Tek Chand, (SC)
Central Coal Fields Ltd. v. State of Bihar, (SC)
State of Maharashtra v. Abhay, (SC)
Satnam Verma v. Union of India, (SC)
Narain Khamman v. Parduman Kumar Jain, (SC)
Karnail Singh v. State of Punjab (SC)
Nirmalabai Narayan Datar v. Girijabai Gangadhar Gadre, (SC)
Dalbara Singh v. State of Punjab (S.C.)
Life Insurance Corporation of India v. Kiran Sinha, (SC)
Rajmata Vijai Raje Sindia v. State of U.P., (SC)
C. Elumalai v. State of T.N., (SC)
State of Maharashtra v. Baburao Ravaji Mharulkar, (SC)
Hans Raj v. State of Punjab, (SC)
Workmen of Syndicate Bank, Madras v. Government of India, (SC)
Bhag Mal v. Parbhu Ram, (SC)
Ram Sharan Yadav v. Thakur Muneshwar Nath Singh, (SC)
MSCO Pvt. Ltd., M/s. v. Union of India, (SC)
State of U.P. v. M.K. Anthony, (SC)
Javed Ahmed Abdul Hamid Pawala v. State of Maharashtra, (SC)
Samarias Trading Co. Pvt. Ltd. v. M/s. S. Samual,
Nepal Singh v. State of U.P., (SC)
Surendra Kumar v. State of Bihar, (SC)
K.T. Thomas v. Indian Bank (SC)
State of Karnataka v. Muniyalla, (SC)
Chiman Lal v. Mishri Lal, (SC)
Debranjan Ray v. Comptroller and Auditor General of India, (SC)
Steel Authority of India Ltd. v. M/s Uttam Singh Duggal and Co. (SC)
Ashok Kumar Bhattacharyya v. Ajoy Biswas, (SC)
General Labour Union (Red Flag), Bombay v. B.V. Chavan, (SC)
Harsharan Verma v. Charan Singh (SC)
M/s. Amar Nath Om Parkash v. State of Punjab, (SC)
Mukhtiar Singh v. State of Haryana (SC)
State of U.P. v. Dr. Abdul Quddus, (SC)
R.D.E.S.I.C. Trichur v. Ramanuja Match Industries, (SC)
Satya Narain Singh v. High Court of Judicature at Allahabad, (SC)
M/s Variety Emporium v. R.M. Mohd. Ibrahim Naina, (SC)
State of Maharashtra v. Kamal Sukumar Durgule, (SC
S.Harcharan Singh v. S.Sajjan Singh, (SC)
Mer Dhana Sida v. State of Gujarat, (SC)
Narinder Kumar v. The State of Punjab, (SC)
Khilli Ram v. State of Rajasthan, (SC)
Assistant Collector of Central Excise, Chandan Nagar, W.B. v. Dunlop India Ltd., (SC)
Union of India v. United Collieries Ltd., (SC)
Lakshmi Narayan Guin v. Niranjan Modak, (SC)
Anandilal Bhanwarlal v. Smt. Kasturi Devi Generiwala, (SC)
State of W.B. v. Sudhir Dey, (SC)
Lingappa Pochanna Appealwar v. State of Maharashtra, (SC)
Commissioner of Income-tax, A.P. v. M. Chandra Sekhar, (SC)
State of West Bengal v. Sampat Lal, (SC)
Municipal Corporation of Delhi v. M/s. New Kwality Sweet House, (SC)
Kanaya Ram v. Rajinder Kumar, (SC)
U.B.S Teotia v. Union of India (SC)
Indian Express Newspapers (Bombay) Private Ltd. v.
Life Insurance Corpn of India v. Escorts India Ltd (SC)
Gajinder Singh Cheema v. Union of India (SC)
Goa Sampling Employees' Assocn. v. General Superintendance Co. of India Pvt. Ltd., (SC)
Workmen of Hindustan Steel Ltd. v. Hindustan Steel Ltd., (SC)
Jagan Nath v. Ram Kishan Dass, (SC)
S. Kandaswamy Chettiar v. State of Tamil Nadu, (SC)
M/s S.M. Mahendru and Company v. State of Tamil Nadu, (SC)
Dr. Balbir Singh v. M.C.D., (SC)
N. Arumugam v. R. Ramachari (SC)
Aftab v. State of U.P. (SC)
Saukat Ali Mallick v. State of West Bengal (SC)
The State of Kerala v. M. Padmanabhan Nair, (SC)
Commissioner of Income-tax, Madras v. Vinod Kumar Didwania, (SC)
Ram Sumer Puri Mahant v. State of U.P., (SC)
Manmohan Singh Jaitla v. Commissioner, U.T., Chandigarh, (SC)
Mohinder Singh v. State of Punjab, (SC)
Harjinder Singh v. State of Punjab, (SC)
Balmer Lawrie Workers' Union, Bombay v. Balmer Lawrie and Co. Ltd., (SC)
Sayaji Mills Ltd. v. Regional Provident Fund Commissioner, (SC)
Ram Sumiran v. D.D.C, (SC)
Jute Corporation of India Officers Association v. The Jute Corpn. of India Ltd. (SC)
State of Bihar v. Bishnu Chand Lal Chaudhary", (SC)
Har Sharan Verma v. State of U.P., (SC)
Union of India v. Kassappa Madivallappa Kulkarni (SC)
Rasiklal Vaghajibhai Patel v. Ahmedabad Municipal Corporation, (SC)
Sardar Tota Singh v. M/s. Gold Field Leather Work Bombay, (SC)
Ramesh Chand v. State of Uttar Pradesh, (SC)
Union of India v. The Elphinstone SPG. Weaving Mills Ltd. (SC)
Satya Pal Gopal Das v. Panchubala Dasi, (SC)
Gattulal v. Gulab Singh, (SC)
B.H.E.L. Workers Association, Hardwar v. Union of India, (SC)
Jawaharlal Nehru University Students Union v. Jawaharlal Nehru University, (SC)
K.N. Nagraj v. State of Andhra Pradesh, (SC)
Deputy Commissioner of Sales Tax (Law), Board of R
Bhartu v. Randhir Singh, (SC)
Spl. Land Acquisition Officer v. B.M. Krishna Murthy, (SC)
Dhanjibhai Ramjibhai v. State of Gujarat, (SC)
State of Uttar Pradesh v. Ram Sagar Yadav, (SC)
Employees of National Research Development Corpn. Etc. v. National Research Development Corpn. (SC)
Shiv Shanker and Union of India, (SC)
B.K.V. Radhamani Ammal v. Authorised Officer, Land Reforms, Coimbatore, (SC)
Budhu Sao v. Baleshwar Prosad Sao, (SC)
Jai Singh v. State of Jammu and Kashmir, (SC)
Sudhir v. State of M.P., (SC)
Avtar Singh v. State of J&K, (SC)
S. Sundaram Pillai v. V.R. Pattabiraman, (SC)
Tusher Govindji Shah v. Union of India, (SC)
Parappa v. Siddappa Basappa Somankop , (SC)
Lohia Machines Ltd., M/s. v. Union of India, (SC)
Sumitra Devi v. Bhikan Choudhary, (SC)
Mst. Behal Kaur v. Nikka Mal (SC)
Bank of Baroda v. Mohd. Bhai, (SC)
Yogeshwar Jaiswal v. State Transport Appellate Tri
Ramkhilawandhar v. Gajodharprasad, (SC)
Mir Abdul Khaliq v. Abdul Gaffar Sheriff, (SC)
State of Rajasthan v. Associated Stone Industries (Kotah) Ltd., (SC)
Kamla v. Bhanwarlal Vaid, (SC)
Sadiqua Begum v. Board of Revenue, M.P., (SC)
Abdulla Bin Ali v. Galappa, (SC)
Indumati Markandray Trivedi v. Jhala Umedsinhji Mehrubhai, (SC)
Mohd. Ghouse Sahib v. Muhammad Kuthubudin Sahib, (SC)
Union of India v. M/s. Somasundaram Mills (P) Ltd., (SC)
Hyderabad Municipal Corporation v. M. Krishnaswami Mudaliar, (SC)
R. Srihari Naidu v. Government of A.P., (SC)
State of Mysore v. R.S. Kasi, (SC)
Enuga Lakshmamma v. Vennapusa Chinna Mulla Reddy, (SC)
Peria Nachi Muthu Gounder v. Raju Thevar, (SC)
U.P. State Electricity Board, Lucknow v. City Board, Mussoorie, (SC)
Calcutta Dock Labour Board v. Smt. Sandhya Mitra, (SC)
Harish Makhija v. State of U.P. (SC)
Ram Avtar Rai v. State of Uttar Pradesh, (SC)
Ibrahim Bachu Bafan v. State of Gujarat, (SC)
Union of India v. V.P. Gautama (SC)
Balkrishan Gupta v. Swadeshi Polytex Ltd., (SC)
D.R. Kohli v. Atul Products Ltd., (SC)
Meheruddin Sheikh v. State of West Bengal (SC)
J.R. Vohra v. M/s. India Export House Pvt. Ltd., (SC)
K. Kamalajammanniavaru v. Special Land Acquisition Office, (SC)
Ram Pyare v. Ram Narain, (SC)
Vengdasalam Pillai v. Union Territory of Pondicher
Canteen Mazdoor Sabha v. Delhi Administration (SC)
Fomento Resorts and Hotels Ltd., M/s. v. Gustavo Ranato da Cruz Pinto, (SC)
Union of India v. Annam Ramalingam, (SC)
Avtar Singh v. Manmohan Singh (SC)
The Sakhkkar Mills Mazdoor Sangh v. The Gwalior Sugar Co. Ltd., (SC)
State of orissa v. Shiva Parshad Das, (SC)
State of Punjab v. Bhagwant Singh, (SC)
Rathi Khandsari Udyog, M/s. v. State of U.P., (SC)
Sunkara Rajayalakshmi v. State of Karnataka (SC)
City Corporation of Calicut v. Thachambalath Sadasivan, (SC)
Moped India Ltd. v. Asstt. Collector of Central Ex
E. I. D. Parry (India) Ltd. v. State of T.N., (SC)
West Bengal State Electricity Board v. Desh Bandhu Ghosh, (SC)
Steel Industrials Kerala Ltd., M/s. v. Capt. S.M.
The M.P. Irrigation Karamchari Sangh v. The State of M.P., (SC)
K.Ramanathan v. State of T.N., (SC)
Gasket Radiators Pvt. Ltd., M/s. v. Employees' State Insurance Corporation, (SC)
Moti Lal Ghelabhai v. Jagan Nagar, (SC)
Moti Lala Ghelabhai (Deceased) by Legal representatives v. Jagan Nagar (Deceased) by L.R's, (SC)
Moti Lal Ghelabhai v. Jagan Nagar, (SC)
Workmen of the Food Corporation of India v. M/s F.
Arun Kumar Chatterjee v. South Eastern Railway, (S
Lachhman Ram v. State of Orissa, (SC)
Food Corporation of India Workers Union v. Food Corporation of India, (SC)
The Bihar State Harijan Kalyan Parishad v. The Union of India, (SC)
Titaghur Paper Mills Co. Ltd. v. State of Orissa, (SC)
Ashutosh Swain v. State Transport Authority, (SC)
State of Orissa v. Titaghur Paper Mills Company Li
S.D. Chaddha v. State of U.P. (SC)
Rural Litigation and Entitlement Kendra, Dehradun v. State of U.P., (SC)
H.V. Pardasani v. Union of India, (SC)
Prem Pal v. Union of India, (SC)
Sushma Sharma, Dr. v. State of Rajasthan, (SC)
Karam Pal v. Union of India, (SC)
Shankar Das v. Union of India, (SC)
Pratibha Rani v. Suraj Kumar, (SC)
Sant Lal Jain v. Avtar Singh, (SC)
Brij Mohan v. Sat Pal, (SC)
Brij Mohan v. Mange Ram, (SC)
Commissioner of Wealth-tax, Ahmedabad v. Kantilal Manilal, (SC)
W.T. Commissioner, Orissa v. B.M. Raju, Berhampur (Ganjam), (SC)
N. Horangse v. M. Tsubongse, (SC)
State of W.B. v. Ghusick and Muslia Collieries Ltd. (SC)
State of Maharashtra v. Narayan Rao Sham Rao Deshmukh, (SC)
Shambhu Charan Shukla v. Thakur Ladli Radha Chandr
Ganpat Roy v. Additional District Magistrate, (SC)
A. A. Shirdone v. Saheb H. Tajbhokhari, (SC)
Chief of the Army Staff v. Major Dharam Pal Kukrety, (SC)
G.S. Lamba v. Union of India, (SC)
Shrishail Nageshi Pare v. State of Maharashtra, (SC)
State (Delhi Administration) v. Puran Mal, (SC)
Philips India Ltd., M/s. v. Labour Court, Madras, (SC)
Goswami Shyamavallabh Gopalavaillabh v. Charity Commissioner, Gujarat State (SC)
Collector of Customs and Central Excise v. Oriental Timber Industries, (SC)
T. Venkata Reddy v. State of Andhra Pradesh, (SC)
Henry Westmuller Roberts v. State of Assam, (SC)
State of M.P. v. Vyankatlal, (SC)
Associated Cement Co. Ltd. v. Director of Inspection, Customs and Central Excise, New Delhi, (SC)
State of U.P. and others v. Surain Singh, (SC)
Ganpat Roy with Smt. Kaushal Rekhi v. Additional District Magistrate, (SC)
Y. Ramanjuneyulu v. State of A.P., (SC)
Lok Pal Singh v. State of M.P., (SC)
Daman Singh v. State of Punjab, (SC)
State of Rajasthan v. M/s. Swaika Properties, (SC)
M.L. Jain v. Union of India, (SC)
Sant Raj v. O.P. Singla, (SC)
State of Gujarat v. Dhrangadhra Chemical Works Ltd., (SC)
Babubhai and Co., M/s. v. State of Gujarat, (SC)
State of Punjab v. Hardyal, (SC)
Shenoy and Co.,M/s. Bangalore v. Commercial Tax Of
Murari Mohan Deb v. The Secretary to the Govt. of India, (SC)
State of H.P. v. A Parent of a Student of Medical College, Shimla, (SC)
Ram Avtar Sharma v. State of Haryana, (SC)
Om Parkash Sharma v. Union of India, (SC)
Parkash Chandra Mehta v. Commissioner and Secretary, Government of Kerala, (SC)
Travellers Service Agents v. Union of India , (SC)
S.A. Kini v. Union of India, (SC)
Kapoor Chand Maganlal Chanderia v. Delhi State (SC)
State of Gujarat v. Raghunath Vamanrao Baxi, (SC)
Kurjibhai Dhanjibhai Patel v. State of Gujarat (SC)
Bhagirath v. Delhi Administration, (SC)
Pokar Ram v. State of Rajasthan, (SC)
McDowell and Company Limited, M/s. v. Commercial Tax Officer, (SC)
Union of India v. Rajnikant Bros. (SC)
Ganesh Prasad Sah Kesari v. Lakshmi Narayan Gupta, (SC)
Inder Pal Yadav v. Union of India, (SC)
Chandu Lal v. Management of M/s. Pan American World Airways Inc., (SC)
Chandra Pal Singh v. State of U.P. (SC)
Sham Sunder Sharma v. State of U.P. (SC)
Bhagat Ram v. Kishan, (SC)
M.J. Akbar v. Ramnivas S. Agarwal (SC)
Tej Bahadur Singh v. State of U.P., (SC)
Mohd. Azeem v. District Judge, Aligarh, (SC)
Mohd. Ahmed Khan v. Shah Bano Begum, (SC)
Bakhshish Singh v. Union of India, (SC)
V.J. Thomas v. Union of India, (SC)
K.C. Joshi v. Union of India, (SC)
K.M. Chikkaputtaswamy v. State of A.P., (SC)
Pran Krishna Goswami v. State of West Bengal, (SC)
H.A.R.S. Ramaswamy Chettiar v. K.S. Krishnaswamy (SC)
Bhagwant Singh v. Commissioner of Police, (SC)
Bata Shoe Co. (P) Ltd. v. Collector of Central Excise, (SC)
Narchinva V. Kamat v. Alfredo Antonio Deo Martins, (SC)
Chameli Wati v. Delhi Municipal Corporation of Del
Govind Saran Ganga Saran, M/s. v. Commissioner of Sales Tax, (SC)
Partap Singh, Dr. v. Director of Enforcement, Foreign Exchange Regulation Act, (SC)
State of U.P. v. Raja Ram Jaiswal, (SC)
Collector (Distt. Magistrate), Allahabad v. Raja Ram Jaiswal, (SC)
National Taxtile Corporation (U.P.) Ltd. v. R.K. Nigam (Dead) By LRs. (SC)
Gautatn Chand Jain v. Smt. Sushila Kumari Jain, (SC)
Upendra Chandra Chakraborty v. United Bank of India, (SC)
Usha Rani Datta v. State Industrial Court, Indore, (SC)
Bhagwan Das v. Indian Council of Agricultural Research, (SC)
Poonamal v. Union of India, (SC)
Dinesh Kumar, Dr. v. Motilal Nehru Medical College, Allahabad, (SC)
Smt. Gian Devi Anand v. Jeevan Kumar, (SC)
Chander Kala v. Ram Kishan, (SC)
Rajbir v. State of Haryana, (SC)
State of Rajasthan v. Shamsher Singh, (SC)
P. Savita v. Union of India, (SC)
State of T.N. v. Ramalinga Samigal Madam, (SC)
Zodiac Electricals Pvt. Ltd., M/s. v. Union of India, (SC)
State of Punjab v. Mohinder Singh, (SC)
State of A.P. v. Guntakal Toddy Tappers Co-operative Society, (SC)
Mukesh Advani v. State of M.P., (SC)
State of Maharashtra v. Annapurnabai, (SC)
Workmen employed by M/s. Indian Oxygen Ltd. v. M/s. Indian Oxygen Ltd., (SC)
Lalji Singh v. State of U.P., (SC)
I.T.C. Ltd. v. State of Karnataka, (SC)
Dy. Commr., Sales Tax (Law) v. M/s. K. Kelikutty, (SC)
Empire Industries Ltd. v. Union of India, (SC)
Rajesh Kumar v. Amrawati Bharti (SC)
Arkal Govind Raj Rao v. Ciba Geigy of India Ltd., Bombay, (SC)
Jaswant Singh v. Custodian of Evacuee Property, New Delhi, (SC)
State of Bihar v. Banshi Ram Modi, (SC)
Lila Krishan v. Mani Ram Godara, (SC)
Umed Singh Rao v. Mani Ram Godara, (SC)
Ram and Shyam Company v. State of Haryana, (SC)
P. Nalla Thampy Terah, Dr. v. Union of India, (SC)
Banwari Lal Kotiya v. P.C. Aggarwal, (SC)
Lakshmi Charan Sen v. A.K.M. Hassan Uzaman, (SC)
Surya Narain Yadav v. Bihar State Electricity Board, (SC)
K.C. Vasanth Kumar v. State of Karnataka, (SC)
Anil Kumar v. Presiding Officer, (SC)
Sadha Singh v. State of Punjab, (SC)
Shri Amrit Nahata v. Union of India, (SC)
Smt. Vijay Laxmi Gangal v. Mahendra Pratap Garg, (SC)
National Textiles Corporation Ltd v. Gauri Saha (SC)
Hirachand Kothari v. State of Rajasthan, (SC)
Life Insurance Corporation of India v. Escorts Ltd
Ashok Kumar Mittal v. Maruti Udyog Ltd. (SC)
Jorden Diengdeh v. S.S. Chopra, (SC)
Brahmvart Sanathan Dharam Mahamandal, Kanpur v. Prem Kumar, (SC)
State of Punjab v. Hardyal, (SC)
Raj Pal Sharma v. State of Haryana, (SC)
Ashok Kumar Yadav v. State of Haryana, (SC)
State of U.P. v. Sukhbasi, (SC)
Rural Litigation and Entitlement Kendra, Dehradun v. State of U.P., (SC)
Indian Aluminium Cables Ltd. v. Union of India, (SC)
Smt. Sowmithri Vishnu v. Union of India, (SC)
Indian Metal & Ferro Alloys Ltd., Indian Charg
Khandelwal Metal and Engineering Works v. Union of India, (SC)
Distributors (Baroda) Pvt. Ltd. v. Union of India, (SC)
Maharao Sahib Shri Bhim Singhji v. Union of India, (SC)
Kamlesh Pratap Singh v. District Magistrate, Luckn
Hadibandhu Rautarao v. State of Orissa (SC)
D.K. Mitra v. Union of India, (SC)
Tai Hing Cotton Mill Limited v. Liu Chong Hing Ban
Bombay Hawkers' Union v. Bombay Municipal Corporation, (SC)
Commissioner of Income-tax, A.P. v. M/s. T. Veerabhadra Rao, K. Koteswara Rao and Co., (SC)
Union Territory of Chandigarh v. M/s. Amrit Roller
Dhanpat Oil and General Mills, M/s. v. Union of India, (SC)
Bir Bajrang Kumar v. State of Bihar, (SC)
Dinesh Kumar, Dr. v. Motilal Nehru Medical College, Allahabad, (SC)
K.G. Muthanna v. State of Tamil Nadu (SC)
M.J. Akbar v. Ramniwas S. Agarwal (SC)
Gram Panchayat of Village Jamalpur v. Malwinder Singh, (SC)
Enamala Nagi Reddy v. State of A.P. (SC)
Sakuru v. Tanaji, (SC)
Maharaja Kumar Somendra Chand Nandy v. State of U.P., (SC)
Olga Tellis v. Bombay Municipal Corporation, (SC)
K. Chandru v. State of T.N., (SC)
Union of India v. Tulsiram Patel, (SC)
A. Sreenivasa Pai v. Saraswathi Ammal, (SC)
Ministry of Labour & Rehabilitation v. Tiffin's Ba
Jayasingh Dnyanu Mhoprekar v. Krishna Babaji, (SC)
State of Haryana v. Birkha Ram, (SC)
All India Voltas and Volkart Employees Federation v. M/s. Voltas Ltd., (SC)
Narayan Singh v. State of M.P., (SC)
Chanchal Kumari v. Union Territory, Chandigarh, (SC)
Mrs. Geetinder Kaur v. State of Punjab, (SC)
Krishna Bus Service Pvt. Ltd., M/s. v. State of Haryana, (SC)
Keisam Kumar Singh v. State of Manipur, (SC)
Chandigarh Administration, Chandigarh v. Dharma Singh, (SC)
Sharvan Kumar v. State of Uttar Pradesh, (SC)
Avtar Singh v. Manmohan Singh (SC)
P.A. Thillai Chidambara Nadar v. Additional Appellate Assistant Commissioner, Madurai, (SC)
Anand Kumar Jain v. Union of India, (SC)
Singapore Bus Service (1978) Ltd v. Lim Soon Yong (P.C.)
State of Orissa v. Sridhar Kumar Malik, (SC)
Ramesh Balkrishna Kulkarni v. State of Maharashtra, (SC)
Chairman, United India F. and G. Ins. Co. Ltd. v. K.S. Vishwanathan, (SC)
Chiranjit Lal Anand v. State of Assam, (SC)
State of Punjab v. Labh Singh, (SC)
State of U.P. v. Ballabh Das, (SC)
Dhanna Chaudhry v. State of Bihar, (SC)
Chittarmal v. Gem Cinema (SC)
Umesh Chandra Shukla v. Union of India , (SC)
Dhirendra Chamoli v. State of U.P., (SC)
Saroj Kumar Bose v. Kanailal Mondal, (SC)
Superintendent of Central Excise, Surat v. Vac Met Corpn. (P) Ltd., (SC)
Surjeet Singh v. D.P. Sharma (SC)
Ram Singh v. Col. Ram Singh, (SC)
The Workmen Employed by Mis. Balmer Lawrie & Co. Ltd. v. M/S. Balmer Lawrie & Co. Ltd. (SC)
Ram Avtar v. State (Delhi Administration), (SC)
Kailash Chandra Sahu v. Republic of India, (SC)
Commissioner of Income-tax, Central, Bombay v. Jalan Trading Co. (P) Ltd., (SC)
Krishna Ballabh Prasad Singh v. Sub Divisional Officer Hilsa - cum - Returning Officer, (SC)
Union of India v. Ahmedabad Manufacturing and Calico Printing Co. Ltd. , (SC)
State of U.P. v. Lalloo, (SC)
The Workmen Of Hirakud Project v. The Management of Hirakud Dam Project Hirakud (SC)
S. Krishnamurthy v. The Presiding Officer, Central
Bhag Singh v. Union Territory of Chandigarh, (SC)
Commissioner of Income-tax, Kanpur v. M/s. Mother India Refrigeration Industries (P.) Ltd., (SC)
Ratanchand Darbarilal, M/s. v. Commissioner of Income Tax, M.P., (SC)
Rattan Lal v. State of Haryana, (SC)
Pattipati Venkaiah v. State of A.P., (SC)
Gopal v. Administrative Officer, Madhya Pradesh Khadi and Village Industries Board, (SC)
Workmen A.R.I. Ltd. v. A.R.I. Ltd., Bhavnagar, (SC)
B. Prabhakar Rao v. State of Andhra Pradesh, (SC)
M/s Hindustan Gum & Chemicals Ltd. v. State of Haryana, (SC)
Surjeet Singh v. D.P. Sharma (SC)
Deputy Commissioner of Agricultural Income-tax and Sales Tax, Ernakulam v. Indian Explosives Ltd., (SC)
Workmen of M/s. Binny Ltd. v. Management of Binny Ltd., (SC)
Phool Chand Gupta v. Regional Transport Authority, Ujjain, (SC)
Man Singh v. State of Punjab, (SC)
Chand v. Government of U.P., Lucknow, (SC)
Prakash Chandra Agarwal v. State of Bihar, (SC)
Management of Goodyear India Ltd. v. K.G. Devessar, (SC)
Workmen of A.E.I.B. Corpn. v. Management A.E.I.B. Corpn., (SC)
Management of Standard Motor Products of India Limited v. A. Parthasarathy, (SC)
Commissioner of Income-tax, Patiala v. M/s. Jagannath Pyarelal, (SC)
State of Punjab v. S. Dharam Singh, (SC)
Commissioner of Income-tax, Bangalore v. J. H. Gotla, (SC)
Govt. Medical Store Depot, Gauhati v. Supdt. of Taxes, Gauhati, (SC)
Malkhan Singh v. Sohan Singh, (SC)
Union of India v. Godfrey Philips India Ltd., (SC)
Dharangadhra Chemicals Works v. Dharangadhra Municipality (SC)
Balram Singh v. Bhikam Chand Jain, (SC)
Partap Singh v. Union of India, (SC)
Haji Abdul Hameed v. Commissioner of Income-tax U.P., Lucknow, (SC)
Narendra Bahadur Singh v. Gorakhpur University, (SC)
N. Subhadra Amma v. State of Kerala , (SC)
H.D. Singh v. Reserve Bank of India, (SC)
State of Orissa v. Orissa Cement Ltd., (SC)
Sahney Steel and Press Works Ltd., M/s. v. Commercial Tax Officer, (SC)
Indian Motors Transport Pvt. Ltd. v. Commissioner of Income-Tax (SC)
Satyavir Singh and others v. Union of India, (SC)
Ramesh Yadav v. District Magistrate, Etah, (SC)
Shiveshwar Prasad Sinha v. Union of India, (SC)
Dalip Singh v. State of Punjab, (SC)
Mohinder Kumar v. State of Haryana, (SC)
Salimkhan Sardarkhan v. State of Gujarat, (SC)
J.M. Bhatia v. J.M. Shah, (SC)
Badri Prasad Jagan Prasad, M/s. v. Commissioner of
K. George Thomas, Dr. v. Commissioner of Income Tax Ernakulam, (SC)
Onkarlal Nandlal M/s. v. State of Rajasthan, (SC)
State (Delhi Administration) v. Laxman Kumar, (SC)
Samaresh Bose v. Amal Mitra, (SC)
Abdul Sattar v. Union Territory, Chandigarh, (SC)
Mohinder Singh v. State (Delhi Administration) (SC)
Kanhiya Lal Omar v. R.K. Trivedi, (SC)
State of U.P. v. Satish Chandra, (SC)
State through C.B.I. v. D.P. Dogra, (SC)
Abdul Kadir v. State of Assam, (SC)
P.M. Patel and Sons, M/s. v. Union of India, (SC)
Laxmi Kant Pandey v. Union of India, (SC)
Union of India v. Cibatul Limited, (SC)
Sunil Siddharthbhai v. Commissioner of Income-Tax, Ahmedabad, Gujarat, (SC)
Saroj Aggarwal v. Commissioner of Income-Tax, U.P.
Shashi Kumar v. State of Bihar (SC)
Joint Secretary to the Govt. of India v. M/s. Food Specialities Ltd., (SC)
Indrajit Barua v. Election Commission of India, (SC)
Soosai v. Union of India, (SC)
Rural Litigation & Entitlement Kendra, Dehradun v. State of U.P. (SC)
Bhagwant P. Sulakhe v. Digambar Gopal Sulakhe, (SC)
American Home Products Corporation v. Mac Laborato
C.K. Narayana Chary v. Pothepalli Ashanna, (SC)
State of Gujarat v. Ratilal Hiralal Patel (SC)
Land Acquisition Officer, Hyderabad Urban Development Authority, Hyderabad v. Mohd. Amri Khan, (SC)
Rajinder Prasad Aggarwal v. Chief Metropolitan Magistrate (SC)
S. Harbans Singh v. M.C.D. (SC)
H. Anraj v. Govt. of T.N., (SC)
Asha Keshwarao Bhosale v. Union of India, (SC)
Express Newspapers Pvt. Ltd. v. Union of India, (SC)
Andhra University v. Regional Provident Fund Commissioner of Andhra Pradesh, (SC)
Osmania University v. Regional Director, Employee's State Insurance Corporation, Andhra Pradesh, (SC)
Commissioner of Wealth-tax, Punjab, J. and K., Cha
Shree Sajjan Mills Ltd. v. Commissioner of Income
Kirpal Singh v. Uttam Singh, (SC)
Savitri v. Govind Singh Rawat, (SC)
Harbans Lal v. Jagmohan Saran, (SC)
Commissioner of Income-Tax, Calcutta v. Associated Electrical Industries (India) Pvt. Ltd., (SC)
Regional Director Employees, State Insurance Corporation v. Bata Shoe Co. (P) Ltd., (SC)
Gollaleshwar Dev v. Gangawwa Kom Shantayya Math, (SC)
Adarsh Travels Bus Service, M/s. v. State of U.P.
State of Uttar Pradesh v. Mahant Singh, (SC)
Officer-in-charge of the Superseded Krishi Upaj Mandi Committee, Khandwa v. Tara Chand Agarwal, (SC)
State Bank of India v. Commissioner of Income-tax, Ernakulam, (SC)
Jagdish v. Harendrajit Singh, (SC)
Divisional Forest Officer v. G. V. Sudhakar Rao, (SC)
S.P. Sampath Kumar v. Union of India (SC)
A.K. Sen v. Union of India, (SC)
Scientific Engineering House (P) Ltd. v. Commissioner of Income-tax, Andhra Pradesh, (SC)
Vora Rahimbhai Haji Hasanbhai Popat v. Vora Sunderlal Manilal, (SC)
S.C. Jain v. State of Haryana, (SC)
Express Newspapers Pvt. Ltd. v. Union of India (SC)
Shyam Lal Sharma v. Union of India, (SC)
Balraj Singh v. Delhi Administration (SC)
Commissioner of Sales Tax, U.P. v. Macneill and Barry Ltd., Kanpur, (SC)
Ganga Bishan v. Jai Narain, (SC)
Union of India v. G.N. Tiwari, (SC)
Ashish Sharma v. University of Delhi (SC)
Sanjay Dinkar Asarkar v. State of Maharashtra, (SC)
Mohanlal Maganlal Bhavsar v. Union of India, (SC)
Union of India v. M/s. Lakshmi Sugar and Oil Mills Ltd., Hardoi, (SC)
Bhim Singh, M.L.A. v. State of Jammu and Kashmir, (SC)
G.K. Pillai v. Addl. Distt. Judge, IVth, Lucknow,
Mst. Zohara Khatoon v. Mohd. Ibrahim, (SC)
Forward Construction Co. v. Prabhat Mandal (Regd), Andheri, (SC)
Smt. Pramila Kumari Mohanty v. Sujan Charan Lenka,
Raghavendra Singh v. Superintendent, District Jail, Kanpur, (SC)
Melepurath Sankunni Ezhuthassan v. Thekittil Geopalankutty Nair, (SC)
Somaiya Organics (India) Ltd. v. Board of Revenue,
Bihari Lal v. Mst. Kalyani (SC)
M.C. Mehta v. Union of India (SC)
Balbir Singh v. D.N. Kadian, (SC)
S. Guin v. Grindlays Bank Ltd., (SC)
Radha K. Kakde v. Union of India, (SC)
K. Kesavan v. State of Tamil Nadu (SC)
Maya Rani Punj v. Commissioner of Income tax, Delh
K. Kesavan v. The State of Tamil Nadu (SC)
Attorney General of India v. Lachma Devi, (SC)
Shri Shiv Ratan Makim v. Union of India, (SC)
K.S. Meenayya v. Principle Secretary & Government Revenue Department (SC)
Delhi Pradesh House Owners Association v. Union of India, (SC)
Life Insurance Corporation of India v. Escorts Ltd., (SC)
Commissioner of Income-tax, Delhi v. Bansi Dhar an
State of Gujarat v. Panch of Nani Hamam's Pole, (SC)
Ganesh Sugar Mills v. State of U.P., (SC)
Shri Anand Sugar Mills v. State of U.P., (SC)
State of M.P. and others, Appellants v. Devilal Respondent. , (SC)
Manick Chandra Nandy v. Debdas Nandy, (SC)
Bansal and Co., M/s. v. Union of India, (SC)
Prakash Amichand Shah v. State of Gujarat, (SC)
Karan Singh, Dr. v. State of J. and K., (SC)
Union of India v. R.G. Kashikar, (SC)
Satar Habib Hamdani v. K.S. Dilip Sinhji, (SC)
Shri Firojuddin v. The State Transport Appellate Tribunal, Gwalior (SC)
Ganpat Giri v. IInd Additional District Judge, Balia, (SC)
Bhavarlal Labhchand Shah v. Kanaiyalal Nathalal In
Commissioner of Income-Tax, Kerala v. High Land Produce Co. Ltd. (SC)
Commissioner of Income-Tax, Madras v. Andhra Prabha P. Ltd. (SC)
Dilharshankar C. Bhachech v. Controller of Estate Duty, Ahmedabad, (SC)
Chandra Kanta Debnath v. State of Tripura, (SC)
State Bank of Travancore v. Commissioner of Income
D.V. Bapat, I.T.O., Companies Circle Bombay v. M/s
Commissioner of Income-tax, Bombay v. M/s. Canning Mitra Phoenix Pvt. Ltd., (SC)
Alimenta S.A. v. National Agricultural Co-operative Marketing Federation of India Ltd., (SC)
People's Union for Civil Liberties v. State of A.P. (SC)
Commissioner of Income-tax, Delhi v. Pearey Lal And Sons P. Ltd., (SC)
Sudhan Singh v. University of Delhi, (SC)
Rajesh Bhalla v. Union Territory of Chandigarh (SC)
Monsanto Company v. Coramandal Indag Products (P) Ltd., (SC)
Walter Mathias v. Lilly Mathias (SC)
A. Ramanathan v. Bar Council of India (SC)
Mathura Refinery Mazdoor Sangh v. Union of India (SC)
Secretary, Petroleum Workers Union v. Bharat Petroleum Corporation Ltd. (SC)
Surinder Singh v. Engineer in Chief C.P.W.D, (SC)
Mahavir Singh v. Staff Selection Committee, (SC)
Surinder Kumar v. State (Delhi Administration), (S
Ram Roop Shukla v. State of U.P. (SC)
P.J. Shetty v. Union of India (SC)
Harihar Prasad v. Shashidhar Das (SC)
Archana Tikoo v. Vijay Kumar Tikoo (SC)
Vijay Kumar Tickoo v. Archana Tickoo (SC)
M.S. Syed Ibrahim v. M.K. Sudarsanam (SC)
Union of India v. Arun Kumar Roy, (SC)
Mrs. Mohini Suraj Bhan v. Vinod Kumar Mittal, (SC)
Dr. Keshav Ram Pal v. U.P. Higher Education Servic
Palanisamy v. State of T.N., (SC)
Jalkishan Mallah Matseyajeevi Sahakari Samiti Ltd. v. State of U.P., (SC)
Ganga Singh v. State of Madhya Pradesh (SC)
Rajgariah Oil Mills (P) Ltd. v. State of Haryana (SC)
Om Parkash Agarwal v. Giri Raj Kishori, (SC)
Ram Chand Bhatia v. Hardyal, (SC)
S.P. Gramophone Company , M/s. v. Commissioner of Income-tax, Patiala, (SC)
Food Corporation of India v. J.A. Ansari (SC)
Braham Deo Harijan v. Union of India (SC)
The Agri Horticultural Society v. V. Krishnamoorthy (SC)
Ranbir Seth v. M.S. Chahal (SC)
Gopal v. State of T.N., (SC)
M.C. Mehta v. Union of India (SC)
Aisha Bi v. Amina Bi (SC)
Jaspal Singh v. State of Punjab, (SC)
Karjan Jalasay Yojana Assargrasth Sahkar Ane Sangarsh Samiti v. State of Gujrat, (SC)
Jawahar Lal Singh v. Naresh Singh, (SC)
Ram Gopal Saraf v. The Municpal Commr. Calcutta (SC)
Sita Ram Somani v. State of Rajasthan, (SC)
Filterco, M/s. v. Commissioner of Sales Tax, M.P., (SC)
State of H.P. v. Umed Ram Sharma, (SC)
Suraj Prakash Bhandari v. Union of India, (SC)
Narender Chadha v. Union of India, (SC)
Raghunath Laxman Makadwada v. State of Maharashtra, (SC)
Virendra Kumar v. Chief of the Army Staff New Delhi, (SC)
L.K. Pandey v. Union of India (SC)
Collector of 24 Parganas v. Lalit Mohan Mullick, (
State Bank of India v. M/s. Saksaria Sugar Mills Ltd., (SC)
General Manager, Security Paper Mill, Hoshangabed v. R.S. Sharma, (SC)
Shivaji Atmaji Sawant v. State of Maharashtra, (SC
M.C. Mehta v. Union of India, (SC)
Jageshwar Prasad v. State of Bihar, (SC)
Controller of Estate Duty, A.P., Hyderabad v. Godavari Bai, (SC)
Employees of Engineers India Ltd. v. Engineers India Ltd. (SC)
State of W.B. v. Calcutta Hardware Stores, (SC)
Mary Roy v. State of Kerala, (SC)
M.C. Mehta Shriram Foods and Fertiliser Industries v. Union of India (SC)
Guru Prashad v. Union of India (SC)
M/s. Girdhari Lal v. Balbir Nath Mathur, (SC)
Atam Parkash v. State of Haryana, (SC)
Delhi Cloth and General Mills Co.Ltd., M/s v. Union of India, (SC)
S. Thenappa Chettiar v. State of T.N., (SC)
Raj Parkash Chemicals Ltd. v. Union of India, (SC)
D.K. Trivedi and Sons v. State of Gujarat, (SC)
Ambalal Manibhai Patel v. State of Gujarat, (SC)
Gulam Abbas v. State of U.P., (SC)
Nebha, M/s. and Co. v. State of Gujarat, (SC)
Brij Bhushan v. State of J&K, (SC)
Commissioner of Income-tax Hyderabad v. A.P. State Road Transport Corporation, Hyderabad, (SC)
Ashok Kumar Mittal v. Maruti Udyog Ltd., (SC)
Containers Corporation v. Registrar, Customs, Exci
Satish Sabharwal v. State of Maharashtra, (SC)
M.C. Mehta v. Union of India, (SC)
Suk Das v. Union Territory of Arunachal Pradesh, (SC)
Satish Sabharwal v. State of Maharashtra (SC)
Om Parkash v. Bhagwan Das, (SC)
Devi Prasad Shukla, First A.D.J., Bastar v. High Court of M.P., (SC)
Jagdish Prasad v. Sachiv Zila Committee, (SC)
Santosh Kumar v. Central Warehousing Corporation, (SC)
Lalli v. State of W.B., (SC)
Bakul Cashew Co. v. Sales Tax Officer, Quilon, (SC
Indo-Aden Salt Mfg. and Trading Co. Pvt. Ltd. v. Commissioner of Income-tax, Bombay, (SC)
Delhi Cloth and General Mills Co. Ltd. v. Rajasthan State Electricity Board, (SC)
United Commercial Bank v. Municipal Corpn. of Greater Bombay, (SC)
M. Satyanarayana v. State of Karnataka, (SC)
Mohd. Salimuddin v. Misri Lal, (SC)
Suneeta Ramchandra v. State of Maharashtra, (SC)
State of Maharashtra v. Basantibai Mohanlal Khetan, (SC)
Doburg Lager Breweries Pvt. Ltd. v. Dhariwal Bottle Trading Co., (SC)
Umaji Keshao Meshram v. Radhikabai, (SC)
State of Gujarat v. S. Tripathy, (SC)
Employees of Engineers India Ltd. v. Engineers India Ltd. (SC)
Eqbal Baig v. State of A.P., (SC)
Gupteshwar Nath Ojha v. State of Bihar, (SC)
Bihar State Electricity Board v. Nand Kishore Tamakhuwala, (SC)
Chunni Lal Parshadi Lal, M/s.v. Commissioner of Sa
Commissioner of Income-tax, Madras v. Shivakami Co. Pvt. Ltd., (SC)
Associated Tanners, M/s. v. Commercial Tax Officer
Om Prakash Shukla v. Akhilesh Kumar Shukla, (SC)
Indravadan H. Shah v. State of Gujarat, (SC)
Commissioner of Income-tax, U.P., Lucknow v. M/s. J. K. Hosiery Factory, Kanpur, (SC)
Commissioner of Income-tax, Orissa v. Orissa Corporation (P) Ltd., (SC)
Niranjan and Co. Pvt. Ltd., M/s. v. Commissioner of Income-tax, West Bengal-I, (SC)
Sodhi Transport Co., M/s. v. State of U.P., (SC)
Cantonment Board, Dehu Road v. Mahindra Owen Ltd., (SC)
Chenchu Rami Reddy v. Government of A.P., (SC)
Jayantrao Amratrao Pradhan v. Parthasarthy, Collector of Kaira District, (SC)
Commissioner of Income-tax, Bombay v. K.A. Patch,
The Comptroller and Auditor General of India v. K.S. Jagannathan, (SC)
Geep Industrial Syndicate Ltd. v. Union Of India (
Vrajlal Manilal and Co., M/s. v. State of M.P., (S
M. Duraiswamy v. Sri Murugan Bus Service, (SC)
Advocate General of Bihar v. High Court of Judicat
Sonik Industries, M/s. Rajkot v. Municipal Corporation of the City, Rajkot, (SC)
Indian Express (P.) Ltd. v. State of Tamil Nadu, (
Union of India v. Kanti Lal Chunilal, (SC)
M/s. R.O. Industries v. Union of India (SC)
M/s. Champion Electrical v. Union of India (SC)
S.G. Chemicals and Dyes Trading Employee's Union v. S.G. Chemicals and Dyes Trading Ltd. (SC)
Bharat Singh v. Management of New Delhi Tuberculos
Principal Rajani Parekh v. Mahendra Ambalal Shah, (SC)
National Textile Corporation Ltd. v. Sitaram Mills
M/s Geep Industrial Syndicate Ltd. v. Central Government (SC)
Union Carbide India Ltd. v. Union of India, (SC)
Konkan Trading Company v. Suresh Govind Kamat Tarkar , (SC)
Rohit Subhash Deshpande v. State of Maharashtra (SC)
Nidamarti Maheshkumar v. State of Maharashtra, (SC)
G.K. Dudani v. S.D. Sharma, (SC)
Central Inland Water Transport Corpn. Ltd. v. Broj
J.P. Sharma v. Vinod Kumar, (SC)
Vidarbha Mills Berar Ltd. v. Union of India, (SC)
Chaitanya Kumar v. State of Karnataka, (SC)
Karm Chand Thapar v. A.B. Gujral, (SC)
Maiku v. Vilayat Hussain through Legal Representatives, (SC)
A.S. Parmar, Ex-Capt. v. State of Haryana, (SC)
Commissioner of Sales Tax, U.P. v. M/s. Auriaya Chamber of Commerce, Allahabad, (SC)
Rojasara Ramjibhai Dahyabhai v. Jani Narottamdas Lallubhai, (SC)
K.N. Oil Industries etc., M/s. v. Secretary to the Ministry of Forest, Bhopal, (SC)
M/s. Shri Lakshmi Narasimha Export Industries v. The Government of Andhra Pradesh (SC)
Niranjan Patnaik v. Sashibhusan Kar, (SC)
Workmen, Wadala Factory , I.H.P. Co. Ltd. v. I.H.P. Co. Ltd., (SC)
Atul Khullar v. State of J&K., (SC)
Raghunandan Saran Ashok Saran v. M/s. Pearey Lal Workshop (P) Ltd., (SC)
State of West Bengal v. Saral Kumar Sen Gupta, (SC
S. Govindaraju v. K.S.R.T.C., (SC)
Mohan Meakin Breweries Ltd., M/s. v. Commissioner of Excise, Bihar, (SC)
Deputy Commissioner of Sales Tax v. A.B. Ismail (S
Karan Singh v. State of M.P., (SC)
Hindustan Paper Corporation Ltd. v. Government of
The Travancore Plywood Industries v. Punalur Paper Mills Ltd. (SC)
Rattan Arya v. State of Tamil Nadu, (SC)
M/s. General Radio and Appliances Co. Ltd. v. M.A. Khader (dead) by his legal representatives, (SC)
Sadanand Dass v. Md. Hussain, (SC)
Shri Ambadaskeshev Bajaj v. General Manager, Pratap Spg. and Weaving Mill (SC)
Pathumma v. Muhammad, (SC)
R.S. Nayak v. A.R. Antulay, (SC)
Municipal Corporation of the City of Ahmedabad v. Jan Mohammed Usmanbhai, (SC)
Haji Usmanbhai Hasanbhai Qureshi v. State of Gujarat, (SC)
Board of Inland Revenue v. Winston Herbert Edward
Harish Chandra Mishra v. S. Ali Ahmad, J., (SC)
Abhinavodhanda Vidya Sankarabharati v. Poonapati Ramayogi Reddi, (SC)
Onkar Singh v. Regional Transport Authority, Agra, (SC)
President, Association & Allottees of Requisitioned Premises v. State of Maharashtra (SC)
State of U.P. v. Man Mohan, (SC)
A.P. Christians Medical Educational Society v. Government of A.P., (SC)
Secy., Central Board of Excise and Customs v. K.S. Mahalingam, (SC)
Delite Carriers (Regd.) v. State of Haryana (S.C.)
Bai Reva v. Bai Jadav, (SC)
Dudh Nath Pandey v. Suresh Chandra Bhattasali, (SC)
Sumer Chand Sharma and another v. State of U.P. and others , (SC)
Azhar Hussain v. Rajiv Gandhi, (SC)
Bhagwati Prasad Dixit 'Ghorewala' v. Rajeev Gandhi, (SC)
M/s. Nav Maharashtra Flour Mills v. Union of India (SC)
Major General A.S. Gauraya v. S.N. Thakur, (SC)
Vice-Chancellor, Lalit Narain Mithila University v. Daya Nand Jha, (SC)
N.T.C. Ltd. v. Yasmin Rustum Lentin (SC)
Commissioner of Wealth Tax, Gujarat v. Bhupendra Manganlal Patel (SC)
Vrindavan Goverdhan Lal Pittie v. Union of India, (SC)
State of Maharashtra v. Harishchandra, (SC)
Regional Director, E.S.I. Corpn. v. South India Fl
Nanakram v. Kundalrai, (SC)
Reserve Bank of India v. C. N. Sahasranaman, (SC)
K. George Thomas, Dr. v. Commissioner of Income-tax, Kerala, (SC)
State of T.N. v. Kodaikanal Motor Union (P) Ltd.,
Mandir Sita Ramji v. Lt. Governor of Delhi (SC)
State Of Bihar v. M/s Amrapali Films Ltd. (SC)
Rajendra Prasad Mathur v. Karnataka University, (SC)
T.K. Patel v. J.S. Rama (SC)
Bachi Ram v. Union of India, (SC)
Sawai Singh v. State of Rajasthan (SC)
Dr. K.P. Hajela v. N.S. Verma, (SC)
Ram Chander v. Union of India, (SC)
Commissioner of Income-tax, Bombay v. Vanaz Engine
Tulsipur Sugar Co. Ltd. v. Secretary to the Government of U.P., (SC)
Centre of Legal Research v. State of Kerala, (SC)
Andhra Re-rolling Works, Hyderabad v. Union of India, (SC)
M/s Madras Bangalore Transport Co. (West) v. Inder Singh, (SC)
Mumbai Mazdoor Sabha v. Bennet Coleman and Co. Ltd., (SC)
Sushil Kumar Yadunath Jha v. Union of India, (SC)
K.N. Oil Industries, M/s. v. State of M.P., (SC)
Vijaya Bank v. Kishore Chandra Chandulal Patel, (SC)
Girdhas N. Kamath v. State of Andhra Pradesh (SC)
Bira Kishore Naik v. Coal India Ltd., (SC)
Nageshwaramma v. State of A.P., (SC)
Jarnail Singh v. State of Punjab, (SC)
Fakirbhai Fulabhai Solanki v. Presiding Officer, (SC)
Arun v. Additional Inspector General of Police, (SC)
Commissioner of Income-tax, Bombay v. H. Holck Larsen, (SC)
Indian Oil Corporation, M/s. v. Income-tax Officer
Chaganti Satyanarayana v. State of A.P., (SC)
Commissioner of Income-tax, Calcutta v. Biju Patnaik, (SC)
Harminder Singh Arora v. Union of India, (SC)
Controller of Estate Duty, Gujarat-I, Ahmedabad v.
Om Prakash Rana v. Swarup Singh Tomar, (SC)
Om Prakash Maurya v. U.P. Cooperative Sugar Factories Federation, Lucknow, (SC)
Smt. Dhanwanti v. D.D. Gupta, (SC)
Kashinath Dikshita v. Union of India, (SC)
Union of India v. V. K. Singh, (SC)
Indo Afghan Chambers of Commerce, M/s. v. Union of India, (SC)
State of Gujarat v. Thakor Shri Pravinsinhji Bharatsinhji (SC)
Shitla Prasad Shukla v. The State of U.P., (SC)
Superintendent and Remembrancer of Legal Affairs, W.B. v. Usha Ranjan Roy Choudhury, (SC)
Attorney General of the Bahamas v. Royal Trust Co., (PC)
Atul Glass Industries (Pvt) Ltd., M/s. v. Collector of Central Excise, (SC)
Sheela Barse v. Union of India (SC)
M/s Laxmi Starch Ltd., Nacharam, Hyderabad, A.P. v. The Agricultural Market Committee, Hyderabad (SC)
Central Provinces Manganese Ore Co. Ltd. v. C.I.T.
Commissioner of Income-tax (Central), Madras v. M/s. Canara Workshops (P) Ltd., Mangalore, (SC)
Bajrang Gopilal Gajabi v. M.N. Balkundri, (SC)
Commissioner of Agricultural Income-tax, Trivandrum v. Kerala Estate Mooriad Chalapuram, (SC)
Commissioner of Income-tax, Delhi v. Mahalaxmi Sugar Mills Co. Ltd., (SC)
Bansi Lal v. Laxman Singh, (SC)
Union of India v. Rajeswari and Co., (SC)
Dishergarh Power Supply Co. Ltd., Calcutta v. Workmen of Dishergarh Power Supply Co. Ltd., (SC)
Kirti Bhushan Singh v. State of Bihar, (SC)
Commissioner of Wealth tax, Kanpur v. Chander Sen,
Madras Marine and Co. v. State of Madras, (SC)
Jagdish Sugar Mills Ltd., M/s. v. C.I.T. Lucknow, (SC)
Commissioner of Income-tax, U.P. v. Laxmi Sugar and Oil Mills Ltd., (SC)
Patnaik and Co. Ltd., M/s. v. Commissioner of Income-tax, Orissa, (SC)
Madnani Development Corpn. (P) Ltd., M/s. v. Commi
Anchor Pressings (P) Ltd., M/s. v. Commissioner of
Commissioner of Income-tax, Bombay v. Bombay Burma
Jaipur Development Authority v. Firm Chhokhamal Contractor (SC)
Commissioner of Income-tax Haryana, Him. Pra. and
Commissioner of Income-tax, Bihar, Patna v. Amar S
M.Ct. Muthiah v. Controller of Estate Duty, Madras, (SC)
Sterling Foods, M/s. v. State of Karnataka, (SC)
British Indian General Insurance Co. Ltd., Bombay v. Smt. Maya Banerjee, (SC)
Canara Exports, M/s. v. State of Karnataka, (SC)
M.N. Sankaranarayanan v. State of Kerala, (SC)
Ram Naresh Yadav v. State of Bihar, (SC)
Dinesh Kumar, Dr. v. Motilal Nehru Medical College, Allahabad, (SC)
Ravindra Kumar Dutta v. Union of India (SC)
Coromondal Fertilisers Limited v. Collector of Customs, Madras, (SC)
Upendra Baxi, Dr. v. State of U.P., (SC)
Bachan Singh v. Chhotu Ram, (SC)
Ras Behari v. Haryana Agricultural University, (SC)
State Government Pensioners' Association v. State
Supreme Court Employee's Welfare Association v. Union of India (SC)
Sonam Yongda (Ex-Captain) presently detained in Hazaribagh Central Jail, Bihar v. State of Sikkim, (SC)
I. T. Commr., W. B. v. Hindustan H.and L. D. Trust Limited, (SC)
Kadra Pahariya v. State of Bihar, (SC)
Tax Commissioner of Income-tax, Kanpur v. Saran Engineering Co. Ltd., (SC)
Commissioner of Income-tax, Kanpur v. Elgin Mills Ltd., Kanpur (SC)
Naubat Ram Sharma v. Additional District Judge II,
Smt. Kusum Gupta v. Haryana State Small Industries & Export Corporation, (SC)
Dr. Ram Gopal v. Sh. S.M.H. Burney (SC)
Prakash Cotton Mills Pvt. Ltd. v. Rashtriya Mills Mazdoor Sangh, (SC)
United Bank Officers Association v. United Bank of India (SC)
State of Andhra Pradesh v. Bogam Chandraiah, (SC)
Sheela Barse v. Union of India, (SC)
Brij Behari Sahai v. State of Uttar Pradesh, (SC)
Government Medical Store Depot v. State of Haryana, (SC)
Union of India v. Shiromani Gurdwara Prabandhak Committee, (SC)
Vasudeo Vishwanath Saraf v. New Education Institute, (SC)
The Employees of Engineers India Ltd. v. Engineers India Ltd. (SC)
Tej Pal Singh v. State of U.P., (SC)
M. Ramana v. Govt. of Andhra Pradesh (SC)
Suraj Mal v. Ram Singh, (SC)
Hindustan Wire Products Ltd. v. Commissioner of In
Smt. Rajinder Kaur v. Punjab State, (SC)
M. Nirmala Smt. v. State of A.P., (SC)
Arya Samaj Sagar v. Pinjamal, (SC)
Bijoe Emmanuel v. State of Kerala, (SC)
Anwar v. 1st Additional District Judge, Bulandshahr and others , (SC)
Terene Traders v. Rameshchandra Jamnadas and Co., (SC)
Indu Bhusan De v. State of W.B., (SC)
Devi Prasad Rai v. Kanhaiyalal Mukharya (SC)
Indian Oil Corporation Ltd. v. State of Bihar, (SC)
T.N. Joint Action Council and Textile Trade Union v. Government of T.N. , (SC)
Supreme Court Employees Welfare Association v. Union of India (SC)
District Council of the Jowai Autonomous Distt. Jowai v. Dwet Singh Rymbai, (SC)
Union of India v. M/s. Modi Rubber Ltd., (SC)
J.K. Staple and Tows v. Union of India (SC)
Kewal Ram v. Maharashtra State Cooperative Societies (SC)
Harvandan Kaur Bedi v. State of Sikkim (SC)
Bharat Sevashram Sangh v. State of Gujarat, (SC)
Centax (India) Ltd. v. Vinmar Impex Inc., (SC)
State of U.P. v. Brahma Das, (SC)
State of Kerala v. Bahuleyan, (SC)
State of Uttar Pradesh v. Ranjha Ram, (SC)
Bhimrao Trimbakrao Ingle v. State of Maharashtra, (SC)
Tarlok Singh v. Municipal Corporation of Amritsar, (SC)
Huldibari Tea Association Ltd. v. Union of India (SC)
Adoni Cotton Mills Ltd. v. Union of India, (SC)
Mewa Ram (Deceased) by his L.Rs. v. State of Haryana, (SC)
Kerala State Electricity Board v. M/s. S.N. Govind
State of U.P. v. D.K. Singh, (SC)
Union of India v. P.D. Abrahim (SC)
B. Varadha Rao v. State of Karnataka, (SC)
Bal Kishan v. Om Parkash, (SC)
Prabhu Dayal Sesma v. State of Rajasthan, (SC)
Haribhanu Maharaj of Baroda v. Charity Commissioner, Ahmedabad, (SC)
Valivety Ramakrishnaiah v. Totakura Rangarao, (SC)
W.T. Commr., Calcutta v. O. M. M. Kinnison, (SC)
Commissioner of Income-Tax, Gujarat v. Elecon Engineering Co. Ltd., (SC)
H.C. Gargi v. State of Haryana, (SC)
A.K. Das v. Brojinder Nath Dhur (SC)
Bandhua Mukti Morcha v. Union of India , (SC)
Dakshin Railway Employees Union v. Union of India (SC)
Managing Committee, R.S. Khalsa High Court, Ludhiana v. State of Punjab (SC)
Kuti Padmarao v. State of A.P. (SC)
Vidarbha Mills Berar Limited v. Union of India, (SC)
Susie Tharu v. State of A.P. (SC)
Bharat Earth Movers Ltd. v. Collector of Central Excise, Bangalore (SC)
Kamaljeet Singh v. Municipal Board, Pilkhwa, (SC)
Rib Tapes (India) Pvt. Ltd. v. Union of India, (SC)
P. and S. Export Corporation, M/s. v. Deputy Direc
Thapar Institute of Engineering and Technology v. State Board of Technology (SC)
University of Allahabad v. Amrit Chand Tripathi, (
M.D.N. Panikar v. S.A.I.L., (SC)
Dara Gaddi v. State of Bihar (SC)
Deo Narain Singh v. Daddan Singh (SC)
Mohd. Mumtaz v. Smt. Nandini Satpathy (SC)
Sukhdev Raj v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Thiru Suman Thalwar v. Secretary, State of Tamil Nadu (SC)
Bijli Cotton Mills Pvt. Ltd. v. Union of India, (SC)
State of A.P. v. T. Nandagopal (SC)
Jeet Singh v. M.C.D., (SC)
Sajjan Singh v. Union of India (SC)
Kedar Giri v. State of Bihar (SC)
Heir of deceased Maharaj Purshottamlalji Maharaj v. Collector of Junagad District, (SC)
Minerva Mills Ltd. v. Union of India, (SC)
Padamshree Textiles Industries Ltd. v. Union of India (SC)
L.M. Thaper v. Director of Enforcement (SC)
Mulkuri Damodara Reddy v. State of Andhra Pradesh (SC)
Shoukat Bag v. State of Madhya Pradesh (SC)
Govardhandas Narasinghdas Daga v. Union of India , (SC)
Basavantappa v. Gangadhar Narayan Dharwadkar, (SC)
Madhu Khanna v. Administrator, Union Territory of Delhi , (SC)
Tejinder Singh v. Bharat Petroleum Corporation Limited, (SC)
A.R. Antulay v. R.S. Naik (SC)
Union of India v. B.R. Bajaj (SC)
Rajendra Prasad v. State of Bihar, (SC)
State of U.P. v. Pista Devi, (SC)
Union of India v. M/s. Godrej Soaps Pvt. Ltd., (SC)
Star Diamond Co. India, M/s. v. Union of India, (S
C. G. Ghanshamdas v. Collector of Madras, (SC)
Naib Singh v. State of Punjab, (SC)
M. Abdul Majeed v. Mysore State Electricity Board (SC)
Radheshyam Dube v. The District Inspector of Schools, (SC)
Dalla v. State Of Rajasthan (SC)
Dharmpal v. Chattar Singh (SC)
Gramin Sewa Sanstha v. State of M.P. (SC)
State of Maharashtra v. Bana Bai, (SC)
Fine Knitting Company Limited v. Union of India, (SC)
K.N. Misra v. Union of India (SC)
Neelima Shangla v. State of Haryana, (SC)
Krishna Kurup v. General Manager, Gujarat Refinery, Baroda, (SC)
M. Asghar v. Union of India, (SC)
S.N. Corporation Ltd. v. Umakanta Rath (SC)
M/s. Laxmi Chand and Valchand v. State of A.P. (SC)
Reserve Bank of India Union of India v. The peerless Genl. Finance and Invt. Co. Ltd. (SC)
Parvati Smt. v. Smt. Fatehsinhrao Pratapsinhrao Gaekwad, (SC)
Lodha Colliery Co. Ltd. v. Union of India (SC)
Gurbachan Lal v. State Of Punjab (SC)
Raghubir Singh v. State of Bihar, (SC)
Madan Lal v. M.P.S.R.T.C. (SC)
Rajasthan Commercial Corporation v. Sales Tax Commissioner, (SC)
Ved Prakash Garg v. The Delhi Admn. through its Chief Secretary (SC)
Prabodh Verma v. State of Uttar Pradesh (SC)
V. Sridharan Nair v. State of Kerala, (SC)
Director General, Telecommunication v. T.N. Peethambaram, (SC)
Avtar Singh v. Hardial Singh (SC)
V.N. Shastry v. State of A.P., (SC)
Vidarbha Sikshan Vyawasthapak Mahasangh v. State of Maharashtra, (SC)
Ram Singh v. Gram Panchayat, Mehal Kalan, (SC)
Administrator, Chandigarh Admn. Union Territory Chandigarh v. Narinder Singh Khalsa Bimal Khalsa (SC)
Naib Singh v. State of Punjab, (SC)
Rita Textiles P. Ltd., M/s. v. Union of India, (SC)
President, Association of Allottees of Requisition Premises, Bombay v. State of Maharashtra (SC)
R.N. Shinghal v. Union of India (SC)
Bodhi Chamai Ex-servicemen Co-operative Tenansts Farming Society Ltd. v. State of Haryana (SC)
State of Punjab v. Union of India, (SC)
Suraj Pal Sahu v. State of Maharashtra, (SC)
R.G. Shaw and Co. Ltd. v. Shaw Wallace and Co. Ltd
Madras Race Club v. State of Tamil Nadu (SC)
M.L. Sondhi v. The State of Tamil Nadu (SC)
Upendra v. State of M.P. (SC)
Chandravarkar Sita Ratna Rao v. Ashalata S. Guram,
Rajendra Prasad v. Kayastha Pathshala, (SC)
O.P. Bhandari v. Indian Tourism Development Corpor
Union of India v. Tejinder Singh, (SC)
Surinder Singh v. Central Government, (SC)
Special Works and Research Centre v. State of Rajasthan (SC)
Panipat Woollen and General Mills Co. Ltd. v. Union of India, (SC)
Binod Singh v. District Magistrate, Dhanbad, Bihar, (SC)
Conscientious Group v. Union of India (SC)
Raj Kumar Singh v. State of Bihar, (SC)
Ishtiaq Hussain Farooqui v. State of U.P., (SC)
A.K. Roy v. State of Punjab, (SC)
Ramesh Kumar Sharma v. State of Punjab (SC)
Footpath Dukandar New Lajpat Rai Market Patri Union (Regd.) v. M.C.D. (SC)
Sharadendu Bhushan v. Nagpur University, (SC)
Swarn Singh v. State Bank of India (SC)
F.R. Jesuratnam v. Union of India, (SC)
M.S. Rittuu v. The Delhi Admn. (SC)
K.R. Mudgal v. R.P. Singh, (SC)
Surya Kiran Group Housing Co-op, Society Ltd. v. Union of India (SC)
Basant Roadways, M/s. v. State Transport Appellate Tribunal, (SC)
Commissioner of Income-tax, A.P. v. Trustees of H.E.H. the Nizam's Family Trust, (SC)
Brooke Bond & Co. Ltd. v. C.I.T., West Bengal-II, Calcutta (SC)
Laxman Sahu v. State of Orissa, (SC)
Pandurang v. State of Maharashtra, (SC)
Steel Strips Ltd. v. Assistant Collector Of Customs, (SC)
Chemical and Plastics India Ltd. v. State of Tamil Nadu (SC)
Union of India v. Phanga Ram (SC)
K.S.T.D. Corporation Ltd. v. K.S.T.A. Tribunal, (SC)
Commissioner of Income-tax, M.P. v. Maharaja Bahadur Singh, (SC)
Subhash Chand Jain v. Hari Singh, (SC)
A.P. Agro Industries Development Corporation Ltd. v. E.S.I. Corpn. (SC)
Gulzar Singh v. State Of Punjab (SC)
Vinay Kumar Verma v. Union of India (SC)
Gian Singh v. State of Punjab, (SC)
Rajbir Singh v. Rajbir Singh (SC)
Hari Chand v. Daulat Ram , (SC)
Baldev Singh v. Presiding Officer, Labour Court, Patiala, (SC)
Dr. Ramgopal S.H.H. Burney v. Hardwari Lal Dr. Ram Gopal (SC)
Advocates' Association, High Court Madras v. State of Tamil Nadu (SC)
Bandhua Mukti Morcha v. State of Tamil Nadu (SC)
New India Assurance Co. Ltd. v. Ram Lal (SC)
Chief Settlement Commissioner (Rural), Punjab v. Ram Singh, (SC)
Uday Etc. v. Carward Plastics and Polysters Ltd. (SC)
Veerpal v. State Of Haryana (SC)
A.R. Antulay v. Union of India R.S. Naik (SC)
Thiru Masilamani v. State of Tamil Nadu (SC)
Dhyan Singh v. State of U.P. (SC)
State of Assam v. Muhim Barkataki, (SC)
Lale v. State of U.P. , (SC)
Shir Singh v. Assistant Custodian General (SC)
Rakesh Chand Narain v. State of Bihar, (SC)
Commissioner of Inland Revenue v. Challenge Corpor
Everest Gema v. Ishwar Lal Prabhulal Parekh & Co. (SC)
Gram Panchayat of village Bhagal v. Bachna, (SC)
Shambhu Pathak v. New India Assurance Co. Ltd. (SC)
Late Nawab Sir Mir Osman Ali Khan v. Commissioner
Institute of Chartered Accountants of India v. L.K
Ishwarlal and Bros. v. Varma Silk House (SC)
Jivaji Jedeja v. State of Maharashtra, (SC)
Smt. Pratima Thapar v. Shri L.M. Thapar (SC)
New Lajpat Rai Market Patri Hawkers Union v. Municipal corporation of Delhi (SC)
Jayanthi Industries v. Anand International (SC)
Navratan Jain v. State of Rajasthan (SC)
Special Land Acquisition Officer, Ahmedabad v. Pari Kashavlal Jamnadas (SC)
Azmat Ullah v. J.S. Tuli, Zonal Supdt., MCD (SC)
Jagbir Singh v. General Manager, Punjab Roadways, (SC)
Raja Rati Ram v. State of Punjab (SC)
Dr. Kishore Chand Kapoor v. Dharam Pal Kapoor, (SC)
Jagdish v. Nathi Mal Kejriwal, (SC)
State of M.P. v. Nandlal Jaiswal, (SC)
Baljit Singh v. Municipal Committee, Ahmedgarh (SC)
State Of Bihar v. Patna High Court Ministerial Off
Punjab State Electricity Board, Patiala v. Ravinder Kumar Sharma, (SC)
B. Varadha Rao v. State of Karnataka, (SC)
Varada Rao B. v. State of Karnataka (SC)
Assistant Iron and Steel Controller v. Ram Dev Industries (SC)
Sidhosons, M/s. v. Union of India , (SC)
Kasturi Lal Harlal v. State of U.P., (SC)
Akhalaish Alias Raja Telang Etc. Etc. v. State of U.P. (SC)
A.R. Antulay v. R.S. Naik, (SC)
Ramveer Jatav v. State of U.P. , (SC)
Dr. Ram Gopal v. Hardwari Lal (SC)
Alexander Pal Singh v. Divisional Operating Superintendent (SC)
Dinesh Kumar v. State (Delhi Administration) (SC)
Mohd. Ibrahim Mohd. Sasin v. State of Maharashtra, (SC)
K. Radha Krishnaiah v. Inspector General Excise Go
Collector Of Customs v. Enfield India Ltd.(SC)
Ludhiana Improvement Trust v. Madan Lal (SC)
Harbhajan Singh Dhalla v. Union of India , (SC)
State of U.P. v. Civil Judge, Nainital, (SC)
Lakshmichand and Balchand v. State of A.P. , (SC)
Ranga Reddy v. State of Andhra Pradesh, (SC)
Dr. Smt. Keshav Devi v. Girdhari Lal Pahwa, (SC)
R.G. Shaw & Co. Ltd. v. Krishnamurthy Srinivasan (SC)
Afzalhussain Haji v. State of Gujarat (S.C.)
Rakesh Saxena v. State, (SC)
Punjab National Bank v. Arjun Dev Arora, (SC)
Suresh Pal v. State of Haryana, (SC)
Amarchand Dalani v. G.G. Sohani (SC)
State of Kerala v. A. Lakshmikutty, (SC)
Collector of Central Excise, Bangalore v. Bharat Earth Movers Ltd., Bangalore (SC)
Smt. Nisha Gupta v. Probodh Bhusan Gupta (SC)
Bhopal Group For Information and Action v. State of M.P. (SC)
M/s. S.K. Metal Co. Ltd. v. Union of India (SC)
Devaraju Pillai v. Sellayya Pillai, (SC)
Municipal Corporation of Hyderabad v. Hyderabad Race Club , (SC)
Shri Bakul Oil Industries v. State of Gujarat, (SC)
State of Rajasthan v. Western Indian Motor Pvt. Ltd. (SC)
State of Uttar Pradesh v. Mithilesh Kumari, Nahar Singh (SC)
Industrial Cables (I) Ltd., M/s. v. Assessing Authority, (SC)
Elizabeth Dinshaw v. Arvand M. Dinshaw, (SC)
Chatur Jivaram Patil v. State of Maharashtra, (SC)
M/s. Laxmi Narain Gauri Shankar v. Gopal Krishna Kanoria, (SC)
H. Shiva Rao v. Cecilia Pereira, (SC)
U.P. Mahavidyalaya Tadarth Shikshak Niyamitikaran Abhiyan Samiti, Varanasi v. State of U.P., (SC)
Smt. Prabha v. Ram Parkash Kalra, (SC)
Maharaj Dhiraj Himmatsinghji v. State of Rajasthan, (SC)
Sarguja Transport Service v. State Transport Appellate Tribunal, Gwalior, (SC)
Vincent Parikulangara v. Union of India (SC)
Indian Rockwool Co. Ltd. v. Union of India, (SC)
Attorney General For India v. Sudarsana Sanskrit School (SC)
Taxing Officer, Kalahandi v. Ajit Singh (SC)
Hindustan Tea Co., M/s. v. M/s. K. Sashikant and Co., (SC)
Shiv Charan v. State of Haryana, (SC)
Krishna Vasudev Baliga v. Kusum Murthy (SC)
Kameshwar Singh Srivastava v. IV Additional District Judge, Lucknow, (SC)
The Social Work Research Centre v. State of Rajasthan (SC)
Ex - Captain Vedpal v. State Of Haryana (SC)
Advocates' Association, High Court, Madras v. State of Tamil Nadu (S.C.)
Anant Sakharam Raut v. State of Maharashtra, (SC)
Supreme Court IV Class Employees Elfare Association v. Union of India (SC)
S. Vedantacharya v. Highways Department of South Arcot (SC)
Union of India v. Hanuman Oil Mills Ltd. , (SC)
Government of T.N. v. Ahobila Matam, (SC)
All India Cycle Rickshaw Operations Union v. Delhi Admn. (SC)
Frank Anthony Public School Employees' Association
Amrik Singh v. State of Punjab (SC)
Income-Tax Officer v. Bafna Textiles, (SC)
Amarjit Singh v. Smt. Khatoon Quamarain, (SC)
Environment Protection Council v. Union of India (SC)
Prakash Chander Manchanda v. Janki Manchanda, (SC)
New Central Jute Mills Co. Ltd v. U.P. Electricity Board, Lucknow, (SC)
Ishwar Singh Bagga v. State of Rajasthan, (SC)
Bihar Legal Support Society, New Delhi v. Chief Justice of India, (SC)
State of A.P. v. Gowthu Ranghunayakulu, (SC)
State of Kerala v. Mathai Verghese, (SC)
R.K. Panda v. Steel Authority of India (SC)
D.T.C. Workers Union v. Union of India (SC)
Hussain Sasansaheb Kaladgi v. State of Maharashtra, (SC)
Roshan Lal Ahuja v. Dr. S.C. Jain, (SC)
Ram Kishan v. Union Territory of Delhi (SC)
Banwasi Seva Ashram v. State of U.P., (SC)
Delhi Police Non-Gazetted Karmchari Sangh v. Union of India, (SC)
Kothi Satyanarayana v. Galla Sithayya, (SC)
Kalyan Mills Ltd. v. Union of India, (SC)
Rup Singh v. Bakhtawar Singh (SC)
Sheela Barse v. Union of India (SC)
Ram Janma Singh Dr v. State of Bihar, (SC)
State of Gujarat v. Sharadchandra Manohar Neve, (SC)
Guljit Singh v. State Of Punjab (SC)
Surjit Singh v. State of Punjab (SC)
Babu Ram v. State of Haryana (SC)
David Bergman v. Union of India (SC)
Abdul Rehman Jami v. Union of India, (SC)
Union of India v. Visveswaraya Iron and Steel Ltd., (SC)
Chowgule and Company Pvt. Ltd. v. Union of India (SC)
Shivanarain v. State of Madhya Pradesh (SC)
Brij Mohan Parihar v. M.P. State Road Transport Corporation , (SC)
Ram Lakhan Singh v. Dy. Director of Consolidation , (SC)
Alopi Nath v. Collector Varanasi , (SC)
Vishnudeo Kumar v. State of Bihar (SC)
Nahar Singh v. State of U.P. (SC)
M.S. Rittuu v. Delhi Admn. (SC)
K.K. Chopra v. State of Haryana (SC)
G. Govinda Rajulu v. A.P. State Construction Corporation Ltd., (SC)
State of U.P. v. Dharamvir Singh Tyagi (SC)
Dr. K.K. Sharma and Dr. J.K. Kalra v. State of Punjab (SC)
Wasiuddin Ahmad Shauib Arshi v. District Magistrate, Aligarh (SC)
Subrati v. Ashok Kumar (SC)
Assistant District Registrar v. Vikrambhai Ratilal (SC)
Abdul Ajij Shaikh Jumma v. Dashrath Indas Nhavi, (SC)
Bharat Kumar Manilal Dalal v. Controller of Estate Duty, Gujarat, (SC)
A.S. Sulochana v. C. Dharemalingam, (SC)
D.P. Maheshwari v. Toshniwal Brothers (P) Ltd. (SC)
Tek Chand v. Tek Chand Supdt. of Police, (SC)
Balwinder Singh v. State of Punjab, (SC)
State of Haryana v. Rajinder Kumar (SC)
Babban Pandey v. State of Bihar (S.C.)
A. Venkatachalam v. E.M. Zackria (SC)
M/s. Reliance Industries Ltd. v. Murli Krishna of Hyderabad (SC)
Gian Chand Kapur v. Rabindra Mohan Kapur, (SC)
Laxmi Kant Pandey v. Union of India, (SC)
Concientious Group v. Union of India (SC)
Hari Singh Choudhary v. Union of India (SC)
Kamal Kishore Lakshman v. The Management of M/s. Pan American World Airways Inc., (SC)
Sheopujan Prasad v. Union of India (SC)
Gopal Upadhyaya v. Union of India, (SC)
Kamlesh Singh v. Presiding Officer , (SC)
Capt. Rachpal Singh v. Union of India, (SC)
S.P. Jain v. Krishna Mohan Gupta, (SC)
Madhukar M. Lapalikar v. D.V. Hingwe, (SC)
Harbans Lal v. M.L. Wadhawan, (SC)
Resident Editor, Indian Express Daily English Newspaper v. Gunda Devi (SC)
Munnalal Shivdin Jaiswal v. State of Maharashtra, (SC)
Bhimappa v. State of Mysore (SC)
J. L. Narayanan Choudhary v. Controller of Imports and Exports (SC)
Navabai Laxman Jadhav (smt) v. Namdeo Jijaba Gaikwad , (SC)
Satyanarayan Patnaik v. State of Orissa (SC)
Shree Hanuman Jute Mills v. Brij Kishore Kela, (SC)
State of Rajasthan v. Bank of Rajasthan Ltd. Udaipur (SC)
Madhukar M. Laplikar v. D.V. Hingwe, (SC)
P. Parameswaran v. Secretary To The Government of India, (SC)
Ahmedabad Panjrapole Sanstha v. Miscellaneous Mazdoor Sabha (S.C.)
Harendra Nath v. State of Bihar, (SC)
Vasant v. Dattu, (SC)
M/s. Decan Cements Ltd. Rajesheel v. State of A.P. (SC)
Major S.J. Dubey v. State Of Punjab (SC)
Ishtiaq v. State of U.P. (SC)
Aboobacker Alias Kuttitharavan v. State of Kerala, (SC)
Shivajirao Nilangekar Patil v. Dr. Mahesh Madhav Gosavi, (SC)
Jyotirmoyee Sena v. Kali Dasi (SC)
Sardar Sucha Singh v. Union of India (SC)
Masha Allah Khan v. State of U.P. (SC)
Ratan M.R. Tara v. Assam Railway and Trading Co. Ltd. (SC)
"Common Cause" A Registered Society v. Union of India, (SC)
Chattisgarh Krishak Mazdoor Sangh v. State of Madhya Pradesh (SC)
Advocate Association High Court v. State of Tamil Nadu (SC)
S.P. Sampath Kumar v. Union of India, (SC)
Andhra Avangelical Lutheran Church, Guntur v. State of A.P. (SC)
Aundal Ammal v. Sadasivan Pillai, (SC)
Krishna Prakash v. Shanta Simha Chenoy (SC)
Sham Lal (Dead) by Legal Representatives v. Atma Nand Jain Sabhya (Redg.), (SC)
State of Punjab v. Manohar Lal, (SC)
State of Andhra Pradesh v. Nadendia Bhaskara Rao (SC)
Union of India v. Hafiz Bashir Ahmed (SC)
Chittor District Cooperative Marketing Society Ltd v. Vegetols Ltd. , (SC)
R. Subramania Iyer v. Deivanai Achi (SC)
Jyotsna Dey v. The State of Assam, (SC)
State of Andhra Pradesh v. Nadendia Bhaskara Rao (SC)
Provident Fund Inspector, Faridabad v. M/s. Jaipur Textile, Faridabad, (SC)
Hari Prakash Gupta v. Bihar State Sugar Corporation Ltd. (SC)
Ambica Quarry Works v. State of Gujarat, (SC)
R.G. Shaw & Co. Ltd. v. Shaw Wallace & Co. Ltd. (SC)
R.S. Dass v. Union of India, (SC)
State of U.P. v. Dr. S.P. Saxena (SC)
Daya Ram Tripathi v. State of U.P. (SC)
Munji Prasad Singh v. State of Bihar, (SC)
Supreme Court Employees Welfare Asson. Etc. v. Union of India (SC)
Mohd. Karim Khan v. Shyam Sunder Shrivastava (SC)
M/s Rameshchandra Jamnadas and Co. v. State of Andhra Pradesh (SC)
Conscientious Group v. Union of India (SC)
State of Haryana v. Prabhu (SC)
Marry Perara Lilly v. State Of Kerala (SC)
Hari Shanker Sharma v. Commissioner, Agra Division, (SC)
S.J. Meshram v. Union of India , (SC)
Madhusudan Sahu v. State of Orissa (SC)
Ashok Kumar Mittal v. Maruti Udyog Ltd. (SC)
P.M. Antony v. Distt. Collector (SC)
S.C. Basavraja v. Boraiah (SC)
Self-Employed Women's Association v. Municipal Corporation of Ahmedabad (SC)
M. C. Mehta v. Union of India (SC)
Walchandnagar Industries Ltd. v. Project and Equipment Corporation of India Ltd. (SC)
Ramesh Kumar Singh v. State of Bihar (SC)
State of Mysore v. B. Basavalingappa, (SC)
T.R. Kapur v. State of Haryana, (SC)
Ashok Gulati v. B.S. Jain, (SC)
State of Haryana v. Anil Kumar Mehta (SC)
S.S. Hilli v. P.M. Hallad (SC)
Rural Litigation and Entitlement Kendra v. State of U.P., (SC)
Ujagar Prints, M/s. v. Union of India, (SC)
Pournami Oil Mills v. State of Kerala, (SC)
David Bergman v. Union of India (SC)
Pushpadevi M. Jatia v. M.L. Wadhavan, Addl. Secretary, Government of India, (SC)
People's Union for Democratic Rights v. State of Bihar, (SC)
B.V. Karanth v. State of M.P. (SC)
Conscientious Group v. Mohd. Yunus (SC)
Kamal Kishore Laxman v. Management of Pan American World Airways (SC)
Ambesh Kumar, Dr. v. Principal, LLRM Medical College, Meerut, (SC)
Dr. M.C. Bindal v. R.C. Singh (SC)
Santhal Pargana Antyodaya Ashram v. State of Bihar (SC)
J.B. Chopra v. Union of India, (SC)
Duggi Veera Venkata Gopala Satyanarayana v. Sakala Veera Raghavaiah, (SC)
Sachindra Nath Shah v. Santosh Kumar Bhattacharya, (SC)
P. Sambamurthy v. State of A.P., (SC)
Sheela Barse v. The Secretary, Children Aid Society (SC)
Mohd. Mumtaz v. Nandini Satpathy, (SC)
Sheo Nandan Paswan v. State of Bihar, (SC)
Sheela Barse v. Secretary, Children Aid Society, (SC)
D.R. Bhatti v. State of Punjab, (SC)
Assistant Collector of Central Excise v. Madras Ru
S.M. Kala v. University of Rajasthan, (SC)
Union of India v. Madras Rubber Factory (SC)
M.C. Mehta v. Union of India, (SC)
Manik Vinayak Pathare v. Pandurang Ganpat Thakar, (SC)
D.C. Wadhwa, Dr. v. State of Bihar, (SC)
Yudhister v. Ashok Kumar, (SC)
Engineer-In-Chief Lt. General, Army Headquarters, New Delhi v. ASI Reddy, (SC)
Hargovind Das K. Joshi v. Collector of Customs, (S
All Delhi Cycle Rickshaw Operators' Union v. Municipal Corpn. of Delhi, (SC)
Lathia Industrial Supplies Co. Pvt. Ltd. v. Collector of Central Excise, Baroda (SC)
M/s. Kulwant Electrical Industries Delhi v. Union of India (SC)
Bhupinder Singh v. Union of India, (SC)
B.M. Joshi v. Second Additional Distt, Judge Allahabad (S.C.)
T.R. Sharma v. State of Haryana, (SC)
K. S. Abdulla v. Asstt. Director of Enforcement (SC)
Bishna v. State of Haryana (SC)
Ashfaq Ullah v. State of U.P. (SC)
State of Punjab v. Kaushalya Devi (SC)
P. Govindaswamy v. S. Narayanan (SC)
Immamunissa Begum v. P. Balliah (SC)
Sakharam Shripati Jadhav v. Chandrakant Laxman Agnihotri, (SC)
Kotak and Co. v. State of U.P., (SC)
Babu v. State of U.P. (SC)
State of Maharashtra v. Rajkaran (SC)
Secretary, Medical Council of India v. Arun H. Bakle (SC)
S.K. Saxena v. Governor of U.P. (SC)
V.K. Javali v. State of Mysore (SC)
Ved Pal Varshney v. Sheel Wanti (SC)
I.T.C. Limited v. Government of Karnataka (SC)
Trikha Ram v. V.K. Seth, (SC)
Om Parkash v. Amar Singh, (SC)
Roop Lal v. Kidarnath (SC)
R. Aurnagiri v. C. Ranganathan (SC)
Maharaj Jagat Singh v. Lt. Col. Sewai Bhani Singh (SC)
Ram Bagh Palace Hotel (P) Ltd. v. Lt. Col. Sawai Bhawani Singh (SC)
Ram Autar Shastri Tantrik v. State of U.P (SC)
Har Narain v. Chandgi, (SC)
Board of Trustees of the Port of Bombay v. Jai Hind Oil Mills Co., (SC)
Thakur Das v. Vidyawati (SC)
M.B. Patil v. K.V. Patil (SC)
Central Wines, M/s. Hyderabad v. Special Commercial Tax Officer, (SC)
Mangu Ram v. M. Venkataraman , (SC)
Coal India Ltd. v. Chhindwara Fuels (SC)
Milagrinha Gonsalves v. Pedre A. Gonsalves (SC)
State of A.P. v. Firm of Pioneer Engg. Syndicate (SC)
Entertainment Tax Officer v. Ambae Picture Palace (SC)
Samundar Singh v. State of Rajasthan, (SC)
Ram Kumar v. State of Haryana, (SC)
Sohan Singh v. State of U.P. (SC)
Raj Nath v. State of U.P. (SC)
B.V. Karanth v. State of M.P. (SC)
Mastan Singh v. State of Punjab (SC)
M.G. Wagh v. Jay Engineering Works Ltd., (SC)
M.G. Wagh v. Jay Engineering Works Ltd. (SC)
Rampyari Bai v. Municipal Corporation (SC)
Workmen of Dharangadhara Chemical Works Ltd. v. Union of India (SC)
Ganga Singh v. Commissioner of Police, (SC)
Jai Singh v. Harihar Lal (SC)
Jai Singh v. Harihar Lal (SC)
V. Veerarajan v. Government of Tamil Nadu, (SC)
State of U.P. v. Purshottam Das Tandon , (SC)
Diannatius v. State Of Kerala (SC)
Solid State Devices India Limited v. Yamuna Digital Electronics Pvt. Ltd. (SC)
Kali Dass v. Government of J&K , (SC)
Lok Nath v. State of Haryana (SC)
Supreme Court Employees Welfare Association v. Union of India (SC)
M.P. Singh, Dy. Supdtt. of Police, C.B.I. v. Union of India, (SC)
Telecommunication Research Centre v. Union of India, (SC)
Oil and Natural Gas Commission v. Western Company of North , (SC)
State of U.P. v. Dharam Chand Jain (SC)
B.K. Srinivasan v. State of Karnataka, (SC)
Damodar Balwant Mahale v. State Of Maharashtra (SC)
P.G.G. Nair v. Presiding Officer, Labour Court, Jamshedpur (SC)
Food Corporation Of India Staff Union v. Food Corporation Of India (SC)
Manjit Kaur v. State of Punjab, (SC)
Smt. Saraswati Mohan v. District Judge, Dehradun (SC)
Bahadur Marfatia v. Sahzadi (S.C.)
M/s. Chandanmul Asera Represented by its Partner Kishorilal Asera v. K.P.R. Kulandaiyappa Mudaliar (SC)
Union of India v. Chander Pal, (SC)
Vimal Kumar Jain v. Labour Court, Kanpur, (SC)
Krishna Kumar Choudhary v. Alliance Agro Industrie
Babubhai v. State of M.P. (S.C.)
Commissioner of Income-tax v. M/s. Mussadilal Ram
Union of India v. Charanjit Kaur, (SC)
S. Kamaljit Singh Sandhu v. Union Territory of Chandigarh (SC)
Dukhtar Jahan v. Mohammed Farooq, (SC)
Balbir Singh v. State of Haryana, (SC)
Kamal Kishore v. State of J & K (SC)
Aruna Shankar v. State of U.P. (S.C.)
State of Punjab v. Surjit Singh, (SC)
State of Karnataka v. Krishna Alias Raju, (SC)
Maghar Singh v. State of Punjab, (SC)
Swadeshi Cotton Textile Mills Co. Ltd. v. Sarju Devi N.T.C. U.P. Ltd. (SC)
Gulab Rai v. Third Additional District Judge (SC)
Bihar State Harijan Kalyan Parishad v. Union of India (SC)
Vidhi Shanker v. Heera Lal, (SC)
Nand Lal v. Sukh Dev , (SC)
Abid Hussain v. Union of India, (SC)
Dipak Kumar Ghosh v. Mrs. Mira Sen, (SC)
Mohinder Singh v. State of Punjab (SC)
Reserve Bank of India v. Peerless General Finance
B.S. Narayanan v. State of A.P. (SC)
Ganga Prasad v. State of U.P. (SC)
M/s. Gulab Rai Govind Prasad v. Commissioner of Income Tax, U.P., Lucknow (SC)
Kendriya Nagrik Samiti, Kanpur v. Jal Sansthan, Ka
Pyare Lal v. State of U.P., (SC)
Bhagwan Dass Motu Lal Navalani v. State of Maharashtra, (SC)
Yogender Pal Singh v. Union of India, (SC)
Suresh v. State of M.P., (SC)
Ram Dass Ram v. State of Bihar, (SC)
Naval Kisore-Workmen v. Darbashaw B. Cursetjee's Sons (Bombay) Pvt. Ltd. (SC)
Lalitaben v. Gordhanbhai Bhaichandbhai, (SC)
State of Meghalaya v. Orneshwar Das, (SC)
Chittaranjan Choudhury v. State of Bihar, (SC)
Bal Krishan Sayal v. State of Punjab, (SC)
Hem Lall Bhandari v. State of Sikkim, (SC)
Rakesh Kumar alias Babli v. State of Haryana, (SC)
Bank of India v. Yeturi Meredu Shanker Rao, (SC)
Union of India v. Vishnu B. Seernani (SC)
J. Pandu v. R. Narsubai, (SC)
State of U.P. v. Hari Singh Thakur, (SC)
R. Bejal v. M/S Triveni Structurals Ltd. (SC)
Shankarrao v. Chandrasenkunwar, (SC)
State of U.P. v. Mandleshwar Singh (SC)
Machchuwa Matsya Vikas Sehkari Samiti Ltd. v. State of U.P. (SC)
Ramchandra Jai Ram Randive v. Chandanmal Rupchand (SC)
Punjab State Electricity Board v. Sukhdev Raj Sharma (SC)
Mrs. Laxmi Saxena Through Supreme Court Legal Aid Committee v. Union of India (SC)
Nachhattar Singh v. State of Rajasthan (SC)
Tarsem Lal v. State of Haryana, (SC)
Miss Lata Mittal v. Union of India (SC)
Chenchu Ram Reddy v. State of Andhra Pradesh (SC)
M/s. Hind Lamps Ltd. v. Commissioner of Income Tax, U.P. (SC)
Union of India v. Wing Commander, R.R. Hingorani (Retd.), (SC)
Municipal Corporation of Hyderabad v. P.N. Murthy,
State of Bihar v. Keshav Mohan Thakur (SC)
State of Uttar Pradesh v. Beni Madho (SC)
M.C. Mehta Etc. Etc. Ram Foods & Fertilizer D.C.M. Ltd. v. Union of India (SC)
Union of India v. Hindustan Motors Ltd., Hooghli (SC)
Kiran Devi v. State of Rajasthan (SC)
Commissioner of Income-tax, Kanpur v. Dr. R. S. Gupta, (SC)
Controller of Estate Duty, Kanpur v. Vithal Das, (SC)
K.S.R.T. Corpn. v. K.S.T. Authority, Bangalore, (SC)
Bhagwan Singh v. State of Punjab, (SC)
Kundan Lal Srikishan, M/s. Mathura (U.P.) v. Commi
Commissioner of Income-tax, U.P., Lucknow v. Briti
Pritpal Singh v. State of Punjab, (SC)
Catering Cleaners of Southern Railway v. Union of India, (SC)
S.S. Gandha v. Karnataka Electricity Board (SC)
Transhipment Workers of Tranship Shed, Tiruchirapalli v. Union of India (SC)
S.S. Srivastava v. Union of India (SC)
D.T.C. v. Prem Singh Etc. (SC)
Balram Das v. State of U.P. (SC)
Ashok Kshyap, Capt. (Now Major) v. Mrs. Sudha Vasisht, (SC)
State of Assam v. Samiram Goswami (SC)
State of U.P. v. Ekhlaq Ahmad (SC)
Vishwanath Ramchandra Iparkar v. Bhanudas Shankar Iparkar (SC)
State of Himachal Pradesh v. Krishan Lal Pardhan,
Radha Kishan v. State of Haryana, (SC)
Malkani v. Jamadar, (SC)
Sarita v. Delhi Admn. (SC)
State of Gujarat v. Inderjit O. Parekh, (SC)
A. Viswanathan v. State Transport Appellate Tribun
Kothari Plantations and Industries Ltd, M/s. v. Director of Land Records, (SC)
Dhani Ram v. The Financial Commissioner (SC)
Bhanwar Singh v. State of U.P. (SC)
State of Punjab v. Dharam Singh (SC)
Mst. Rukmini Devi v. M/s Narsinghdas Hari Prasad (SC)
M/s. Sukhjit Starch and Chemicals Ltd. v. Market Committee, Phagwara (SC)
State of M.P. v. Agarwal Medicial and General Stores (SC)
Tirath Ram Gupta v. Gurubachan Singh, (SC)
The Food Corporation of India Staff Union v. Food Corporation of India (SC)
Abdul Latif Abdul Wabhab Sheikh v. B.K. Jha, (SC)
Premier Tyres Ltd., M/s. v. Collector of Central Excise, Cochin, (SC)
Abdul Quddoos v. State of Rajasthan (SC)
State of Assam v. M/s. Satyanarayan Tea Co. Pvt. Ltd., (SC)
State of Bihar v. M/s. Ashok Industries, (SC)
Balasinor Nagrik Co-operative Bank Ltd. v. Babubha
N. Gopal Reddy v. Bonala Krishnamurty, (SC)
Chief Commissioner (Now Lt. Governor), Delhi v. S.
K. Ch. Prasad v. Smt. J. Vanalatha Devi, (SC)
Balwant Singh v. State of Punjab, (SC)
Sardool Singh v. Smt. Nasib Kaur, (SC)
North Eastern Railway (HQ) v. Chhedi Lal (SC)
Sohan Singh v. State of U.P. (SC)
State of Rajasthan v. Bheru (SC)
Officers of The Cement Corporation of India The Employees of Engineering India Ltd. v. Union of India (SC)
Raja Velugoti Venkatesha Varndaraju Gopalakrishna Yachindra Bahadur v. State of Arunachal Pradesh (SC)
Teerth Narain Mallick v. State of Bihar, (SC)
Prem Kishan Mohla, Capt. v. Union of India, (SC)
Jagdish Prasad v. State of Rajasthan (SC)
Mahabir Prasad Santuka v. Collector, Cuttack, (SC)
Sachidanand Pandey v. State of W.B., (SC)
Niladri Patel v. Khadi Sha, (SC)
Koyappathodi Puthiyedath Ahammedkutty v. State of Kerala (SC)
Kamalakashi v. State of Kerala (SC)
State of Andhra Pradesh v. R. Ch. Ramulu (SC)
W. Kulabindhu Singh v. Speaker Manipur Legislature Assembly (SC)
V.S. Ahmed Thambi Maraicayar v. Revathi Store (SC)
Sarita v. Delhi Admn. (SC)
Additional Commissioner of Income Tax, Gujarat, Ahmedabad v. Mohanbhai Pamabhai (SC)
Swarup Builders, M/s. v. Sheikh Mohd, Sanghi, (SC)
Harbhajan Singh v. State of Punjab, (SC)
Amar Singh v. State of Rajasthan, (SC)
C.I.T., Madras v. T.N.K. Govinda Raju Chetty (SC)
A.N. Pathak v. Secretary to the Government Ministry of Defence, (SC)
Daulat Ram (dead) by his L.Rs. v. Smt. Roop Rani, (SC)
S.C. Thippaswamy v. Union of India, (SC)
Rameshwar Dass v. State of Haryana, (SC)
Shahaji Vishnu Lokhande v. N.P. Murgally (SC)
Karnataka State Road Transport Corporation v. Secretary, Karnataka State Transport Authority, (SC)
Ram Bhushan Mehrotra v. The Editor, Hindustan Times (SC)
Punjab National Bank v. Metal Forging Pvt. Ltd. (SC)
Biswanath Ghosh v. State of West Bengal, (SC)
State of Karnataka v. Kuppuswamy Gownder, (SC)
Kapoor Singh v. State of Punjab (SC)
Tay Bok Choon v. Tahansan Sdn. Bhd., (PC)
Phirayalal v. IInd Addl. Dist. Judge, (SC)
Surajmal v. Radhey Shyam (SC)
Madan Lal v. Badri Narain , (SC)
Managing Committee of Shri Krishna Inter College v. Srikant Chaube (SC)
Chandra Bhushan Sharma v. Rent Control & Eviction Officer, Allahabad (SC)
K.N. Mishra v. Union of India (SC)
Vansimal Kalachand v. Harish Chand Rustogi (SC)
Dada Vishnu Chavan v. Vishnu Bandu Patil And Others (SC)
Amar Singh v. State of Punjab, (SC)
Assistant Collector of Customs v. M/s. Prem Conductors Pvt. Ltd. (SC)
Om Prakash Garg v. Ganga Sahai, (SC)
R.P. Kapur v. Hon'ble Chief Justice, Delhi High Court New Delhi (SC)
Madhusudan Sahu v. State of Orissa (SC)
K.T. Dharanendrah v. Regional Transport Authority, (SC)
Standard Fireworks Industries Sivakasi v. Collecto
Gokak Patel Volkart Ltd.v. Collector of Central Ex
B. Ramender Reddy v. B.V. Satyanarayan Reddy (S.C.)
Hyderabad Asbestos Cement Products Ltd., M/s. Hyde
Mysore Rolling Mills (P) Ltd., M/s. v. Collector o
Mithan lal v. Labour Commissioner (SC)
Kanubhai Brahmbhatt v. State of Gujarat, (SC)
Arvind Kumar v. State of Uttar Pradesh (S.C.)
Brij Pal Singh v. State of Uttar Pradesh (SC)
Dr. Vijaya Manohar Arbat v. Kashirao Rajaram Sawai, (SC)
Tsering Dolkar v. The Administrator, Union Territo
Suraj Mal Saraf v. Assistant Collector of Customs,
J.R. Agarwal v. University of Delhi (SC)
IBM World Trade Cor. v. M. Kalyana Raman (SC)
Soma Devi v. Raj Krishan Sharma (SC)
Food Corporation of India v. State of Kerala, (SC)
Deputy Commissioner of Sales Tax (Law) v. Kalpana
Smt. Sushila Devi and others v. Avinash Chandra Jain, (SC)
Sheela Devi v. Mohan Sarup, (SC)
Kodavoor Madhava Aithal v. Union of India, (SC)
Union of India v. A. R. Shinde, (SC)
Pritam Singh v. State of Punjab, (SC)
State of U.P. v. Raj Kishore, (SC)
S. Kothandaraman v. Union of India (SC)
Chitta v. State of Rajasthan (SC)
V.B. v. D.B. (SC)
V. Bhagat v. Mrs D. Bhagat (SC)
Supdt. R.M.S. 'W' Baroda v. Govindbhai J. Patel (SC)
Collector, Land Acquisition, Anantnag v. Mst. Katiji, (SC)
Rahasa Pandiani v. Gokulananda Panda, (SC)
Sukhbir Narain v. Deputy Director of Consolidation, (SC)
Damacherla Anjaneyulu v. Damacherla Venkata Seshaiah, (SC)
Chowgule and Co. Pvt. Ltd. v. Union of India, (SC)
K. Sadananda Rao v. K. Murari Rao (SC)
State Bank of Indore v. Gills Goods Carriers Pvt. Ltd. (SC)
Bachan Lal Kalgotra v. State of J&K, (SC)
Assam Rifles Multi-purpose Co-operative Society Ltd v. Union of India, (SC)
Bhushan Lal v. State of Madhya Pradesh, (SC)
General Sales Pvt. Ltd. v. Gopal Mukherjee, Income Tax Officer, Central Circle VIII, New Delhi, (SC)
State of Rajasthan v. Rajesh Medical Agencies (SC)
Panchu & Panchann Sethi v. State of Orissa (SC)
Union of India v. Babu Ram Lalla, (SC)
Hindu Jea Band, M/s. Jaipur v. Regional Director, Employees' State Insurance Corporation, Jaipur , (SC)
Union of India v. R.C. D'Souza, (SC)
Ram Baran Thakur v. Managing Committee of C.A.M.H.S. School, Hajipur (SC)
Dakshin Railway Employees Union' Trivandrum Division v. General Manager, Southern Railway, (SC)
Gyan Chand Dwivedi v. Adhivakta Maha Sangh (SC)
R.R. Goyal v. LT. Governor Delhi (SC)
Collector, Land Acquisition, Kangra v. Shiva Devi (SC)
Jaikishan Jagwani v. Britomatics Enterprises Pvt. Ltd. (SC)
Mahendra Singh v. State Of U.P. (SC)
Pandiyan Roadways Corporation Ltd.v. Thiru M.A. Egappan, (SC)
State of Karnataka v. Shree Rameshwara Rice Mills, Thirthahalli, (SC)
Tulsi Ram v. State of Madhya Pradesh (SC)
Gurdip Singh v. State of Punjab, (SC)
Purshothaman v. State of Tamil Nadu (SC)
P.R. Krishnamachari v. Lalitha Ammal, (SC)
Gowali Charan v. Surendra Kumar Khandani , (SC)
K. Bhaskara Rao v. Government of A.P., (SC)
Prahlad Singh v. Col. Sukhdev Singh, (SC)
Arun Madan v. Oriental Bank of Commerce , (SC)
State of Uttar Pradesh v. Brahm Datt Sharma, (SC)
Anandi Devi v. Om Prakash, (SC)
Mary Oommen v. Manager, M.G.M. High School, Kuruppampaddy, Kerala, (SC)
Isha Steel Treatment, Bombay v. Association of Engineering Workers, Bombay, (SC)
Veluswami v. State Of Tamil Nadu (SC)
Param Hans Yadav and Sadanand Tripathi v. State of Bihar, (SC)
Anees Noorani v. Jadav Dava Ghola , (SC)
State of U.P. v. Hari Shankar Tewari, (SC)
State of Bihar v. Usha Martin Industries Ltd. (SC)
Bhag Singh v. Major Daljit Singh, (SC)
Abdul Ghani Memorial Trust v. Bihar State Sunni Wakf Board, (SC)
Lt. Governor, Delhi v. Kasturi Lal (SC)
Podipireddy Atchuta Desai v. Chinnam Joga Rao (SC)
Ka Icilda Wallang v. U. Lokendra Sujam, (SC)
Sharda Devi Khemka v. State of U.P. (SC)
Sukhdev Singh v. State of Punjab (SC)
Chikoti Rajeswar Rao v. K. Ganapathy (SC)
Southern Command Military Engineering Services Employees Co-op. Credit Society v. V.K.N. Nambiar, (SC)
Rusi Dinshawji Deboo v. Cawasji Rustomji Patel, (SC)
Rusi Dinshawji Deboo v. Cawasji Rustomji Patel, (SC)
Umesh Chander Jha. v. State of Bihar (SC)
Sarupchand v. State of Punjab, (SC)
Mrs. Louise Fernandes v. Union of India (SC)
Union of India v. Manoharlal Narang, (SC)
Inspector Gen. of Registration & Stamps Govt. of A.P. v. R. Venkatadri Sharma (SC)
Dinesh Chandra Dubey v. Registrar, Kanpur University (SC)
Tajinder Pal Singh v. State of Haryana (SC)
Addepalli Subba Rao v. Yerrabotula Krishnamjrthy (
T.M. Narayanan v. Nishad (Minor) (S.C.)
Kalra Glue Factory v. Sales Tax Tribunal (SC)
Mohan Lal v. Kartar Singh (SC)
Devki Nandan v. State of Rajasthan , (SC)
Dhan Mal Devi Jain v. Gordhan Dass (SC)
Vincent Panikurlangara v. Union of India, (SC)
East India Coal Co. Ltd. v. East Bulliaree/Kendwadih Colliery Co. P. Ltd., (SC)
Smt. Bhagwan Devi v. Abdul Jalil (SC)
Union of India v. K. Ponnuswami (SC)
S.K. Viswambaran v. Koyakunju, (SC)
Ajitsinh C. Gaekwad v. Dileepsinh D. Gaekwad (SC)
Madras Tomato Commission Merchants Association v. State of Tamil Nadu (SC)
State of Haryana v. Nariani Devi (SC)
Patel Seva Sadan, Rajgir, Nalanda v. The Addl. Member, Board of Revenue, Bihar, Patna (SC)
State of Andhra Pradesh v. D. Buchanna (SC)
State of A.P. v. Y. Prabhakara Reddy, (SC)
Budhwanti v. Gulab Chand Prasad, (SC)
Motamarri Venkata Seshavataram v. Devata Sita (SC)
Financial Commissioner, Punjab v. Smt. Chand Kaur (SC)
Gaya Prasad v. Surendra Bahadur Singh, (SC)
Silvester N.F. v. R. Balakrishna Pillai (SC)
Municipal Committee, Bhiwani v. Durga Parshad (SC)
State Of Bihar v. Madheshwardhari Singh (SC)
Lakhi Ram v. Sita Ram (SC)
Ghanshyam v. State of Uttar Pradesh (SC)
Naresh Kumar Parti v. T.R. Tuli (SC)
Mehboob v. State of Maharashtra (SC)
Assistant Collector of Customs v. Mohanlal Shankerlal Kansara (SC)
Ram Adhar Singh v. Bansi, (SC)
State of M.P. v. Municipal Corporation, Indore, (SC)
Eldee Velvet and Silk Mills v. Anand Ram Whigh (SC)
Dipak Kumar Biswas v. Director of Punjab Instruction, (SC)
M/s. B.P. Khemka Pvt. Ltd. v. Birendra Kumar Bhomw
Municipal Corporation of Greater Bombay v.Thukral Anjali Deokumar, (SC)
Krishna Dist. Co-operative Marketing Society Ltd.,
Registrar, Osmania University v. A. Vijaya Govind
T.F.A.I. Employees Union v. Union of India (SC)
Hashmatullah v. State Of U.P. (SC)
M/s. Doypack Systems Pvt. Ltd. v. Mukesh Jashnani (SC)
Naresh Kumar Parti v. T.R. Tuli (SC)
G. Prabhu Das v. State of A.P. (SC)
K. Rajavarma Ballal v. Karnataka State Tpt. Appellate Tribunal Secretary, Reg. Tpt. Authority (SC)
S. Simranjit Singh Mann v. State of Bihar (SC)
Narendra Singh v. State of U.P., (SC)
Rai Singh v. State (Delhi Administration) (SC)
Smt. Kalpana Mukherjee v. State of West Bengal (SC)
Commissioner of Wealth Tax Gujarat-II v. Shrenik Kasturbhai (Huf) (SC)
Additional Commissioner of Income Tax, Bombay v. M/s Scottish India Machine Tools Ltd. (SC)
Brij Mohan Singh Chopra v. State of Punjab, (SC)
Management of Rourkela Fertiliser Plant, Hindustan Steel Ltd. Rourkela v. D.S. Verma (SC)
M.C. Mehta v. Union of India (SC)
Indian Oil Corporation Ltd. v. M/s Kumar Filling Station (SC)
Union of India v. Jaiswal Coal Company, (SC)
State of Tamil Nadu v. K. Rajan (SC)
Saifuddin v. Bihar State Forest Development Corporation (SC)
State of Tamil Nadu v. The Madras City Paddy and Rice Wholesale Dealers Association (SC)
Commissioner of Excess Profit Tax, Kanpur v. M/s. Kalyan Mal Phool Chand, Nagar Ganj, Kanpur, (SC)
Pharma Drugs Manufacturing Company v. Excise and Taxation Officer, Jammu (SC)
Commissioner For Hindu Religious v. C. Lakshminarasimhaiah, (SC)
Workmen of American Express Inter-National Banking Corporation v. Management of American Express International Banking Corporation (SC)
Officer of The Cement Corporation of India v. Union of India (SC)
Surindra Chawla v. Commissioner, Sanchaita Investment (SC)
The Aluminium Industries Ltd., Kerala v. The Madras Aluminium Co. Ltd. (SC)
The Aluminium Industries v. Madras Aluminium (SC)
State of Madhya Pradesh v. Naresh Wood Products (P) Ltd. (SC)
Miss Road F. Tata v. Gora Banerjee (SC)
M.C. Mehta Etc. Etc. v. Union of India (SC)
Dr. Mota Shivram Karanth v. State of Karnataka (SC)
Nandagopal Saha v. Union of India (SC)
Commissioner of Sales Tax v. M/s. Leather Facts Co
Joint Women's Programme v. State of Rajasthan, (SC)
State of W.B. v. Lal Chand Agarwalla, (SC)
Jagat Singh v. Karan Singh, (SC)
Seriyal Udavar v. State of Tamil Nadu, (SC)
Sitaram Jivyabhai Gavali v. Ramjibhai Potiyabhai M
Rajni Kant Ganapatram Bhatt v. Chunilal Dahyahai Gandhi, (SC)
Om Parkash (dead) By Lrs. v. Mohinder Singh , (SC)
Madan Lal Singh v. Harbans Lal (SC)
Sohan Lal v. Ram Prakash (SC)
Pushkar Nath Nehru v. The Administrator (Now by Executive Officer), Municipality, Srinagar, (SC)
Mackinnon Mackenzie and Co. Ltd. v. Audrey D'Costa, (SC)
State of Gujarat v. Mohanlal Jitamalji Porwal, (SC
Surinder Grover v. Delhi Administration (SC)
Kewal Ram v. Ram Lubhai, (SC)
Sher Singh v. Financial Commissioner of Planning, Punjab, (SC)
Hari Om Gautam v. District Magistrate, Mathura, (S
Shama Bhatt v. T. Ramakrishna Bhat, (SC)
Mahesh v. State of M.P., (SC)
Nilima Priyadarshini v. State of Bihar, (SC)
J.L. Varandani v. Smt. Ashalata Mukharjee (SC)
Sheikh Jehangir v. Smt. S. Kaushilyabai (SC)
Ram Singh v. Ram Kumar Jha (SC)
All India General Transport Corporation v. Sri Ambika Investment Co. Pvt. Ltd. (SC)
Miss Lena Khan v. Union of India, (SC)
Employees Of Engineers India Ltd. v. Engineers India Ltd. (SC)
Asharfi Lal v. State of U.P., (SC)
Asharfi Lal and Sons v. State of U.P., (SC)
Arun Ram Chandra Swant v. State of Maharashtra (S.C.)
Miss Lena Khan v. Union of India (SC)
Ram Bhushan Mehrotra v. The Editor, Hindustan Times (SC)
Tarsem Singh v. State of Punjab (SC)
Ved Pal v. State of Uttar Pradesh , (SC)
B.R. Meena v. Mangal Das Chaman Lal Barot, (SC)
Goyal Traders v. Metal Scrap Trade Corporation Ltd. (SC)
Md. Ibrahim Khan v. The Administrator General (SC)
P. Ananthakrishan Nair v. Dr. G. Ramkrishan, (SC)
Navrattan Singh Chauhan v. Mandi Director, U.P., (SC)
Union Bank of India v. Manku Narayana, (SC)
Girdharlal v. Jaikishan (SC)
Skindia Insurance Co. Ltd. v. Kokilaben Chandravadan (SC)
Banwari Lal v. Collector, Cuttack (SC)
Tota Singh v. State of Punjab, (SC)
Babu Lodhi v. State of U.P., (SC)
State of Karnataka v. Shivlingaiah, (SC)
Bara Singh v. Kashmira Singh (SC)
State of West Bengal v. Taiyub Hussain Chowdhury (SC)
Ziyathuge Moosa v. Mavadigothi Mohammad (SC)
Mushtaq Beg v. The State of U.P. (SC)
State of Orissa v. Bhagaban Barik, (SC)
Gurbachan Singh, (Dead) By L. Rs v. S.G.P.C. (SC)
Begum Subanu alias Saira Banu v. A.M. Abdul Gafoor
Subanu v. A.M. Abdul Gafoor, (SC)
K.P. Subbarama Sastri v. K.S. Raghavan, (SC)
Union of India v. Vikramsinh Julubhai Gohil (SC)
State of Haryana v. Tarlok Chand Shamir & Co. (SC)
I.L. Dhingra v. State of U.P., (SC)
Saroja Balasubramanian v. State of Tamil Nadu (SC)
Indian Oil Corporation Ltd. v. Industrial Gases Ltd. (SC)
Ram Sarup Gupta v. Bishun Narain Inter College, (SC)
Joint Director of Mines Safety v. M/s. Tandur and
Pandi Servai, Munikalai v. State of Tamil Nadu (SC)
Jagdish Chandar Handa v. Union of India (SC)
Bharat Barrel & Drum Mfg. Co. v. Bharat Barrel Employees Union, (SC)
Mrs. Nilima Priyadarshini v. State of Bihar (SC)
Nagendra Dutt Jagudi v. State of U.P. (SC)
Ramesh Laxman Pardesi v. State of Maharashtra (SC)
Dalbir Singh v. State of Punjab, (SC)
Arvind Kumar v. Arun Lata (SC)
Baldev Singh v. State of Himachal Pradesh, (SC)
Jai Mahavir Co-operative Housing Society Ltd. v. Panchal Keshavlal Narbheram, (SC)
Commissioner of Income-tax, Calcutta v. T.I. and M
Union of India v. Cynamide India Ltd., (SC)
Marathwada University v. Suresh Shivajappa Hate (SC)
Chaman Lal v. State of Haryana, (SC)
Chaman Lal v. State of Haryana, (SC)
Union of India v. N. Hargopal, (SC)
Devi Mata v. State of W.B., (SC)
A. Alangarasamy v. State of T.N., (SC)
Smt. Munni Devi v. Tej Ram (SC)
Kehar Singh/Balbir Singh/ Satwant Singh v. State (Delhi Admn.) (SC)
Subash Shiv Shankar v. State of U.P., (SC)
State of U.P v. Niyamat, (SC)
Commissioner of Income-tax, U.P. v. M/s. Shah Sadi
Lachman Singh v. Kirpa Singh, (SC)
State of Andhra Pradesh v. Mohd. Yakub ALI (SC)
Mrs. Y. Thaclamma v. Union of India, (SC)
Dev Singh v. Registrar, Punjab and Haryana High Court, (SC)
D. Navinchandra and Co., M/s. Bombay v. Union of India, (SC)
Shyam Sunder Shaw v. Netai Chand Shaw, (SC)
Sri Aadi Visheshwar of Kashi Vishwanath Temple v. State of U.P. (SC)
Mrs. Mariam Chacko v. Union of India (SC)
Organisation of Pharmaceuticals Producers of India v. Union of India, (SC)
Jamana Flour and Oil Mill (P) Ltd., M/s. v. State of Bihar, (SC)
Commissioner of Gift-tax, Gujarat v. Chhotalal Moh
State of Haryana v. P.C. Wadhwa, IPS, Inspector General of Police, (SC)
D.K. Pandey v. Abdul Azeez, (SC)
Narain v. Om Prakash Gupta, (SC)
Danial Latifi v. Union of India (SC)
State of Haryana v. Uttam alias Cheaku, (SC)
Raghubansh Rai v. State of Bihar (SC)
Chandra Nath Banik v. State of West Bengal (SC)
Kansa Behera v. State of Orissa, (SC)
Vinod Kumar v. State of U.P., (SC)
Income-tax Officer, Calcutta v. Radheshyam Ladia (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Government of Andhra Pradesh v. A. Padmanabha Rao (SC)
Union of India v. Nihar Kanta Sen, (SC)
Sarish Chandra Choudhary v. State of Tripura, (SC)
Oramco Chemicals Pvt. Ltd. v. M/s. Gwalior Rayon Silk Manufacturing (Weaving) Co. Ltd., (SC)
Jagannathan Pillai v. Kunjithapadam Pillai, (SC)
United Bank of India v. Kanan Bala Devi, (SC)
Ramchandra Goverdhan Pandit v. Charity Commissioner of State of Gujarat, (SC)
Sudesh Chabba v. State of Himachal Pradesh (SC)
V.G. Panneerdas and Co. v. The Swadesamitran Ltd., (SC)
Govt. of A.P. v. A. Padmanabha Rao (SC)
Canara Bank v. Canara Sales Corporation, (SC)
Commissioner of Income-tax, Kanpur v. M/s. Behari
Padmavati Jaikrishna v. Additional Commissioner of
M.K. Sasidharan v. Printer & Publisher Malayalaya Manorama (SC)
Smt. Poonam Lata v. M.L. Wadhawan, (SC)
The Residents of Bhogalpur Harijan Cell v. State of Bihar (SC)
Khargram Panchayat Samiti v. State Of West Bengal , (SC)
H.S. Srinivasa Raghavachar etc. etc. v. State of K
Nagar Mahapalika, Kanpur v. Vinod Kumar Srivastava, (SC)
Union of India v. Gopal Das Gupta, (SC)
Desh Raj v. Avtar Krishna, (SC)
Shri Balaganesan Metals v. Shri M.N. Shanmugham Chetty, (SC)
Thiru K. Anbazhagan v. Secretary, Tamil Nadu Legislative Assembly (SC)
Rishabh Kumar and Sons v. State of U.P. , (SC)
Commissioner of Income-tax Bihar and Orissa v. S.P
Commercial Tax Officer, Calcutta v. Mohan Lal Chowkhani (SC)
Commissioner of Income Tax, Bombay City I, Bombay v. National Storage Pvt. Ltd. Bombay, (SC)
Workers of M/s Rohtas Industries Ltd v. Rohtas Industries Ltd, (SC)
M/s Dujodwala Resins & Terrones P. Ltd. v. State of J & K (SC)
D.T.C. Workers Union, D.T.C. Employees Congress v. D.T.C. (SC)
Security Guards Board, Bombay and Thana Distt. v. S. and P. Service Pvt. Ltd., (SC)
Nand Kishore v. Avtar Singh, (SC)
Kailash Kaur v. State of Punjab, (SC)
Basanti v. State of H.P., (SC)
Shahzad Hasan Khan v. Ishtiaq Hasan Khan, (SC)
State of Bihar v. Kripalu Shankar, (SC)
Collector of Central Excise, Calcutta v. Multiple Fabrics Pvt. Ltd., (SC)
R.K. Upadhyaya v. Shanabhai P. Patel, (SC)
Galib Bin Awaz v. Mohd. Abdul Khader, (SC)
Shree Vallabh Glass Works Ltd. v. Industrial Credit and Investment Corporation of India Ltd., (SC)
Controller of Estate Duty, Baroda v. Pratap Singhj
K.M. Mathew v. Hamsa Haji, (SC)
Palayi Kizhakkekara Mathaiy's son K.M. Mathew v. Pothiyill Mummutty's son Hamsa Haji, (SC)
Seth Banarsi Dass Gupta v. Commissioner of Income-tax, Delhi, (SC)
M.K. Sharma v. Bharat Electronics Ltd., (SC)
Commissioner, Sales Tax U.P. v. Agra Belting Works, Agra , (SC)
Y. Suresh Babu v State of A.P., (SC)
Ajmer Singh v. Union of India, (SC)
Pushpadevi M. Jatia v. M.L. Wadhavan, Addl. Secret
Mangat Ram v. Sardar Meharban Singh, (SC)
State of Maharashtra v. Arun Kumar Ganesh Rao (SC)
G.C. Gupta v. N. K. Pandey, (SC)
Pramod Kumar v. N.D.M.C. (SC)
Dr. Pradeep Jain v. Union of India (SC)
Nataraja Chettiar v. Sulekha Amma (SC)
Dr. Dinesh Kumar v. Moti Lal Nehru Medical College, Allahabad (SC)
M/s. Rai Bahadur Seth Shreeram Dargaprasad v. Director of Enforcement, (SC)
Smt. Poonam Lata v. M.L. Wadhawan (SC)
Plaridel-O-Daysor v. State of Tamil Nadu (SC)
Pushpa Devi M. Jatia v. M.L. Wadhavan, Addl. Secretary, Government of India (SC)
E.S. Reddi v. Chief Secretary, Govt of A.P., (SC)
State Bank of India v. Yogendra Kumar Srivastava, (SC)
Abhijit v. Dean, Government Medical College, Aurangabad, (SC)
Frank Anthony Public School Employees Association v. Union of India (SC)
Union of India v. S.K. Sachdeva, Madan Lal (SC)
Naurata Ram Marwaha v. Union of India (SC)
Mahendra Kumar v. State of M.P., (SC)
Free Legal Aid Committee, Jamshedpur v. Mahatama Gandhi Memorial Medical College, Hospital Sakchi, Jamshedpur (SC)
Union of India v. K. Ponnuswami (SC)
M/s Doypack Systems Pvt. Ltd v. Union of India (SC)
Krishi Utpadan Mandi Samiti v. Badri Pd. Shyam Sunder (SC)
Raja Satyendra Narayan Singh v. State of Bihar, (S
City and Industrial Development Corpn. v. Hasuram G. Gharat (SC)
Workman of Gauribidan Sahakara Sakkare Karkhane Ltd. v. Gauri Industries (SC)
Radhakant Jha v. Chief Commissioner, (SC)
P. Sambamurthy v. Union of India, (SC)
B.S. Yadav v. The Chief Manager, Central Bank of I
S.P. Sampath Kumar v. Union of India (SC)
L.I.C. of India v. S.S. Srivastava, (SC)
Smt. Shakuntala S. Tiwari v. Hem Chand M. Singhania, (SC)
Girdharbhai v. Saiyed Mohmad Mirasaheb Kadri, (SC)
Achal Singh v. IIIrd Addl. District Judge, Fatehpur (SC)
Toshiba Anand Lamp Ltd. v. Verghes (SC)
Binod Mills Co. Ltd., Ujjain v. Suresh Chandra Mahaveer Prasad Mantri, Bombay, (SC)
Thamma Venkata Subbamma v. Thamma Rattamma, (SC)
Indian Metals and Ferro Alloys Limited, M/s. v. State of Orissa, (SC)
Kalpa Vrikash v. Chhatargun Gujral (SC)
Banwasi Seva Ashram v. State of U.P. (SC)
Pratima Thaper v. Union of India (SC)
Bajrang Singh v. Union of India (SC)
Sardar Prakash Singh Badal v. Union of India (SC)
Utkal Contractors and Joinery Pvt. Ltd. v. State of Orissa, (SC)
Union of India v. M.A. Chowdhary, (SC)
U.P. State Electricity Board v. P.L. Kelkar, (SC)
Helper Girdharbhai v. Siyed Mohamand Mirasaheb, (SC)
Daya Shankar v. High Court of Allahabad, (SC)
Narinder Kumar Sharma v. Smt. Kailash Wanti, W/o Hari Ram (SC)
D.C. Saxena, Dr. v. State of Haryana, (SC)
R.K. Rama Rao v. State of A.P., (SC)
Ganpat Singh v. Kailash Shankar, (SC)
Desh Raj Khurana v. Delhi Administration (SC)
Conscientious Group v. Mohammed Yunus, (SC)
Jayshree Chemical Ltd. v. State of Orissa (SC)
Andhra Pradesh Special Teachers, Special Language Pandits and Special Physical Education Teachers Forum v. State of A.P. and others (SC)
Professor S.K. Mehta v. V. Narsimha Rao (SC)
National Federation of Railway Porters v. Union of India (SC)
Dhartipakar Madan Lal Agarwal v. Rajiv Gandhi, (SC
Gujarat State Road Transport Corporation, Ahmedabad v. Ramanbhai Prabhatbhai , (SC)
Societe Nationale Industrielle Aerospatiale v. Lee
Sun Hill Education Society, New Delhi v. Delhi Development Authority (SC)
Rama Shankar Singh v. State of Bihar (SC)
R.D. Agrawala v. Hon'ble High Court of Delhi (SC)
K. Kesavan v. Hon'ble The Speaker Tamil Nadu Legislative Assembly (SC)
R.C. Sakunthala v. State of Tamil Nadu (SC)
P.D. Aggarwal v. State of U.P., (SC)
A.S. Narayana v. State of A.P (SC)
Union of India v. S.K. Sharma, (SC)
Fazal Ghosi v. State of U.P., (SC)
Sattamma v. K. Rajaiah (SC)
Dr Shashi Kant v. State of Bihar (SC)
Bihar Rajya Vidyut Parishad Field Kamgar Union v. State of Bihar , (SC)
Dr. Phani Dhar v. Dr. B.N. Subha Rao, (SC)
Samarjit Ghosh v. Bennett Coleman & Company, (SC)
Kailash Chandra Agarwal v. State of Madhya Pradesh, (SC)
Union of India v. Major S.K. Sharma, (SC)
Commissioner of Income tax, Bombay v. Cannon Dunkerley and Co. Ltd., (SC)
Harsharan Verma v. Union of India, (SC)
Ashok Kumar v. NDMC (SC)
H.T. Chandrasekharappa v. Dr. H.R. Raja (SC)
Saraswati Devi v. Accountant General, U.P. (SC)
Agra Electric Supply Co. Ltd. v. Workmen (SC)
Beopar Sahayak (P) Ltd., M/s. v. Vishwa Nath, (SC)
Bal Niketan Nursery School v. Kesari Prasad, (SC)
State of Karnataka v. K. Gopalakrishna Shenoy, (SC)
Bruce v. Silva Raj (SC)
Union of India etc. v. Lakshmi Chand Gupta (SC)
Ranjit Prasad Sinha v. State of Bihar, (SC)
Ranjit Prasad Sinha v. State Of Bihar (SC)
State Bank of India v. Mohd. Mynuddin, (SC)
M. Satyanandam v. The Deputy Secretary to the Govt, (SC)
State Bank of India Scheduled Castes and Scheduled Tribes Welfare Association v. Union of India (SC)
Makhan Singh v. Narainpura Co-operative Agricultural Service Society Ltd., (SC)
Vinod Kumar Arora v. Smt. Surjit Kaur, (SC)
Ganpat Ram Sharma v. Smt. Gayatri Devi, (SC)
Beda Nand Singh v. Director General, Central Industrial Security Force (SC)
B.I.T. Teachers Association, Nesra Ranchi v. Chancellor, Ranchi University , (SC)
Ram Prakash v. State of Punjab (SC)
Mukhtiar Singh v. Baghal Singh (SC)
Jagdambari Post Office Bachao Sangarsh Samiti v. Seventh Additional District (SC)
Smt. Gulwant Kaur v. Mohinder Singh, (SC)
Prasun Roy v. Calcutta Metropolitan Development Authority, (SC)
Rajua alias Rajju v. State of Madhya Pradesh (SC)
M/s Everest Industrial Corporation v. Gujarat State Financial Corporation, (SC)
Commissioner of Income Tax v. M/s. Elecon Engineering Co. Ltd. (SC)
Commissioner of Income-Tax v. Alembic Chemical Works Company (SC)
Commissioner of Income-tax, Gujarat v. M/s. Elecon
Shiv Dayal Shrivastava v. Union of India (SC)
Workers of M/s. Rohtas Industries v. M/s. Rohtas Industries Ltd. (SC)
Govind Potti Govindan Namboodiri v. Kesavan Govindan Potti, (SC)
Pala Singh (deceased) by LRs. v. Union of India, (SC)
Improvement Trust, Faridkot v. Jagjit Singh, (SC)
Akhil Kabir Panth Samaj v. Union of India (SC)
Residents of Bhogalpur Harijan Tola v. State of Bihar (SC)
Residents of Bhogalpur Harijan Tola v. State of Bihar (SC)
Venkatlal G. Pittie v. M/s Bright Bros (Pvt) Ltd., (SC)
Abdul Rahim v. M/s. Srinivas Dyeing Works (SC)
A.L. Ahuja v. Union of India, (SC)
N.C. Dalwadi v. State of Gujarat, (SC)
Workmen of Stretch Fibres (India) Ltd. v. Secretar
Hindustan Steelworks Construction Ltd. v. C. Rajasekhar Rao, (SC)
Jagjit Bus Service (Regd.), M/s. Amritsar v. State Transport Commissioner, Punjab, (SC)
Smt. Pemela v. Sqn. Ldr. Deepak Dutta (SC)
Samar Singh v. Kedar Nath, (SC)
M/s. Doypack System Pvt. Ltd. v. Union of India (SC)
Mohinuddin @ Mein Master v. The District Magistrate, Beed, (SC)
Naresh Kaushik v. Delhi Administration (SC)
Dr. Ved Vrat v. Union of India (SC)
R.N. Bhat v. State of Jammu and Kashmir (SC)
Dr. Dinesh Kumar v. Motilal Nehru Medical College (SC)
Ganga Goyal, Smt v. H.D. Goyal (SC)
Ms. Sone Aggarwal v. University of Delhi (SC)
Satish Chandra v. Union of India (SC)
A.K. Sinha v. Union of India (SC)
Shri Dipak Banerjee v. Smt. Lilabati Chakraborty, (SC)
Bakshi Sardari Lal (Dead) by LRs. v. Union of India, (SC)
Bhagwan Dass v. State of Haryana, (SC)
Meenakshi Malik v. University of Delhi (SC)
Shafait Ali through Supreme Court Legal Aid Committee v. Shri Shiva Mal, (SC)
Sir Shadi Lal Sugar and General Mills Ltd., M/s. v
Bakhtawar Singh v. Jiwan Singh (S.C.)
Krishna Bhawan v. Government of Andhra Pradesh (SC)
Town Municipal Council v. Mohammad Saleem (SC)
State of Uttar Pradesh v. M/s Kasturi Lal Har Lal
Ramoji Rao v. State of A.P. (SC)
Ranjodh Singh v. State of Punjab (SC)
Betal Singh v. State of M.P. (SC)
Mahant Bal Dass v. State of Himachal Pradesh , (SC)
State of Punjab v. Hari Om Cooperative House Building Society Ltd., Amritsar, (SC)
All India Harijan League v. N.D.M.C. (SC)
Mrityunjay Basu v. Damodar Valley Corporation (SC)
Dinesh Kumar, Dr. v. Motilal Nehru Medical College, Allahabad, (SC)
Narain Dev v. Punjab University (SC)
K.T. Kuriakose v. High Court of Kerala (SC)
Union of India v. Arun Kumar Roy (SC)
Smt. Nandita Bose v. Ratanlal Nahata, (SC)
Cemindia Co. Ltd. v. Rachubhai N. Raval, (SC)
Inder Mohal Lal v. Ramesh Khanna, (SC)
P. Kasilingam v. P.S.G. & Sons Charities, Poolamedu, Coimbatore (SC)
U.P. Pollution Control Board v. M/s. Modi Distillery, (SC)
G.N. Devan v. Habihunnissa (SC)
U.P. State Electricity Board v. Konaria Chemicals and Industries Ltd. (SC)
B. Sansarkan v. State of Kerala (S.C.)
Dr Shashi Kant Mishra v. State of Bihar, (SC)
R.D. Gupta v. Lt. Governor, Delhi Administration,
U.P. Public Service Commission v. Suresh Chandra Tewari, (SC)
National Textile Corporation Officers Association v. National Textile Corporation (SC)
State of Uttar Pradesh v. Ram Karan Das (SC)
Dhira Bala v. Kartar Kaur (SC)
Poonam Lata v. M.L. Wadhawan, (SC)
Bhuri Bai (Smt) (Dead) By Lrs. v. State of Madhya Pradesh , (SC)
Surendra Narain Shukla v. Prashidh Narain Shukla (SC)
Sardar Ali Khan v. Syed Azmathullah (SC)
Sardar Ali Khan v. Syed Azmathullah (SC)
Dalbir Singh v. Director General, CRPF, New Delhi (SC)
Tara Devi v. Thakur Radha Krishna Maharaj, (SC)
Pratapsinhji N. Desai v. Deputy Charity Commissioner, Gujarat, (SC)
Foujdar Kameshwar Dutt Singh v. Ghanshyamdas (SC)
State of Andhra Pradesh v. R.K. Rama Rao (SC)
Coimbatore District Podu Thozillar Samgam v. Bala Subramania Foundry, (SC)
General Electric Co. v. Renusagar Power Co., (SC)
Chandra Nath Banik v. State of West Bengal (SC)
M/s Rattan Exports Ltd., Delhi v. Collector of Cus
Doypack Systems Private Limited v. Union of India (SC)
Sonal Sihimappa v. State of Karnataka, (SC)
M.D. Annie v. State of kerala (SC)
State of Uttar Pradesh v. Chhotey Lal Pandey (SC)
U.P. State Electricity Board v. Fateh Chand Sharma Kaushik, (SC)
R.L. Marwaha v. Union of India, (SC)
Joginder Kumar Butan v. R.P. Oberoi, (SC)
G.V. Nanjundiah v. State (Delhi Administration), (SC)
State of Maharashtra v. Simaranjit Singh Mann (SC)
Punjab Vidhan Sabha v. Prakash Singh Badal (SC)
State of U.P. v. Third Additional District Judge (SC)
State of Karnataka v. Lakshmi V.V.S. (SC)
Hardeep Singh v. State of Haryana, (SC)
Osmania University Teachers Association v. State of A.P., (SC)
K. Ramachandran v. Management of M/s. P.A.W.A., (SC)
Inder Singh v. Vyas Muni Mishra, (SC)
Federation of Directly Appointed Officers (Suppressed) of Indian Railways v. Union of India (SC)
Hans Raj Arora v. Union of India (SC)
A. Chinnappa v. V. Venkataramuni (SC)
State of Karnataka v. Narsa Reddy, (SC)
Probhos Chander Jana v. Union of India (SC)
Amar Chand v. Krishan Singh (SC)
Parmanand Katara v. Union of India (SC)
State of U.P. v. Rama Shankar, (SC)
Roadways Karamchari Sanyukt Parishad v. Uttar Pradesh State Road Transport Corporation (SC)
Yashbir Singh v. Union of India, (SC)
International Ore and Fertilizers (India) Pvt. Ltd., M/s. v. Employees' State Insurance Corporation, (SC)
Common Cause Registered Society v. Union of India, (SC)
Kashi Ram v. Rakesh Arora, (SC)
Calcutta Youth Front v. State of W.B., (SC)
Narendra Kumar alias Makiya v. State of Rajasthan (SC)
Shalimar Cinema, M/s. v. Bhasin Film Corporation, (SC)
Nancy John Lyndon v. Prabhati Lal Chowdhury, (SC)
Abhay Singh Surana v. Secy., Ministry of Communication, (SC)
K. Rajaiah v. State of Andhra Pradesh, (SC)
Khalid Hussain v. Commissioner and Secretary to Go
Budh Ram v. Ralla Ram deceased through LRs., (SC)
K. Rajaiah v. State of Andhra Pradesh (SC)
Ram Kumar v. State of Haryana, (SC)
E. Achuthan Nair v. P. Narayanan Nair, (SC)
State of Orissa v. Radheshyam Gudakhu Factory (S.C
M/s. Doypack Systems Private Ltd. v. Union of India (SC)
Hava Singh v. State of Haryana, (SC)
Syed Qasim Hussain v. Municipal Board, Sandi (SC)
Modern Industrial Corporation v. Collector of Cent
State of Gujarat v. Akhilesh C. Bhargav, (SC)
Md. Salim v. Md. Ali/since deceased through his Lr
Smt. Shanti Sharma v. Smt. Ved Prabha, (SC)
Durgacharan Misra v. State of Orissa, (SC)
Sushil Kumar Porwal v. Vipin Maneklal, (SC)
Jai Prakash v. State of Haryana, (SC)
A.K. Subbaiah v. State of Karnataka, (SC)
M/s Shri Ganesh Sugar Works v. State of Haryana (SC)
District Magistrate v. Kulbir Chand, (SC)
Subramaniam Shanmugham v. M.L. Rajendran, (SC)
Krishna Kumar Gupta v. Additional District Judge, IVth, (SC)
Santokh Singh v. State of Punjab, (SC)
R.D. Agrawala v. Hon'ble High Court of Delhi (SC)
Balram Gupta v. Union of India, (SC)
Dr. Saroj Kumar Das v. Shri Arjun Prasad Jogani, (SC)
Union of India v. Shri N.N. Wadia (SC)
M.K. Kunhimohammed v. P.A. Ahmedkutty, (SC)
B.R. Mehta v. Smt. Atma Devi, (SC)
Prabhakaran Nair etc. v. State of Tamil Nadu, (SC)
Sk. Manwar Ali v. State of West Bengal (SC)
Dhari Gram Panchayat v. Saurashtra Mazdoor Mahajan Sangh, (SC)
O.P. Gupta v. Union of India, (SC)
S.P. Sampat Kumar v. Union of India (SC)
Ashok Kr. Mittal v. Maruti Udyog Ltd. (SC)
Commissioner of Income Tax, Bombay v. M/s Tiecicon
Commissioner of Income Tax, Bombay v. M/s Tiecicon Pvt. Ltd. (SC)
Orient Transport Co., Gulabra v. M/s. Jaya Bharat Credit and Investment Co.Ltd. , (SC)
Prem Sagar v. Shankar Dass (SC)
M.A. Khalsa v. Union of India, (SC)
Rattan Lal v. Asha Rani, (SC)
Narain Das v. Manohar Lal (S.C.)
Krishnan Nair v. Ghouse Basha, (SC)
T.I. Madhavan v. Union of India, (SC)
Vasant Kumar Jaiswal v. State of Madhya Pradesh, (SC)
Allied Publishers P. Ltd. v. Workmen of Allied Publishers, Pvt. Ltd. (SC)
Rajatha Enterprises v. S.K. Sharma (SC)
Golden Films and Finance Pvt. Ltd. v. State of J&K, (SC)
Syed Saulat Hussain v. Syed Illamuddin, (SC)
State of W.B v. Sree Sree MA Engineering, (SC)
Richpal Singh v. Dalip, (SC)
Parmanand Katara v. Union of India (SC)
Jadavji Purshottam v. Dhami Navnitbhai Amaratlal, (SC)
Rashpal Malhotra v. Satya Rajput, (SC)
R.B.I. v. Peerless General Finance and Investment Co. Ltd. (SC)
Central Bank of India v. State of Gujarat, (SC)
P. Raju Bai Ganga Mohan v. Government of A.P. (SC)
Raj Kumar Dey v. Tarapada Dey, (SC)
Mathew v. Kuruvilla, (SC)
M.J. Akbar v. State of West Bengal (SC)
N. J. Prabhakar v. State of A.P., (SC)
Union of India v. Sardar Parduman Singh, (SC)
M.S. Rittu Ved Prakash Garg v. Delhi Admn. (SC)
D. Satyanaryana v. P. Jagdish, (SC)
Abdul Mannan v. District Inspector of Schools, (SC)
ST. Pauls' Teachers Training Institute (Men & Women) v. Director of School Education Madras (SC)
Nirmal Jit Singh Hoon v. Union of India (SC)
Gulab Mehra v. State of U.P., (SC)
State Bank of India v. S. B. I. Employees Union, (SC)
Bijoe Emmanuel v. State of Kerala (SC)
State of Rajasthan v. Manhor Lal (SC)
Municipal Corporation of Delhi v. M/s. Jagan Nath Ashok Kumar, (SC)
Baldev Krishna Sani v. Shipping Corporation of India Limited, (SC)
Nand Kishore Marwah v. Smt. Samundri Devi, (SC)
Sheela Barse v. State of Maharashtra, (SC)
K.I. Shephard v. Union of India, (SC)
Bennett Coleman and Co. Ltd. v. Janaki Ballav Patnaik (SC)
R.C. Shakunthala v. State of Tamil Nadu (SC)
Jain Engineering Co. v. Collector of Customs, Bomb
Bhagat Ram v. Khekha Ram (SC)
Sunderalingam v. K. Manaithunainatha Desikar (SC)
Shakil Ahmad v. State of U.P. (SC)
V. Balasubramaniam v. Tamil Nadu Housing Board, (S
Sanjay Suri v. Delhi Administration (SC)
Executive Engineer Irrigation v. Abnadutta Jena (S
Executive Engineer, Irrigation, Galimala v. Abnaduta Jena, (SC)
M. C. Mehta v. Union of India, (SC)
Manmohanlal v. Income Tax Officer, Ward-E, City Circle, Cuttack (SC)
Chhotu Singh v. State of Maharashtra, (SC)
M/s Advance Bricks Co. v. Assessing Authority, Rohtak , (SC)
Virendra Kumar v. Krishi Utpadan Mandi Samiti (SC)
Utkal Contractors and Joinery (P) Ltd., M/s. v. State of Orissa, (SC)
Hari Shanker v. Board of Revenue, U.P., (SC)
Damji v. State Of Gujarat (SC)
Dr A.K. Jain v. Union of India, (SC)
Dinesh Kumar Dr v. Motilal Nehru Medical College, Allahabad, (SC)
Shyamaraju Hegde v. U. Venkatesha Bhat, (SC)
Dr. Smt. Kuntesh Gupta v. Management of Hindu Kanya Mahavidyalaya, Sitapur, (SC)
Jabbar Khaja Saudagar v. State of Maharashtra (SC)
Sri Ram v. State of Madhya Pradesh (SC)
Ashok Kumar v. Union of India (UOI) (SC)
Tmt. N. Shanrugasundaramabal v. Thiru Elumlai (SC)
Messrs Thakur Cold Storage v. Punjab Financial Corporation (SC)
Dr. Om Prakash v. State of Uttar Pradesh (SC)
Santokh Singh Arora v. Union of India (SC)
Gopal Singh v. Dile Ram, (SC)
A. Sudha v. University of Mysore, (SC)
Smt. Sarla Narula v. Smt Raghbir Kaur Rehal, (SC)
P.K. Dixit v. State of U.P., (SC)
Hyderabad Urban Development Authority v. G.V. Malla Reddy (SC)
Delhi Cloth and General Mills Ltd. v. Union of India, (SC)
Charan Lal Sahu v. Union of India, (SC)
K. Madhavan v. Union of India, (SC)
M/s. Sarwan Kumar Onkar Nath v. Shri Subhas Kumar Agarwalla, (SC)
R.K. Gupta v. Union of India (SC)
State of Kerala v. Nilgiri Tea Estates Ltd., (SC)
Chhedi Rana v. State of Bihar (SC)
Bakhshish Singh Brar v. Gurmej Kaur, (SC)
Mohsin Ali through Supreme Court Legal Aid Committee v. State of Uttar Pradesh (SC)
Navnit R. Kamani v. R.R. Kamani (SC)
Vijay Kumar Suganchand Jain v. Pannalal Jaydeo Agarwal , (SC)
Virendra Kumar Walia v. State of Maharashtra (SC)
Piara Singh v. State of Punjab, (SC)
Smt. Kamlabai v. Mangilal dulichand Mantri, (SC)
Manekal and Sons v. The Trustees of Port of Bombay, (SC)
P.K. Chinnasamy v. Govt. of Tamil Nadu, (SC)
Ranjit Thakur v. Union of India, (SC)
Ravindra Kumar Misra v. State Handloom Corpn. Ltd., (SC)
Government of Tamil Nadu v. Badrinath, (SC)
Siddiqui Ahmed v. U.P. Handloom Corporation Ltd. (SC)
Mithilesh Kumar v. R. Venkataraman, (SC)
Gulshan v. Zila Parishad (SC)
Rural Litigation and Entitlement Kendra v. State of U.P., (SC)
Baidyanath Prasad v. Mast. Bibi Shansunissa (SC)
State of Punjab v. Mithu Singh (SC)
Ved Prakash v. Union of India, (SC)
L/Naik Mahabir Singh v. Chief of Army Staff (SC)
Christian Medical College Hospital v. C.M.C. Vellore Assocn., (SC)
State of Tamil Nadu v. Christian Medical College (SC)
Gupta Sugar Works, M/s. v. State of U.P., (SC)
Government of A.P. v. M.S.N. Murthy (SC)
Regional Director, Employees' State Insurance Corporation v. Ram Chander, (SC)
Union of India v. Ranbir Singh Yadav (SC)
Daily Rated Casual Labour P&T Deptt. v. Union of India, (SC)
K.S. Vora v. State of Gujarat, (SC)
D.K. Soni v. P.K. Mukherjee, (SC)
Maheshwar Pande v. Suresh Chandra, (SC)
Sarnam Singh v. Pushpa Devi (SC)
Municipal Board of Abu Road v. Jaishiv, (SC)
Special Land Acquisition Officer, Bombay v. M/s. Godrej and Boyee, (SC)
Kan Singh v. State Transport Appellate Tribunal, (
Mahant Dhangir v. Madan Mohan, (SC)
Ram Niwas v. Sheila Devi, (SC)
Mahant Dhanhgir v. Madan Mohan, (SC)
Kendriya Karamchari Sahkari Grih Nirman Samiti Ltd. v. New Okhla Industrial Development Authority, (SC)
Jagan alias Jagannath Umaji v. Gokuldas Hiralal Tawari, (SC)
B.K. Mohapatra v. State of Orissa, (SC)
Bhagwati Prasad Dubey v. The Food Corporation of India, (SC)
Dinesh Kumar (Dr.) v. Motilal Nehru Medical College (SC)
Virendera Singh v. General Manager, Lucknow Producers Co-Op, Milk Union (SC)
Om Parkash v. State of Punjab (SC)
J. K. Cotton Spinning and Weaving Mills Ltd., M/s. v. Union of India, (SC)
Ganesh Dass Sreeram, M/s. v. Income-tax Officer, 'A' Ward, Shillong, (SC)
Ganga Bishnu Swaika v. Calcutta Pinjrapole Society, (SC)
Vinod Coal Syndicate v. Commissioner of Sales Tax
H.B. Chhathar v. State of Gujarat (SC)
P.N. Kumar v. Municipal Corporation of Delhi, (SC)
M.S. Jagadambal v. The South India Education Trust, (SC)
National Hydro Electric Power Corpn. v. National Hydro Electric Power Corpn. Workers Union (R&R) (SC)
Jawahar Bharti Education Trust v. S. Y. Mariappa (SC)
Hindu v. State of Tamil Nadu (S.C.)
Om Prakash v. Union of India, (SC)
State of A.P v. M/s. Nav Swadeshi Oil Mills, (SC)
Balwant Kaur v. Union Territory of Chandigarh, (SC)
Subhash Bhandari v. District Magistrate, Lucknow, (SC)
Rajan Kumar Manchanda v. State of Karnataka, (SC)
Hurmat Bibi v. Prodosh Kumar Bajpayee (SC)
Maharaja Pillai Lakshmi Ammal v. Maharaja Pillai Thillanayakom Pillai, (SC)
Kamal Singh Ghugtyal v. Union of India, (SC)
State of U.P. v. Rafiquddin, (SC)
Mohammad Swalleh v. IIIrd Addl. District Judge, Me
Johney D'Couto v. State of Tamil Nadu, (SC)
State of U.P. v. Kamal Kishore Saini, (SC)
Hari Nath v. State of U.P., (SC)
Km. Rekha Agarwal v. State of U.P. (SC)
T. Janaradan Rao v. Union of India (SC)
Shiv Kumar v. State of U.P. (SC)
The Tamil Nadu Vivasayeegal Sangam v. Tamil Nadu Pollution control Board (SC)
S.P. Sampath Kumar v. Union of India (SC)
Sri Rabindra Kumar Mohanty v. State of Orissa (SC)
Gujarat University v. N. U. Rajguru, (SC)
Ram Nath v. Dy. Director of Consolidation, (SC)
Wazid Ali Abid Ali, M/s. v. Commissioner of Income
Bharat Coking Coal Ltd., M/s. v. State of Bihar, (SC)
Election Commission of India v. Shivaji, (SC)
M.P.E.B. v. Basantibai, (SC)
State of Maharashtra v. Pollonji Darabshaw Daruwala, (SC)
CIT, Bhopal v. M/s Tawaref Motilal (SC)
Bank of India v. M/s. Vijay Transport, (SC)
Vinod Kumar Singh v. Banaras Hindu University, (SC)
K. Aruna Kumari v. Government of A.P., (SC)
State of U.P. v. Malik Zarid Khalid, (SC)
National Engineering Industries Ltd. v. Kishan Bha
Commissioner of Wealth-tax, Ahmedabad v. Arundhati Balkrishna Trust, (SC)
M/s Shalimar Tar Products Ltd. v. H.C. Sharma, (SC
Union of India v. M.V.V.S. Murthy, (SC)
Shobha Rani v. Madhukar Reddi, (SC)
State of Gujarat v. Parshottamdas Ramdas Patel, (SC)
Arati Dutta v. M/s. Eastern Tea Estate (P) Ltd., (SC)
Sudama Singh v. Nath Saran Singh, (SC)
Khalil Ahmed Bashir Ahmed v. Tufelhussein Samasbhai Sarangpurwala, (SC)
Bhagat Ram Sharma v. Union of India, (SC)
Ainuddin v. State Transport Appellate Tribunal, Lucknow (SC)
Union of India v. Dr. David Chellaraj (SC)
Mathura Prasad Mahant v. State of Madhya Pradesh (SC)
G. A. Patel v. The State of Gujrat (SC)
Ajaib Singh v. Gurbax Singh, (S.C.)
Haji T.M. Hassan Rawther v. Kerala Financial Corporation, (SC)
S.A. Jais and Company v. Gujarat Electricity Board, (SC)
Haji Mohd. Akhlaq v. District Magistrate (SC)
State of Rajasthan v. Kanhaiya Lal (SC)
Bhagwan Dass Chopra v. United Bank of India, (SC)
Chandrama Tewari v. Union of India, (SC)
Thakore Shri Vinayasinhji v. Kumar Shri Natwarsinhji, (SC)
Jawahar Lal Wadhwa v. Haripada Chakraborty (SC)
U.P. Co-Operative Federation Ltd. v. Singh Consultants And Engineers (P) Ltd. , (SC)
Dulal Krishna Basu v. Union of India (SC)
Lalo Devi v. Superintendent of Mines (SC)
Vellore Educational Trust v. State of A.P., (SC)
Additional Commissioner of Income-tax, Kanpur v. J.K. Synthetics Ltd., (SC)
M.K. Agarwal v. Gurgaon Gramin Bank, (SC)
State of Haryana v. Dalmia Dadri Cement Ltd., (SC)
Jagdish Prasad v. Mahant Tribuwan Puri, (SC)
Municipal Corporation of Greater Bombay v. Dr. Hakimwadi Tenants Association, (SC)
M. Narasimhaiah v. Deputy Commissioner for Transport, Bangalore, (SC)
Sadiq Bakery v. State of A.P., (SC)
M.N. Guru Prakash v. Regional Transport Officer Ma
N. Viswanath v. State of Karnataka (SC)
Rabindra Nath Das v. Heavy Engineering Corporation Ltd. (SC)
Sri Vedaranyas Waraswami Devasthanan v. R. Sarajayen (SC)
Ajit Kumar v. Union of India, (SC)
Employees of Engineers India Ltd. v. Engineers India Ltd. (SC)
State of Rajasthan v. Rajendra Kumar Rawat (SC)
Thote Bhaskara Rao v. A.P. Public Service Commission, (SC)
Govind v. Dr. Jeetsingh, (SC)
Md. Akhtar Hussain v. State of Bihar (SC)
Harpal Singh v. State of U.P. (SC)
P. Kesavan (dead) through Lrs. v. Ammukutty Amma, (SC)
All Bihar Christian Schools Assocn. v. State of Bi
Sales Tax officer, Sector II, Moradabad v. M/s. Coal and Coke Supplies Corporation, Moradabad and Kanpur (SC)
Rameshwar Dayal v. Union of India (SC)
Ghulam Abbas v. State of U.P. (SC)
Mohd. Shafiq Khan v. Competent Authority, (SC)
Central Board of Direct Taxes v. Aditya V. Birla, (SC)
Sir Shadi Lal and Sons, Shamli v. Commissioner of Income-tax, Kanpur, (SC)
Smt. Hirabai Dayaprasad Shinde v. Tukaram (SC)
M. P. State Road Transport Corpn. v. Dattatraya (SC)
Shiva Glass Works v. Collector of Central Excise, (SC)
M.D.N. Pannikar v. Steel Authority of India (SC)
Sant Lal Bharti v. State of Punjab, (SC)
Hanumant Kumar Talesara v. Mohan Lal, (SC)
Tejpal Singh v. State of U.P. (SC)
National Textile Corporation Ltd. v. Bhullar Mangal Barai (SC)
Uday Chand Dutt v. Saibal Sen, (SC)
Kerala State Electricity Board v. Saramma Mathew (SC)
Employees of Engineers India Ltd. v. Engineers India Ltd. (SC)
State of T.N. v. Thiru Murugan Brothers, (SC)
Goverdhan Mahto v. State (SC)
Shri Brijendra Nath Bhargava v. Shri Harsh Wardhan
Madurai Kamaraj University v. Dr. K. Rajayyan, (SC)
Ram Kumar and others v. Union of India, (SC)
Gainda Ram v. M.C.D., (SC)
Dr. Shashi Kant Mishra v. State of Bihar, (SC)
P. S. Sawhney v. R. K. Aggarwal, (SC)
Tata Iron and Steel Co. Ltd. v. State of Bihar (SC)
Major Dharam Paul Sood v. Union Of India (SC)
B. Shivagegowda v. Kowdley Channapa (S.C.)
Orient Paper & Industries Ltd. v. Electric Inspector (SC)
Balkrishna Das v. Sadhu Singh (SC)
Saroj Kumar Tyagi v. State of Uttar Pradesh (S.C.)
Fertilizer Corporation of India Ltd. v. State of B
State of Orissa v. Construction India, (SC)
Nisar Ahmad Ibrahim Khan v. Deolali Cantonment Board, (SC)
Paradise Printers v. Union Territory of Chandigarh, (SC)
U.P. Income Tax Dept. Contingent Paid Staff Welfare Association v. Union of India, (SC)
Delhi Municipal Karmachari Ekta Union (Regd.) v. P. L. Singh, (SC)
Laxmi Narayan Agarwal v. Krishna Gopal (SC)
Madhu Sudan Malhotra v. Kishore Chand Bhandari (SC)
Jaswant Singh v. State of U.P. (SC)
State of Orissa v. Alekh Chandra Jena (SC)
Nazidalishah v. State of Madhya Pradesh (SC)
Narayanaru v. Thankayyan Nadar (SC)
Wazidalishah v. State of Madhya Pradesh (SC)
Ranjan Dwivedi v. State through C.B.I. (SC)
Sushil Kumar v. State of Haryana, (SC)
Suresh v. State of Uttar Pradesh (SC)
Khuman Singh v. Dhan Singh (SC)
M/s Unichem Industries v. State Bank of India (SC)
G.C. Gupta v. N. K. Pandey, (SC)
Damodar Valley Corporation v. Mridul Kumar , (SC)
Rajbinder Singh v. State of Punjab, (SC)
Smt. Jahejo Devi v. Moharam Ali, (SC)
Mrs. Manju Choudhary v. Dulal Kumar Chandra, (SC)
Andhra Pradesh State Road Transport Corporation v. Income-tax Officer, Hyderabad, (SC)
Aarti Gupta v. State of Punjab, (SC)
Sanjay Suri v. Delhi Administration, (SC)
Sanjay Suri v. Delhi Administration, Delhi, (SC)
Dabur India Ltd., M/s. v. State of U.P., (SC)
Hukam Chand v. Union of India (SC)
Food Corporation of India v. M/s. Surendra, Devendra and Mohendra Transport Co., (SC)
Hukam Chand v. Union of India, (SC)
G.S. Naregal v. Guroraja Sansakrit Vidya Peeth Dharwar (SC)
Tekraj Vasandi alias K.L. Basandhi v. Union of Ind
K. Prasad v. Union of India, (SC)
Raghunath Prasad Singh v. Sectt. Home (Police) Deptt. Govt. of Bihar, (SC)
State of Andhra Pradesh v. S. Saibabu, (SC)
Karam Singh v. Union of India, (SC)
A.N. Shashtri v. State of Punjab, (SC)
Amrik Singh Minor v. Mangal Singh (SC)
J. L. Nanda v. Veena Nanda, (SC)
R.K. Wangalsana Singh v. Gopinath Devta (SC)
Raja Ram Kumar Bhargava v. Union of India, (SC)
Gift-tax Commr., Gujarat v. Executors and Trustees, (SC)
Ram Singh v. State of Haryana (SC)
Sudha Rani Sharma v. State of Uttar Pradesh (SC)
Siri Ram v. State of Haryana (SC)
Deva v. Collector Of District Jind (SC)
Kumari Guddi v. State of U.P. (SC)
D.R. Manickam v. Collector of Tiruchirappalli (SC)
Ramphool Singh v. The State of Haryana (SC)
Satish Kumar v. Cane Commissioner, (SC)
State of A.P. v. M.A. Hafij (SC)
Sergeant V.K. Mehta v. Union of India (SC)
Dewan Joynal Abedin v. Abdul Wazed Alias Abdul Wazad Miah, (SC)
Rajinder Singh v. State (Delhi Administration) (SC)
Commissioner of Police v. Gurbux Anandram Bhiryani, (SC)
Commissioner of Income-tax, Lucknow v. M/s. Vikram Cotton Mills Ltd., (SC)
Krishnan Nadar Kunjan Nadar v. Lakshmanan Nadar Sukumaran Nadar, (SC)
Gurpreet Singh v. Chatur Bhuj Goel, (SC)
The General Secretary, Bihar State Road Transport Corporation, Patna v. The Presiding Officer, Industrial Tribunal, Patna, (SC)
Nirmal Kumar Choudhary v. State of Bihar, (SC)
Ram Singh v. Ajay Chawla, (SC)
Bhairab Chandra Nandan v. Ranadhir Chandra Dutta, (SC)
Ram Sewak v. Munna Lal, (SC)
Padam Ravindra Jeet Singh v. Jagat Singh (S.C.)
Baijnath Singh v. Union of India (S.C.)
Baburao v. Union of India, (SC)
Registrar of Firms, Societies and Chits, Uttar Pra
Dujodwala Resins and Tarpenes (P) Ltd. v. State of J.&K. (SC)
Ranbir Singh v. T. George Joseph, District Magistrate, Meerut (SC)
Goda Dami v. Gangadhar Das (SC)
Salonah Tea Company Ltd. v. Superintendent of Taxes, Nowgong, (SC)
M/s. Idl Chemicals Ltd. v. State of Orissa (SC)
Mukesh Kumar Aggarwal and Co., M/s. v. State of M.P., (SC)
Business Combine Limited v. M. B. Jagtap (SC)
Beena Tiwari v. State of Madhya Pradesh, (SC)
Smt. Prativa Devi v. T.V. Krishnan, (SC)
Nabaghan Malla v. Brundaban Malla (SC)
Ajit Singh v. Services Selection Board, Haryana, (SC)
Shesh Narain Awasthy v. State of U.P., (SC)
Siddartha Educational Society v. Chief Secretary to the Government of Karnataka (SC)
R. Sakunthala v. State of Tamil Nadu (SC)
Minerva Talkies, Bangalore v. State of Karnataka, (SC)
Maha Gujarat Hawkers Vepari Mahajan v. Municipal corporation (SC)
The Kurukshetra University, Kurukshetra v. Union of India (SC)
Christian Medical College and Brown Memorial Hospital, Ludhiana v. Regional Provident Fund Commissioner, Chandigarh , (SC)
State of Gujarat v. Bashir Munir, (SC)
State of J&K v. M/s. Sudhir & Co., Jammu (SC)
Subhash Chand v. State of Haryana, (SC)
Patori Devi v. Amar Nath, (SC)
State of Maharashtra v. Ramesh Kumar Shobhraj Jain, (SC)
Karpoori Thakur v. Baikunth Nath Dey, (SC)
Shashi Aggarwal v. State of U.P., (SC)
Chandan v. State of Rajasthan, (SC)
M.C. Mehta v. Union of India, (SC)
Bihar State Construction Corporation v. Thakur Munendra Nath, (SC)
M. Mohammad Khan v. University of Kerala, (SC)
Laxmikant Dhal v. State of Orissa, (SC)
Sheikh Mahboob Mader v. Syed Ashfaque Hussain (SC)
Sales Tax Officer, Ward II, Moradabad v. Oriental
Indian Cement v. State of A.P., (SC)
Food Corporation of India Staff Union v. Food Corporation of India (SC)
S. Appukuttan v. Thundiyil Janaki Amma, (SC)
Sunil Kumar v. Ram Parkash, (SC)
M. Veerappa v. Evelya Sequeria, (SC)
Jagdish v. State of Rajasthan (SC)
Chern Taong Shang v. Commander' S. D. Baijal, (SC)
Shyamkunwar Giri v. State of Maharashtra, (SC)
Satya Narain Panday v. State of U.P., (SC)
Kartar Singh v. State of Punjab, (SC)
Nalin Kant Upadhyay v. Dr. Manju Shil (SC)
Union of India v. Shri Chakra Tyres Ltd. (SC)
Western Coal Fields Ltd. v. Satyanarayana (SC)
Ram Lal v. State of Punjab (SC)
Mohan Singh v. State of U.P. (SC)
Union of India v. All India Pensioners Assn., (SC)
Governing Body of Dayanand Anglo Vedic College v. Padmanabha Padhy, (SC)
State of Andhra Pradesh v. Dr. Mohanjit Singh (SC)
K. I. Thakkar v. Chief Commissioner of Income-tax, Gujarat, (SC)
Land Acquisition Officer, City Improvement Trust Board v. N. Nagappa Trust Board (SC)
Prem Heavy Engineering Works (P) Ltd. v. Haryana Co-operative Sugar Hills Ltd. (SC)
Amrik Singh v. State of Punjab (SC)
P.R. Behere v. Ganpatrao Shrinivasrao Chavan (SC)
Randhir Singh v. Board of School Education, Haryana (SC)
Satish Mohanlal Jariwala v. National Textile Corporation (SC)
Director General and Inspector v. Pramod Kumar, (SC)
Daya Ram v. State (Delhi Administration), (SC)
State of Andhra Pradesh v. Devender Reddy (SC)
Anand Kumar v. Sri Kattali Bhaskaran, (SC)
Onkarlal Dulichandlal Agarwal v. Smt. Sukhubai (SC)
Nat Steel Equipment Pvt. Ltd. v. Collector of Central Excise, (SC)
State of Kerala v. P. K. Syed Akbar Sahib, (SC)
Shiv Charan Singh v. Chandra Bhan Singh, (SC)
S.T. Muthusami v. K. Natarajan, (SC)
Rabindra Singh @ Rabindra Kumar Singh v. State of Bihar (SC)
Ramgir Uttamgir Goswami v. State of Gujarat (SC)
Dr. Shiv Rao Shanta Rao Wangla v. Union of India (SC)
Commissioner, Sales Tax, U.P. v. M/s Arun Industri
Mathurbhai Hirjibhai Patel v. The State of Gujarat (SC)
Amrit Lal Chum v. Devoprasad Dutta Roy, (SC)
District Council of United Basel Mission Church v. Salvador Nicholas Mathias (SC)
State of Tamil Nadu v. K.V. Seshadiri, (SC)
Delhi Transport Corporation v. D.T.C. Mazdoor Congress (SC)
Union of India v. Ranjit Thakur (SC)
All India Association of Young Lawyers v. State of Madhya Pradesh (SC)
Radhakrishna Dash v. Administrative Tribunal, Bhubaneshwar, Orissa, (SC)
Kamla Rajkumar Rajani v. Union of India (SC)
H.H. Maharaja Bhanu Prakash Singh v. Tika Yogendra Chandra (SC)
Karta v. Financial Commissioner Haryana, (SC)
Punjab Wakf Board v. Bachan Chand, (SC)
Tile Devi v. State of Bihar (SC)
Samir Kumar Dass v. State of West Bengal, (SC)
Ranjeet Singh v. State of Rajasthan, (SC)
Bakulabai v. Ganga Ram, (SC)
Yamunabai Anantrao Adhav v. Anantrao Shivram Adhav
Ashok Kumar v. Union of India , (SC)
Union of India v. M.T.S.S.D. Workers Union, (SC)
Jagtar Singh v. State of Punjab, (SC)
Maharaja Sayajirao University of Baroda v. R.S. Thakar, (SC)
State of W.B. v. Ashit Nath Das, (SC)
Welham Girls High School v. Union of India, (SC)
M. S. Cherian v. State of Tamil Nadu (SC)
Smt. Kamal Anant Kulkarni v. Pandu Rama Yerdukar (SC)
M/s D.A.V. College v. Regional Provident Fund Commissioner (SC)
Darshan Singh v. State of Punjab, (SC)
Dr. D.N. Malhotra v. Kartar Singh, (SC)
Mohd. Ramzan Shah v. State of Jammu and Kashmir, (SC)
General Manager (Marketing) Hindustan Fertilizer C
N.T. Rama Rao Govt. of A.P. v. Dhronamraju Satyanarayana (SC)
Karpoori Thakur v. Shiv Chander Jha (SC)
Manibhai Vithulbhai Machhi v. State of Gujarat (SC)
Lala Radha Kumar Sinha v. State of Bihar (SC)
Mahadeo Prasad v. State of U.P. (S.C.)
Ramesh S/O Chotalal Dalal v. Union of India (SC)
Bank of Baroda v. B.J. Bhambani , (SC)
Jajaba Shankar Jadhav v. Shankarrao Yadav Rao Jadhav (SC)
S.S. Rathore v. State of M.P. through Collector, Betul (SC)
C.I.T., Bombay v. Maharashtra State Road Transport Corporation (SC)
Nagar Mahapalika, Bareilly v. State of U.P., (SC)
Mohan v. Bijinder Singh, (SC)
Dhanno v. Lehna Singh, (SC)
Sardar Bhupinder Singh v. Deputy Chief Controller of Imports and Exports (SC)
G.A.N. Rajan v. Republic of India (SC)
A. R. Antulay v. R. S. Naik (SC)
Sunder Singh v. State of Rajasthan, (SC)
Desaji Wadia Smakaiah v. State of Andhra Pradesh, (SC)
M/s Jetha Bai and Sons v. M/s Sunderdas Rathenai, (SC)
Sri Pritish Nandy v. State of Orissa (SC)
S.B. Narasimha Prakash v. High Court of Karnataka (SC)
Collector of Central Excise, Coimbatore v. R. Subbiah Gounder (SC)
Bhalchandra V. Limaye v. Union of India (SC)
Appabhai v. State of Gujarat, (SC)
Surinder Nath Kapoor v. Union of India (SC)
State of Gujarat v. Sunil Fulchand Shah (SC)
T.S. Vasudavan Nair v. Director of Vikram Sarabhai Space Centre (SC)
Union of India v. M. Sivagnam (SC)
Mukesh Kumar v. Union of India (SC)
Kanti Rani alias Kanti Devi v. Rama Rani, (SC)
Kanta Rani v. Rama Rani, (SC)
S.N. Rao v. State of Maharashtra, (SC)
National Insurance Co. Ltd. v. Jugal Kishore, (SC)
Kashmiri Lal v. State Bank of Patiala, (SC)
Tarsem Lal Gautam v. State Bank of Patiala, (SC)
Workmen of Hirakud Dam Project, Hirakud v. Management of Hirakud Dam Project (SC)
M.C. Mehta v. Union of India (SC)
Madhavrao Jiwaji Rao Scindia v. Sambhajirao Chandrojirao Angre, (SC)
Baby Naaz v. Union of India (S.C.)
Sultan v. Ganesh, (SC)
A.R. Antulay v. R.S. Nayak (SC)
Vidya Parkash v. Union of India, (SC)
Tata Engineering and Locomotive Co. Ltd. v. State of Orissa (SC)
State of U.P. v. M/s. Engineering Traders (SC)
J.B. Sharma v. State of Madhya Pradesh, (SC)
National Museum Non-Gazetted Employees' Association v. Union of India (SC)
Awadh Rai v. Mewalal Rai (SC)
Tata Engineering and Locomotive Co. Ltd. v. State of Bihar (SC)
Bakhtawar Singh Balkrishan, M/s. v. Union of India, (SC)
State of Punjab v. Raj Kumar, (SC)
Charity Commissioner, Maharashtra v. Niranjan, (SC)
Arya Chaman Lal Bathla v. State of U.P. (SC)
Doypack Systems Pvt. Ltd, M/s. v. Union of India,
State of Gujarat v. Punjabhai Nathubhai (SC)
Bhagwat Singh Jaswant Singh v. State of Gujarat (SC)
Bareilly Development Authority v. Methodist Church of India (SC)
National Transport Co. v. State of Bihar, (SC)
Collector of Central Excise, Bombay II v. M/s. Kiran Spinning Mills, Thane, (SC)
M/s. Oriental Fire & General Insurance Co. Ltd. v. Mrs. Daljit Sawhney (SC)
S. Banerjee v. State of A.P. (SC)
Raja Ram Puranik v. Commissioner of Labour (Central) New Delhi (SC)
Kishan Lal Kalal v. State of Bihar (SC)
F.C.I. v. Presiding Officer (SC)
Waqf Nawab Ali Bahadur v. Mahendra Kumar Gaur (SC)
Mahant Ranjit Singh Ji Chel Singh Ji v. The Charity Commissioner (SC)
Vijay Bahadur Singh v. Union of India, (SC)
Ramesh Chotalal Dalal v. Union of India, (SC)
Govt. of A.P v. M/s. Anabeshahi Wine and Distiller
Durga Prasad Tewari v. U.P. Avasevam Vikas Parishad (SC)
Lal Chand v. Kasturi Lal (SC)
Gurbaksh Rai Wadhawan v. State of Haryana, (SC)
Administrative General of West Bengal v. Collector, Varanasi, (SC)
Upadhyaya Hargovind Devshanker v. Dhirendrasinh Vi
Laxmi Commercial Bank Ltd. v. M/s B. Dhara Singh and Co. Ltd. (SC)
State of Gujarat v. Jat Laxmanji Talasji, (SC)
Hiralal Kapur v. Shri Prabhu Choudhury, (SC)
Dharma Shamrao Agalawe v. Pandurang Miragu Agalawe, (SC)
Tejinder Kaur v. Gurmit Singh, (SC)
Lalit Marayan Mishra Institute v. State of Bihar, (SC)
Punjab Higher Qualified Teachers Union v. State of
K.V. Subba Rao v. Government of Andhra Pradesh, (SC)
Desoola Rama Rao v. State of Andhra Pradesh, (SC)
State of Maharashtra v. M.H. Mazumdar, (SC)
K. Siva Reddy v. State of Andhra Pradesh, (SC)
K.R. Prasad v. B. Rosaiah, (SC)
Kopargaon Taluka Sakhar v. Union of India (SC)
Dr. Dinesh Kumar v. Motilal Nehru Medical College, Allahabad (SC)
Vijay Kumar v. Union of India, (SC)
Nanahau Ram v. State of M.P., (SC)
Hare Krishna Singh v. State of Bihar, (SC)
Space Carburettors (India) Ltd. v. Collector of Customs, Bombay (SC)
Roshan Singh v. Zile Singh, (SC)
Doypack Systems Pvt. Ltd. v. Union of India (SC)
V. Revathi v. Union of India, (SC)
General Officer Commanding-in-chief v. Dr. Subhash Chandra Yadav, (SC)
Brij Nandan Kansal v. State of U.P., (SC)
M/s Doypack Systems Pvt. Ltd. v. Union Of India (SC)
State of U.P. v. Ram Swarup, (SC)
Rakesh Kumar v. Hindustan Everest Tool Ltd., (SC)
Dy. Commr. of S. T. (Law), Ernakulam v. M/s. Shiphy International, (SC)
Continental Construction Co. Ltd. v. State of M.P., (SC)
V.S. Viswanathan v. State of Transport Appellate Tribunal (SC)
Union of India v. Universal Consortium of Engineers Pvt. Ltd. (SC)
Hyderabad Engineering Industries Ltd. v. A.P. Stat
Shivarao Shantaram Wagle, Dr. v. Union of India, (SC)
Ram Chandra Yadav v. State of Bihar, (SC)
R. Prabha Devi v. Govt. of India, (SC)
Dr. Chakradhar Paswan v. State of Bihar, (SC)
All Indian Shramik & Coach v. Union of India, (SC)
Government of A.P. v. Dr. A. Murali Babu Rao, (SC)
Bajaj Shiksha Parishad v. Deputy Director of Education (SC)
North Eastern Railway Employees v. IIIrd Additional District Judge, Farukhabad, (SC)
R.B.L. Banarsi Dass v. M/s. Shree Amar Trading Company, (SC)
Surinder Grover v. Delhi Administration (SC)
Rajesh Kumar Soni v. Ministry of Environment & Forest and Wild Life (SC)
G. Ramegowda, Major v. Special Land Acquisition Of
Collector of 24 Parganas v. Lalith Mohan Mullick, (SC)
Harish Chander Verma v. Kayastha Pathshala Trust (SC)
Commissioner of Income-Tax, Allahabad v. Dr. Nandlal Tahiliani, (SC)
State of W.B. v. Laxmi Churn Law, (SC)
A.P. State Electricity Board v. Union of India, (S
D.T.C. Workers Union v. D.T.C. (SC)
Union of India v. E. Bashyan, (SC)
Mahesh Kumar v. State of Rajasthan (SC)
Usmanbhai Dawoodbhai Memon v. State of Gujarat, (SC)
Mahesh Chand v. State of Rajasthan, (SC)
Dy. Commr., of S. T. (Law), Ernakulam v. M/s. T. S. and Co. Ltd., (SC)
Capt. Virender Kumar v. Hon'ble Mr. Buta Singh, Minister Of Home. (SC)
Supreme Court Advocate-On-Record Association (A Re
State of A.P. K. Ch. Venkata Reddy, (SC)
Messrs Photo Litho Press v. S. Vailiammal, (SC)
R. L. Gupta v. Union of India, (SC)
Madan Singh v. State of Haryana, (SC)
Kamal Kishore Khurana v. State of Jammu and Kashmir (SC)
Municipal Corporation of Greater Bombay v. Nagpal Printing Mills, (SC)
Bigyan Kumar v. Union of India, (SC)
Karanpura Development Company v. Union of India, (SC)
Karanpura Development Company v. Union of India (SC)
Sova Ray v. Gostha Gopal Dey, (SC)
Bhagat Ram v. Khekha Ram (SC)
The Commissioner of Wealth Tax v. Girdharilal (SC)
Bihar State Housing Board v. Ban Bihari Mahato, (SC)
M. Panduranga Rao & Five v. The Andhra Pradesh Administrative Tribunal Represented By Its Registrar, Purana Haveli, Hyderabad (SC)
Ashok Kumar v. Union of India, (SC)
Union Public Service Commission v. Hiranyalal Dev, (SC)
Rattan Singh v. State of Punjab., (SC)
State of Andhra Pradesh v. Devender Reddy (SC)
T. J. Stephen v. M/s. Parle Bottling Co. (P) Ltd., (SC)
Chandu Lal Chandraker v. Puran Mal, (SC)
Gulshan v. State of Punjab, (SC)
Hindu Kanya Maha Vidyalaya, Jind v. M.C., Jind, (SC)
Ashoka Theatres Pvt. Ltd., M/s. Rohtak v. State of Haryana, (SC)
Asian Paints India Ltd., M/s. v. Collector of Central Excise, (SC)
M/s Shri Krishna Enterprises v. State of A.P. (SC)
Mohan Lal v. Jai Bhagwan, (SC)
Inder Singh Rekhi, Major (Retd.) v. Delhi Development Authority, (SC)
K. Suresh Kumar v. State of Kerala, (SC)
Anil Kumar Neotia v. Union of India (SC)
Indira Kaur v. Sheo Lal Kapur, (SC)
Food Corporation of India v. Great Eastern Shipping Co. Ltd., (SC)
Collector of Central Excise, Madras v. T. I. Mille
Collector of Central Excise, Madras v. M/s. Kutty Flush Doors and Furniture Co. (P) Ltd., (SC)
Ramgopal v. Khubbilal (SC)
International Airport Authority of India v. K. D.
Nawab Ali v. State of Meghalaya (SC)
Hameedia Hardware Stores v. B. Mohan Lal Sowcar, (
Smt. Draupadi v. Gorakhnath Gupta, (SC)
Ashok Sahu v. Gokul Saikia (SC)
State of Madhya Pradesh v. Narendra Kumar (SC)
Smt Rajkanwarbai Pannalal Malpani (dead) by Lrs. v. State of Maharashtra (SC)
Punjab Wakf Board v. Ranga Singh (SC)
District Agriculture Workers Union v. State of Dharana (SC)
The Dy. Director of Central Police CRPF v. M. Muralidharan (SC)
Dr. K.S. Jawatkar v. Ravinder Kumar (SC)
Madan Mohan Lal v. Surendra Dwivedi (SC)
Sultan Singh v. State of M.P. (SC)
State (Delhi Administration) v. Shiv Kumar (SC)
State v. K.K. Jajodia (SC)
N.H. Naqvi v. A.N. Pareekh (SC)
The officers of Cement Corporation of India v. The Union of India (SC)
Union of India v. M/s. L.K. Ahuja and Co., (SC)
Indian Oil Corporation Ltd. v. Indian Carbon Ltd., (SC)
Babu Ram v. Gram Sabha Buhavi, (SC)
Kiran Agarwal (Smt.) v. State of H.P., (SC)
Massa Singh v. Chaudhary Baru Mall Charitable Trust, (SC)
K.K. Muthukutty Vaidhyan v. Special Deputy Commissioner (SC)
Bhupinder Singh v. State of Punjab, (SC)
S.K. Wadhera v. Rajinder Gautam (SC)
V.K. Agarwal v. Vasantraj Bhagwanji Bhatia, (SC)
Mohan Laxman Hede v. Noormohamed Adam Shaikh, (SC)
Raghu Nandan Lal Chaudhary v. Union of India, (SC)
Raghunath v. State of Maharashtra, (SC)
Commissioner of Sales Tax, U.P., Lucknow v. M/s. Suresh Chand Jain, Tendu Leaves Dealer, Lalitpur, (SC)
Mohd. Mansoor Ahmad v. Bihar Public Service Commis
Deputy Commissioner of Sales Tax (Law) v. N. Kannan Nair, (SC)
State of Punjab v. M/s Gupta Construction Co. (SC)
B.B. Rajwanshi v. State of U.P., (SC)
Suresh Chand Gupta v. State of U.P., (SC)
N.T.C. Ltd. v. Swadeshi Cotton Mills Co. Ltd (SC)
Bal Chand Bansal v. Union of India, (SC)
Vinod Kumar v. State of Haryana, (SC)
Hirdai Singh v. State of Bihar (SC)
Collector of Central Excise v. Eros Metal Works (SC)
Collector of Customs, Calcutta v. Sun Industries, (SC)
Navodaya Vidyalaya Samiti v. Bhupinder Kaur (SC)
Amarendra Pratap Singh v. L.N. Mithila University, Darbhanga, (SC)
The Tamilnadu Public Service Commission v. M.N. Mohammed Ali (SC)
Awadhesh v. State of Madhya Pradesh, (SC)
State of Maharashtra v. K.S. Rana, (SC)
Rajinder K. Sail v. State of M.P. (SC)
Vaidya Harishankar Laxmiram v. Pratapray Harishankar Rajyaguru of Rajkot, (SC)
R. N. Kumar v. R. K. Soral, (SC)
Gopal Singh v. State of U.P., (SC)
Abdul Hamid Shamshi v. Abdul Majid, (SC)
Swadeshi Cotton Mills Co. Ltd. v. N.T.C. Ltd. (SC)
Kamla Devi v. Mool Raj (SC)
P.N. Duda v. P. Shiv Shanker, (SC)
Sumitra Devi v. Maula Bux, (SC)
Ram Karan v. State of Rajasthan (SC)
Munna Khan v. Union of India (SC)
Narotam Chopra v. Presiding Officer, Labour Court, (SC)
State of Andhra Pradesh v. S.M.A. Ghafoor, (SC)
A.I. Backward Classes and Minorities Welfare Assn. v. Union of India, (SC)
Ishwar Lal v. State of Madhya Pradesh (SC)
M/s. Oswal Spinning & Weaving Mills Ltd. v. Collector of Customs (SC)
Purni Devi v. Zila Parishad, Hazaribagh, Bihar (SC)
Karim v. Divisional Railway Manager (SC)
Bharat Saraswati Mandir Sansad v. The Director of Education (SC)
Hari Krishna Lal v. State of Bihar (SC)
Collector of Customs, Bombay v. Bhor Industries Ltd., (SC)
Collector of Central Excise, Delhi v. Kelvinator of India Ltd. (SC)
Des Raj v. State of Punjab, (SC)
B.D. Arora v. Secertary Centre Board, (SC)
Lt. Col. K.D. Gupta v. Union of India, (SC)
Navnit R. Kamani & Ors. v. N.R. Kamani (SC)
C.V. Raman v. Management of Bank of India, (SC)
S.D. Sharma v. Madame Fenovard, (SC)
Haveli Ram Diwan Chand v. Commissioner, Sales Tax, Lucknow (SC)
Om Prakash v. Union of India (SC)
Lt. Col. K.D. Gupta v. Union of India, (SC)
Ganga Dutta Tripathi v. State of U.P., (SC)
Mhadagonda Ramgonda Patil v. Shripal Balwant Raina
Madhao Deshpande v. Madhav Dharmadhikaree, (SC)
E.V. Krishnan v. Union of India, (SC)
Bihari Lal Yadav v. Union of India, (SC)
Kashmeri Devi v. Delhi Administration, (SC)
Thackar Hariram Motiram v. Balkrishan Chatrabhu Thacker, (SC)
Ban Nigam Karamchari Kalyan Sangh v. Divisional Logging Manger, (SC)
Most. Janki Kuer v. Sheoji Prasad (SC)
State of Jammu & Kashmir v. Krishna Lal (SC)
Keyeyan & Co. v. G.S. Bagehel (SC)
Secretary, Department of Atomic Energy Bombay v. C. Bhaskara Sarma (SC)
State of Orissa v. Raghunath Mohapatra (SC)
Anil Kumar Neotia v. Union of India, (SC)
Post Graduate Institute v. Dr.J.B. Dilawari, (SC)
Smt. Sudha Devi v. M.P. Narayanan, (SC)
Surajmal v. Radheysham, (SC)
State of Uttar Pradesh v. Jagdish Singh, (SC)
P.M. Nalini v. K.M. Mathew (SC)
Laxmi Raj Shetty v. State of T.N., (SC)
Dr. Miss Sunita Sohoni & Ors. v. State Of Madhya Pradesh (SC)
Trilok Singh v. Chief Justice of Delhi High Court, (SC)
Mridula Avasthi v. University of Delhi, (SC)
Mahesh Chandra Sharma v. State of U.P. (SC)
U. P. Financial Corporation v. Naini Oxygen & Acetylene Gas (SC)
Rohit Mills Ltd. v. Union of India (SC)
A.R. Antulay v. R.S. Nayak, (SC)(Constitutional Be
Weston Electronics v. State of Gujarat, (SC)
Weston Electroniks M/s. v. State of Maharashtra, (SC)
Gurnam Singh v. State of Punjab, (SC)
Sudhir Chandra Ray v. Union of India, (SC)
All India Reporter Karmachari Sangh v. All India R
Chuharmal v. Union of India, (SC)
Chuharmal Takarmal Mohnani v. Commissioner of Inco
S. Rangarajan v. P. Jagjivan Ram (SC)
The Great Eastern shipping Co. Ltd. v. Union of India (SC)
Messrs Kumar Brothers & Co. v. Bhagavati Prasad (SC)
Sharadchandra Govindrao Bhonseker v. State of Gujarat (SC)
State of Uttar Pradesh v. Ranbir Singh (SC)
Union of India v. Madhumilan Syntex Pvt. Ltd., (SC)
Kalyan Municipal Council v. Usha Paper Products (P) Ltd. (SC)
State of Tamil Nadu v. M/s Dharangadhara Trading Co. Ltd. (SC)
M/s. Singarani Colleries Co. Ltd. v. Dr. Vinod Chandra, (SC)
Bharat Petroleum Corporation Ltd. v. Khaj Midhat Noor, (SC)
Banarsi Lal v. Smt. Saghiran Begum, (SC)
Salim Rajmuhamd Muslim v. State of Gujarat, (SC)
Mrs. Esther Ananthamurthy v. Smt. Sameka Gopalagowda Shataveri (SC)
Madhu Milan Syntex Pvt. Limited v. Union Of India (SC)
Balchandra Venkatesh Hegde v. Canara Bank, (SC)
Markandey Singh, I.P.S. v. M.L. Bhanot, I.P.S., (SC)
B.N. Taneja (IFS) v. Bhajan Lal, (SC)
Sheela Barse v. Union of India, (SC)
Mukul Dalal v. Union of India , (SC)
Nagji Vallabhji and Co v. Meghji Vijpar and Co., (
State of A.P. v. Nagam Chandrasekhara Lingam, (SC)
Commissioner of Income Tax, Bombay City-I, Bombay v. Associated Cement Companies Ltd., Bombay (SC)
Bharat Steel Tubes Ltd. v. State of Haryana (SC)
Alwaye Agencies v. Agrl. I.-T. and S. T. Dy. Commr., Ernakulam, (SC)
Shri Balaji Textile Mills P. Ltd. v. Ashok Kavle (SC)
N. Guruswamy v. N. A. P. Alagiri Raja & Co. (SC)
Commissioner of Wealth Tax, Haryana, H.P & Delhi v. Nath Mal (SC)
Assistant Commissioner of Commercial Taxes (Asst.), Dharwar v. Dharmendra Trading Co., (SC)
M/s. Jain Exports (P) Ltd. v. Union of India, (SC)
Tata Tea Ltd. v. State of W.B., (SC)
R. K. Palshikar (HUF) v. Commissioner of Income-ta
State of Karnataka v. Ayyanahalli Bakappa (SC)
State of W.B. v. Mohurgong and Gulma Tea Estates, (SC)
Fertilisers and Chemicals Travancore Ltd. v. Kerala State Electricity Board, (SC)
Kailash Chander Asthana v. State of U.P., (SC)
Federation of All India Customs and Central Excise Stenographers (Recognised) v. Union of India, (SC)
State of Karnataka v. M.G. Nalappanaver , (SC)
Piara Lal v. Kewal Krishan Chopra, (SC)
Guru Govekar v. Filomena F. Lobo, (SC)
N.K. Sanghi Partner of M/s. Sanghi Brothers v. Controller of Estate Duty, Rajasthan, (SC)
Krishi Utpadan Mandi Samiti, Maaffarnagar v. Ratan Prakash Mangal, (SC)
State of Haryana v. Ram Kishan, (SC)
I.T. Commr., Lucknow v. Bazpur Co-op. Sugar Factor
Tata Iron and Steel Co. Ltd. v. Union of India, (SC)
Grih Kalyan Kendra Workers Union v. Union of India (SC)
Nariman Point Building Services and Trading Pvt. Ltd. v. Union of India (SC)
State of U.P. v. Haji Ismail Noor Mohammad and Co., (SC)
Commissioner of Wealth Tax, Bhopal v. Abdul Hussain Mulla Muhammad Ali, (SC)
Dipti Narayan Srimani v. Controller of Estate Duty, West Bengal, (SC)
Tej Bhan Madan v. IInd Additional District Judge, (SC)
Mohar Singh (dead) by his Legal representative v. Devi Charan, (SC)
Ram Dass v. Ishwar Chander, (SC)
Rashidaben, D/o Gulamnabi Rasulbhai v. Union of India (SC)
Ram Lakhan v. Union of India, (SC)
Moorthy v. State of Tamil Nadu, (SC)
Rajendra Kumar Natvarlal Shah v. State of Gujarat, (SC)
Dr. H.V. Hande v. Janaki Ramchandran, (SC)
Sri Siddartha Education Society v. Chief Secretary, Govt. of Karnataka (SC)
Union of India v. Dalmia Cement (Bharat) Ltd. (SC)
Patricia Sood v. Union of India (SC)
Shiva Saran Singh v. Deputy Director of Consolidation (SC)
Escorts Ltd. v. Union of India (SC)
Mysore Metal Industries v. The Collector of Customs, Bombay (SC)
Fernando Lopez v. Owners & Parties interested in M. V. Vali Pero (SC)
D.K. Agarwal v. High Court of Judicature at Allahabad, (SC)
Jagan Nath (Deceased) through his Legal Representatives v. Chandar Bhan, (SC)
Capital Sentence Kehar Singh v. State (Delhi Admn.) (SC)
Gurnam Singh v. State of Punjab (SC)
Bharat Petroleum Mgmt. Staff Pensioners v. Bharat Petroleum Corporation Ltd., (SC)
Mehmood alam tariq v. State of Rajasthan, (SC)
Registrar High Court of Madras v. R. Rajiah, (SC)
State of Madhya Pradesh v. Ashok Deshmukh, (SC)
Coffee Board, Karnataka, Bangalore v. Commissioner
Ishwar Chand Jain v. High Court of Punjab and Haryana, (SC)
Jaipal Singh v. State of Haryana, (SC)
Kiran Bedi, Jinder Singh v. Committee of Inquiry (SC)
S.K. Chakraborty v. Union of India, (SC)
Kwok Chi Leung Karl v. Commissioner of Estate Duty
National Textile Corporation (U.P.) Ltd. v. Swadeshi Cotton Mills Co. Ltd. (SC)
Gurdeep Kaur v. Surinder Singh (SC)
Starke & Co. v. Union of India (SC)
M/s Commercial Aviation v. Mrs. Vimla Panna Lal, (
Paras Nath v. Union of India (SC)
M/s. K.C. Films v. M/s. Ashirwad Films Pvt. Ltd. (SC)
State of Rajasthan v. M/s. Hindustan Sugar Mills Ltd., (SC)
P. Rami Reddy v. State of A.P., (SC)
Om Prakash v. Amarjit Singh (SC)
Dharwad Distt. P.W.D. Literate Daily Wages Employees Association v. State of Karnataka etc. (SC)
Rajindera Parsad Dhasmane v. Union of India (SC)
P.K. Singh v. Presiding Officer, (SC)
Dr. R. Venugopal v. State of Kerala, (SC)
State of Punjab v. Kewal Singh, (SC)
Prabhakar B. Poojari v. State of Karnataka, (SC)
Siriniwas Gopal v. Union Territory of Arunachal Pr
Gurudeth S/o Madhavan v. State of Kerala (SC)
Nathi Lal v. State of Uttar Pradesh., (SC)
Odyssey Communications Pvt. Ltd. v. Lokvidayan Sanghatana, (SC)
N T. Rama Rao v. Shri Dhronamraju Satanarayana (SC)
Accountant and Secretarial Services v. Union of India, (S.C.)
G.C. Ghosh v. Union of India, (SC)
Narendra Nath Pandey v. State of U.P., (SC)
Chimanlal Hargovinddas v. Special Land Acquisition
Vijaysingh Liladhar v. Special Land Acquisition Of
State of Orissa v. Dandasi Sahu, (SC)
Indru Ramchand Bharvani v. Union of India (SC)
Om Parkash v. R.K. Lakra, (SC)
Commissioner of Sales tax v. Prabhudayal Prem Narain, (SC)
Mahalakshmi Glass Works (P) Ltd. v. Collector of Central Excise, Bombay, (SC)
Radhakantapur Leprosy Association v. D.K. Barai (SC)
Kansi Ram v. State of U.P. , (SC)
Makhan Singh v. State of Punjab, (SC)
Miss A. Sundarambal v. Government of Goa, Daman and Diu, (SC)
Shiv Kumar Sharma v. Haryana State Electricity Board Chandigarh, (SC)
Union of India v. Bhavnagar Salt and Industrial Works (P) Ltd., (SC)
Goverdhan Lal Dhawan v. State of Bihar, (SC)
J.R. Raghupathy v. State of A.P., (SC)
State of U.P. v. Renusagar Power Co., (SC)
Indian Oxygen Ltd., M/s. v. Collector of Central Excise, (SC)
Haryana State Adhyapak Sangh v. State of Haryana, (SC)
Ms. V.W. Bagga v. J.R. Sharma, (SC)
Faridi Primary Teachers Training College v. State
Chandrakant Khaire v. Dr. Shantaram Kale, (SC)
Commissioner of Sales Tax, U.P., Lucknow v. M/s. Mool Chand Shyamlal, Belanganj, Agra, (SC)
Carona Sahu & Co. Ltd. v. S. Anandavadivelu (SC)
Union of India v. R. Narasimhan, (SC)
Smt. Lichhamadevi v. State of Rajasthan, (SC)
Braham Dass v. State of Himachal Pradesh, (SC)
Vikram Deo Singh Tomar v. State of Bihar, (SC)
Collector of Central Excise, Madras v. M/s. Indian Oxygen Ltd., (SC)
Birad Mal Singhvi v. Anand Purohit, (SC)
Surinder Nath Kapoor v. Union of India, (SC)
Abhay Singh Surana v. Indian Rayon and Industries Ltd., (SC)
Kehar Singh v. State (Delhi Admn.), (SC)
P.D. Devasaykutty v. State of Kerala (SC)
Aeltemesh Rein, Advocate, Supreme Court of India v
Chhedi v. Jagannath (SC)
Indian Rayon Corpn. Ltd. v. Raunaq and Company Pvt
Budhu Mal v. Mahabir Prasad, (SC)
Union of India v. K.K. Chopra (dead) by his L.Rs., (SC)
Sardar Hussain v. State of U.P, (SC)
Yogendra Murari v. State of U.P., (SC)
Dibagrai Punjabi v. Sharad Chandra, (SC)
Jaywant S. Kulkarni v. Minochar Dosabai Shroff, (SC)
Nand Lal Agarwal v. Ganesh Prasad Sah, (SC)
Smt. Rajbir Kaur v. M/s/ S. Chokesiri and Co., (SC
Niranjan Lal v. Attar Singh , (SC)
G.S. Dhara Singh v. E.K. Thomas, (SC)
Ajay Pradhan, Dr. v. State of M.P., (SC)
Supreme Court Advocate on Record Association v. Union of India (SC)
Commissioner of Wealth Tax, Gujarat - II, Ahmedaba
Collector of Customs, Bombay v. Swastic Woollen (P) Ltd., (SC)
Om Prakash v. Amarjit Singh (SC)
Union of India v. Ranjit Thakur (SC)
P. Sivaswamy v. State of A.P., (SC)
Dr. M.K. Salpekar v. Sunil Kumar Shamsunder Chaudhari, (SC)
R.N. Aggarwal v. Dharam Pal (SC)
Mohan Lal Sharma v. State of Uttar Pradesh, (SC)
Dharam Pal Singh v. State (Delhi Administration) (SC)
Sohan Lal v. Government of Andhra Pradesh (SC)
Narayan Raju v. State of Karnataka (SC)
W.B. Hosiery Association v. State of Bihar, (SC)
M/s. Shroff and Co. v. Municipal Corpn. of Greater Bombay (SC)
State of U.P. v. Krishna Gopal, (SC)
Jeevak Almast, Dr. v. Union of India, (SC)
Collector of Central Excise, Chandigarh v. M/s. Doaba Co-operative Sugar Mills Ltd., Jalandhar, (SC)
Vijay Prakash D. Mehta and Jawahar D. Mehta v. Col
State of Rajasthan v. M/s R.S. Sharma And Co. , (SC)
Neelkantan and Bros. Construction, M/s. v. Superintending Engineer, National Highways, Salem, (SC)
Achyut Shivram Gokhale v. Regional Transport Officer, (SC)
State of Maharashtra v. Madhukar Balkrishna Badiya, (SC)
Sub-Divisional Officer v. Dr. Mehar Singh, (SC)
Bhallabha Das Shah, Dr. v. Sushila Bai, (SC)
Kiran Bedi v. Committee of Inquiry, (SC)
M.L. Jain v. Union of India, (SC)
Governing Body, St. Anthony's College v. Rev. Fr. Paul Petta, (SC)
Jai Prakash Prasad v. Rameshwar Prasad, (SC)
M.L. Jain v. Union of India (SC)
Amar Singh v. Asstt. Director of Consolidation, (SC)
Prestress India Corporation, M/s. v. U.P. State Electricity Board, (SC)
Ranbir Singh v. T. George Joseph, District Magistrate, Meerut (SC)
Atma Ram Mittal v. Ishwar Singh Punia, (SC)
Dhirajben R. Amin v. Commissioner of Income-Tax, (SC)
Smt. Savithramma v. Cecil Naronha, (SC)
Nyadar Singh v. Union of India, (SC)
Dr. Ramesh Chandra Sinha v. State of Bihar, (SC)
State of Punjab v. M/s. Om Parkash Baldev Krishan, (SC)
Bagh Amberpet Welfare Society v. M/s. Tulsi Co-Op. Housing Society (SC)
State of Orissa v. M/s. Lall Brothers, (SC)
Jhummamal alias Devandas v. State of Madhya Pradesh, (SC)
Hari Kishan and State of Haryana v. Sukhbir Singh, (SC)
State of U.P. v. Anil Singh, (SC)
Kanpur Sureksha Karamchari Union (Regd.) v. The Union of India, (SC)
Y.K. Mehta v. Union of India, (SC)
Commissioner of Sales Tax, U.P. Lucknow v. M/s. Anoop Wines, Khuldabad, Allahabad, (SC)
Aditya Mills Ltd. v. Union of India, (SC)
Secretary to the Government, Transport Deptt., Madras v. Munuswamy Mudaliar, (SC)
Secretary to Government Transport Department Madras v. Nunuswamy Mudaliar (SC)
Suresh Ragho Desai v. Vijaya Vinayak Ghag, (SC)
Ajay Canu v. Union of India, (SC)
P&T Scheduled Caste/Tribe Employees' Welfare Association (Regd.) v. Union of India, (SC)
Sheela Barse v. Union of India, (SC)
O.P. Malik v. State of U.P (SC)
Commissioner of Sales Tax, U.P. v. M/s. Rai Bharat Das , (SC)
Vijay Kumar, I.A.S. v. State of Maharashtra, (SC)
Municipal Corporation of Greater Bombay v. Mrs. Kalpana Sadhu Kamble, (SC)
Nav Ratan v. State of Rajasthan (SC)
Annupam Pruthi v. Rajen Bal, (SC)
Anguri v. Jiwan Dass, (SC)
Rural Litigation and Entitlement Kendera v. State of U.P., (SC)
M. R. Rao v. M. Ganpathi Srinivas Kamath (SC)
Smt. Shanti Devi v. Smt. Bimla Devi, (SC)
Charan Singh v. M/s. Birla Textiles, (SC)
S.B. Mathur v. Hon'ble the Chief Justice of Delhi High Court, (SC)
M/s Larsen and Toubro Ltd. v. The Trustees of Dharmamurthy Rao Mahadur Calavala Chetty's Cunnan Charities, (SC)
Mohd. A. Hussain v. Asst. Collector, Customs (Prevention), Ahmedabad, (SC)
V.K. Thomas v. Industrial Tribunal, (SC)
State of Punjab v. Amarjit Singh, (SC)
Chief Engineer & Secretary, Engg. Deptt. v. K.S. Brar, (SC)
State of Rajasthan v. Shree Rani Satiji Mandir (SC)
Smt. Vijayalakshmi Raman v. Shri K. Soundarajan Raman (SC)
C.V.S Rama Murthy v. State of Andhra Pradesh (SC)
Pushpa Singh v. Inderjit Singh (SC)
P. Ganeshwar Rao & Co v. State of Andhra Pradesh, (SC)
Commissioner of Income-Tax, Bombay v. M/s. Italindia Cotton Co. (P) Ltd., (SC)
Nand Ram v. State of Haryana, (SC)
Kusheshwar Dubey v. M/s. Bharat Coking Coal Ltd., (SC)
Prem Sarup Kapoor v. Atmaram (dead) by Lrs., (SC)
Hans Raj v. Raj Iron Store, (SC)
State of Maharashtra v. Sushila Mafatlal Shah, (SC)
Union Carbide Corpn. v. Union of India (SC)
K. Krishna Reddy v. Special Deputy Collector, (SC)
U.P. Bhoodan Yagna Samiti v. Braj Kishore, (SC)
Ram Narain Gupta v. Rameshwari Gupta, (SC)
Calcutta Youth Front v. State of West Bengal (SC)
Municipal Corporation of Delhi v. Gurnam Kaur, (SC)
Sirsilk Ltd. v. Textiles Committee, (SC)
Jiyajeerao Cotton Mills Ltd. v. M.P. Electricity B
State of W.B. v. Laisal Haque, (SC)
Baliram Waman Hiray, Dr. v. Justice B. Lentin, (SC)
Onkar Nath Verma v. Cane Commissioner U.P., Lucknow, (SC)
State Bank of Bikaner and Jaipur v. Jag Mohan Lal, (SC)
Calcutta Port Shramik Union v. Calcutta River Tran
Mithu Singh v. Kishan Singh, (SC)
Bharat Singh v. State of Haryana, (SC)
Jagannath Ramchandra Nunekar v. Genu Govind Kadam,
Shiv Kumar v. Jawahar Lal Verma, (SC)
Mahalakshmi Oil Mills M/s. v. State of A.P., (SC)
Narne Tulaman Manufacturers Pvt. Ltd., Hyderabad v. Collector of Central Excise, Hyderabad, (SC)
Direct Recruitment Class II Engineer Officer Association v. State of Maharashtra (S.C.)
Hazrat Surat Shah v. Abdul Saheb, (SC)
Devi Krishan Goyal v. District Inspector, (SC)
Jayanti Kumar Sinha v. Union of India, (SC)
Collector of Central Excises, Kanpur v. Krishna Carbon Paper Co., (SC)
Natual Micro Fertilizes v. The Maharashtra State Electricity Board (SC)
Video Electronics Pvt. Ltd. v. State of Rajasthan
Hi-Beam Electronics Pvt. Ltd. v. State of Andhra P
Besta Electronics Pvt. v. State of Madhya Pradesh
M/s Bharat General and Textile Industries Ltd v. State of Maharashtra , (SC)
K.C. Vasanth Kumar v. State of Karnataka, (SC)
Navnit R. Kamani v. R.R. Kamani, (SC)
Dr. M.C. Bindal v. R.C. Singh, (SC)
State of Kerala v. K.G. Madhavan Pillai, (SC)
Hindustan Petroleum Corporation Ltd. v. Shyam co-operative Housing Society, (SC)
M/s A.V.R and Co. v. Fairfied Co-operative Housing Society Ltd., (SC)
A.V.R. and Co. v. Fairfield Co-operative Housing Society Ltd., (SC)
Sardar Mohan Singh Ahluwalia (dead) by Legal representatives v. Maitrai Park Co-Operative Housing Society, Ltd., (SC)
M. Gopala Karup v. S.A. Abdul Rahim, (SC)
Hindustan Thompson Associates Ltd. v. Maya Inderson Israni, (SC)
Krishna Rajpal Bhatia v. Miss Leela H. Advani, (SC)
Fazal Ghafoor, Dr. v. Principal, Osmania Medical College, Hyderabad, (SC)
Fazal Ghafoor Dr. v. Union of India, (SC)
Surekha Dr. v. Union of India, (SC)
Mahadeo Lal Khemka v. Dwarika Prasad Khemka (SC)
Union of India v. Tata Yodogawa Ltd. (S.C.)
Sube Singh v. State of Haryana, (SC)
State of Punjab v. Gurmail Singh (SC)
N.M. Ponniah Nadar v. Smt. Kamalakshmi, (S.C.)
Union of India v. Somasundaram Viswanath, (SC)
P.M. Ashwathanarayana Setty v. State of Karnataka,
Dhirendra Kumar Garg v. Sugandhi Bai Jain, (SC)
Reliance Petrochemicals Ltd. v. Proprietors of Ind
Subhash Kumar Lata v. R.C. Chhiba, (SC)
Madhu Gopal v. VI Additional District Judge, (SC)
Bhagwan Singh Rana v. Uttar Pradesh State Food and Essential Commodities-Limited, (SC)
Roop Chand Adlakha v. Delhi Development Authority, (SC)
Y. Mangapati Rao v. State of A.P. (SC)
Jugal Kishore v. State of Maharashtra, (SC)
Rakesh Chandra Narayan v. State of Bihar, (SC)
Ashok Singh v. State of Madhya Pradesh, (SC)
State of U.P. v. J.P. Chaurasia, (SC)
Modula India v. Kamakhya Singh Deo, (SC)
Ikramuddin Ahmed Borah v. Superintendent of Police, Darrang, (SC)
Gurnek Singh v. State of Punjab, (SC)
Ranjana Kaushik v. State of M.P., (SC)
Prem Chand Sharma v. Union Territory of Chandigarh, (SC)
A.K.K. Nambiar v. State (SC)
Fasih Chaudhary v. Director General, Doordarshan, (SC)
Nishan Developers & Properties L.T.D. v. Commissioner Sanchaita Investments (SC)
An Advocate v. B.B. Haradara, (SC)
A.S. Balasubramaniam v. Station Director (SC)
Niadar v. Delhi Administration , (SC)
Maiku v. State of U.P., (SC)
Balram v. State of U.P. (SC)
Ahmed Sait v. Land Acquisition Officer, Uthagamandalam (SC)
Kartick Chandra Dass v. Kalipada Kundu, (S.C.)
Scooter India Limited, Lucknow v. Labour Court, Lucknow, (SC)
Member-Secy., A.P.S.B. for P. and C.W.P. v. A.P. Rayons Ltd., (SC)
The Union of India (UOI) v. Jay Singh J. Thakkar (SC)
A.I.S.S.E. Asscn. v. Defence Minister-cum-Chairman, B.O.G., S.S. Socy. (SC)
Manmohan Kaur v. Surya Kant Bhagwandi, (SC)
Om Pal v. Anand Swarup (dead by his legal representative), (SC)
Dr. Nishit Vohra v. Union of India (SC)
Kashmir Singh v. State of Himachal Pradesh, (SC)
Firm Sagarmal Vishnu Bhagwan v. Gauri Shanker, (SC)
Girija Shankar Tiwari v. Hirday Ranjan Chakraborty, (SC)
Gangaram v. N. Shankar Reddy, (SC)
Umesh Chandra Gupta v. Oil and Natural Gas Commission, (SC)
Vidya Dhar Pande v. Vidyut Grih Siksha Samiti, (SC
State of Bihar v. Murad Ali Khan, (SC)
Triveniben Smt. v. State of Gujarat, (SC)
Poonam Datta v. Krishanlal Datta, (SC)
Manguli Dei v. State of Orissa, (SC)
Tarsem Lal Gautam v. State Bank of Patiala, (SC)
State of Rajasthan v. Dr. Ashok Kumar Gupta, (SC)
M.S. Co-op. C.G.M. Fed. Ltd. v. S.P. Khade, (SC)
Mukand Lal v. Union of India, (SC)
United Offset Process Pvt. Ltd. M/s. v. Asstt. Collector of Customs, Bombay, (SC)
S.B. Abdul Azeez by his Legal Representatives v. M. Maniyappa Setty, (SC)
Jawahar Lal Wadhwa v. Haripada Chakroberty, (SC)
Baliga Charitable Trust v. Union of India (SC)
Collector of Central Excise, Guntur v. Andhra Sugar Ltd., (SC)
National Agricultural Co-operative Marketing Federation of India Ltd. v. Alimenta S.A., (SC)
Collector of Central Excise, Baroda v. M/s. Kosan Metal Products Ltd., (SC)
Premlata Sahai v. Ram Niranjan Sahai (SC)
State of Kerala v. M/s. Attesee (Agro Industrial Trading Corporation), (SC)
Brij Sunder Kapoor v. Ist. Additional District Jud
State of A.P. v. Balajangam Subbarajamma, (SC)
Collector of Central Excise v. M/s. Calcutta Steel Industries, (SC)
U.P. Hotels v. U.P. State Electricity Board, (SC)
Kaliyappan v. State of Kerala, (SC)
Delhi Water Supply and Sewage Disposal Committee v. R.K. Kashyap, (SC)
N.M. Goel and Co. M/s. v. Sales Tax Officer, Rajna
P. Rathinam v. Union of India, (SC)
Nihal Singh v. VI Addl. District and Sessions Judge (SC)
Smt. Saiyada Mosarrat v. Hindustan Steel Ltd. Bhilai Steel Plant, Bhilai (M.P.), (SC)
Kannan v. State of T.N., (SC)
Vahula Bhushan v. State of T.N., (SC)
Jamal Ahmad v. Union Bank of India (SC)
S.S. Karmalkar v. Ibrahim Husseni Tamboli, (SC)
S.L. Kaul v. Secretary to Government of India, (SC)
Karam Chand v. Haryana State Electricity Board, (SC)
Ammal Chandra Dutt v. IInd Additional District Judge, (SC)
Mallela Seetharmaiah v. State of A.P., (SC)
Union of India v. Santiram Ghosh, (SC)
Amar Singh Jagram (Dead) by LRs. v. Chandgi, (SC)
Lord Jagannath v. State of Orissa, (SC)
Ram Bagas Taperia v. Ram Chandra Pal, (SC)
Subedar Tewari v. State of U.P., (SC)
Smt. Kuldip Kaur v. Surinder Singh, (SC)
Ujagar Prints M/s. v. Union of India, (SC)
Nek Shyam Shamsheri v. State of Uttar Pradesh, (SC)
Rana Randhir Singh v. State of U.P., (SC)
Pomal Kanji Govindji v. Vrajlal Karsandas Purohit,
Kallu v. State of U.P., (SC)
Raghunath Thakur v. State of Bihar, (SC)
Ramsharan Autyanuprasi v. Union of India, (SC)
Javed Akthar v. Nishi Prem (SC)
Elson Machines Pvt. Ltd. M/s. v. Collector of Central Excise, (SC)
S. Sharma Supreme Court advocates on Record Association v. Union of India (SC)
Rachappa Guruadappa, Bijapur v. Gurusiddappa Nuraniappa, (SC)
Rachappa Guruadappa Bijapur v. Gurusidappa Nurania
Shri Prithvis Chakravarti v. Delhi Administration (SC)
Damodar Das Jain v. Krishna Charan Chakraborti, (SC)
Krishan Kumar Dubey v. U.P. State Food and Essential Commodities Corporation, (SC)
Swaran Singh v. State of J & K, (SC)
Andhra Kesari Education Society v. Director of School Education, (SC)
Amanjit Singh Gill v. Directorate General of Health Services, (SC)
Amanjit Singh Gill v. Dir. Gen. of Health Service, (SC)
Prahlad Rai Khemka v. Tara Kumar Sinha, Managing Director, State Bank of Bikaner and Jaipur, and vice versa (SC)
Collector of Central Excise, Bombay-l v. M/s. Parle Exports (P) Ltd., (SC)
H.L. Trehan v. Union of India, (SC)
State of Punjab v. Kailash Nath, (SC)
P.K.K. Shamsudeen v. K.A.M. Mappillai Mohindeen, (SC)
Sheela Ashok Patwardhan v. Dean, Dr. V.M. Medical College, Solapur, (SC)
Ayya alias Ayub v. State of U.P., (SC)
M/s. Madan and Co. v. Wazir Jaivir Chand, (SC)
Collector of Central Excise, Calcutta v. Jay Engineering Works Ltd., Calcutta, (SC)
Collector of Central Excise, Coimbatore v. M/s. Protein Products of India Ltd., (SC)
State Bank of B. & Jaipur v. Prahalad Rai Khemka, (SC)
Union of India v. Ansusekhar Guin, (SC)
Hari Shankar Gaur v. The Delhi Transport Corpn., (SC)
R.K. Nemani v. Shiva & Co (SC)
Wazir Chand v. State of Haryana, (SC)
Diwan Naubat Rai v. State (through Delhi Administration), (SC)
Municipal Corporation of Delhi v. Smt. Sheila Puri, (SC)
R.M. Ramual v. State of Himachal Pradesh, (SC)
Smt. Angoori Devi for Ram Rattan v. Union of India, (SC)
Supreme Court Advocates on Record Association v. Union of India (SC)
Harsha Tractors Ltd. v. Collector of Customs, (SC)
Commissioner of Sales Tax v. Ramesh Engineering Wo
Sales Tax Officer v. Kathiawar Motors (SC)
Nilima Priyadarshini v. State of Bihar, (SC)
Haridas Amarchand Shah of Bombay v. K. L.Verma, (SC)
Govt. of India v. M/s. Dhanalakshmi Paper and Board Mills, Tiruchirupalli, (SC)
Secretary, Regional Transport Authority, Bangalore
Petron Engineering Construction Pvt. Ltd. v. Centr
Union of India v. K.S. Subramanian, (SC)
B. Vijay Kumar & Co. v. Collector of Central Excis
Piyush Kantilal Mehta v. Commissioner of Police, (SC)
State (Delhi Administration) v. Jagjit Singh, (SC)
Kehar Singh v. Union of India, (SC)
Rural Litigation and Entitlement Kendra v. State of U.P., (SC)
Union of India v. M/s. Suksha International , (SC)
Rup Diamonds, M/s. v. Union of India, (SC)
Inderjit Kaur v. Union of India, (SC)
N.T. Bharathi v. Hotel Olympia, (SC)
Rajendra Prasad v. State of U.P. (S.C.)
Kiran Bedi and Jinder Singh v. Committee of Inquiry, (SC)
State of Gujarat v. Hari Bhai Keshavbahai Patel (SC)
Smt. Pyar Kaur v. Union of India (SC)
Radakantapur Leprose Association v. D.K. Barai (SC)
Ayesha Abdullah Kutty v. State of Maharashtra (SC)
Kishen Pattnayak v. State of Orissa, (SC)
State of Assam v. Union of India (SC)
Pal Singh v. Sunder Singh, (S.C.)
Rameshwar Yadav v. Union of India (SC)
Bikramjit Singh v. Union of India (SC)
Haribans Misra v. Railway Board, (SC)
Common Cause A. Regd. Society v. Union of India (SC)
Munir Ahmad v. State of Rajasthan, (SC)
State of Uttar Pradesh v. Radhey Shyam Nigam, (SC)
Sukhram v. State of M.P., (SC)
Peoples Union for Democratic Rights v. Police Commr. Delhi (SC)
Peoples' Union For Democratic Rights Through Its Secretary v. Police Commissioner, Delhi Police Headquarters, (SC)
Sanjay Mehrotra, Dr. v. G.S.V.M. Medical College, Kanpur, (SC)
G. Suryanarayana v. Superintending Engineer (SC)
K.B. Doddarajjiappa v. State of Karnataka, (SC)
P.M. Paul v. Union of India, (SC)
Bihar State Electricity Board v. M/s. Dhanawat Rice and Oil Mills, (SC)
Prithi Chand v. State of H.P., (SC)
State of U.P. v. Maharaja Dharmander Prasad Singh, (SC)
Kanya Mahavidyalaya Degree College v. Savitri Tripathi (SC)
Dineshchandra Jamandas Gandhi v. State of Gujarat, (SC)
Lalji v. State of U.P., (SC)
Siddeshwari Cotton Mills (P) Ltd., M/s. v. Union of India, (SC)
Commissioner of Wealth-tax v. Hashmatunnisa Begum,
Mafatlal Fine Spinning and Mfg. Co. Ltd. v. Collector of Central Excise, Bombay, (SC)
Shard Kumar Tyagi v. State of Uttar Pradesh, (SC)
Ashok Chand Singhvi v. University of Jodhpur, (SC)
P.L. Shah v. Union of India, (SC)
K.G. Ramaiyer v. Jwala Prashad (SC)
District Collector, Chittoor v. Chittoor District
Mugaji Laxman Padule v. Trimbak Wasudeo Kulkarni, (SC)
Mahendra Singh v. State of Rajasthan, (SC)
Auto Tractors Ltd., M/s. Partapgarh v. Collector of Customs, Bombay, (SC)
Janta Machine Tools v. State of U.P., (SC)
M/s. Textile Supply Co. v. Income Tax Officer (SC)
State of Bihar v. Jainanadan Prasad Singh (SC)
Puri Construction Pvt. Ltd. v. Union of India, (SC)
Commissioner of Income-Tax v. Orient Paper Mills L
Commissioner of Income-Tax v. Garg and Co., (SC)
Vishwanath Sood v. Union of India, (SC)
Gujarat Water Supply and Sewerage Board v. Unique Erectors (Gujarat) (P) Ltd., (SC)
State of T.N. v. Anandam Viswanathan, (SC)
M.S. Premanand v. M.R. Purushotam (SC)
P. Jayarama Naidu v. The S.T.A.T. (SC)
M/s. Priyanka Overseas P. Limited v. Union of India (SC)
Jagat Singh v. Delhi Administration (SC)
Kundan Mal v. Gurudutta, (S.C.)
Commissioner of Income-tax, Madras v. South Arcot Dist, Co-op. Marketing society Ltd., (SC)
R.B. Shreeram Durga Prasad and Fatehchand Nursing
Ganpat Govind Kamble v. Mohd. Ghouse A. Naik, (SC)
Ratnagiri District Central Co-operative Bank Ltd v. Dinkar Kashinath Watve , (SC)
Ujagar Prints M/s. v. Union of India, (SC)
N.P. Verma v. Union of India, (SC)
Suresh Chand v. Gulam Chisti, (SC)
Bhor Industries Ltd., Bombay v. Collector of Central Excise, Bombay, (SC)
Mahavir Prasad v. Sukhdev Mongla (SC)
State of Uttar Pradesh v. Surinder Pal Singh, (SC)
Prem Chand v. State of Haryana, (SC)
Kewal Krishan v. State of Punjab, (SC)
Mohan Meakins Breweries Ltd., v. U.P. Lucknow, (SC)
G. Rami Reddy v. Govt. of Andhra Pradesh (SC)
Abdulla Kabir v. Md. Nasiruddin, (SC)
Saligram v. State of M.P. (SC)
Tanveer Aquil v. State of Madhya Pradesh (SC)
Y.S. Narayana v. Karnataka Electricity Board (SC)
State of T.N. v. M/s. Shakti Estates, (SC)
Commissioner of Sales Tax, U.P., Lucknow v. M/s. S
Rashik Lal v. Shah Gokuldas, (SC)
Shah Phoolchand Lalchand v. Parvathi Bai, (SC)
Trilok Singh v. State of Delhi Admn. (SC)
Benett Coleman and Co. Ltd v. Janaki Ballav Pathaik (SC)
State of T.N. v. Mahi Traders, (SC)
Rajatha Enterprises, M/s. v. S.K. Sharma, (SC)
I.T.C. Ltd. v. George Joseph Fernandes, (SC)
Testeels Ltd. v. Union of India, (SC)
Suresh Chandra Saxena v. State of U.P. (SC)
Qamruddin v. Rasul Baksh (SC)
Saybu Maruti Ghadge v. State of Maharashtra (SC)
State of Karnataka v. Kirupspa Samaja Sewa Sangh with Sahyadra Edu. Trust (SC)
Kolla Venkiah v. State of A.P. (SC)
Smt. Triveniben v. State of Gujarat, (SC)
Stree Atyachar Virodhi Parishad v. Dilip Nathumal Chordia , (SC)
Ghanshyam Das Gupta v. Devi Lal, (SC)
Selivi Jayalalitha v. Jankaki Ramachandran (SC)
Commissioner of Income-tax, New Delhi (Now Rajasthan) v. M/s. East West Import and Export (P) Ltd., (SC)
Abdul Shakoor v. Shakura Begum (SC)
Saraswati Devi Gupta (Smt) v. Har Narain Johari (SC)
Income Tax Officer, Azamgarh v. Messrs. Mewalal Dwarka Prasad, (SC)
A.R. Krishnamurthy, M/s. v. Commissioner of Income-tax, Madras, (SC)
Commissioner of Income-tax, Lucknow v. M/s. U.P. Co-operative Federation Ltd., (SC)
Devi Prasad v. Banshi Lal (SC)
Vishwanath v. Deputy Director of Consolidation (SC)
A. Mohnam v. State of Kerala (SC)
Punjab National Bank v. P.K. Mittal, (SC)
Birdhichand Mishrilal Gothi v. State of Maharashtra, (SC)
Commissioner of Income-tax, Calcutta v. M/s. Karam Chand Thapar and Brothers (P) Ltd., (SC)
Mithilesh Kumari v. Prem Behari Khare, (SC)
Deepak Sibal v. Panjab University, (SC)
Prabhat Manufacturing Industrial Co-operative Society v. Banwari Lal, (SC)
Lallu v. Financial Commissioner (SC)
Collector of Central Excise, Hyderabad v. M/s. Chemphar Drugs and Liniments, Hyderabad, (SC)
Sudarsan Trading Co., M/s. v. Government of Kerala, (SC)
Sajan K. Varghese v. State of Kerala, (SC)
Messrs India Carat Pvt. Ltd. v. State of Karnataka, (SC)
Digamber Dattatraaya Deshpande v. Savitribai Datratraya Deshpande (SC)
Dattatraya Ramchandra Adnain v. Bapu Tatoda Adnaik (SC)
Kalgonda Babgonda Patil v. Balgonda Kalgonda Patil, (SC)
Union Carbide Corporation v. Union Of India (SC)
Ram Raj Singh v. State of M.P. (SC)
Prof. C.D. Tase v. University of Bombay, (SC)
Haridev Misra v. Jamunadas Agarwal, (SC)
Haridev Misra v. Jamunadas Agarwal, (SC)
Munjushree Plantation Ltd. v. State of Tamil Nadu (SC)
State of Madhya Pradesh v. Shamshunisa Begum (SC)
Bareilly Development Authority v. Ajay Pal Singh, (SC)
Rajendra Kumari v. Shanti Trivedi, (SC)
Gopal Saran v. Satyanarayan, (S.C.)
Jaswinder Singh v. State of Punjab (SC)
D.P. Sharma v. Union of India, (SC)
C. Devi Dass v. Medisetty Rajanarasaiah (SC)
Bharat Singh v. State of M.P., (SC)
Sailen Krishna Majumdar v. Malik Labhu Masih (deceased), (SC)
State of Bihar v. Harihar Prasad Debuka, (SC)
Shankarrao Dajisaheb Shinde v. Vithalrao Ganpatrao Shinde, (SC)
Imperial Bank of India v. State Bank of India, (SC)
Subash Chand Jain v. The Ist Additional District and Sessions Judge, Saharanpur, (SC)
Union Carbide Corporation v. Union Of India and Vice Versa (SC)
Ajab v. State of Maharashtra, (SC)
Collector of Central Excise, Madras v. M/s. Standard Motor Products, (SC)
Tadur Bala Goud v. M. Narayan Reddy, (SC)
Adhunik Grah Nirman Sahakari Samiti Ltd. etc. v. State of Rajasthan, (SC)
K.S. Kamalanathan v. State of Tamil Nadu, (SC)
Jaishri Engineering Co. (P) Ltd., M/s. v. Collector of Central Excise Bombay, (SC)
Manjit Singh Grewal Alias Gogi v. Union of India , (SC)
Food Corporation of India v. Joginderpal Mohinderpal, (SC)
Ram Gajadhar Nishad v. State of U.P. , (SC)
Abdul Razak Abdul Wahab Shaikh v. S. N. Sinha, Commissioner of Police, Ahmedabad, (SC)
Swatantra Kumar Gupta v. Town Improvement Trust, Bhopal (SC)
Ram Prakash Gupta v. Town Improvement Trust, Bhopal (SC)
Bhopal Gas Peedit Mahila Udyog v. Union of India, (SC)
Suresh Kumar v. Improvement Trust, Bhopal, (SC)
State of Assam v. Bhelu Sheikh, (SC)
Surinder Kumar v. Union Territory, Chandigarh, (SC)
Charan Lal Sahu v. Union of India (SC)
Halli Gowda v. Managing Director, K.S.R.T.C., (SC)
State of Andhra Pradesh v. B. Narsimhulu (SC)
Rangaswami v. State of T.N. (SC)
State of Maharashtra v. Jagannath Achyut Karandikar, (SC)
Mew Ram Kanojia v. All India Institution of Medical, (SC)
Carona Shoe Co. Ltd. v. K.C. Bhaskaran Nair, (SC)
Narendra Nath Pandey v. State of U.P., (SC)
State of Maharashtra v. Salek Hasan Khan, (SC)
Ram Prasad Yadav (deceased) v. Chairman, Bombay Port Trust, (SC)
M/s. Rubber House v. M/s. Excelsior Needle Industries Pvt. Ltd., (S.C.)
State of Andhra Pradesh v. G. Sreenivasa Rao (SC)
A.B.C. Laminart Pvt. Ltd. v. A. P. Agencies, Salem, (SC)
Munshi Singh v. Sohan Bai, (SC)
Union of India v. N.S. Sekhawat , (SC)
Shashi Kant Mishra v. State of Bihar, (SC)
Union of India v. Parma Nanda, (SC)
Kishore Shambhudatta Mishra v. State of Maharashtra, (SC)
Munna v. State of U.P. (SC)
Arundhati Balkrishna v. I.T. Commr., Ahmedabad, (S
C.R. Seshan v. State of Maharashtra, (SC)
B. Ranganathan v. Union of India (SC)
Non-Gazetted Employees Organisation v. The Director of Public Instructions (SC)
Bhagwan Sahai Carpenter v. Union of India, (SC)
Ayurveda Pharmacy v. State of T.N., (SC)
State of U.P. v. Pheru Singh, (SC)
Dharamdas Shamlal Agarwal v. The Police Commission
Chhagan Bhagwan Kahar v. N.L. Kalna, (SC)
Supreme Court Legal Aid Committee. v. Union of India, (SC)
G.S. Barrow v. District Magistrate, (SC)
All India Democratic Women's Association and Janwadi Samiti v. Union of India, (SC)
B.S.T. Engineering Service v. Union of India (S.C.)
Shubhlaxmi Mills Limited v. Additional Commissioner of Income-tax, Gujarat, (SC)
Commissioner of Wealth-tax, Bombay v. Kasturbai Wa
Ajit Singh v. State of Punjab (SC)
Paluru Ramkrishnaniah v. Union of India, (SC)
Bikkar Singh v. State of Punjab, (SC)
State of U.P. v. Chet Ram, (SC)
State of Orissa v. Gangadhar Pande (SC)
Abdula Pochamma v. State of Andhra Pradesh , (SC)
P.K. Prem Dev v. Union of India (SC)
State of Uttar Pradesh v. M/s. Anupam Traders (SC)
Jayantbhai Manubhai Patel v. Arun Subodhbhai Mehta
Kothandran Spg. Mills Pvt. Ltd. v. Union of India, (SC)
Shakuntalabai v. L. V. Kulkarni, (SC)
Ram Prasad Yadav v. Chairman Bombay Port Trust (SC)
Lata Kamat v. Vilas, (SC)
Chaitanya Kalbagh v. State of U.P., (SC)
Jaloba v. State of Haryana (SC)
State of Karnataka v. M. Obanna (SC)
Dr. T.S. Subramanian v. The Andhra Bank Ltd., (S.C.)
Roop Chand v. Gopi Chand Thelia, (S.C.)
Gurdev Singh v. Surinder Kumar Sharma (SC)
Commissioner of Income-tax, Bombay v. Rasiklal Maneklal (H.U.F.), (SC)
Bansidhar v. State of Rajasthan, (SC)
Lachhman Dass v. Ram Lal, (SC)
S. Rangarajan v. P. Jagjivan Ram , (SC)
Vatan Mal v. Kailash Nath, (SC)
Balkar Singh v. State of Punjab (SC)
Smt. Chandrakantaben v. Vadilal Bapalal Modi, (SC)
Tara Singh (Deceased) by Legal Representatives v. Kehar Singh, (SC)
State of J&K v. Mazhar Ali (SC)
Gouranga Chakraborty v. State of Tripura, (SC)
Gujarat Electricity Board v. Atmaram Sungomal Posh
Jackson Co-op. Credit Socy. Ltd. v. Co-op. B. and S. Employees' Fedn., (SC)
Lt. Colonel K.D. Gupta v. Union of India, (SC)
Alembic Chemical Works Co. Ltd. v. Commissioner of Income-Tax, Gujarat, (SC)
Collector of Central Excise, Hyderabad v. M/s. Jayant Oil Mills Pvt. Ltd., (SC)
Smt. Savitriben v. State of Gujarat, (SC)
Chandrakant Somnath Kudale v. State of Maharashtra (SC)
J&K State Forest Corporation v. Abdul Karim Wani, (SC)
Builders Association of India v. Union of India, (SC)
Kali Prasad Agarwala v. M/s. Bharat Coking Coal Ltd., (SC)
Promod Mahto v. State of Bihar, (SC)
Provash Chandra Dalui v. Bishawanath Banerjee, (SC)
Dr. (Mrs.) Sumati P. Shere v. Union of India, (SC)
Aslam Ahmed Zahire Ahmed Shaik v. Union of India, (SC)
Bhoop Ram v. State of U.P., (SC)
Nalamolu Appala Swamy v. State of Andhra Pradesh, (SC)
V. Markendeya v. State of Andhra Pradesh, (SC)
Rambilas Singh v. State of Bihar, (SC)
Rattan Singh v. State of Haryana, (SC)
Krishan Kumar v. Union of India, (SC)
Ramesh Chand Madan v. State of Haryana, (SC)
Surinder Singh v. State of Punjab, (SC)
Smt. Dharmista Bhagat v. State of Karnataka, (SC)
Mohinder Singh v. State of Haryana, (SC)
Ramaiah v. State of Karnataka (SC)
State of U.P. v. Padam Chand Garg (SC)
Jaswant Kaur v. Major Harpal Singh (SC)
Channaveerappa Gouda v. Land Acquisition Officer (SC)
Dr. Dinesh Kumar v. Motilal Nehru College (SC)
Assistant Collector of Central Excise v. M/s. Rama
Bhagwan Dass Gupta v. Balwant Singh (SC)
The Deputy Superintendent of Central Excise v. M/s. Prem Industrial Corporation (SC)
M.R. Narayanan v. V. Mohanlal (SC)
Allauddin Mian v. State of Bihar, (SC)
Arun Kumar, Narain Singh v. State of U.P., (SC)
Suryamoorthi v. Govindaswamy, (SC)
Tinsukhia Electric Supply Co. Ltd. v. State of Ass
Maharashtra State Electricity Board v. Thana Elect
Marathwada University v. Seshrao Balwant Rao Chavan, (SC)
Vellore Electric Corporation Ltd. v. State of T.N.
State of Jammu and Kashmir v. Mahmood Ahmed, (SC)
Banaras Hindu University v. Dr. Radhey Shyam Rai (SC)
M.W. Edwards v. Financial Adviser and Chief Accounts Officer (SC)
Smt. Prem Devi v. Delhi Administration (SC)
Dibyasingh Malana v. State of Orissa, (SC)
Mohan Krishna Wazir v. State of J & K, (SC)
O.P. Gupta v. Union of India (SC)
State of U.P. v. Madan Mohan, (SC)
Anguswamy v. State of Tamil Nadu, (SC)
Brij Lal v. Prem Chand, (SC)
Kanhiyalal v. State of Rajasthan, (SC)
Madhuri Mukund Chitnis v. Mukund Martand Chitnis, (SC)
Anandi Mukta Sadguru v. V.R. Rudani, (SC)
Ramesh Brich and ors. v. Union of India and ors., (S.C.)
Haryana Urban Dev. Authority v. Gian Chand, (SC)
State of Gujarat v. Kamlaben Jivabhai, (SC)
Haryana Urban Development Authority v. Sunita Rekhi, (SC)
State of Maharashtra v. Minoo Noazer Kavarana, (SC)
India Cements Ltd. v. Collector of Central Excise, (SC)
P. Sudhirkumar v. The Speaker, A.P. Legislative Assembly, Hyderabad (SC)
Tara Chand v. State of Rajasthan (SC)
Broach Distt. Co-op. C. S. G. and P. S. Ltd. v. I.T. Commr. of Ahmd., (SC)
Commissioner of Income-tax, Calcutta v. Prahaladrai Agarwala, (SC)
Collector of Customs, Bombay v. Maruti Udyog Ltd., Gurgaon (S.C.)
Claggett Brachi Co. Ltd., London v. Commissioner of Income-tax. A.P., (SC)
Modern Hotel, Gudur v. K. Radhakrishnaiah, (S.C.)
Smt. Mohini Badhwar v. Raghunandan Saran Ashok Saran, (SC)
Mahant Balkrishna Tarajekar v. Gangaram Bajirao Walivakar (SC)
Smt. Prakash Mehra v. K.L. Malhotra, (SC)
M/s Dwarkadas Marfatia and Sons v. Board of Trustees of the Port of Bombay, (SC)
State of Punjab v. M/s. Seth Ganpat Ram Cotton Gin
Maniar Ismail Sab v. Maniar Fakruddin, (SC)
Member Board of Revenue, West Bengal v. Controller of Stores, Eastern Railway, Calcutta, (SC)
Snow White Industrial Corporation, M/s. Madras v. Collector of Central Excise, Madras, (SC)
Commissioner of Income-tax, Amritsar v. Straw Board Manufacturing Co. Ltd, (SC)
Prahalad Singh v. Union of India, (SC)
Telco Convoy Drivers Mazdoor Sangh v. State of Bihar, (SC)
H.C. Pandey v. Sri G.C. Paul, (SC)
Vibhui Glass Works v. Commissioner of Income-tax, Lucknow (SC)
Custodian of Branches of BANCO National Ultramarino v. Nalini Bai Naique, (SC)
Assistant Collector of Central Excise v. Madras Rubber Factory Ltd. (SC)
Baldev Raj Sharma v. Bar Council of India, (SC)
Assam Rifles Multipurpose Co-operative Society Ltd. v. Union of India, (SC)
Meenakshi Malik v. University of Delhi, (SC)
Commissioner of Income-tax, Lucknow v. Bazpur Co-operative Sugar Factory Ltd., (SC)
Smt. Annapoorani Ammal v. G. Thangapalam, (SC)
Mahesh Travels and Tours v. Commissioner of Police, (SC)
K. Saraswathy alias K. Kalpana (dead) by L. Rs. v. P.S.S. Somasundaram Chettiar, (SC)
Sunil Fulchand Shah v. Union of India, (SC)
Hari Dutt Bhardwaj v. Haryana State Agriculture Marketing Board Punchkula, (SC)
Ashok Kumar Chatterjee v. State of M.P., (SC)
Jwala Devi v. Sub-Inspector, Bhoop Singh, (SC)
Sunil Gupta v. State of Madhya Pradesh, (SC)
Union of India v. Playworld Electronics Pvt. Ltd., (SC)
Union of India v. M/s. Purolator India Ltd., (SC)
Federation of Hotel and Restaurant v. Union of India, (SC)
Elel Hotels and Investments Ltd. v. Union of India, (SC)
Gujarat Travancore Agency, M/s. Cochin v. Commissioner of Income-tax, Kerala, Ernakulam, (SC)
Electronics Corporation of India Ltd., M/s. v. Commissioner of Income-tax, (SC)
Union of India v. Hind Lamp Ltd., (SC)
Express Hotels Pvt. Ltd. v. State of Gujarat, (SC)
Durga Dass and anr. v. Inder Kumar Jain etc., (S.C.)
Smt. Kamala Devi v. Hem Prabha, (S.C.)
Kesho Ram & Co. v. Union of India, (S.C.)
Lakhanpal National Ltd., M/s. v. M.R.T.P. Commission, (SC)
Controller of Estate Duty, Gujarat - 1, Ahmedabad v. M.A. Merchant, (SC)
Perfect Circle Victor Ltd. v. Union of India, (SC)
Maharana Mills Pvt. Ltd. v. Income-tax Tribunal, A
Asif Hameed v. State of Jammu and Kashmir, (SC)
Narendra Kumar Maheshwari v. Union of India, (SC)
Baroda Municipal Corporation Khanderrao Market v. Sharmjivi Bathlary Association (SC)
Union Carbide Corporation v. Union of India, (SC)
Raipur Development Authority v. M/s. Chokhamal Con
Maharaja Martan Singh v. Kailash Joshi (SC)
Kiran Bedi v. Delhi Admn. (SC)
Sriniketan Co-op. G. H. Socy. Ltd. v. V. V. Co-op. G. H. Socy. Ltd., (SC)
Bhagwati Plastics Industries v. Union of India, (SC)
N. Abdul Basheer v. K. K. Karunakaran, (SC)
Takhatrav Shivadattray Mankad v. State of Gujarat,
M/s. Apolla Tubes Limited v. State of Kerala (SC)
Shri Rashidmiya alias Chhava Ahmedmiya Shaik v. Police Commissioner, (SC)
Rama Dhondu Borade v. Shri V.K. Saraf, Commissioner of Police, (SC)
Suryamoorthi v. Govindaswamy (SC)
Gujarat Steel Tubes Ltd. v. State of Kerala, (SC)
Supreme Court Legal and Committee (II) v. Union of India (SC)
S.R. Kapoor v. Union of India, (SC)
Ambika Prasad v. State of Bihar, (SC)
Arjun Khiamal Makhijani v. Jamnadas Tuliani and ors., (S.C.)
Swastic Automobiles, M/s. v. Bihar State Financial Corporation, (SC)
A.S. Mittal v. State of U.P., (SC)
Vij Resins Pvt. Ltd., M/s. v. State of J&K, (SC)
Kalyani Sundaram v. Assistant Controller of Estate Duty, Madras, (SC)
Pratul Kumar Sinha v. State of Orissa, (SC)
Jawaharlal Nehru University v. Dr. K.S. Jawalkar, (SC)
I. J. Rao, Asstt. Collector of Customs v. Bibhuti Bhushan Bagh, (SC)
Buxa Dooars Tea Company Ltd. v. State of W.B., (SC
Kiran Bedi v. Delhi Administrative (SC)
N.D.M.C. v. Statesman Ltd. (SC)
Bibhuti Bhushan Bagh v. I.J. Rao, Assistant Collector of Customs (SC)
State of A.P. v. V. Sadanandam, (SC)
Raj Steel v. State of A.P., (SC)
Union of India v. Raghubir Singh (dead) by his L.R
M. Jhangir Bhatusha v. Union of India, (SC)
Bharat Surfactants (Pvt.) Ltd., M/s. v. Union of India, (SC)
Brick and Tile Manufacturers Association v. State
P.A. Thomas v. M. Mohammed Tajuddin, (SC)
Rajnikant Jivanlal Patel v. Intelligence Officer,
Shivaji Dayanu Patil v. State of Maharashtra, (SC)
Azra Fatima v. Union of India, (SC)
Union of India v. H.N. Kirtania (SC)
Union of India v. H.N. Kirtania, (SC)
Smt. Pujari Bai v. Madan Gopal, (SC)
Sundarjas Kanyalal Bhatija v. Collector, Thane, Maharashtra, (SC)
Union Carbide Corporation v. Union of India (SC)
Builders Association v. Union of India (SC)
Union Carbide Corporation v. Union of India (SC)
Gurdial Batra v. Raj Kumar Jain, (S.C.)
Pyare Lal Sharma v. Managing Director, Jammu & Kashmir, (SC)
State of U.P. v. Jodha Singh, (SC)
Ratan Lal Adukia v. Union of India, (SC)
Union of India v. M/s North Telumer Colliary, (SC)
Navtej Singh v. Satish Kumar Khurana, (SC)
Government of India v. Citadel Fine Pharmaceutical
Mohan Lal and another v. Lachman Dass , (SC)
Satish Kumar v. State of Bihar (SC)
Savlo Rama Porobo v. Union of India (SC)
Shreeram Finance Corporation, M/s. v. Yasin Khan, (SC)
Kotaian v. Property Association of Baptist Churches (Pvt.) Ltd., (SC)
Supreme Court Employees Welfare Asson v. Union of India, (SC)
State of Orissa v. Dr. Asim Kumar Mohanty, (SC)
Sarat Chandra Nayak v. K.V. Krishnamurthy (SC)
Ramoji Rao v. Secretary To Government of A.P. (Legislature) (SC)
State of Madhya Pradesh v. Narayan Singh, (SC)
P. Sudhir Kumar v. The Speaker A.P. Legislative Assembly Hyderabad (SC)
Pattad Amarappa v. State of Karnataka, (SC)
Mehboob Khan Nawab Khan Pathan v. Police Commr., A
State of Andhra Pradesh v. Dar-u-Salam Education Trust (SC)
Ramesh Chand v. The Prescribed Authority, (S.C.)
Abdul Razak Nannekhan Pathan v. The Police Commissioner, (SC)
Jahangirkhan Fazalkhan Pathan v. The Police Commissioner, (SC)
Ramesh Chand v. Prescribed Authority (SC)
Smt. Kasturi (dead) by L.Rs. v. Gaon Sabha, (SC)
Popat Ramchandra Jadhav v. State of Maharashtra, (SC)
Mahabir Kishore v. State of M.P., (SC)
Reet Mohinder Singh Sekhon v. Mohinder Parkash, (SC)
M/s Prakash Roadlines (Pvt.) Ltd. v. Union of India, (SC)
Dattatrya Shankarbhat Ambalgi v. State of Maharashtra, (SC)
Shantilal Rampuria and ors. v. M/s Vega Trading Corporation and ors., (S.C.)
Harbans Lal v. The State of Himachal Pradesh, (SC)
Jitendra Nath Biswas v. M/s. Empire of India and Ceylone Tea Co., (SC)
Capt. B.V. D'Souza v. Antonio Fausto Fernandes, (SC)
Jagdish Prasad Sinha v. Bhagwat Prasad, (SC)
Corporation of the City of Bangalore v. M. Papaiah, (SC)
State of Rajasthan v. Bootamal Sachdeva, (SC)
State of Rajasthan v. Shantilal Jain (SC)
Ram Lal Khurana v. State of Punjab, (SC)
Lt. Col. K. D. Gupta v. Union of India, (SC)
Lt. Col. K.D. Gupta v. Union of India, (SC)
Ramesh v. State of Gujarat, (SC)
Kuldeep Singh v. Punjab and Sind Bank, (SC)
Union of India v. Ishwar Singh Khatri, (SC)
Smt. Mainia v. Deputy Director, Consolidation, (SC)
Maganlal v. M/s. Jaiswal Industries, (SC)
State of Orissa v. J.P. Lath, (SC)
State of J&K v. Haji Ghulam Rasool Rather and Sons, (SC)
Cardamom Planters Assocn., M/s. Bodinayakannur v. Dy. Commr. of Sales Tax (Law), (SC)
Abad Dairy Dudh Vitran Kendra Sanchalak Mandal v. Abad Dairy, (SC)
Dwarka Nath Sharma v. Union of India, (SC)
M/s Bajaj Auto Limited v. Behari Lal Kohli, (S.C.)
Mir Mohd. Omar v. State of West Bengal, (SC)
Atul Mathur v. Atul Kalra, (SC)
Raneegunj Coal Association Ltd. v. Union of India, (SC)
Mehta Ravindrari Ajitrai v. State of Gujarat, (SC)
Madhu Mehta v. Union of India, (SC)
Vineet Kumar v. The Board of Control for Cricket in India (SC)
Prof. Ramdas Kishoredas Amin v. Union of India (SC)
Krishna Ram Mahale (dead) by his legal representatives v. Mrs. Shobha Ram Venkat Rao, (SC)
Senior Supdt. of Post Office v. Izhar Hussain, (SC)
S. Maheshwar Rao v. State of Orissa, (SC)
Baidyanath Mahapatra v. State of Orissa, (SC)
Ossein and Gelatine Manufacturers' Association of India v. Modi Alkalies and Chemicals Ltd., (SC)
State of Orissa v. Niranjan Swain, (SC)
Collector of Central Excise, Baroda v. M/s. Ambalal Sarabhi Enterprises (P) Ltd., (SC)
Kashiram Yadav v. Oriental Fire and Gen. Insurance Co., (SC)
Janak Lal v. State of Maharashtra, (SC)
Commissioner of Income-Tax v. Kaikobad Byramji and Sons, (SC)
State of U.P. v. R.K. Srivastava, (SC)
T. Uma Reddy v. Naren Rajan (SC)
Tata Oil Mills Co. Ltd. v. Collector of Central Excise, (SC)
All India Bank Officers' Confederation v. Union of India, (SC)
Smt. Sushma Gosain v. Union of India, (SC)
Municipal Corpn. of the City of Baroda v. Babubhai Himatlal, (SC)
Padmini Products, M/s. v. Collector of Central Excise, Bangalore, (SC)
T. Uma Reddy v. Naren Rajan (SC)
Sham Sundar v. State of Haryana, (SC)
N. Meera Rani v. Government of T.N., (SC)
Lata Devi (Mali) v. Haru Rajwar, (SC)
Prathama Bank v. Vijay Kumar Goel, (SC)
Star Paper Mills Ltd., M/s. v. Collector of Central Excise, Meerut, (SC)
Punjab State Civil Supplies Corp. v. Shri Tilak Ra
Hindustan Polymers, M/s. v. Collector of Central Excise, (SC)
U.S. Sasidharan v. K. Karunakaran, (SC)
Manikandan v. Pandian, (SC)
T.A. Abdul Rahman v. State of Kerala, (SC)
Brick and Tile Manufacturers Association v. State
Surender Kumar Lenka, P.C. Jaina v. R.V. Krishnamurthy and Harish Chandra Misra (SC)
Pt. Pramanand Katara v. Union of India, (SC)
Abdul Khader Rowther v. P.K. Sara Bai, (SC)
Collector of Central Excise, Calcutta-II v. M/s. Eastend Paper Industries Ltd., (SC)
Durand Didier v. Chief Secretary Union Territory of Goa, (SC)
Bhagwanti v. Union of India, (SC)
Council of Scientific and Industrial Research v. K.G.S. Bhatt, (SC)
Smt. Ashalata Das v. New India Assurance Co. Ltd. (SC)
Sodan Singh v. New Delhi Municipal Committee, (SC)
Lalit Kumar Sharma v. The Superintendent and Remembrancer of Legal Affairs, Govt. of West Bengal, (SC)
T.R. Kapoor v. State of Haryana, (SC)
Karnal Leather Karamchari Sanghatan v. Liberty Foo
Bank of Baroda v. Rednam Nagachaya Devi, (SC)
B.K.C. Muruga Konar v. V. Setha Kone, (SC)
Indul Hasan v. Rajindra Kumar, (S.C.)(D.B.)
Johri Singh v. Sukh Pal Singh, (SC)
Supreme Court Legal Aid Committee (III) v. Union of India (SC)
V. Parukutty Mannadissiar v. State of Kerala, (SC)
N.E. Horo v. Leander Tiru, (SC)
Shafiq Ahmed v. District Magistrate, (SC)
S.S. Rathore v. State of Madhya Pradesh, (SC) (Constitutional Bench)
M. Narayanappa v. Government of Karnataka, (SC)
P.C. Raja Ratanm Institution v. M.C. of Delhi, (SC)
Shri Krishna Singh v. Union Of India (SC)
Koch Navigation Inc., M/s. v. M/s. Hindustan Petroleum Corpn. Ltd., (SC)
Collector of Central Excise, Ahmedabad v. M/s. Ashoka Mills Ltd., (SC)
Life Insurance Corporation of India v. Gangadhar V
Bhat Kalidas Shamji (Dead by L.Rs.) v. P.J. Pathak, (SC)
The National Textile Corporation v. C. Sivaraman (SC)
Phoola Singh v. State of U.P. (SC)
V.M. Salgaonkar & Brothers Ltd v. Union of India (S.C.)
Union of India v. Goa Carbon Limited (SC)
State of Maharashtra v. Dalip, (SC)
Bhailal Hukam Chand v. Narandas Shamji, (S.C.) (D.B.)
Rakapalli Raja Ram Gopala Rao v. Naragani Govinda, (S.C.) (D.B.)
M/s. Laxmichand Bhagaji v. Union of India (SC)
Hindustan Organic Chemicals Ltd. v. Vasudevan Damodaran Namboodiri (SC)
Bimla Devi v. Union of India, (SC)
Pandurang Ramchandra Mandlik (deceased) by his LRs. v. Smt. Shantabai Ramchandra Ghatge, (SC)
M/S Shivalik Agro Ply Products v. Collector of Customs, Bombay (SC)
Tek Chand v. Sat Narayan (SC)
Baburao Vishnu Naik v. Ramchander Vishnu Naik (SC)
Collector of Cental Excise, Chandigarh v. Punjab Anand Lamps Industries, Mohali (Punjab) (SC)
Jute Corpn. of India Officers Assn./officers & Supervisors v. Jute Corpn. of India Ltd./Union of India/F.C.I.I. (SC)
P.C. Jain Surender Kumar Lenka v. K.V. Krishnamurthy, Harish Chandra Misra (SC)
Common Cause A. Regd. Society v. Union of India (SC)
Laxmi Kant Pandey v. Union of India (SC)
Kanthimathy Plantation Pvt. Ltd. v. State of Kerala, (SC)
P.S.G. College of Technology Coimbatore v. P. Kasilingam (S.C.)
Bindeshwari Ram v. The State of Bihar, (SC)
Majati Subbarao v. P.V.K. Krishna Rao, (S.C.) (D.B.)
Owners and Parties interested in M.V. v. Fernandeo Lopez, (SC)
Assam Rastrabhasa Prachar Samiti, Hedayatpur-Gauhati-3 v. State of Assam, (SC)
Aphali Pharmaceuticals Ltd., M/s. v. State of Maharashtra, (SC)
Ahmedhussain Shaikhhussain v. Commissioner of Police, Ahmedabad, (SC)
Kazi Najmunissa Begum v. Yusuf Khan, (SC)
Wali Mahammed (Deceased) by L.Rs. v. Ram Surat, (SC)
A.V. Bhogeshwarudu v. Andhra Pradesh Public Servic
Union of India v. Kimat Rai (SC)
Sri Paramaiah v. State of A.P. (SC)
Firm Ganpat Ram Rajkumar v. Kalu Ram, (SC)
Habib Fatma v. Mohd. Shafi, (SC)
N.M. Ponniah Nadar v. Smt. Kamalakshmi Ammal, (SC)
K. Achyuta Bhat v. Veeramaneni Mangadevi, (S.C.) (
Collector of Customs Bombay v. M/s. K. Mohan and Co. Exports, (SC)
Smt. Bimla Rani v. Union of India, (SC)
Gurbachan Singh v. Satpal Singh, (SC)
Gajodhari Devi v. Gokul, (SC)
Collector of Customs, Bangalore v. M/s. Western India Plywood Mfg. Co. Ltd, (SC)
Collector of Customs, Bangalore v. M/s. Hansur Plywood Works, (SC)
Balram v. State of M.P., (SC)
Ex-Naib Subedar Kartar Singh v. Union of India, (SC)
Ajit Singh v. Chief Election Commissioner of India, (SC)
Union of India v. Dr. S. Krishna Murthy, (SC)
Ram Sukh v. State of Rajasthan, (SC)
B.R. Singh v. Union of India, (SC)
State of Gujarat v. Patel Naranbhai Nathubhai, (SC)
P. Sudhirkumar M/s. Ananth Gas Suppliers v. The Speaker, A.P. Legislative Assembly Hyderabad (SC)
Kantaben Manibhai Amin v. Special Land Acquisition Officer, Baroda, (SC)
Wallace Flour Mills Co. Ltd. v. Collector of Central Excise, Bombay, Division III, (SC)
Chairman-Cum-M.D. of NTC Ltd. Shiv Verma v. NTC Ltd. Employees Union & ors. Union of India (SC)
Rural Litigation and Entitlement Kandra v. State of U.P. (SC)
Collector of Central Excise, New Delhi v. M/s. Ballarpur Industries Ltd., (SC)
B. Rajgopala Rao v. Appayya Dora Hanumanthu, (SC)
State of Maharashtra v. Capt. Buddikota Subba Rao,
Complaint Received From Delhi Judicial Service Association Tis Hazari Court, Delhi v. ABC (SC)
Jitender Tyagi v. Delhi Administration, (SC)
Delhi Judicial Service Association v. State of Gujarat (SC)
Suraj Bhan v. Bharat Singh, (SC)
HMM Ltd. v. Administrator, Bangalore City Corporat
Changki Village v. Tibungba Ao, (SC)
Secretary to the Government of Orissa v. Sarbeswar
K.V. George v. Secretary to Government, Water and Power Dept., Trivandrum, (SC)
Southern Roadways Ltd., Madurai v. S.M. Krishnan, (SC)
Carborundum Universal Ltd. v. Central Board of Direct Taxes, New Delhi (SC)
C.O. Arumugam v. State of Tamil Nadu, (SC)
A.N. Parasuraman v. State of Tamil Nadu, (SC)
Arjun Khiamal Makhijani v. Jamnadas, (S.C.)
Bal Kishan v. Delhi Administration, (SC)
Ambati Narasayya v. M. Subba Rao, (SC)
State of Punjab v. Sukhpal Singh, (SC)
Damodar Ropeways and Construction Co. (P) Ltd. v. Christopher Martin Desgranges Martin (SC)
Kumari Anamica Mishra v. U.P. Public Service Commission, (SC)
Union of India v. Shaik Ali, (SC)
Radhey Shyam v. Kunj Behari, (SC)
Ashabai Kate v. Vithal Bhika Nade, (SC)
Ranchi Coal Udyog Co-operative Society v. State of
Subramaniam Swamy, Dr. v. Ramakrishna Hegde, (SC)
Collector of Central Excise v. M/s. Pond's India Ltd., (SC)
Roche Products Limited v. Collector of Customs (SC)
U.P. State Electricity Board v. Kharak Singh . (SC)
Goodyear India Ltd., M/s. v. State of Haryana, (SC
C.L. Verma v. State of Madhya Pradesh, (SC)
Randhir Singh v. Board of School Education Haryana (SC)
The Officers of Cement Corporation of India Etc. v. Union of India (SC)
District Collector v. P. Chinna Reddy (SC)
P. Velayudhan v. Kurungot Imbichia Moidu's Son Ayammad , (SC)
Hindustan Oil Mills Ltd. v. Special Deputy Collector, Land Acquisition, (SC)
Padala Veera Reddy v. State of Andhra Pradesh, (SC)
Om Prakash v. The Commissioner of Police, (SC)
N.D.M.C. v. Statesman Ltd., (SC)
Ram Lal Sethi v. State of Haryana (SC)
Kallu v. State of U.P., (SC)
Workers of M/s. Rohtas Industries Ltd. v. M/s. Rohtas Industries Ltd., (SC)
Khamgaon Education Society Khamgaon v. Director of Education (SC)
U.P. Rajya Sahakari Bhoomi Vikas Bank Ltd., U.P. v. Its Workmen, (SC)
S. Banerjee v. Union of India, (SC)
Gram Panchayat, Village Kanonda, District Rohtak v. Director, Consolidation of Holdings, Har., (SC)
Gopika Ranjan Choudhary v. Union of India, (SC)
R. Narayanan v. Union of India, (SC)
Synthetics and Chemicals Ltd. v. State of U.P., (SC)(Constitutional Bench)
India Cement Ltd. v. State of T.N., (SC)(Constitut
Union of India v. Dalmiya Engineering (P) Ltd., (SC)
Smt. P. Bawa Chaudhary v. State of Madhya Pradesh (SC)
Shri Krishna Enterprise v. State of A.P. (SC)
Madan Lal Anand v. Union of India, (SC)
Sardha Ram v. Nakli Singh, (SC)
R. Venugopala Naidu v. Venkatarayulu Naidu Charities, (SC)
Commissioner of Income Tax, Madras v. P. Doraiswamy Chetty, Vellore (SC)
Union of India v. K.K. Vadera, (SC)
F.C.I. v. Provident Fund Commr., (SC)
Union of India v. Naik Subedar Baleshwar Ram, (SC)
V.M. Tarkunde v. Union of India (SC)
Banshidhar Sewbhagovan & Co. v. Collector of Central Excise, (SC)
Commissioner of Income-Tax, Bombay v. P. K. Jhaveri (SC)
Managing Committee of Bhagwan Budh Primary Teachers Training College v. State of Bihar, (SC)
Bholanath Tripathi v. State of U.P. (SC)
Municipal Council, Jodhpur v. M/s Parekh Automobiles Ltd, (SC)
Luxmi Tea Company v. Pradip Kumar (SC)
Indian Overseas Bank v. Industrial Chain Concern (SC)
B. Dandapani Patra v. Returning Officer (S.C.)
Bhagwat Dutt Rishi v. Ram Kumar, (SC)
Bhagat Dutt Rishi v. Ram Kumar, (SC)
Ram Bai v. Commissioner of Income Tax, A.P., Hyderabad (SC)
Chaganlal Gainmull v. Collector of Central Excise (SC)
K. S. Krishna Rao v. Commissioner of Income-Tax, Andhra Pradesh (SC)
Larsen & Toubro Ltd. v. Haresh Jagtiani (SC)
Marwar Tent Factory v. Union of India, (SC)
Badru Khan v. Gyarsi Lal (S.C.)
S.M.D. Kiran Pasha v. Government of Andhra Pradesh, (SC)
Collector of Central Excise v. M/s. Newman Press (SC)
Union of India v. Inderjit Rajput, (SC)
Namdeo Pundlik Kamble v. Nagpur Improvement Trust (S.C.)
Larsen and Toubro Ltd. v. Haresh Jagtiani (SC)
C. Radhakrishna Reddy v. State of A.P., (SC)
Mukthi Sangarsh Movement v. State of Maharashtra (SC)
M/s Kisan Beej Bhandar, Abohar v. Chief Agricultural Officers, Ferzepur, (SC)
Sushil Kumar Mehta v. Gobind Ram Bohra, (SC)
Dina Ji v. Daddi, (SC)
Common Cause (A Regd. Society) v. Union of India (SC)
Gaurav Jain v. Union of India, (SC)
R.L. Gupta v. Jupitor General Insurance Company (SC)
Mrs. Dhanalakshmi v. R. Prasanna Kumar, (SC)
Kartar Singh v. Beer Singh (SC)
Dr. Ms. O.Z. Hussain v. Union of India, (SC)
State of Bihar v. Dr. Sanjay Kumar Sinha, (SC)
Sanghi Textile Processors (P) Ltd. v. Collector of Central Excise (SC)
S. Gangadhar v. Secretary, A.P. Public Service Commission, Hyderabad (SC)
Shankar Mukherjee v. Union of India, (SC)
Radheshyam Verma v. Union of India (SC)
Kailash Chander Sharma v. State of Haryana, (SC)
University of Jodhpur v. H.K. Purohit, (SC)
Krishana Pillai v. T.A. Rajendran , (SC)
Union Carbide Corporation v. Union Of India . (SC)
Raj Kumar v. State of Rajasthan (SC)
Godawari Bai v. D.D.A. (SC)
Brij Pal Das v. Ram Murat Singh, (SC)
Ajmer Singh v. State of Haryana, (SC)
Bhavnagar Municipality v. Union of India, (SC)
Sri Dadu Dayal Mahasbha v. Sukhdev Arya, (SC)
Achal Reddi v. Ramakrishna Reddiar, (SC)
Shridhar v. Nagar Palika, Jaunpur, (SC)
Begum Aftab Zamani v. The state bank of India, Rampur (SC)
M.R. Pandu v. State of A.P., (SC)
State of Uttar Pradesh v. Ex. Pilot Officer Arun Govil, (SC)
Sukhdarshan Singh v. State of Rajasthan, (SC)
Swadeshi Polytex Ltd., v. Collector of Central Excise, (SC)
Satvir Singh v. Delhi Cloth & General Mills Ltd. (SC)
Francis John v. The Director of Education, (SC)
Ramzan v. Hussaini, (SC)
Bihar State Electricity Board, Patna v. M/s. Green Rubber Industries, (SC)
General Manager-cum-Chief Engineer, Bihar State Electricity Board v. Rajeshwar Singh, (SC)
National Iron & Steel Co. Ltd. v. Collector of Central Excise, Calcutta (SC)
M/s Madanlal Manoharla v. State of Haryana, (SC)
Smt. Sreelatha Bhupal v. Government of Andhra Prad
Paras Nath v. Union of India, (SC)
Shiv Chander Kapoor v. Amar Bose, (SC)
State of M.P. v. Ganekar Motghare, (SC)
Jagrit Mazdoor Union (Regd.) v. Mahanagar Telephone Nigam Ltd., (SC)
Meharunnisa v. M. Abdul Gafoor (SC)
Union of India v. Aires I.P. De B Dias (S.C.)
Union of India v. Filip Tiago De Gama of Vedem Vas
Dandasi Sahu v. State of Orissa, (SC)
Dunlop India Ltd. v. Union of India, (SC)
Kalyan Singh v. Chhoti (Smt.), (SC)
Amrit Lal Gupta v. Smt. Budhwanti, (SC)
Municipal Board, Bareilly v. Bharat Oil Co., (SC)
Udai v. Deputy Director of Consolidation, Varanasi, (SC)
P. Subbiah v. District Collector, Madurai (SC)
Bismillah v. Janeshwar Prasad, (SC)
Medimpex (India) Pvt. Ltd., M/s. v. Drug Controller-cum-Chief Licensing Authority, (SC)
P. Mahendran v. State of Karnataka, (SC)
N. Viswanatha Iyer v. State of Kerala (SC)
B.S.M. Education Board, Patna v. M.C. of M.H.A. College, (SC)
Dalpat Abasaheb Solunke v. Dr. B.S. Mahajan, (SC)
Sadashiv Mahadeo Yavaluje and Gajnan Shripatrao Solokhe v. State of Maharashtra, (SC)
Collector of Central Excise, Chandigarh v. M/s Navrang Dyeing Co. and M/s Capital Dyeing Co. (SC)
Sri Doki China Guruvulu Son and Co. v. Government of Andhra Pradesh (SC)
Rajasthan Carpet Manufacturers and Exporters Association v. Union of India (SC)
Ess Dee Carpet Enterprises v. Union of India, (SC)
State of Madhya Pradesh v. Orient Paper Mills Ltd. (SC)
Collector of Central Excise, Chandigarh v. Decent Dyeing Co. (SC)
Raojibhai Jivabhai Patel v. State of Gujarat (SC)
Kayastha Pathasala Allahabad v. Rajendra Prasad, (
Duli Chand (Dead) By Lrs. v. Jagmender Dass, (SC)
The City of Bangalore v. Kesoram Industries and Cotton Mills Ltd., (SC)
Tej Bahadur Singh v. State of U.P., (SC)
K. Srinivasa Rao v. K.M. Narasimhaiah, (SC)
H.B. Gandhi, Excise and Taxation Officer-Cum-Assessing Authority, Karnal v. M/s Gopi Nath & Sons , (SC)
Kanakanala Rajamma and others v. Kurabalakota Sreeramulu and another (SC)
Gajanan Jaikishan Joshi v. Prabhakar Mohanlal Kalwar, (SC)
V.K. Rama Rao v. National Bank For Agriculture and Rural Development (SC)
Anand Prakash v. State of U.P., (SC)
State of Haryana v. Prem Chand, (SC)
SAHELI, a Women's Resources Centre, through Ms. Nalini Bhanot v. The Commissioner of Police, (SC)
Mohd. Zainulabudeen (deceased) by L. Rs. v. Sayed Ahmed Mohideen, (SC)
R. Raghuram v. P. Jayarama Naidu, (SC)
Bhagwati Prasad v. Delhi State Mineral Development Corpn., (SC)
Sri Ravi Oil Mills v. Commercial Tax Officer (S.C.)
Subhash Chandra v. Mohammad Sharif, (SC)
Jute Corpn. of India Officers Asson. officers v. Jute Corpn. of India Ltd. & Union of India (SC)
Trideshwar Dayal v. Maheshwar Dayal, (SC)
World Wide Agencies Pvt. Ltd., M/s. v. Margarat T. Desor, (SC)
Kanchan Lal v. Board of Revenue, (SC)
Noorali Babul Thanewala v. Sh. K.M.M. Shetty, (SC)
Nanupal Singh v. Managing Director-cum-Chairman (S.C.)
J. Ranga Swamy v. Govt. of Andhra Pradesh, (SC)
Frick India Ltd., M/s. v. Union of India, (SC)
Santokh Singh v. Union of India, (SC)
Laxmi Narayan Nayak v. Ramratan Chaturvedi, (SC)
Video Electronics Pvt Ltd., M/s. v. State of Punjab, (SC)
Charan Lal Sahu v. Union of India, (SC)
Vimla Bai (Dead) By Lrs. v. Hiralal Gupta, (SC)
J.S. Garg v. Krishi Cooperative Group Housing Society Ltd (SC)
Thiru K. Abazhagan v. The Secretary, Tamilnadu Legislative Assembly (SC)
K.M. Sharma v. Devi Lal, (SC)
Free Legal AID Committee, Jamshedpur v. State of Bihar (SC)
Chakkhan Lal v. District Judge Agra (SC)
Nityananda Kar v. State of Orissa, (SC)
Bihar State Financial Corporation through its Managing Director v. Nagina Singh (SC)
Davinder v. Ram Dutta (SC)
Kamal Kishoe Khurana v. State of Jammu and Kashmir (SC)
Special Military Estate Officer v. Munivenkataramiah, (SC)
Workmen of English Electric Company of India Ltd., Madras v. Presiding officer , (SC)
S.M. Mehra v. D.D. Mallik, (SC)
Bhanwar Lal v. Prem Lata, (SC)
Government of A.P. v. V. Sivaraman, (SC)
Union of India v. K.T. Shastri, (SC)
Gauri Shanker Sharma v. State of U.P., (SC)
Vishnu Partap Singh v. State of Madhya Pradesh, (SC)
State of A.P. v. R.V. Rayanim, (SC)
Prabhash Chandra Jena v. Union of India (SC)
Hiraji Tolaji Bagwan v. Shakuntala, (SC)
Bharat Forge and Press Industries (P) Ltd., M/s. v. Collector of Central Excise, Baroda, Gujarat, (SC)
P.S. Subramaniam v. Reserve Bank of India (SC)
State of Maharashtra v. Anand Chintaman Dighe, (SC)
Amulya Chandra v. Union of India, (SC)
Revenue Officer v. Prafulla Kumar Pati, (SC)
Chinnamal v. P. Arumugham, (SC)
Rukmani Devi v. Om Prakash (SC)
State of Maharashtra v. Chandraprakash Kewalchand
Mr. Kubic Dariusz v. Union of India, (SC)
Manju Tiwari v. Dr. Rajendra Tiwari, (SC)
Laxmikant Pandey v. Union of India (SC)
Vasudeva Paniker v. A.V. Viswanath Iyer (SC)
Managing Director, J&K Handicrafts, Jammu v. M/s. Good Luck Carpets, (SC)
Ramesh Chand v. Punjab National Bank, (SC)
Jainendrakumar Vijaykumar Badjate, Dr. v. State of
Leonard Hector v. Attorney-General of Antigua and
Mangilal Vyas v. State of Rajasthan, (SC)
Satyanarain Dudhani v. Uday Kumar Singh (SC)
Jain Exports Pvt. Ltd. v. Union of India (SC)
P.V.G. Raju Garu v. State of A.P., (SC)
Sanat Kumar Agarwal v. Nandini Agarwal, (SC)
Allarakhi v. Govardandas, (SC)
Abdul Sattar Kadar Shaikh v. Union of India, (SC)
Raghavan v. The Secretary to Government (SC)
M/s Dutta Cycle Stores v. Smt. Gita Devi Sultania, (SC)
Municipal Corporation, Jabalpur v. Krishi Upaj Mandi Samiti, (SC)
Anil Kumar v. Nanak Chandra Verma, (SC)
Shri Nakul Gurav v. Mazania of The Temple of Shri
Sandeep Barar v. State of Punjab, (SC)
Patasibai v. Ratanlal (SC)
Hira Lal v. Gajjan, (SC)
Indian Piston Ltd. v. Collector of Central Excise, Madras, (SC)
Jansevak Karyalaya Ltd. v. Union of India (SC)
Coal Mines Provident Fund Commissioner v. Ramesh C
Messrs Shantistar Builders v. Narayan Khimalai Totame, (SC)
Ghaziabad Shiromani Sahkari Avas Samiti Ltd. v. State of U.P., (SC)
M. Ahamedkutty v. Union of India, (SC)
Labh Singh v. State of Punjab (SC)
Ex-Sepoy Haradhan Chankrabarty v. Union of India, (SC)
G.J. Fernandez, M/s. v. State of Karnataka, (SC)
Jute Corpn. of India Officers Assn. v. Jute Corpn. of India Ltd. (SC)
Deputy Salt Commissioner, Madras v. Muthukumaraswamy Mudaliar (SC)
Om Prakash v. Santosh, (SC)
Suhash Sahandilya v. Punjab National Bank (SC)
Lakkibai v. S.K. Modi (SC)
Keshavji Ravji and Co., M/s v. Commissioner of Inc
Devi Cine Projector Manufacturing Co. v. Commissioner of Income Tax, (SC)
Chairman, Tamil Nadu Housing Board, Madras v. T.N. Ganapathy, (SC)
K.L. Chadda v. State of Punjab (SC)
Bejoy Singh and Vijay Narain Singh v. State of West Bengal, (SC)
Raunak Ram v. Pishori Singh, (SC)
Kagita Venkateswara Rao v. Chantasala Sivarama Krishna Gupta (SC)
Lala Ram v. State of U.P., (SC)
B.N. Singh v. State of Gujarat, (SC)
State of U.P. v. Ram Asrey (SC)
Smt. Pushpa Devi v. Milkhi Ram, (SC)
Laxmikant Pandey v. Union of India (SC)
Management of M.S. Nenally Bharat Engg. Co. Ltd. v. State of Bihar, (SC)
Dharmendra Suganchand Chelawat v. Union of India, (SC)
Vijay Kumar Dharna alias Koka v. Union of India, (SC)
Quli Qutab Shah Urban Development Authority v. Peta Bharath Kumari (SC)
Ranji Thomas v. Union of India (SC)
Dorab Cawasji Warden v. Coomi Sorab Warden, (SC)
Seshasayee Paper and Boards Limited, M/s. Erode v. Collector of Central Excise, Coimbatore, (SC)
Hiralal Chawla v. State of U.P. (SC)
Vidhya Dhari Bhagat v. M/s. Allahabad Law Journal Co. Ltd., (SC)
Peddireddy Subbareddi v. State of A.P., (SC)
M.K. Harihara Iyer v. Authorised Officer, Land Reforms, Tirunelveli, (SC)
Sadhu Singh Ghuman v. Food Corporation of India, (SC)
Akbar Badrudin Jiwani of Bombay v. Collector of Customs, Bombay, (SC)
Wazir Chand v. Swarankar Sabha, (SC)
Indian Oxygen Ltd v. State of Bihar, (SC)
M.P. Junior Engineers' Association and Sangarsh Samiti v. State of M.P., (SC)
Ratilal B. Soni v. State of Gujarat, (SC)
Workmen of Bharat Fritz Werner (P) Ltd. v. Bharat Fritz Werner (P) Ltd., (SC)
M.P. Pradhan v. Union of India, (SC)
Lalit Kishore Chaturvedi v. Jagdish Prasad Thada, (SC)
Joginder Singh Saini v. State of Haryana, (SC)
Union of India v. Jagran Prakashan (SC)
Amar Deo Parkash v. Union of India, (SC)
K. Jagadeesan v. Union of India, (SC)
K.K. Khosla v. State of Haryana, (SC)
J.C.Yadav v. State of Haryana, (SC)
Subhash Mehta v. Dr. S.P. Choudhary (dead) by L.Rs, (SC)
Sahab Singh v. State of Haryana, (SC)
Gajanan Narayan Patil v. Dattatraya Waman Patil, (
Kartar Singh v. Harjinder Singh, (SC)
Kerala Hotel and Restaurant Association v. State of Kerala, (SC)
P.K. Unni v. Nirmala Industries, (SC)
Haryana State Adhyapak Sangh v. State of Haryana, (SC)
University Grants Commission v. The Presiding Officer, Industrial Tribunal No.1 Delhi (SC)
Dharwad Distt. P.W.D. Literate Daily Wages Employe
S. Parkash Rao v. Commissioner of Commercial Taxes, (SC)
Srish Kumar Choudhury v. State of Tripura, (SC)
Som Raj v. State of Haryana, (SC)
Hindi Hitrakshak Samiti v. Union of India, (SC)
All India Railway Institute Employees Asscn. v. Union of India, (SC)
Union of India v. M.P. Singh, (SC)
Union of India v. J.C. Jetli, (SC)
M.M.R. Khan v. Union of India, (SC)
M/d Delhi Stationers and Printers v. Rajendra Kumar, (SC)
Vijay Kumar Sharma v. State of Karnataka, (SC)
Vishwas Nagar Evacuees Plot Purchasers Association v. Under Secretary, Delhi Administration, (SC)
M.C. of Delhi v. M/s. Ajanta Iron & Steel Company (Pvt.) Ltd., (SC)
State of Karnataka v. K. V. Khader, (SC)
Smt. Yamuna Maloo v. Anand Swarup, (SC)
M/s Babu Ram Gopal v. Mathra Dass, (SC)
Laxmikant Pandey v. Union of India (SC)
S.S. Sodhi v. State of Punjab, (SC)
C.D. Ailawadi v. Union of India, (SC)
Shakuntala Mehrishi v. New Delhi Municipal Committee, (SC)
Ramdeo Rai Yadav v. State of Bihar, (SC)
Union of India v. Bakshi Ram, (SC)
Union of India v. Vasanbharthi, (SC)
State of Andhra Pradesh v. P.V. Pavithran, (SC)
Era Sezhiyan v. T.R. Balu, (SC)
Indore Development Authority v. Madan Lal, (SC)
Smt. Dularia Devi v. Janardhan Singh, (SC)
State of Andhra Pradesh v. I. Devender Reddy (SC)
Rameshwar Dass v. Chief Settlement Commissioner (SC)
Mostt. Simrikhia v. Smt. Dolley Mukherjee, (SC)
Virendra Nath Gupta v. Delhi Administration, (SC)
C.D. George v. Assistant Commissioner of Central Excise, Trichur, (SC)
Rattan Lal v. Lt. Governors (SC)
Madan Mohan Malviya Engineering College Society v. K.N. Srivastava (SC)
State of Goa v. Jorgo Anibal De Matos Sequeira (SC
Mahabir Auto Stores v. Indian Oil Corporation, (SC)
Vannarakkal Kallalathil Sreedharan v. Chandramaath
Rathi Alloys and Steel Ltd. v. Collector, Central Excise , (SC)
G. Brahmayya v. Ala Venkateraos (SC)
Chandrabai Manguesh Arambolkar v. Smt. Rukmin Toraskar (SC)
Mrs. T. Devaki v. Govt. of Tamil Nadu, (SC)
Govind Ramji Jadhav v. State of Maharashtra, (SC)
Pragati Sahakari Bank Baroda v. Ramnikbhai Dahya Bai Baroda, (SC)
Sanwarmal Kejriwal v. Vishwa Co-operative Housing Society Ltd., (SC)
Ram Piari v. Bhagwant, (SC)
Vijay Pal Sharma v. Delhi Administration (SC)
Bharat Petroleum Mgmt Staff Pensioners v. Bharat Petroleum Corpn. Ltd., (SC)
State of U.P. v. Lalla Singh, (SC)
Jute Corporation of India Officers Assn. v. Jute Corporation of India Ltd. (SC)
Toddy Worker's W.F. Inspector v. Madhavan Nair (SC)
Shri Sitaram Sugar Co. Ltd., M/s. v. Union of Indi
British India Steam Navigation Co. Ltd. v. Shanmughavilas Cashew Industries (SC)
Union of India Through Secretary, Government of India v. D.C.M. Ltd., (SC)
British India Steam Navigation Co. Ltd. v. Hindustan Cashew Products Ltd. (SC)
Gram Panchayat v. Shree Vallabh Glass Works Ltd.,
A.H. Jaffar & Sons v. Goa Foundation (SC)
Bharat Electronics Ltd., Bangalore v. Industrial Tribunal, Karnataka, (SC)
Paradeep Port Trust v. Paradeep Port and Dock Mazdoor Union, (SC)
State of Karnataka v. Siddappa Basanaggounda Patil, (SC)
Hundraj Kanyalal Sajnani v. Union of India, (SC)
Dinanath v. Gopala Krishna (dead) by Legal Representatives, (SC)
P.D. Jain, Managing Director, M/s. Indo Europe Food Ltd. v. M/s. Oswal Agro Mills Ltd., (SC)
Assam Sillimanite Limited v. Union of India, (SC)
Commissioner of Sales Tax, U.P., Lucknow v. M/s At
Collector of Central Excise, Calcutta v. Berger Paints India Ltd., (SC)
M.B. Abdulla v. Commissioner of Income-tax, Kerala, (SC)
B. Krishna Bhat v. Union of India, (SC)
Collector of Customs, New Delhi v. Swastika Woollen Industries, New Delhi (SC)
Biswanta Choudhary v. School Examination Board, (SC)
Krishna Das v. Town Area Committee, Chirgaon, (SC)
Pukharaj Jain v. Mrs. Padma Kashyap, (SC)
State of Tamil Nadu v. Nellai Cotton Mills Ltd., (SC)
Union of India v. L. Venkataraman, (SC)
Nani Gopal Sarkar v. Heavy Engineering Corporation Ltd., (SC)
Neelima Misra v. Dr. Harinder Kaur Paintal, (SC)
Raj Kumar Karwal v. Union of India, (SC)
Manibhai v. Hemraj , (SC)
Ashok Ghosh v. Ishwar Bhavan Coop. Housing Society Limited (SC)
State v. S.J. Choudhary, (SC)
Dr. V.L. Chandra v. All India Institute of Medical Sciences, (SC)
A.M. Mathur v. Pramod Kumar Gupta, (SC)
Manjeet Singh, UDC v. Employee's State Insurance Corpn., (SC)
V.R. Katarki v. State of Karnataka, (SC)
D.N. Agrawal v. State of Madhya Pradesh, (SC)
Committee for Protection of Rights of ONGC Employees v. Oil and Natural Gas Commission, (SC)
Rajendra Singh Yadav v. State of U.P., (SC)
Krishna Sahai v. State of U.P., (SC)
State of Punjab v. Joginder Singh, (SC)
Om Prakash v. State of Rajasthan (SC)
Kishan Lal v. State of Rajasthan, (SC)
Sunni Central Board of Waqf, Lucknow v. Pooran Chand (SC)
Awadh Prasad Singh v. State of Bihar, (SC)
Automobile Products of India Employees' Union v. Association of Engineering Workers, Bombay" (SC)
Government of A.P. v. K. Seetharama Rao (SC)
Vashisht Narain Karwaria v. State of U.P., (SC)
Jagprit Singh v. Union of India, (SC)
Vashisht Narain Karwaria v. Union of India (SC)
Union of India v. North Eastern Tobacco (SC)
Yedida Chakradhararao (dead) through his LRs. v. S
Andhra Steel Corporation, M/s. v. Commissioner of Commercial Taxes in Karnataka, (SC)
Anvaruddin v. Shakoor, (SC)
N.T. Devin Katti v. Karnataka Public Service Commi
Ibrahim Shahubuddin Shaikh v. Sangli District Central Co-op. Bank Ltd., (SC)
Director General and Inspector General of Police, A.P. v. K. Ratnagiri, (SC)
Rajkumar Ramavtar Chourasia v. Mathew Cherian (SC)
Sanatan Gauda v. Berhampur University, (SC)
Paul Brothers (Tailoring Division) v. Ashim Kumar Mondal, (SC)
Indian Council for Enviro-Legal Action v. Union of India (SC)
Ram Bhagat Singh v. State of Haryana, (SC)
Sanjeev Kumar Aggarwal v. Union of India, (SC)
State (Delhi Administration) v. N.S. Giani, (SC)
Kanti Kumari Roy v. Suresh Kumar Roy, (SC)
M. Sundermoorthy v. State of Tamil Nadu, (SC)
State of M.P. v. Bani Singh, (SC)
National Union of All India Radio v. Union of India, (SC)
Thaper Institute of Engineering and Technology, Patiala v. Abhinav Taneja, (SC)
Government of A.P. v. M. Hayagreeva Sarma, (SC)
Vinay Kumar Verma v. The State of Bihar, (SC)
Dr. (Mrs.) Roshan Sam Boyce v. B.R. Cotton Mills Ltd., (SC)
Gwalior Rayons Silk Mfg. (Wvg.) Co. Ltd. v. Custod
Smt. Mayawanti v. Smt. Kaushalya Devi, (S.C.)
Komireddy Ramuloo v. Chennemaneni Vidyasagar Rao, (SC)
Bajiban Salambhai Chauhan v. U.P. State Road Transport Corporation. , (SC)
V. Subramanian v. Union Of India (SC)
Kasturi Lal v. State of U.P. (SC)
Sarda Plywood Ltd., M/s. v. Union of India, (SC)
Kisan Dayanu Mano v. Vithal Vishnu Mohandalo, (SC)
Vimla Sharma v. State of Uttar Pradesh, (SC)
Scientific Adviser to the Ministry of Defence v. S. Daniel, (SC)
Vikram Singh v. Union of India (SC)
A.P. Public Service Commission v. B. Sarat Chandra, (SC)
Raj Soni v. Air Officer Incharge Administration, (SC)
Mullikarjuna Rao v. State of A.P., (SC)
State of Haryana v. Rama Diya, (SC)
State of Haryana v. Rama Diya, (SC)
Issac Babu v. Union of India (SC)
State of Bihar v. Ramjee Prasad, (SC)
Raghubar Dayal v. Distt, Judge, Etah (SC)
State of Haryana v. Om Prakash, Constable (SC)
Union of India v. K. Balakrishnan Kant (SC)
K.A. Barot v. State of Gujarat (SC)
Uttar Pradesh Secondary Education Service Commission v. Smt. Santosh Chowdhary, (SC)
Union of India v. Punjab Sugar Mills (SC)
Satya Kumari Kamthan v. Noor Ahmad (SC)
Sabyasachi Sengupta v. Nani Gopal Datta (SC)
V. Priyadarshini v. State of Bihar (SC)
Elizabeth Antony v. Michel Charles John Chown Lengera, (SC)
Welfare Association v. Union of India, (SC)
L.K. Pandey v. Union of India (SC)
Doordarshan Cameramen's Welfare Association v. Union of India, (SC)
Nirchiliya v. Safire Theatre, Madras (SC)
State of Gujarat v. Rasulmiyan Ahmedmiyan Malek, (SC)
All India State Bank Officers Federation v. Union of India, (SC)
PT. Parmanand Katara v. Union of India (SC)
India Machinery Stores (Pvt.) Ltd., M/s. v. Presiding Officer, Labour Court, Patna, (SC)
Mathura Prasad v. Ajeem Khan, (SC)
Smt. Sheela Chadha v. Dr. Accharaj Ram Sehgal, (SC)
Kishan Lal Sethi v. Jagan Nath, (SC)
Abdu Salam alias Thiyyan v. Union of Indian, (SC)
Gulshanbai Mard Kandibha Karbhari (SMT) v. Bandu Pandu Ghadge (SC)
State of Maharashtra v. Mahadevo Deoman Rai alias Kala, (SC)
Othayath Lekshmy Amma v. Nellachinkuniyil Govindan Nair , (SC)
Hoshiarpur Improvement Trust v. President, Land Ac
Eastern Metals & Ferro Alloys Ltd. v. Collr. of C. Ex., Bhubaneshwar (SC)
Alocious Fernandez v. Union of India (SC)
Vijayee Singh v. State of U.P., (SC)
Laxmikant Pandey v. Union of India (SC)
Chanan Lal v. Smt. Azizunisha, (SC)
Smt. Puspa Sen Gupta v. Smt. Susma Ghose, (SC)
Distt. Collector and Chairman Vizianagaram (Social Welfare Residential School Society v. M. Tripura Sundari Devi, (SC)
Clothing Factory, National Workers v. Union of India , (SC)
The New India Assurance Co. Ltd. v. Ram Dayal, (SC)
K.P. Periannan v. Government of T.N., (SC)
Smt. Shanti Devi L. Singh v. The Tax Recovery Officer, (SC)
Union of India v. Shiv Charan (SC)
N. Nagaraja v. Vasant K. Gudodagi, (SC)
Dr. Yogesh Bhardwaj v. State of U.P., (SC)
Ram Ekbal Sharma v. State of Bihar, (SC)
(The) Alahar Co-operative Credit Service v. Sham Lal, (SC)
Patel Kantibhai Ambalal v. Shambhubhai Chhotabhai Patel, (SC)
Hind Builders, M/s. v. Union of India, (SC)
Nawal Kishore Patel v. Indrapati Devi (Smt) (SC)
Union of India v. M/s. Wood Papers Ltd., (SC)
M.J. Zakharia Sait v. T.M. Mohammed (SC)
UCO Bank v. Hem Chandra Sarkar, (SC)
Miss Shainda Hasan v. State of U.P., (SC)
D. Hanmanth Rao v. State of A.P., (SC)
Virender Kumar, General Manager, Northern Railways, New Delhi v. Avinash Chandra Chadha, (SC)
State of Gujarat v. Mohan Bhai Raghbhai Patel, (SC)
Chandan Kumar Banik v. State of W.B. (SC)
Mangilal v. State of Madhya Pradesh (SC)
Suryakumar Govindjee v. Krishanammal, (SC)
Wander Ltd. v. Antox India Pvt. Ltd. , (SC)
Rohit Pulp and Paper Mills Ltd., M/s. v. Collector of Central Excise, Baroda, (SC)
Vij Resins Pvt. Ltd. v. State of J&K (SC)
M/s. Star Enterprises v. Utility and Industrial Development Corporation of Maharashtra Ltd., (SC)
S.B. Sarkar v. Union of India, (SC)
State of Punjab v. Nachhattar Singh, (SC)
Direct Recruit Class II Engg. Officers' Assocn. v. State of Maharashtra, (SC)
Krishna Kumar Khemka v. Grindlays Bank P.L.C., (SC)
Marri Chandra Shekhar Rao v. The Dean, Seth G.S. Medical College, (SC)
Vishal Jeet v. Union of India, (SC)
State of U.P. v. Moti Ram, (SC)
Mahesh Kumar Chauhan alias Banti v. Union of India
F.S. Gandhi v. Commissioner of Wealth tax, Allahabad, (SC)
Ramesh Chandra v. Randhir Singh, (SC)
State of M.P. v. Home Decorators and Finance (Pvt.
Union of India v. Sukumar Sengupta, (SC)
U. P. R. E. Co-op. Society v. New Okhla Industrial Dev. Authority, (SC)
Neelagangabai v. State of Karnataka, (SC)
Shambhu Dayal Agarwala v. State of West Bengal, (SC)
State of Andhra Pradesh v. Dr. N. Ramachandra Rao, (SC)
Jute Corporation of India Officers' Association v. Jute Corporation of India Ltd., (SC)
Tara Chand v. Ram Prasad, (SC)
Punjab Land Development & Reclamation v. Presiding
Oil and Natural Gas Commission v. Association of N
Lt. Governor of Delhi v. Const. Dharampal, (SC)
T. Ramakrishniah v. State of Karnataka, (SC)
Bank of India v. T.S. Kelawala, (SC)
Haryana Land Reclamation and Development Corporation Ltd. v. State of Haryana, (SC)
Tamil Nadu C. N. V. V. N. U. P. Sangam v. Union of India, (SC)
Indian Textile Paper Tube Company Limited v. Collector of Customs (SC)
Rural Litigation & Entitlement Kendra v. State of U.P. (SC)
Gazi Khan @ Chotia v. State of Rajasthan, (SC)
Syed Farooq Mohammed v. Union of India, (SC)
Ramesh v. A. Balreddy, (SC)
Col. Sujan Singh v. Lt. Col. H.H. Yadvindra Singh
Piara Lal v. State of Punjab (SC)
Chief Secretary to Govt. of Andhra Pradesh, Hyderabad v. R. Veerbhadaram. (SC)
State of Bihar v. Ranchi Thok Khadya Vyapari Sangh
Commissioner of Income tax, Madras v. K.R. Sadayappan, (SC)
Common Cause (A) Regd. Society v. Union of India (SC)
Dhiraj Ghosh v. Union of India, (SC)
State of Madhya Pradesh v. Rameshwar Rathod, (SC)
U.P. Bijli Karamchari Sangh v. U.P. State Electricity Board, (SC)
Chaitram v. State of Maharashtra (SC)
Ramji v. Ramadevi, (SC)
State of Maharashtra v. Keshav Wamanrao Joshi, (SC)
Jagdambika Prasad Singh v. State of U.P., (SC)
Dharam Singh v. Aso, (SC)
Dabur India Ltd., M/s. v. State of U.P., (SC)
East India Hotels Ltd. v. State of W.B., (SC)
K.J. John, Assistant Public Prosecutor v. State of
Laxmikant Pandey v. Union of India, (SC)
A.L. Panian, Shanmugam v. State (SC)
Krishena Kumar v. Union of India, (SC)
State of Rajasthan v. Gurcharan Singh Grewal, (SC)
Dongargarh Bidi Majdoor Singh v. State Industrial Court (SC)
Union of India v. Amrit Lal (SC)
Commissioner of Income-Tax v. Indian Telephone Industries Ltd. (SC)
D.B. Raju v. H.J. Kantharaj , (SC)
Hindi Pracharak Prakashan v. M / s. G.K. Brothers, (SC)
Kusum Lata Singhal v. Commissioner of Income-tax,
Duli Chand v. Union of India (SC)
Ismail Rasulbhai Vohra v. Regional Director, S.T. Vadodara (SC)
Masood Akhtar Khan v. State of Madhya Pradesh, (SC)
Damodar Panda, Dr. v. State of Orissa, (SC)
Hari Parsad Singh v. State of West Bengal (SC)
Government of A.P. v. M. Narasimha Murthy, (SC)
Barauni Refinery Pragatisheel Shramik Parishad v. Indian Oil Corpn. Ltd., (SC)
Babusaheb Singh v. Parsid Narain Singh, (SC)
Sulubai v. Kerba Bivaji Shinde (SC)
Hissar Improvement Trust v. Smt. Rukmani Devi, (SC)
Subarata Majumdar v. State of West Bengal (SC)
State Bank of India v. Vijaya Kumar, (SC)
Nanoo Ram v. Mahesh Chandra (SC)
Baital Singh v. State of U.P., (SC)
Brij Mohan v. Smt. Sugra Begum, (SC)
Ramchandra Pandurang Sonar (deceased) v. Murlidhar Ramchandra Sonar, (SC)
Raj Kumar Rajindra Singh v. State of H.P., (SC)
Shashikant Laxman Kale v. Union of India, (SC)
Mehtab lal Singh v. State of Bihar (SC)
Food Corporation of India Workers' Union v. Food Corporation of India, (SC)
Rajender Kumar v. Jamna Das Kotewala, (SC)
Kamala Gaind v. State of Punjab (SC)
Voice of People v. Union of India (SC)
R.P. Malhotra v. Chief Commissioner of Income-tax, Patiala, (SC)
Union Territory of Goa, Daman and Diu v. Lakshmiba
State Cadre Authority v. K.S. Bajpai (SC)
State Bank of India v. Ramkrishna Pandurang Barve, (SC)
Awadh Rai v. Mewalal Rai (SC)
Leslie John Holt v. Juliet Elizabeth Holt, (PC)
Maharaja Chintamani Saran Nath Sah Deo v. Jogeshwa
Textile Association (India) Bombay Unit v. Balmohan Gopal Kurup, (SC)
Parkash Chandra Agnihotri v. State of Madhya Pradesh (SC)
Dr. Lakshmansingh Himatsingh Vaghela v. Naresh Kumar Chandrashanker Jha, (SC)
Shambhoo Missir v. State of Bihar, (SC)
Chairman, School of Buddhist Philosophy, Leh v. Makhan Lal Matto, (SC)
B.N. Saxena v. New Delhi Municipal Committee, (SC)
Shriniwas Ramakrishna Karandikar v. State of Maharashtra, (SC)
Harnek Singh v. Harbax Singh, (SC)
State of Gujarat v. Allaudding Babumiya Shaikh, (SC)
State of West Bengal v. Manoranjan Routh (SC)
Hari Deb Banerji v. Union of India (SC)
J.K. Cotton Spg. & Wvg. Mills Company Ltd. v. State of U.P., (SC)
Hasan Ali v. State of U.P., (SC)
Abraham Mathai v. Sub-Collector (Land Acquisition Officer), (SC)
Suresh Mohan Chopra v. Lakhi Prabhu Dayal, (SC)
Rampal Singh v. Rias Ahmad Ansari (SC)
Sri Sreeramppa v. The Karnataka Public Service Commission, (SC)
C.O.M., Atarra Post Graduate College v. V. C., Bundelkhand University, (SC)
Iel Ltd. v. Collector of Central Excise, Calcutta (SC)
Life Insurance Corporation of India v. M/s India A
Gujra Bedia v. State of Bihar (SC)
State of T.N. v. Seeni Ambalam, (SC)
Khanjan Pal v. State of U.P., (SC)
J.L. Varandani v. Smt. Ashalata Mukherjee (dead) b
Smt. Santosh Chowdhary v. Gopal Krishna Saini (SC)
Sudhoo v. M/s. Haji Lal Mohd. Biri Works, (SC)
Satyanarayan Sharma v. National Mineral Development Corporation Ltd., (SC)
Man Singh v. State of M.P. (SC)
Dharamwati v. Jaibir (SC)
Tara Devi v. State of U.P., (SC)
Raj Duggal v. Ramesh Kumar Bansal, (SC)
Laminated Packings (P) Ltd. v. Collector of Central Excise, Guntur, (SC)
Northern Corporation v. Union of India, (SC)
Niranjan Singh Karam Singh Punjabi, Advocate v. Jitendra Bhimraj Bijja, (SC)
D.V. Kapoor v. Union of India, (SC)
Ashok Marketing Ltd. v. Punjab National Bank, (SC)
Ram Prakash Agnihotri v. District Judge U.P., (SC)
Collector of Customs and Central Excise, Bhubaneshwar v. Paradip Port Trust, (SC)
Yogesh Kumar v. M/s. Bharat Petroleum Corpn. Ltd., (SC)
Syndicate Bank S.C. & S.T. Emp Asso. v. UOI , (S.C.)
Awadhesh Mishra v. Lakhan Sao, (SC)
Mahadev Kalekar v. State Bank of Hyderabad, (SC)
Dr. Triloki Nath Singh v. Dr. Bhagwan Din Misra, (
Faiyaz Ahmed v. State of Bihar, (SC)
Ved Pal Anand v. Union of India (SC)
Din Dayal v. State of Delhi (Admn.) (Union Territory of Delhi), (SC)
Prem Lata v. State of Punjab, (SC)
A.K. Chatterjee v. Union of India, (SC)
B.L. Samdaria v. Harak Chand Jain, (SC)
Chhetriya Pardushan Mukti Sangharsh Samiti v. State of U.P., (SC)
Bihar Census Employees Welfare Association v. Union of India, (SC)
Dr. Y.S. Parmar University v. Raj Kumar, (SC)
U.P. State Road Transport Corporation v. Muniruddin, (SC)
Bharat Coking Coal Ltd v. State of Bihar , (SC)
Gopinder Singh v. Forest Department of Himachal Pradesh, (SC)
Union of India v. Paras Laminates (P) Ltd., (SC)
S.V. Sivaswami Servai v. Hafez Motor Transport (Firm), (SC)
Bagh Amberpet Welfare Society v. Tulsi Co-operative Housing Society (SC)
Kehar Singh v. Yash Pal, (SC)
H.S.S.K. Niyami v. Union of India, (SC)
Vasantkumar Radhakishan Vora v. Board of Trustees of the Port of Bombay, (SC)
India Cement Ltd. v. Union of India, (SC)
A.S. Naidu v. State of Tamil Nadu (SC)
Common Cause, A Regd Society v. Union of India (SC)
Principal, Moti Lal Nehru Medical College v. Dr. Vandana Singh, (SC)
Dr. Harihar Prasad Singh v. The Principal, M.L.N. College, Allahabad, (SC)
Dr. Suresh Chandra Verma v. Chancellor, Nagpur University, (SC)
State of Andhra Pradesh v. K. Ranganathan, (SC)
Ayub alias Pappukhan Nawabkhan Pathan v. Shri S.N. Sinha, (SC)
Sohan Lal v. State of Rajasthan, (SC)
T.N. Saxena v. State of U.P., (SC)
Jamshedpur Contract Works Union v. State of Bihar, (SC)
Karnani Properties Ltd. v. State of W.B., (SC)
M.B. Majumdar v. Union of India, (SC)
Vinay Kumar Shukal v. Lakhpat Ram, (SC)
Ram Bhawan Singh v. Jagdish (SC)
Indian Council For Enviro-Legal Action v. Union of India (SC)
Itc Ltd. v. Union of India (Uoi) , (SC)
Nagri Pracharini Sabha v. Vth Additional District and Sessions Judge, Varanasi , (SC)
Sardara Singh (dead) by LRs. v. Sardara Singh (dead), (SC)
Sundaramurthy v. State of Tamil Nadu, (SC)
Hem Raj v. State (Delhi Administration), (SC)
Aparna Shrikant Bhaye v. State of Maharashtra, (SC)
State Bank of India v. Workmen of State Bank of India, (SC)
Chaudhary Kesava Rao v. State of Andhra Pradesh, (SC)
Shyamlal Agarwal v. Ratanlal Malviya, (SC)
Sharp Business Machines Pvt. Ltd. v. Collector of Customs, Bangalore , (SC)
State of Punjab v. Krishan Dayal Sharma, (SC)
Catering Cleaners of Southern Railways v. Chief Commercial Supdt., Southern Railway, (SC)
The State of Andhra Pradesh v. K. Ranganathan, (SC)
Bhagwan Dass v. Smt. Jiley Kaur, (SC)
Dev Brat Sharma v. Dr. Jagjit Mehta , (SC)
S.N. Mukherjee v. Union of India, (SC)
Sewa Singh v. Union of India (SC)
Chandran alias Surendran v. State of Kerala, (SC)
Nagar Palika, Mirzapur v. Mirzapur Elect. Supply Co. Ltd., (SC)
State of W.B. v. Atul Krishna Shaw, (SC)
U.P. S.C. and S.Ts. Welfare Association v. State of U.P., (SC)
S. Harcharan Singh v. Union of India, (SC)
Madina v. Collector, Central Excise, (SC)
State Bank of Travancore v. Commissioner of Income-Tax, Ernakulam (SC)
Commissioner of Income-Tax, Madras v. T.V. Sundaram Iyengar and Sons P. Ltd. (SC)
Kishore Chand v. State of Himachal Pradesh, (SC)
Yadav Lohar v. State of Bihar, (SC)
State of Haryana v. M/s. Khalsa Motors Ltd., (SC)
State Of Punjab v. Union Of India (SC)
Ram Chandra Singh v. State of U.P., (SC)
Ram Gopal Saraf v. Municipal Commissioner, Calcutta Municipal Corporation, (SC)
M/s. Uttam Kumar Pramod Kumar v. C.I.T., Kanpur (SC)
Sait Rikhaji Furtarnal v. State of A.P., (SC)
Tek Chand (dead) v. Union of India, (SC)
Tirath Ram Ahuja P. Ltd. v. Commissioner of Income-Tax, New Delhi (SC)
Harish Chandra v. Mohd. Ismail, (SC)
R. Appavoo v. Sree Dharna Vinaykan Dharmaraja Devasthanam, (SC)
U. P. Junior Doctors' Action Committee v. Dr. B. Sheetal Nandwani (SC)
Dr. Dinesh Kumar v. Moti Lal Nehru Medical College, Allahabad, (SC)
State of U.P. v. Aran Kumar (SC)
Delhi Transport Corporation v. D.T.C. Mazdoor Cong
State of U.P. v. Janta Th. Udyog, (SC)
Jute Corporation of India Ltd. v. Commissioner of Income-tax, (SC)
Hyderabad Commercials, M/s. v. Indian Bank, (SC)
Saraswati Industrial Syndicate Ltd. v. C.I.T. Haryana, H.P., Delhi, (SC)
Faridabad Complex Administration v. Hindustan Milkfood Manufacturers Ltd., (SC)
Shanti Prasad Agarwalla v. Union of India, (SC)
Gurumukhsing Narayansing Chadda v. Ganpati Narsinga Lamdade, (SC)
Indira Bai v. Nand Kisore, (SC)
Smt. Kanta Gupta v. VIII Additional District Judge, Meerut, (SC)
Action Committee South-Eastern Railway Pensioners v. Union of India, (SC)
Bijoy Kumar Singh v. Union of India (SC)
J.K. Aggarwal v. Haryana Seeds Development Corporation Ltd., (SC)
Employees' State Insurance Corporation, Chandigarh v. Gurdial Singh, (SC)
Jitender Kumar v. Union of India, (SC)
State of Sikkim v. Sonam Lam, (SC)
Dr. (Mrs.) Kirti Deshmankar v. Union of India, (SC)
State Of M.P. v. Shyama Charan Shukla (SC)
State of Karnataka v. M/s. Southern India Plywood
Periyar and Pareekanni Rubbers Ltd. v. State of Kerala, (SC)
State of Maharashtra v. M/s. Nav Bharat Builders, (SC)
G.C. Agrawal v. Commissioner of Income-Tax Assam Nagaland (SC)
Union of India v. Kanunga Industries, (SC)
Municipal Corporation of Greater Bombay v. Premnagar Zopadapatti Committee Society, (SC)
The Post Graduate Institute, Chandigarh v. Dr. J.B. Dilawari, (SC)
Captain B.D. Gupta v. State of U.P., (SC)
Vinod Kumar v. State of U.P., (SC)
Krishnan v. State of U.P., (SC)
Rajinder Kumar Joshi v. Veena Rani, (SC)
M/s Green View Radio Service v. Laxmibai Ramji, (SC)
Rajinder Kumar Joshi v. Veena Rani, (SC)
Miss Liza Arulandam v. Smt. A.S. Sulochna, (SC)
The Chief Engineer, Rajasthan State Electricity Board, Jaipur v. Judge, Addl. Labour Court, Rajasthan, (SC)
Union of India v. Vellayani M.A. Robinson (SC)
Ashok Kumar v. State of Rajasthan, (SC)
State of Haryana v. Lakhbir Singh, (SC)
M. C. Mehta v. Union of India (SC)
Yadlapati Venkateswarlu v. State of A.P., (SC)
H.H. Sri Rama Verma v. Commissioner of Income Tax,
Bara Singh v. Kashmira Singh, (SC)
Tej Ram v. Collector, Jammu Tawi, (SC)
Darshan Singh Popli v. Delhi Administration (SC)
Desh Raj Gupta v. Industrial Tribunal IV, U.P., Lucknow, (SC)
Vinod Krishna Kaul v. Union of India, (SC)
State of Madhya Pradesh v. Jhaddu, (SC)
Avadhesh Kumar Jain v. Commissioner of Income-Tax (SC)
Kulwant Singh Gill v. State of Punjab, (SC)
Harbans Singh v. State of U.P., (SC)
Jharu v. State of M.P., (SC)
Joint Commercial Tax Officer v. Smt. Pankajammal (
G.B. Mahajan v. Jalgaon Municipal Council, (SC)
P.N. Veetil Narayani v. Pathumma Beevi, (SC)
Union of India v. Dev Raj Gupta, (SC)
Eskayef Limited v. Collector of Centeral Excise , (SC)
Second income tax v. Stumpp Schuele , (SC)
Income-Tax Officer, Calicut v. N.K. Sarada Thampat
Kamarunnissa v. Union of India, (SC)
A.N. Chandra v. State of U.P., (SC)
Government of Andhra Pradesh v. M.A. Kareem, (SC)
Commissioner of Income-Tax v. Luxmi Devi Sugar Mills P. Ltd., (SC)
Baldev Raj v. State of Haryana, (SC)
Baldev Singh v. State of Punjab, (SC)
Sheshrao Jangluji Bagde v. Bhaiyya, (SC)
Veerattalingam v. Ramesh, (SC)
Ardhendu Bhusan Haldar v. Gangamoni Mondal, (SC)
U. Ponnappa Moothan Sons v. Catholic Syrian Bank L
The Scheduled Caste Co-operative Land Owning Society Ltd., Bhatinda v. Union of India, (SC)
Punjab Traders, M/s. v. State of Punjab, (SC)
Tarakprasad Rajaram, Dr. v. Vest Ukara, (SC)
State of M.P. v. G.S. Dall and Flour Mills, (SC)
Vijaya Bank Ltd. v. Additional Commissioner of Income tax, Bangalore, (SC)
D.M. Bharati v. L.M. Sud, (SC)
Jacob M. Puthuparambil v. Kerala Water Authority, (SC)
Prithipal Singh v. Union of India, (SC)
K. Vasudevan Nair v. Union of India, (SC)
Nirmal Chandra Bhatacharjee v. Union of India, (SC)
Rameshwar Lal v. Raghunath Das (SC)
Dilip Kumar Chaurasiya v. Ramesh Chandra Sahu, (SC
Kumari Shrilekha Vidyarthi v. State of U.P., (SC)
Premier Automobiles Ltd., Bombay v. Kabirunissa, (
Union of India v. Vellayani M.A. Robinson (SC)
Samrat International (P) Ltd., M/s. v. Collector of Central Excise, Hyderabad, (SC)
Gurbax Singh v. Financial Commissioner, (SC)
Indian Metals and Ferro Alloys Ltd. v. Union of India, (SC)
Krishna Kishore Firm v. Government of Andhra Pradesh, (SC)
Managing Committee of Bhagwan Buddh Primary Teachers' Education College v. State of Bihar, (SC)
Ajai Kumar Srivastava v. Deputy Director of Education, Vth Region, Varanasi, (SC)
Sita Ram Sahu v. Lalpari Devi, (SC)
Ramesh Chandra v. Shiv Charan Das, (SC)
Darshan Singh v. State of Punjab, (SC)
Sham Sunder v. Puran, (SC)
M. Mohamed Sultan v. Joint Secretary of Government of India, (SC)
Indra Sawhney v. Union of India, (SC)
Budhwa v. State of M.P., (SC)
Dilavar Hussain v. State of Gujarat, (SC)
Commissioner of Inland Revenue v. Hang Seng Bank Limited, (PC)
Rajasthan State Electricity Board v. Cess Appellate Committee, (SC)
State of U.P. v. M/s. Delhi Cloth Mills, (SC)
Isabella Johnson v. M.A. Susai, (SC)
Poonjabhai Varmalidas v. Commissioner of Income Tax, Ahmedabad, (SC)
Sita Ram v. Chhota Bhondey, (SC)
Pundalik Vishram Patil v. Bandu Chintaman Sonar, (SC)
Milak Brothers, M/s. v. Union of India, (SC)
Indye Chemicals v. Collector Of Central Excise, Ahmedabad, (SC)
Lal Bahadur Shriramdatta Chaudhari v. State of Maharashtra, (SC)
Satish v. State of U.P., (SC)
Devdutta v. State of Madhya Pradesh, (SC)
Central Bank of India v. C. Bernard, (SC)
Chander Bhan v. Hotilal Gupta, (SC)
Delhi Cloth and General Mills Ltd. v. Paramjit Sin
Commissioner of Wealth-Tax, Kanpur v. B.K. Sharma (SC)
M/s Boolchand v. M/s Kay Pee Cee Investments, (SC)
Shanti Deb Berma v. Smt. Kanchan Prava Devi, (SC)
Phagwara Improvement Trust v. State of Punjab, (SC)
Jiwani Kumari Parekh v. Satyabrata Chakravorty, (SC)
Malayammal v. A. Malayalam Pillai, (S.C.)
Nagar Mahapalika, Kanpur v. M/s. Sri Ram Mahadeo Prasad, (SC)
R.M. Narayana Chettiar v. N. Lakshmanan Chettiar, (SC)
State of Rajasthan v. Kamla, (SC)
Rajasthan State Electricity v. Laxman Lal Etc. (SC)
Jagdish Chander Bhatia v. Lachhman Das Bhatia, (SC)
State of Maharashtra v. Madhukar Narayan Mardikar, (SC)
S.P. Dubey v. M.P.S.R.T. Corpn., (SC)
S.K. Siddique v. M.P. State Road Transport Corporation, (SC)
All Manipur Regular Posts Vacancies Substitute Teachers' Association v. State of Manipur, (SC)
State of Tamil Nadu v. Srinivasa Timber Depot (S.C.)
Bikaner Gypsums Ltd., M/s. v. Commissioner of Income-tax, Rajasthan, (SC)
Sutlej Cotton Mills Ltd. v. Commissioner of Income-tax West Bengal III, Calcutta, (SC)
State of Orissa v. C.P. Ghosh, (SC)
U.P. Higher Education Services Commission v. Dr. Leena Khare (SC)
Central Board of Direct Taxes v. Dr. O.N. Tripathi, (SC)
Om Prakash Sharma v. State of U.P., (SC)
K.L. Malhotra v. Smt. Prakash Mehra, (SC)
Gurmail Singh v. State of Punjab, (SC)
V.D. Trivedi v. Union of India (SC)
Tara Singh v. State of Punjab, (SC)
Zahoor v. State of U.P., (SC)
State Of Gujarat v. Morvi Cotton Merchants (SC)
Murli Manohar v. State of Haryana , (SC)
State of Maharashtra v. Wasudeo, (SC)
Commissioner of Income Tax, Delhi Central v. Modi Spinning and Weaving Mills Co.Ltd., (SC)
Indian Bank v. Datla Venkata Chinna Krishnam Raju, (SC)
Pollisetti Pullamma v. Kalluri Kameswaramma, (SC)
Marine Times Publications Pvt. Ltd. v. Shriram Tra
Chetu v. Union of India, (SC)
Leena Roy, Dr. v. Dr. Subrato Roy, (SC)
Board of Technical Education, U.P. v. Dhanwantri Kumar, (SC)
A. Sagayanathan v. Divisional Personal Officer, S.B.C. Division, Southern Railway, Bangalore, (SC)
Subhesh Sharma v. Union of India, (SC)
R.M. Ramaul v. State of H.P., (SC)
Seth Kashi Ram Chemical (India), M/s. v. State of Haryana, (SC)
Jameela Begum v. Controller of Estate Duty, Madras, (SC)
Zilla Singh v. Chandgi, (SC)
Munsami Naidu v. C. Ranganathan, (SC)
Orient Paper and Industries Ltd., M/s. v. State of
Mohindero v. Kartar Singh, (SC)
Asstt. Commissioner Sales Tax, Kerala v. P. Kesavan and Co. Cochin (SC)
Rajangam, Secretary Distt. Beedi Workers Union v. State of T.N., (SC)
Indira Kumari Kartiayoni, Lt. v. Maha Nideshak, Ra
Kanta Gupta v. VIII Additional District Judge, Meerut, (SC)
P.J. Sunderrajan v. Unit Trust of India, (SC)
Abdul Hamid v. State of U.P., (SC)
Brathi alias Sukhdev Singh v. State of Punjab, (SC)
M.C. Mehta v. State of T.N., (SC)
Delhi Administration v. Vijay Pal Sharma (SC)
Ramakant Shripad Sinai Advalpalkar v. Union of India, (SC)
Union of India v. U.P. State Ware Housing Corporation, (SC)
Collector of Estate Duty, Madras v. Ratna Kumari Kumbhat(Mrs) (SC)
Commissioner of Income-tax, A.P. and Additional Commissioner of Income-tax, A.P. v. M/s. J. Daveda, (SC)
Lamba Industries v. Union of India, (SC)
S.B. Kishore v. Union of India, (SC)
H.L. Randev v. High Court of Punjab and Haryana, (SC)
Managanese Ore (India) Ltd. v. Chandi Lal Sadu, (SC)
Asistant Regional Director, Nagpur v. Model Mills
P.U. Abdul Rahiman v. Union of India, (SC)
Vencil Pushpraj v. State of Rajasthan, (SC)
Tapan Kumar Mukherjee v. Sri Heromoni Mondal, (SC)
H.C. Puttaswamy v. Hon'ble Chief Justice, (SC)
M/s. P. Orr. and Sons (P) Ltd. v. M/s Associated Publishers (Madras) Ltd., (SC)
M.L. Sachdev v. Union of India, (SC)
Shamsunder Sales Corporation, M/s. v. Commissioner of Income-tax, Karnataka, III, (SC)
Jogendra Lal Saha v. State of Bihar, (SC)
Director of Enforcement v. New Central Jute Mills Co. Ltd., Calcutta, (SC)
A.P. Wakf Board v. Mirza Nizamuddin Baig, (SC)
Renu Saagar Power Company v. General Electric Company, (SC)
Commissioner of Wealth-tax, Calcutta v. Anjamli Khan, (SC)
Triveni Sheet Glass Works Ltd. v. Collector Of Central Excise, (SC)
Sulekh Chand v. Suresh Chand, (SC)
Keshav Chandra Joshi v. Union of India, (SC)
Jawahar v. State of U.P., (SC)
Ved Prakash v. State (Delhi Administration) (SC)
Kishanlal Laxminarayan Karava v. Smt. Shalinibai,
Dr. Sumanha Gajendragadkar v. State of Madhya Pradesh (SC)
Jamil Ahmed Qureshi v. Municipal Council, Katangi, (SC)
Tehri Bandh Virodhi Sangarsh Samiti v. State of U.P. (SC)
Sutlej Cotton Mills Ltd. v. Commissioner of Income Tax, West Bengal-III, Calcutta (SC)
Hamda Ammal v. Avadiappa Pathar, (SC)
Neelu Sarin v. Union of India (SC)
Calcutta Port Trust v. Shalimar Tar Products Ltd., (SC)
State of Gujarat v. Kasturchand Chhotalal Shah, (S
Sudarshan Trading Company Ltd. v. PP. Saffiya, (SC
Commissioner of Income-tax, Andhra Pradesh v. Nawab Mir Barkat Ali Khan, (SC)
Director of Technical Education v. K. Sitadevi, (SC)
Mahavir Prasad v. State of Rajasthan, (SC)
Kedar Nath v. State of M.P., (SC)
Hardyal and Prem v. State of Rajasthan, (SC)
Hardyal and Prem v. State of Rajasthan, (SC)
Om Prakash Khurania v. Reserve Bank of India, (SC)
A.K. Bhatnagar v. Union of India, (SC)
State Trading Corporation of India v. State of And
State of Punjab v. Assessing Authority, Chandigarh, (SC)
Basthi Kasim Saheb (Dead) v. Mysore State Road Corp., (SC)
Nand Deo Pandey v. Committee of Management, (SC)
Rajbir Singh v. Union of India, (SC)
Shrawan Kumar Jha v. State of Bihar, (SC)
Major Suresh Chand Mehra v. Defence Secretary (U.O.I.), (SC)
Ghana Pradhan v. State of Orissa, (SC)
Smt. Shanti v. State of Haryana, (SC)
Balaram Swain v. State of Orissa, (SC)
M.O.H. Uduman v. M.O.H. Aslum, (SC)
Ram Autar v. Deputy Director of Consolidation, (SC)
M.C. Mehta v. Union of India, (SC)
Mehra Bros., M/s. v. Joint Commercial Officer, Mad
Bhaskar Chattoraj v. State of W.B., (SC)
State of U.P. v. Nand Kishore Misra, (SC)
Brijbasilal v. State of Madhya Pradesh , (SC)
Jasbir Singh Dhanda v. Dean, Mahatma Gandhi Institute of Medical Sciences, Sevagram, (SC)
Rai Chand Jain v. Miss Chandra Kanta Khosla, (SC)
Vikram Singh v. S.S.S. Board, Haryana, (SC)
Mohinder Sain Garg v. State of Punjab, (SC)
Balkar Singh v. State of Punjab, (SC)
Ravikant v. State of Maharashtra, (SC)
Priyanka Overseas Pvt. Ltd., M/s. v. Union of India, (SC)
Syed Hasan Rasul Numaand v. Union of India, (SC)
Bangalore Development Authority v. V. Balachandra, (SC)
Victoria Technical Institute v. Addl. Commissioner of Income-tax, Madras, (SC)
Murarilal Jhunjhunwala v. State of Bihar, (SC)
Union of India v. S.L. Dutta, (SC)
Dr. Ajay Kumar Agarwal v. State of U.P., (SC)
Mrs. Shilpa Bose v. State of Bihar, (SC)
Indian Oil Corporation Ltd v. Amritsar Gas Service , (SC)
Administrator, Municipality, Jammu v. Nar Singh Dass, (SC)
Darshan Singh v. Ram Pal Singh, (SC)
Union of India v. Mohd. Ramzan Khan, (SC)
Pandara Nadar v. State of T.N., (SC)
State of T.N. v. M.K. Moorthi, (SC)
X v. Y, (SC)
State of U.P. v. Parshottam, (SC)
State of Haryana v. Ch. Bhajan Lal, (SC)
Rampur Distillery and Chemicals Co. Ltd., M/s. v. Commissioner of Income Tax, Lucknow, (SC)
Indian Metals and Ferro Alloys Ltd., Cuttack v. Collector of Central Excise, Bhubaneshwar, (SC)
State of Maharashtra v. Mohammed Salim Khan, (SC)
Commissioner of Sales Tax v. Prag Ice and Oil Mill
Commissioner Of Income-Tax v. Kohinoor Flour Mills
Indian Oxygen Employees Union v. State of T.N. (SC)
Orissa Judicial Services Association v. State of Orissa, (SC)
Vinay Shankar v. Director General of Health Services, (SC)
Bharat Petroleum Corporation Ltd. Ex-Employees Association v. Bharat Petroleum Corporation Ltd., (SC)
Jaswant Singh v. State of Punjab, (SC)
Municipal Corporation of Greater Bombay v. Indian Oil Corporation Ltd., (SC)
Shri Bharuch Coconut Trading Co. v. Municipal Corp
State of Orissa v. Uchnaba Pradhan, (SC)
Plasmac Machine Manufacturing Co. Pvt. Ltd. v. Col
NDMC v. The Statesman Ltd. (SC)
Mohan Lal Daulat Ram, M/s. v. Commissioner of Income-tax, Bombay, (SC)
Central Bureau of Investigation v. Harinder Singh Chaudhary, (SC)
S. V. Kameswar Rao v. State (A.C.B. Police), Karnool Dist., Andhra Pradesh, (SC)
Om Parkash v. Ram Kumar, (SC)
Jumman Khan v. State of U.P., (SC)
Major G.S. Sodhi v. The Union of India, (SC)
State of Bihar v. Vijay Kumar, (SC)
Bhoop Alleged son of Sheo v. Matadin Bhardwaj, (SC)
Prahlad Rai v. Sales Tax Officer, Meerut, (SC)
Savransingh v. Divisional Forest Officer, Sagar, (SC)
Deputy Commissioner of Sales Tax (Law), Board of R
Jindal Industries Ltd., M/s. v. State of Haryana, (SC)
Jagmal Singh v. State of U.P., (SC)
State of U.P. v. Sant Lal, (SC)
T. Stanes and Co. Ltd. v. Commissioner of Income-Tax, (SC)
Dhan Singh v. State of Haryana, (SC)
Phoolwati v. Union of India and Ors., (SC)
Sat Pal Chopra v. The Director-cum-Joint Secretary, (SC)
Guvala China Venkatesu v. State of A.P., (SC)
Hindustan Petroleum Corpn. Ltd. v. Yashwant Gajanan Joshi, (SC)
Lakshmi Bangle Stores v. Union of India (SC)
Shree Vijay Cotton and Oil Mills Ltd. v. State of Gujarat, (SC)
Life Insurance Corporation of India v. G.M. Channabasemma, (SC)
Gitarani Paul v. Dibyendra Kundu, (SC)
Samantula Subba Reddy v. Sri Jwalamukhi Amma Varu (SC)
Jagpal Singh v. State of Punjab, (SC)
Shri A.K. Bhattacharyya v. Union of India, (SC)
A.V. Mohal v. Senior Superintendent of Post Offices, (SC)
Smt. Prabhawatiben Bhikubhai Mehta v. Mahesh Kumar K. Sheth, (SC)
H.N. Patro v. Ministry of Information and Broadcasting, (SC)
Mohan Kumar Singhania v. Union of India, (SC)
Employees of Tannery and Footwear Corporation v. Union of India, (SC)
Mohan Kr. Singhania v. Union of India, (SC)
Jayaram Shiva Tagore v. State of Maharashtra, (SC)
Inderjit Singh v. State of Punjab, (SC)
Partap Singh v. State of Haryana, (SC)
Mahabir Cold Storage, M/s. v. C.I.T., Patna, (SC)
Ramesh Enterprises v. Coffee Board, (SC)
Municipal Corporation of Greater Bombay v. M/s New Standard Engineering Co. Ltd., (SC)
Income Tax Officer, Cuttack v. Biju Patnaik, (SC)
Jaswantlal Natvarlal Thakkar v. Sushilaben Manilal Dangarwala, (SC)
Commissioner of Income-Tax v. V.D. Swami and Co. P. Ltd., (SC)
State of West Bengal v. Amrita Lal Singha Roy, (SC)
Pankaj Bhargava v. Mohinder Nath, (SC)
Anil Vats v. Union of India, (SC)
Madan Mohan Pandey v. State of U.P., (SC)
K.T. Mohammed v. State of Karnataka (SC)
State of U.P. v. Suresh Chand Shukla (SC)
Subodhaya Chit Fund (P) Ltd. v. Director of Chits, Madras, (SC)
Chuhar Singh v. State of Punjab, (SC)
Commissioner of Income-Tax v. Suraj Pal Singh, (SC)
Sohan Lal v. Union of India, (SC)
Commissioner of Income Tax, Calcutta v. M/s. British Paints India Ltd., (SC)
The Special Deputy Collector, Land Acquisition (General) Hyderabad v. MIR Tahwar Ali Khan (SC)
Prabartak Commercial Corporation Ltd., M/s. v. Chief Administrator Dandakaranya Project, (SC)
Babulal Narottamdas v. Commissioner of Income Tax, Bombay, (SC)
Municipal Corporation of Delhi v. Pramod Kumar Gupta, (SC)
Abhay Shridhar Ambulkar v. S.V. Bhave, Commissione
Collector of Central Excise, Jaipur v. Rajasthan State Chemical Works, Deedwana, Rajasthan (SC)
Union of India v. Babubhai Nylchand Mehta, (SC)
Hari Ram v. Babu Gokul Prasad, (SC)
Hakim Ali v. Board of Revenue, U.P., (SC)
Malati Ramchandra Raut v. Mahadevo Vasudeo Joshi,
M/s. Toshiba Anand Batteries Ltd., Anand House, Cochin v. Collector of Customs, Cochin (SC)
Janta Dal v. M.S. Chawdhary (SC)
Anand Bihari v. Rajasthan State of Road Transport Corporation, (SC)
Additional Secretary to Govt. of India v. Smt. Alk
T.N. Rugmani v. C. Achutha Menon, (SC)
Shyam Sunder v. State of Uttar Pradesh (SC)
Chief of Army Staff v. Major S.P. Chadha, (SC)
S.D. Soni v. State of Gujarat, (SC)
Seethamsetti Venkateswara Rao v. Pasala Venkata Krishna Rao (SC)
Budha v. Amilal, (SC)
K.V. Swamynathanand v. E.V. Padmanabhanand, (SC)
Simhadri Satya Narayana Rao v. Budda Prasad, (SC)
Surendra Kumar Singh v. State of Bihar, (SC)
Raju v. Delhi Development Authority, (SC)
Sher Singh v. State of Haryana, (SC)
Hari Chand Ghanshyam Das, M/s. v. State of U.P., (SC)
Alpha Chem v. State of U.P., (SC)
Erram Santosh Reddy v. State of Andhra Pradesh, (SC)
Mohinder Singh v. State (Delhi Admn.), (SC)
Kathula Somulu Mallanna v. State of A.P., (SC)
Kutumbaka Krishna Mohan Rao v. Public Prosecutor, High Court of A.P., (SC)
Raghunathi v. Raju Ramappa Shetty, (SC)
Subhash Kumar v. State of Bihar, (SC)
Masjid Kacha Tank, Nahan v. Tuffail Mohammed, (SC)
Grih Kalyan Kendra Workers' Union v. Union of Indi
Chief Security Officer v. Singasan Rabi Das, (SC)
Dr. Subodh Nautiyal v. State of U.P., (SC)
Ishwar Singh v. Delhi Administration (SC)
Indore Municipal Corporation v. Caltex (India) Ltd., (SC)
Murugayya Udayar v. Kothampatti Muniyandavar Temple, (SC)
Shiva Glass Works Co. Ltd. v. Assistant Collector of Central Excise, (SC)
Popular Plantation v. State of kerala, (SC)
State of Uttar Pradesh v. Kaushal Kishore Shukla, (SC)
Akula Ravinder v. State of Andhra Pradesh, (SC)
Haryana Wool Industries v. Collector of Cus., New Delhi (SC)
Balakrishna Pillai, Chief Inspector of Drugs v. M/
M.A. Abdulla Kunhi v. State of Kerala, (SC)
Raju Kakara Shetthy v. Ramesh Prataprao Shirole, (SC)
Sri Ramamohan Motor Service v. Commissioner of Income-Tax, (SC)
Babu Lal v. State of Haryana, (SC)
Mehtabsingh Gulati v. State of Gujarat, (SC)
Ramgopal Hadajarimal v. Rikhadchand , (SC)
Pancham Dass Chela Mahant Sant Ram v. S.G.P.C., Amritsar, (SC)
Dhondu Undru Choudhary v. Ganpat Lal Shankar Lal A
S. P. Gupta v. U.P. State Electricity Board, (SC)
S. Sai Reddy v. S. Narayana Reddy, (SC)
Adhyaksha Zilla Parishad, Allahabad v. Babu Ram Tripathi (S.C.)
Padmaben Shamalbhai Patel v. State of Gujarat, (SC)
Ex-Havildar Ratan Singh v. Union of India, (SC)
Union of India v. Shyam Pada Sidhanta, (SC)
Union of India v. M/s. Cottage Arts Emporium, (SC)
Kondiba Rama Papal v. Narayan Kondiba Papal, (SC)
M.L. Jain v. Union of India, (SC)
Union of India v. Shri Chhida Singh Rawat, (SC)
Tarlochan singh v. Punjab State Warehousing Corpor
Surinder Singh Sibia v. State of H. P., (SC)
K.M. Abdulla Kunhi v. Union of India, (SC)
Kanak Lata Deb Sarkar v. Sanyashi Charan Paramanik, (SC)
Commissioner of Income-tax, West Bengal v. M/s. We
Bhor Industries Ltd., Bombay v. Collector of Centr
Asstt. Collector of Central Excise, Guntur v. Ramdev Tobacco Company, (SC)
Niadar v. State of Haryana, (SC)
Bhushan Uttam Khare v. The Dean, B.J. Medical College, (SC)
A.P. Paper Mills v. B.V. Jawahar (SC)
S.P. Sawhney v. Life Insurance Corpn. of India, (SC)
Indian Ex-Services League v. Union of India, (SC)
Commissioner of Income-Tax v. J.K. Synthetics Ltd., (SC)
State of M.P. v. Krishnarao Shinde, (SC)
Union of India v. Ex-Constable Amrik Singh, (SC)
Narcotics Control Bureau v. Kishan Lal, (SC)
Anirudha Ramakrishna Karlekar v. Smt. Jankibai R. Bekedar, (SC)
Maharashtra State Board Of Secondary and Higher Se
Nagar Palika Parishad v. National Newsprint and Paper Mills Ltd. (SC)
I.T. Commr. v. Kalyan Das Rastogi, (SC)
Gangadhar v. Surplus Land Determination Tribunal, (SC)
Foreshore Co-op. Housing Society Ltd., Bombay v. N. H. S. Samiti, (SC)
Maharani Kusumkumari v. Kusum Kumari Jadeja, (SC)
Jacsons Thevara, M/s. v. Collector of Customs and Central Excise, (SC)
Prem Chand Somchand Shah, M/s. v. Union of India, (SC)
Indian Institute of Technology, Bombay v. Union of India (SC)
Shankar Pandurang Jadhav v. Vice-Admiral, Flag Officer, Commanding-in-Chief, (SC)
Jai Prakash v. State (Delhi Administration), (SC)
Bayer (India) Ltd. v. State of Maharashtra, (SC)
Anayatullah v. Commr. of Muslim Wakf, Jammu, (SC)
State of Kerala v. Kanan Devan Hills Produce Co. Ltd., (SC)
State of Kerala v. Kannan Devan Hills Produce Co. Ltd., (SC)
Smt. Sureshta Devi v. Om Parkash, (SC)
The State of Kerala v. Kannan Devan Hills Produce Co. (SC)
Daulat Ram v. Zila Sahkari Kendra Bank Ltd., (SC)
B. Viswanathiah and Company, M/s. v. State of Karn
Chemicals and Fibres of India Ltd. v. Union of India, (SC)
U.P. S.E.B. v. Shri Pateshwari Electricals and Associated Industries (P.) Ltd., (SC)
G. Claridge and Company Ltd., M/s. v. Collector of Central Excise, Pune, (SC)
Rattan Chand Hira Chand v. Askar Nawaz Jung, (S.C.)
The Director, Lift Irrigation Corporation Ltd. v. Pravat Kiran Mohanty, (SC)
The Director, Lift Irrigation Corpn. Ltd. v. Pravat Kiran Mohanty, (SC)
Smt. Violet Issac v. Union of India, (SC)
State of Karnataka v. Hasansab Sardarsab Desai, (SC)
Kerala Transport Company v. Shah Manilal Mulchand (SC)
M/s EMC Steel Ltd. v. Union of India, (SC)
Surjit Singh Kalra v. Union of India, (SC)
State of Bihar v. Raj Narain Singh, (SC)
Shri Des Raj Bhatnagar v. Union of India, (SC)
Mukerian Papers Ltd. v. State of Punjab, (SC)
Gurdip Singh v. Amar Singh, (SC)
Narain Das Jain (since deceased) by his Legal Representatives v. Agra Nagar Mahapalika, Agra, (SC)
Jaswant Singh Nerwal v. The State of Punjab, (SC)
Gokak Patel Volkart Ltd. v. Dundayya G. Hiremath,
R.M. Tewari v. The Home Secretary, State of U.P. (SC)
Smt. Gracy v. State of Kerala, (SC)
Daryao Singh v. State of Madhya Pradesh, (SC)
Hari Krishan Vashistha v. Government of U.P., (SC)
New Bank of India v. N.P. Sehgal, (SC)
Mathura Refinery Mazdoor Sangh v. Indian Oil Corp. Ltd. Mathura, (SC)
Spences Hotel Pvt. Ltd. v. State of W.B., (SC)
Om Prakash Puri v. State of West Bengal (SC)
Smt. P. Leelavathamma v. Controller of Estate Duty, A.P., Hyderabad, (SC)
B. Sundara Rami Reddy v. Election Commission of India, (SC)
Rajratha Naranbhai Mills Co. Ltd. v. S. T. O., Pet
Anjali Hazari v. Ravindra Kishen Hazari (SC)
K. Venkata Seshaiah v. Kanduru Ramasubbamma (dead) by Lrs., (SC)
The M.S.F.C. v. M/s J.D & P. Pvt. Ltd., (S.C.)
Dr. Pramod Kumar Joshi v. Medical Council of India, (SC)
Pramod Kumar Joshi v. Medical Council of India, (SC)
State of West Bengal v. Debdas Kumar, (SC)
Sheopujan Chamar v. State of Bihar, (SC)
Vijay Digambar Lanjekar v. State of Maharashtra (SC)
Puran Singh Sahni v. Smt. Sundari Bhagwandas Kripalani, (SC)
Prabhu v. State of Madhya Pradesh, (SC)
Dhanbad Colliery Karamchari Sangh v. Union of India , (SC)
Ajeet Singh Singhvi v. The State of Rajasthan, (SC)
Lakhan Sao v. Dharamu Chaudhary, (S.C.)
Bhavani Tea and Produce Co. Ltd. v. State of Keral
Collector, Cuttack and Orissa Industrial Infrastructure Development Corporation v. Paramananda Rout (SC)
Harbans Singh v. Guran Ditta Singh (SC)
M/s. Uberoi Mohinder Singh and Associates v. State of Haryana, (SC)
A.L.A. Firm, M/s. v. I.T. Commr., Madras, (SC)
Ram Kumar v. Union of India, (SC)
Bandhua Mukhti Morcha v. Union of India (SC)
Ram Kishan v. Union of India (SC)
Ram Saran v. State of Punjab, (SC)
Mithlesh Kumari v. Fateh Bahadur Singh, (SC)
K. Murugan v. Fencing Assocn. of India, Jabalpur, (SC)
B.S.R.T. Corpn. v. S.T.A. Tribunal, (SC)
Pundalik v. Dist. Dy. Registrar, Co-op. Societies, Chandrapur, (SC)
Nain Singh v. State of U.P., (SC)
Subash Kumar, Captain v. Principal Officer Mercant
Mohanlal Shamji Soni v. Union of India, (SC)
Supreme Court Legal Aid Committe v. State of Bihar, (SC)
Ashok Kumar. v. Union Of India. (SC)
State of Punjab v. Kewal Krishan (SC)
Smt. R. Pushpangi v. State of Tamil Nadu (SC)
Union of India v. R.S. Saini, (SC)
Hari Ram v. State of Rajasthan, (SC)
Dayachand v. Sahib Singh, (SC)
C.N. Ananthram v. B.J. Ganpathy, (SC)
C.N. Ananth Ram v. B.J. Ganapathy, (SC)
S.P. Viswanathan v. Union of India, (SC)
S.P. Viswanathan (I) v. Union of India (SC)
Umashanker Pandey v. B.K. Uppal, (SC)
Competent Authority, Ujjain v. Vijay Gupta, (SC)
Government of T.N. v. R. Thillaivillalan, (SC)
Ratnakar Gajanan Godambe v. Ratnaprabha Co-operative Society Ltd., (SC)
Roshan Lal Ahuja v. Dr. S.C. Jain, (SC)
R. Aghoramurthy v. Bombay Dyeing (SC)
Manohar Joshi v. Damodar Tatyaba Rupwate, (SC)
Rajan Sinha v. State of Bihar, (SC)
Maharashtra State Board of Secondary and Hr. Secon
State of Rajasthan v. Madho, (SC)
R. McDill and Co. Pvt. Ltd. v. Gouri Sankar Sarda, (SC)
Ram Niwas v. Malik Mahboob Ali, (SC)
M/s Prakash Warehousing Co. v. Municipal Corporation of Greater Bombay, (SC)
Toolsidass Jewraj v. Additional Collector of Customs, (SC)
M.C. Mehta v. Union of India, (SC)
Ex. Capt. K. Balasubramanian v. The State of Tamil Nadu, (SC)
State of Gujarat v. Sonbai, (SC)
Banta Singh v. State of Punjab, (SC)
K. Nagaqmalleswara Rao v. State of Andhra Pradesh, (SC)
Bhupendra Singh v. State of U.P., (SC)
Banta Singh v. State of Punjab, (SC)
Gram Panchayat, Bari v. Collector, Sonepat, (SC)
Prem Raj v. Union of India (SC)
Mangat Ram Tanwar v. Union of India, (SC)
Gurmukh Singh v. Amar Singh , (SC)
D.J. Butcher v. Petrocorp Exploration Ltd., (PC)
Ahmed Dadabhai Advani v. State of Maharashtra, (SC)
Ashwini Kumar Bahl v. Sardar Harbhajan Singh Chowla (S.C.)
Harijana Sunkunha v. State of A.P. (SC)
State of Maharashtra v. Ravikant S. Patil, (SC)
Ajit Singh v. State of Punjab, (SC)
Mathew v. State of Kerala, (SC)
State of Maharashtra v. Ravikant S. Patil, (SC)
Laxmi Shankar Pandey v. Union of India, (SC)
Major G.S. Sodhi v. Union of India, (SC)
Board of Trustees for Port of Calcutta v. Guru Ispat Ltd., (SC)
Dahanu Taluka Environment Protection Group and v. B. S. E. S. Co. Ltd., (SC)
V.P. Singh, Major v. State of U.P., (SC)
K. Satyanarayan Subudhi v. Union of India, (SC)
K. Vimla v. K. Veeraswamy, (SC)
State Of Orissa v. Niranjan Sharma (SC)
Harnam Singh v. Shiromani Gurdwara Parbandhak Committee, Amritsar, (SC)
Piara Singh v. Natha Singh, (SC)
Garden Silk Weaving Factory, M/s. Surat v. Commiss
Mohit Lal Das v. Reba Rani Saha, (SC)
D.B. Madan v. Commissioner of Income-Tax (SC)
Dr. Neelam v. Dr. (Smt.) Manju Banker, (SC)
Krishi Upaj Manid Samiti v. Ashok Singhal, (SC)
Kartar Singh Grewal v. State of Punjab, (SC)
Bal Krishan Das v. P.C. Nayar, (SC)
Buta Singh v. State of Punjab, (SC)
N.K. Jain v. C.K. Shah, (SC)
Premchand Ranka v. A. Vasanthraj Khatoo (SC)
Ratan Kumar Chatterjee v. State of Bihar, (SC)
United India Insurance Co. Ltd. v. Ayeb Mohammed, (SC)
D.T.C. Workers' Union v. Delhi Transport Corporation, (SC)
Delhi Transport Corporation v. Delhi Administration (SC)
Sri Rabinarayan Mohapatra v. State of Orissa, (SC)
State of Bihar v. P.P. Sharma, (SC)
Scheduled Caste and Weaker v. State of Karnataka,
Narendra Pratap Narain Singh v. State of U.P., (SC)
Mahesh Chander v. State of Delhi, (SC)
Food Corporation of India v. George Varghese, (SC)
Burn Standard Company Ltd. v. M/s. McDermott International Inc., (SC)
T.N. Goda Varman Thirumulpad v. State of Kerala, (
Orissa Cement Ltd., M/s. v. State of Orissa, (SC)
South Eastern Coalfields Ltd. v. Century Textiles and Industry Ltd., (SC)
Rup Singh v. State of Punjab, (SC)
Maguni Charan Pradhan v. State of Orissa (SC)
S.L. Bathla v. State Bank Of India (SC)
A.N. Sehgal v. Raja Ram Sheoran, (SC)
S.L. Chopra v. State of Haryana, (SC)
State of Tamil Nadu v. St. Joseph Teachers Training Institute, (SC)
Commissioner and Registrar Of Co-Operative Societies v. Managing Committee Of P.M.W. Co-Operative Society (SC)
Moti Lal Chhadami Lal Jain v. Commissioner of Inco
Gaurav Jain v. State Of Bihar (SC)
Rakesh Chandra Narayan v. State of Bihar (SC)
Shakuntala Modi v. Om Prakash Bharuka, (SC)
Associated Cement Companies Ltd., Kymore v. Commissioner of Sales Tax, Indore, (SC)
Sohan Lal and Co., M/s. v. Lt Governor of Delhi, (SC)
Ambika Prasad Dubey v. Distt. Magistrate, Allahabad, (SC)
Malkiat Singh v. State of Punjab, (SC)
U.P. State Road Transport Corporation v. Mohd. Ismail and others, (SC)
Ayurveda Prasarak Mandal v. Mrs. Geeta Bhaskar Pen
Jaharlal Das v. State of Orissa, (SC)
Weney D. Souze v. G.A. Conceicao, (SC)
Radha Rani v. Parmod Kumar Oberoi (SC)
Madhya Pradesh State Road Transport Corporation v.
N. Parthasarathy v. Controller of Capital Issues, (SC)
Greater Gauhati Rickshaw Traders Association v. Ga
S.R. Nayak v. Union of India, (SC)
Amirtham Kundumbah v. Sarnam Kudumbah, (SC)
General Secretary, Rourkela Sramik Sangh v. Rourkela Mazdoor Sabha, (SC)
Municipal Corporation v. Ashok Kumar Misra, (SC)
M/s. East India Corporation Ltd. v. Shree Meenakshi Mills Ltd., (SC)
State of Punjab v. Babu Singh, (SC)
Allanasons Private Limited v. Collector of Customs, Bombay (SC)
Commissioner of Sales Tax, Bombay v. S.K. Manekia (S.C.)
Attorney General of Trinidad and Tobago v. Wayne Whiteman, (PC)
Jayant Kumar Sharma v. State of M.P., (SC)
State of Bihar v. Sri Akhouri Sachindra Nath, (SC)
Hindustan Aluminium Corporation Ltd., M/s. v. State of Bihar, (SC)
Karfule Private Ltd., M/s. v. State of Maharashtra, (SC)
United India Insurance Co. Ltd. v. Kamla (SC)
Appropriate Authority v. Tanvi Trading and Credits P. Ltd. , (SC)
Shyam Kumar Shukla v. Union of India (SC)
O.P. Garg v. State of U.P., (SC)
Union of India v. E.G. Nambudiri, (SC)
State of Rajasthan v. Rajasthan Pensioner Samaj, (SC)
R.K. Singh v. State of U.P. (SC)
Mukund Martand Chitnis v. Madhuri Mukund Chitnis, (SC)
Daya Singh v. Union of India, (SC)
V.B. Rao v. Steel Authority of India Limited, (SC)
Nandganj Sihori Sugar Co. Ltd. v. Badri Nath Dixit, (SC)
The District Exhibitors Association, Muzaffarnagar v. Union of India, (SC)
Ishar Singh v. National Fertilizers, (SC)
Life Insurance Corporation of India v. Lalitha Devi, (SC)
D.S. Prabhuswamy v. Karnataka State Road Transport Corporation, (SC)
Dr. Arun Kumar Agrawal v. State of Bihar, (SC)
State of Tamil Nadu v. State of Karnataka, (SC)
Vatticherukuru Village Panchayat v. Nori Venkatara
Maharaja Tourist Service v. State of Gujarat, (SC)
Alma v. State of M.P., (SC)
State of Maharashtra v. Ramesh Narayan Patil, (SC)
Pani Bai v. M/s. Champion Industries (SC)
Mst. Suryya Begum v. Mohd. Usman, (SC)
Muthukutty Chandran v. State of Kerala (SC)
G. Narayanaswamy Reddy v. Government of Karnataka, (SC)
Roshan Lal Ahuja v. Dr. S.C. Jain, (SC)
Raj Kumar v. State of Haryana, (SC)
State of Orissa v. Radheshyam Nanda, (SC)
Shankarsan Dash v. Union of India, (SC)
Nagaraj Shivarao Karjagi v. Syndicate Bank, Head Office, Manipal, (SC)
Rural Litigation and Entitlement Kendra, Dehradun v. State of U.P., (SC)
Mani Nariman Daruwala and Bharucha (deceased) v. Phiroz N. Bhatena, (SC)
Jain Exports Pvt. Ltd., M/s. v. Union of India, (SC)
Daya Chand v. Om Dutta Sharma, (SC)
Kalawatibai v. Soiryabai, (SC)
Delhi Development Authority v. Delhi Cloth Mills (SC)
Andhra Steel Corporation Ltd., M/s. v. A.P. State Electricity Board, (SC)
Hindustan Zinc Ltd., M/s. v. A.P. State Electricit
The General Manager, E.I.D. Parry (India) Ltd. v. The Presiding Officer, (SC)
Nand Kishore Nayak v. State of Orissa, (SC)
State of Maharashtra v. Anand Chintaman Dighe, (SC)
Ex-Naik Sardar Singh v. Union of India, (SC)
Dr Mahabal Ram v. Indian Council of Agriculture (SC)
Union of India v. Tejram Parashramji, (SC)
Ajudh Raj v. Moti, (SC)
Poddar Steel Corporation, M/s. v. M/s. Ganesh Engineering Works, (SC)
Sardul Singh v. Delhi Administration (SC)
Om Prakash Goel v. Himachal Pradesh Tourism, (SC)
Ashish Mathur v. Oil and Natural Gas Commission (S.C.)
Municipal Corporation of Greater Bombay v. Dr. Sushil V. Patkar, (SC)
Dharam Vir Singh Tomar v. Administrator, Delhi Admn., (SC)
Chandmal v. Firm Ram Chandra and Vishwanath, (SC)
Bollavaram Pedda Narsi Reddy v. State of Andhra Pradesh, (SC)
Sevaka Perumal etc. v. State of Tamil Nadu, (SC)
Gunaru Karan v. Revenue Divisional Commissioner (SC)
Sub-Committe on Judicial Accountability v. Union of India, (SC)
Pratibha Co-op. Housing Society Ltd. v. State of M
State of Rajasthan v. Jaimal (SC)
Hindustan Zinc Ltd v. Andhra Pradesh State Electricity Board (SC)
F.A. Sapa v. Singora, (SC)
Tribhovandas Haribhai Tamboli v. Gujarat Revenue Tribunal, (SC)
Dr. Anil Mattoo v. AIIMS (SC)
Munindra Kumar v. Rajiv Govil, (SC)
State of Punjab v. Iqbal Singh, (SC)
Gaurav Jain v. Union Of India (SC)
State of Assam v. Union of India (SC)
Chief Engineers Roads and Buildings, Hyderabad v. A.V. Arunachalam, (SC)
Lloyds Bank Export Finance Ltd. v. Commissioner of
New Zealand Stock Exchange v. Commissioners of Inland Revenue (P.C.)
Mool Chand v. The State through the Director C.B.I
Y. Narasimha Rao v. Y. Venkata Lakshmi, (SC)
Gagan Bihari Samal v. State of Orissa, (SC)
Comptroller and Auditor General of India v. K.S. Jaggannathan (SC)
B.P. Singh v. Director General, Ordnance Factory, (SC)
S. Lal v. State of Bihar (SC)
Commissioner of Gift-Tax, Ernakulam v. Abdul Karim Mohammed (dead) by L.Rs., (SC)
Ashok Kumar alias Golu v. Union of India, (SC)
Deoka v. State of Maharashtra (SC)
Nagar Palika, Ghatampur v. Shiv Dulare Bajpai (SC)
K.D. Deshmukh v. Amritlal Jayaswal, (SC)
Ram Sewak Prasad v. State of U.P., (SC)
Director General, Geological Survey v. Geological Survey of India Employees, (SC)
Sagar Mahila Vidyalaya, Sagar v. Pandit Sadashiv Rao Harshe, (SC)
Badal Ram Laxmi Narain v. C.I.T., Lucknow, (SC)
Associated Engineering Co. v. Government of Andhra Pradesh, (SC)
Gulabbai v. Nalin Narsi Vohra, (SC)
Khujji alias Surendra Tiwari v. State of Madhya Pr
Sukumar Barman v. State of West Bengal (SC)
Gurmej Singh v. State of Punjab, (SC)
Burn Standard Company Ltd., M/s. v. Union of India, (SC)
Inspecting Assistant Commissioner Of Income-Tax v. V.I.P. Industries Ltd. (SC)
State of Kerala v. Monarch Investments, (SC)
State Bank of India v. State Bank Staff Union (SC)
Shivaji Dayanu Patil v. Smt. Vatschala Uttam More, (SC)
Harendra Narain Singh v. State of Bihar, (SC)
Rajendra, Om Parkash and Subhash v. State of Madhya Pradesh, (SC)
State of U.P. v. M/s. Cawnpore Sugar Works Limited (SC)
Suresh Jindal v. Rizsoli Corriere Della Sera Prodzioni T. V. S. p.a., (SC)
Pandey Orson v. Ram Chander Sahu, (SC)
Srikant Prasad Singh v. Baikunth Singh (SC)
State Of U.P. v. Synthetics And Chemicals Ltd. , (SC)
Bangalore Medical Trust v. B.S. Muddappa, (SC)
Nemi Chand v. Onkar Lal, (SC)
Controller of Estate Duty, Madras v. (Smt.) Mokammal, (SC)
Director General, Employees v. M. Arunkumar (SC)
Louis De Raedt v. Union of India, (SC)
S.S. Dhanoa v. Union of India, (SC)
Registrar, T.N.V.A.S. University v. Syed Abdul Quayam (SC)
Anil Kumar Soni v. The Managing Director, Punjab Financial Corporation, (SC)
Muniyallappa v. B.M. Krishnamurthy, (SC)
Shah Devchand and Co., M/s. v. Union of India, (SC)
Karamchad Deojee Sanghavi v. Tulshiram Kalu Kumawat, (SC)
K. Veeraswami v. Union of India, (SC)
Chairman/director, Combined Entance Examination (Cee) 1990 v. Osiris Das, (SC)
Regional Director, ESIC v. M/s. High Land Cofee Works, (SC)
Chief Engineer-cum-Secretary v. Jagdish Mittar, (SC)
Gurbax Singh and Atumal v. State of Rajasthan, (SC)
Municipal Corporation of City Amaravati v. Civic Rights Protection Council Anravati (SC)
Sushilabai Laxminarayan Mudliyar v. Nihalchand Waghajibhai Shaha, (SC)
Kuver Nath Lal v. Postal Co-operative House Construction (SC)
Secretary, Maharshi Day Anand Arya Shiksha Mahavidyalaya v. State of Bihar (SC)
Association of Examiners, Muradnagar Ordnance Factory v. Union of India (S.C.)
Joginder Singh v. Chanan Dei (SC)
Texmaco Ltd., M/s. v. Collector of Central Excise, Calcutta, (SC)
Mahant Niranjan Dass v. Shiromani Gurdwara Prabhandhak Committee, Amritsar, (SC)
M.B. Sanghi Advocate v. High Court of Punjab and Haryana, (SC)
M/s. A.R.C. Cement Ltd. v. State of U.P. (SC)
B. T. Govindappa v. B. Narasimhaiah, (SC)
Mangalore Chemicals and Fertilisers Ltd. v. Deputy Commissioner of Commercial Taxes, (SC)
State of Punjab v. Mohinder Singh Randhawa, (SC)
Talluri Appayya (Dead) By Lrs. v. D. Venkateswara Rao (SC)
Mahender Singh v. Union of India, (SC)
Osmania University v. A. V. Ramana, (SC)
S.G. Nain v. Union of India, (S.C.)
Hui Chi-ming v. The Queen, (Privy Council)
Managing Director v. B. Karunakar, (SC)
Common Cause, A Registered Society v. Union Of India (SC)
Kalyankumar Ray v. Commissioner of Income-Tax, W.B.-IV, Calcutta, (SC)
Vijaya Laxmi Sugar Mills Ltd., M/s. v. Commissione
State of Tamil Nadu v. A. Mohammed Yousef, (SC)
Union of India v. Dayanand Khurana, (SC)
M/s Patel Roadways Ltd., Bombay v. Prasad Trading Company, (SC)
Uttarakhand Mahila Kalyan Parishad v. State of Uttar Pradesh, (SC)
Banwasi Seva Ashram v. State of U.P. (SC)
Attar Singh Gurmukh Singh, M/s. v. Income Tax Officer, Ludhiana, (SC)
General Electric Technical Services Company Inc. v
D.H. Brothers Pvt. Ltd., M/s. v. Commissioner of Sales Tax, U.P., Lucknow, (SC)
Indra Sawhney v. Union of India (SC)
Vijay Pal Sharma v. R.P. Kalra (SC)
Reserve Bank of India v. Reserve Bank of India Staff Officers Association, (SC)
B.D. Sharma v. Union of India (S.C.)
Doongaji and Co. v. State of M.P., (S.C.)
A. Viswanatha Pillai v. Special Tahsildar for Land Acquisition, (SC)
R.S. Chib v. Election Commission of India (SC)
Spl. Tehsildar, Land Acqn., Vishakapatnam v. A. Mangala Gowri, (SC)
Doongaji and Co., M/s. v. State of M.P., (SC)
Krishan Kumar v. State of Rajasthan, (SC)
Dr. Satish Chander Shukla v. State of Uttar Pradesh (SC)
Amir Shad Khan Aziz Ahmed Khan alias Aziz Mohd. Khan v. L. Hmingliana, (SC)
Sangita Rani (Smt.) v. State of Uttar Pradesh, (SC)
Jasbir Kaur (Smt.) v. Girdhari Lal Mehra (Dead) By Lrs., (SC)
V. Sasi v. State of Kerala (SC)
Surendra Kumar Lanka v. Union of India (SC)
Bandhua Mukti Morcha v. Union of India, (SC)
Smt. Saran Kumar Gaur v. State of Uttar Pradesh, (SC)
Government of Andhra Pradesh v. P. Ravinder, (SC)
All India Glass Manufacturer's Federation, New Delhi v. Collector of Customs, Bombay, (SC)
M.L. Sud v. Union of India (SC)
Koyappathodi M. Ayisha Umma v. State of Kerala, (SC)
Delhi Cold Storage Pvt. Ltd. v. Commissioner of Income Tax, New Delhi, (SC)
Vania Silk Mills (P) Ltd. v. Commissioner of Incom
Joint Council of Bus Syndicate v. Union of India, (SC)
M.C. Metha v. State of Tamil Nadu (SC)
Dr. V.P. Chaturvedi v. Union of India, (SC)
Smt. Pushpa Devi Saraf v. Vijay Krishna Saxena (SC)
Laxmikant Pandey v. Union of India, (SC)
Laxmikant Pandey v. Union of India (S.C.)
State of Andhra Pradesh v. Dr. M.V. Ramana Reddy, (SC)
Manohar Harries Walters v. The Basel Mission Higher Education Centre, Dharwad, (SC)
Manohar Harries Walters v. Basel Mission Higher Education Centre, Dharwad, (SC)
Sundaram Finance Ltd., M/s. v. Regional Transport
Pratul Kumar Sinha v. State of West Bengal (SC)
State of Tamil Nadu v. E. Paripoornam, (SC)
Sita Ram Yadava v. Union of India (SC)
Krishan Yadav v. State of Haryana (SC)
State of Sikkim v. Dorjee Tshering Bhutia, (SC)
Beena Phillipose and Motty Phillipose v. State of Kerala (SC)
Dattatraya v. Krishna Rao, (SC)
Central Provinces Manganese Ore Co. Ltd. v. I.T.O. Nagpur, (SC)
Dynamatic Hydraulics Ltd. v. Collector of Customs, New Customs House, Bombay (SC)
State of Karnataka v. V.S. Narayana Swamy, (SC)
A. Gasper v. Commissioner of Income-tax, Calcutta, (SC)
Lala Raghuraj Swarup v. Hardwari Lal, (SC)
State of Punjab v. Gurdev Singh, (SC)
State of U.P. v. Kapil Deo, (SC)
Rajalakshmi (Mrs) v. Union Territory of Pondicherry (SC)
R.S. Sodhi, Advocate v. State of U.P., (SC)
Harnama Singh (dead) through L.Rs. v. Harbhajan Singh, (SC)
Anna Transport Corporation Ltd., Salem v. M/s. Safe Service Ltd., (SC)
Commissioner of Income Tax, Bombay v. Imperial Surgical Co. (Pv.) Ltd. (SC)
Thota Sesharathamma v. Thota Manikyamma (SC)
S. Rajagopal Chettiar v. Hamasaveni Ammal, (SC)
Thota Sesharathamma v. Thota Manikyamma (SC)
Ranjit Singh v. Union Territory of Chandigarh, (SC)
L.M.L. Fibres Ltd. v. Deputy Commissioner of Income Tax, (SC)
Janata Dal v. H.S. Chowdhary , (SC)
Prem Jeet Kumar v. Surender Gandotra, (SC)
Union of India v. K.V. Jankiraman, (SC)
S.P. Biswas v. State of Bank of India, (S.C.)
Union of India v. Dr. M.G. Dighe, (SC)
G.M. Omer Khan v. Additional Commissioner of Income-tax, A.P., Hyderabad., (SC)
Commissioner of Income-Tax v. Sarabhai Management Corporation Ltd. (SC)
Deputy Transport Commissioner, Belgaum v. Ramdas Govind Kantu (SC)
Bhagwan Swarup v. State of Rajasthan, (SC)
Soni Devrajbhai Babubhai v. State of Gujarat, (SC)
H.C. Suman v. Rehabilitation Ministry Employees Co-op. House Building Society Ltd., New Delhi, (SC)
Sub-Committee of Judicial Accountability v. Union of India, (SC)
Federation of Mining Associations of Rajasthan v. State of Rajasthan, (SC)
Ramaswamy Kalingaryar v. Mathayan Padayachi, (SC)
Commissioner of Income-Tax v. K.C.P. Ltd. (SC)
Bharat Khandasari Udyog v. Khandasari Inspector (SC)
M. C. Mehta v. Union of India (SC)
Mohinder Singh v. State of Haryana, (SC)
Union of India v. A. Radhakrishnan, (SC)
R. Velayudhan v. State of Kerala & ors. (SC)
Union of India v. Deoki Nandan Aggarwal, (SC)
Collector of Central Excise, Madras v. M/s. M.M. R
Commissioner of Income Tax, Gujarat v. M/s. Cellul
Goa, Daman and Diu Housing Board v. Ramakant V.P. Darvotkar, (SC)
Vinod Gurudas Raikar v. National Insurance Co. Ltd
Maninder Kaur v. Rajinder Singh, (SC)
Vindo Samuel v. Delhi Administration, (SC)
Dr. Ku. Nilofar Insaf v. State of M.P., (SC)
Jain Exports v. Union of India (SC)
New Red Bank Tea Company Private Limited v. Terai
Institute of Chartered Accountants of India v. Inder Chand Jain, (SC)
Gokal v. State of Haryana, (SC)
Susila Devi Ammal v. State of Madras, (SC)
Institute of Chartered Accountants Of India v. Gautam Bhailal Doshi (SC)
Government of India v. Peanut Products Pvt. Ltd. (SC)
Vikramjit Singh v. State of Madhya Pradesh, (SC)
Kirpal Singh v. Collector (SC)
Delhi Judicial Service Association v. State of Guj
Parusuraman alias Velladurai v. State of Tamil Nadu, (SC)
Nethala Pothuraju v. State of Andhra Pradesh, (SC)
Shivaji Jaising Babar v. State of Maharashtra, (SC)
Shivananjundappa v. State of Karnataka", (SC)
Bhatinda Improvement Trust v. Balwant Singh, (SC)
Oil And Natural Gas Commission v. Collector of Cen
Bhatinda Improvement Trust v. Ramji Das (SC)
Commissioner of Wealth-Tax v. P.N. Banerjee (SC)
Mahadeo Prasad Bais v. Income Tax Officer, 'A' War
East India Hotels Ltd. v. Syndicate Bank, (SC)
His Holiness Srivan Satagopa v. The Executive Offi
Govt. of Andhra Pradesh v. A. Suryanarayanarao, (SC)
Chandigarh Administration Through The Chief Engineer v. Mehar Singh, (SC)
Madhumoy Madhusudam Boul v. State of West Bengal (SC)
Dr. Dhanwanti Vaswani, v. State, (SC)
S. Venkitachalam Iyer v. S. Rama Iyer, (SC)
Madhukar Sinha v. Union of India, (S.C.)
Vijay Pal Sharma v. R.P. Kalra (SC)
Mohan Kumar Singhania v. Union of India , (SC)
Surja v. Union of India, (SC)
Sreemathi Devi (Smt) v. Union of India (SC)
Cantonment Board, Dinapore v. Taramani Devi, (SC)
State of Rajasthan v. Municipal Board, Allahabad (SC)
Collector of Central Excise, Jaipur v. Rajasthan State Chemical Works, Deedwana, Rajasthan, (SC)
Yogendra Prasad v. Addl. Registrar, Co-op. Societi
Bhagubhai Virajlal v. State of Madhya Pradesh (SC)
Yusufbhai Noormohmed Nendoliya v. State of Gujarat, (SC)
Chander Mohan Khanna v. National Council of Educational Research and Training, (SC)
Sandeep Kumar v. State of Uttar Pradesh, (SC)
Sardara Singh v. State of Punjab, (SC)
Smt. Raj Bala v. Deputy Director of Education, (SC)
Ghan Shyam Das Gupta v. Anant Kumar Sinha, (SC)
M/s. Munshi Ram Ram Niwas v. Collector, Food and Supplies Department, (SC)
Narayana Pillai Raghavan Pillai v. Narayani Amma Ponnamma, (SC)
Henry Joshua Silverston v. Commissioner of Wealth-Tax (SC)
Mohammad Mahibulla v. Seth Chaman Lal, (SC)
Bhagwathula Samanna v. Special Tehsildar and Land Acquisition Officer, (SC)
Prabhakaran Nair v. Gopalan (SC)
Union of India v. Purna Municipal Council, (SC)
P.N. Subramanyam Reddy v. A.P.S.R.T.C., (SC)
Kamalavathi v. K.P. Ramakrishna Rao (SC)
Delhi Development Authority v. Sudan Singh , (SC)
Bryam Pestonji Gariwala v. Union Bank of India, (S
Feldohf Auto & Gas Industries Ltd. v. Union of India (Uoi) , (SC)
Union of India v. Kamlakshi Finance Corporation Ltd., (SC)
Indian Aluminium Company Limited v. Thane Municipal Corporation, (SC)
New Peking Chinese Hotel, Hyderabad v. Hindustan Builders, Hyderabad. (SC)
Madanlal v. State of Punjab, (SC)
Anil Sanjeev Hegde v. State of Maharashtra (S.C.)
Pyare Singh v. State of Madhya Pradesh, (SC)
Mukteshwar Rai v. State of Bihar, (SC)
Ram Lal Singh v. State of Haryana, (SC)
National High School, Madras v. Educational Tribunal, (SC)
Goodwill Paint and Chemical Industry v. Union of India, (SC)
Harbans Nonia v. State of Bihar, (SC)
Sherey v. State of U.P., (SC)
Amarsinh Bhimsinh Gharia v. State of Gujarat (SC)
Ramesh Kumar v. Kesho Ram, (SC)
Sujan Singh v. State of Haryana (SC)
State Of Andhra Pradesh v. Karanam Balaramakrishna Murthy. (SC)
Balbir Singh v. State of Punjab, (SC)
Jaswant Singh Mathurasingh v. Ahmedabad Municipal Corporation, (SC)
State of Orissa v. Bhagaban Sarangi, (SC)
Satinder Singh Arora v. State Bank of Patiala (SC)
Union of India v. Om Prakash Agarwal (SC)
Union Carbide Corporation v. Union of India, (SC)
State of Maharashtra v. Manubhai Pragaji Vashi (SC)
Smt. Priya Bala Ghosh v. Bajranglal Singhania, (SC
Swadesh Ranjan Sinha v. Haradeb Banerjee, (SC)
Madan Lal v. Union of India (SC)
Union Carbide Corporation v. Union of India, (SC)
Formina Sebastio Azardeo, M/s. v. State of Goa, Daman and Diu, (SC)
Mathura Prashad v. State of Madhya Pradesh, (SC)
Smt. Jyoti Kumar Sharma v. Arun Dutt Sharma. (SC)
Vijaipat Singhania v. Commissioner of Income Tax, Kanpur (SC)
Apar (P) Ltd. v. Union of India (SC)
Daman Municipal Council v. M/s Paramount Traders, (SC)
R.S. Raghunath v. State of Karnataka, (SC)
Dr. Uma Kant v. Dr. Bhika Lal Jain, (SC)
State of Punjab v. Raj Kumar (SC)
Abdul Sathar Ibrahim Manik v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
K.C. Sundaram Cinema Proprietor v. Uma Devi, (SC)
State of Rajasthan v. Shankar Lal (SC)
State Bank of India Staff Association v. Mohindra Bhattacharya (SC)
Laxmi Bai v. Dayanu Narayan Mohite, (SC)
State of Punjab v. Balwant Singh, (SC)
M/s P.P. Varkey and Company v. Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes), Ernakulam (SC)
M.L. Sharma v. Union of India, (SC)
Rajender Prashad v. M/s Devi Dayal Ravinder Kumar
Swinder Singh v. State of Punjab, (SC)
Surinder Singh Sibia v. Vijay Kumar Sood, (SC)
Hanumantappa Krishnappa Mantur v. State of Karnataka, (SC)
Madhu Kishwar v. State of Bihar (SC)
Tarun Bharat Sangh, Alwar v. Union of India, (SC)
Mangal Sinhji Dolatsinhji v. State of Gujarat, (SC)
State of Punjab v. Dalbir Singh (SC)
Sarabjit Singh v. State of Himachal Pradesh (SC)
Oil and Natural Gas Commission v. Collector of Central Excise , (SC)
Sh. T.P. Srivastava v. M/s. National Tobacco Co. of India Ltd., (SC)
Comptroller & Auditor General of India v. Mohan Lal Mehrotra, (SC)
Ashok alias Somanna Gowda v. State of Karnataka, (SC)
Shashi Nayar v. Union of India, (SC)
Julia Jose Mavely v. Union of India, (SC)
Smt. Meera Gupta v. State of West Bengal, (SC)
Sri Chand Gupta v. Gulzar Singh, (SC)
Smt. Rani Devi v. Bhole Nath, (SC)
Common Cause (A) Regd. Society v. Union of India (SC)
G. Narayanappa v. Government of A.P., (SC)
M/s. Saraswati Sugar Mills v. Haryana State Board,
Sanganer Dal and Flour Mill v. F.C.I., (SC)
Satrudharla Chandrasekhar Raju v. Yricherla Pradeep Kumar Dev (SC)
Chandrakant Manilal Shah v. Commissioner of Income-tax, Bombay, (SC)
Om Prakash v. State (Delhi Administration) (SC)
State of Punjab v. Bir Singh, (SC)
Suraj Mal v. State of Punjab, (SC)
P. Vijaya Rajan v. State of Tamil Nadu (SC)
Major Dhian Singh v. Union of India, (SC)
Charan Lal Sahu v. Union of India (SC)
Salehbhai Mulla Mohamadali v. State of Gujarat, (SC)
Duroflex Coir Industries Ltd. v. Assistant Commissioner (Assessment) of Sales Tax (SC)
Gingupalli Shreehari Rao v. Nallamothu Venkatarayudu (SC)
Navnit Lal Sakarlal v. Commissioner of Income-tax, (SC)
M.B. Hiregoudar v. State of Karnataka, (SC)
Bal Ram v. State of M.P. (S.C.)
Karnataka Engineers Assn. v. State of Karnataka (SC)
Dr. P.P.C. Rawani v. Union of India, (SC)
K. Chelliah v. The Industrial Finance Corporation of India, (SC)
Sub-Committee of Judicial Accountability v. Union of India, (SC)
State of Maharashtra v. Sukhdev Singh (SC)
Hoshiar Singh v. State of Punjab, (SC)
Shingara Singh v. State of Punjab (SC)
Jiwan Kumar Lohia v. Durgadutt Lohia, (SC)
Nutakki Sesharatanam v. Sub-Collector, Land Acquisition, Vijayawada, (SC)
B. Kamalamma v. Sub-Collector, Land Acquisition, Vijayawada, (SC)
Bhikha Ram v. Ram Sarup, (SC)
State of Uttar Pradesh v. Raj Kishore Bhargava (SC)
Vijay Kumar Jain v. State of Madhya Pradesh (SC)
Workmen represented by Secretary v. Management of Reptakos Breet and Co. Ltd., (SC)
Mrs. Neera Mathur v. Life Insurance Corporation of India, (SC)
Assistant Commissioner (Assessment) v. Janatha Exp
Shri Jaghnath v. Union Of India, (SC)
Mansoor Ali Khan v. State of U.P., (SC)
Kamlapat Moti Lal v. Addl. Commissioner of Income Tax (SC)
Controller of Estate Duty, Madras v. N. Sankaran, (SC)
Lakshmanasami Gounder v. C.I.T. Selvamani, (SC)
Kishan Singh v. State of Punjab (SC)
Union of India & ors. v. M/s Lallpur Machinery Stores. (SC)
Munindra Nath Upadhyaya v. State of U.P., (SC)
Kihota Hollohon v. Zachilhu (S.C.)
M/s. Sirear Enterprises v. Commrl. Tax Officer (SC)
M. Manihar Singh v. Union of India (SC)
Commissioner of Income-tax, Haryana v. M/s. Krishn
Govt. Of Andhra Pradesh v. E. Vedavyas (SC)
Peples Union of Civil Liberties Delhi State v. Union of India (SC)
D.C. Oswal v. V.K. Subbiah, (SC)
Shri Rama Machinery Corporation (P) Ltd. v. Collector of Customs (SC)
Hassan Anzulla v. State of J&K, (SC)
All India Judges' Association v. Union of India, (SC)
Federation Of Registered Societies For Pilgrims (Regd.) v. Union Of India (SC)
Kumar Sudhendu Narain Deb v. Renuka Biswas, (SC)
Kantilal v. Shantilal, (SC)
Ujjain Vikas Pradhikaran v. Raj Kumar Johri, (SC)
Mangal Prasad v. Krishna Kumar Maheshwari, (SC)
State of Orissa v. K. Rajeshwar Rao, (SC)
Sukhdev Singh v. State of Punjab, (SC)
Radhasoami Satsang Saomi Bagh, M/s. Agra v. Commissioner of Income tax, (SC)
Gurcharan Singh Baldev Singh, M/s. v. Yashwant Singh, (SC)
Naveed Yar Khan v. State of Uttar Pradesh (SC)
Calcutta Electricity Supply Corporation Ltd. v. Subhash Chandra Bose, (SC)
Vivek Baid v. Chief Minister, Govt. of Sikkim (SC)
V. Sreedharan v. State of Kerala, (SC)
Chandigarh Administration v. Manpreet Singh, (SC)
Rajangam, Secretary, District Beedi Workers' Union v. State of T.N., (SC)
Rabindra Chamria v. Registrar of Companies, West Bengal, (SC)
P.S. Krishna and Co. Pvt. Ltd. v. Land Acquisition Officer, (SC)
Rekha Aggarwal (Smt) v. Sunil Aggarwal (SC)
Supreme Court Bar Clerks Association (Regd.) v. Delhi Administration (SC)
E. Balakrishnama Naidu v. State of Andhra Pradesh, (SC)
Ratan Singh, Ex-Havildar v. Union of India, (SC)
K.M. Mathew v. State of Kerala, (SC)
M.L. Jose v. Union of India, (SC)
Lakshmikant Pandiny v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
A.R.C. Cement Ltd. v. State of U.P. (S.C.)
Union of India and others v. K. Krishnan, (SC)
Dr. Vikas Loiwal v. Banaras Hindu University, (SC)
N. Suresh Nathan v. Union of India, (SC)
Dina Nath v. National Fertilizers Ltd., (SC)
Bank of India v. Jagjit Singh Mehta, (SC)
U.P. Junior Doctors' Action Committee v. Dr. B. Sheetal Nandwani (SC)
M.C. Mehta v. Union of India, (SC)
Mithilesh Garg v. Union of India, (SC)
Union of India v. Zora Singh, (SC)
Tata Engineering and Locomotive Company Limited v.
Ms. Poonam Manshani v. Union of India (SC)
In the matter of : Cauvery Water Disputes Tribunal, (SC)
M. Raja Mohammed v. Food Inspector, Palghat Municipality, (SC)
Ajaib Singh v. State of Haryana, (SC)
Ashok Kumar Singh v. State of Bihar, (SC)
Haji Ismail Valid Mohamad v. Sports Club in the name of Union Sports Club, (SC)
Jagdish Singh v. Natthu Singh, (SC)
Tarun Bharat Sangh, Alwar v. Union of India (SC)
Talayar Tea Company Limited v. Union of India (SC)
Mohd. Zahir Khan v. Vijai Singh, (SC)
Chaman v. State of U.P., (SC)
M. Manihar Singh v. Union of India (SC)
Rajinder Mohan Bhatnagar v. State of Madhya Pradesh (SC)
National Institute of Mental Health & Neuro Scienc
Shree Bharat Laxmi Wool Store, M/s. Panipat v. Punjab National Bank, (SC)
Revathinnal B. Varma v. H.H. Padmanabha Dasa (SC)
Union of India v. Jain Shudh Vanaspati, (SC)
Indore Municipal Corporation v. Gujarat Co-op. Housing Society Ltd., (SC)
V.B. Rangaraj v. V.B. Gopalakrishnan, (SC)
Shri Krishna v. Smt. Shail Kumari, (SC)
State of T.N. v. Damodaran, (SC)
Chandan Lal v. State of Rajasthan, (SC)
Anokh Singh v. State of Punjab, (SC)
Som Parkash v. State of Punjab, (SC)
Ramesh v. State of U.P., (SC)
Ayyasami v. State of Tamil Nadu, (SC)
Nabia Raj v. State of Madhya Pradesh, (SC)
Mackinnon Mackenzie & Co. v. Union of India (SC)
S.P.S. Balasubramanyam v. Suruttayan alia Padayachi, (SC)
Jain Exports Pvt. Ltd v. Union Of India (SC)
Joint Action Council of Service Dr. Organs v. Union of India. (SC)
Barnagore Jute Factory Co., M/s. v. Inspector of Central Excise, (SC)
R.K. Vashisht v. Union of India (SC)
Indra Sawhney v. Union of India (SC)
Jayabharathi Corporation v. SV. P.N.S.N. Rajesekara Nadar, (SC)
Mansukhlal Jadavji Darji v. Ahmedabad Municipal Corporation, (SC)
Abrar Ali v. State of U.P. (SC)
Union of India v. Mohammed Ahmed Ibrahim, (SC)
State of U.P. v. Kamal Kishore, (SC)
Administrator, Municipal Corporation, Bilaspur v.
Smt. Ram Pyari v. Jagdish Lal, (SC)
Chakkan Lal v. District Judge, Agra, (SC)
State of Rajasthan v. Shiv Lahari Sharma, (SC)
State of J&K v. A.R. Zakki, (SC)
St. Stephen's College v. The University of Delhi,
Ambalika Padhi v. Radhakrishna Padhi, (SC)
Deepak Theatre, Dhuri v. State of Punjab, (SC)
Narayan Bhimji Vadangale v. Hukumchand Chunilal Thole, (SC)
Zamindara Engineering Company v. M/s. Sunil Tractor Company, (SC)
Jain Exports Pvt. Ltd. v. Union of India (SC)
Gudalure M. J. Cherian v. Union of India. (SC)
R.S. Nayak v. A.R. Antulay (SC)
Abdul Rehman Antulay v. R.S. Nayak, (SC)
All India Reserve Bank Retired Officers Association v. Union of India, (SC)
Andhra Pradesh State Electricity Board v. M.A. Hai Azami, (SC)
Commissioner of Income-tax, Gujarat v. Arvind Mill
M.C. Mehta v. Union of India (SC)
Assam Sillimanite Ltd. v. Union of India, (SC)
Luis Proto Barbosa, Dr. v. Union of India, (SC)
Multimetals Ltd., M/s. v. Assistant Collector, Central Excise, Kota, (SC)
Coffee Board Employees' Association - v. s A.C. Shive Gowda and others, (SC)
Chandigarh Administration v. Ajit Singh, (SC)
N.S.K. Nayar v. Union of India, (SC)
M/s B.P. Jain & Associates v. State of Haryana, (SC)
Laxman Jaidev Satpathy v. Union of India (SC)
Secretary, Irrigation Department, Government of Orissa v. G.C. Roy, (SC)
Sujir Keshav Nayak v. Sujir Ganesh Nayak, (SC)
Dr Donkupar Ray v. P.R. Kyndiah (SC)
Ram Kumar v. State of U.P., (SC)
Chandrakant Chimanlal Desai v. State of Gujarat, (SC)
Smt. Shrisht Dhawan v. M/s. Shaw Brothers, (SC)
M. Manihar Singh v. Dr. H. Borobabu Singh (SC)
Rajshila, M/s. v. State of U.P., (SC)
Dalpat Kumar v. Prahlad Singh, (SC)
K.S. Pariapoornan v. State of Kerala, (SC)
Mohinder Singh v. Gulwant Singh, (SC)
George Fernandes v. Union Of India (SC)
M/s. Curewell (India) Ltd. v. Sahib Singh (dead) by L.Rs., (SC)
Shiv Lal v. Sat Parkash, (SC)
Ayub Kamal v. Narayan Bhavannai (Dead) By Lrs., (SC)
Lt. Gen. R.K. Anand v. Union of India, (SC)
Vinodchandra Chimanlal Shah v. Union of India, (SC)
Shree Bhagwati Hosiery Mills Pvt. Ltd. v. Bhagalpur Municipal Corporation (SC)
Thailammal v. Janardhan Raju, (SC)
Santosh Singh Arora v. Union of India, (SC)
State of Punjab v. Surinder Kumar, (SC)
R.K. Sinha v. Union of India, (SC)
Triveni Shankar Saxena v. State of U.P., (SC)
Smt. Parvatibai Subhanrao Nalawade v. Anwarali Hasanali Makani, (SC)
P.U. Iqbal v. Union of India, (SC)
Bishan Dayal v. State of Delhi (Administration), (SC)
Janab Ali Shaikh v. State of West Bengal, (SC)
Janab Ali Shaikh v. State of West Bengal, (SC)
G. Arunachalam (died) through L.Rs. v. Thondarperienambi, (SC)
Shri Ambica Mills Limited v. Oil and Natural Gas Commission, Dehradun (SC)
Karam Singh v. Collector, Kurukshetra District, (SC)
Hardan Singh v. Deputy Director of Consolidation, (SC)
Sundra Naicka Vadiyar v. Ramaswami Ayyar, (SC)
Arumugha Chettiar v. Rahmanbee, (SC)
Dr. P.K. Jaiswal v. Mrs. Debi Mukherjee, (SC)
State of W.B. v. Vindu Lachmandas Sakhrani, (SC)
H.N. Dube v. B.N. Singh (SC)
Collector of Customs, Calcutta v. M/s. M. Shashikant and Co., (SC)
Virsa Singh v. State of Punjab, (SC)
Raghbir Singh v. Gurcharan Singh, (SC)
Om Prakash v. Jai Prakash, (SC)
T. Chakkalackal v. State of Bihar, (SC)
M/s Khoday Distilleries Ltd. v. State of Karnataka
Ram Chandra v. State of U.P., (SC)
Thankur Deen v. Dist. Judge, Banda (SC)
J.K. Synthetics Ltd. v. Union Of India (SC)
State of Karnataka v. Venkatesh, (SC)
Yashvir Singh v. Modern Food Industry (India) Ltd., (SC)
Kewal Krishan v. Dina Nath, (SC)
Managing Committee, Sayed, S. High School v. State of Orissa, (SC)
Government of A.P. v. K. Mastan Rao, (SC)
State of M.P. v. Amar Singh, (SC)
Smt. Kumari v. State of Tamil Nadu, (SC)
State of U.P. v. Ashok Kumar Srivastava, (SC)
Kumari v. State of Tamil Nadu, (SC)
Sohrabkhan v. State of Madhya Pradesh (SC)
Kumari v. State of Tamil Nadu, (SC)
Chandra Sen Sharma v. Supdt. Engineer, Hydel (Ganga) Circle, Aligarh (SC)
Indian Tube Co. (P) Ltd. v. Commissioner Of Income-Tax, Calcutta (SC)
Manohar Joshi v. Bhaurao Ragoji Patil, (SC)
Continental Construction Ltd., M/s. v. Commissioner of Income-tax, Central-I., (SC)
SK. AR. K. AR. Somasudaram Chettiar and Co. v. Commr., (SC)
Saharanpur Electric Supply Co. Ltd. v. I.T. Commr.
U.P. Residents Employees Coop. House Building Society v. New Okhla Industrial Development Authority (SC)
Balwant Singh v. Gurbachan Singh, (SC)
State of Haryana v. Balwant Singh, (SC)
Union of India v. M/s. J. K. Synthetics Ltd., (SC)
Hindustan Petroleum Corporation Ltd. v. M/s. Ram Chandra and Sons, (SC)
Khazan Singh v. State of U.P. (SC)
Duli Chand v. Union of India, (SC)
Krishna Murari Prasad v. Mitar Singh, (SC)
Commissioner of Income-Tax v. Ram Laxman Sugar Mills (SC)
Pine Chemicals Ltd., M/s. v. Assessing Authority, (SC)
State of Maharashtra v. M/s. Shiv Datt and Sons, (SC)
Deputy Commissioner of Sales Tax v. Aysha Hosiery Factory (P.) Ltd., (SC)
Kanoria Chemicals & Industries Ltd. v. State of U.P., (SC)
I.T. Commr. v. Ashoka Engineering Co., (SC)
Ranjit Kumar Ghosh v. Sirish Chandra Bose, (SC)
Kihoto Hollohon Vizol v. Zachilhu (SC)
M.L. Kamra v. Chairman-cum-Managing Director, New India Assurance Co. Ltd., (SC)
P.C. Bumotra v. Chairman-cum-Managing Director, New India Assurance Co., (SC)
Kulkarni Patterns Pvt. Ltd. v. Shri Vasant Raburao Ashtekar, (SC)
Vithabai Krishnaji Patil v. Banubai, (SC)
State of Haryana v. Ranbir Kumar Arora (SC)
K.P. Abdul Latheef v. State of Kerala, (SC)
Smt. Victoria Fernandes v. Lalmal Sawma, (SC)
M.C. Mehta v. Union of India (SC)
B.N. Shankarappa v. Uthanur Srinivas, (SC)
Sunil D. Chedda v. Suresh Bansilal Sethi, (SC)
Union of India v. Sampat Raj Dugar, (SC)
State of Maharashtra v. Baburao Kindu Patil (SC)
Pradumansinh Kalubha v. State of Gujarat, (SC)
Harpreet Kaur Harvinder Singh Bedi v. State of Mah
N.M. Parthasarthy v. State by S.P.E., (SC)
Collector of Central Excise v. Rajasthan Spg. and Wvg. Mills Ltd, (SC)
Mahindra Engineering and Chemical Products Ltd. v. Union of India, (SC)
State of Punjab v. Jagjit Singh, (SC)
G. Arunachalam v. Thondarperienambi, (SC)
Commissioner of Income-Tax v. Amritlal Nihalchand (SC)
Government of India v. P.N. Upadhayay (SC)
State of U.P. v. Rama Shankar Pandey (SC)
Dr. Snehlata Patnaik v. State of Orissa, (SC)
State of A.P. v. K.S. Muralidhar, (SC)
Ramesh Chandra v. IIIrd Additional District Judge, (SC)
Abdul Sattar v. State of Goa (SC)
State of U.P. v. Shishupal Singh, (SC)
State of Tamil Nadu v. Ammasi (SC)
Bhagel Singh v. Swaran Singh, (SC)
Chandra Mohan Tiwari v. State of Madhya Pradesh, (SC)
Shashikant Sonaji Deshmukh v. State of Maharashtra (SC)
Tarun Bharat Sangh, Alwar v. Union of India, (SC)
C.E.S.C. Limited v. Bowrech Cotton Mills Co. Ltd. , (SC)
Shell Company of India Ltd. v. Commissioner of Income-tax, Calcutta, (SC)
State of Maharashtra v. Rajendra Garbad Patil, (SC)
State of Maharashtra v. Sadruddin Jan Mohommad Bardia (SC)
Ram Sukrya Mhatre v. R. D. Tyagi, (SC)
Ram Kishan Bairwa v. Bundi Chittorgarh Kshetriya Gramin Bank (SC)
Vasudha Srivastava v. Smt. Kamla Chauhan, (SC)
Banaras Hindu University, Varanasi v. Indra Pratap Singh, (SC)
Food Inspector, Health Dept., U. T., Chandigarh v. M/s. Krishna Dhaba, (SC)
Dibrugarh Co. Ltd. v. Collector of Dibrugarh, (SC)
Sarojini Tea Co. (P) Ltd. v. Collector of Dibrugarh, Assam, (SC)
Shri Guru Singh Sabha (Regd.) v. Defence Colony Welfare Association (SC)
Bileshwar Khand Udyog Khedut Sahakari Mandali Ltd. v. State of Gujarat, (SC)
Memon Bachubhai Dawoodbhai and Co. v. State of Gujarat, (SC)
Surya Narain Upadhyaya v. Ram Roop Pandey, (SC)
Ranmal Samat v. State of Gujarat, (SC)
Bhushan Uttam Khare v. Dean, B.J. Medical College, (SC)
Rolston John v. Central Government Industrial Tribunal-cum-Labour Court, (SC)
Karnataka State Private College v. State of Karnataka, (SC)
State of Punjab and Gurmej Singh v. Jit Singh, (SC)
Madhusudan Satpathy v. State of Orissa, (SC)
Harish Kumar v. State (Delhi Administration), (SC)
The Jay Engg. Works Ltd. v. Commercial Tax Officer Hyderabad (SC)
Munfait v. State of U.P. (SC)
Indo National Ltd. v. Deputy Commissioner of Commercial Taxes, (SC)
M. Agagirisamy Pillai v. Special Deputy Collector (Revenue Court), Tiruchirapalli, (SC)
Shriram Refrigeration Industries Ltd. v. Commercial Tax Officer, (SC)
Yeast Alco Enzymes Ltd. v. Union of India (UOI), (SC)
Balkar Singh v. State of Punjab, (SC)
Malkhan Singh v. State of U.P., (SC)
Sushil Kumar Arora v. Union of India (SC)
Smt. A.N. Kapoor v. Smt.Pushpa Talwar, (SC)
Trilok Singh v. State (Delhi Administration), (SC)
Ganga Dayal Singh v. State of Bihar, (SC)
Bhagwan Swaroop v. State of Madhya Pradesh, (SC)
Chanumolu Nirmala v. Indira Devi, (SC)
P. A. C. Systems Pvt. Ltd., M/s. v. Collector of Customs, (SC)
Pushpa Devi Saraf v. Jai Narain Parasrampuria, (SC)
Gulzar Singh v. State of Punjab (SC)
Sita Ram Pandit v. Mohan Lal (SC)
Sahdeo Jha v. Union of India, (S.C.)
Union of India v. The Secretary, Madras Civil Audit & Account Asso., (S.C.)
Shyamalendu Nag v. State of Manipur, (S.C.)
Delhi Development Horticulture Employees' Union v. Delhi Administration, Delhi, (SC)
Bishan Dass Bagha v. Govt. of Punjab, (SC)
Sahdeo Jha v. Union of India, (SC)
Ramu alias Ram Kumar v. Jagannath, (SC)
Raymond Synthetics Ltd. v. Union of India, (SC)
Dagi Ram Pindi Lall, M/s. v. Trilok Chand Jain, (SC)
R. Thathadesika Thathachariar v. K.V. Alagai Manavala (SC)
Nand Kumar Singh v. State of Bihar, (SC)
State of A.P. v. Kalva Suryanarayana, (SC)
Joseph v. State of Kerala, (SC)
Vishnu Narayan Gadskari v. Paralal Baladev Uza (SC)
Tarlok Singh v. State of Punjab (SC)
Shambhu Singh v. State of U.P., (SC)
Parameswaran Govindan v. Krishnan Bhaskaran, (SC)
State of Karnataka v. Subhash Rukmayya Guttedar, (SC)
A.S. Vidyasagar v. S. Karunanandam (SC)
Bansal Commodities, M/s. v. Union of India, (SC)
State of Maharashtra v. Shri Krishna Trading Co. (SC)
Ramesh Alias Kalia v. State of U.P. (SC)
Shantilal M. Bhayani v. Shanti Bai (SC)
Dr. Dattaraya Mahadev Nadkarni (since deceased) by his L.Rs. v. Municipal Corporation of Greater Bombay, (SC)
Nizamuddin v. State of M.P., (SC)
Awadh Kishore Tiwari v. Damodar Valley Corpn, Calcutta, (SC)
Karnataka State Council for Child Welfare v. Society of Sisters of Charity St. Gerosa Convent, (SC)
Meria Venkata Rao v. State of A.P., (SC)
Vishnu v. Kokilabai (SC)
Rassi Cement Ltd. v. Commercial Tax Officer (SC)
Vijay Enterprises v. Sales Tax Officer (SC)
M. Manihar Singh v. Union of India (SC)
M/s. Harbans Singh Tuli & Sons Builders Pvt. Ltd. v. Union of India, (SC)
Jagtar Singh v. State of Punjab, (SC)
Jagpati v. State of M.P., (SC)
Ram Jattan v. State of U.P., (SC)
Ananda Dagadu Jadhav v. Rukminibai Anand Jadav (SC)
Tahir Mohammad, Kamad Girendra Singh v. State of M.P., (SC)
Mahesh Chandra v. Regional Manager, U.P. Financial
Sethani v. Bhana, (SC)
Sakharam v. State of M.P., (SC)
Jagjeev Kumar v. State of Punjab (SC)
M. Manihar Singh v. Dr. H. Borobabu Singh (SC)
Mohd. Musa Mia alias Mohd. Musa v. State of West Bengal, (SC)
The Madhya Pradesh Housing Board v. Mohd. Shafi, (SC)
State of U.P. v. Dr. Anupam Gupta, (SC)
N.K. Modak v. Sheo Shankar Pandey (SC)
Raj Kapoor Saini v. State of Haryana, (SC)
Parmod Kumar Shahi v. State of Bihar, (SC)
Dharmender Kumar Nigam v. Union of India (SC)
Karnataka Public Service Commission v. B.M. Vijaya Shankar, (SC)
Pradeep Kumar v. State of U.P., (SC)
Shakuntala Ganpatsa Shirbhate v. Industrial Weaving Co-operative, (SC)
Gujchem Distillers India Ltd., M/s. v. State of Gujarat, (SC)
M/s. Pyrites Phosphates & Chemicals Ltd. v. Shri Ram Bihari Tewari (SC)
Union of India v. M/s. Maheshwari Woollen Mills, (SC)
Nirmal Kumar v. State of U.P., (SC)
A.P. State Road Transport Corporation v. P.V. Ramamohan Chowdhary, (SC)
Commissioner of Sales Tax, Bombay v. Bharat Petroleum Corporation Ltd., (SC)
Kihota Hollohon v. Zachilhu, (SC)
Union of India v. Basant Lal, (SC)
Baikuntha Nath Das v. Chief District Medical Officer, Baripada, (SC)
Kishan Chand v. State of Punjab, (SC)
Pritam Pal v. High Court of Madhya Pradesh, (SC)
Pefco Foundry Chemicals Ltd. v. Collector of Central Excise, Pune, (SC)
Banwasi Seva Ashram v. State of U.P., (SC)
Peerless General Finance and Investment Co. Ltd. v. Reserve Bank of India, (SC)
Patel Rasiklal Becharbhai v. State of Gujarat, (SC)
Puttan alias Kamal Prasad v. State of U.P., (SC)
M. Rajamoni Amma (Smt) v. Deputy Commissioner of I
M. Manihar Singh v. Union of India (SC)
Municipal Council Ongole Municipality v. Ongole Tax Payers Union (SC)
State of Himachal Pradesh v. Kailash Chand Mahajan, (SC)
The Secretary, Finance Deptt. v. West Bengal Regis
State of Haryana v. Ved Prakash, (SC)
Kailash v. State of U.P., (SC)
Joginder Singh v. State of Haryana, (SC)
Sanjay Place Group Housing Association v. Agra Development Authority, (SC)
Smt. Nirmala R. Bafna/Kershi Shivax Cambatta v. Khandesh Spinning and Weaving Mills Co. Ltd., (SC)
R. Tamilmani v. Union of India, (SC)
M.V. Elisabeth v. Harwan Investment and Trading Pv
Anant B. Timbodia v. Union of India, (SC)
State of Karnataka v. G. Seenappa, (SC)
M. Manihar Singhand v. Dr. H. Borobabu Singh (SC)
Shri Krishnaswami v. Union of India (SC)
Khushi Ram v. Hon'ble High Court, Punjab and Haryana, (SC)
Prabhat Kumar Bose v. Tarun Kanti Bagchi, (SC)
K.P.M. Basheer v. State of Karnataka, (SC)
Gurdeep Singh v. Jaswant Singh, (SC)
State of Punjab v. Joga Singh, (SC)
S. Amarjit Singh Kalra v. Shri Pramod Gupta (SC)
Ramesh Hiranand Kundanmal v. Municipal Corporation, Greater Bombay, (SC)
Tamboli Ramanlal Motilal v. Ghanchi Chimanlal Keshavlal (dead) by Legal Representatives, (SC)
Guro v. Atma Singh, (SC)
Syndicate Bank v. Vijay Kumar, (SC)
Tamboli Ramanlal Motilal v. Ghanchi Chimanlal Keshavlal, (SC)
Amrit Banaspati Co. Ltd. v. State of Punjab, (SC)
Jammi Raja Rao v. Sri Anjaneyaswami Temple Valu, (
Ashwani Kumar Dhingra v. State of Punjab, (SC)
State of Rajasthan v. Bhawani Singh, (SC)
Vinay Krishna v. Keshav Chandra, (SC)
Superintendent of Customs v. Bhanabhai Khalpabhai Patel, (SC)
State of U.P. v. Hardeo, (SC)
Biri Singh v. State of U.P., (SC)
The State of Maharashtra v. Dr. Budhikota Subbarao (With Appln. for Stay) (SC)
Union of India v. M/s. Prabhat Kumar and Bros., (SC)
Chinnam Chandraiah v. State of A.P., (SC)
Nagendra Pal Singh v. State of U.P., (SC)
Chairman, Canara Bank, Bangalore v. M.S. Jasra, (SC)
Purewal and Associates v. Punjab National Bank, (SC)
W.T., Commr. v. Sudin Pandurang Timblo, (SC)
Commissioner of Income Tax, Bangalore v. Vasudeo V. Dempo, (SC)
Kirloskar Brothers Ltd., M/s. Dewas (M.P.) v. Union of India, (SC)
Dadu Rau Yelavade v. Himmat Rasul Patel, (SC)
Shri Kumar Padma Prasad v. Union of India, (SC)
State of Gujarat v. Khumansingh Karsan Singh, (SC)
State of M.P. v. Ratan Lal, (SC)
Gujarat State Road Transport Corpn. v. Mulu Amra, (SC)
State of Karnataka v. K.B. Urushabendra Kumar, (SC)
P. Sathrughan Pillai v. Commissioner of Wealth-Tax (SC)
State of Gujarat v. Patel Mohan Mulji, (SC)
State of Punjab v. Mohinder Singh, (SC)
State of U.P. v. Jamal Ahmad (SC)
Gangotri Singh v. State of U.P., (SC)
Dev Raj v. State of Punjab, (SC)
Ladha Shamji Dhanani v. State of Gujarat, (SC)
State of U.P. v. Vinod Kumar (Dead) and Udai Bhan Singh, (SC)
Rama Meru v. State of Gujarat, (SC)
Yashpal Singh v. VIII Addl. District Judge (SC)
Afzalunnissa Begm v. Union of India (SC)
Sri Srinivasa Theatre v. Government of T.N., (SC)
P.J. Thomas v. Taluk Land Board, (SC)
Dehri Rohtas Light Railway Company Limited, M/s. v. District Board, Bhojpur, (SC)
Khatun v. Balakrishna Keshav Deshpande, (SC)
Commissioner of Income-tax, Lucknow v. M/s. Onkar
Saudan Singh v. N.D.M.C, (SC)
Hardeo Kaur v. Rajasthan State Transport Corporation, (SC)
Beed District Central Co-op. Bank v. Janganath , (SC)
Panduronga Timblo Industries v. Union of India, (SC)
Eapen Thomas v. Syed Mohammed Kunju, (SC)
Darshan Prashad v. Civil Judge II, Gorakhpur, (SC)
State of Madhya Pradesh v. Sunder Lal, (SC)
R. Banerjee v. H.D. Dubey, (SC)
Paniben v. State of Gujarat, (SC)
State of Punjab v. Sohan Singh, (SC)
Shri Dilip K. Basu ETC. ETC. v. State of West Bengal (SC)
Union of India v. Syed Mohd. Raza Kazmi, (SC)
National Power Transmission Corporation Ltd. v. Corporate Executive Association of NTPC, (SC)
State of Karnataka v. Babu, (SC)
Muthu Alias Muthuswamy v. State of T.N. (SC)
T.P. George v. State of Kerala, (SC)
State of Maharashtra v. Prakash, (SC)
Pradeep Nilkanth Paturkar v. S. Ramamurthi, (SC)
Anita Laxmi Narayan Singh v. Laxmi Narain Singh, (SC)
Board of Muslim Wakfs v. Hadi Begum, (SC)
C. Dass v. Appropriate Authority in Tax Department (SC)
Ahmedabad Municipal Corporation v. Dilbagsingh Balwantsingh (SC)
K. Balasubramaniam v. K. Konammal (Deceased) (SC)
Banwari v. Income Tax Officer (SC)
Food Corporation of India v. H.N. Bharti, (SC)
Jagdish Prasad v. State of M.P., (SC)
Union of India v. R.K. Desai (SC)
Dular Mahto v. State of Bihar, (SC)
Bawa Singh v. State of Punjab, (SC)
Posts and Telegraphs Board v. C.S.N. Murthy, (SC)
Karam Singh alias Karmu v. State by the Inspector of CBCID, Madras, (SC)
Avtar Singh v. State of Punjab, (SC)
Dharam Pal v. State of Punjab, (SC)
State of Andhra Pradesh v. Y. Basavadevudu, (SC)
B. Hanumantha Rao v. State of Andhra Pradesh, (SC)
Kota Shivram Karanth v. State Of Karnataka (SC)
Union of India v. A.N. Saxena, (SC)
M/s. Dadajee Dhadiji & Co. Pvt. Ltd. v. K.M.S.K. Rabindranath (Dead) By Lrs. (SC)
Bachan Singh v. State of Punjab, (SC)
Jasbir Singh v. State of Punjab, (SC)
Jai Prakash v. District Magistrate, Bulandshahar, (SC)
Bharat Trading Co. v. State of U.P. (SC)
Union of India v. A Sanyasi Rao . (SC)
State of Tamil Nadu v. Karuppusamy, (SC)
State of U.P. v. Hanif, (SC)
Lekh Raj and Brij Lal v. State of Punjab, (SC)
State of Orissa v. Damburu Naiko, (SC)
Mool Chand v. Jagdish Singh Bedi, (SC)
Kirtan Bhuyan v. State of Orissa, (SC)
Y. P. Chawla v. M. P. Tiwari, (SC)
Mohd. Fida Karim v. State of Bihar (SC)
Basanagouda v. Dr. S.B. Amarkhed, (SC)
M. Manihar Singh v. Union of India (SC)
Ram Krishna Verma v. State of U.P., (SC)
Knlyandas M.L. Sondhi v. State of Tamil Nadu (SC)
Nandu Mal Girdhari Lal, M/s. v. State of U.P., (SC)
Karumpoyil alias Ambali Sreedevi v. Taluk Land Board (SC)
Union of India v. S.K. Sharma, (SC)
Union of India v. Khazan Singh, (SC)
Indian Council For Enviro-Legal Action v. Union of India (SC)
Ganpatrao Gulabrao Pawar v. State of Maharashtra, (SC)
Lekh Ram v. State of Punjab, (SC)
T.N. Mathur v. State of Uttar Pradesh (SC)
Ram Milan v. State of U.P., (SC)
T.M. Joseph v. State of Kerala, (SC)
State of Rajasthan v. Gopi Kishan Sen, (SC)
Tripta v. State of Haryana, (SC)
Jaydev Shrichand Danani v. State of Gujarat, (SC)
Isher Dass v. State of Haryana, (SC)
Kedar Prasad v. State of M.P., (SC)
S.P. Sinha v. State of Maharashtra (SC)
M. G. Pawar v. Asstt. Collector, Satara Division, (SC)
Ramlal v. Madan Gopal (SC)
Gyan Singh v. State of U.P. (SC)
Madanlal Phulchand Jain v. State of Maharashtra, (SC)
R.L. Pinto v. P.A.W. Barnard (SC)
Damodar Valley Corp. v. Damodar Valley Corp. Displaced Employees Union, (SC)
Rakesh Ranjan Verma v. State of Bihar, (SC)
Mulakh Raj v. Satish Kumar, (SC)
S.C. Ganeshlal v. State of Maharashtra, (SC)
M. Manihar Singh v. Union of India, State of Manipur H. Borobabu Singh (SC)
CIT, Cochin v. Bhageeratha Engg. Ltd. (SC)
Punjab National Bank v. Surendra Prasad Sinha, (SC)
Gram Panchayat, Patiala v. State of Punjab, (SC)
Food Corporation of India, Faridkot, Punjab v. Makhan Singh, (SC)
Municipal Corporation of Delhi v. Children Book Trust, (SC)
Lilasons Breweries (Pvt.) Ltd., M/s. v. State of M.P., (SC)
Darbara Singh v. State of Haryana, (SC)
Rajinder Singh v. State of Punjab, (SC)
State of Assam v. Abdul Halim, (SC)
Munni Singh v. State of Bihar, (SC)
M/s. Assam Silli Nite Ltd. v. Union of India (SC)
K.M. Singh v. Secretary, Association of Indian Universities (SC)
Commissioner of Income Tax, Orissa v. Govinda Choudhury & Sons Gosaninuagaon, Orissa (SC)
State of M.P. v. Chhayaram, (SC)
Shakambari and Co., M/s. v. Union of India, (SC)
Padmaraje R. Kadambande v. Commissioner of Income-tax, Pune, (SC)
Devendra Bhai Shankar Mehta v. Rameshchandra Vithaldas Sheth, (SC)
A. K. Sabhapathy, Dr. v. State of Kerala, (SC)
Chandrika Singh v. Raja Vishwanath Pratap Singh, (SC)
Kanchaniya v. Shiv Ram, (SC)
Pundlik Krishna Ji v. Trimbak Bhikaji Patil, (SC)
Commr. and Secy. to Government C.T. and R.E. Deptt
State of Madhya Pradesh v. Gopi, (SC)
Prantiya Vidhyut Mandal Mazdoor Federation etc.etc. v. Rajasthan State Electricity Board, (SC)
Shadi Singh v. Rakha, (SC)
Dayal v. State of M.P., (SC)
K.P. Sunil v. State of Tamil Nadu (SC)
Bajaj Tempo Ltd., Bombay v. Commissioner of Income
Belgaum Gardeners Co-operative Production Supply and Sale Society v. State of Karnataka (SC)
Paras Enterprises v. Karnataka Electricity Board (SC)
Y. Srinivasa Rao v. J. Veeraiah, (SC)
Additional Commissioner of Income-tax, Gujarat v.
Surinder Kumar v. State of Haryana, (SC)
Sunder v. State of Haryana, (SC)
Chand Dhawan v. Jawahar Lal, (SC)
K.T.M.S. Mohd. v. Union of India, (SC)
Surjit Singh alias Gurmit Singh v. State of Punjab, (SC)
State of U.P. v. Dr. Ravindra Prakash Mittal, (SC)
Nadodi Jayaraman etc. v. State of Tamil Nadu, (SC)
State of Madhya Pradesh v. Shri A.K. Rajoriya, (SC)
State of Gujarat v. P.J. Kampavat, (SC)
Baqar Hussain v. Zilla Parishad, Madak, (SC)
Contract Workers' Union, M/s. Steel Authority of India Limited v. M/s. Steel Authority of India (SC)
The Management of M/s. Puri Urban Co-operative Bank v. Madhusudan Sahu and Another, (SC)
Bhoop Singh v. Union of India, (SC)
Union of India and anr. v. Pratap Narain and Oees., (SC)
M/s Shree Chumandi Mopeds Ltd. v. Church of South India Trust Association, Madras, (SC)
M. R. Pratap v. V. M. Muthukrishnan, (SC)
Jagat Narayan Jha v. State of Bihar, (SC)
Madan Gopal Kakkad v. Naval Dubey, (SC)
M. Manihar Singh & Ors. Manilal Singh v. Union of India & Anr. State of Manipur (SC)
Commissioner of Income-tax, Bombay v. M/s. Gwalior Rayon Silk Manufacturing Co. Ltd., (SC)
Central Coal Fields Ltd., M/s. v. State of Orissa, (SC)
Union of India v. Chowgule and Co. Pvt. Ltd., (SC)
Md. Sulaiman v. Union of India, (SC)
State Bank of India v. Messrs, Index port Register
Rameshwar Dayal v. State of U.P. (SC)
Guljar Hussain v. State of Uttar Pradesh, (SC)
Didar Singh v. State Of Haryana (SC)
Ramesh Maruti Patil v. State of Maharashtra, (SC)
Usman Gani J. Khatri of Bombay v. Cantonment Board, (SC)
Parbati Devi Jaiswal v. Kedar Lal Jaiswal (SC)
Improvement Trust v. S. Tejinder Singh Gujra (SC)
Kirtikumar Maheshankar Joshi v. Pradipkumar Karunashankar Joshi, (SC)
Yeshwant Rao v. State of Madhya Pradesh, (SC)
M. Manihar Singh & Ors. Manilal Singh v. Union of India & Anr. State of Manipur (SC)
Corporation of the City of Bangalore v. Fuel Lorry Owner and Merchants Association, (SC)
S.K. Sunther v. Hon'ble Speaker, T.N. Legislative Assembly (SC)
Khiria Devi v. Rameshwar Sao, (SC)
Mugutrao Digambar Ghorge v. State of Maharashtra, (SC)
K.A. Anthappaki v. C. Ahammed, (SC)
Regional Director v. Francis De Costa (SC)
Adoni Cotton Mills Ltd. v. Regional Provident Fund Commissioner, (SC)
Murarka Cables and Conductors Ltd. v. Zomet Trading Co. Ltd. (SC)
Payal Ashok Kumar Jindal v. Capt. Ashok Kumar Jindal, (SC)
National Thermal Power Corporation v. Singer Company, (SC)
M. Manihar Singh v. Union of India & Anr. State of Manipur & Anr. H. Borobabu Singh (SC)
V.S. Murthy v. Union of India, (SC)
K.P. Sunil v. State of Tamil Nadu (SC)
State of Rajasthan v. Vinod Kumar Rao, (SC)
R.L. Bansal v. Union of India, (SC)
Bhagwan Singh v. State of Punjab, (SC)
Central Bureau of Investigation v. Anupam J. Kulka
S.K. Sunther v. Hon'ble Speaker, T.N. Legislative Assembly (SC)
Inderpal Singh v. Kuljit Singh (SC)
Commissioner of Income Tax v. P.L. Karuppan Chettiar, (SC)
Ashok Singh v. Assistant Controller of Estate Duty, Calcutta, (SC)
R. K. Deo v. Commissioner of Wealth-Tax, Orissa, (
M. Manihar Singh v. Union Of India (SC)
Kanwarjeet Singh v. State of Punjab, (SC)
Indian Aluminium Company Limited v. Karnataka Elec
Virender Singh v. State (Delhi Administration) (SC)
Union of India v. Lt. Col. Komal Charan, (SC)
Yashod Vardhan v. Superintendent Central Excise (SC)
M.J. Export Ltd. v. Customs, Excise and Gold (Cont
Union of India v. Century Manufacturing Company Ltd., (SC)
N.K. Bapna v. Union of India, (SC)
Poolpandi v. Superintendent, Central Excise, (SC)
Krishna Kumar Singhania v. M/s. Lala Shyamlal Jain Ship Breaking Company Ltd., (SC)
Mohan Lal Tripathi v. District Magistrate, Rae Bar
State of Karnataka v. Mahabaleshwar Gourya Naik, (SC)
State of Karnataka v. Deja K. Shetty, (S.C.)
Sham Kant v. State of Maharashtra, (SC)
Parshottam Lal Ji Waghela v. State of Gujarat, (SC)
Patel Naranbhai Marghabhai v. Deceased Dhulabhai Galbabhai, (SC)
M.C. Mehta v. Union of India, (SC)
Ahmedabad Urban Development Authority v. Sharadkum
Saraswati Devi v. U.P. Government, (SC)
Sri Chand v. Inder, (SC)
Mir Fazeelath Hussain v. Special Deputy Collector
R.S. Sodhi v. State of U.P., (SC)
P.K. Goel v. U.P. Medical Council, (SC)
Workmen of Meenakshi Mills Ltd. etc. v. Meenakshi Mills Ltd. ors., (SC)
Abdul Sattar v. Rameshwar, (SC)
P.M.C. Kunhiraman Nair v. C.R. Naganatha Iyer, (SC
Anant Bhujangrao Kulkarni v. State of Maharashtra, (SC)
State of Andhra Pradesh v. D. Ramakrishna, Chairman, Zilla Praja Parishad, Medak, Andiira Pradesh (SC)
Ansal Properties v. Delhi Development (SC)
Lallan Prasad Chunnilal Yadav v. S. Ramamurthi, (SC)
M/s. Malhotra Steel Syndicate v. M/s. Punjab Chemi-Plants Ltd., (SC)
Ombir Singh v. State of U.P., (SC)
Indian Council For Enviro-Legal Action v. Union of India (SC)
State of Maharashtra v. Sukhdeo Singh, (SC)
M. Krishna Reddy v. State Deputy Superintendent of Police, (SC)
P.A. Oommen v. Moran Mar Baselius Marthoma, (SC)
Controller of Examinations v. G.S. Sunder, (SC)
Anant Kumar v. State of M.P., (SC)
Mangalbhai v. Dr. Radheshyam, (SC)
Commissioner of Inland Revenue v. HK-TVB Internati
Dr. L.P. Agarwal v. Union of India, (SC)
State of Karnataka v. Lakshmanaiah, (SC)
Mani Ram v. Hari Singh, (SC)
Arvind Mills Ltd. v. Commissioner of Income-tax, Gujarat, (SC)
State of Tamil Nadu v. P.K. Shamsudden, (SC)
P. Satyanarayan Murty v. State of Andhra Pradesh, (SC)
State of Haryana v. Mohinderi Devi (Dead) by Lrs. (SC)
National Central Co-operative Bank Ltd. v. Ajay Kumar, (SC)
Bhagwan Sharma v. Bani Ghosh, (SC)
Life Insurance Corporation of India v. Prof. Manubhai D. Shah, (SC)
State of U.P. v. Vad Narain, (SC)
Union of India v. Shyamsunder, (SC)
Lala Ram v. State of M.P., (SC)
Association of Engineering Workers v. Dockyard Labour Union, (SC)
Patel Chela Viram v. State of Gujarat, (SC)
State of Punjab v. Ram Singh Ex. Constable, (SC)
Kasturchand v. Raman Rajan, (SC)
Halke v. State of M.P., (SC)
Jivendra Nath Kaul v. Collector/District Magistrat
Gangabai Charities v. Commissioner of Income-tax, (SC)
T. Ramegowda v. R. Krishnamurthy, (SC)
R.C. Sejekan v. High Court of Karnataka (SC)
Union of India v. Om Prakash, (SC)
Kosanapu Ramreddy v. State of A.P., (SC)
S. Rajan v. State of Kerala, (SC)
Godrej and Boyce Mfg. Co. Pvt. Ltd. v. Commissioner of Sales Tax, (SC)
State of Rajasthan v. Narayan, (SC)
Ombir Singh v. State of U.P., (SC)
Dr. A.R. Sircar v. State of U.P., (SC)
Miss. Mohini Jain v. State of Karnataka, (SC)
Goodlass Nerolac P. Ltd. v. Commissioner of Sales
Madan Lal v. State of Punjab, (SC)
V.V. Joseph v. Union of India, (SC)
Rajaram v. State of M.P., (SC)
Ramsai v. State of M.P., (SC)
Bhupendra Nath Prasad v. State of Bihar, (S.C.)
State of Gujarat v. Anand Municipality, (SC)
Tejmohammed Hussainkhan Pathan v. V.J. Raghuvanshi, (SC)
Ram Narain Yadav v. State of Haryana, (SC)
A. P. Jain v. G.C. Chauhan, (SC)
Director, Institute of Management Development, U.P. v. Smt. Pushpa Srivastava, (SC)
S. Ganapathraj Surana v. State of Tamil Nadu , (SC)
Darshan Lal Mehra v. Union of India, (SC)
Collector of Customs v. Bharat Heavy Electricals Limited (SC)
Commissioner of Sales Tax, U.P. v. M/s. Bakhtwar Lal Kailash Chand Areti, (SC)
Ramanlal Baldevdas Shah v. State of Gujarat, (SC)
State of Rajasthan v. Praful Ranwah, (SC)
Natvarlal Nathalal Patel v. State of Gujarat, (SC)
Rumana Begum v. State of Andhra Pradesh, (SC)
Kathi Odhabhai Bhimabhai v. State of Gujarat, (SC)
Ramesh v. State of M.P., (SC)
Gopal Singh v. State of Bihar, (SC)
Indra Kumar Chopra v. Pradeshik Cooperative Dairy Federation Ltd., (SC)
M/s. Jayant Vitamins Ltd. v. Chaitanyakumar, (SC)
Hardial Singh v. State of Punjab, (S.C.)
Mohan Rawale v. Damodar Tatyaba, (SC)
Ramesh Chander v. State (Delhi Administration), (SC)
State of Rajasthan v. Kishan Singh, (SC)
National Insurance Co. Ltd. v. M/s. Swaranlata Das, (SC)
Chetar Sen Jain v. The Additional District Judge, III, Dehradun, (SC)
Jaising Waman Patil v. State of Maharashtra, (SC)
Sarman v. State of M.P., (SC)
Ramanand Chaudhary v. State of Bihar, (SC)
D. Srinivasan v. Delhi Special Police Est., (SC)
Hardev Bhanji Joshi v. State of Gujarat, (SC)
Harinder Singh v. State of Punjab, (SC)
Babu Poojari v. State of Karnataka, (SC)
State of Maharashtra v. Vikas Sahebrao Roundale, (SC)
B. Lakshmipathi Naidu v. The Distt. Education Offi
Dr. Indu Kant v. State of U.P., (SC)
R.M. Gurjar v. High Court of Gujarat, (SC)
Bar Association of India v. Union of India (SC)
Makwana Takhat Singh Ratan Singh v. State of Gujarat, (SC)
M.G. Metal Industries, M/s. v. Govt. of India, (SC)
Guruputrappa Mallappa Harkuni v. Tahsildar, (SC)
Union of India v. Surya Phosphate Ltd., (SC)
D.K. Sahni v. Managing Director, Manganese Ore India Respondent, (SC)
State of Haryana v. Piara Singh, (SC)
Kameshwar Singh & Ram Babu Singh v. State of Bihar (SC)
Shaikh Nabab Shaikh Babu Musalman v. State of Maharashtra, (SC)
Bhagirathdan v. State of Rajasthan, (SC)
Munna and Ayyia v. State of U.P., (SC)
Sharwan Kumar v. Director General of Health Services, (SC)
Unit Trust of India v. T. Bijaya Kumar, (SC)
Unit Trust of India v. T. Bijaya Kumar, (SC)
Gamit Sandhi Sarif Chaku v. State of Gujarat, (SC)
Mafabhai Nagarbhai Raval v. The State of Gujarat, (SC)
Gurdev Singh v. The State of Punjab, (SC)
Kashinath Sajan Patil v. Dr. Deshmukh Hemant Bhaskar, (SC)
A.R. Rangamannar Naidu v. Sub Collector of Chidambaram, (SC)
Rajalakshmi Narayanan v. Margret Kathleen Gandhi, (SC)
Reserve Bank of India v. S.S. Investments, (SC)
State of U.P., Vidhan Sabha, Lucknow v. Onkar Nath Tandon, (SC)
J and K Bank v. B. R. Gupta, (SC)
Ram v. State of Punjab (SC)
Union Territory of Goa v. Baoventura D' Souza, (SC)
Latel v. State of M.P., (SC)
Bihar State Co-operative Marketing Union Ltd. v. Uma Shankar Sharan, (SC)
Bhanwar Lal v. T.K.A. Abdul Karim, (SC)
A.P. State Road Transport Corporation v. M. Gurivi Reddy, (SC)
Mohan Pandey v. Usha Rani Rajgaria, (SC)
Bahadur Singh v. State of Punjab, (SC)
Om Parkash v. State of Punjab, (SC)
Sat Pal alias Sadhu v. State of Haryana, (SC)
Kuldip Singh v. The State of Punjab, (SC)
Thermax Private Limited v. Collector of Customs (Bombay), New Customs House, (SC)
Tej Singh Rao v. State of Maharashtra, (SC)
Bhopal Gas Perrit Mhaila Udyog Sang v. Union of India (SC)
Prof. Sher Singh v. Union of India (SC)
Gurmej Kaur v. State of Haryana, (SC)
M/s. Cochin Shipping Co. v. Employees State Insurance Corporation, (SC)
Mohan Pandey v. Usha Rani Rajgaria, (SC)
Madhyamik Siksha Parishad, U.P. v. Anil Kumar Mishra, (SC)
Subbulakshmi Jagadesan v. State of Tamil Nadu (SC)
Prakash v. State of Madhya Pradesh, (SC)
M/s P.V. Mohammad Barmay Sons v. Director of Enforcement, (SC)
Pioneer Rubber Plantation, Nilambur v. State of Kerala, (SC)
Akhara Brahm Buta v. State of Punjab, (SC)
A.P. State Road Transport Corporation, Hyderabad v
Collector of Customs, Bombay v. M/s. Bharat Heavy
Manihar Singh v. Union of India/State of Manipur (SC)
Kusum Chandrakant Khaushe v. L. Hmlingliana, (SC)
Jadu Yadav v. State of Bihar, (SC)
U. Vijayalakshmi v. State of T.N., (SC)
Engineers India Ltd. Officers' Association v. Chairman and Managing Director, E.I.L. (SC)
Association of Chemical Workers, Bombay v. A.L. Alaspurkar, (SC)
Reena Padhi v. Owners and Parties, (SC)
David Patrick Ward v. Union of India, (S.C.)
U.P. Electronics Corpn. v. Union of India, (SC)
State of J and K v. Mohd. Yaqoob Khan, (SC)
Maharashtra Land Development Corporation v. State of Maharashtra (SC)
Raj Kanwar, Advocate v. Union of India (SC)
Commissioner of Income Tax, Gujarat v. Bababhai Pitamberdas (Huf) (SC)
M. Krishna Swami v. Union of India, (SC)
Kesha v. State of Rajasthan, (SC)
State of J&K v. Javid Iqbal (SC)
Union of India v. Deep Chand Pandey, (SC)
Mrs. Sarojini Ramaswami v. Union of India, (SC)
Swaraj Mazda Ltd. v. Collector of Central Excise, Chandigarh (SC)
Janata Dal v. H.S. Chowdhary, (SC)
Babuda v. State of Rajasthan, (SC)
Khushi Ram v. Hon'ble High Court, Punjab and Haryana, (SC)
Hindustan Construction Co. Ltd. v. State of J&K, (SC)
India Meters v. Punjab State Electricity Board (SC)
M.B.C.A. Co-op. Socy. v. Thakore Shree Jagdevsinhji Ramsinhji, (SC)
State of Jammu and Kashmir v. Vijay Singh (SC)
Kagen Bera v. State of W.B., (SC)
Dr. Prit Singh v. S.K. Mangal, (SC)
Nelson Motis v. Union of India, (SC)
State of M.P. v. Shri Srikant Chaphekar, (SC)
Union of India v. Munim Singh, (SC)
Surendra Kumar Gyani v. State of Rajasthan, (SC)
Executive Engineer, Bhadrak (R&B) Division, Orrisa v. Rangadhar Mallik, (SC)
State of Haryana v. Rajbir Singh etc., (SC)
G. Muthuvelu Pillai (dead) v. Hazarath Syed Sha Mian, (SC)
M. Ramasamy Pillai v. Hazarath Syed Shah Mian Sakkaf Khadiri Thaikal, (SC)
Birendra Kumar Rai v. Union of India, (SC)
Akilandathammal (Dead) v. Hazarath Syed Sha Mian Sakkab Sahib (SC)
Bhoir Industries Ltd v. State Of Gujarat (SC)
Shri Shyam Kishore v. Municipal Corporation of Delhi, (SC)
Satrucharla Chandrasekhar Raju v. Vyricherla Prade
Premier Tyres Limited v. Kerala State Road Transport Corporation, (SC)
Kehar Singh v. Malkiat Singh, (SC)
Ajit Kumar Vasantlal Zaveri v. State of Gujarat, (SC)
Venu v. State of T.N. (SC)
Krishna Ram v. State of Rajasthan, (SC)
Kamal Singh v. State of M.P., (SC)
Shangara v. State of Punjab, (SC)
Bir Singh v. State of Haryana, (SC)
Union of India v. W.N. Chadha (SC)
Kamu alias Kamu Ammal v. M. Muthayya, (SC)
Bhag Singh v. Union Territory of Chandigarh, (SC)
Jaswant Singh v. Union Territory of Chandigarh (SC)
Sikandar Singh Grawal v. Union Territory of Chandigarh (SC)
Pal Singh v. Union Territory of Chandigarh, (SC)
Hans Raj v. Union Territory of Chandigarh, through
Ranjit Singh v. Union Territory of Chandigarh, (SC)
Pal Singh v. Union Territory Of Chandigarh (SC)
Arjan Singh v. Union Territory of Chandigarh (SC)
Unni Krishnan J.P. v. State of Andhra Pradesh (SC)
Chhittar v. State of Rajasthan, (SC)
Amar Singh v. State of Punjab (SC)
State of Tamil Nadu and anr. v. V.C. Subramani, (SC)
Anil Kumar Singh v. Union of India (SC)
DDA Graduate Engineers' Association v. .Lieutenant Governor of Delhi, (SC)
M.G. Pandke v. Municipal Council Hinganghat Distt, (SC)
Venkatesh v. State of Tamil Nadu, (SC)
Jairam v. State of M.P., (SC)
D.K. Sharma v. Ram Sharan Yadav, (SC)
Bhandara District Central Co-operative Bank Ltd. v. State of Maharashtra, (SC)
Hukum Singh v. State of Haryana (SC)
Sarmukh Singh Grewal v. State of U.P. (SC)
State of Gujarat v. Mohan Saradha, (SC)
Union of India v. Jain Spinners Ltd., (SC)
M/S. Andhra Cement Co. Ltd v. Andhra Pradesh State Elect. Board (SC)
Commissioner of Income Tax, Bombay v. M/s Godavari Corpn. Ltd. (SC)
Krishan Lal v. Vidya Wati (SC)
Shankar Lal Yadav v. State of M.P. (SC)
Khodidas Manjibhai Savriaya v. State of Gujarat (SC)
Vijay Kumar v. State of Punjab", (SC)
Bhatinda Improvement Trust v. Balwant Singh, (SC)
Union of India v. Sita Ram Dheer (SC)
Administrator of Dadra and Nagar Haveli, Silvassa v. H.P.Vore, (SC)
Lakhwinder Singh v. State of Punjab, (SC)
Thakore Dolji Vanvirji v. State of Gujarat, (SC)
Shakuntala v. State of Punjab, (SC)
Gurain Singh v. State of Punjab (SC)
Aslam Babalal Desai v. State of Maharashtra, (SC)
Sher Singh v. State of Haryana, (SC)
Sewaram v. Sobaran Singh, (SC)
Manik Devrao Shinde v. State of Maharashtra (SC)
Aher Maya Visa v. State of Gujarat, (SC)
Chandu v. State of M.P., (SC)
Mahanagar Telephone Nigam Limited and United Data Base (India) Limited v. Zunjarrao Sakharamrao Moray (SC)
Pine Chemical Suppliers, M/s. v. Collector of Customs (Bombay), (SC)
Gulab Singh v. State of U.P. (SC)
Union of India v. Hari Krishan Khosla , (SC)
State of U.P. v. VII Additional District Judge, (SC)
Nallamsetty Yanadaiah v. State of A.P., (SC)
Simranjit Singh Mann v. Union of India, (SC)
State of U.P. v. Atal Behari Shastri, (SC)
Gopal Krishna Sharma v. State of Rajasthan, (SC)
Prafulla Chandra Mohapatra v. State of Orissa, (SC)
Bhuwaneshwar Prasad Singh v. State of Bihar, (SC)
H.P. Road Transport Corporationv. Balwant Singh, (SC)
Jarnail Singh v. State of Punjab, (SC)
Jasbir Kaur v. State of Punjab, (SC)
Basheer Karar Mastry v. Mohamad Hanif Sheikh, (SC)
Union of India v. W.N. Chadha (SC)
Govinda Pillai Ramadas v. Lakshmikutty Amma Ammukutty Amma, (SC)
Mithilesh Kumar Sinha v. Returning Officer for Presidential , (SC)
District Board, Rohtas v. Arrah Sasaram Light Railway Co. LTD. (SC)
Navjyoti Co-op. Group Housing Society etc. v. Union of India, (SC)
Raj Singh v. State of U.P. (SC)
P.K. Indeevirakshan v. Taluk Land Board, (SC)
B.R. Mulani v. Dr. A.B. Aswathanarayana, (SC)
Commissioner of Income-tax v. M/s. Sun Engineering Works (P.) Ltd., (SC)
Achhan Rizvi v. State of Uttar Pradesh (SC)
Arjun Singh v. Union Territory of Chandigarh, (SC)
Sanehalate Paul (Smt) v. Nirmala Sudari Dey (Smt) (SC)
S. B. Noronha v. Union of India, (SC)
Junior Telecom Officer Forum v. Union of India, (SC)
State of Orissa v. Dhuliram Patnaik (SC)
Modern Food Industries (India) Ltd. v. Sachidanand Dass, (SC)
Secretary to the Govt, Harijan and Tribal Welfare Dept., Orissa v. Nityananda Pati, (SC)
Union of India v. N.P. Thomas, (SC)
Amarjit Singh v. State of Punjab, (SC)
Lakkappa Ningappa Ittappannavar v. State of Karnataka, (SC)
Rajesh R. Khushlani v. Mahendraprasad (Jt. Secretary, Ministry Of Finance, Govt. of India (SC)
Labour Contract Co-operative Society, Palikur v. Director of Mines and Geology, Hyderabad, (SC)
State Of Rajasthan v. Nandlal (SC)
Shanmugam Pillai v. Sri La Sri Ambalavana (SC)
Narayanarao (Dead) through Lrs. v. Sudarshan (SC)
Santana Sahu v. State of Orissa (SC)
Karnail Singh v. State of Punjab (SC)
Bombay Civil and Sessions Court Bar Assn. v. Jamshed N. Guzdar (SC)
Jaskaran Singh v. State of Punjab", (SC)
Ramesh Kumar v. State of Punjab, (SC)
Ramdas Narayan Patil v. State of Maharashtra (SC)
Shital Prasad v. State of U.P., (SC)
International Airports Authority of India Workers' Union v. International Airports Authority of India, (SC)
Indian Airlines Corporation v. Capt. K.C. Shukla, (SC)
Sagir Ahmed v. Union of India, (SC)
S.B.Dogra v. State of Himachal Pradesh, (SC)
Ram Parkash Makkar v. State of Haryana, (SC)
V.G. Nigam v. Kedar Nath Gupta, (SC)
Kulwant Rai v. Union of India (SC)
Annaporna Dutt v. State of U.P. , (SC)
Kanwar Pal Singh v. State of Haryana, (SC)
V.G. Nigam v. Kedar Nath Gupta, (SC)
Maniyeri Madhavan v. Inspector of Police, Cannanore, (SC)
Commissioner of Income Tax, Shillong v. Assam Trav
T.N. Document Writers' Association v. State of T.N. (SC)
State of T.N. v. M/s. Sanjeetha Trading Co., (SC)
State Of Kerala v. Dr Arvirah Poulose (Dead) (SC)
Shyam Singh v. Collector District Hamirpur U.P. (SC)
M. Manihar Singh & Ors. Manilal Singh v. Union of India & Anr. State of Manipur (SC)
Taluk Land Board v. Venkiteswara Iyer (SC)
Additional Commissioner of Income-tax v. M/s. East Coast Floor Mills Pvt. Ltd., (SC)
Sita Ram v. State of U.P., (SC)
Chamardas v. State of M.P., (SC)
Ramdas v. State of M.P., (SC)
Jangir Singh v. State of Haryana, (SC)
Abida Hasan v. Mohd. Bahar Ali (SC)
Director of Indian Medicine & Homoeopathy, Orissa v. Dayanidhi Dwivadi (SC)
Dr. Ravinder Nath v. State of U.P., (SC)
Chiranji Lal v. Major Singh, (SC)
State of M.P. v. Vishnu Dutta (VS) Dubey (SC)
State of Rajasthan v. Roop Chand Shah (SC)
K. Patel Chemo Pharma P. Ltd. v. Laxmibai Ramchandra Iyer (SC)
Bijal Sunil Patel v. Sunil Harishbhai Patel (SC)
Laxman Bhagat v. State of Bihar (SC)
Commissioner of Wealth Tax, Hyderabad v. Officer In Charge, Secunderabad (SC)
Rizwan v. Waqar Ahmad (SC)
Martin Burn Ltd. v. Commissioner Of Income Tax, W.B. (SC)
State of M.P. v. Pramod Bhartiya, (SC)
N.F. Sali v. State of Karnataka, (SC)
Lalit Kumar v. Union of India (SC)
Karamjeet Singh v. Union of India, (SC)
Union of India v. J.S. Brar, (SC)
Pashora Singh v. State of Punjab, (SC)
Crescent Iron and Steel Corporation Ltd. v. Union
M. Budda Prasad v. Simhadri Satyanarayana Rao, (SC)
Tiko (Smt) v. Lachman (SC)
Union of India v. Rajendra Singh, (SC)
Raghavan Achari and Njoonjappan v. State of Kerala, (SC)
State Bank of India v. D.C. Aggarwal, (SC)
State of Madhya Pradesh v. Syed Naseem Zahir, (SC)
Univ. of Delhi v. Sapna Kalia (SC)
Food Corporation of India v. Jagdish Chandra Saha, (SC)
Everest Co-owners, A.B.C. v. M.P. State Warehousing Corporation, (SC)
Managing Director, Orissa Construction Corpn. v. S
Polaki Motors v. State of Orissa , (SC)
Steel Rolling Mills of Bengal Ltd. v. Union of India (SC)
Brijendra Kumar Chaudhari v. State of U.P. , (SC)
Manicklal Mukherjee (Kali Durga Estate), Calcutta v. Commissioner of Sanchaita Investments, Calcutta, (SC)
Umesh Chandra Misra v. Union of India, (SC)
Hawabi Sayed Arif Sayed Hanif v. L. Hamingliana, (SC)
Niwas v. Ram Bharosey, (SC)
Ganpat Mahadeo Mane v. State of Maharashtra, (SC)
Harbans Lal v. State of Haryana, (SC)
Mullagiri Vajram v. State of A.P., (SC)
Ranjit Singh v. State of Maharashtra, (SC)
Gujarat Water Resources Development Corporation Ltd. v. Pravin Kumar N. Makwana, (SC)
M.B. Joshi v. Satish Kumar, (SC)
State of H.P. v. Maharani Kam Sundri, (SC)
Kanbi Manji Abji v. Kanbi Vaghji Mavji, (SC)
Union Carbide India Limited v. Union of India, (SC)
Commissioner of Income Tax, Karnataka v. M/s Kirloskar Electric Co. Ltd. (SC)
State of Madhya Pradesh v. Dr. (Mrs.) Sumedha Gahebdragadkara, (SC)
State of U.P. v. G.P. Swami (SC)
Tahil Ram v. Ramchand, (SC)
Sarojini v. State of M.P., (SC)
Pushpa Kisin Sitlani v. Union of India (SC)
Union of India v. A.K. Chatterjee (SC)
Smt. Yashoda Devi v. District Magistrate, Gorakhpur (SC)
Nirlon Synthetic Fibres & Chemicals Ltd. v. Union Of India (SC)
M. Manihar Singh Manilal Singh v. Union of India/State of Manipur (SC)
TVL. Ramco Cement Distribution Co. Pvt. Ltd., v. S
Maharaj Jagat Singh v. Lt. Col. Sawai Bhawani Singh, (SC)
Indian Oil Corporation v. Municipal Corporation, Jullundhar, (SC)
Executive Engineer, Irrigation Division v. Laghubhai Nanubhai (SC)
Union of India v. Dr. P. Rajaram, (SC)
Bachi Singh v. Union of India, (SC)
Paras Ram v. State of Haryana, (SC)
Re : Death of Sawinder Singh Grover with Shri Dalip K. Basu v. State of West Bengal, (SC)
Thakarde Malaji Ramsangji v. State of Gujarat, (SC)
Narayan Raghunath Phadke v. State of Maharashtra, (SC)
Dalip K. Basu v. State of West Bengal (SC)
Kashmira Singh v. State of Punjab, (SC)
Shamkant Narayan Deshpande v. Maharashtra Industrial Development Corporation, (SC)
Shirish Govind Prabhudesai v. State of Maharasthtra, (SC)
Union of India v. Bigyan Mahapatra, (SC)
Mohinder Singh v. State of Punjab (SC)
Re : Death of Sawinder Singh Grover v. ABC (SC)
Anju Bala v. Ashok Kumar (SC)
Jagdish Lal Dua v. Estate officer (SC)
Hotel Balaji v. State of A.P., (SC)
Escorts Limited v. Union of India, (SC)
Indian Bank v. K. Nataraja Pillai, (SC)
Jugal Kishore Prabhatilal Sharma v. Vijayendra Prabhatilal Sharma, (SC)
K. Gopinathan v. Union of India (SC)
C. A. Shankar Prasad v. Karnataka State Adult Education Council, (SC)
Nalini Kant Sinha v. State of Bihar, (SC)
Ponnappa Gounder v. V. Kandaswamy, (SC)
Joti Parshad v. State of Haryana, (SC)
Dharam Singh v. State of Punjab, (SC)
Kartar Singh v. State of Punjab, (SC)
Ajmer Singh v. State of Punjab, (SC)
Balkar Singh v. State of Punjab, (SC)
R.N. Gosain v. Yashpal Dhir, (SC)
Chinnamma Sivadas v. State (Delhi Admn.) (SC)
E. Prabavathy v. The Life Insurance Corporation of India, (SC)
Govering Council of Kidwai Memorial Institution of Oncology, Bangalore v. Dr. Pandurang (SC)
State of H.P. v. Pran Nath Anand (SC)
Shri Balaji Modern Rice and Flour Mills v. Govt. of A.P. (SC)
M. Manihar Singh and others I. Manilal Singh v. Union of India and another State of Manipur (SC)
Employees State Insurance v. R.K. Swamy, (SC)
Indian Red Cross v. Union Of India (SC)
State of M.P. v. Ajay Singh, (SC)
Maharaja Sawai Man Singh II v. State of Rajasthan (SC)
Shantilal Kashibhai Patel v. State of Gujarat (SC)
Kishan Singh v. State Of Uttar Pradesh, (SC)
R.S. Dhall v. State of Haryana (SC)
B. Rarmlamma v. State of Andhra Pradesh (SC)
Janta Alias Gurjant Singh v. State of Haryana (SC)
Ramaotar v. State of M.P., (SC)
Vishram v. State of M.P., (SC)
Arbind Singh v. State of Bihar, (SC)
Union Territory of Chandigarh v. Dilbagh Singh, (SC)
Rajbir Singh v. State of Haryana (SC)
Food Corporation of India v. M/s. Kamdhenu Cattle Feed Industries, (SC)
Krishna Bhimrao Deshpande v. Land Tribunal, Dharwad, (SC)
Atma Ram Aggarwal v. State of U.P, (SC)
Bhopal Gas Peerit Mahila Udyog Sangathan v. Union of India (SC)
Ram Phal v. State of Haryana (SC)
Ravinder v. State of Haryana (SC)
State of Madhya Pradesh v. Hari Datt Sharma, (SC)
State of U.P. v. U.P. Rajya Vidhit Adhikari Karyalaya Karamchari Sangh (SC)
State of Bihar v. Kamlesh Jain. (SC)
State of Karnataka v. K. Gangadhara (SC)
Ganga Das v. State of Orissa (SC)
State of T.N. v. Vedapatasala Trust (SC)
M.L. Jain v. Union of India, (SC)
Manoj Kumar Rai v. Union of India, (SC)
Surendra Kumar Lenka Thru Dibakar Bhdi v. Officer-In-Charge (SC)
Gurbachan Singh (Dead) Through Lrs. v. Saliabi Alias Bibijan (SC)
State Bank of India v. V. Parthasarathy, (SC)
Joginder Singh v. Surinder Singh (SC)
Kashyap Zip Ind. v. Union of India (SC)
V.B. Arun Kumar v. Jayasingh, (SC)
Cosmopolitan Hospital v. Vasantha P. Nair (SC)
Food Corporation of India v. Suraj Bhan (SC)
Reserve Bank of India v. S. Jayarajan, (SC)
Indian Administrative Service (S.C.S.) Association v. Union of India, (SC)
M. Sankaranarayanan v. State of Karnataka, (SC)
Malkhan Singh v. State Of Haryana (SC)
State of A.P. v. S. Eshar Singh, (SC)
Chaman Prakash Puri v. Ishwar Dass Rajput (SC)
Macdowell & Company Limited v. R. Parthasarathy (SC)
U.P.Development of Electro Homoeopathic System of Medicine, U.P. v. State of U.P. . (SC)
Ramjas Foundation v. Union of India, (SC)
A. K. Ghosh v. Bharat Coking Coal Ltd., (SC)
State of M.P. v. Chandra Shakhar (SC)
Geep Industrial Syndicate Limited v. Union of Indi
Variavan Saraswathi v. Eachampi Thevi, (SC)
Shri Ramvir Singh v. Union of India, (SC)
S.M. Ilyas v. Indian Council of Agricultural Research, (SC)
National Federation of State NFC (Physical Education) Teachers Asso. v. Union of India, (SC)
Indra Sawhney v. Union of India (SC)
Rohit Kumar Mehra v. Asstt. Collector, Customs, Ministry of Revenue, Amritsar (SC)
State of U.P. v. Vinod Prakash Tayal (SC)
C.B. Gautam v. Union of India (SC)
Gannon Dunkerley and Co., M/s. v. State of Rajasth
A.A. Haja Muniuddian v. Indian Railways, (SC)
Satyanarain Dudhani v. Uday Kumar Singh, (SC)
State of M.P. v. Arjun Singh, (SC)
Thirumathi Jayam v. Thiru A.M. Mohammed Sabair (SC)
M/s. Builders Association of India v. Union of India (SC)
Yogesh Kalidas Shah v. Union of India (SC)
Builders Association of India, M/s. v. State of Karnataka, (SC)
Rambai Manjanath Nayak v. Union of India, (SC)
Union of India v. Mohd. Sadiq Rather, (SC)
State of U.P. v. Rajesh Kumar Mishra, (SC)
Sandeep Barar v. State of Punjab, (SC)
Rajendra Roy v. Union of India, (SC)
Kamla v. State of Punjab, (SC)
I.D. Agarwal v. Union of India (SC)
I.-T. Commr.,Orissa v. Dhadi Sahu, (SC)
Commissioner, Quilon Municipality v. Canara Bank, Quilon (SC)
Executive Engineer, Orissa v. Ganga Ram Chhapolia (SC)
Commissioner of Income Tax v. M/s. Forbes Campbell (SC)
Syed and Company v. State of Jammu & Kashmir (SC)
Payal Jindal (Mrs) v. A.K. Jindal (SC)
Achhan Rizvi (I) v. State of U.P. (SC)
Devi Lal v. Chandan Singh (SC)
Syed Khalid Razvi v. Union of India, (SC)
N.T.C. (South) Maharashtra, Ltd. v. Rashtriya Mazdoor Sangh, (SC)
State of U.P. v. Jagdish Narain Rai (S.C.)
Vishnu Kondaji Jadhav v. State of Maharashtra, (SC)
Babu Lal Bajpai v. State of U.P., (SC)
State of Orissa v. Sri B.N. Agarwal, (SC)
Chandigarh Administration v. Chander Parkash Malhotra, (SC)
Sengunthar Trust v. Bangalore Development Authority, (SC)
Achan Rizvi v. State of U. P. (SC)
Jeet Singh v. State Of U.P. (SC)
Batliboi Employees Union v. Batliboi (SC)
Roshan Lal Ahuja v. ABC (SC)
State of Kerala v. Sri Mambarambil Gregory., (SC)
C.B. Gautam v. Union of India, (SC)
Sharadchandra Govind Rao Pawar v. E.V. Alias Balasahed Vikhe Patil (SC)
Bhide Girls Education v. Education Officer, (SC)
Achan Rizvi v. State of U.P. (SC)
Achhan Rizvi v. State Of U.P. (SC)
Syed Muzaffar Ali v. Municipal Corporation of Delhi (SC)
Divisional Commercial Superintendent v. K. Nagarajan (SC)
Punjab State Electricity Board v. Ludhiana Steel P
Union of India v. Khairul Jabbar (SC)
Achhan Rizvi v. State of U.P. (SC)
Karamchand Premchand Pvt. Ltd., M/s. v. Commissioner of Income-tax, Gujarat, (SC)
State of Himachal Pradesh v. Post-Graduate Teachers Association, H.P., (SC)
State of Karnataka v. Appa Balu Ingale, (SC)
P.D. Pushparajan v. State of Kerala (SC)
State Bank of Travancore, Trivandrum v. E.J. Joseph, (SC)
Maharaj Jagat Singh v. Lt. Col. Sawai Bhawani Singh (SC)
Jarnail Singh v. Secretary, Ministery of Haryana, (SC)
Jogi Jha v. State of Bihar (SC)
Chotey Lal v. State of U.P. (SC)
Azra Abdulla (Smt.) v. M/s. Asiatic Oxygen & Acetylene Co. Ltd. (SC)
Dasari Navaneethamu v. G. Ramakoti Reddy (SC)
Videocon Narmada Electronics Ltd. v. M. & R. Trade Practices Comm. (SC)
Neetu Mata v. Shailendra Mata (SC)
Jaspal Kaur v. Jatinder Pal Singh (SC)
Vijay Mills Company Limited v. State of Gujarat, (SC)
Achhan Rizvi v. State of U.P. (SC)
State of West Bengal v. Rash Behari Sarkar (S.C.)
Razakbhai Issakbhai v. State of Gujarat , (SC)
Jhansi Development Authority, Jhansi v. Munna Lal Aggarwal (SC)
Noorali Abdulla Modi v. Suresh Motilal Telerja (SC)
Dhirendra Kumar v. State of Bihar, (SC)
U.P. Basic Shiksha Parishad v. Hari Deo Mani Tripathi, (SC)
Central Provident Fund Commissioner v. Ashok Dubey, (SC)
Babita Prasad v. State of Bihar, (SC)
Lala Jeetmal Kapoor Trust v. State of U.P. (SC)
Bank of Maharashtra v. M/s. Automative Engineering Co., (SC)
Kapoor Chand v. Ganesh Dutt, (SC)
Binod Bihari Singh v. Union of India, (SC)
Gopalan Vijayan v. Kunchanadhan Raveendran, (SC)
Subramania Gurukkal v. Patteswaraswami Dev Asthanam, Perur (SC)
Toguru Sudhakar Reddy v. Government of A.P., (SC)
Dhiraj Lal H. Vohra v. Union of India, (SC)
M/s K. & Co. Etc. v. State of Kerala, (SC)
Roshan Lal Nirula v. Smt. Santosh Mahendroo, (SC)
Satrughana Alias Satrughana Parida v. State of Orissa (SC)
Union of India v. Sanjay Pant, (SC)
P.V. Srinivasa Sastry v. Comptroller & Auditor General, (S.C.)
Arti K. Chhabra v. Union of India, (SC)
Laxmi Kunwar v. State of Rajasthan , (SC)
Banwari Lal v. Smt. Chando Devi (Through L.R.), (SC)
State of Maharashtra v. Rattanlal, (SC)
K.V. Narayana Rao v. P. Purushotham Rao, (SC)
State of Orissa v. Balakrushna Sathpathy, (SC)
All India Judges Association v. Union of India (SC)
Romesh Kumar v. State of Punjab, (SC)
K.A. Paul v. Taluk Land Board (S.C.)
Thakamma Mathew v. M. Azamathulla Khan, (SC)
Ramniklal A. Shah v. Hamida Begum (Dead) By Lrs. (SC)
Rukmini Amma Saradamma v. Kallyani Sulochana, (SC)
Crescent Dyes and Chemicals Ltd. v. Ram Naresh Tripathi, (SC)
Himachal Pradesh State Electricity Board v. Somdutt Uppal, (SC)
Union of India v. W.N. Chadha, (SC)
St. Joseph Textiles v. Union of India, (SC)
Atlas Cycle Industries Ltd. v. State of Haryana, (SC)
British Machinery Supplies Company v. The Union of India (SC)
Jagdish Prasad v. M.C.D., (SC)
American Express Bank Ltd. v. Calcutta Steel Co., (SC)
J. Chandrasekhara Rao v. V. Jagapathi Rao, (SC)
Smt. Chand Rani (dead) v. Kamal Rani (dead) (SC)
Sampat Singh v. State of Haryana, (SC)
Moosa Husein Sanghar v. State of Gujarat, (SC)
Hawa Singh v. State of Haryana (SC)
Jai Singh Dalal v. State of Haryana, (SC)
Ashok Kumar Sharma v. Chander Shekher, (SC)
S.A. Khan v. State of Haryana, (SC)
State of Haryana v. Ch. Bhajan Lal, (SC)
Oriental Insurance Co. Ltd. v. T. Mohammed Raisuli Hassan, (SC)
Acchan Rizvi v. State of Uttar Pradesh (SC)
Lica (P.) Ltd. v. Official Liquidator , (SC)
Maker Dhwaaj Pal v. Smt. Neera Yadav, (SC)
Suresh Kumar Chhotray v. State of Orissa (SC)
Mohd. Zahir Khan v. Union of India, (SC)
Uttam Sadda v. State of Punjab, (SC)
Lavji Mona v. State of Gujarat, (SC)
Pritam Singh v. State of Punjab, (SC)
Vidya Saran Sharma v. Sudarshan Lal, (SC)
General Manager, Kerala State Road Transport Corporation v. Susamma Thomas, (SC)
General Manager, Kerala State Road Transport Corporation v. Susamma Thomas (SC)
Sri Lal Sah v. Gulabchand Sah, (SC)
Suresh Sakharam Chaugule v. Parel Cotton Press Factory Pvt. Ltd., (SC)
Chettinad Corporation P. Ltd. v. Commissioner of I
Zenith Ltd. v. Commissioner of Income-Tax, (SC)
Commissioner of Income-Tax v. Singh Transport Co.,
A. C. Paul v. Tax Recovery Officer, Tirunelvelu, (
State of M.P. v. Ramesh Kumar Sharma , (SC)
A. Tripathi v. J.P. Gupta, (SC)
Commissioner of Income Tax v. Madras Auto Service,
Jagtar Singh v. State of Punjab, (SC)
Union of India v. Parle Products Pvt. Ltd., (SC)
Dharampal v. Ramshri, (SC)
Common Cause, A Registered Society v. Union of India, (SC)
Dipak Kumar Chatterjee v. Commissioner of Payments (Jute), (SC)
Hari Om v. State of Uttar Pradesh, (SC)
Bhagwan Das Jain v. State of Punjab, (SC)
Hans Raj v. State of Haryana (SC)
Hong Kong Polychem v. Collector of Customs (SC)
Indian Institute of Technology v. Navin Kumar Singh (SC)
Jagdish Chander Bhatia v. Lachhman Das Bhatia, (SC)
Kishun Singh v. State of Bihar, (SC)
S.V. Chandra Pandian v. S.V. Sivalinga Nadar, (SC)
Jai Prakash v. Satnarain Singh, (SC)
Badri Yadav v. Sat Narain Das , (SC)
Sales Tax Officer v. M/s. Palco Lining Co. (SC)
Sterling Computers Ltd. v. M/s. M and N Publications Ltd., (SC)
Mahendra Singh v. Jagbir Singh, (SC)
Special Reference No. 1/93 v. ABC (SC)
Ahmedabad Mfg. and Calico Ptg. Co. Ltd. v. Union of India, (SC)
M/s. Ashok Soap Factory v. Municipal Corporation of Delhi, (SC)
State of Orissa v. Lal Chand Kapani, (SC)
Manorma Verma v. State of Bihar, (SC)
Jaspreet Gogia v. State of Punjab (SC)
Bishamber Dass Kohli (Dead by LRs.) v. Smt. Satya Bhalla, (SC)
Gulraj Singh Grewal v. Dr. Harbans Singh, (SC)
Madan Mohan v. Krishan Kumar Sood, (SC)
Smt. V. Kameshwari v. Union of India, (SC)
Mrs. Rekha Chaturvedi v. University of Rajasthan, (SC)
State of Punjab v. Constable Subhash Chander, (SC)
Gurdial Singh v. State of Punjab, (SC)
Rameshwar Dayal v. Banda (Dead) through his LRs., (SC)
V.G. Lanjekar v. State of Maharashtra, (SC)
Ramaswamy v. State of Tamil Nadu, (SC)
State of A.P. v. M. Lakshmi Devi , (SC)
Mihan Singh v. Ravi Prasad, (SC)
Raghubir Singh and Chatter Singh v. Union Territory of Chandigarh, (SC)
Union of India v. Hindustan Development Corpn., (SC)
Chandrakala Menon v. Capt. Vipin Menon, (SC)
Ratanlal Malviya v. State of M.P., (SC)
Yeshwant Singh Kothari v. State Bank of Indore, (SC)
Employees State Insurance Corporation v. M/s. Hotel Kalpaka International, (SC)
T. Narasimhacharyulu v. State of Andhra Pradesh, (SC)
Shamsher Singh v. State of U.P., (SC)
Jajodia (Overseas) Pvt. Ltd. v. Industrial Development Corp. of Orissa Ltd., (SC)
Abhimanyudu Dake v. Vivekananda Karupati, (SC)
Prafulla Kumar Swain v. Prakash Chandra Misra, (SC)
Ch. Jawahar Singh v. State of Haryana, (SC)
Mohd. Aslam @ Bhure v. State of U.P. (SC)
Jarnail Singh v. State of Haryana, (SC)
Karam Singh v. State of Punjab, (SC)
Babu Lal v. State of M.P., (SC)
Driescher Panicker Switchgear Pvt. Ltd. v. Collector of Central Excise (SC)
Pularu v. State of M.P., (SC)
Assambrook v. Krishen Kumar Kapoor (SC)
B.S.R.T. Corpn.v. Sushil Kumar Vohra, (SC)
Kulwant Singh v. State of Punjab, (SC)
State Bank of India v. G.K. Deshak , (SC)
Chetana Dilip Motghare v. Bhide Girls Education Society, Nagpur, (SC)
Dr. M.V. Nair v. Union of India, (SC)
Poochali Radhakrishnan v. Poochali Leela (SC)
All India Trade Union of Food Corporation Employees and Workers v. J.M. Lyngdoh, (SC)
Union of India v. K.K. Dhawan, (SC)
Panna v. A. S. Samra, (SC)
Special Reference No. 1 of 1993 v. ABC (SC)
Chaya v. Bapusaheb , (SC)
Anwari Basavaraj Patil v. Siddaramaiah, (SC)
Rajasthan Housing Board v. Shri Kishan, (SC)
Ravi Ranjan Pandey v. The State of Bihar, (SC)
Union of India v. Sher Singh, (SC)
Smt. Prerna v. M.P. State Road Transport Corporation, (SC)
State of Bihar v. Narasimha Sundram, (SC)
Official Trustee of Tamil Nadu v. Udavumkarankal, (SC)
Maharashtra Tubes Ltd. v. S. I. and I. Corpn. of Maharashtra Ltd., (SC)
Lalji Khimji v. State of Gujarat , (SC)
Kailash Chandra Rajawat v. Union of India , (SC)
Collector Of C. Excise, Baroda v. Safari Industries (India) Ltd. (SC)
Union of India v. V. Ramadass , (SC)
M/s. Sahni Silk Mills (P) Ltd. v. Employees State Insurance Corp., (SC)
Kundan Lal v. Angan Lal, (SC)
State of Andhra Pradesh v. Sri P.V. Narasimharao (SC)
Ram Pal v. State of Haryana, (SC)
Ravi Raman Prasad v. State of Bihar, (SC)
Surinder Kumar Dutt v. Shakti Co-op. House Building Ltd. , (SC)
R.S.D.V. Finance Co. Pvt. Ltd. v. Shree Vallabh Glass Works Ltd., (SC)
Pulin Behari Lal v. Mahadeb Dutte, (SC)
P. Murugesan v. State of Tamil Nadu, (SC)
Govt. of A.P. v. P. Dilip Kumar, (SC)
State of W.B. v. Madan Mohan Sen, (SC)
Unni Krishnan, J.P. v. State of A.P., (SC)
Rattni v. State of H.P., (SC)
Rattni (Smt) v. State of H.P. (SC)
Major Genl. B.M. Bhattacharjee (Retd.) v. Russel Estate Corp., (SC)
Raghunathrao Ganpatrao v. Union of India, (SC)
W.-T. Commr. v. Karan Singh , (SC)
Major Genl. B.M. Bhattacharjee (Retd.) v. Russel Estate Corporation, (SC)
Amrik Singh v. State of Punjab, (SC)
Pandurang Dnyandeo Hatkar v. State of Maharashtra, (SC)
Ms. Savita Kumari v. Union of India, (SC)
Ram Avatar Pandey v. Union of India (SC)
Saida v. State of Rajasthan (SC)
Parvej Aktar v. Union of India, (SC)
T. Velayudhan Achari v. Union of India, (SC)
I. Manilal Singh v. Dr. H. Borobabu Singh, (SC)
Rama Kant Pandey v. Union of India, (SC)
Salil Dutta v. T.M. & M.C. Private Ltd., (SC)
State of Punjab v. M/s. Vishkarma and Co., (SC)
Murli v. State of Rajasthan, (SC)
Children Film Society of India v. Sridhar Sharma, (SC)
Union of India v. Shri Dulal Dutt, (SC)
State of U.P. v. Labh Chand, (SC)
Union of India v. Harnam Singh, (SC)
State of Bihar v. Bihar State Workshop, (SC)
Raj Bhushan Gandhi v. Secretary, H.S.E.B., (SC)
State of Bihar v. Bihar State Workshop Supdts. Federation, (SC)
Mrs. Radhabai Dolatrai Dave v. Mrs. Padma Kilawala, (SC)
W.N. Chadha v. Union of India (SC)
Jawaharlal Nehru University v. Maj. General Y. M. Bammi, (SC)
Ameena Bi v. Kuppuswami Naidu, (SC)
Supreme Court Advocate-On-Records Association v. The Union of India (SC)
Rampukar Rai v. State of Bihar, (SC)
Nand Kumar v. State of Punjab (SC)
R.C. Poudyal v. Union of India, (SC)
Dashrath Baburao Sangale v. Kashimath Bhaskar Data, (SC)
Mohan Lal v. Raghunath Singh, (SC)
Hanuman v. State of Haryana, (SC)
Sardar Narender Singh v. IVth Addl. Distt. Judge, (SC)
Ranchandra Kulkarni v. Dinker , (S.C.)
Sarbir Singh v. State of Punjab, (SC)
Krishi Utpadan Mandi Samiti v. M/s. Shankar Industries , (SC)
Kishan v. State of Haryana, (SC)
Sarva Shramik Sangh, Bombay v. Indian Hume Pipe Co. Ltd., (SC)
Union of India v. C.L. Verma, (SC)
Indian Council of Agricultural Research v. Shashi Gupta, (SC)
Sanjay Kumar v. State of M.P. , (SC)
Mirah Decor v. Collector Of Customs, (SC)
Banwasi Seva Ashram v. State of U.P. (S.C.)
Marco Textiles v. Union of India (UOI) , (SC)
Industrial Finance Corporation v. Official Liquidator, High Court, Calcutta, (SC)
Smt. Pusibai Rathi v. Sri Raghavendra Rice Depot, (SC)
State of Haryana v. O.P. Sharma, (SC)
T.S. Thiruvengadam v. Secretary to Govt. of India, Ministry of Finance, Dept. of Expenditure, New Delhi, (SC)
Mohd. Zahoor v. Commissioner of Sales Tax (SC)
Jonnella Narashimharao and Co. v. Commissioner of
State of Bihar v. K.J.D. Singh, (SC)
State of Karnataka v. Ganapathy (SC)
Commissioner of Income-Tax (Addl.) v. Ganapathi Ra
State of Himachal Pradesh v. Raghubir Singh, (SC)
Prasad Mahato v. State of Bihar, (SC)
Laxmi Devi Sugar Mills v. Commissioner of Income Tax, U.P. (SC)
French Dyes and Chemicals(I) Pvt. Ltd. v. C.I.T. (SC)
Smt. Indramani Bai And Anr v. Commissioner of Income-Tax (Addl, (SC)
Tej Narain Tiwary v. State of Bihar, (SC)
Dr. M.A. Haque v. Union of India, (SC)
State of Rajasthan v. Rajendra Kumar Godika, (SC)
Moti Lal v. Rent Control and Eviction Officer, (SC)
Hiralal Moolchand Doshi v. Barot Raman Lal Ranchhoddas (dead), (SC)
D. Dasegowda v. State of Karnataka, (SC)
Inderaj v. Financial Commissioner, (SC)
Emil Webber v. Commissioner of Income-tax, V and M, Nagpur, (SC)
Brij Mohan v. Commissioner of Income-tax, New Delh
Om Narain Agarwal v. Nagar Palika, Shahjahanpur, (SC)
State of Andhra Pradesh v. Punati Ramulu, (SC)
Commissioner of Income-Tax v. United General Trust
Rajaram v. State of M.P, (SC)
Dwarka Prasad v. State of U.P. (SC)
Kotha Das v. State of A.P. (SC)
Sardar Singh v. State (Delhi Administration), (SC)
Indian Aluminium Co. Ltd. Calcutta v. Karnataka Electricity Board, Bangalore (SC)
Warlu v. Gangotribai, (SC)
Bhaskar Gajanan Kajrekar v. Administrator, Dadra and Nagar Haveli, (SC)
Union of India v. Rajendra Kumar Sharma, (SC)
State of Haryana v. Gurnam Singh (SC)
Additional Commissioner of Income Tax v. M. Karthikeyan (SC)
Subran @ Subramanian v. State of Kerala, (SC)
Padmanabhan Vijaykumar v. State of Kerala, (SC)
M/s. Bayer India Ltd. v. State of Maharashtra, (SC)
Ram Bilas v. Jagat Narain Shrivastava, (SC)
In Re. CEGAT (SC)
Commissioner of Wealth-Tax v. Sheo Kumar Gupta, (SC)
K.S. Viswam Iyer v. State Wakf Board, (SC)
Assam Co-op. Apex Marketing Society Ltd. v. Addl. I.T. Commr., (SC)
A.P. State Electricity Board v. M/s. Sarada Ferro
Bhimappa Jinnappa Naganur v. State of Karnataka, (SC)
State of U.P. v. M/s. Aditya Kumar Gulab Shankar, (SC)
Mercine Souza v. Ganapathy Bhatta, (SC)
M/s. Waste Products Reclaimor Private Ltd. v. M/s. Bharat Coking Coal Ltd. (SC)
Standard Triumph Motor Co. Ltd., M/s. v. I.-T. Commr., Madras, (SC)
Karamchand Premchand Pvt. Ltd., M/s. v. I.-T. Commr., Gujarat, (SC)
Chief Engineer & Secretary, E.D., U.T. v. Kamlesh Baboo, (SC)
Pritam Singh v. State of Punjab, (SC)
Laxmishankar Harishankar Bhatt v. Vashram Vasta, (SC)
Tej Pal Saini v. State Bank of Patiala, (SC)
Vam Organic Chemicals Ltd. v. State of Uttar Pradesh (SC)
Raymond Woollen Mills Ltd. v. M.R.T.P. Commission, (SC)
State Of Maharashtra v. Oswal Agro Mills Limited (SC)
Harendra Nath Mandal v. State of Bihar, (SC)
U.P. Financial Corporation v. M/s. Gem Cap (India) Pvt. Ltd., (SC)
Laxman Marotra Navkhare v. Keshavrao, (SC)
Om Prakash v. Smt. Sunhari Devi, (SC)
Heera Prasad v. State Bank of India, (SC)
K. Rajan v. State of Tamil Nadu, (SC)
Chhathu Ram v. Commissioner of Income-tax, Bihar, Patna, (SC)
Subrata Acharjee v. Union of India (SC)
I.-T. Commr., Calcutta v. M/s. Braithwaite and Co. Ltd., (SC)
Dy. Commr. of Sales Tax v. Kerala Rubber and Allied Products (SC)
Union of India v. Rajasthan Spinning & Weaving Mills Ltd. (SC)
IBP Company v. Bal Kishan Mittal (SC)
Commissioner of Sales Tax v. M/s. Amandi Pvt. Ltd. (S.C.)
Govindamma v. Veluswami, (SC)
State of Haryana v. Bhartu, (SC)
State of Haryana v. Karnal Co-operative Farmers Society Limited, (SC)
State of Rajasthan, Jaipur v. S.K. Dutt Sharma, (SC)
Vasant Rao Roman v. Union of India, (SC)
Smt. Sulochana Damodar v. Smt. Ratnaprabha V. Tople, (SC)
Sheik Mohammed & Co. v. State of Tamil Nadu, (SC)
Gurdeep Singh v. State of J&K, (SC)
Moti Ram v. Param Dev, (SC)
Excise Commissioner, Karnataka v. V. Sreekanta, (SC)
Jawahar Lal Wali v. State of Jammu & Kashmir, (SC)
Nandyal Co-Op. Spinning Mills Ltd. v. K.V. Mohan Rao , (S.C.)
Surinder Pal Jain v. Delhi Administration, (SC)
Supreme Court Adv. on Record Asso., S.P. Gupta v. Union of India (SC)
Gajadhar Prasad Choudhary v. State of Bihar, (SC)
C.P. Kalra v. Air India, Bombay, (SC)
State of T.N. v. Vela, (SC)
State of U.P. v. M/s. Synthetics and Chemicals Ltd. (S.C.)
Atia Mohammadi Begum v. State of U.P., (SC)
Mullapudi Venkata Krishna Rao v. Vedula Suryanarayana, (SC)
State of Maharashtra v. Dr. Budhikota Subharao, (SC)
Gaunter Edwin Kircher v. State of Goa, (SC)
Rai Saheb v. State of Haryana, (SC)
State of Maharashtra v. Dr. Budhikota Subharao, (SC)
Special Reference No. 1/93 Under Article BTZKACA401ETZK143(1) of The Constitution of India v. ABC (SC)
Special Reference No. 1/93 Under Article BTZKACA401ETZK143(1) of the Constitution of India v. ABC (SC)
State of Maharashtra v. Dr. Budhikota Subbarao (SC)
Supreme Court Employees v. Union of India, (SC)
State of Gujarat v. Shri A.C. Shah & Others, (SC)
Supreme Court Employees Welfare Association v. Union of India(SC)
Parveen Jindal v. State of Haryana, (SC)
Bhoja @ Bhoja Ram Gupta v. Rameshwar Agarwala, (SC)
Kanchan Lal Aggarwal v. Union of India (SC)
Managing Director, Food Corporation of India v. Narendra Kumar Jain, (SC)
Narendra Kumar v. Dharam Dutt, (SC)
Union of India v. Giriraj Sharma, (SC)
M. Venkata Krishna Rao v. B. Trinatha Reddy, (SC)
Bolineedi Venkataramaiah v. State of A.P., (SC)
Anil Phukan v. State of Assam, (SC)
Kristachar Gurachar Galgali v. Shivanagowda Kenchanagowda, (SC)
Siroman Singh v. State of Orissa, (SC)
Greater Delhi Planners Ltd., M/s. v. State of Haryana, (SC)
G. Annamalai Pillai v. District Revenue Officer, (SC)
G.T.N. Textiles Ltd. v. Assistant Directors, R.O.T. Commr., (SC)
Bihar Supply Syndicate, M/s. v. Asiatic Navigation, (SC)
Commissioner of Income-Tax v. Atlas COPCO (India) Ltd. (S.C.)
Commissioner of Income-Tax (Addl.) v. T. Naggi Reddy (S.C.)
Food Corporation of India v. L.C. Bhakat (SC)
Food Corporation of India v. Jagannath Dutta, (SC)
D.S. Dalal v. State Bank of India, (SC)
Chiranjilal Shrilal Goenka (deceased) through L.Rs
Padia Sales Corporation, M/s. v. Collector of Customs, Bombay, (SC)
Commissioner of Sales Tax v. M/s. Qureshi Cruchible Centre, (SC)
Mohd. Aslam @ Kuyian v. State of U.P., (SC)
Dhenkanal Municipal Council v. A. Raja Rao, (SC)
Narpatchand A. Bhandari v. Shantilal Moolshankar J
A. Jaja Kamaluddin v. N. Rengasami (S.C.)
Joshi Bhuraram Dattaram v. Jivibai D. Mulchand (SC)
Mrs. Veer Bala v. Delhi Administration (SC)
Kameshwar Prasad Sharma v. State of Bihar , (SC)
State of Orissa v. Sukanti Mohapatra, (SC)
Jai Shankar Prasad v. State of Bihar, (SC)
Anil Mattoo v. AIIMS, Union of India (SC)
Supreme Court Advocate-on-Record Association v. Union of India (SC)
Brij Lal v. Board of Revenue, (SC)
Tamil Nadu Documents Writers Association v. State of T.N., (SC)
Acumen Trading Corpn. v. Committee of Management of Baranagore Jute Factory (SC)
Subramaniam Swamy v. Governor of Tamil Nadu (SC)
Ghanshyamdas v. Om Parkash, (SC)
Associated Cement Company Ltd. v. Commissioner of Income tax, Bihar, Patna, (SC)
M. Manihar Singh v. Union of India (SC)
Nashik v. State of Maharashtra, (SC)
Sukhwinder Singh v. State of Punjab, (SC)
Surjit Singh v. State of Punjab, (SC)
Chhagan Dame v. State of Gujarat, (SC)
I. Manilal Singh v. Union of India with State of Manipur (SC)
Pathan Murtazakhan Dadamkhan v. Pathan Pirkhan Amdumiyan (Dead) by LRs., (SC)
B.I. Nagarale v. Union of India (SC)
Bimla Nand Prasad v. State of Bihar , (SC)
National Federation of Blind v. Union Public Service Commission, (SC)
P.M. Byas v. Union of India, (SC)
Sri V. Bhasker Rao v. State of A.P., (SC)
State of Gujarat v. Patel Javerbhai Babaldas, (SC)
Vipin Kumar v. Roshan Lal Anand, (SC)
Zala Chandubha Hematsinh v. State of Gujarat (SC)
Commissioner of Sales Tax, Bombay v. Vijay Kumar Laxminarayan Bhakkad (SC)
Balram v. State of U.P. (SC)
Sau Suman Narayan Niphade v. Narayan Sitaram Niphade (SC)
Smt. Nilabati Behera alias Lalita Behera v. State
Paresh Kalyandas Bhavsar v. Sadiq Yakubbhai Jamadar, (SC)
Kathi Ramku Aligbhai v. State of Gujarat, (SC)
M. Dayanand Reddy v. A.P. Industrial Infrastructure Corporation, (SC)
M/s. Devidayal Rolling Mills v. Prakash Chimanlal Parikh, (SC)
National Insurance Company Ltd. v. State Bank of India, (SC)
Nagarmal Baijnath, M/s. v. Commissioner of Income-tax, (SC)
Kundula Bala Subrahmanyam v. State of A.P., (SC)
R.S. Khemka v. State of Bihar, (SC)
K. Rajan v. C.K. Rajan (SC)
A.M. Kunhikoya @ Koya v. State of Kerala, (SC)
Hindustan Paper Corpn. Ltd. etc. v. State of Keral
Council of Higher Secondary Edcuation, Orissa v. Dyuti Prakash Das, Pradeep Kumar Dalal, (SC)
Council of Higher Secondary Education, Orissa v. Dyuti Prakash Dass, (SC)
State of Rajasthan v. Chandra Narain Verma, (SC)
Employees State Insurance Corporation v. Overseas Metal, (SC)
Association of Fire Service v. Municipal Corporation of Delhi (SC)
Union of India v. Raj Kishore Parija (SC)
Karmi Devi v. Union of India (SC)
U.P. Rajya Krishi Utapadan Mandi Parishad v. Sanjiv Rajan, (SC)
Sunita Sharma v. State of H.P., (SC)
Subramaniam Swamy v. Governor of Tamil Nadu (SC)
Chonadan Karunan Alias Perinjili v. State of Kerala (SC)
Bolem Bhaskara Rao v. State of A.P. (SC)
State of Haryana v. Inderaj, (SC)
Triveni Rubber and Plastics, M/s. v. Collector of Central Excise, Cochin", (SC)
Ram Vilas v. State of M.P., (SC)
K. Krishna Iyer v. State of Kerala, (SC)
Ch. Pulla Reddy v. State of Andhra Pradesh, (SC)
Gandhi Grah Nirman Sahkari Samiti Ltd. v. State of
Shanker Motiram Nale v. Shiolalsing Gannusing Rajput (SC)
Dy. Commr. of Sales Tax (Law), Ernakulam v. K.M. Mohammad Ali (SC)
Budhan v. Sauran Singh, (SC)
S. Vasudeva v. State of Karnataka, (SC)
Collector of Central Excise v. Neoli Sugar Factory, (SC)
Universal Radiators, Coimbatore v. Commissioner of Income-tax, Tamil Nadu, (SC)
Ex-servicemen Transport Association v. Union of India (SC)
Ramadhar Pandey v. State of U.P., (SC)
Abdul Mazid v. State of Assam, (SC)
Brijpal Singh v. State of U.P., (SC)
Bihar State Madarsa Education Board v. Anjuman Ahle-Hadces , (SC)
Deen Dayal Ojha v. U.P. Public Service Tribunal No. V, Lucknow , (SC)
Rajagopalswamy Konar v. State of T.N., (SC)
K.K.M. Nair v. Union of India, (SC)
State of T.N. v. P. Bose, (SC)
Morvi Municipality v. State of Gujarat, (SC)
Kashinath G. Jalmi, Dr. v. Speaker, (SC)
T.M. Balakrishna Mudaliar v. M. Satyanarayana Rao, (SC)
Orissa State Electricity Board v. Orissa Tiles Limited , (SC)
Smt. Parkash Kaur v. Smt. Sandhooram, (SC)
Tamil Nadu Dr. M.G.R. Medical University v. Meenakashi Ammal Trust (SC)
Dy. Commr. of Sales Tax (Law) Board of Revenue (Taxes) Kerala v. K.P. Moideenkutty (Dead) (SC)
State of Kerala v. T.S. Govindarajulu Naidu (SC)
Agricultural Produce Market Committee v. Prabhat Zarda Factory, (SC)
Bhargabi Cold Storage v. Orissa State Electricity Board (SC)
I.-T. Commr. (Central), Ludhiana v. M/s. Amritsar Transport Co. Pvt. Ltd., (SC)
Tekchand v. Competent Authority, (SC)
Sashi Kumar Sinha v. State of Bihar, (SC)
State of West Bengal v. Singell Tea and Agricultural Industries Ltd. (S.C.)
Mani Ram v. State of Rajasthan, (SC)
Man Singh v. State of M.P., (SC)
Lakhjit Singh v. State of Punjab, (SC)
Govind Narain v. State of Rajasthan, (SC)
Narayan Singh v. State of M.P. , (SC)
Gema Coutinho Rodrigues v. Bricio Francisco Pereira, (SC)
Kaulashwari Devi v. Nawal Kishore, (SC)
Kedia Leather And Liquor v. Union of India , (SC)
Empire Stores v. ITO , (SC)
Jyotendrasinhji v. S.I. Tripathi, (SC)
State of W.B. v. Aghore Nath Dey, (SC)
Sakharam Shankar Bansode v. State of Maharashtra, (SC)
P. Rathinam v. State of Gujarat (SC)
Ram Nivas v. State of Karnataka (SC)
DR Jayanta Kumar Dash v. State of Orissa, (SC)
Prakash Cotton Mills Pvt. Ltd., M/s. v. Commissioner of Income-tax (Central), Bombay, (SC)
Salem Co-operative Central Bank Limited v. Commissioner of Income-tax, Madras, (SC)
Rao Narain Singh (dead) by L.R's. v. Union of India, (SC)
Oil and Natural Gas Commission v. Association of Natural Gas Consuming Industries (SC)
C.I.T., Madras v. Brakes India Ltd. (S.C.)
Maharshi Avadhesh v. Union of India , (SC)
State Of Punjab v. Mohri Ram, (SC)
Naresh Kumar v. State of Haryana (SC)
Tarjinder Singh v. State of Haryana, (SC)
Surinder Grover v. State (Delhi Admn.), (SC)
Kapildeo Singh v. State of Bihar, (SC)
Inacio Martins (Deceased) through LRs. v. Narayan Hari Naik, (SC)
Mineral and Metal Trading Corporation v. R.C. Mishra, (SC)
Shri J.S. Jadhav v. Mustafa Haji Mohammed Yusuf, (SC)
Bhagwan Singh v. State of U.P , (SC)
Delhi Development Authority v. H.C. Khurana, (SC)
Tamil Nadu Government Statistics Ministerial Staff Association v. Commissioner of Statistics, (SC)
Auditor General of India v. G. Ananta Rajeswara Rao, (SC)
Rivadeneyta Ricardo Agustin v. Govt. of Delhi , (SC)
Rajendra Sales Corporation v. Indermull Himtaji (S.C.)
Satyanarayan M. Sarkaria v. Vithaldas Shyamlal Jhaveri, (SC)
Malwa Bus Service Pvt. Ltd. v. Mohinder Kaur, (SC)
State of Punjab v. Gurdarshan Singh Grewal , (SC)
Jaswant Singh v. State of Haryana, (SC)
U.P. State Agro Industrial Corporation v. Additional Commissioner of Income-tax, (SC)
Asian Chemical Work v. Union of India (SC)
Tarun Bharat Sangh, Alwar v. Union of India, (SC)
Noida Enterpreneurs Association v. U.P. Financial Corporation (SC)
Baby Kandayanathil v. State of Kerala, (SC)
Dr. I.B. Gupta v. State of U.P. (SC)
Sham Chand v. State of Haryana (SC)
Sannappa Rayappa Jadge v. State of Karnataka (SC)
State of Punjab v. Dharam Vir Singh Jethi (SC)
Union of India v. N. Das R. Israni, (SC)
M.L. Dujari v. Union Of India (Uoi), (SC)
Mahanagar Railway Vendors Union v. Union of India , (SC)
State of U. P. v. Nathan Lal, (SC)
State of H.P. v. B.C. Thakur (SC)
Union of India v. Kewal Kumar, (SC)
Jagtar Singh v. Director, C.B.I., (SC)
State of Karnataka v. M/s. Sunagar Bros., (SC)
Commissioner of Income-tax v. V. Venkatachalam, (SC)
Co-operative Sugar (Chittur) Ltd. v. State of T.N., (SC)
Kirti Mahto v. State Of Bihar, (SC)
Hari Singh v. State of Haryana, (SC)
Parameshwari Devi v. Punjab State Electricity Board, (SC)
Surya Nath Singh v. Khedu Singh (SC)
Special Deputy Collector v. Y. Vankahhachowdhary (Dead) By LRs. (SC)
Commissioner of Income-tax, Bombay v. M/s. Indian Engineering and Commercial Corporation Pvt. Ltd., (SC)
B.K. Industries, M/s. v. Union of India, (SC)
Ferro Alloys Corpn. Ltd. v. A.P. State Electricity
Municipal Committee, Bhatinda v. Land Acquisition Collector, (SC)
Kathavan Servai v. State of Tamil Nadu, (SC)
Dunlop India Limited v. Union of India (SC)
Union of India v. Hindustan Development Corpn., (S
Chaudhry Ram v. State of Haryana (SC)
Asha Kaul v. State of Jammu and Kashmir, (SC)
State of Karnataka v. Shrisail Sateeppa Karkalamethi, (SC)
State of Rajasthan v. Sughad Singh, (SC)
Ranjitsinh Chandrasinh Atodaria v. State of Gujarat, (SC)
Kanta Devi v. State Of Haryana, (SC)
Dinesh Chandra Varshney v. University of Delhi, (SC)
Ram Chander Singh v. State of U.P., (SC)
Central Railway Audit Staff Association v. Director of Audit Central Railway, (SC)
State of Haryana v. S.M. Sharma, (SC)
Prabhu Dayal v. Union of India , (SC)
Vanka Radhamanohari v. Vanka Venkata Reddy (SC)
State of Punjab v. Charanjit Singh , (SC)
Valsala v. State of Kerala, (SC)
Council of Homoepathic System of Medicine v. Suchi
Anand S. Biji v. State of Kerala, (SC)
Anand S. Biji v. State of Kerala, (SC)
Narain Lal Nirala v. State of Rajasthan, (SC)
Maliya v. State Of Rajasthan (SC)
State of W.B. v. Sailendra Nath Sen, (SC)
Commissioner of Income-tax, Madras v. G.R. Karthik
Panchu Gopal Bose v. Board of Trustees for Port of Calcutta, (SC)
Duvuru Jaya Mohana Reddy v. Alluru Nagi Reddy, (SC)
Ram Kishan v. State Roadways Transport Corporation, (SC)
Madani v. State of Rajasthan, (SC)
Beena v. State of Kerala (SC)
State of Maharashtra v. Oswal Agro Mills Ltd. (SC)
State of Nagaland Etc. Etc. Union of India v. Vamu
Janta Dal v. The Election Commission of India, (SC
State of Arunachal Pradesh v. Khudiram Chakma, (SC
State of Kerala v. Thressia, (SC)
Francisco Almeida v. Board Of Trustees of Port Of Mormugao, (SC)
Varkey Joseph v. State of Kerala, (SC)
Khuddu v. State of U.P., (SC)
Inder Singh v. Union of India, (SC)
Oswal Agro Mills Ltd., M/s. v. Collector of Central Excise, (SC)
Bengal Iron Corporation v. Commercial Tax Officer, (SC)
Union of India v. S.L. Abbas, (SC)
Rajju v. State of M.P., (SC)
Sunil v. State of Haryana, (SC)
Board of Trustees for the Port of Calcutta v. Achintya Kumar Mondal, (SC)
Dalip Singh v. State of Haryana, (SC)
M.S.P. Nadar Sons, Virudhunagar, M/s. v. Commissioner of Income-tax (Central), Madras, (SC)
Guru Nanak Dev University v. Parminder Kr. Bansal, (SC)
S.J. Pande v. P.K. Balakrishnan, (SC)
Vindhyachal Prasad Jaiswal v. VIIth Additional District Judge, Varanasi (SC)
Ramniklal Devchand v. Board or Trustees of Port of Bombay, (SC)
Devender Kumar Sharma v. State Of M.P. (SC)
Central Cooperative Consumers' Store Ltd. v. Labour Court, H.P., (SC)
Indian Railway Service of Mech. Engrs. v. Railway Traffic Service, (SC)
Upendra Pradhan v. State of Orissa, (SC)
Sharwan Kumar v. Director General of Health Services, (SC)
Dr. B.K. Khanna v. State of U.P., (SC)
Union of India And Others v. M/s. Jamshedpur Engineering & Machines Manufacturing CO. L, (SC)
Usha K. Pillai v. Raj K. Srinivar, (SC)
Kamlabai v. Commissioner of Police, Nagpur, (SC)
Sanjay Kedia v. State of Bihar , (SC)
Manipal Finance Corpn. DLtd. v. P. Bangarappa, (SC)
Balwinder Singh v. State of Punjab , (SC)
State of W.B. v. Suburban Agriculture Dairy and Fisheries Pvt. Ltd., (SC)
Shiv Kumar Chadha v. Municipal Corporation of Delhi, (SC)
Forest Range Officer v. P. Mohammed Ali, (SC)
Srikanta Datta Narasimharaja Wodiyar v. Enforcement Officer, Mysore, (SC)
Dharma Pal v. State of Punjab, (SC)
Ram Asrey v. State of Uttar Pradesh, (SC)
Ajay Agarwal v. Union of India, (SC)
State of West Bengal v. Falguni Dutta, (SC)
Ombir Singh v. Union of India , (SC)
Central Coalfields v. H.M.P. , (SC)
Chittaranjan Crochet (P) Ltd. v. Smt. Lakshmoni Dass, (SC)
Chief Election Commissioner v. Sat Pal, (SC)
Thakur Sen Negi v. Dev Raj Negi, (SC)
Panni Lal v. Rajinder Singh, (SC)
I.C. Gandhi Jari Corporation v. Collector of C. Ex., Baroda (SC)
Nagarjuna Investment Trust v. Andhra Cements, (SC)
Kazi Lhendup Dorji v. Central Bureau of Investigat
C.I.T. Pune v. Merchant Trust & Safee Trust, (
Bharat Beedi Works (Pvt.) Ltd. v. Commissioner of
State of Bihar v. Rameshwar Prasad, (SC)
Mohd. Aslam Alias Bhure v. State of U.P. (SC)
Tirumala Tirupati Devasthanam v. L.A. Ramaswamy (SC)
Binay Kant Mani Tripathi v. Union of India, (SC)
D.K. Yadav v. M/s. J.M.A. Industries Ltd., (SC)
S.S. Grewal v. State of Punjab, (SC)
Rajasthan State Road v. Bhagyo Mal, (SC)
Fibre Bond (Sales) v. Chand Rani , (SC)
S.B. Noronah (Smt) v. Union of India (SC)
Bonam Satyavathi v. Addala Raghavulu, (SC)
Venkateshwara Theatre v. State of A.P., (SC)
Sharadchandra Govindrao Pawar/Gadakh Yashwantrao K
Gulzara Singh v. State of Punjab, (SC)
State of West Bengal v. M/s. Gourangalal, (SC)
Subhash Photographies v. Union of India, (SC)
Chief Election Commissioner v. Sat Pal (SC)
Air Vice-Marshal S.L. Chhabra VSM v. Union of India, (SC)
State of Maharashtra v. Husen, (SC)
Anicete Lobo v. State (Goa, Daman and Diu), (SC)
Dharam Vir Singh v. State of U.P, (SC)
Navalshankar Ishwarlal Dave v. State of Gujarat, (SC)
Awadh Bihari Singh v. State of Bihar (SC)
Kikar Singh v. State of Rajasthan, (SC)
B.N. Kavatakar v. State of Karnataka, (SC)
Kabir Chawla v. State of U.P , (SC)
Gainda Ram v. M.C.D. Town Hall, (SC)
Secretary, Labour v. State of Gujarat (SC)
State of Karnataka v. Bheemappa, (SC)
M.C. Mehta v. U.O.I. (SC)
Saru Smelting (P) v. Commissioner of sales tax (SC)
Surendra Pal Singh v. Board of Revenue for Rajasthan, (SC)
Prithvichand Ramchand Sablok v. S.Y. Shinde, (SC)
Shyam Vinyals Ltd. v. T. Prasad, (SC)
Union of India by the Union Territory of Pondicherry v. Jayaraman, (SC)
Ratan Chandra Sammant v. Union of India, (SC)
All India Organisation v. Union of India, (SC)
Dr. Nandjee Singh v. P.G. Medical Students Association, (SC)
Rattan Lal Sharma v. Managing Committee, Dr. Hari Ram, (SC)
V.K. Sood v. Secretary, Civil Aviation, (SC)
Medical Council of India v. Silas Nelson, (SC)
Shri S. Sarkar v. R.D. Kriston, (SC)
R.K. Jain v. Union of India, (SC)
Mukund Lal Bhandari v. Union of India, (SC)
Unni Krishnan J.P. v. State of A.P. (SC)
Huchappa Yellappa v. Ningappa Bheemappa (SC)
Union of India v. M/s. Brij Fertilizers Pvt. Ltd. (SC)
N. P. V. Ramaswamy Udayar v. All India Subscribers
Goutam Kundu v. State of West Bengal, (SC)
Surender Kumar Garg v. State of Uttar Pradesh, (SC)
Prabhudayal v. State of Maharashtra, (SC)
Gadakh Yashwantrao Kankarrao v. E.V. Alias Balasah
Catholic Bishops Conference of India v. State of K
Ciba Geigy Ltd. v. Sun Pharmaceutical Industries (SC)
Ravi S. Naik/sanjay Bandekar v. Dr. Wilfred Mosqui
Saurabh Mathur v. Director General Health Services (SC)
Bhopal Gas Peedit Mahila Udyog v. Union of India (SC)
Saurabh Mathur v. Director General of Health Services (SC)
Chand Dhawan v. Jawaharlal Dhawan, (SC)
State of Punjab v. Brigadier Sukhjit Singh, (SC)
Harpal Singh Chauhan v. State of U.P., (SC)
St. John's Teacher Training Institute (for Women),
S. Ganapathy v. Air India, (SC)
Federation of Directly Appointed Officers of Indian Rly v. Union of India, (SC)
Food Corporation of India v. E. Kuttappan, (SC)
Union of India v. Rashtriya Swayamsewak Sangh (SC)
Union of India v. Ashwani Kumar (SC)
State of Punjab v. Joginder Singh Dhatt, (SC)
Dayanand Satyadeo Upadhyay v. Mumbra College of Ed
Sitaram Purshotam Oka v. Raj Kumar Kishanchand Var
State of A.P. v. S. K. Mohinuddin, (SC)
S. Thiruvalluvan v. Union of India (SC)
Dr. M.S. Mudhol v. Shri S.D. Halegkar, (SC)
P.V.T. Phillip v. P. Narasimha Reddy, (SC)
Union of India v. G.K. Sangameshwar, (SC)
M/s Shriram Chits and Investment (P) Ltd. v. Union of India, (SC)
Kaushalya Rani v. M.C.D. (SC)
Baijnath Mahton v. State of Bihar, (SC)
Rajangam v. State of T.N., (SC)
Phool Chand Bajrang Lal, M/s. v. Income-tax Officer, (SC)
D.V. Bakshi v. Union of India, (SC)
Harbans Lal v. Collector of Central Excise and Cus
M/s. Laxmi Video Theatres v. State of Haryana, (SC)
Shiromani Gurdwara Prabandhak Committee, Amritsar v. Mihan Singh (dead) rep. by Baba Banta Singh, (SC)
M/s. Gobind Pershad Jagdish Pershad v. New Delhi Municipal Committee, (SC)
Karuppaswamy v. C. Ramamurthy, (SC)
Hansraj H. Jain v. State of Maharashtra, (SC)
Shankar Video v. State of Maharashtra, (SC)
Regal Video, M/s. v. State of Haryana, (SC)
Jain Exports Pvt. Ltd. v. Union of India, (SC)
Ram Swarup v. State of Haryana , (SC)
Manjur Faiju Inamdar v. State of Maharashtra, (SC)
Raja Video Parlour v. State of Punjab, (SC)
M/s. Laxmi Video Theatres v. State of Haryana, (SC)
Bhura Dula Mall v. Basantibai, (SC)
Mohammed Anis v. Union of India , (SC)
Kaka Joginder Singh @ Dharti Pakad v. K.R. Narayanan, Vice President of India, (SC)
Union of India v. I.T.C. Limited, (SC)
G.S. Venkat Reddy v. Government of A.P., (SC)
Surinder Kumar Trehan v. Union of India, (SC)
Union of India v. M/s Jain Sudh Vanaspati Ltd., (S
Union of India v. Jain Exports Pvt. Ltd., (SC)
P. Anbalagan v. Distt. Educational Officer, (SC)
State Bank of India v. Shri Yummam Gouramani Singh, (SC)
Smt. Jiwani v. Rajmata Basantika Devi, (SC)
Collector of Central Excise v. M/s. Fusebase Eltoto Ltd., (SC)
Aitu Bhotra v. Narsinga Madala (SC)
Vishwa Dev Sharma v. State of Rajasthan, (SC)
Home Secretary, U.T. Chandigarh v. Darshjit Singh Grewal, (SC)
R.K. Mahajan v. Chief Justice of H.P. High Court (SC)
State of Karnataka v. B.N.S. Reddy (SC)
Miran Bux v. Liloo, (SC)
Baboo v. State of M.P., (SC)
M.C. Mehta v. Union of India, (SC)
Chief Engineer, Huda v. Global Constructions, (SC)
State of Andhra Pradesh v. C.B. Raju, (SC)
Chhavi Mehrotra v. Director General, Health Services (SC)
University Grants Commission v. Kedarnath Ram, (SC)
Malkiat Singh alias Mita v. State of Punjab, (SC)
T.V. Eachara Warrier v. T.O. Kunchiraman Nambiar (SC)
K. K. Manjerintha v. V.M.T. Kalliani (SC)
Sukumar Mukherjee v. State of West Bengal, (SC)
Zeinab Bai Husseinbhai (Smt.) v. Navyug Chitrapat Co. Ltd., (SC)
Nagindra Bahadur Singh v. State of U.P., (SC)
Makhan Singh v. State of Punjab, (SC)
Sardul Singh v. State of Punjab, (SC)
Makhan Singh v. State of Punjab, (SC)
Ram Janam Pandey v. State of Bihar, (SC)
The State of Karnataka v. Rama Reddy, (SC)
Director of MKTG., Bihar State Agriculture Produce Marketing Board v. Hindustan Copper LTD. (SC)
Dhondiram Tatoba Kadam v. Ramchandra, (SC)
Gurucharan Koeri v. Bibi Shamunissa, (SC)
Gurucharan Koeri v. Bibi Shamsunissa, (SC)
Smt. Deokabai v. Uttam, (SC)
A.S. Balasubramaniam (Dead) By Lrs. v. Asstt. Commissioner of Prohibition , (SC)
State of Haryana v. Sukhdev, (SC)
Mafatlal Industries Ltd. v. Union of India, (SC)
Abdul Rehiman v. State of Maharashtra (SC)
M. Loganathan v. T.N. Electricity Board (SC)
H.R. Kasturi Rangan v. Union of India (SC)
Capt. Virender Kumar, Adv. v. Shiv Raj Patil, Speaker, Lok Sabha, (SC)
M/s. Kishan Lal Lakhmi Chand v. State of Haryana, (SC)
State of A.P. v. Pantham V.S.P. Krishnarao, (SC)
Sri Vidya Mandir Education Society (Regd.) v. Malleswaram Sangeetha Sabha, (SC)
M/s Chahal Engineering and Const Co. v. Irrigation Department, Punjab, (SC)
M.V. Venkataramana Bhat v. Returning Officer and Tahsildar, (SC)
Dr. P.N. Varman v. Punjab Agri. University, Ludhiana, (SC)
State of U.P. v. Shailesh Agarwal (SC)
Arvinder Singh Bagga v. State of U.P. (SC)
State of Orissa v. Shankarasan Mohanty, (SC)
Ramesh Kumar v. State of Bihar, (SC)
District Magistrate v. G. Jothisankar, (SC)
Urmila Rani (Smt) v. Raj Kishan Gupta (SC)
Neelathupara Kummi Seethi Koya Phangal v. Montharapalla Padippua Attakoya, (SC)
Misrilal Ramratan v. A.S. Shaik Fathimal (dead) by Lrs. (SC)
State of Karnataka v. Mangmant Fakirappa Sarajad, (SC)
Krushnalal Buxi v. Sudarshan Pani (SC)
Ibrahim Abdulrahim Shaikh v. Krishnamorari Sripatlal Agarwal, (SC)
Union of India v. Shri Purnendu Mukhopadhyay, (SC)
Union of India v. R. Reddappa, (SC)
Jagjit Singh v. Dharam Pal Singh (SC)
Subran v. State Of Kerala (SC)
Sabarkantha Zilla Kharid V. Sangh Ltd. v. Commissi
Keshabhai Malabhai Vankar v. State of Gujarat (SC)
Mohd. Aslam @ Bhure v. Union of India and State of U.P. (SC)
State of West Bengal v. Ratan Behari Dey, (SC)
Smt. Lakshmi Raja v. M.K. Raja, (SC)
CEGAT Trady Disposal Galloping Corruption, (SC)
Bimbadhar Parida v. State of Orissa (SC)
Election Commission of India v. Union of India (SC)
Naresh Dutt Tyagi v. State of U.P. , (SC)
Muthulakshmi Achi v. Meenakshi Achi, (SC)
Gauri Shankar Gaur v. State of U.P., (SC)
Guru Amarjit Singh v. Rattan Chand, (SC)
Smt. Naseem Bano v. State of U.P., (SC)
Managing Committee, Khalsa Middle School v. Mohinder Kaur, (SC)
Andhra University v. M. Sivaram, (SC)
Union of India v. Vidarbhavenaer Industries (SC)
K.R. Raveendranathan v. State of Kerala, (SC)
Commissioner of Income Tax, Karnataka, Commissioner of Wealth Tax, Cochin v. Canara Bank A.K. Azad and M/s Harekar's Hospital & Maternity Home (SC)
Joseph v. State of Kerala, (SC)
Shyam Nandan Prasad v. State of Bihar, (SC)
Digvijay Mote v. Union of India, (SC)
Captain Virender Kumar v. Union of India, (SC)
Joginder Singh v. Union of India, (SC)
State of U.P. v. Adya Prasad Pandey, (SC)
B.L Mandawat v. The Union of India, (SC)
A. Haleem v. K.S. Tajudeen, (SC)
Mohinder Kumar Bhardwaj v. State of Jammu and Kashmir, (SC)
V. Mahadevan v. D.C. Aggarwal, (SC)
Shri O.P. Bhandari v. Indian Tourism Development Corporation Ltd. & Ors., (SC)
Bharat Petroleum Corporation Ltd. Ex-employees Association v. Chairman & Managing Director, Bharat Petroleum Corp oration Ltd., Bombay, (SC)
G. Gangarasniah v. A. Narayanaswamy , (SC)
Ramchandra Ganpat Shinde v. State of Maharashtra, (SC)
Delhi Development Authority v. Surgical Cooperative Industrial (SC)
Sheela Barse v. Union of India, (SC)
Sheela Barse v. Union of India, (SC)
Pratap Singh v. Sarojini Devi, (SC)
Lohia Properties (P) Ltd. Tinsukia, Dibrugarh Assam v. Atmaram Kumar, (SC)
State of M.P. v. Makers Development Service Pvt. Ltd., (SC)
Gore Lal Shakya v. Maharaj Singh Yadav (SC)
Jaipur Zila Sahakari Bhoomi Vikas Bank Ltd. v. Ram
Central Provident Fund Commissioner v. N. Ravindran, (SC)
Shahal H. Musaliar v. State of Kerala, (SC)
Jain Exports Private Ltd. v. Union Of India (SC)
Regional Director, E.S.I. Corporation v. Kerala State Drugs & Pharmaceuticals Ltd. , (SC)
Tirumala Tirupati Devasthanam v. Govt of A.P. (SC)
Tirumala Tirupati Devasthanam v. Commissioner of Labour (SC)
Goverdhan Raoji Ghayare v. State of Maharashtra, (SC)
Subodh Kumar Gupta v. Shrikant Gupta, (SC)
Indian Council For Enviro-Legal Action v. Union of India (SC)
Election Commission of India v. State of T.N. (SC)
Union of India v. M/S Jain Exports Pvt. Ltd., (SC)
Jagir Singh v. Union of India , (SC)
The State Of Tamil Nadu v. H.M.M. Limited, Madras,
Honble Chief Justice v. Mohan Kumar (SC)
The State of Karnataka v. B.V. Thimmappa, (SC)
All India Judges' Association v. Union of India, (
Voice (Consumer Care) Council v. State of T.N. (1) (SC)
Ms. Lily Thomas, Advocate v. Speaker, Lok Sabha, (SC)
Varkey Chacko v. I.-T. Commissioner, (SC)
O.T.M.O. Meyyappa Chettiar v. O.T.M.S.M. Kasi Viswanathan Chettiar , (SC)
Charan Dass v. Surinder Kumar (SC)
Chanderkala Trivedi (SMT) v. Dr. S.P. Trivedi (SC)
R.S. Tripathi, Superintendent v. State of U.P., (SC)
Gokaraju Venkatanarasa v. State of A.P., (SC)
State of Rajasthan v. Bhola Singh, (SC)
Madan Lal v. State of Punjab (SC)
Amarjit Singh v. State of Punjab (SC)
Siddho Mal Paper Conversion Co. v. State of U.P. (SC)
Electronics Ltd. v. Superintendent of Central Excise , (SC)
Modella Woollens LTD. v. Employees' State Insurance Corporation (SC)
Employees' State Insurance Corpn. v. Premier Clay Products (SC)
G.L. Hotels Limited v. T.C. Sarin, (SC)
Hoshiar Singh v. The State of Haryana, (SC)
Gurbachan Singh v. State of Rajasthan, (SC)
Prem Chand v. State of U.P., (SC)
Santosh De v. Archna Guha , (SC)
S. Nagaraj v. State of Karnataka, (SC)
Calcutta Electric Supply Corporation Ltd. v. Calcutta Electric Supply Workers' Union, (SC)
Ballam Singh v. State of Haryana, (SC)
Kishore Sukan v. State of Rajasthan (SC)
Kuldip Singh v. State of Punjab, (SC)
M/s. Anadi Prakashan v. Inspecting Assistant Commr. of income Tax , (SC)
Khalid Automobiles v. Union of India (UOI) and Ors., (SC)
Union of India v. Alang Ship Breakers Pvt. Ltd., Bhavnagar, (SC)
Anumula Papodu v. Public Prosecutor, High Court of Andh. Pra., Hyderabad, (SC)
Collector Of Customs & Central Excise v. Lavanya E
Keshar Singh v. Balaka Singh (SC)
Employees' State Insurance Corp v. Harrison Malayam Pvt. Ltd., (SC)
Surendra Prasad Khugsal v. Chairman, M.M.T. Corpn. of India, (SC)
State of Orissa v. Jyoti Ranjan Kar (SC)
Safai Mazdoor Sangh v. Municipal Corporation , (SC)
Rama Mahadev Nagpurkar v. Madhukar Nathuji Kathawate, (SC)
Rajasthan Roller Flour Mills Association v. State of Rajasthan, (SC)
Bhuwneshwar Singh v. Union of India, (SC)
Jaspreet Gogia v. State of Punjab, (SC)
Himalaya Trading Company v. Commissioner Of Wealth Tax (SC)
K. Narayanan v. State of Karnatka, (SC)
Union of India & Ors. v. P.C. Mishra, (SC)
Bharat Heavy Electrical Ltd. v. Regional Provident Fund Commissioner, Indore, M.P., (SC)
State of U.P. v. Ram Pal (SC)
Girja Shankar Misra v. State of U.P., (SC)
Election Commission of India v. State of West Bengal, (SC)
State of Rajasthan v. Kailash Chandra (SC)
State of Mizoram v. Union of India, (SC)
Prof. Sumer Chand v. Union of India, (SC)
State of Maharashtra v. Manik, (SC)
Bhola Singh v. State of Punjab, (SC)
State of U.P. v. Sheopat Rai, (SC)
K. Parameswaran Pillai (dead) v. K. Sumathi @Jesis Jessie Jacquiline, (SC)
Nawal Singh v. State of U.P. (SC)
Commissioner of Income-tax, Orissa v. M/s. N.C. Bu
Pavitri Devi v. Darbari Singh, (SC)
L. Chandrakumar v. Union of India, (SC)
Swadeshi Cotton Mills v. Industrial Tribunal (III) , (SC)
Workmen v. Somaiya Organics (India) Ltd. (SC)
Inder Sain Jain v. State of Punjab, (SC)
Pushpa Rani v. Bhagwanti Devi, (SC)
Mohd. Yusuf v. State of Gujarat (SC)
Ankeri v. State of Rajasthan, (SC)
Biswanath Pd. Singh v. State of Bihar, (SC)
Bhey Ram Sharma v. The Haryana State Electricity Board, (SC)
Swadeshi Cotton Mills v. Labour Court-I, Kanpur, (SC)
General Labour Union (Red Flag), Bombay v. Ahmedabad Mfg. & Calico Printing Co. Ltd., (SC)
Satyanarain Bajoria v. Ramnarain Tibrewal, (SC)
Workmen v. Rohtas Industries Ltd. (SC)
K. Chelliah Servai v. P. Muthusami Servai (SC)
Tribhovandas Bhimji Zaveri, M/s. v. Union of India, (SC)
Minocha Bros. Pvt. Ltd. v. Commissioner of Income Tax (SC)
Kamta Prasad v. State of U.P., (SC)
Kashi Rai v. The State of Bihar, (SC)
Raja Bhaiya v. State of M.P., (SC)
R. J. Mehta v. State of Maharashtra, (SC)
Commissioner of Income-Tax v. Garware Synthetic Br
State of Haryana v. Sant Lal, (SC)
Collector of Customs, Bombay v. M/s. Krishna Sales (P) Ltd., (SC)
Union of India v. Miss Vijay Kumari, (SC)
Darshan Singh v. State of Punjab, (SC)
State of Maharashtra v. Uttamrao Rayala Nikam, (SC)
A. Subbaih v. Union of India (SC)
Industrial Credit and Investment Corporation of India Ltd. v. Official Liquidator, H. C. Calcutta, (SC)
Southern Painters, M/s. v. Fertilizers and Chemicals Travancore Ltd., (SC)
State of Haryana v. Radhey Shyam (SC)
Dharam Singh v. State Of Punjab (SC)
Roshan Lal v. Director, Rajya Krishi Utpadan Mandi Parishad (SC)
Alok Spices v. State of Kerala , (SC)
Siraj Ahmad Siddiqui v. Prem Nath Kapoor (SC)
Satpal and others v. State of Haryana, (SC)
Glass Miniature Bulb Industries v. Addl. Commissioner of Income Tax, Kanpur (UP) (SC)
H.S. Shivhivakantappa v. Commissionor of Agariculture (SC)
Commissioner of Income Tax (Central), Ludhiana v. Harbhajan Lal , (SC)
Bhanwar Lal v. State of Rajasthan (SC)
Nandgi Brothers v. State of Karnataka (SC)
Vijay Kumar Budhia v. Commissioner of Income-tax, Patna, (SC)
Union of India v. Bata India Ltd., (SC)
Union of India v. M/s. Jalyan Udyog, (SC)
Mahadev Bapuji Mahajan (dead) v. State of Maharashtra, (SC)
Khem Chand v. The State of Himachal Pradesh, (SC)
Dharam Deo Singh v. State of U.P., (SC)
Sarifabibi Mohmed Ibrahim v. Commissioner of Income-tax, Gujarat, (SC)
Shriyans Prasad Jain v. Income-tax Officer, (SC)
Jattu Ram v. Hakam Singh, (SC)
Parsinni (Dead) by L.Rs. v. Sukhi, (SC)
Parsinni (dead) by LRs. v. Sukhi, (SC)
Gramophone Co. of India Ltd. v. Union of India, (SC)
Bhagwan Finance Corporation (P.) Ltd., M/s. v. State of H.P., (SC)
Swastik Paper Industries, M/s. v. Union of India, (SC)
Navin Chemicals Mfg. and Trading Co. Limited., M/s
State of Bihar v. Hindustan Agencies (SC)
T.V. Balakrishnan v. State of T.N. and Ors. , (SC)
Nattamai K. S. Elappa Mudaliar v. Asstt. Commr., H. R. and C. E. Board, (SC)
Santosh Kalyan Pangerkar v. State of Maharashtra (SC)
Satendra Prasad Jain v. State of U.P., (SC)
Commissioner of Income Tax (Additional), Lucknow v
Principal, Institute of Post Graduate v. S. Andel, (SC)
State Of Orissa v. Mohd. Yunus, (SC)
State of Rajasthan v. Gopa, (SC)
Union of India v. Badri Nath Vishwakarama (SC)
Vijay Narain Singh v. Supdt. of Police, Bijnore (U.P.) (SC)
Committee of Management v. Dharamvir Singh Rana , (SC)
S. Ashok Kumar v. State of T.N., (SC)
Desh Bandhu Gupta v. N.L. Anand and Rajinder Singh, (SC)
UCO Bank v. Iyengar Consultancy Services Private Ltd., (SC)
S.S Jatley v. College of Vocational Studies, (SC)
Delhi High CT. Bar Assn. v. Hon'ble CJ, High CT. o
Bajaj Tempo Ltd. v. Company Law Board, (SC)
VM Salgoacar & Brothers v. Magdala Shipyard, (
Teegala Satyanarayana v. G.S. Bhagwan, (SC)
Prem Kumar v. U.T. Admn. Chandigarh (SC)
Dr Damodar Mishra v. State Of Orissa (SC)
Amal Kumar Ghatak v. United Bank of India, (SC)
Lica (P.) Ltd v. Official Liquidator , (SC)
Lily Begum v. Joy Chandra (SC)
Hardip Singh v. State of Punjab, (SC)
State of Karnataka v. Jinappa Payappa Kudachi, (SC)
State of Karnataka v. Jinappa P. Kudachi, (SC)
State of Maharashtra v. Subhaiya Kanak Maniah and ors., (SC)
Jamna v. State of U.P., (SC)
Joginder Singh and ors. v. State of Punjab, (SC)
Haramant Laxmappa Kukkadi v. State of Karnataka, (SC)
Trimbak Vikram Maratha v. Prahlad Namdeo Hade , (SC)
C.I.T., Madras v. Dalmia Cement (Bharat) (SC)
Special Reference No. 1. Of 1993 (SC)
Commissioner of Wealth-tax [Central], Bombay v. Kishan Lal Bubna, (SC)
K. Sujatha v. Marathwada University , (SC)
The Secretary & Commissioner, Home Department v. R. Kirubakaran, (SC)
Shanti Chander Bairathi v. Shah Patni and Co., (SC)
Veena Chawla v. Ram Pyari Matta (Smt.), (SC)
Maniyeri Madhavan v. Sub-Inspector of Police, (SC)
Navganbhai Somabhai v. State of Gujarat, (SC)
Govind Bapu Salvi v. Vishwanath Janardhan Joshi, (SC)
Mari Chettiar v. S.P. Arumuga Naicker, (SC)
Systopic Laboratories (Pvt.) Ltd. v. Dr. Prem Gupta, (SC)
Malaprabha Co-op. Sugar Factory Ltd. v. Union of India, (SC)
Indian Iron and Steel Co. Ltd. v. Chhagan Lal Marwari, (SC)
Maniyeri Madhavan v. Sub Inspector of Police and ors., (SC)
T.M.A. Pai Foundation v. State of Karnataka, (SC)
Moti Lal v. State of Madhya Pradesh, (SC)
Chakhan Lal v. Prem Chand (SC)
Hindustan Petroleum Corporation Ltd. v. Okha Gram Panchayat, (SC)
Union Territory of Pondicherry v. P.V. Suresh, (SC)
Rajasthan State Road Transport Corp. v. Shri Krishna Kant, (SC)
Maniram v. State of M.P., (SC)
Umesh Chand Gandhi v. Ist Additional District and Sessions Judge, (SC)
H.M.T. Limited v. Labour Court, Ernakulam, (SC)
Ram Kumar Agrawal v. State of M.P., (SC)
Mohd. Aslam v. Union of India (SC)
Rachhpal Singh v. Sohan Singh, (SC)
Suresh T. Kilachand v. Sampat Shripat Lambate, (SC)
Smt. Arundhati Mishra v. Sri Ram Charitra Pandey, (SC)
Union of India v. Dr. M. Ismail Faruqui (SC)
Sulochana Amma v. Narayanan Nair, (SC)
State of West Bengal v. Orilal Jaiswal, (SC)
Ishwar Singh v. Kuldip Singh, (SC)
Anand G. Joshi v. Maharashtra State Financial Corporation, (SC)
Union of India v. Ashok Kacker , (SC)
Aligarh Muslim University v. Vinay Engineering Enterprises (P) Ltd., (SC)
Ram Jawahir v. Ayodhya Prasad Tewari (SC)
Mudakappa v. Rudrappa, (SC)
Sikhar Behera v. State of Orissa, (SC)
Panna v. State of Rajasthan (SC)
Sukhdev Raj v. State of Punjab (SC)
Rampal v. State of Haryana (SC)
Jangir Kaur v. State of Punjab, (SC)
Hindustan Lever v. Hindustan Lever Mazdoor Sabha, (SC)
Jiwan Dass v. Life Insurance Corporation of India, (SC)
Dr. H. Mukherjee v. Union of India, (SC)
Al Karim Educational Trust v. State of Bihar, (SC)
State of Haryana v. Randhir Singh , (SC)
Benilal (Dead) by LRs. v. State of Maharashtra, (SC)
Swami Ratanbabu v. Wamanrao Shankarrao Deshmukh, (SC)
Regional Provident Fund Commissioner v. K. Mohammed (SC)
Standing Conference of Public Enterprises v. New Delhi Mazdoor Union (SC)
State of U.P. v. Sheo Nandan, (SC)
Dharam Pal v. State of U.P., (SC)
Baba Kashinath Bhinge v. Samast Lingayat Gavali, (SC)
Naba Kumar Ghosh v. Annapurna Prodhan, (SC)
Dial Singh v. Amrish Kumar, (SC)
Union of India v. Dr. Gyan Prakash Singh, (SC)
Satyarani Chaddha (Mrs) v. State (Delhi Admn.) (SC)
Ram Chand v. Union of India, (SC)
Abu Khan v. Union of India, (SC)
Murray & Co. Pvt. Ltd. v. Madanlal Poddar (SC)
P.K. Ramaiah and Company v. Chairman & Managing Director, National Thermal Power Corpn. (SC)
Kalyan Singh v. State of U.P., (SC)
P. Babu and others v. The State of Andhra Pradesh, (SC)
Managing Director, ECIL, Hyderabad v. B. Karunakar
Bhagwanti Mamtani v. Union of India, (SC)
B. Rama Rao v. Govt. of A.P., (SC)
Syed Abdullaha Bukhari v. Ram Krishna Chaturvedi,
A.V.R. Edu. Foundation of Ayurveda v. Govt. of Tam
Kazi Lhendup Dorji v. Central Bureau of Investigat
Mohd. Sayeed v. State of U. P. and others, (SC)
Salil Kumar Roy v. Badu Devi Bhansali (Smt) (SC)
Collector, Allahabad v. Chhote Lal (SC)
Dy. Secretary to Govt., Prohibition and Excise Deptt. for St. George, Madras v. A. Bappu, (SC)
Rajnagar Textile Mills v. Dahyabhai Mohanbhai Diwan, (SC)
Rakesh Chandra Narayan v. State of Bihar, (SC)
Swaran Devi (Dead) By Lrs. v. Meenakshi Gautam @ C
Harishchandra Krishna Gadkar v. State of Maharashtra (SC)
Phool Chand v. State of Rajasthan, (SC)
Tukaram Gundu Naik v. State of Maharashtra, (SC)
S.D. Raghunandan Singh v. State of Karnataka, (SC)
Stridewell Leathers (P) Ltd. v. Bhankerpur Simbhaoli Beverages (P) Ltd., (SC)
State of M.P. v. Maganlal Nathulal (SC)
K. Ramadas shenoy v. State of Karnataka , (SC)
Bikram Singh v. State of U.P. (SC)
Jethabhai Valohbai Sanghada v. State Of Gujarat, (SC)
Arvind Singh Bagga v. State of U.P., (SC)
Thathanna v. State of A.P., (SC)
K. Ramachandra Rao (Dead) By Lrs. v. Union of India (Uoi) , (SC)
United Bank of India v. Official Liquidator, (SC)
Vaideswara Iyer v. Kamakshi Ammal, (SC)
Supreme Court Advocates-on-Record Association v. U
D. Devaji v. K. Sundarashana Rao, (SC)
J. Chandrashekhar Reddy v. A.D. Arora, (SC)
T.M.A. Pai Foundation v. State of Kerala, (SC)
Prestolite of India Ltd., M/s. v. Regional Director, (SC)
Pollachi Cooperative Marketing Society v. K.N. Valuswami (SC)
Ramadhar Singh v. Prescribed Authority (SC)
Renusagar Power Co. Ltd. v. General Electric Co.,
Dev Raj v. State of H.P., (SC)
Sree Vijay Laxmi Talkies, Guntur v. Government of
Vineet Kumar Mathur v. Union of India, (SC)
State of Karnataka v. Sureshbabu Puk Raj Porral, (SC)
Sudam Hari Patil v. State of Maharashtra, (SC)
Nasru v. State of U.P. , (SC)
Babu Ram v. State of U.P. (SC)
Sureshchandra C. Mehta v. The State of Karnatka, (SC)
State of H.P. v. Laxman Dass Mandotra (SC)
Jagjit Singh v. State of Himachal Pradesh, (SC)
Pirthi v. State of Haryana, (SC)
Purna Chandra Sen Gupta v. Supdt & Remembrancer (SC)
State of W.B v. Prasenjit Dutta, (SC)
Election Commissioner of India v. Union of India (Uoi) , (SC)
Thirath Ram Saini v. State of Punjab, (SC)
Jodha Ram (Dead) by L.Rs. v. Financial Commissione
Anil Kumar Sawhney v. Gulshan Rai, (SC)
Rosiline George v. Union of India (SC)
Gunnaseelam v. State of T.N., (SC)
Employees State Insurance v. Kerala State Handloom (SC)
Mukund Engineering Works v. Bansi Purshottam, (SC)
Bakshish v. M/s. Darshan Engineering, (SC)
U.P. State Coop. Land Development Bank Ltd. v. Taz Mulk Ansari (SC)
Mar Athanasius College v. State of Kerala, (SC)
Raju v. State of Karnataka, (SC)
Satish Kumar v. State of Punjab, (SC)
Prem Alias Santosh v. State of Maharashtra (SC)
Balai Chandra Biswas v. State of W.B., (SC)
Laxmi Bai Sadashive Date v. Annapa Sidappa Nargude, (SC)
Brace Transport Corporation of Monrovia, Bermuda v. Orient Middle East Lines Ltd., Saudia Arabia, (SC)
Krishnabai v. Raghunath Nemichand Nagar (SC)
Fertilizer Corporation of India Ltd. Sindri v. Jagdish Prasad Kesharwani, (SC)
Amar Sing v. State Of Punjab, (SC)
Devi Singh v. Board of Revenue for Rajasthan (SC)
State of Maharashtra v. Additional Commissioner , (SC)
State of Bihar v. Rajni Ranjan , (SC)
S.P.S. Balasubramanyam v. Suruttayan alias Anandali Padayachi, (SC)
Chanabasappa v. Hanmantha (SC)
Shrikant Hanmantrao Rathi v. State of Maharashtra (SC)
State of West Bengal v. National Builders, (SC)
Balbir Singh v. Gurbachan Kaur, (SC)
State Of Maharashtra v. Abdul Hamid Haji Mohammed, (SC)
Vijay Kumar Sonkar v. Incharge District Judge, (SC
Ram Kishore v. State of M.P. (SC)
State of Bihar v. Madan Mohan Singh, (SC)
Union of India v. Amrik Singh, (SC)
S.S. Marwah v. Union of India, (SC)
State of Orissa v. Md. Fakiruddin & Dr. (Mrs.) Girishbala Mohanty, (SC)
Swaraj Ashram Karamchari Sangh v. Swarajya Ashram, (SC)
Vinodanand Yadav v. State of Bihar, (SC)
Prabhu Prasad Sinha v. State of Bihar, (SC)
Printers House Pvt. Ltd. v. Mst. Saiyadan (Deceased) by her L.Rs., (SC)
Suleman v. State of U.P. (SC)
Collector of Estate Duty v. Roshan Jahangir Gandhi (SC)
Municipal Committee, Abohar v. Kanshi Ram And Others, (SC)
I.-T. Commr., Gujarat-I v. Ahmedabad Cotton Mfg. Co. Ltd., (SC)
Svenska Handelsbanken v. M/s. Indian Charge Chrome, (SC)
Mala Singh v. Financial Commissioner, (SC)
Royal Hatcheries Pvt. v. State of A.P., (SC)
Usha Rani v. Government of A.P. (SC)
Chetan Anand v. State of Punjab (SC)
Central Board of Secondary v. Ms. Vineeta Mahajan,
Yovan, India Cements Employees v. Management of In
Sarita Thakur v. Union of India, (SC)
Asea Stal AB v. Indian Charge Chrome Ltd. (M/s.) (SC)
Municipal Corporation, Gwalior v. Citizens and Inhabitants of Municipal Ward, (S.C.)
Tyron Nazareth v. State of Goa (SC)
State of Orissa v. Sriraghunath Jew (SC)
M. Vinayak v. State of AP, (SC)
Mohan Meakin v. State of Andhra Pradesh, (SC)
Commr. of Income Tax, New Delhi v. Smt. Sakunthala
Smt. Ambika Bharathan Nair v. The State of Kerala,
Dr. H. Ismail Farooqui v. Union of India, (SC)
Hope Textiles Ltd. v. Union of India (UOI) , (SC)
Bharat Oil Mills v. Commissioner of Sales Tax (SC)
Surjit Kaur v. Garja Singh, (SC)
S.P. Changalvaraya Naidu (dead) v. Jagannath (dead
Nathu Ram v. State Of Haryana, (SC)
Noor Salman Makani v. Union of India, (SC)
Dhananjai v. State of U.P., (SC)
Rajindra v. Commissioner of Police (SC)
A.P. Manchanda v. State of Haryana, (SC)
Union Of India v. Satya Parkash Vasisht, (SC)
C.S. Sampath v. Authorised Officer, Land Reforms (
Anzar v. State of Bihar and others (SC)
Union of India v. S. Dharmalingam, (SC)
Ruby Sales and Services (P) Ltd v. State of Mahara
Raghu Seeds and Farms v. Union of India, (SC)
Entertainment Tax Officer v. Ambae Picture Palace (SC)
Md. Ashraf Ali v. Debraj wadhera (SC)
Joginder Singh Wasu v. State of Punjab, (SC)
U.P. State Agro Industrial Corpn. Ltd. v. Padam Chand Jain, (SC)
Achyut Das v. State of Assam, (SC)
K. P. Tiwari v. State of M.P., (SC)
Secy. Hailakandi Bar Asson. Hailakandi v. State of
News Item From 'The Tribune'(SC)
Pepsu Road Transport Corporation v. Satinder Kumar, (SC)
State of U.P. v. Ved Parkash Sharma, (SC)
Dr Mahendra Prasad Shaw v. Raj Kumar Sah (SC)
S.B. Mathur v. Matti Ullah (SC)
State of J&K v. J&K High Court Bar Association, Srinagar (SC)
C.I.T. v. Ram Kumar Aggrawal (SC)
State of Kerala v. Joseph Antony, (SC)
Vishnu Traders v. State of Haryana (SC)
H.H. Sir Rama Varma v. Commissioner of Income-tax, Kerala, (SC)
State of Haryana v. Manoj Kumar, (SC)
Ganga Dass v. State of Haryana, (SC)
Gopal v. State of U.P, (SC)
Govind Prasad v. R.G. Parsad, (SC)
Workmen v. I.I.T.I. Cycles of India Ltd. (SC)
Pratt and Morgan v. Attorney General for Jamaica,
Manipal Academy of Higher v. State of Karnataka (SC)
Reserve Bank of India v. Bhopal Singh Panchal (SC)
Wellman (India) Pvt.Ltd. v. Employees' State Insurance Corp., (SC)
Management of Reserve Bank of India, Delhi v. Bhop
Commandant, Central Industrial Security Force v. Bhopal Singh, (SC)
M/s. Nagammai Cotton Mills v. Regional Director, Employees' State Insurance Corporation, Madras (SC)
State of Maharashtra v. Prabhu, (SC)
Kineshwar Singh v. Hori Lal (SC)
A.K. Dass Gupta v. State of Haryana (SC)
Steel Authority of India Limited v. Salem Stainless Steel Suppliers, (SC)
Government of A.P. v. Karri Chinna Venkata Reddy, (SC)
Panchaiah v. State of Karnataka, (SC)
Ayub v. State of Uttar Pradesh, (SC)
The Chancellor, Utkal University v. Dr. Bijayananda Kar, (SC)
TMA PAI Foundation v. State of Karnataka (SC)
Voice (Consumer Care) Council v. State of T.N. (II) (SC)
Gujarat Housing Board Engineers Association v. State of Gujarat, (SC)
S.K. Khanna v. State of Haryana, (SC)
Lucknow Development Authority v. M. K. Gupta, (SC)
Veb Deutfracht Seereederei Rostock, A Deptt of the German Democratic Rep v. New Central Jute Mills Co. Ltd., (SC)
R. Vijayakumar v. Commr. of Excise, (SC)
News Item From "The Tribune" (SC)
State of Bihar v. Secretariat Assistant Successful & Examiness Union 1986, (SC)
Modi Industries v. State of Uttar Pradesh, (SC)
Shiv Shankar v. Board of Directors, (SC)
T.N. Seshan Chief Election Commissioner S. Ramaswa
Rameshwar Manjhi v. The Management of Sangramgarh, (SC)
State of Rajasthan v. Shri Shyam Lal Joshi, (SC)
Secretary to the Government of Orissa v. Laxmikanta Nanda, (SC)
Vijaykumar v. State of Maharashtra (SC)
Damu Ganu Bendale v. Arvinda Dhondu Talekar, (SC)
Damodar Engineering and Const and Co. v. Board of Trustees for the Port of Calcutta, (SC)
Union of India v. Kolluni Ramaiah, (SC)
Ameena Amma v. Sundaram Pillai>, (SC)
Arvinder Singh Bagga v. State of U.P. , (SC)
Chandramohanan Nair v. State of Kerala (SC)
New Red Bank Tea Co. Pvt. Ltd. v. Kumkum Mittal, (SC)
Union Of India v. Shantaram Gajanan Kanekar , (SC)
Gautam Maroti v. State of Maharashtra (SC)
Naiz Ahmed v. State of U.P. (SC)
Prabhu v. State of Rajasthan (SC)
Nirmala Devi v. State of J and K, (SC)
Committee of Management of Pachaiyappa's Trust v. Official Trustee of Madras, (SC)
Suraj Pal v. State of U.P., (SC)
P.S. Rao v. State of A.P., (SC)
Ramkaran v. State of Rajasthan (SC)
TMA Pai Foundation v. State of Karnataka, (SC)
Shrinavas Kasherlal Palod v. Vithal Shivagir Gosavi, (SC)
Manbir Singh v. State of U.P. (SC)
State of T.N. v. Saleem (SC)
Gadakh Yashwantrao Kankarrao v. E. V., (SC)
Amir Ahmad v. Ram Niwas Agrawal, (SC)
V. Bhagat v. D. Bhagat, (SC)
Yashvinder Chauhan v. State Through Chief Secretary, Delhi Admn. (SC)
Smt. Renu Mullick v. Union of India, (SC)
T.M.A. Pai Foundation v. State of Karnataka, (SC)
Shaw Wallace And Company Ltd. v. Kishore Rajaram C
Bhagwanti v. Subordinate Services Selection Board (SC)
Voice (Consumer Care) Council v. State of T.N. (III) (SC)
U.P. State Electricity Board v. Shyam Behari Lal, (SC)
Augustin Alias Babu v. State of Kerala (SC)
Saurashtra Cement and Chemical Industries Ltd. v. Union of India, (SC)
Cambay Municipality, Cambay v. Ratilal Ambalal Reshamwala (SC)
Jahurul Islam v. Abul Kalam, (SC)
S. K. Saha v. Prem Prakash Agarwal and Others, (SC)
Banu Ram v. Prem Singh (SC)
Shrimant Yankappa Dharamatti v. State of Karnataka (SC)
Kotwal v. State of M.P., (SC)
Sadasivan Mohanachandran v. State of Kerala, (SC)
State of Karnataka v. Mallu Kallappa Patil, (SC)
G.L. Didwania v. Income Tax Officer , (SC)
Traders and Traders v. Ramnarayan Bhattad (SC)
Govind v. State of M.P., (SC)
Ram Bhukan v. State of U.P.", (SC)
Govindappa v. State of Karnataka (SC)
Delhi Administration v. Sat Sarup Sharma (SC)
Jagoti Sreeramulu And Another v. State of A.P. , (SC)
Gurcharan Singh And Others v. State of Punjab, (SC)
Hanuman v. State of Rajasthan, (SC)
Lakhbir Singh v. State of Punjab, (SC)
Jayanta Kumar Laha v. Kabita Laha (SC)
Thankayyan v. State of Kerala (SC)
Manipal Academy of Higher v. State of Karnataka (SC)
State of Punjab v. Renuka Singla, (SC)
Devendra, Management Trainee v. Punjab National Bank, (SC)
M. Janardhan v. State of Andhra Pradesh, (SC)
Ashokan v. State of Kerala (SC)
Babubhai Ranchodbhai Patel v. State of Gujarat, (SC)
K. Saroja Nakshtri v. Sadasukh Kabra and Co. (SC)
Oswal Agro Mills Ltd. v. Asstt. Collector of Central Excise, Division Ludhiana , (SC)
State of H.P. v. Mahendra Pal (SC)
Sant Ram v. State of Haryana (SC)
Kerala Solvent Extractions Ltd. v. A. Unnikrishnan, (SC)
Shri Ishwarbhai B. Vhandra v. Union of India (SC)
Voice (Consumer Care) Council v. State of T.N. (IV) (SC)
State Of Bihar v. Prem Kumar Singh (SC)
Nawab Ali Jhinnu v. State of U.P., (SC)
Rambhau v. State of Maharashtra , (SC)
Yadlapati Venkateswarlu v. State of A.P. (SC)
State of Gujarat v. Narayan Engineering Works (SC)
Vinay Kumar v. State of M.P., (SC)
Nonappa Poojari v. State of Karnataka, (SC)
Delhi Development Authority v. Kakar Timbers Traders (SC)
Zaffar Alias Mohammad Zaffar v. State (Delhi Administration) (SC)
Palghat Jilla Thandan Samudhaya Samrakshna Samithi v. State of Kerala, (SC)
Sanganabasappa Bheemappa Kaligonnavar v. State of Karnataka, (SC)
State Of Orissa v. Straw Products Ltd, (SC)
Sangappa Gurulingappa Sajjan v. State of Karnataka (SC)
M.C. Mahta v. Union of India (SC)
Apex Finance And Leasing Ltd. v. Commissioner of Income Tax, Delhi, (SC)
Voice (Consumer Care) Council v. State of T.N. (V) (SC)
Registrar, High Court of M.P., Jabalpur v. Rajabai Gorkar, (SC)
J.& K. Public Service Commission v. Dr. Narinder M
Pranlal Manilal Parikh v. State of Gujarat, (SC)
Kewal Sarop Gandotra v. State of J. and K. (SC)
Jaenendrakumar Phoolchand Daftari v. Rajendra Ramsukh Mishra, (SC)
City and Industrial Development Corp. of Maharashtra Ltd. v. Motiram Budharmal, (SC)
Indian Oil Corporation v. Consumer Protection Council Kerala, (SC)
P&H High Court Bar Association Chandigarh v. State
Avtar Singh Alias Tari v. State of Punjab (SC)
Saraswati v. Lachanna (dead) through L.R., (SC)
Muthukaruppa Pillai v. Ganesan (SC)
Ch. Madusudhana Reddy . State of A.P., (SC)
Afzal v. State of Haryana, (SC)
Chuttan v. State of M.P., (SC)
English Medium Students Parents Association v. State of Karnataka, (SC)
Karnail Singh v. State of Haryana (SC)
Employees' State Insurance Corporation v. Gunvantri Umedrai Bhat, (SC)
Rajendra Rajmutyam Mali v. State of Maharashtra (SC)
Union Carbide Corporation Ltd. v. Union of India (UOI) (SC)
G.T. Sahakari Sakhar Karkhana v. Union Of India (SC)
State of U.P. v. Red Light On Cars Of The Hon. Jud
Sona Liquors v. Union of India, (SC)
M.S Cox and Kings Ltd. v. Chander Malhotra (SC)
Yallappa v. State of Karnataka, (SC)
Prakash Chand Sachdeva v. State, (SC)
T.V. Nataraj v. State of Karnataka, (SC)
Voice (Consumer Care) Council v. State of T.N. (VI) (SC)
Bank of India v. Apurba Kumar Saha, (SC)
Bharatbhushan Sonaji Kshirsagar (Dr.) v. Abdul Khalik Mohd. Musa (SC)
T.N. Seshan, Chief Election Commissioner v. Union of India (SC)
Deepali Prasad v. Ravi Prasad, (SC)
Hindalco Industries v. Hindalco Industries Union of India (SC)
State of Karnataka v. Krishnaji Shrinivas Kulkarni
Brij Mohan v. State of Rajasthan, (SC)
Bhalinder Singh v. State Of Punjab (SC)
John D'Souza v. Edward Ani, (SC)
The C.J., M.P. High Court v. Mohan Kumar (SC)
Commissioner of Wealth tax v. Amateur Riders Club (SC)
Harjit Singh v. Union of India, (SC)
P. Munian v. State of T.N., (SC)
Tma Pai Foundation v. State of Karnataka (SC)
Amrik Singh Satnam Singh v. State of Rajasthan (S.
Smt. Bimla Devi v. State of Bihar, (SC)
News Item from 'The Tribune' of 1.11.93 v. Title 'killed Once, Twice' (SC)
Satya Wati Goel (Dr)(Mrs) v. Director, State Lotteries, Govt of Sikkim (SC)
Mahanadi Coalfields Ltd. v. Orient Paper & Industries Ltd. (SC)
Deputy Commissioner of Police v. Akhlaq Ahmad, (SC)
State of Orissa v. Brahamarbar Senapathi, (SC)
Makar Dhwaaj Pal v. Smt. Neera Yadav, (SC)
R.R. Bhanot v. Union of India, (SC)
Gangadhar Kar v. Durgacharan Panda, (SC)
Rameshwarlal Chaudhury v. Ram Niranjan Mour (SC)
P.M. Gani v. K. Ramchandran (SC)
Chela Ram v. Ramcharanlal (SC)
Major Homi Rustomji Daruwala v. Pesi Sorabji Doodha (SC)
A.K. Veeraraghava Iyenger v. N.V. Prasad, (SC)
Vinay Kumar v. Distt. Judge, Ghazipur (SC)
Jabar Singh v. State of Rajasthan (SC)
State of W.B. v. Salap Service Station (SC)
M.I. Builders Pvt Ltd. v. Radhey Shyam Sahu, (SC)
Commissioner of Income Tax v. Dharampal Ram Kumar (SC)
Kapur Singh Mistri v. Financial Commissioner (SC)
Morgan Stanely Mutual Fund v. Kartick Das (SC)
Shakila Bano v. State of Rajasthan (SC)
Bhura v. Kashiram, (SC)
Shakila Bano v. State of Rajasthan (SC)
Attorney General of India v. Mohd. Saleem Zargar etc., (SC)
Toofani v. Addl. Director of Consolidation, Deoria (SC)
Mannava Satyawati v. Mannava Malleswara Rao (SC)
Madhukar Ambadas Petkar v. Dwarkanath Sakharchand Gujarati (SC)
State of Bihar v. Sheo Prasad, (SC)
Workman of Kettlewell Bullen & Co. Ltd. v. Kettlwell Bullen & Co., (SC)
Chander Sain v. State of Haryana, (SC)
Chetan Metal Supply Corpn v. Union of India (SC)
Vandana Banerjee v. Chandra Singh (SC)
Oil And Natural Gas Commission v Collector of Central Excise, (SC)
Sandhya Rani v. Kalyanram Narayanan (SC)
Vinay Balachandra Joshi v. Reg. General, Supreme Court of India (SC)
Bihar S. A. Produce Marketing Board v. Shankar Makhana Bhandar , (SC)
Madura Coats Ltd. v. Collector of Central Excise, Madurai, (SC)
Union of India v. Baleshwar Singh, (SC)
Union of India v. V.P. Seth , (SC)
Ghoorey Lal v. Sheo Murti Gupta, (SC)
Union of India v. Justice S.S. Sandhawalia, (SC)
A.K. Dass v. National Federation of Cooperative Sugar Factories Ltd., (SC)
Dhananjoy Chaterjee v. State of West Bengal, (SC)
Maharashtra Housing v. Gangaram (SC)
Janki Devi v. G.C. Jain (SC)
Jethmull Bhojraj v. State of Bihar (SC)
Rajendra Prasad v. Khirodhar Mahto (SC)
Sanwalia Alias Shyam v. Tej Singh (SC)
Common Cause, v. Union of India (SC)
Commissioner of Income-tax, Madras v. M/s. Express Newspaper Ltd., (SC)
Secretary to Govt. of India v. Shivram Mahadu Gaikwad, (SC)
Managing Firector ECIL v. B. Karunakar II , (SC)
Gursharan Singh v. Union of India, (SC)
Manipal Academy of Higher Education v. State of Karnataka, (SC)
Gopal Chandra Ghosh v. Smt. Renu Bala Majumdar, (SC)
Sebastian v. State of Kerala, (SC)
State of U.P. v. Sadhu Saran Shukla (SC)
Rajnesh Tandon v. State of Punjab (SC)
State Bank of India, Bhopal v. S.S. Koshal, (SC)
State Bank of Hyderabad v. Rangachary, (SC)
S.P. Mehta v. Union of India , (SC)
State of U.P. v. Ram Charan (SC)
Shakila Bano v. State of Rajasthan (SC)
Savani Transport (P) Ltd. v. L. Rajamanikkam (Dead), (SC)
Ashok Kumar Sahay v. Rama Shankar Prasad, (SC)
Union of India v. Harnam Singh, (SC)
Suleman v. State of Rajasthan (SC)
Inder Prashad v. Union of India (SC)
Des Raj Om Parkash v. Shankar Dass (SC)
Eastern Coalfields Limited v. Raviudyog , (SC)
Om Prakash Poplai v. The Delhi Stock Exchange Association Ltd., (SC)
State of U.P. v. Smt. Jaya Quddusi, (SC)
Chhavi Mehrotra v. Director General Health Services, (SC)
Parasuram Patel v. State of Orissa (SC)
State Bank of Patiala v. Mahendra Kumar Singhal, (SC)
U.P. Public Service Commission Uttar Pradesh, Allahabad v. Alpana, (SC)
S.Chandra v. Pallvan Transport Corporation (SC)
Raheemuddin v. State of Bihar (SC)
Erole Kannan (dead) through Lrs. v. Alokodichi Vellachi (SC)
Krishna Mohan Singh v. Union of India (SC)
Nagappa Fakirappa Goundar v. State of Karnataka, (SC)
State of U.P. v. Mukunde Singh, (SC)
Union of India v. B.R. Bajaj, (SC)
Hindustan Petroleum Corporation Ltd. v. Chandra Prakash Bubna (SC)
V. Rajaswari v. Bombay Tyres Intl. LTD (SC)
Fatmabibi Usmal Patel v. Manguben Pranbhai Thakkar (SC)
Niranjan Dass v. Trilok Chand (SC)
Keshave Kumar Swarup v. Flowmore Private Ltd., (SC)
Dr. Jess Raphael v. Regina Joseph, (SC)
P. N. Muthu and Co. v. Food Inspector, Tellicherry Municipality, (SC)
State Bank of India v. Samarendra Kishore Endow, (SC)
Committee of Management Bishambhar v. U.P. Secondary Education, (SC)
Administration of The National Capital of Delhi, Raj Niwas, Delhi v. Prem Singh , (SC)
Ajai Kumar Goel v. Anil Kumar Sharma, (SC)
Shkila Bano v. State of Rajasthan (SC)
Niren Kumar Dass (dead) v. District Judge, Pilibhit, (SC)
State of Haryana v. Hari Ram Yadav, (SC)
Dena Bank v. P.K. Patel (SC)
Union of India v. I.S. Singh, (SC)
Sampuran Singh v. State of Haryana, (SC)
Surinder Nath Dewan v. State of Haryana, (SC)
Smt. Bhagwanti Devi v. State of Haryana, (SC)
Prem Sagar v. State of Haryana, (SC)
Manibai Shivlal Shah v. Union of India (SC)
Madras Fertilizers Ltd. v. Assistant C.C.E (SC)
Mallappa v. State of Karnataka , (SC)
Union of India v. Devchand Bhai Jugubhai Patel (SC)
State of U.P. v. Jamshed, (SC)
Uzma Nasir (Smt) v. Narender Kaur (Smt) (SC)
Charanjit Kaur v. Union of India, (SC)
Rishal Singh v. State of Haryana, (SC)
Rajesh Kumar Verma v. State of M.P. (SC)
State of Bihar v. Laloo Prasad Yadav, (SC)
Quamarul Islam v. S. K. Kanta, (SC)
Kartar Singh (Dead) by LRs. v. Smt. Harbans Kaur, (SC)
Jaspal Singh, P.S. Loni, Distt. Ghaziabad v. State of U.P. (SC)
Union Of India (Uoi) v. Lexus Exports Pvt. Ltd. , (SC)
Sheo Raj Singh v. Deputy Director of Education Meerut Region, Meerut (SC)
Indrol Lubricants & Specialists v. Union Of India (SC)
Svenska Handelsbanken v. M/s. Indian Charge Chrome Ltd., (SC)
National Textile Corporation v. V. Sundaram (SC)
U.P. Awas Evam Vikas Parishad v. Rajendra Bahadur Srivastava, (SC)
Maharashtra State Co-op. Cotton Growers' Mkt Federation Ltd. v. Mah. St. Co-op. Cotton Growers' Mkt Federation Employees Union, (SC)
Secretary, Hailakandi Bar Association v. State of Assam , (SC)
State of Punjab v. Dharminder Kumar, (SC)
Jaspal Singh v. State of U.P., (SC)
Islam v. Gopal Dubey, (SC)
Udai Bhan Rai v. State of U.P., (SC)
Islam v. Gopal Dubey, (SC)
National Spiritual Assembly of India v. Mah. State of Khadi and Vill. Ind. Board, (SC)
Bhola Nath Varshney (dead) v. Mulkh Raj Madan, (SC
Bar Council of india v. Aparana Basu Mallick, (SC)
State of U.P. v. U.P. State Law Officers' Association, (SC)
Ram Janam Singh v. State of U.P., (SC)
State of Maharashtra v. Gurappa Hirojirao, (SC)
Karnataka Pawn Brokers Association v. State of Karnataka (SC)
Sri Ranga Match Industries v. Union of India (SC)
T.V. Usman v. Food Inspector, Tellicherry, Municipality, (SC)
State of U.P. Etc. Etc. v. Rajendra Singh Malhan Etc. (SC)
Union of India v. M/s. Leukoplast Private Limited, (SC)
Jawajee Nagnatham v. The Revenue Divisional Officer, Adilabad, A.P., (SC)
Shiv Nath Sharma v. Union of India (SC)
Mohd. Yusuf v. State of Uttar Pradesh, (SC)
Eshwaraiah v. State of Karnataka, (SC)
Satyabrata Biswas v. Kalyan Kumar Kisku, (SC)
Sri Piedade Fernandes v. Union of India (SC)
Virsa Singh Kamboh v. Darshan Singh Datta, (SC)
Bhilwara Spinners Ltd. v. Collector of Central Excise, (SC)
M.V. Krishna Rao v. Union of India, (SC)
Union of India v. Nasirmiya Ahmadmiya Chauhan, (SC)
Kanhaiyalal Parasai v. Union of India (SC)
Kranti Swaroop Machine Tools Pvt. Ltd. v. Kanta Bai Asawa, (SC)
State of U.P. v. Sanjay Singh (SC)
Salim v. State of M.P. (SC)
State of Orissa v. Brundaban Sharma (SC)
Billa Jagan Mohan Reddy v. Billa Sanjeeva Reddy, (SC)
P. Nagesware Rao v. Govt. of A. P. (SC)
Directorate of Enforcement v. Deepak Mahajan, (SC)
M. Venugopal v. Divisional Manager, LIC of India, Machilipatnam, Andhra, (SC)
Director of School Education, Madras v. O. Karuppa Thevan, (SC)
Sunder Singh v. D.G. of Police and others, (SC)
Dhananjay Sharma v. State of Haryana (SC)
Kuriakose v. State of Kerala, (SC)
Union of India v. Rahul Rasgotra, (SC)
Vithal v. State of Maharashtra, (SC)
A.P. State Electricity Borad v. C. C. E. (SC)
H.H. Lakshmi Bai v. Commissioner of Wealth-tax, (SC)
Deep Chand v. Land Acquisition Officer, (SC)
Jain Engineering Company v. Collector of Customs, Bombay, (SC)
Shakuntala Sharma v. High Court of HP at Shimla, (SC)
Santosh De v. Archna Guha, (SC)
Hydro Chains Pvt. Ltd. v. Thomas T. Marattukalam (SC)
P.V. Papanna v. K. Padmanabhaiah, (SC)
Union of India through the Secretary, Ministry of Finance v. Prem Prakash (SC)
Agadhu Panda v. Pramananda Beura , (SC)
Ridmal v. State of Rajasthan (SC)
Bheru Singh v. State of Rajasthan (SC)
Narendra Kumar Chandla v. State of Haryana, (SC)
A.M. Vadi v. India Trade Promotion Organisation, (SC)
Veeramani v. State of Tamil Nadu, (SC)
Mohd. Aslam Ales Bhura v. Union of India and State of U.P. (SC)
State of Maharashtra v. Nav Bharat Builders (SC)
Oswal Agro Mills Ltd. M/s. v. Asstt. Collector, C.E. Divn., Ludhiana, (SC)
Premium Granites v. State of T.N., (SC)
Ramakutty Gupta v. Avara, (SC)
Printers (Mysore) Ltd. v. Asstt. Commercial Tax Of
State of Haryana & Ors. v. Mahabir Prasad Sharma & Ors., (SC)
K. Ashok Reddy v. Government of India, (SC)
State of U.P. v. Onkar Yadav, (SC)
Union of India v. G. Chakrapani, (SC)
S. Sathyananda Shetty v. State of Karnataka (SC)
Sharda Prasad Mishra v. State of U.P. (SC)
Surya Prasad Singh v. Labour Court II, Kanpur, (SC)
Shyam Babu Verma v. Unoin of India, (SC)
Tirath Ram Saini v. State Of Punjab (SC)
Amin Mohammed Qureshi v. Commissioner of Police, Greater Bombay", (SC)
State of Punjab v. Gurbux Singh (SC)
Mata Prasad v. State of U.P. (SC)
Lakshmi Shankar Mehrotra v. S.M. Sengupta, (SC)
Manohar lal Mulwani v. Punjab State Corporation Bank Ltd. (SC)
S.M. Kunjumoideen v. Kadormoora Hassan Beevi (SC)
Maghi Lal (Dead) Through LRS v. Kundan Lal, (SC)
Balbir Singh v. State of Punjab, (SC)
Shivnath Singh v. State of U.P., (SC)
Star Papar Mills Ltd. v. Union of India (SC)
Ram Dular v. Dy. Director of Consolidation, Jaunpur, (SC)
Power Control Appliances, M/s. v. M/s. Sumeet Machines Pvt. Ltd., (SC)
Ram Dular v. dy. Director of consolidation, (SC)
Addl. Spl. Land Acquisition Officer, Bangalore v.
Dalmia Industries Ltd. v. State of U.P., (SC)
Pradeshiya Industrial and Investment Corpn., U.P. v. N.I. Petro Chemical Ltd., (SC)
Ravi S. Naik v. Union of India, (SC)
Gurjoginder Singh v. Jaswant Kaur, (SC)
Satya Narain Prasad v. Bhagwan Ramdas (SC)
Board of School Education, Haryana v. Arun Rathi, (SC)
National Textile Corporation Ltd. v. Sayar, (SC)
Union of India v. Jai Narain Singh (SC)
Alembic Glass Industries Ltd. v. Union Of India (SC)
N. Venkareswara Rao v. Commissioner & Special Officer, Vijayawada Municipality, (SC)
Aminabai A.H. Usman v. Bhagwan Balmukund Oza (SC)
Asram Motors v. Bina Kumari (SC)
Dr D. Sankaranarayanan v. Punjab National Bank (SC)
Harman Singh v. Raksha Rani (SC)
D. Ramanujam v. State Of T.N. (SC)
Mahendra v. Padmakar Jagannath Dongare (SC)
Manohar Lal v. State of Punjab (SC)
R.M. Investment and Trading Co. Pvt. Limited v. Boeing Co., (SC)
Andhra Pradesh State Financial Corp. v. M/s. Gar R
Prem Nath v. Financial Commissioner, (SC)
State of Maharashtra v. M/s. Atur India Pvt. Ltd., (SC)
Smt. Gumpha v. Jaibai, (SC)
Vasant Manga Nikumba v. Baburao Bhikanna Naidu (SC)
Dr. Ramesh Chandra v. Union of India, (SC)
Ram Murti Singh v. District Inspector of Schools, (SC)
Dr. Ramesh Chandra Tyagi v. Union of India, (SC)
Dr. A. Franklin Joseph v. State of Tamil Nadu, (SC)
Dental Council of India v. Harpreet Kaur (SC)
Kamla Devi v. Shri Vasdev, (SC)
State Bank of patiala v. Harbans Singh, (SC)
Abdul Ise Suleman v. State of Gujarat, (SC)
Venkata Kishore Raw Parboiled Rice Mill (P)LTD v. State of A.P (SC)
Manbodhsa v. Government of Orissa (SC)
Chand Kaur v. Union of India (SC)
Union Carbide Corporation Ltd. v. Union of India (UOI), (SC)
Union of India v. Prakash Chand Lunia (SC)
State of M.P. v. Baburao, (SC)
State of Punjab v. Hans Raj, (SC)
Shailesh Prabhudas Mehta v. Calico Dyeing & Printing (SC)
Sethi Roop Lal v. Malti Thapar (SC)
Laljit Singh v. State of Punjab, (SC)
State of Kerala v. Mcdowell and Co. Ltd., (SC)
Food Corporation of India v. New India Assurance Co. Ltd., (SC)
State of Punjab v. Hans Raj (dead) by L.Rs. Sohan Singh, (SC)
Registrar of Co-op. Societies, Madras v. F.X. Fernando, (SC)
M/s. Tarapore and Co. v. State of Madhya Pradesh, (SC)
Ram Gopal v. Jai Narain (SC)
Swarn Singh v. Madan Singh, (SC)
A.P. Raju v. State of Orissa (SC)
Dhan Singh v. Nagina, (SC)
Market Committee Ladwa v. Ramesh Chand Gupta (SC)
Bharat Hari Singhania v. Commissioner of Wealth-ta
State of Maharashtra v. Kamla Mills Limited. , (SC)
Jaipur Development v. Radhey Shyam (SC)
Collector Of Central Excise, Patna v. I.T.C. Limit
Mehta General and Provision Stores v. Prem Wati (SC)
Escorts Ltd. v. Union of India (SC)
Sir Shadilal Sugar & General Mills Ltd. v. Commissioner of Income Tax (SC)
Nepal Krishna Roy v. Baidya Nath Poddar (SC)
Birendra Kumar Ghosh v. Shiv Nandan Prasad Gupta, (SC)
Rama Binding Works v. Vallabha Vyas, (SC)
Rangarao v. Kamlakant, (SC)
Rajinder Singh (Dead) v. Dalip Chand, (SC)
Mohd. Yunus v. Gurrbux Singh (SC)
Union of India v. Upendra Singh, (SC)
State of Andhra Pradesh v. Khetmal Parekh (S.C.)
Reference under Article BTZKACA401ETZK317(1) of the Constitution of India relating to Mehga Chandra Singh, Chairman of Manipur Public Service Commission, (SC)
Pyaribai v. State of Maharashtra (SC)
K.S. Sundaraju Chettiar v. M.R. Ramchandra Naidu, (SC)
Balwant Singh v. State of Punjab (SC)
Harish Chandra Ram v. Mukh Ram Dubey, (SC)
Kali Saran v. Bhagwan Singh, (SC)
S.C. Girotra v. United Commercial Bank, (S.C.)
Krishna Chandra Hambrom v. State of Bihar (SC)
State of Maharashtra v. Abdul Hamid Haji Mohammed, (SC)
Bihar State Electricity Board v. State of Bihar (SC)
Prabhu v. State of Rajasthan (SC)
State of Orissa v. Bimal Kumar Mohanty, (SC)
Panjab University v. T.P. Rahamatullah , (SC)
Workmen v. J.K. Jute Mills Co. Ltd., (SC)
Raja Ram v. State Of M.P. (SC)
The Firestone Tyre Employees Union v. Firestone Tyre and Rubber Co. of India (P) Ltd. (SC)
Asstt. Excise Commr. v. Issac Peter, (SC)
Collector of Central Excise, Hyderabad v. Fenoplast (P) Ltd. (I) (SC)
Addl. Special Land Acquisition Officer v. Yamanappa Basalingappa Chalwad, (SC)
Jharmal v. State of Haryana, (SC)
Ramappa Vasappa Badiger v. State of Karnataka, (SC)
Nishan Singh v. State of Punjab, (SC)
Laxman Naik v. State of Orissa, (SC)
Addl. Special Land Acquisition Officer v. Yamanappa Basalingappa Chalwadi, (SC)
Krishna Chander Dutta (Spice) (P) Ltd v. C.T.O., (SC)
State of Rajasthan v. Purkharam, (SC)
Teddington Chemical Kamgar Sangh v. Maharashtra General Kamgar Union (SC)
Ram Dev v. State of U.P. (S.C.)
Padmakar v. Madhukar, (SC)
Indian Tobacco Co. Ltd v. Industrial Court , (SC)
O.M. Bhargava v. Satyavati Bhargava (SC)
Basavan Jaggu Dhobi v. Sukhnandan Ramdas Chaudhary, (SC)
Kanchy Komuramma v. State of A.P. (SC)
Srinivasa Rao v. State of Karnataka, (SC)
Smita Prabhakar Dalvi (Smt) v. Fashion Production Mazdoor Sabha (SC)
State Bank of India v. Special Secretary Land & Land Revenue & Reforms & Land & Land Utilisation Deptt. of W.B. (SC)
Dresser Rand, S.A. v. K.G. Khosla Compressors Ltd. , (SC)
Union of India v. Ganesh Dass Singh, (SC)
Ram Chandra Tripathi v. U.P. Public Service Tribunal IV, (SC)
Krishan Lal v. State of Jammu and Kashmir, (SC)
Dresser Rand S.A. v. Bindal Agro Chem Ltd. (SC)
Mercury Energy Ltd v. Electricity Corporation Of N
State of U.P. v. U.P. University Colleges Pensioners' Association, (SC)
LIC of India v. Mrs. Asha Ramchandra Ambekar, (SC)
Deepti Chauhan v. Union of India, (SC)
Rampal Pithwa Rahidass v. State of Maharashtra , (SC)
Buta Singh v. Union of India (SC)
C.W.S. (India) Ltd. v. C.I.T., (SC)
Chetan Metal Supply Corpn v. Union of India (SC)
S.P. Vaithianathan v. K. Shanmuganathan, (SC)
State of Punjab v. Balbir Singh, (SC)
Ramsinh Bavaji Jadeja v. State of Gujarat, (SC)
Arjun Marik v. State of Bihar, (SC)
Amar Nath Sugan Chand v. Lal Chand Bansal, (SC)
Smt. Shantibai v. Dinkar Balkrishna Vaidya, (SC)
Chase Bright Steel Ltd. v. Shantaram Shankar Sawant, (SC)
Steel Authority of India Ltd. Contract Workers' Union v. Steel Authority of India Ltd., (SC)
Nath Seeds Ltd. v. The Malaprabha Neerwani Balakedara Co-operative Sangh Ltd., (SC)
Ex. Captain Harish Uppal v. Union of India, (SC)
Lakshmi Venkateshwara v. Syeda Vajhiunnissa Begum, (SC)
Hindustan Petroleum Corporation v. Raja D.V. Appa Rao Bahadur (SC)
Vithaldas v. Ramchandra (SC)
Pupinder Pal Singh v. State of Punjab (S.C.)
Sonapur Tea Company (P) Ltd. v. State of Asssam, (SC)
Jewellers Narandas v. Oriental Insurance (SC)
Altos India Ltd. v. Suresh Goyal (SC)
Gainda Ram v. M.C.D. (SC)
State of Bihar v. Anil Kumar Gupta (SC)
Telangana Steel Industries v. State of A.P., (SC)
Mithilesh Rani v. Regional Transport Authority, Dehradun, (SC)
Ashgbarati v. Saifuddin (SC)
U.P Judicial Officers Assn. v. Union of India (SC)
Hindustan Agro Chemicals Limited v. State of Rajasthan (SC)
Bhanabhai Khalpa Bhai v. Collector of Customs (SC)
S.K. Maini v. M/s. Carona Sahu Company Limited, (SC)
State of U.P. v. Mata Bhikh (SC)
Jagmal Singh Yadav v. Aimaduddin Ahmed Khan, (SC)
State of U.P. v. Manoj Singh (SC)
Acumen Trading Corporation v. Committee of Management of Baranagore Jute Factory (SC)
Subramanian Swamy v. U.O.I. (SC)
Kartar Singh v. State of Punjab, (SC)
S. R. Bommai v. Union of India, (SC)
Asifali v. State of Gujarat (SC)
Major G. S. Sodhi v. Union of India, (SC)
Vireder Kumar v. Chief of the Army Staff, (SC)
D.C. Aggarwal v. State Bank of India & Ors., (SC)
Major G.S. Sodhi v. Union of India, (SC)
D.C. Aggarwal v. State Bank of India, (SC)
State of Orissa v. Gaura Chandra Panda (SC)
Uday Singh v. State of W.B., (SC)
Marwadi Kishor Parmanand v. State of Gujarat, (SC)
Delhi Electric Supply Undertaking v. Central Board For The Prevention And Control Of Water Of Pollution (SC)
Burmah Shell Cooperative Housing Society Ltd. v. Chief C.I.T. (SC)
Punjab State Electricity Board v. Bassi Cold Stora
State of W.B. v. Hari Narayan Bhowal Singh, (SC)
M.P. Shikshak Sangh v. State of M.P., (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
Ram Chhapit Yadav v. Add. Member, Board of Revenue, (SC)
Secretary to the Panchayat Raj v. Mohd. Ikramuddin, (SC)
Union of India v. P.N. Menon, (SC)
Ajay Kumar Singh v. State of Bihar, (SC)
S.D.K. Puri v. R.S. Bhatia (SC)
Union of India v. S.K. Lall, (SC)
K. Sasidharan v. Kerala State Film Development Corporation, (SC)
B. Shivananda v. Andhra Bank Ltd., (SC)
Ajit Singh v. State of Punjab, (SC)
Col. Sir Harinder Singh Brar Bans Bahadur v. Bihari Lal, (SC)
Col. Sir Harinder Singh Brar Bans Bahadur v. Bihari Lal, (SC)
Mohd. Jafar v. Union of India, (SC)
Hindustan Agro Chemicals v. State Of Rajasthan (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
M.S. Chidambara Jois v. State of Karnataka (SC)
Col. Sir Harinder Singh Brar Bans Bahadur v. Misri Lal (SC)
Col. Sir Harinder Singh Brar Bans Bahadur v. Piare Lal (Dead) By L.R'S (SC)
Col. Sir Harinder Singh Brar Bans Bahadur v. State
Dr Mamta Vithal Shetty v. State Of Maharashtra (SC)
Union of India v. Scientific Workers Assn. (Regd.), (SC)
Association for the Officers of the W.B. v. W.B. Audit and Accounts Service Association, (SC)
Sri Sudip Mazumdar v. State of Madhya Pradesh, (SC)
Balwant Singh v. State of Haryana, (SC)
K. T. Huchegowda v. Dy. Commissioner, (SC)
Bharat Coking Coal Ltd. v. Presiding Officer, (SC)
Renu Verma v. Principal, Govt. Medical College (SC)
Syed Abdul Razack v. Matadin Agarwal (SC)
State of Karnataka v. C. Venkatagiriah , (SC)
V.S. Dempo & Co. Pvt. Ltd v. Board of Trustees, (SC)
Hindustan Feed Manufacturers v. State of Punjab, (
Hindustan Development Corpn. Ltd. v. State of Rajasthan (SC)
Kazi Lhendup Dorji v. Central Bureau of Investigation, (SC)
Ram Narain Parsad v. Atul Chander Mitra, (SC)
Baswant Daulat Rao Khandar v. Pundalik Shiv Ram Dhamankar (SC)
Ram Narain Prasad v. Atul Chander Mitra, (SC)
Kamla Mills Ltd v. Workmen (SC)
Union of India v. Lala Jagannath Prasad (SC)
Orissa State Warehousing v. Orissa State Warehousing Corpn. , (SC)
S.H. Shool v. State of Maharashtra, (SC)
State of Gujarat v. Meghji Pethraj Shab Charitable Trust, (SC)
Mafatlal Group Staff Association and others v. Regional Commissioner, Provident Fund, (SC)
P.P. Muralidharan v. Zonal Manager, Food Corporation of India, (SC)
Ishwari Kumar v. State of H.P., (SC)
Vijayabai v. State of Maharashtra (SC)
Jagdish Prasad Gupta v. State of Rajasthan (SC)
P.K. Vijayan v. Kamalakshi Amma, (SC)
Depot Manager, Andhra Pradesh State Road Transport Corporation, Hanumakonda v. V. Venkateswarulu, (SC)
District Manager, A.P.S.R.T.C. v. N. Lakshminarayana, (SC)
Andhra Pradesh State Road Transport Corpn., Hanumakonda v. V. Venkateshwarulu & Anr. Etc. Etc. (SC)
Ram Prasad v. Assistant Director of Consolidation, (SC)
M/s. Soorajmull Nagarmull v. M/s. Dalhousie Proper
Harish Uppal v. Union of India, (SC)
Land Commissioner v. Manjiya Pillai, (SC)
Union of India v. Gangeshwar Ltd. (SC)
Dalpat Raj Bhandari, Advocate v. Union of India (UOI) , (SC)
Revinder Kumar v. State of Punjab, (SC)
State of Maharashtra v. BASF (India) Ltd., Bombay
State of Andhra Pradesh v. Election Commission of India (SC)
Indian Timber and Plywood Corporation Ltd. v. State of Kerala, (SC)
Ghaziabad Development Authority v. Delhi Auto and General Finance Pvt. Ltd., (SC)
Subhash Desai v. Sharad J. Rao, (SC)
U.P. State Electricity Board, Lucknow v. Sri Radhey Mohan Verama, (SC)
Tharumal v. Masjid Hajum Pharosan va Madrassa Tali
State of Orissa v. Dipitimala Patra (SC)
Vishal Gupta v. State of J & K (SC)
Central Bureau Of Investigation, New Delhi v. Showkat Ahmed Bakshi (SC)
Baseruddin M. Madari v. State of Karnataka, (SC)
Raj Rani v. Haryana State of Social Welfare Advisory Board, (SC)
State of A.P. v. Election Commission of India (SC)
Shankar alias Gauri Shankar v. State of Tamil Nadu
Donlop India Ltd. v. Union of India (SC)
Union of India v. District Judge, Udhampur, (SC)
S.N. Thapa v. State of Maharashtra, (SC)
Vijayalakshmi v. Kunnath Kumaran's Son Vasudevan (SC)
Surendra Gupta v. Bhagwan Dev, (SC)
Vasant Vidya Mandal Trust v. Dr. Surjaram Girijashankar Trust, (SC)
Panty & Company v. Dundoo Balkrishnam (SC)
Dr. T.M.A. Pai Foundation v. State of Karnataka, (SC) (Constitutional Bench)
Calcutta Port Trust v. Deba Prosad Bag, (SC)
Mohamad Iqbal Khanday v. Abdul Majid Rather, (SC)
Ujagar Singh v. State of Punjab (SC)
Om Parkash v. Dr. Ravinder Kumar Sharma, (SC)
P. Punnaiah v. Jeypore Sugar Co. Ltd., (SC)
Burmah shell oil storage and distributing co. of india Ltd. v. C.I.T., (SC)
Rajinder Saini v. State of Punjab, (SC)
G. Giriyappa v. Anantharai L. Parekh, (SC)
Satyapal Singh v. Haryana State Subordinate Services Selection Board, (SC)
V. Kashyap v. Indian Airlines, (SC)
Jai Bhagawan v. Laxman Singh (SC)
Devi Dass Gopal Krishan Pvt. Ltd., M/s. v. State o
New Delhi Municipal Committee v. M/s. Gymkhana Club Ltd., (SC)
A. Neelaohithadasan Nadar v. George Mascrene, (SC)
Kunwar Singh v. Sri Thakurji Maharaj (SC)
State of Andhra Pradesh v. Election Commission of India (SC)
C.G.M. Telecommunication, Patna v. Jagdish Narain Kumar (SC)
M. Ranka v. Mr. Justice P.S. Mishra, High Court Madras (SC)
Darshan Kumari (Smt) v. Surinder Kumar (SC)
State of Maharashtra v. Malshi Davshi Visaria (SC)
Vasant Pratap Pandit v. Dr. Anant Trimbak Sabnis, (SC)
State of U.P. v. Manvir Singh, (SC)
U.P. Electricity Board v. M/s. Triveni Engg. Works Ltd., (SC)
Balraj v. State of U.P., (SC)
Tarun Bharat Sangh v. Union of India, (SC)
Om Prakash v. Assistant Engineer, Hry. Agro Industries Corporation Ltd., (SC)
Swaran Singh v. State of Punjab, (SC)
State of A.P. v. M/s. T.G. Lakshmaiah Setty and Sons, (SC)
Hind Plastics v. Collector of Customs, Bombay, (SC)
Jashubha Bharatsinh Gohil v. State of Gujarat, (SC)
Dr. Jacob George v. State of Kerala, (SC)
Meesala Ramakrishan v. State of Andhra Pradesh, (SC)
Vice-Chancellor v. M. Ismail Faruqui, (SC)
Gurmej Singh v. State of Punjab (SC)
Dilip Murlidharr Loltiya v. Mohd Azizul Haq (SC)
Jagat Prasad v. District Judge, Kanpur, (SC)
State of Kerala v. K.A. Vasan S/O Ayyappan (SC)
All India Judges Association v. Union of India (SC)
Itc Bhadrachalam Paper Boards Ltd. v. Collector of Central Excise, Hyderabad , (SC)
Karnataka Forest Development Corporation Ltd. v. M/s. Contreads Private Limited, (SC)
Entry Tax Officer v. Chandanmal Champalal (SC)
Mast Ram v. State of Punjab (SC)
Murugesan v. Ramalingam Pillai (SC)
Joginder Singh v. State (Delhi Administration) (SC)
State of Himachal Pradesh v. Sh. Raj Kumar Chopra (SC)
Mool Raj Upadhyaya v. State of H.P, (SC)
State of Sikkim v. Surendra Prasad Sharma, (SC)
Om Prakash v. State of Haryana, (SC)
Union of India v. M/s. Jain Associates, (SC)
Satish Chandra v. Regr. of Co-op. Societies, Delhi, (SC)
Meharaj Singh v. State of Uttar Pradesh, (SC)
The All India Deaf and Dumb Society v. The State of Tamil Nadu (SC)
State of Haryana v. Suman Enterprises (SC)
State of U.P. v. Km. Prem Lata Misra, (SC)
Indrani Bai v. Union of India, (SC)
Vishwas Anna Sawant v. Municipal Corporation of Greater Bombay, (SC)
Thiru A. Balakrishnan v. Govt. of T.N., (SC)
Convenor, v. Chandan Mishra, (SC)
The Punjab University v. Christan Medical College (SC)
Laxman Bhaskar v. State of Maharashtra (SC)
Standard Batteries Ltd. v. Commissioner of Income-Tax (SC)
Anshad v. State of Karnataka, (SC)
Hico Products Ltd. v. Collector of Central Excise, (SC)
Joginder Kumar v. State of U.P., (SC)
State of A.P. v. Election Commission of India (SC)
Dr. Rajendra Singh v. Dr. Ashok Singh, (SC)
R. Thangadurai Nadar (By his Lrs.) v. Deivayanai Ammal (SC)
Sardar Singh v. Krishna Devi, (SC)
P. Rathinam/Nagbhusan Patnaik v. Union of India, (
Hindustan Sugar Mills Ltd. v. State of U.P., (SC)
State of A. P. v. M/s. Modern Proteins Ltd., (SC)
K.A.A. Raja v. State of Kerala, (SC)
State of Rajasthan v. Pushpendra Singh, (SC)
Central Bank of India v. M/s. Elmot Engineering Company, (SC)
Mangilal v. State of Madhya Pradesh, (SC)
Grahak Sanstha Manch v. State of Maharashtra, (SC)
State of A.P. v. M/s. Hyderabad Asbestos Cement Pr
Alapati Venkata Satyanarayana Murthy v. State of Andhra Pradesh, (SC)
Hindustan Agro Chemicals Limited v. State of Rajasthan (SC)
K.B. Handicrafts Emporium, M/s. v. State of Haryana, (SC)
Bhagwan Kaur v. Kartar Kaur (SC)
Narendra Punjabhai Shah v. Union of India (SC)
National Airport Authority v. M.A. Wahab, (SC)
State of A.P. v. P. Narasimha, (SC)
Kaki Ramesh v. State of Andhra Pradesh, (SC)
State of Tamil Nadu v. The Chief Election Commission of India (SC)
M/s. G. Ramachandra Reddy and Co. v. Chief Engineer, Madras Zone, Military Engineering Service, (SC)
Harnam Singh v. Khema Kunwar, (SC)
Municipal Corporation of Greater Bombay v. Central
Workers of M/s. Rohtas Industries Ltd. v. M/s. Rohtas Industries Ltd, (SC)
A.K. Roy v. State of Bihar (SC)
Pratul Kumar Sinha v. State of Bihar (SC)
S. Mallaiah v. State of A.P. (SC)
Yogesh Khanna v. Anuradha Khanna (SC)
Dr. Umrao Singh Choudhary v. State of Madhya Pradesh, (SC)
Sarwan Singh v. Union of India, (SC)
Sarwan Singh Lamba v. Union of India, (SC)
Village Papers Mazdoor Sangh, Mehatpur v. State of H.P., (SC)
Surinder v. State of Haryana (SC)
Srinivasa Co-op. House Building Society Ltd. v. Madam Gurumurthy Sastry, (SC)
Jolly Das Alias Moulick v. Tapan Ranjan Das, (SC)
Jay Laxmi Salt Works (P) Ltd. v. State of Gujarat, (SC)
Jalnulabudeen v. The Govt. of Tamil Nadu (SC)
K. Periasami v. Sub-Tehsildar (Land Acquisition), (SC)
Administrator of the City of Nagpur v. Laxman (S.C.)
Balkar Singh v. State of Punjab, (SC)
Shiv Kumar v. State of Haryana, (SC)
Union of India v. Sudhir Kumar Jaiswal, (SC)
Umesh Kumar Nagpal v. State of Haryana, (SC)
M.M.L. Aurora v. Union of India, (SC)
Lakshmi Shah (Mrs.) v. State of U.P., (SC)
Karnataka Public Service Commission v. T. Bissegowda, (SC)
Commissioner, Food and Civil Supplies v. Prakash Chandra Saxena, (SC)
State of M.P. v. L. P. Tiwari, (SC)
Patna University v. Awadh Kishor Pd. Yadav, (SC)
G.B. Pant Agricultural and Technology University v. Kesno Ram, (SC)
Steel Authority of India v. Presiding Officer, (SC)
Union of India v. Pradeep Kumar Saxena (SC)
S. Satyapal Reddy v. Govt. of A.P., (SC)
Kudremukh Iron Ore Co. Ltd., M/s. v. Fairgrowth Financial Service Ltd., (SC)
Bank of Madura v. Jugal Kishore Vyas (SC)
Kuderemukh Iron & Ore Co. v. F.G. Fin. Services, (SC)
Commissioner of Income Tax, Ahmedabad, Gujarat v. Kamalini Khatau, (SC)
J.K. Synthetics Limited v. Commercial Taxes Office
New India Assurance Company Ltd. v. Anil Mathew (S.C.)
G. Satyanarayana Reddy v. State of Andhra Pradesh (SC)
Jagjit Singh v. State of Punjab (SC)
Gujarat State Dy. Executive Engineers Association v. State of Gujarat, (SC)
Union of India v. Yogendra Singh, (SC)
Mohd. Quaramuddin v. State of A.P. (SC)
Govind Ram Purohit v. Jagjiwan Chandra (SC)
Tilak Chand Mangatram Obhan v. Kamala Prasad Shukla, (SC)
Union of India v. Yogendra Singh, (SC)
Sales Tax Officer, Sector IX, Kanpur v. Dealing Dairy Products, (SC)
Supreme Court Legal v. State of M.P. (SC)
Tej Singh v. State of Rajasthan, (SC)
Central Warehousing Corporation v. Municipal Corporation, (SC)
Urmilla Pandey v. Khalil Ahmad, (SC)
Central Warehousing Corporation v. Municipal Corporation, (SC)
State of Andhra Pradesh v. Poonaluru Rajeswaramma (SC)
Minakshi Bala v. Sudhir Kumar, (SC)
Thakkar Vrajlal Bhimjee v. Thakkar Jamnadas Valjee , (SC)
Kenchegowda (since deceased) by L.Rs. v. Sri Siddegowda @ Motegowda, (SC)
Hardev Singh v. State of Punjab (SC)
Sk. Ayyub v. State of Maharashtra, (SC)
Hansaben Jayantilal Shah v. Union of India (SC)
Sukhvinder Singh v. State of Punjab (SC)
Attorney General for India v. Amratlal Prajivandas
Darshan Singh v. State of Punjab (SC)
United Bank of India v. Cooks and Kelvey Properties (P) Limited, (SC)
Rourkela Mazdoor Sabha v. Union of India (SC)
United Mines Mazdoor Union. v. Steel Authority of India (SC)
H.R. Adyanthaya v. Sandoz (India) Limited (SC)
Krishan Yadav v. State of Haryana, (SC)
R.K. Panda v. Steel Authority of India, (SC)
Kerala Financial Corporation v. Commissioner of Income-tax, (SC)
Indian Nut Products v. Union of India, (SC)
Election Commission of India v. All India Anna Dmk (SC)
Surajmal Kania Lal Soni v. State of Gujarat, (SC)
Christian Children Fund Inc. v. Municipal Corporation of Delhi, (SC)
M/s Kerajla Nut Foods Co. v. Union of India (SC)
Frick India Ltd., M/s. v. State of Haryana, (SC)
P. Muthayya (dead) by L.Rs. v. Chellappan Pillai, (SC)
Jagat Singh v. State of Punjab, (SC)
Mani Ram v. State of Uttar Pradesh, (SC)
State of Orissa v. Rajendra Prasad Bharadia, (SC)
Hotel Raj Tilak v. State of M.P. (SC)
Shatrughan Prasad v. Himmat Singh (SC)
Mohan Lal v. Parmanand Gupta (SC)
Gainda Ram v. Municipal Corporation of Delhi (SC)
Sudharshan Trading Company Ltd. v. Official Uquidators , (SC)
Mohan Lal v. Sh. Hari Prasad Yadav, (SC)
Bharat Coking Coal v. State of Bihar (SC)
A.K. Nigam v. Sunil Misra, (SC)
Telecommunication Engineering Services Association v. Union of India, (SC)
Public Union For Civil v. State of T.N. (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
Subhash v. State of Maharashtra (SC)
V.S. Achuthanandan v. R. Balakrishna Pillai, (SC)
Anar Devi v. Nathu Ram, (SC)
M/s. Nihal Chand Rameshwar Dass v. Vinod Rastogi, (SC)
Delhi Domestic Working Women's Forum v. National Commission for Women (SC)
State of T.N. v. T. Thulasingam, (SC)
Bhagwan Singh v. State of Punjab, (SC)
Billu Singh v. State of Punjab, (SC)
D.C. Aggarwal v. State Bank Of India (SC)
State of Haryana v. Naresh Kumar Bali, (SC)
Virendra Swarup v. Krishna Swarup (SC)
Yogesh K. Bhatia v. State of U.P. (SC)
Buffalo Traders Welfare Association v. Maneka Gandhi (SC)
State of U.P. v. Vishwanath Prasad (Dr.), (SC)
Morgan Stanley Mutual Fund v. Kartick Das, (SC)
Union of India v. M. Gopalakrishnatah (SC)
DR. N.D. Mitra v. Union of India, (SC)
Union of India v. Donald Mca-Rthy Pte. Ltd. (SC)
Achuthanandan v. R. Balakrishna Pillai (SC)
State Bank of India, Bhubnaeswar v. Ganjam District Tractor's Owners Association, (SC)
Corporation Bank v. D.S. Gowda, (SC)
State of Gujarat v. Gadhvi Rambhai Nathabhai, (SC)
Kerala S.M.T. Fedn. v. Kerala Trawlnet Boat Operators' Assocn., (SC)
Oil and Natural Gas Commission v. Utpal Kumar Basu, (SC)
Dr. Rash Lal Yadav v. State of Bihar, (SC)
Collector of Central Excise, Hyderabad v. M/s. Fenoplast (P.) Ltd., (SC)
Richard William Prebble v. Television New Zealand Ltd., (PC)
Govt. of Union Territory of Pondicherry v. Mohd. Hussain, (SC)
Chandrawati (SMT) v. State of Haryana (SC)
State of U.P. v. Hardan Singh (SC)
Harish Tara Refrageractories v. Certificate officer (SC)
State of T.N. v. G.N. Venkataswamy, (SC)
UCO Bank v. Official Liquidator of High Court, (S.C.)
State of Bihar v. Labendra Chand Bothra, (SC)
Kavita Trehan v. Balsara Hygiene Products Ltd., (SC)
Amar Singh v. Ajmer Singh, (SC)
State of M.P. v. M/s. Hardeo Shrinath, (SC)
U.P. Bhumi Sudhar Nigam Ltd. v. Shiv Narain Gupta, (SC)
Praduman Kumar Jain v. Union of India, (SC)
Baban v. State of Maharashtra (S.C.)
N.M. Engineer v. Narendra Singh Virdi, (SC)
A.P. State Financial Corporation v. C.M. Ashok Raju, (SC)
All Kerala Private College Teachers Association v. Nair Service Society, (SC)
State of Himachal Pradesh v. Amar Nath Sharma, (SC)
Tarsem Singh v. State of Punjab, (SC)
State of Himachal Pradesh v. Amar Nath Sharma, (SC)
Arvind Naryan Sorti v. State of M.P., (SC)
Bhargava and Co. v. Shyam Sunder Seth by L.Rs., (SC)
Krishna minor through his father and guardian v. State of Haryana, (SC)
Ompal Sharma v. State of Himachal Pradesh (SC)
State of Himachal Pradesh v. Chet Ram (SC)
Hitendra Vishnu Thakur v. State of Maharashtra, (S
G. V. Birjur v. Union of India, (SC)
East India Hotels Ltd v. State of J & K (SC)
Sardar Singh v. Deputy Director of Consolidation Agra Camp, Mathura (SC)
S. B. Karulkar v. State of Gujarat, (SC)
Suresh Chandra Bahri v. State of Bihar, (SC)
Haji Zainullah Khan v. Nagar Mahapalika, Allahabad, (SC)
Secretary, Health v. Anuj Ram Sharma (SC)
Babu Lal Convenor v. New Delhi Municipal Committee, (SC)
Guru Nanak Dev University v. Harjinder Singh, (SC)
Bhan Gill v. Union of India, (SC)
M/s Sahni Silk Mills (P) Ltd. v. Employees State Insurance Corp., (SC)
Union of India v. Tushar Ranjan Mohanty, (SC)
Devkaran Nenshi Tanna (dead) v. Manharlal Nenshi, (SC)
Arjun v. State of Rajasthan, (SC)
Illahi Shamsuddin Nadaf v. Sou. Jaitunbi Makbul Nadaf, (SC)
M/s Fansy Handicrafts v. Union of India (SC)
M/s Card Board Box Manufacturing Company v. Collector of Central Excise, Calcutta (SC)
Collector of Central Excise, Madras v. Indian Tobacco Co. Ltd. (SC)
Commissioner of Sales Tax, U.P. v. General Manager, North Eastern Railway (SC)
Bimla Devi Poddar ETC. ETC. v. Union of India (SC)
Mool Chandra v. Tushar Ranjan Mohanty (SC)
Pankaj Jain Agencies, M/s. v. Union of India, (SC)
Commissioner of Sales Tax v. M/s. Northern Railway Catering Department, U.P., (SC)
State of U.P. v. Rajiv Gupta, (SC)
S. T. Commr., U.P. v. G.M., North Eastern Rly., (SC)
Bhubaneshwar Singh v. Union of India (SC)
Rollatainers Ltd. v. Union of India, (SC)
Sikh Education Society v. Director, Public Instructions, M.P. (SC)
Rajinder Kumar Malhotra v. Company Law Board , (SC
State Trading Corporation of India Ltd. v. Union of India, (SC)
Yogendra Pal v. Municipality, Bhatinda, (SC)
Yogesh K. Bhatia v. State of U.P. , (SC)
Union of India v. Indian Railway SAS Staff Association (SC)
Kedar Nath v. Union of India, (SC)
Rang Lal Mahto v. State of Bihar (SC)
Principal Govt. Medical College Srinagar v. Aqeel Hussain, (SC)
Union of India v. Anand Kumar Pandey, (SC)
State of Tamil Nadu v. V.S. Balakrishnan, (SC)
Action Committee v. Union of India, (SC)
Badri v. State of Rajasthan (SC)
State of Maharashtra v. Kannaiya Devjibhai Borisa
K. Bardolia Mills v. M.L. Khunger, (SC)
State of Orissa v. Steel Industries of Orissa (SC)
State of Orissa v. Johrimal Gajanand (SC)
Orissa Steel Corporation v. Sales Tax Officer (SC)
Industrial Minerals and Metals v. Sales Tax Officer (SC)
Industrial Minerals & Metals v. Sales Tax Officer (SC)
State of Orissa v. Minerals and Metals Trading Corporation of India Ltd. (SC)
A. Nagaraju Bros., Visakhapatnam v. The State of Andhra Pradesh (SC)
Belpahar Refractories Ltd. v. Commissioner of Income-Tax (SC)
Kirti Malhotra (Smt) v. M.K. Malhotra (SC)
Ram Beti (Smt) v. Mohd. Yusuf Khan (SC)
Mohd. Noor v. Mohd. Ibrahim, (SC)
Commissioner of Income Tax, Bombay v. Nanubai J. D
Bakshi Ram v. Brij Lal, (SC)
Mohmed Sakeem v. State of Gujarat (SC)
Avtar Singh v. State of Delhi (SC)
Pushpa Devi Jatia v. Union of India (SC)
Nina T. H. Wang v. Commissioner Of Inland Revenue,
Ram Kumar v. State of Haryana, (SC)
Mohd. Hussain v. C.G. of Defence Accounts (SC)
Anil Kumar Mahsi v. Union of India, (SC)
Jain Engineering Company v. Collector of Customs, Bombay, (SC)
Jilubhai Nanbhai Khachar v. State of Gujarat, (SC)
Calcutta Municipal Corporation v. East India Hotels Ltd., (SC)
Salimbhai Mukhtar Jafarbhai v. Amiruddin (SC)
Union of India v. Anju Gupta, IPS(S) (SC)
Union of India v. Vinay Kumar (SC)
Union of India v. Sanjay Kumar (SC)
P. Chandra Mouly v. Union of India, (SC)
Anand Swaroop Vohra v. Bhim Sen Bahri, (SC)
Mata Pher Pandey v. State of U.P., (SC)
Karnataka State Road Transport Corp. v. B.K. Doreswamy, (SC)
Supriya Sahu v. Union of India (SC)
Union of India v. Anil Kumar (SC)
Union of India v. Alka Bhargava (SC)
Union Of India v. T. Vanudhar Reddy (SC)
Union of India v. Savita Vikas Handa (Dharmadhikari) (SC)
Union of India v. Rajiv Yadav, IAS (SC)
Union of India v. Shankar Jiwal (SC)
Union of India v. Dr. Arun Kumar Sharma, (SC)
Union of India v. Surendra Mohan Arora, (SC)
Bihar Public Service Commission v. Dr. Shiv Jatan Thakur, (SC)
Dewan Chand Bhalla v. Dr. Ashok Kumar Bhoil, (SC)
Premji Ratansey Shah v. Union of India, (SC)
Organon (India) Ltd. [Now known as Infar (India) Ltd.) v. Collector of Excise, (SC)
Ramesh Motiram Ramchandani v. Union of India (SC)
State of Rajasthan v. Mohan Singh, (SC)
Bharat Chandra Rout v. State of Orissa, (SC)
Tata Cellular v. Union of India, (SC)
Carmel Book Stall v. Deputy Commissioner of Sales Tax, (SC)
Iqbal Singh v. Avtar Singh, (SC)
Parinbanu Pestoniji Mehta v. Meganbhai Dahuabhai Patel (SC)
A. Dharmalingam v. Palanisamy Gounder (SC)
Singh Ram alias Singha v. State of Haryana (SC)
Maj. (Retd.) Hari Chand Pahwa v. Union of India, (SC)
Principal, Industrial Training Institute v. Abhey Kumar, (SC)
Director, Central Plantation Crops Research Institute v. Purushotaman, (SC)
Hindustan Lever Ltd. v. B.N. Dongre, (SC)
State of West Bengal v. Harendra Nath Bhowmick (SC
Rimbaud Vyankuji Kheragade v. Maharashtra Road Transport Corporation , (SC)
Pritpal Singh v. State of Haryana, (SC)
Administrator of U.T. of Daman and Diu v. R.D. Valand, (SC)
H.S. Atwal and Union of India, (SC)
Ramchandra Bhausaheb Gawde (Dead by Lrs.) v. Sakrulla Rasulbux (SC)
Gulab Singh v. Yuvraj Singh (SC)
Madras City Wine Merchants v. State of Tamil Nadu (SC)
Prakash Chand Sharma v. Vimlesh (SMT) (SC)
Union of India v. M/s. Graphic Industries Co., (SC)
Kerala State Housing Board v. M/s. Ramapriya Hotel
Nageshwar Prasad v. Union of India, (SC)
Director (Production), Heavy Engineering Corporation v. Jagannath Prasad, (SC)
T. Sham Bhat v. Union of India, (SC)
United India Insurance Co. Ltd. v. Narinder Mohan Arya (SC)
Altaf Khan v. Mohd. Amin Khan (SC)
Builders Association of India v. Union of India, (SC)
Satish Chandra v. Union of India, (SC)
Election Commission of India v. State of West Bengal (SC)
S. Sathyapriya v. Dr. S. Karuppasawamy (SC)
Shri Sant Eknath Sahakari Sakhar Karkhana Ltd. v. Aurangabad Paper Mills Ltd. , (SC)
Muthuswami Gounder v. Narayana Swamy Naidu (SC)
Arya Samaj Cooperative Craft Society v. Lt. Governor (SC)
State of Tamil Nadu v. T.V. Venugoplan, (SC)
S.K. Mukherejee v. Union of India, (SC)
A. Hamsaveni v. State of Tamil Nadu, (SC)
Krishna Reddy v. State of Karnataka (SC)
Ram Pal Malik v. State of Haryana, (SC)
Bhagwan Shukla v. Union of India, (SC)
Sukalu Ram Gond v. State of M.P., (SC)
Swaroop Narain Srivastava v. IVth Addl. District Judge, (SC)
Mahesh Narsayya Chintal v. Executive Engineer, Jayakwadi Project Canal Division, Diss. Aurangabad, (SC)
State of M.P. v. Raghuveer Singh Yadav, (SC)
P. Chinnanna v. State of Andhra Pradesh, (SC)
Drug Action Forum v. U.O.I. (SC)
Bhajan Lal, Chief Minister, Haryana v. M/s. Jindal Strips Ltd., (SC)
M/s. M.G. Shahani and Co. (Delhi) Ltd. v. Collector of Central Excise, New Delhi, (SC)
Smt. Laxmi Devi v. Satya Narayan, (SC)
C. Narayanaswamy v. C. K. Jaffar Sharief, (SC)
Manphul Singh Sharma v. Smt. Ahmedi Begum (died through her LRs), (SC)
Surya Prakash Sharma v. State of U.P., (SC)
Supramanian v. State of Kerala (SC)
Commercial Taxes Officer v. Foreign Import And Export Association, (SC)
Bihar State Cooperative MKT. Union Ltd v. Dindyal Singh (SC)
J.R. Kapoor v. Micronlx India (SC)
Bijendra Nath Srivastava (Dead) through LRs. v. Ma
State of Bihar v. Shankar Wire Products Industries (SC)
Amrutlal Someshwar Joshi v. State of Maharashtra, (SC)
Municipal Corporation of Delhi v. C.L. Batra, (SC)
Vishakapatnam Municipal Corporation v. K. Satyanarayana & Co. (SC)
South Eastern Coalfields Ltd. v. Subhash Kumar Gupta (SC)
K.N. Razdan v. Commissioner Of Income-Tax , (SC)
Central Coal Fields Ltd. v. Commissioner of Sales Tax , (SC)
State of Orissa v. Prajanaparamita Samanta (SC)
H. R. Adyanthaya v. Sandoz (India) Ltd., (SC)
State of Punjab v. Amar Singh, (SC)
All India Judges' Association v. Union of India, (SC)
Harshad Shantilal Mehta v. Central Bureau of Investigation (SC)
State of Uttar Pradesh v. Babul Nath, (SC)
Rakesh Kaul v. Registrar, High Court of Jammu & Kashmir, (SC)
M.C. Mehta v. Union of India (SC)
Calcutta Port Trust v. Deba Prosad Bag, (SC)
State of Bihar v. M/s. Universal Hydrocarbons Co. Ltd., (SC)
A. Haleem v. M.S. Tajudeen, (SC)
N. Krishnamachari v. Managing Director APSRTC, Hyderabad, (SC)
P.V. Sankara Kurup v. Leelavathy Nambiar, (SC)
Narottam Dass Beshtoo v. Union of India, (SC)
State of Orissa v. Sudir Kumar Biswal, (SC)
K.C. Gupta v. Lt. Governor of Delhi, (SC)
Md. Habibul Haque v. Union of India, (SC)
Dr. Bhanu Parkash Singh v. The Haryana Agricultural University, (SC)
Ashwani Kumar v. Union of India, (SC)
Harpal Kaur Chahal v. Director, Public (sic) Instructions, (SC)
Esskey Roadways v. Anandhakrishnan Bus Service (SC)
M/s Khadi and Village Soap Industries Association v. State of Haryana, (SC)
Bala Shankar Maha Shankar Bhattjee v. Charity Commissioner, Gujarat State, (SC)
Basha v. Khairunnessa Bivi, (SC)
State of Kerala v. A.C.K. Rajah, (SC)
Maharashtra State Financial Corporation v. M/s. Suvarna Board Mills, (SC)
Secy. Q.D.M. Transport Workers' Co-op Socy. Ltd. v. R.T.A., (SC)
Commissioner of Sales Tax v. Govind Ram Bhagat Ram (SC)
S. Sathyapriya v. State of Andhra Pradesh, (SC)
Union of India v. Kishan Gopal Vyas, (SC)
Mukesh Bhai Chhotabhai Patel v. Joint Agriculture and Marketing Advisor, (SC)
Tarsem Kumar v. Delhi Administration, (SC)
Sanjay Dutt v. State, (SC)
Voice (Consumer Care Council) Through its Trustees, K.M. Vijayan v. State of Tamil Nadu (SC)
State of U.P. v. Shanker Lal Jaiswal (SC)
Director, Syndicate Bank v. K.C. Arya (SC)
Jose v. State of Kerala, (SC)
Collector of Central Excise, Calcutta v. Binani Commercial Corporation (SC)
Collector of Central Excise, v. Madhya pradesh Electricals (SC)
Collector of Central Excise, v. Popular Cotton covering (SC)
Raghbir Singh v. Surjit Singh, (SC)
Gopuram Gram Mill Co. v. State of A.P., (SC)
Mahamadkha Gajika Baloch v. Manager, Panchasara Jain Derasar (SC)
State of M.P. v. Pyare Raja, (SC)
State of Bihar v. New Swadeshi Sugar Mills Ltd. (S.C.)
Union of India v. Associated Cement Companies Ltd. (SC)
Oen India Limited v. Collector Of Cus. & C. Ex., Cochin (SC)
State of Karnataka v. M. Raju, (SC)
N.K. Singh v. Union of India, (SC)
Shree Mahavir Metal Works v. Union of India (Uoi) , (SC)
Subhash Muljimal Gandhi v. L. Himingliana, (SC)
Ashok Balu Mali v. State of Maharashtra, (SC)
Janki Dass v. State (Delhi Administration), (SC)
Mohd. Jabbar Malik Lasjan, M/s. v. State of J&K, (SC)
Mehtab Singh v. State of Haryana, (SC)
Collector of Customs, Bombay v. S.S. Enterprises (SC)
Shanti Devi v. State of Rajasthan, (SC)
Kum. Narayanamma v. State of Karnataka, (SC)
Municipal Corporation of Delhi v. Asian Art Printers (P) Ltd., (SC)
Shivalingappa Kallayanappa v. State of Karnataka,
State of Maharashtra v. Admane Anita Moti, (SC)
Ram Pukar Singh v. Heavy Engineering Corporation, (SC)
Dr. Arundhati Ajit Pargaonkar v. State of Maharashtra, (SC)
S. Ramachandra Raju v. State of Orissa, (SC)
Government of India v. Sqn. Leader A.S. Savant (SC)
Amrutlal Someshwar Joshi v. State of Maharashtra, (SC)
Badri Naryanan v. Rajabagyathammal (SC)
Prestige Engg. (India) Ltd. v. Collector, Central Excise, Meerut, (SC)
Union of India v. Jaiswal Coal Co., (SC)
Lubri-Chem Industries Ltd. v. Collector of Central Excise, Bombay, (SC)
Prem Nath, Advocate v. Kapildeo Singh (SC)
Vijay @ Gyanchand Jain v. State of Madhya Pradesh, (SC)
Ajit Singh v. State of Delhi (SC)
Pankaj Bhargava v. Mohinder Nath, (SC)
Zila Parishad, Ferozepur v. Satnam Singh, (SC)
State of U.P. v. Km. Ramona Perhar, (SC)
Kumari Madhuri Patil v. Additional Commissioner, Tribal Development, (SC)
D. Krishna Murthy v. State of A.P., (SC)
Director, ESI Scheme, Orissa v. Sabita Mohanty (Smt), (SC)
Gabriel Saver v. State of Karnataka , (SC)
State of U.P. v. Bihari Lal, (SC)
Gabriel Saver Fernandes v. State of Karnataka, (SC)
Punjab State Electricity Board v. V.N. Sharma, (SC)
Government of A.P. v. Y. Sagareswara Rao, (SC)
Badri Prakash Soni v. Prahalad Soni (SC)
Darshan Singh v. Gurdev Singh, (SC)
Dalip Chand v. Union of India, (SC)
Bharat Coking Coal Ltd. v. Steel Abrasers & Allied Products Ltd., (SC)
P.C. Prema v. A.P. Sreekumar, (SC)
Rambhai Lall Bhai Patel v. Bai Kamla (SC)
Cosmic Dye Chemical v. Collector of Central Excise, (SC)
N. Nagendra Rao & Co. v. State of Andhra Pradesh, (SC)
Asstt. Commissioner (Intelligence) Iv, Hyderabad v. Nandanam Construction Co. , (SC)
Karnail Singh v. State of Punjab, (SC)
State of Orissa v. Dr. Sivasanker Lal Bajoria, (SC)
Banaras Hindu University v. Dr. N.N. Pandita, (SC)
High Court of M.P. v. Mahesh Prakash, (SC)
Devki Nandan Verma v. State Of Haryana (SC)
Chandigarh Administration v. Anita Sood (SC)
Union of India v. Inderajit Datta, (SC)
V. Veeramani v. Management Of Madurai District Coo
Sukhpal Singh v. Punjab State Agrl. Mkt. Board, (SC)
Nita Taneja (Smt) v. Asstt. Controller , (SC)
State of A. P. v. M/s. Anupama Minerals, (SC)
Labanya Bala Devi v. The State Of Bihar Patna Secretariat, (SC)
State of Andhra Pradesh v. M/s Anupama Minerals, (SC)
Nav Bharat Construction Co v. State of Rajasthan (SC)
Birma Devi v. Seth Pyare Lal (SC)
Thakur Kishan Singh (Dead) v. Arvind Kumar, (SC)
Radhika v. Aghnu Ram Mahto, (SC)
Union of India v. Southern Railway Employees' Coop. Stores Workers Union (S.C.)
Supreme Court Legal Aid committee v. State of M.P., (SC)
Rakesh Chandra Narayan v. State of Bihar, (SC)
Aman Hingorani v. Union of India, (SC)
D.C.M. v. Union of India (SC)
Jai Shakti Traders v. State of U.P. (SC)
Anup Engineering Ltd. v. Shreenarayan Kanaiyalal, (SC)
Union of India v. Amardeep Trading Company (SC)
University of Delhi v. Raj Singh, (SC)
K.N. Sreenivasan v. Flag Officer Commanding-in-Chief, (SC)
Nirmal Lal Gupta v. State of Orissa (SC)
State by Special Police Establishment v. D. Krishnamurthy (SC)
P.N. Raghava Panicker v. State of Kerala, (SC)
Gauri Shankar v. Union of India, (SC)
Sanjay Dutt v. State through C.B.I. Bombay, (SC)
Hans Raj Sharma, Appellant v. Union of India and others, Respondents, (SC)
State of U.P. and another v. Praveen Kumar Sharma (SC)
State of Orissa v. Joy Prakash Panda, (SC)
Bloom Dekor Limited v. Subhash Himatlal Desai (SC)
Ashok Kumar v. Delhi Development Authority, (SC)
Nisar Ahmad v. State of U.P. (SC)
State of Goa v. M/s. A.H. Jaffar and Sons, (SC)
Khedat Mazdoor Chetana Sangath v. State of M.P., (SC)
Legal AID and Advice Centre v. State of T.N. (SC)
N. Jayalakshmi Ammal v. R. Gopala Pather, (SC)
Union of India v. C.L. Jain Woollen Mills (SC)
Shyama Devi v. Manju Shukla, (SC)
Manju Shukla v. Shyama Devi (SC)
K.S. Paripoornan v. State of Kerala, (SC)
Chandra Gupta, I.F.S. v. The Secretary, Govt. of India, Ministry of Environment and Forests, (SC)
Chairman, Puri Gramya Bank v. Ananda Chandra Das, (SC)
Union of India v. K.D. Khare, (SC)
Syndicate Bank v. K. Umesh Nayak, (SC)
T.R. Kothandaraman v. Tamil Nadu Water Supply & Drainage BD, (SC)
Rama Dubey (Dead) by LRs v. Deputy Director of Consolidation, (SC)
State of Punjab v. Hem Raj, (SC)
Indian Drugs and Pharmaceuticals Ltd. v. U.P. State Electricity Board, (SC)
State Trading Corporation of India v. Jaisons Clothing Corporation, (SC)
Supreme Court BAR Association v. State of Uttar Pradesh (SC)
Commissioner of Income Tax, Hyderabad v. M/s. P.J. Chemicals Ltd., (SC)
Novopan India Ltd. v. Collector of Central Excise and Customs, Hyderabad, (SC)
Jayesh Containers v. Collector of Central Excise, Baroda , (SC)
Union Bank of India v. Chandrakant Gordhandas Shah, (SC)
Haryana State Agricultural Marketing Board v. S.M. Sharma (SC)
Inder Singh v. State of Punjab, (SC)
Supreme Court Bar Association v. State of U.P. , (SC)
Nagar Palika v. State of U.P. (SC)
Managing Director v. K. Ramachandra Naidu, (SC)
M/s. Kalimpong Land & Building Ltd. v. State of W.B., (SC)
Mohinder Pratap Dass v. Modern Automobiles (SC)
State of Rajasthan v. Puri Construction Co. Ltd., (SC)
Lipton India v. Union of India (SC)
Prakash Wati (Smt) v. R.L. Kapur (SC)
Director of Inspection and Audit v. C.L. Subramaniam, (SC)
Phani Bhushan Das v. State of West Bengal, (SC)
Bharat Coking Coal Ltd. v. Bibhuti Kumar Singh, (SC)
M.P. Public Service Commission v. Navnit Kumar Potdar, (SC)
Sahib Ram v. State of Haryana, (SC)
Yashwant Hari Katakkar v. Union of India, (SC)
V. Sujatha v. State of Kerala, (SC)
Kiran Ramanlal Jai v. Gulam Kader (SC)
Mahant Braham Dass Singh Pannu v. Om Parkash Chaudhary (SC)
Basant Export Corporation v. Collector of Customs, Customs House, Cochin (SC)
Vee Kayan Industries, Batala v. Collector of Central Excise, Chandigarh, (SC)
Madras City Wine Merchants' Assocn. v. State of T.
Jogibhai Mangalbhai Tandel Etc. v. Mamlatdar and Agricultural Land Tribunal, Pardi, (SC)
Commissioner of Income Tax, Baroda v. Shardaben K. Patel (Smt) (SC)
Indian Cable Company Ltd., Calcutta, M/s. v. Collector of Central Excise, Calcutta, (SC)
Jagga Singh v. State of Punjab, (SC)
All India Ex-Emergency Commission & Short Commd. Officer v. Union of India, (SC)
Nedurimilli Janardhana Reddy v. Progressive Demonstratic Students Union, (SC)
Union of India v. Sayed Muzaffar Mir, (SC)
Niaz Mohammad v. State of Haryana, (SC)
All India Ex-Emergency Commissioned Off. & Short Commd. Off. Welfare Assn. v. UOI, (SC)
Union of India v. S. Vijayakumar, (SC)
Kanta Devi v. Union of India, (SC)
Pavai Ammal Vaiyapuri Education Trust v. Govt. of T.N., (SC)
State of Madhya Pradesh v. M/s Krishnadas Tikaram, (SC)
Bank of Baroda v Jagannath Pigment & Chem. and Ors. (SC)
Sri Vedaranyaswami Dev Asthanam v. A.C. Dharma Devi (SC)
W.T. Commr., Meerut v. M/s. Sharvan Kumar Swarup and Sons, (SC)
Shivappa Tammannappa Karaban v. Parasappa Hanammappa Kuraban, (SC)
Mahinder Kumar Gupta v. Union of India, (SC)
Puranjit Singh v. Union Territory of Chandigarh, (SC)
Indian Express Newspapers (P) Ltd. etc. v. Union of India, (SC)
Sanjay Dutt v. State through C.B.I.,Bombay (S.C.)
Abu Azim Azmi v. State of Maharashtra, (SC)
Sahakari Khand Udyog Mandali Ltd. v. State of Gujarat, (SC)
H.M.M. Limited v. Collector of Central Excise, (SC)
Indian Tool Manufacturers v. Assistant Collector of Central Excise, Nasik, (SC)
Delhi Development Authority v. Pushpendra Kumar Jain, (SC)
Rajasthan State Electricity Board Jaipur v. M/s. Narmada Industries (SC)
Union of India v. O.P. Jain (SC)
Commissioner of Income Tax, Gujarat v. M.R. Doshi (Dead) By Lrs. (SC)
Chandigarh Administration v. K.K. Jerath, (SC)
T.K. Ponnuswamy v. Govt. of T.N., (SC)
Union of India v. A.K. Chakraborty, (SC)
Union of India v. Polar Marmo Agglomerates Ltd. (SC)
Central Pulp Mills Ltd. v. Collector Of Central Excise, Surat (SC)
Union of India v. Chamandiram Kewalji Gowani (SC)
Ali Mustaffa Abdul Rahman Moosa v. State of Kerala, (SC)
Collector of Central Excise, Madras v. E.I.D. Parry (India) Ltd., Madras , (SC)
Rajasthan State Electricity Board v. Narmada Industries (SC)
Tamil Nadu Housing Board v. C.C.E., (SC)
Commissioner of Income Tax, Gujarat, Ahmedabad v. Jayantilal Prem Chand Shah , (SC)
Moorco (India) Ltd., M/s. v. Collector of Customs, Madras, (SC)
State of Gujarat v. Devika Devi (Smt) (SC)
Rajbir v. State of Haryana (SC)
Chellappan Mohandas v. State of Kerala, (SC)
Uday Pratap Singh v. State of Bihar, (SC)
State of Rajasthan v. Shri Umrao Singh, (SC)
R. Kapur v. Director of Inspection, (SC)
Tribal Education, Agriculture and Medical Society, Suryapara v. State of M.P. (SC)
Jajmau Dyeing & Proofing Co. v. Collector Of C. Ex., Kanpur (SC)
Sulekh Chand and Salek Chand v. Commissioner of Police, (SC)
Life Insurance Corporation of India v. Vishwanath Verma, (SC)
K.R. Srinivas v. R.M. Premchand, (SC)
Kamaluddin v. State of Rajasthan, (SC)
State of Punjab v. Bawa Singh Harijan (SC)
Shree Synthetics Ltd., M/s. v. Union of India, (SC)
Awdesh v. State of U.P., (SC)
Municipal Corporation of Delhi v. Dy, Commissioner of Police (Licencing) (SC)
O. Janardhan Reddy v. Sol. Dy. Collector, L.A. Unit-IV, LMD, Karimnagar, A.P., (SC)
Hari Nath Sharma v. Jaipur Development Authority (SC)
Sheila Barse v. Union of India, (SC)
Joseph Kurian, Philip Jose v. State of Kerala, (SC)
K.A. Mohammed Ali v. C.N. Prasannan, (SC)
Sukhmandar Singh v. State of Punjab, (SC)
Santosh Kumar v. The Secretary, Ministry of H.R.D, (SC)
New Delhi Municipal Committee v. State of Punjab, (SC)
Rainbow Industries (P) Ltd., M/s. v. Collector of Central Excise, Vadodara, (SC)
Babua Ram v. State of U.P., (SC)
M/s. Jagatjit Sugar Mills v. State of Punjab, (SC)
Kondiram Bhiku Kirdat v. Krishna Bhiku Kirdat, (SC)
Bhanwar Lal v. Satyanarain, (SC)
Khushal Chand Swarup Chand Zabak Jain v. Sureshchandra Kanhiyalal Kochar, (SC)
Kingsway Model Town Co., etc. v. Union of India, (SC)
Srikant Kashinath Jituri v. Corporation of the City of Belgaum, (SC)
Sitaram and Bros., M/s. v. State of Rajasthan, (SC)
Ram Chand v. Randhir Singh, (SC)
V. Sreenivasa Reddy v. Govt. of A.P., (SC)
State of Karnataka v. K. Vasudeva Mayya, (SC)
Selvarajan v. Meenakshi Ammal, (SC)
Sukhpal v. State of Haryana, (SC)
Hem Chand v. State of Haryana, (SC)
Director, General Rice Research Institution, Cuttack v. Khetra Mohan Das, (SC)
State of Bihar v. Bageshwri Prasad, (SC)
U.P. Jal Nigam v. Nareshwar Sahai Mathur, (SC)
Neeraja Saraph v. Jayant V. Saraph, (SC)
State of Mizoram v. Biakchhawna, (SC)
R. Rajagopal @ R.R. Gopal v. State of Tamil Nadu,
Tata Engineer v. State of Bihar (SC)
Board of Trustees for the port of Calcutta v. Bombay Flour Mills Pvt. Ltd., (SC)
Supreme Court Legal Aid Committee representing Undertrial Prisoners v. Union of India, (SC)
Budhya Satya Venkata S. Rao v. State of A.P., (SC)
State of Maharashtra v. Sharadchandra Vinayak Dongre, (SC)
Raj Kumar Khaitan v. Bibi Zubaida Khatun, (SC)
Smt. Ravinder Sharma v. State of Punjab, (SC)
Secretary (Labour), Delhi Administration v. Rajiv Aggarwal (SC)
T.M.A. Pal Foundation v. State of Karnataka (SC)
M/s. New Kenilworth Hotels (P) Ltd. v. Ashoka Industries Ltd., (SC)
Kasinka Trading v. Union of India, (SC)
State of Karnataka v. Shankara Textiles Mills Ltd., (SC)
Prahlad K. Modi v. State of Gujarat, (SC)
Vaman Prabhu Mahambre v. Maria Alcina De Menezes E Gonsalves, (SC)
State of U.P. v. U.P. Govt. Counsel (Crl.) Welfare Assn., (SC)
M/s. Neyvely Lignite Corpn. Ltd. v. Special Tahsildar (Land Acquisition) Neyvely, (SC)
D.C. Bhatia v. Union of India, (SC)
D. C. Bhatia v. Union of India, (SC)
Afzal And Anr. v. State Of Haryana (S.C.)
T. Anjanamma v. State of A.P., (SC)
Delhi Domestic Working Wormen's Forum v. Union of India, (SC)
State of Haryana v. Om Prakash Arya, (SC)
U.P. State Industrial Development Corpn. Ltd. v. State of U.P., (SC)
M/s. Khoday Distilleries Ltd. v. State of Karnataka, (SC)
Union of India v. Prince Muffakam Jah, (SC)
U.P. Awas Evam Vikas Parishad v. Gyan Devi (dead) by L.Rs., (SC)
K.S. Paripoornan v. State of Kerala, (SC)
Union of India v. Prince Muffakam Jah, (SC)
Ramti Devi v. Union of India, (SC)
Didar Singh v. Ishar Singh (Dead) (SC)
S. Arthanarisami Chettiar v. P.R.P. Kandasami Chettiar, (SC)
Union Carbide Corporation Ltd. v. Union of India (SC)
Union Carbide Corporation Ltd. v. Union of India (SC)
Union of India v. Prince Muffakam Jah (SC)
Committee of Management, Kisan Degree College v. Shambhu Saran Pandey, (SC)
Sub-Committee on Judicial Accountability v. V. Ramaswami, JJ. (SC)
Rajiv K. Garg v. Shanti Bhushan, (SC)
Municipal Corporation of Delhi v. Ganesh Razak, (SC)
Union of India v. N.P. Dhamania, (SC)
M.C. Mehta v. Union of India (SC)
Commissioner of Sales Tax, Jammu and Kashmir v. M/
State of Himachal Pradesh v. Mangar Ram, (SC)
Anil Kumar Singh v. Shivnath Mishra alias Gadasa G
M. Ismail Faruqui, Dr. v. Union of India, (SC)
Hindustan Lever Employees' Union v. Hindustan Lever Ltd., (SC)
State of A.P. v. S.B.P.V. Chalapathi Rao, (SC)
Bahadur Singh v. Shangara Singh, (SC)
P.A. Chandran v. Board of Revenue (Excise), (SC)
Govt. of Tamil Nadu v. A. Rajapandian, (SC)
Mohd. Aslam alias Bhure v. Union of India, (SC)
George Zacharia alias Raju Karuvamplakka v. T.K. Varghese, (SC)
Akhil Bharat Goseva Sangh v. State of A. P. , (SC)
Pt. Chet Ram Vashist (Dead) represented by L.Rs. v. Municipal Corporation of Delhi, (SC)
Calcutta Municipal Corporation v. Anil Ratan Baner
Grauer and Weil (India) Ltd., M/s. v. Collector of Central Excise, Baroda, (SC)
M/s Punjab Footwear Ltd., Jal. v. Collector of Central Excise, Chd., (SC)
Special Land Acquisition Officer v. Sri Sidappa Omanna Tumari, (SC)
Land Acquisition Officer, Eluru v. Smt. Jasti Rohini, (SC)
Shri Sadashiv Haribhau Kulkarni v. The Special Deputy Commissioner (Land Acquisition Officer) (SC)
P.K. Narayanan v. State of Kerala (SC)
Sarat Kumar Dash v. Biswajit Patnaik, (SC)
Committee of Management, Kisan Degree College v. Shambu Saran Pandey, (SC)
B. Bhadriah v. State of A.P., (SC)
Mahabir Biswas v. State of West Bengal, (SC)
Smt. Juthika Mulick v. Dr. Mahendra Yashwant Bal, (SC)
Central Hospital v. Savita S. Bodke (SC)
Jagjit Singh v. Dharam Pal Singh, (SC)
Sukhdeo Prasad Yadav v. Sangit Prasad Singh, (SC)
W.T. Commr., Bombay v. M/s. Homi P. Mehta, (SC)
S.G. Glass Works Pvt. Ltd. v. Collector of Central Excise and Customs, (SC)
Darshan Oils Pvt. Ltd. v. Union of India, (SC)
Bate Krishna Damani (Dead) his L.Rs. v. Kailash Chand Srivastava, (SC)
Tarun Bharat Sangh v. Union of India (SC)
Dr. R.K.S. Chauhan v. State of U.P. (SC)
Sushill v. State of U.P., (SC)
State of Rajasthan v. Aruna Devi, (SC)
B. Alamelu v. State of Tamil Nadu, (SC)
Devaramani Bheemana v. State of Karnataka, (SC)
Kamleshkumar Ishwardas Patel v. Union of India (SC)
Suba Singh v. State of Punjab (S.C.)
Suraj Pal v. State of Haryana, (SC)
State of Punjab v. Bira Singh (SC)
Sulaiman Pillai v. State of Kerala (SC)
Nisar v. State of U.P., (SC)
Mander Singh v. State of Punjab , (SC)
State of U.P. v. Mohd. Waqar Hussain (SC)
Charan Singh v. State of Punjab, (SC)
Krishi Upaj Mandi Samiti v. Orient Paper & Industries Ltd., (SC)
Jaswant Singh v. Virender Singh, (SC)
New Horizons Ltd., M/s. v. Union of India, (SC)
Deputy Commissioner of Sales Tax (Law) Board of Revenue (Taxes) Ernakulam v. R. Viswambharan (SC)
Dy. Commissioner of Sales Tax (Law) v. Chirakkara Rice & Flour Mills (SC)
State of Haryana v. Raghubir Dayal, (SC)
Bakshish Singh v. Prithi Pal Singh (SC)
Dr. Ganga Pras-Ad Verma Etc. v. State of Bihar, (SC)
Suryakant Govind Oke v. State of Maharashtra, (SC)
Jogendra Sethi v. Rabindranath Behura (SC)
Kumar Jagdish Chandra Sinha v. Mrs. Eileen K. Patricia D' Rozarie, (SC)
T.C. Pathak v. State of U.P. (SC)
Balbir Singh v. State of Punjab, (SC)
Saswad Mali Sahakari Sakhar Karkhana Ltd. v. Union of India, (SC)
Chandra Shashi v. Anil Kumar Verma, (SC)
Mohan Chand v. Union of India (SC)
Faqir Chand v. State of M.P. (SC)
State of T.N. v. P. Bala Krishnan (SC)
Government of Andhra Pradesh v. A.V. Venugopala Rao, (SC)
National Rayon Corporation v. Collector of Customs, Bombay (SC)
K.S. Mahalingegowda v. Secretary to Govt., Deptt. of Vocational Edu., Kar., (SC)
Maroti v. Tulsiram, (SC)
Bibijan v. Murlidhar, (SC)
State of West Bengal v. Terra Firma Investment & Trading Pvt. Ltd., (SC)
Rajeshwar v. Board of Revenue, (SC)
State of Karnataka v. B.N. Mani Banakar (SC)
Calcutta Municipal Corporation v. Mrs. Seva Nishat Jawed (SC)
Ashok Kumar v. Union Territory, Chandigarh, (SC)
Smt. Meera Bhanja v. Smt. Nirmala Kumari Choudhury, (SC)
State of W.B. v. Ashutosh Lahiri, (SC)
Beant Singh v. State of Punjab (SC)
State of Orissa v. Pravanjan Patnaik (SC)
Union of India v. Ex. Major N.R. Ajwani (SC)
Dr. (Mrs.) Santosh Kumari v. Union of India, (SC)
N.S. Naga v. Union of India, (SC)
P.N. Krishan Lal v. Govt. of Kerala, (SC)
Asstt. Collector of Estate Duty, Madras v. V. Deva
Union of India v. Karnail Singh, (SC)
Shivraya, Son of Basappa v. Bakkappa, Son of Irappa (SC)
Bachan Kaur v. Bhagwan Kaur (SC)
Ravindra Singh v. Phool Singh, (SC)
Sales Tax Officer, Kanpur v. Union of India, (SC)
C. Udayakumar v. Union of India, (SC)
Director of Education v. Gajadhar Prasad Verma, (SC)
State of Gujarat v. C.G. Raiyani, (SC)
K. Subramaniam v. Ponnusami and another, (SC)
Regional Provident Fund Commissioner v. M/s K.T. Rolling Mills Pvt. Ltd., (SC)
R.C. Sood v. High Court of Rajasthan, (SC)
Chairman & Managing Director, Singareni Collieries Co. Ltd. v. M. Ramesh Chander, (SC)
D.C. Rai v. Makhmal Bai, (SC)
Hanuman Vitamin Foods Pvt. Ltd. v. Collector of Customs, Bombay , (SC)
Consolidated Coffee Limited v. Coffee Board (SC)
U.P. Financial Corporation v. M/s. Naini Oxygen & Acetylene Gas Ltd., (SC)
Sooraj (Smt.) v. S.D.O. Rehli, (SC)
Sita Devi (Dead) By Lrs. v. State of Bihar, (SC)
MAC Laboratories (Pvt.) Ltd. v. Collector of Central Excise, Bombay, (SC)
J. C. Lute v. Special Land Acquistition Officer, (SC)
State of T.N. v. Ananthi Ammal, (SC)
Rubinder Singh v. Rajasthan Financial Corp., (S.C.)
M/s. Durga Ram Prasad v. Govt. of Andhra Pradesh, (SC)
State of Maharashtra v. Britannia Biscuits Co. Ltd. , (SC)
Ram Avtar Shukla v. Arvind Shukla , (SC)
State of Karnataka v. Vedanayagam, (SC)
Rakesh Kumar @ Sachdeva @ Deva v. State, (SC)
The Government of Andhra Pradesh v. Bala Musalaiah and others, (SC)
Government of Andhra Pradesh v. Bala Musalaiah, (SC)
High Court of Punjab and Haryana v. Amrik Singh, (SC)
R.R. Kulasekharan v. A.P.P.S. Commission, (SC)
Sanjay Ahlawat v. Maharishi Dayanand University, Rohtak, (SC)
State of W.B. v. Mohammed Khalid, (SC)
Dolat Ram v. State of Haryana (S.C.)
Ishvarbhai Fuljibhai Patni v. State of Gujarat (S.C.)
Virender Gaur v. State of Haryana (SC)
Ratna v. Syndicate Bank, (SC)
Goodricke Group Ltd. v. State of W.B., (SC)
Shri Raj Kumar Sharma Etc. Etc v. Union of India (SC)
Bhagatram Rajiv Kumar v. Commissioner of Sales Tax
Shaktikumar M. Sancheti, M/s.v. State of Maharashtra, (SC)
R.K. Jain v. State of Haryana (SC)
D.K. Jain v. State of Haryana, (SC)
D.K. Jain v. State of Haryana, (SC)
Narinder Pal Sharma v. State of Punjab, (SC)
Jugraj Singh v. Labh Singh, (SC)
Porcelain Electrical Mfg. Co. v. Collector of Central Excise, New Delhi , (SC)
Thilagavathy v. Regional Transport Authority (SC)
Delhi Development Authority v. Skipper Construction Co. Private Ltd. (SC)
Mr. Shyam Sunder Prasad v. Mr. Raj Pal Singh, (SC)
Tarlochan Singh v. State of Punjab, (SC)
Bakhtawar Singh v. Union of India, (SC)
Shivappa v. State of Karnataka, (SC)
Union of India v. Prabhat Chandra Mallick, (SC)
Kuldip Mahaton v. Bhulan Mahato (Dead) by LRs., (SC)
Karsan Ambubhai Sindhav v. State of Gujarat, (SC)
L. Vasantha Kumari v. Balammal, (SC)
Mathevan Padmanabhan@ Ponnan (Dead) Through L.Rs. v. Parmeshwaran Thampl, (SC)
Santram Paper Mills Nadiad v. Collector of Central Excise, Ahmedabad , (SC)
Assam Forest Products (P.) Ltd. v Commissioner of Income-Tax (SC)
Amar Chand v. Bhano, (SC)
Union of India v. Gurbachan Singh, (SC)
Krishi Utpadan Mandi Samiti v. Makrand Singh, (SC)
State Bank of India v. Ajit Jain, (SC)
M/s. Shori Lal v. Delhi Development Authority, (SC)
Transport Commissioner Madras v. Thiru A. Radha Krishna Moorthy, (SC)
State of A.P. v. Abhai Kishor Masta, (SC)
Super Forgings and Steels (Sales) Pvt. Ltd. v. Thyabally Rasuljee (dead), (SC)
State of U.P. v. Abhai Kishore Masta, (SC)
S. Krishna Murthy v. State of A. P., (SC)
L. Chandra Kumar v. Union of India, (SC)
U.P. Jal Nigam v. Durga Prasad Singh, (SC)
State of U.P. v. Dr. S.K. Sinha, (SC)
Surindra Verma v. Ranjeet Narayan Haksar (SC)
George Thomas v. State of Kerala, (SC)
Gurbans Singh v. Gurpreet Singh (SC)
Ch. Ramalinga Reddy v. Superintending Engineer , (
Sugan Chand v. Dy. Director of Consolidation , (SC)
Gaitri Jaitly v. Shashi Mohan Jaitly, (SC)
Ponnammal v. N. Muthuswamy Chettiar (SC)
G. Ramakrishna Rao v. State of A.P., (SC)
H.P. Mineral v. State of H.P. (SC)
Nagarajan v. State of T.N., (SC)
M/s Spencer & Co. Ltd. v. M/s. Vishwadarshan Distributors Pvt. Ltd., (SC)
Collector of Central Excise Allahabad v. Vikash Industrial Gases Ltd. (SC)
Sankara Hali & Sankara Institute of Philosophy and Culture v. Kishori lal Goenka (SC)
Noorduddin v. Dr. K.L. Anand, (SC)
State of Manipur v. Humdung Victims of Development, (SC)
Bombay Oil Industries Pvt. Ltd., M/s. v. Union of India, (SC)
Jamaat-E-Islami Hind v. Union of India, (SC)
Gangadhar Madhavrao Bidwai v. Hanmantrao V. Yankatrao Mungale, (SC)
M.C., Ludhiana v. Commissioner of Patiala Division, Patiala, (SC)
State of Haryana v. Kangra Valley State Co. Ltd., (SC)
Common Cause, A Registered Society v. Union of India, (SC)
Anirudh Pandey v. Bihar State Road Transport Corp., (SC)
Union of India v. Brig. P.K. Dutta (Retd.), (SC)
Madhya Pradesh Hasta Shilpa Vikas Nigam Limited v. Devendra Kumar Jain, (SC)
Radhakrishnan Nair v. State of Kerala, (SC)
Manprit Singh v. Union Territory of Chandigarh, (SC)
Addanki Venkateswara Rao v. Public Prosecutor, High Court of A.P., (SC)
State of U.P. v. Vijay Kumar Tripathi, (SC)
Bala Bhagwan Raut v. State of Maharashtra, (SC)
Shamsher Singh Bedi v. High Court of Punjab and Haryana, (SC)
Parmar Kanaksinh Bhagwansinh v. Makwana Shanabhai Bhikhabhai, (SC)
Parmar Kanaksinh Bhagwansinh (dead) v. Makwana Shanabhai Bhikhabhai, (SC)
Lobha v. State of Haryana, (SC)
Union of India v. G. Vasudevan Pillay, (SC)
The Papnasam Labour Union v. Madura Coats Ltd., (SC)
Union of India v. Harish Chander Bhatia, (SC)
Ashok Kumar Jain v. The State of Bihar, (SC)
Bajirao T. Kote (dead) by L.Rs. v. State of Maharashtra, (SC)
Union of India (Uoi) v. E. Merck (India) , (SC)
Shri Amar Jeet Singh v. Union of India, (SC)
Karsondas Virji Thakkar v. Jagannath Sowar Vaity, (SC)
State of Punjab v. Avtar Singh, (SC)
Basant Industries, Agra v. Collector of Central Excise, (SC)
Quality Steel Tubes (P.) Ltd.v. Collector of Central Excise, U. P., (SC)
Superintendent And Remembrancer of Legal Affairs, West Bengal v. Mangal Pathak (SC)
Unique Construction Corporation v. City and Industrial Development Corporation of Maharashtra Ltd. (SC)
K. Govindan Kutty v. All India Anna Dravida Mannetra Khazagam, (SC)
Indian Council For Enviro-legal Action v. U.O.I. (SC)
Smt. H.B. Usha v. D.S. Ramachandra, (SC)
Hans Raj v. State of Punjab , (SC)
State of Orissa v. Union of India. (SC)
R.B. Tunki Sah Baidyanath v. Commissioner of Income Tax, Bihar-I, Patna, (SC)
Liberty Oil Mills v. Collector Of Central (SC)
Central Coal fields v. State of M.P, (SC)
State of Rajasthan v. Novelty Store, (SC)
Sheela Barse v. Union of India, (SC)
K.G. Khosla Compressors Ltd., M/s. v. Commr., Ambala Division, (SC)
Chandrakant Padwal v. Chandrashekhar Prabhu, (SC)
Bombay Metropolitan Region Development Authority v
M. R. Gopalakrishnan v. T. Prabhakaran, (SC)
V. Lakshmanan v. B.R. Mangalagiri, (SC)
M/s. Subhas Aggarwal Agencies v. M/s. Bhilwara Synthetics Ltd., (SC)
R.B. Killedar v. State of Maharashtra, (SC)
Gurdev Singh v. State of Punjab, (SC)
Mangal Singh v. State of Punjab , (SC)
Dagdulal v. State of M.P., (SC)
Bagga Singh v. State of Punjab, (SC)
Subhash Chandra Verma v. State of Bihar, (SC)
State of Maharashtra v. Prakash Ghanshamdas Nathani, (SC)
M.S. Usmani v. Union of India, (SC)
Union of India v. Pratap Singh, (SC)
P.G. Gupta v. State of Gujarat and others, (SC)
State of U.P. v. Rohan, (SC)
Harvinder Kumar v. State of Punjab, (SC)
Fauja Singh v. State of Haryana, (SC)
R.C. Paul v. Jai Inder Singh, (SC)
Misra Singh v. State of Punjab , (SC)
Siyasaran v. State of M.P., (SC)
Babu Singh v. State of Haryana , (SC)
Surjit Singh v. State of Punjab, (SC)
A.E. Rani v. V.S.R. Sarma, (SC)
P.K. Sarin v. State of U.P., (SC)
Ishwari Devi v. Sarla Devi, (SC)
Ishwari Devi v. Sarla Devi, (SC)
State of Orissa v. Radheyshyam Meher, (SC)
Ballarpur Industries Ltd., M/s. v. Collector of Customs, Madras, (SC)
State Bank of Bikaner & Jaipur v. N.S.R. Corpn., (S.C.)
Kesherwani Co-operative Housing Society Ltd. v. Bomi Munchershaw Mistry, (SC)
Bodhni Ex-Servicemen Tenants Farming Society Ltd. v. State of Haryana, (SC)
Mrs. Sudha Rasheed v. Union of India (SC)
Anil Kumar Gupta v. State of Bihar (SC)
Bharat Petroleum Corporation Ex-Employees Association v. Bharat Petroleum Corporation Ltd., (SC)
Sundaramurthi v. State of Tamil Nadu, (SC)
Harbans Kaur v. Union of India (SC)
South Indian Film Chamber of Commerce v. Entertaining Enterprises, Madras, (SC)
Tata Iron and Steel Co. Ltd. v. Collector, Central Excise, (SC)
United India Insurance Co. Ltd. v. Narendra Pandurang Kadam, (SC)
Karnail Singh v. Darshan Singh, (SC)
Naraindas Lilaram Adnani v. Narsingdas Naraindas Adnani, (SC)
M/s. Astra Pharmaceuticals v. Collector of central excise, (SC)
Narendra Kumar Asthana v. State Of Bihar (SC)
Aldoc Pharmaceuticals v. Collector of Central Excise, Jaipur (SC)
Shyam Sunder Dutta v. Baikuntha Nath Banerjee (Dead) LRs., (SC)
Birla Cement Works v. G.M., Western Railways, (SC)
C.K. Ali v. Taluk land Board (SC)
State of Orissa v. Sangram Das, (SC)
Sales Tax Commissioner etc. v. B.G. Patal etc., (SC)
State of Rajasthan v. Sevanivatra Karamchari Hitkari Samiti, Jodhpur, (SC)
M.K. Narayani Amma v. Chelera Kuniyil Devaki Amma, (SC)
Madhya Pradesh Electricity Board v. Central India Electric Supply Co. Ltd., (SC)
Aliparamba Mohammed V. Taluk Land Board , (SC)
Improvement Trust v. Land Acquisition Tribunal (SC)
Mukhtiar Singh v. State of Punjab, (SC)
Giani Devender Singh Sant Sepoy Sikh v. Union of India, (SC)
Harish Tandon v. Additional District Magistrate, A
United Glass, Bangalore, M/s. v. Collector of Central Excise, (SC)
Collector of C. Ex. v. Zenith Tin Works Pvt. Ltd. (SC)
R.D. Hattangadi v. M/s. Pest Control (India) Pvt., (SC)
Nova Steel (India) Ltd., M/s. v. M.C.D., (SC)
Annasaheb Bapusaheb Patil v. Balwant @ Balasaheb Babusaheb Patil (dead) by Lrs. & heirs etc., (SC)
State of Orissa v. Prari Mohan Misra, (SC)
Murlidhar v. State of U.P. (SC)
Md. Sharif v. State of Orissa (SC)
A.P. Sanwaria v. Sudarshan Chopra (SC)
Siri Pal v. Haryana State Electricity Board, (SC)
U.P. Jal Nigam v. Durga Prasad Singh, (SC)
Natwar Textile Processors Pvt. Ltd. v. Union of India, (SC)
Union of India v. M/s. Momin Construction Company, (SC)
Smt. Premlata v. M/s. Ishar Dass Chaman Lal, (SC)
Rajeswari Amma v. Joseph, (SC)
Chandigarh Administration v. Jagjit Singh, (SC)
Karnail Singh v. Anil Kumar, (SC)
Metal Box India Ltd. v. Collector of Central Excise, Madras, (SC)
Mohan Benefit Pvt. Ltd. v. Kachraji Raymalji, (SC)
M. and M. Trading Corpn. of India Ltd. v. Dy. Commr. Commercial Taxes, (SC)
Ayub Khan v. Deep Kumar Chawla , (SC)
Satwant Kaur v. Managing Committee, War Memorial Multi Purpose Hr. Secondary School, (SC)
Chief Medical Officer v. Khadeer Khadri, (SC)
Bal Krishna Agarwal v. State of Uttar Pradesh, (SC
Ram Kumar v. State of H.P., (SC)
Suresh Kumar v. State of Punjab , (SC)
Gajalaxmi v. State of Tamil Nadu, (SC)
V.K. Chakravathi v. Inspector of Police, Madras, (SC)
Thakar Singh v. State of Punjab, (SC)
Jagraj Singh v. State of Haryana, (SC)
Smt. Sneh Prabha v. Ravinder Kumar, (SC)
Commr., I.-T. Calcutta v. Shri Iron Foundary Engineering Works Ltd., (SC)
Ajit Singh v. State of Haryana, (SC)
S. I. (Jem) Pramodh Singh v. State of J&K, (SC)
Shiv Dhari v. State of U.P. (SC)
Chinnadurai v. State of T.N., (SC)
V.M. Salgoacar v. Union of India, (SC)
Lokraj v. Kishan Lal, (SC)
Raj Kumar v. State of Punjab, (SC)
M/s. Sarman PTE Limited v. M/s. Umesh Kumar Kajaria, (SC)
Special Tahsildar (LA), P.W.D. Schemes, Vijayawada v. M.A. Jabbar, (SC)
Dhura v. State of Rajasthan, (SC)
Jagannath v. State of U.P., (SC)
Madhusudan Singh v. State of Bihar, (SC)
U.P. State Road Tpt. Corp. v. U.P. Parivahan Nigam Shishukhs Berozgar Sangh, (SC)
R.M. Vellaiyan v. State Of Tamil Nadu (SC)
State of Haryana v. Jagdish Chander, (SC)
State of Rajasthan v. Gopaldas, (SC)
Collector of Madras v. K. Rajamanickam, (SC)
P.L. Kantha Rao v. State of Andhra Pradesh, (SC)
Charipalli Shankararao v. Public Prosecutor, High Court of Andhra Pradesh, Hyderabad, (SC)
State of A.P. v. Korrapati Subrahmanyam, (SC)
State Of Rajasthan v. Krishan Kant Tiwari (SC)
Union of India v. B.V. Saroja, (SC)
Romesh Chander v. Savitri, (SC)
Commissioner of Income-tax, Hyderabad v. Chittor Electric Supply Corporation, (SC)
Dinesh Prasad Yadav v. State of Bihar, (SC)
State of Rajasthan v. Nandlal Singh (SC)
State of Bihar v. Sachchidanand Kishore Prasad Sinha (SC)
R. Subramaniam v. Chief Personnel Officer, Central Railway, Ministry of Railway, (SC)
T. Shantharam v. State of Karnataka, (SC)
M.P. Dugdha Mahasangh v. Dinesh Kumar Sharma (SC)
Indian Council of Legal Aid and Advise v. Bar Council of India, (SC)
Mangoo v. State of M.P., (SC)
Paros Electronics (P) Ltd. v. Union of India, (SC)
E.K. Chandrasenan v. State of Kerala, (SC)
Ramesh Vithalrao Thakre v. State of Maharashtra, (SC)
Juthel v. State of M.P., (SC)
S.P. Nanda v. Pradyumna Kumar Pattnayak (SC)
Pramila Rani Nag v. Mohd. Mir Hussain, (SC)
Ramavarma Thirumulpad v. State of Kerala (SC)
Sarsarmal Jain v. Nagar Nigam (SC)
Morarji Goculdas B and W Co. Ltd v. Union of India (SC)
The Cochin Devaswam Board v. Captain E.M. George (
Collector Of Central Excise, Baroda v. Surat Cotton Spinning And Weaving Mills Pvt. Ltd., (SC)
Sant Saran Goswami @ Deoji v. State of Bihar , (SC)
Nuclear Power Corporation v. Gajraj Singh, (SC)
Union of India v. Shiv Kumar Bhargava, (SC)
Nikki v. Union of India, (SC)
Ballarpur Industries Ltd., M/s. v. Assistant Collector of Customs and Central Excise, (SC)
Umed Industries & Land Development Co. v. State of Rajasthan, (SC)
Ram Deo Bhandari v. Election Commission of India, (SC)
State of Kerala v. Betty W/o L.J. Mani, (SC)
Shree Synthetics Ltd. v. Union of India, (SC)
Universal Cables Ltd. v. Union Of India (SC)
State of Haryana v. Gurcharan Singh, (SC)
State of Madhya Pradesh v. Shantabai, (SC)
Gian Chand v. Gopala, (SC)
Khanna Improvement Trust v. Land Acquisition Tribunal, (SC)
Mirza Majid Hussain v. State of M.P., (SC)
Basant Industries, M/s. v. Addl. Collector of Customs, Bombay, (SC)
Collector of Central Excise v. M/s. H.M.M. Limited, (SC)
Naresh Kumar v. VIth Addl. Distt. Judge, Varanasi (SC)
Kalyanji Gangadhar Bhatat v. Virji Bharmal, (SC)
Brij Gopal Chaturvedi v. State of M.P., (SC)
Bishwanath Singh v. State of Bihar, (SC)
Nortan Mal v. State of Rajasthan, (SC)
Ponnuswamy v. State, (SC)
Pyarelal v. State (Delhi Admn.), (SC)
State of Madhya Pradesh v. Surendra Kumar, (SC)
U.P. State Tourism Development Corp. Ltd. v. I.B. Misra, (SC)
Chief General Manager (Telecom) N.E. Telcom Circle v. Rajendra Ch. Bhattacharjee, (SC)
Sociedade de Fomento Industrial (P) Ltd. v. Mormugao Dock Labour Board, (SC)
Omkar Prasad Shukla v. State of U.P., (SC)
Orissa State Electricity Board v. Raj Kumari Panda (SC)
State of Madhya Pradesh v. S.S. Kourav, (SC)
Ravi Paul v. Union of India, (SC)
Durga Seed Farm v. Raj Kumar Chadha, (SC)
Union of India v. Mohd. Haroon Rashid, (SC)
Narmadabai v. Trust Shri Panchvati Balaji Mandir (SC)
Rama Narang v. Ramesh narang , (SC)
Pt. Parmanand Katara, Advocate v. Union of India (SC)
Bhagwan Singh v. Chairman, Noida , (SC)
G. Krishna Murthy v. State of Orissa, (SC)
Kayamuddin Shamsuddin Khan v. State Bank of India , (SC)
Gem Granites v. State of Tamil Nadu, (SC)
Manoj kumar Mittal v. District Inspector of Schools and others (SC)
D. Krishan Veni v. State of Orissa, (SC)
State of T.N. v. M.P.P. Kavery Chetty, (SC)
Nareshkumar Harmanbhai Brahmbhatt v. State of Gujarat, (SC)
Commissioner of Income-Tax v. Andhra Pradesh State Financial Corporation, (SC)
Mrs. Mary Joyce Poonacha v. M/s. K.T. Plantations Pvt. Ltd., (SC)
M/s. New India Assurance v. Union of India , (SC)
Hind Wire Industries Ltd., M/s. v. Commissioner of
State of A.P. v. S. Vishwanathan Raju, (SC)
Dasharath Pandey v. State of Bihar (SC)
Mohinder Kumar v. State, (SC)
State of Punjab v. Ajaib Singh, (SC)
Durga Narayan v. Chairman and Managing Director, Dena Bank, (SC)
Nair Service Society v. M.K. Gopalakrishnan Nair, (SC)
Jitender Kumar Jain v. State of Delhi (SC)
Durga Prasad Tomar v. State of U.P. (SC)
Jagbir Singh v. State of U.P. (SC)
Basanti Kumari Sahu (Smt) v. State of Orissa. , (SC)
Surbuddin v. State of Kerala, (SC)
Mahadeo Savlaram Shelke v. Puna Municipal Corpn., (SC)
Commissioner of Income- Tax v. Major Tikka Khushwani Singh, (SC)
Commissioner of Income- Tax v. New India Industries Ltd., (SC)
Major Pakhar Singh Atwal v. State of Punjab, (SC)
Prof. Shradha Kumari v. Hon. High Court of Allahabad (SC)
Badri Prasad v. State of M.P. (SC)
Commissioner of Income Tax, Kerala v. M/s. Uma Trading Co. Quilon, Kerala, (SC)
V.N. Sunanda Reddy v. State of A.P., (SC)
Anant Madaan v. State of Haryana, (SC)
Smt. Shakuntala Devi v. Delhi Electric Supply Undertaking, (SC)
Delhi Development Authority v. Skipper Construction, (SC)
State of M.P. v. Hukum Chand Mills Karamchari (SC)
Union of India v. Pratap Kaur (dead) through LRs., (SC)
P. Ram Reddy v. Land Acquisition Officer, (SC)
State of Orissa v. Adwait Charan Mohanty, (SC)
Union of India v. B. Rama Murthy, (SC)
Arunaben T. Bhojak v. Secretary, Ahmedabad Edu. Society, Lal Bhawan,Badra, Ahmedabad, (SC)
Consumer Edu. & Research Centre v. Union of India, (SC)
Director General of Ordnance Services v. P.N. Malhotra, (SC)
Jagir Singh/Sukhvir Singh v. State of U.P. (SC)
State of Maharashtra v. Gulab Rao, (SC)
N. Sukumaran Nair v. Food Inspector, Mavelikara, (SC)
Shyam v. State of Maharashtra, (SC)
State of Tamil Nadu v. Thirukhural Perumal, (SC)
Devku Bhikha v. State of Gujarat, (SC)
R. Rajagopal Reddy v. Padmini Chandrasekharan, (SC)
Vesma Moti Khadki Desai Samast Trust v. Dhirubhai Manibhai Desai (SC)
Commissioner of Gift Tax v. C. Muth Kumarswamy Mudaliar (SC)
State of Punjab v. Chaman Lal Goyal, (SC)
Syed Azam Hussaini v. Andhra Bank Ltd., (SC)
Sukumar Chatterjee v. Hansraj Kanda (SC)
Consumer Unity and Trust Society v. The Chairman & Managing Director, Bank of Baroda, Calcutta, (SC)
Union of India v. D. Mohan, (SC)
State of Madhya Pradesh v. Rakesh Menon, (SC)
Regd. Firm Kailash Narayan & Bros. v. Bhagwandas Pawaiya, (SC)
Ramdas Laxmidas v. Commissioner of Sales Tax (SC)
Collector of Central Excise, Baroda v. Ojas Corpor
Commissioner of Income Tax, Bombay v. C.U. Shah, Bombay (SC)
Amiya Banerjee v. Sati Rani Nath (SC)
State of M.P. v. Rustam (SC)
Warden and Co. (India) Pvt. Ltd., M/s. v. Collector of Central Excise, Thane, (SC)
State of M.P. v. Mahalaxmi Fabric Mills Limited, (SC)
Parle Beverages Pvt. Ltd. v. Collector Of Central Excise, Bombay (SC)
G.D. Zalani v. Union of India, (SC)
Habibulla Khan v. State of Orissa, (SC)
Krishi Utapadan Mandi Samiti v. Mahalaxmi Sugar Works (SC)
Ms. Swati Gupta v. State of U.P., (SC)
(Smt.) Shakuntala Bai Pandey v. National Thermal Power Corporation Ltd. , (SC)
Shri Bagawati Tea Estates Ltd. v. Government of India, (SC)
M/s Isha Marbles v. Bihar State Electricity , (SC)
The New India Assurance Co. Ltd. v. Smt. Shanti Ba
Collector Of Central Excise, Calcutta v. Sunrise Packaging Co., Calcutta, (SC)
Lal Babu Hussain v. Electoral Registration Officer
Sheela Foam (P) Ltd. v. Union of India (SC)
State of M.P. v. Ram Kishan, (SC)
Gudalure M.J. Cherian v. Union of India (SC)
K. Sahadev v. Suresh Bir (SC)
Surjit Ghosh v. Chairman & Managing Director, UCB, (SC)
Madan Lal and others v. State of Jammu & Kashmir, (SC)
Shramik Uttarsh Sabha v. Raymond Woollen Mills Ltd., (SC)
Brig. S. Ramachandran v. Hyderabad Allwyn Metal Works Ltd., Sanathnagar, Hyderabad , (SC)
Mahendra Singh v. State of M.P., (SC)
Anup Singh v. State of H.P., (SC)
G.R. Hanubha v. State of Gujarat, (SC)
Prahlad Singh v. State by Special Police Establishment (CBI), (SC)
Noorulla Ghazanfarulla, M/s. v. Municipal Board of Aligarh, Aligarh, (SC)
Election Commission of India v. State Bank of India, (SC)
Voltas Ltd., Bombay, M/s. v. Union of India, (SC)
State of W.B. v. Ajoy Kumar Das (SC)
Mansukhlal Dhanraj Jain v. Eknath Vithal Ogale, (SC)
Pathan Fathima v. State of A.P, (SC)
Ranjit Singh v. State of Punjab, (SC)
Narayan Singh v. State of M.P., (SC)
Kavali Bhaskar v. State of A.P., (SC)
Delhi Development Authority v. Skipper Construction, (SC)
J.D. Hingorani v. Ashok Kharbanda (SC)
Rajasthan Public Service Commission v. Smt. Anand Kanwar (SC)
Manish Gupta v. Gurudas Roy (SC)
Megha Singh v. State of Haryana, (SC)
Satpal Kapoor v. State of Punjab, (SC)
Kaka Singh v. State of Haryana, (SC)
Puran Singh v. State of Punjab, (SC)
K. Harikumar v. Food Inspector, Punaloor Municipality (SC)
Secretary, Ministry of I. and B. v. Cricket Assocn., Bengal, (SC)
Chairman, Thiruvalluvar Transport Corporation v. Consumer Protection Council, (SC)
Amrit Banaspati Co. Ltd. v. Union of India, (SC)
R.K. Sabharwal v. State of Punjab, (SC)
Hindustan Steel Works Const Ltd. v. Hindustan Steel Works Const Ltd. Employees' Union, Hyderabad, (SC)
State of Maharashtra v. Pandurang K. Pangare, (SC)
M/s Bharat Coking Coal Ltd. v. M/s C.K. Ahuja, (SC)
Nrushingha Charan Padhi v. Basudeb Padhi (SC)
Canara Bank v. Municipal Corporation of Ahmedabad (SC)
Moti Laminates Pvt. Ltd., M/s. v. Collector, Central Excise, Ahmedabad, (SC)
Union of India v. Kantilal Hemtram Pandya, (SC)
Dr. (Mrs.) Pushpa Vishnu Kumar Gurtu v. State of Maharashtra, (SC)
Block Development Officers Assn. v. State of M.P. (SC)
Hira Nand v. State of Himachal Pradesh, (SC)
Jagdish v. State of Haryana, (SC)
Daulat Ram v. State of Haryana, (SC)
P. Unnikrishnan v. Food Inspector, Palghat Municipality, Kerala State, (SC)
K.A. Mathai v. Kora Bibbikutty (SC)
Mukhtiar Singh v. Kishan Kaur (SC)
State of Punjab v. Buta Singh (SC)
State of U.P. v. Shyam Kumar Anand (SC)
Bank of Maharashtra v. Race Shipping & Tpt. Co. Pvt. Ltd., (SC)
Ballu Ram alias Bal Sarup v. Mandir Tuhi Ram Harnam Dass, (SC)
Vishakapatnam Urban Development Authority v. V. Narayana Raju (SC)
CFFP Employees Association (ATTUC) v. Chairman & Managing Director (SC)
Chairman, State Bank of India v. Golak Bihari Dehu
Food Corporation of India Staff Union v. Food Corporation of India, (SC)
Association v. Union of India (SC)
Chand V. Raheja v. Union of India (SC)
State of Bihar v. Tata Iron and Steel Co. Ltd., (SC)
Delhi Development Authority v. Grihsthapana Co-ope
Sangli Bank Limited v. Kalyan Municipal Corpn., (SC)
Ravindranath Pai v. State of Karnataka, (SC)
S.C. Bose v. Comptroller and Auditor General of India (SC)
Tip Top Plastic Industries v. Income-Tax Officer,
Deputy Registrar, Co-op. Societies v. Sachindra Nath Pandey, (SC)
Director General, Council of Scientific & Industrial Research v. Dr. K. Naryanaswami, (SC)
Supreme Court Bar Association v. State of UP. (SC)
H.M.T. House Building Co-operative Society v. M. Venkataswamappa, (SC)
Digambar Adhar Patil v. Devram Girdhar Patil, (SC)
H.M.T. House Building Co-op. Society v. Syed Khader, (SC)
Newanness alias Mewajannessa v. Shaikh Mohamad alias, (SC)
State of Maharashtra v. Maharau Srawan Hatkar, (SC)
Bank Officers and Officials House Building Co-operative Society Ltd. v. Sanjeevappa, (SC)
International Airports Authority of India v. M/s. Grand Slam International, (SC)
Buta Singh v. Union of India, (SC)
Murlidhar Dayandeo Kesekar v. Vishwanath Pandu Bardu, (SC)
State of Maharashtra v. Sant Joginder Singh Kishan
Rao Mahmood Ahmed Khan v. Ranbir Singh, (SC)
Aries Advertising Bureau v. C.T. Devaraj, (SC)
State of Punjab v. Shri Satinder Bir Singh, (SC)
I.D.L. Chemicals Ltd v. T. Gattaiah, (SC)
Prabhash Chand Jain v. State of Haryana, (SC)
T.N. Electricity Board v. R. Appadurai (SC)
Bijoy Mukherjee v. Hotel Corporation of India Ltd.
Union of India v. Executive Officers Association Group-C, (SC)
Union of India v. Delhi Judicial Service Assn., (SC)
Rameshwar Dass and others v. State of Haryana and others, (SC)
State of Haryana and Ors. v. Hawa Singh, (SC)
Nand Kishore Sharma v. State of Bihar (SC)
Inder Singh v. State of Punjab, (SC)
Mahesh Chand v. U. T. Chandigarh, (SC)
Baj Singh v. State of Pujab, (SC)
State of Rajasthan v. Gopal Oil Mills (SC)
S.A. Jain College Trust & Managing Society v. State of Haryana, (SC)
P. Udayani Devi v. V.V. Rajeshwara Prasad Rao, (SC)
V. Gopal Reddiar v. State of T.N., (SC)
Shashi Gupta v. Life Insurance Corporation of India, (SC)
Union of India v. Ashok Kumar Mitra, (SC)
Smt. Ranjeet Kaur v. State of Punjab (SC)
State of U.P. v. Visheshwar (SC)
M. Kamalamma and others v. Hon'ble Chief Justice of the High Court of Kerala, (SC)
Union of India v. Dinesh Kumar Saxena, (SC)
Deputy Director of Collegiate Edu. (Admn.), Madras v. S. Nagoor Meera, (SC)
Chabungbam Ibohal Singh v. Union of India, (SC)
Integrated Rural Development Agency v. Ram Pyare Pandey, (SC)
State of Haryana v. Shri K.N. Dutt, (SC)
State of Kerala v. Vidyadhiraja Charitable Society (SC)
State of West Bengal v. Anal Kumar Ghosh, (SC)
State of Tamil Nadu v. Thiru K.S. Murugesan, (SC)
T.P. Razak v. State of Kerala, (SC)
Cricket Association of Bengal v. Union of India (SC)
State of Punjab v. Raghbir Singh, (SC)
Kummari Veeraiah v. State of Andhra Pradesh, (SC)
State of Punjab v. Babu Singh, (SC)
Collector of Central Excise, Allahabad v. Hindustan Safety Glass Works Ltd. (SC)
Gurdial Singh v. State of Punjab, (SC)
Teja Singh v. State of Punjab, (SC)
P.V. Dev Assia v. State of kerala , (SC)
Addl. I.-T. Commr., A.P. v. M/s. D.G.R. G. Ramakrishna and Co., (SC)
Mahant Shreo Nath Chela Baba Puran Nath v. State of Haryana Through K. RAMASWAMY & B.L. Hansaria, J., (SC)
M/s. Real Food Products Ltd. v. A.P. State Electricity Board, (SC)
Kishandas Kanhaiyalal Gandhi v. State of Maharashtra, (SC)
Mahant Shreo Nath Chela Baba Puran Nath v. State of Haryana , (SC)
Balaur Singh v. State of Punjab, (SC)
Balwant Singh v. State of Punjab, (SC)
S.P. Ganguly v. Union of India (SC)
Shripal Jain v. Torrent Pharmaceuticals Ltd. (SC)
Prem Kumar v. State of Bihar, (SC)
Collector of Central Excise, Patna v. Indian Tube Co. Ltd., Calcutta (SC)
State of Gujarat v. Vora Saiyedbhai Kadharbhai, (SC)
Hindustan Construction Co. Ltd. v. Governor of Orissa, (SC)
Nani Gopal Paul v. T. Prasad Singh, (SC)
Canara Bank v. Nuclear Power Corporation of India
U.P. Avas Evam Vikas Parishad V. Pushpa Lata Awasthi, (SC)
Punjab Small Industries and Export Corporation Ltd. v. Union of India (SC)
Satish Kumar v. State of Haryana (SC)
Public Union for Civil Liberties v. State of T.N. (SC)
State of U.P. v. Arun Kumar Singh , (SC)
Food Corporation of India v. Thaneswar Kalita and
Ravinder Singh v. State of M.P. and others, (SC)
Fair Banks Morse (India) Ltd. v. Union of India (SC)
State of Maharashtra v. Shri Sanjay Thaker, (SC)
Ram Rati (dead) by L. Rs. v. Shri Niwas, (SC)
Major General Ipa Dewan v. Union of India (SC)
Uma Shankar v. Commissioner of Police, (SC)
B.H. Narasimha Rao v. Government of A.P., (SC)
Jagdev Singh v. State of Haryana (SC)
Bansa Singh v. State of Punjab, (SC)
Chandrabhan v. State of Maharashtra, (SC)
Secretary, Agricultural Produce Marketing Committee v. Varadaraya Shenoy (S.C.)
Azad Singh v. State of Haryana (SC)
Pradip D. Prabhu v. State of Maharashtra (SC)
Shiv Dass v. Smt. Devki, (SC)
Union of India v. M/s. Kalpana Industries Ltd., (SC)
Somabhai Kanjibhai Barja v. Patel Parshottamdas Jamdas, (SC)
S.R.F. Limited, M/s. v. M/s. Garware Plastics and Polyesters Ltd., (SC)
Indore Development Authority v. Smt. Sadhana Agarwal, (SC)
Secretary, Karnataka Electricity Board v. Assistant Commissioner, Gadag, (SC)
Gopalan Nambiar v. Balakrishnan Nambiar, (SC)
Gulzara Singh v. Collector, Ludhiana, (SC)
S. Rangaraju Naidu v. S. Thiruvarakarasu, (SC)
Union of India v. Mahindra and Mahindra Ltd., Bombay, (SC)
Mohan Singh v. State of Haryana, (SC)
Kulwant Singh v. State of Punjab (SC)
Antony v. State of Kerala, (SC)
Gurdev Singh, S/o Pritam Singh v. State Of Punjab (SC)
Gurmit Singh v. State Of Punjab (SC)
M.K. Harshan v. State of Kerala, (SC)
State of Karnataka v. Siddegowda (SC)
Scaria v. State of Kerala, (SC)
Palia v. State of Punjab, (SC)
Jagannivasan v. State of Kerala, (SC)
Gurjit Singh v. State of Punjab, (SC)
Mehar Singh v. State of Punjab, (SC)
Dunlop India Limited v. Collector of Central Excise, Calcutta (SC)
P. Sheshadri v. Union of India, (SC)
Espi Industries and Chemicals Pvt. Ltd. v. Collector of Central Excise, (SC)
Wiltech India Ltd. v. Collector Of Central Excise , (SC)
Dr. Ajay Singh Rawat v. Union of India , (SC)
Indian Council for Enviro - Legal Action v. Union
Union of India v. Pradeep Kumari, (SC)
Suchitra Nag v. Commissioner Sanchaita Investments (SC)
Hollyhock Pharmaceuticals Pvt. Ltd v. Murbad Alloy Castings Pvt.Ltd (SC)
National Federation of S.B.I. v. Union of India, (SC)
Polytechnic Larson&Toubro Institute of Technology v. All India Council for Tech. Edu., (SC)
Municipal Corporation for City of Pune v. Bharat Forge Co. Ltd., (SC)
Sarup Singh v. State of Haryana, (SC)
Sheikh Ishaque v. State of Bihar, (SC)
In Re : Vinay Chandra Mishra [the alleged contemne
Betal Singh v. State of M.P., (SC)
Kone Rama Mohan v. State of Andhra Pradesh (SC)
Haryana State Electricity Board v. Ram Gopal and another, (SC)
Pratap Narain v. District Judge, Azamgarh, (SC)
Bhurey Khan v. Yaseen Khan (SC)
Union Carbide India Ltd., M/s. v. State of A.P., (SC)
Collector of Central Excise, Shillong v. Wood Craft Products Ltd., (SC)
Shankar Balwant Lokhande (Dead) by L.Rs. v. Chandrakant Shankar Lokhande, (SC)
Bashir Ahmed v. Mehmood Hussain Shah, (SC)
Virupakshayya Shankarayya v. Neelakanta Shivacharya Pattadadevaru, (SC)
Kartar singh @ Naranjan Singh v. State of Punjab, (SC)
K.L. Sahu, Dr. v. Hari Shankar Bhandari, (SC)
Porritts and Spencer (Asia) Ltd. v. Collector of Central Excise, New Delhi, (SC)
M.O. Shamsudhin v. State of Kerala, (SC)
Ranbir Yadav v. State of Bihar, (SC)
The Supreme Court Bar Association v. Union of India (SC)
Union of India (Uoi) v. Jagdish, (SC)
Dharminder Pal v. State Of Punjab (SC)
Smt. Abhilash Vinodkumar Jain v. Cox & Kings (Indi
Mangamma Avva alias Nese Yesodamma v. State of Andhra Pradesh, (SC)
M.W. Mohiuddin v. State of Maharashtra , (SC)
Jerripothula Appa Rao v. Govt. of A.P. (SC)
State of Punjab v. Om Parkash, (SC)
N. Rathinasabapathy v. K.S. Palaniappa Kandar, (SC)
State of Gujarat v. Kumudchandra Pranjivan Shah , (SC)
Metal Extruders (India) Pvt. Ltd. v. Customs (SC)
Cooperative Stores Ltd. v. K.S. Khurana , (SC)
N. Kunhichekku Haji v. State of Kerala, (SC)
S.B. of Hyderabad v. Jt. Family of M/s Mukunddas , (S.C.)
Paharpur Cooling Towers Pvt. Ltd., Calcutta v. Collector of Central Excise, Calcutta , (SC)
Laxmibai S. Patil v. Badashah Sultan Mutwali, (SC)
Panchanan Sharma v. Basudeo Prasad Jaganani, (SC)
Cantonment Board, Secunderabad v. G. Venketram Reddy, (SC)
Continental & Eastern Agencies v. Collector of Customs (SC)
Mir Fazeelath Hussain v. Special Deputy Collector,
Mahboob Sahab v. Syed Ismail, (SC)
I.T. Commr., Calcutta v. Universal Cables Ltd., (SC)
Managing Director, Orissa Textile Mills Ltd. v. Mandardhar Naik , (SC)
State of Tamil Nadu v. K. Guruswamy (SC)
Hem Chand Khanna v. VIIth Additional District Judge, Saharanpur, (SC)
Union of India and others v. Raj Kumar Gupta and others, (SC)
State of U.P. & Ors. v. Dr. R.K. Tandon & Ors., (SC)
Suresh v. Imran Khan, (SC)
C.A. Avarachan v. C.V. Sreenivasan (SC)
Mustakmiya Jabbarmiya Shaikh v. M. M. Mehta, Commissioner of Police (SC)
State of Rajasthan v. Tarsem Singh, (SC)
Drug Action Forum v. U.O.I. (SC)
M.C. Mehta v. Union of India (SC)
P. Kasilingam v. P.S.G. College of Technology (SC)
State of T.N. v. Adhiyaman Edu. & Research Institu
Mahendra Raj Marg Karamchari Union v. Union of India (SC)
Rachna Mittal (Ms) v. Lt. Kuldeep Mittal (SC)
P.C. Wadhwa v. S.C. Bhatia (SC)
State of U.P. v. Pradhan Sangh Kshettra Samiti, (SC)
Collector Of Central Excise, Bolpur v. Bengal Paper Mill Co. (SC)
Collector of C. Ex., Bombay v. Parekh Dye Chem (India) Pvt. Ltd. (SC)
Akshaya Restaurant v. P. Anjanappa, (SC)
P. Rajan Rao v. B.G. Somayaji, (SC)
R.P. Singh (Deceased) Through Lrs. v. State Of Punjab , (SC)
Deepti Gupta (Km) v. Secy., Medical Education, Govt. Of U.P. (SC)
Union of India v. T.R. Mohanty (SC)
State of Karnataka v. Kumari Gowri Narayana Ambiga etc., (SC)
R.S. Mittal v. Union of India, (SC)
Subordinate Services Selection Board v. Bir Singh and others, (SC)
State of West Bengal v. Sri Deb Kumar Mukherjee, (SC)
Nathani Steels Ltd. v. Associated Constructions (SC)
State of Punjab v. Simla Rani, (SC)
Gulab Chand v. State of M.P., (SC)
State of Punjab v. Karnail Singh, (SC)
Balu Ram v. State of Rajasthan, (SC)
Pushpam Pharmaceuticals Company v. Collector of Central Excise, Bombay, (SC)
M.C. Mehta v. Union of India (SC)
Sukhwant Singh v. State of Punjab, (SC)
R.R.S. Chouhan v. Union of India, (SC)
Koti Sarroj Anamma v. Jonnalagada Malleswara Rao, (SC)
Commissioner of Wealth-tax, Orissa, Bhubaneswar v. Binapani Chakravarty, (SC)
Sumati Dayal v. Commissioner of Income-tax Bangalore, (SC)
Income-tax Officer, Central Circle, Jodhpur v. Jaipur Udyog Limited, (SC)
Fenner (India) Ltd. v. Collector of Central Excise, Madurai, (SC)
Union of India v. M/s. J. M. A. Industries, (SC)
Garware Nylons Ltd., M/s. v. Pimpri Chinchwad Mahanagar Palika, (SC)
Collector Of Central Excise, Bombay Iii v. Chowgule & Co. (Hind) (P) Ltd., (SC)
Cheenothingal Valli v. Cheenothingal Velayudhan, (SC)
Ashoka Talkies, Badagara v. Badagara Municipality, Badagara, (SC)
Nagar Palika, Jind v. Jagat Singh, Advocate, (SC)
National Fertilizers Limited v. Collector of C. Ex., Chandigarh (SC)
Union of India v. Indian Rayon Corporation Ltd. (SC)
Assam Valley Plywood Pvt. Ltd. v. Union of India (SC)
Jagdish Singh v. Union of India, (SC)
Trustees, Port of Madras v. M/s. K. P. V. Sheikh Mohd. Rowther and Co. Pvt. Ltd., (SC)
Commerce International v. Collector of Customs, (SC)
Commissioner of Income-tax, Calcutta v. Indian Oxygen Limited., (SC)
Commissioner of Wealth-tax, Calcutta v. U.C. Mehatab, (SC)
Income-tax Officer, Calcutta v. M/s. Selected Dalurband Coal Co. Pvt. Ltd., (SC)
Parimal Chandra Raha v. Life Insurance Corporation of India, (SC)
All India General Mazdoor Trade Union (Regd.) v. D
Formica India Division v. Collector of Central Excise , (SC)
Dhian Singh v. State of Punjab, (SC)
Okha Ram v. State of Rajasthan, (SC)
Virendranath v. State of Maharashtra, (SC)
Dharam Pal v. State of U.P., (SC)
Jhumman Singh v. Central Board of Investigation, (SC)
People's Union For Civil Liberties (PUCL) v. Union of India, (SC)
Amrutanjan Ltd. v. Collector Of Central Excise, (SC)
Shree Baidyanath Ayurved Bhavan Ltd. v. Collector Of Central Excise, Nagpur (SC)
M/S. S.D. Fine Chemicals Pvt. Ltd. v. Collector, C
Rev. Fr. M.S. Poulose v. Varghese, (SC)
Butu Prasad Kumbhar v. Steel Authority of India Ltd., (SC)
Sri Ambal Mills (P) Ltd. v. Collector Of Customs, Cochin (SC)
Improvement Trust, Patiala v. Land Acquisition Tribunal, (SC)
Centre for Public Interest Litigation v. Union of India (SC)
I.T. Commr., Bombay v. Rex Commrclause Corpn. (P) Ltd., (SC)
D.G., Employees' State Insurance Corporation v. B. Raghava Shetty , (SC)
Kamla Shankar v. Director, Board of Technical Edu., Kanpur, (SC)
Janardan Dubey v. State of Bihar (SC)
A.N. Sehgal and others v. Raje Ram Sheoran and others, (SC)
Dr. Kashinath Nagayya Ibattee v. State of Maharashtra, (SC)
Dadan Bai D/o Bhag chand Sindhi v. Arjundas, (SC)
G. Rabinathan v. State of Karnataka, (SC)
Saiyad Mohd. Saiyad Umar Saiyed v. State of Gujarat, (SC)
Pamwi Tissues Ltd. v. Collector Of Central Excise (SC)
In Re. v. V.C. Mishra (SC)
Salamat Ali v. State of Bihar, (SC)
Lal Mandi v. State of W.B., (SC)
Sukhdev Singh v. State of Punjab, (SC)
Advaita Nand v. Judge, Small Causes Court, Meerut, (SC)
V. Charulatha v. S. Gunalan, Chairman, Railway Recruitment Board, Madras, (SC)
Calcutta Steel Co. Ltd., M/s. v. I.T. Commr., (SC)
Sahney Paris Rhone Ltd., M/s. v. Collector of Central Excise, (SC)
Collector of Central Excise, Bombay v. M/s. Kohinoor Mills, Bombay, (SC)
Laxmi Engineering Works v. P. S. G. Industrial Institute, (SC)
Lakhanpal National Ltd. Baroda v. Collector of Central Excise, Baroda , (SC)
Bhavana Chemicals Ltd., Baroda v. I.-T., Commr., Gujarat, (SC)
Commissioner of Income Tax v. Bijoy Kumar Almal, (
Hindustan Platinum Pvt. Ltd. v. Collector Of Central Excise , (SC)
Shahbuddin Abdul Kahlik Shaikh v. State of Gujarat, (SC)
Director, Central Bureau of Investigation v. Niyam
Collector of Central Excise, Poona v. Sindhu Ganesh Bali (SC)
Kewal Pati v. State of U.P., (SC)
D.D.A. v. Skipper Construction (For Directions) (SC)
Punjab State v. Bachan Singh (SC)
Collector of Customs v. Madras Rubber Factory (SC)
State of U.P. v. Committee of Management of S.K.M. Inter College, (SC)
Eicher Goodearth Ltd. v. Collector of Central Excise (SC)
State of Rajasthan v. Padmavati Devi (Smt)(Dead) By Lrs. (SC)
Govt. of T.N. v. Vasantha Bai, (SC)
R. Manicka Naicker v. E. Elumalai Naicker, (SC)
Kajaria Exports Ltd M/s. v. Union of India, (SC)
Indian Oil Corporation Ltd. v. Municipal Corporation, (SC)
Dahiben widow of Ranchhodji Jivanji v. Vasanji Kevalbhai, (SC)
Vasanji Keval v. Morarbhai Ranchhodbhai, (SC)
Prashant Ramachandra Deshpande v. Maruti Balaram Haibatti , (SC)
Bakhtawar Singh v. Gurdev Singh (SC)
Hardial Singh v. State of Punjab, (SC)
State of Haryana v. Amrik Singh (S.C.)
Shri Jai Kishan v. Commissioner of Police & Anr., (SC)
Mohan Singh etc. v. State of Punjab, (SC)
Chief General Manager State Bank of India, Bhubaneswar v. Suresh Chandra Behera, (SC)
All India Judge's Association v. Union of India , (SC)
Rambhai Lakhabai Bhakt v. State of Gujarat, (SC)
State of Bihar v. Dhirendra Kumar, (SC)
Wardington Lyngdoh v. Collector, Nawkyrwat, (SC)
M. J. Sivani v. State of Karnataka, (SC)
Buta Singh v. Union of India, (SC)
S.V.R. Mudaliar (dead) by LRs. v. Mrs. Rajabu F. B
J.P. Tobacco Products v. Union Of India (SC)
Director, Rajya Krishi Utpadan Mandi Parishad v. Nathi Lal (S.C.)
V.R. Ramaraju v. Union of India, (SC)
State of Rajasthan v. Noor Bano, (SC)
State of Manipur v. Smt. A. Ongbi Memcha Devi, (SC)
Kamlesh Kumar Ishwardas Patel v. Union of India, (
Ex-constable Sukhwinder Singh v. State of Punjab (SC)
Supreme Court Legal Aid Committee Representing Undertrial Prisoners v. Union of India (SC)
S. Jayalakshmi (Mrs.) v. T. Prakash Rao (SC)
Swamy Prahaladdas v. State of M.P. (SC)
Union of India v. Dr. Devendra Vir Sahi, (SC)
Director of Tribal Welfare, Govt. of AP v. Laveti Giri, (SC)
Munni Lal v. Town Rationing Officer, Gorakhpur, (SC)
M/s. Angile Insulations v. M/s. Davy Ashmore India Ltd., (SC)
Bombay Chemical Private Limited, M/s. v. Collector of Central Excise, Bombay-I, Bombay, (SC)
Madanagopal v. P.K.A. Ramachandra Mudaliar (Dead) By Lrs. , (SC)
Sunil Kumar Thakurta v. M.P.E. Board, (SC)
Duncans Agro Industries Ltd. v. Union Of India (SC)
Union of India v. Indian Aluminim Co. Ltd., (SC)
Shabi Construction v. City and Industrial , (SC)
Radhakishan Rathi v. Additional collector, Durg and others , (SC)
Rajanna v. Union of India, (SC)
A.K. Kaul and another v. Union of India and another, (SC)
Shambhu Singh Meena v. State of Rajasthan, (SC)
M.T. Puttalingappa, Major v. State of Karnataka, (SC)
Rajanna v. Union of India, (SC)
Rashmi Kumar v. Mahesh Kumar Bhada (SC)
Ayubkhan @ Buchio Mohmedkhan Pathan v. State of Gujarat (SC)
In Re: Shri Sanjiv Datta, (SC)
Ganesh Narayan Hegde v. S. Bangarappa, (SC)
State of Rajasthan v. Mahendra Singh, (SC)
Sarwan Singh v. State of Punjab, (SC)
Karnail Singh v. State of Punjab, (SC)
Kakko v. State of Haryana, (SC)
Jackaran Singh v. State of Punjab, (SC)
Satguru Singh v. State of Punjab, (SC)
Ram Chandra Sharma v. Modern Food Industries (India) Ltd. , (SC)
State of Haryana v. Amarjit Singh, (SC)
Scheduled Caste Uplift Union v. Union of India and others, (SC)
Miss Radha Bai v. Union Territory of Pondicherry, (SC)
Dr. Rashmi Srivastava v. Vikram University and others, (SC)
K. P. Singhal v. State of Rajasthan, (SC)
Kanwar Lal v. IInd Additional Distt. Judge, Nainital, (SC)
Asharfi Lal v. Smt. Koili (dead) by L.Rs., (SC)
B.S. Padmavathamma v. A.P. State Road Trasport Corporation (SC)
Commissioner Of Income Tax, Madras (Central) Madras v. Thanthi Trust, Madras , (SC)
Trustees of Port of Madras v. Nagavedu Lungi , (SC)
Bihar State Pollution Control Board v. Tata Engineering & Locomotive Co. Ltd. , (SC)
Orissa State Electricity Board v. M/s. IPI Steel Ltd., (SC)
Burn Standard Co. Ltd. v. Shri Dinabandhu Majumdar, (SC)
S.B. Shahane v. State of Maharashtra, (SC)
State of Orissa v. Mahanadi Coalfields Ltd., (SC)
Union of India v. Delhi High Court Bar Asson. (SC)
U.P. Avas Evam Vikas Parishad v. Friends Co-op. Housing Society Ltd., (SC)
Union of India v. Ganesh Chandra Dolai (SC)
Balram Chandra v. State of U.P., (SC)
Mathunni Mathai v. Hindustan Organic Chemicals, (SC)
Faqir v. Kishori, (SC)
Regional Executive, Kerala Fishermen's Welfare Fund Board v. M/s. Fancy Food, (SC)
Hari Nath Sharma (RAS) v. Jaipur Development Authority (SC)
Vinod Kumar Sangal v. Union of India, (SC)
Union of India and another v. S. S. Ranade, (SC)
State of Bihar and others v. Mohd. Idris Ansari, (SC)
Preeti Singh v. Sandeep Singh, (SC)
Nand Kishore v. State of Haryana (SC)
Corporation Of The City Of Nagpur v. Neetam Manikrao Kature (SC)
Hajimiya Sodumiya Sayyad v. State of Gujarat (SC)
Gurdev Singh v. State of Punjab (SC)
Suchitra Devi (Smt) v. Presiding Officer, Labour Court , (SC)
Narayan Yeshwant Gore v. Union of India, (SC)
Shreedharan Kallat v. The Union of India, (SC)
Parripati Chandrasekharrao and Sons v. Alapathi Jalaiah, (SC)
Yukti Nath Jha v. Union of India (SC)
Trilochan Lenka v. Madan Mohan Sethi, (SC)
Assam State Electricity Board v. Brahama Putra Steels (P) Ltd. (SC)
Shyam Lal v. Kesho Lal, (SC)
M/s. Hindustan Lever Ltd. v. Municipal Corporation of Greater Bombay, (SC)
Ram Bhajan Singh v. Madheshwar Singh (dead) by LRs., (SC)
Sunil Kumar Jain v. Kishan, (SC)
M/S. Hindustan Petroleum Corporation Ltd v. The Collector of Central Excise, (SC)
Sukhvinder Singh v. Punjab State Electricity Board (SC)
Lalitha J. Rai v. Aithappa Rai, (SC)
Akhilesh Hajam v. State of Bihar, (SC)
Bonda Devesu v. State of A.P. (SC)
J. Rangaswamy v. State of Andhra Pradesh , (SC)
Chiyoda Corporation v. National Fertilizer Ltd (SC)
Gosar Family Trust, Jamnagar v. Commissioner of In
N.A. Mohammed Kasim v. Sulochana, (SC)
S.A. Rasheed v. Director of Mines and Geology, (SC)
K. Raheja Constructions Ltd. v. Alliance Ministries, (SC)
Vidyawati v. Man Mohan, (SC)
Postmaster, Dargamitta H.P.O., Nellore v. Raja Prameeelamma (Ms), (SC)
Sri R.N.A. Britto v. The Chief Executive Officer, (SC)
Maharashtra Rajya Mathadi Tpt. v. State of Maharasthra, (SC)
Union of India v. Thamisharasi, (SC)
Citizen for Democracy v. State of Assam, (SC)
Vijay Pal Singh v. Deputy Director of Consolidation, (SC)
Dhananjay Sharma v. State of Haryana (SC)
Raghubar Dayal v. State of U. P., (SC)
D.K. Reddy v. Union of India, (SC)
Commissioner of Income-tax, Jullundur v. Ajanta Electricals, Punjab, (SC)
Collector of Central Excise, Chandigarh v. M/s. Steel Strips Ltd., Sangrur, (SC)
Raja Radio Co. M/s., Bombay v. Collector of Customs, Bombay, (SC)
Lord Lingaraj Bije, Bhubaneswar v. Nityananda Mishra , (SC)
Arjuna v. State of Maharashtra , (SC)
Pt. Rishikesh v. Smt. Salma Begum, (SC)
Indore Development Authority v. Tarak Singh, (SC)
U.P. Avas Evam Vikas Parishad v. Ravi Kumar Anand, (SC)
Padmavathy Amma v. Ammunni Panicker, (SC)
U.P. State Sugar Corpn. Ltd. v. U.P. State Sugar Corpn. Karamchari Assocn., (SC)
Government of India v. Madras Rubber Factory Ltd.,
The Rajasthan State RTC v. Krishna Kant, (SC)
Supreme Court Bar Association v. Union of India (SC)
Radha Ballabh v. State of U.P., (SC)
Anjuman Moiniya F.C.K. Khwaja Sahib v. Diwan Syed Ale R.A.S.N.K.M.C. (SC)
Inder Singh/Surinder Singh Fauji v. State of Punjab (SC)
R.N. Tewari v. State (NCT of Delhi) (SC)
Shamshul Kanwar v. State of U.P., (SC)
B.P.L. Pharmaceuticals Ltd. v. Collector of Central Excise, Vadodara, (SC)
Collector of Customs Calcutta v. Sanjay Chandiram,
State of U.P. v. M/s. Gulshan Sugar and Chemicals Ltd., (SC)
Satpal Antil v. Union of India, (SC)
Tamil Nadu Electricity Emp. & Contract Labour Union v. Tamil Nadu Electricity Board, (SC)
State of Uttar Pradesh v. Harendra Kumar (SC)
Central Bank of India v. Ravindra, (SC)
British Indian Corporation Ltd. v. Rashtraco Freight Carriers, (SC)
Union of India and others v. Dr. J.K. Goel, (SC)
S.L. Soni v. State of M.P. and another, (SC)
Dilbag Singh v. State of U.P. , (SC)
National Thermal Power Corporation Ltd. v. M/s. Flowmore Private Ltd., (SC)
Bhukamp Pidit Andolan v. State of U.P., (SC)
National Sales Corporation v. Collector of Customs, Madras, (SC)
Maharaja Singh v. State of Punjab, (SC)
Brig (Retd.) D.K. Jetley v. Army Welfare Housing Organisation, (SC)
Rajasthan Spinning and Weaving Mills Ltd., M/s. v. Collector of Central Excise, (SC)
Commissioner of Income-tax v. Patel Brothers and Co. Ltd., (SC)
Calcutta Metropolitan Development Auth. & State of W.B. v. Dominion Land & Industries Ltd., (SC)
Rabindra Nath Mukherjee v. Panchanan Banerjee (dead) by LRs., (SC)
Sumanlal Chhotelal Kamdar v. Asha Trilokbhai Saha, (SC)
National Federation of Railway Porters, Vendors & Bearers v. Union of India, (SC)
Gujarat Electricity Board, Thermal Power Station,
Asst. Gen. Manager, CBI v. Commissioner, Municipal Corp., Ahmedabad, (SC)
Karnal Improvement Trust, Karnal v. Parkash Wanti
Kirloskar Oil Engines Ltd v. Union of India (Uoi),
S. Jagannathan v. U.O.I. (SC)
State of M.P. v. Shyamsunder Trivedi, (SC)
Inder Singh v. State of Punjab, (SC)
State of J&K v. Sudershan Chakkar, (SC)
T.M.A. Pai Foundation v. State of Karnataka, (SC)
Sarla Mudgal v. Union of India, (SC)
State of M.P. v. M/s. Birla Jute Manufacturing Co. Ltd., (SC)
Ishwar Chand v. State of Madhya Pradesh, (SC)
Amalesh Chandra Chakraborty v. Union of India, (SC)
L.I.C. of India v. Consumer Education & Research Centre, (SC)
State Of H.P. v H.P. State Recognised & Aided Schools Managing Committees and Ors. (SC)
Charan Singh v. State of Punjab (SC)
Ishwar Chand v. State of Madhya Pradesh , (SC)
Fakruddin v. Principal, Consolidation Training Institute, (SC)
Vidya Devi @ Vidya Vati (dead) by L.Rs. v. Prem Pr
Tej Kaur v. Kirpal Singh, (SC)
Ramnarayan Satyanarayan Agrawal Distilleries (P) Ltd. v. Assc. Alcohols and Breweries Ltd., (SC)
K. Posayya v. Special Tahsildar, (SC)
State of Haryana v. Shanti Parshad Jain, (SC)
Chairman and Managing Director, SIPCOT, Madras v. Contromix Pvt. Ltd., (SC)
B. Gangadhar v. B.G. Rajalingam, (SC)
State of Maharashtra v. Digambar, (SC)
G.C. Kanungo v. State of Orissa, (SC)
Vimal, Dr. v. Bhaguji, (SC)
Sarwan Singh Lamba v. Union of India, (SC)
Govt. of A.P. v. P.B. Vijaykumar, (SC)
Swapan Kumar Choudhary v Tapas Chakravorty, (SC)
Institute of Human Resources Development v. T.R. Rameshkumar, (SC)
Parshotam Singh v. State of Punjab and others, (SC)
Pradeep Narayan Madgaonkar v. State of Maharashtra, (SC)
Lachhman Dass v. Santokh Singh, (SC)
M. R. S. S. K. Sangh Ltd. v. State of Maharashtra, (SC)
Deepak Electronic (Bombay) Pvt. Ltd. v. Collector of Customs, Bombay (SC)
Most. Rev. P.M.A. Metropolitan v. Moran Mar Marthoma, (SC)
Smt. Jaswinder Kaur v. State of Punjab, (SC)
Meridian Global Funds Management Asia Limited v. The Securities Commission (PC)
Pt. Shamboo Nath Tikoo v. S. Gian Singh , (SC)
Bramchari Sidheswar Shai v. State of W.B., (SC)
U.P. Rashtriya Chini Mill Adhikari Parishad, Luckn
Nand Kishore Mehra v. Sushila Mehra, (SC)
Navkiran Singh v. State of Punjab through Chief Secretary, (SC)
S. Ramesha v. State of Karnataka, (SC)
R. Gopinath v. State of Karnataka (SC)
Indra Sawhney v. Union of India (SC)
Vrindavanibai Sambhaji Mane v. Ramchandra Vithal Ganeshkar, (SC)
Madan Gopal Garg v. State of Punjab , (SC)
N.A. Munavar Hussain Sahib (Dead) v. E.R. Narayanan (Dead), (SC)
Chand Khan v. State of U.P., (SC)
Texplas (India) Pvt. Ltd v. Collector of Central Excise (SC)
State of Karnataka by H.A.L. Airport Police, Bangalore v. Thangaraj, (SC)
State of Rajasthan v. Prithvi Raj (SC)
Ramesh Kumar Gupta v. State of Madhya Pradesh, (SC)
Rajinder v. State of Haryana, (SC)
Mukri Gopalan v. Cheppilat Puthanpurayil Aboobacker, (SC)
G. Sundarasan v. Union of India, (SC)
Kripa Shankar Chatterji v. Gurudas Chatterjee, (SC)
Ajit Singh v. Bansi Singh, (SC)
N.P. Thirugnanam (Dead) by LRs. v. Dr. R. Jagan Mohan Rao, (SC)
Inderjit Singh v. State of Punjab, (SC)
A. Jayaram v. State of A.P., (SC)
Das Rao Deshmukh, Dr. v. Kamal Kishore Nanasaheb Kadam, (SC)
State of W.B. v. Gopal Chandra Paul , (SC)
Ghaziabad Development Authority v. Vikram Chaudhary, (SC)
T. N. Seshan v. Union of India , (SC)
State Of Bihar v. Gait Public Library And Inst. (SC)
Udayanath Behera v. State of Orissa, (SC)
Assistant Commissioner of Income-Tax v. A.K. Menon, (SC)
Gajanan Krishnaji Bapat v. Dattaji Raghobaji Meghe
Air India v. Union of India , (SC)
M/s Addison & Co. Ltd. v. The Collector Of Central Excise, Madras (SC)
Asbestos Cement Ltd. v. State of Tamil Nadu (SC)
State of Tamil Nadu v. T. Dhilipkumar (SC)
Union Of India v. Indo National Ltd., (SC)
Allied Ceramics Pvt. Ltd. v. Collector Of Central Excise, Calcutta (SC)
The Delhi Tamil Education Assn. Regd. v. U.O.I. (SC)
Union of India v. Shri Debashis Kar, (SC)
State of Tamil Nadu v. TVL Hercules Rubber Company (SC)
Union of India v. Vallabh Glass Works Ltd. (SC)
Anna Bhau Magdum v. Babasaheb Anandrao Desai, (SC)
B. Balaiah v. The Chief Engineer, Panchayat Raj Department (Rus), Secunderabad (SC)
Hyderabad Industries Ltd. v. Union of India, (SC)
State of Orissa v. Ion Exchange India Ltd. (SC)
State of Andhra Pradesh v. Mc Dowell and Company (SC)
Abdul Aziz v. State of W.B., (SC)
Surendra Kumar Jain v. Shanti Swaroop Jain (SC)
Mir Fazeelath Hussain (Dead) v. SPL, Deputy Collector, Land Acquisition, Hyderabad (SC)
Topandas Kundanmal v. State, (SC)
M/s. Hindustan Paper Corporation Ltd. v. Sakhram Gour, (SC)
Union of India v. Sunil chandra saha , (SC)
Yashraj Govindbhai Patel v. Patel Engineering Co. Ltd. , (SC)
State of Uttar Pradesh v. Keshav Prasad Singh, (SC)
Nawal Singh v. Union of India, (SC)
Ram Kali Bhattacharjee v. State of West Bengal, (SC)
Municipal Committee, Bhatinda v. Balwant Singh, (SC)
Administrator, Municipal Committee Charkhi Dadri v. Ramji Lal Bagla, (SC)
M/s. Hasanali Khanbhai & Sons v. State of Gujarat, (SC)
State of Orissa v. Brij Lal Misra, (SC)
State of Punjab v. Guridial Singh, (SC)
Union of India v. Harish Chand Anand, (SC)
Deputy Collector, Northern Sub-Division, Panaji v. Comunidade of Bambolim, (SC)
Aspinwall & Company., Kulshekar, Mangalore v. Lalitha Padugady, (SC)
Joginder Singh v. State (Delhi Administration), (S
Union Of India (Uoi) v. Pradeep Kumar Srivastava (SC)
Amarjit Singh v. State of Punjab, (SC)
Vanamala v. H.M. Ranganatha Bhatta, (SC)
K. Vasundara Devi v. Revenue Divisional Officer (L.A.O.), (SC)
Union of India v. Budh Singh , (SC)
Mahavir v. The Rural Institute, (SC)
Commissioner of Sales Tax, Orissa v. Jagannath Cotton Company, (SC)
Bhupinder Singh Bindra v. Union of India, (SC)
Anil Kumar Gupta v. State of Uttar Pradesh, (SC)
Seeto Devi v. Union of India (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
U.P. Public Service Commission, Allahabad v. Vinod Kumar Srivastava & Ors., (SC)
Sushila Saw Mill v. State of Orissa, (SC)
Municipal commissioner of Dum v. Indian Tourism Development , (SC)
Thapar Inst. of Engg. & Tech. v. State of Punjab (SC)
Ambunhi v. Ganesh Bhandary , (SC)
Oxford English School v. Governor of Tamil Nadu, (SC)
TATA Press Limited v. Mahanagar Telephone Nigam Li
Udgam Business Machines v. Mahanagar Telephone Nig
Kaptan Singh v. Rajinder Singh (SC)
Special Land Acquisition Officer v. Mallanagouda Rayanagouda Patil (SC)
State of Andhra Pradesh v. Valluri Vanraju, (SC)
Drug Action Forum v. Union of India (SC)
Rajeshwari Prasad Singh v. Shashi Bhushan Prasad Singh, (SC)
Vithal v. State of Maharashtra, (SC)
Kapur Singh v. State of Punjab, (SC)
Maj General (Old Capt) Virendra Kumar v. The Union of India (SC)
P.S. Ghalaut v. State of Haryana, (SC)
Harbans Singh v. State of Punjab , (SC)
Collector of Customs, Madras v. Kayrpee Vanijya (SC)
District Primary Education Officer, Mehsana v. Vidotejak Mandal, (SC)
Rahim Malla v. Home Secretary Govt of J. & K. (SC)
Hussainara Khatoon v. Home Secretary, Bihar, (SC)
Gujarat Bottling Co. Ltd., M/s. v. Coca Cola Company, (SC)
Mohanji v. State of U.P. (SC)
Bihar State Housing Board v. Atma Ram Shah, (SC)
Priya Vart v. Union of India, (SC)
Chandigarh Housing Board v. Avtar Singh, (SC)
The K.C.P. Ltd v. State Trading Corporation of India, (SC)
Ranjit Singh v. Union Territory Chandigarh (SC)
Administrator, Krishi Upaj Mandi v. Tilakraj Juneja (SC)
Notified Area Committee v. Des Raj, (SC)
Paimder Singh v. Union of India , (SC)
K.S. Thirugnasambandam Chettiar (Dead) By L.Rs. v. The Settlement Thesildar, Coimbatore-18 Etc, Etc. (SC)
C.C.E., Guntur v. Amadalavalassa Co-Op. Agrl. & Indl. Society Ltd. (SC)
Colgate Palmolive India Ltd. v. Collector of Central Excise, Aurangabad , (SC)
Union Of India (Uoi) v. Gangadhar Narsingdas Aggarwal , (SC)
Vasantham Foundry v. Union of India, (SC)
Baby Samuel v. Tukaram Laxman Sable, (SC)
Union of India v. R.K.L.D. Azad, (SC)
State of Punjab v. Surja Ram, (SC)
Jasubha Sajubha Zala v. State of Gujarat (SC)
Teja Singh v. Mukhtiar Singh, (SC)
Malkiat Singh v. State of Punjab (SC)
Karnel Singh v. State of M.P., (SC)
Anirudhsinhji Karansinhji Jadeja v. State of Gujarat, (SC)
Joginder Singh v. State of Punjab, (SC)
T.M.A. Pai Foundantion v. State of Karnataka , (SC)
R. Ramaswamy v. Government of Tamil Nadu, (SC)
R.V. Bhupal Prasad v. State of Andhra Pradesh, (SC)
State of Karnataka v. Narasimhamurthy, (SC)
Mani Ram Gupta v. State of Rajasthan (SC)
V. Kanakarajan v. General Manager, South Eastern Railway, (SC)
Union of India v. S.B. Mishra, (SC)
Kailash Potlia v. State of A.P., (SC)
Induben Ashokrao Nalvade (Dead) by L.Rs. v. Dhirajlal Shivlal Surati, (SC)
Jayashree v. M. Srinivasa Murthy, (SC)
Shri Janki Devi Bhagat Trust, Agra v. Ram Swarup Jain (Dead) by LRs., (SC)
Drug Action Forum v. U.O.I (SC)
Trustees of the Port of Madras v. Engineering Constructions Corp. Ltd., (SC)
Sharadchandra Ganesh Muley v. State of Maharashtra, (SC)
State of Punjab v. Raman Rai , (SC)
Special Land Acquisition v. Sharana basappa Shivayogappa , (SC)
Special Land Acquisition v. N.S. Takkalaki, (SC)
Commissioner of Income-tax, Madras v. M/s. Dalmia Cement (Bharat) Ltd., (SC)
Mool Chand v. Deputy Director, Consolidation, (SC)
Special Land Acquisition Officer v. Madivalappa Basalingappa Melavanki, (SC)
Special Land Acquisition Officer v. Puttaiah, (SC)
Bhupinder Singh v. State of Punjab (SC)
Balbir Singh v. State of Punjab (SC)
State of Maharashtra v. Manubhai Pragati Vashi, (SC)
State of Kerala Etc v. T.K. Udaya Sankaran , (SC)
Bhagwant Rai v. State of Punjab, (SC)
Superintendent of Police (C.B.I.) v. Deepak Chowdhary, (SC)
Taluk Land Board, Kozhikode v. Dr. Babucommen Thomas, (SC)
State of U.P. v. Ram Khelawan, (SC)
Mohd. Aslam @ Bhure v. U.O.I. (SC)
Lumbini Nagar Cooperative Housing Society Ltd. v. Union of India, (SC)
Assistant Commissioner v. Mathapathi Basavannewwa,
Khagendra Lall Dutta v. Jacob Sole Jacob, (SC)
Kumar Distributors (P) Ltd., M/s. v. State of Bihar, (SC)
Registrar, Co-op. Societies, W.B. v. Krishna Kumar
Chief General Manager, Telecom v. V.N. Enterprises, (SC)
Steel Authority of India Ltd. v. Collector of Central Excise, (SC)
Ferro Alloys Corporation Ltd. v. Collector Of Customs & Central Excise, (SC)
H. Kashinath v. State of Karnataka, (SC)
Namwar Dubey v. State of Uttar Pradesh (SC)
Gurdial Singh v. State of Punjab, (SC)
State of Punjab v. Tejinder Singh, (SC)
Principal, Cambridge School v. Ms. Payal Gupta, (SC)
S.K. Giri v. Home Secretary, Ministry of Home Affairs, (SC)
M.R. Gupta v. Union of India and others, (SC)
International Electron Devices Private Ltd. v. Collector Of C. Ex. (SC)
Namdeo v. Collector, East Neemar Khandwa, (SC)
State of Maharashtra v. Kanchanmala Vijaysing Shirke, (SC)
Arvind Industries v. State of Gujarat, (SC)
Arvind Industries v. State of Gujarat, (SC)
Satyanarain Kandu v. Smt. Hemlata, (SC)
Rajbala v. Union of India, (SC)
Kaivelikkal Ambunhi (dead) by LRs. v. H. Ganesh Bhandary, (SC)
S. Jaganathan v. Union of India (SC)
Vijaykumar Durgaprasad Gajbi v. Kamlabai, (SC)
D.D.A. v. Bhavanacoop. G.H. Society Ltd., (SC)
Anil Saran v. State of Bihar, (SC)
Raghunath v. State of Maharashtra (SC)
Bharwad Jakshibhai Nagjibhai v. State of Gujarat, (SC)
Jethi Devi v. Bhakra Beas Management Board (SC)
State of Haryana v. D.L. Uppal , (SC)
State of Bihar v. B.S. Mathur, (SC)
Kuldip Chand v. Union of India, (SC)
Morinda Co-op. Sugar Mills Ltd. v. Ram Kishan, (SC)
T.R. Dhananjaya v. J. Vasudevan, (SC)
V.M. Shah v. State of Maharashtra, (SC)
State of Gujarat v. Daya Shamji Bhai, (SC)
Jarabanoo Firoz Shah Moos v. Andhra Pradesh Chemists, (SC)
State of Himachal Pradesh v. Dharam Das, (SC)
State of Uttar Pradesh v. Ratan Lal , (SC)
Chandrashekhar Gajanan Bhogaonka v. Yeshwant Dhondi Potdar , (SC)
Union of India v. Rangila Ram (dead) by LRs., (SC)
Jawala Ram v. State of H.P. (SC)
Pawan Kumar Didwania v. T.K. Dutta (SC)
State of U.P. v. Ravinder Nath Chaturvedi, (SC)
State of Punjab v. Dev Dutt Kaushal, (SC)
Union of India and others v. N.V. Phaneendran, (SC)
V.M. Mathew v. V.S. Sharma, (SC)
Hanmanta Daulappa Nimbal v. Babasaheb Dajisaheb Londhe, (SC)
Special Land Acquisition v. Sri Dyavappa , (SC)
U.P. State Sugar Corpn. Ltd. v. State of U.P., (SC)
State of U. P. v. M/s. Modi Distillery, (SC)
State of Orissa v. Dhobei Sethi, (SC)
Hari Parkash v. Lakshmi Narain, (SC)
Abubakar Abdul Inamdar (dead) by LRs. v. Harun Abdul Inamdar, (SC)
Krishna Veer Singh Bachan Singh Chauhan v. Wasudeo Motiram Kalmegh, (SC)
State of Punjab v. Pritam Singh, (SC)
Kaushalaya Devi v. Bhola Ram (SC)
State of H.P. v. Nikku Ram, (SC)
Union of India (Uoi) v. Bhagwan Singh (SC)
K. Ramaswami Gounder (Dead) By LRs. v. Adikesava Gounder (SC)
G.N. Khajuria, Dr. v. Delhi Development Authority, (SC)
Sanjay Kumar v. State of U.P., (SC)
Awadh Bihari Yadav v. State of Bihar, (SC)
The Commissioner, Religious v. Kasliyappa gurukula sri , (SC)
S.S. Nathan v. Munuswamy (SC)
U.P. Sales Tax Service Association v. Taxation Bar Association, Agra, (SC)
Housing Board, Haryana v. Housing Board Colony Welfare Association, (SC)
J. Vasudevan v. T.R. Dhananjaya (SC)
Howrah Ganatantrik Nagarik Samity v. State of W.B. (SC)
Kabul Singh v. State of Punjab (SC)
Gajanan Amrut Gaykwad v. State of Maharashtra, (SC)
B.D. Jadhavar v. K.D. Bhagwan (SC)
H.P.S.E.B. v. Mohan Singh Verma (SC)
Mehnga Singh, Ex-Sub Inspector v. Inspector General of Police, PAP, Jal. Cantt., (SC)
Himachal Pradesh State Electricity Board, Shimla v. Tirath Raj, (SC)
Ram Kishan v. Union of India, (SC)
K. Kandaswamy v. Union of India, (SC)
Collector of C. Ex., Kanpur v. Kanpur Bottling Co. Pvt. Ltd. (SC)
Dilawar Singh (Dead) v. Addl. District Judge, Ghaziabad, (SC)
Brighu Nath Sahay Singh v. Md. Khalilur Rahman, (SC)
Ashoka Kumar Thakur v. State of Bihar, (SC)
Dharmvir v. State of U.P. (SC)
P.M. Hari Kumar v. Union of India, (SC)
Giani Pratap Singh v. State of Rajasthan, (SC)
State of U.P. v. Ishwari Singh (SC)
Board of Revenue, U.P. v. M/s. Electronic Industries of India, (SC)
Sheela Barse v. Union of India, (SC)
Mohd. Karim Ghazi @ G.C. Ghosh v. Sushmita Ghosh (SC)
C. Ravichandran Iyer v. Justice A.M. Bhattacharjee
Meenakshisundaram v. Arulmigu Sri Mariamman (SC)
Alamelu Ammal v. K. Gopal (SC)
Yarasani Obulesu v. State of Andhra Pradesh, (SC)
S.K. Kamdar v. State of Maharashtra , (SC)
Ashok Kumar Singh v. VIth Addl. Sessions Judge, Varanasi, (SC)
Allagadda Chandrasekhar v. Rachamalla Narasimha Reddy (SC)
Appellate Collector Of Central Excise, Madras v. Bhandary Metals & Alloys , (SC)
Hindustan Petroleum Corpn. Ltd. v. Union Of India (SC)
Surjit Singh v. Harbans Singh, (SC)
Mangat Mal (dead) v. Smt. Punni Devi (dead), (SC)
Hindustan Vegetable Oils Corpn. Ltd., v. Progressive Industries, (SC)
State of Tamil Nadu v. State of Karnataka (SC)
T.N. Seshan, Chief Election, Commissioner of India v. Union of India (SC)
J.G. Prasada Rao etc. etc. v. The Secretary to Government, (SC)
Palghat BPL and PSP Thozhilali Union v. BPL India Ltd., (SC)
All India Judges Association v. Union of India (SC)
Union of India v. Ajoy Kumar Patnaik, (SC)
Dr. Krishan Chandra Sahu v. State of Orissa, (SC)
U.O.I. v. Vishwa Hindu Parishad (SC)
Vellore Citizens Welfare Forum v. UOI (SC)
Raimati Sahuani v. Pankaja Sahu (Dead) By Lrs , (SC)
Sat Pal v. State of Punjab, (SC)
J. Vasudevan v. T.R. Dhananjaya, (SC)
State Of Bihar v. Tata Engineering & Loco. Co. Ltd. , (SC)
R. Chandevarappa v. State of Karnataka, (SC)
State of M.P. v. Suresh Gupta (SC)
Aroon Phospho Products Pvt. Ltd. v. Collector of Central Excise, Bombay (SC)
Dimple Overseas v. Collector of Customs, Kandla (SC)
M/s. Gangeshwar Limited v. State of U.P. , (SC)
Balwinder Singh v. State Of Punjab , (SC)
Sanjay Dutt v. State of Maharashtra (SC)
Santosh Jayaswal v. State of M.P., (SC)
Karnataka State Government Firstgrade Colleges Part-time Lec v. State of Karnataka (SC)
TMA Pai Foundation v. State of Karnataka (SC)
Kameshwar Prasad v. State of Bihar (SC)
K. Adivi Naidu v. E. Duruvasulu naidu , (SC)
Bhoop Singh v. Ram Singh Major, (SC)
State of Himachal Pradesh v. Ganesh Wood Products, (SC)
Jangli v. Smt. Bhagwati, (SC)
Shri Kishan Das v. State of U.P., (SC)
Sardar Dilshar Singh v. Labour Commissioner, (SC)
State Of Kerala v. Malayalam Plantation Ltd., (SC)
Kondopant v. Arjuna, (SC)
Dhayanand v. Union of India , (SC)
S.R. Bhagwat v. The State of Mysore, (SC)
U.T. Chandigarh v. Natha Singh (SC)
Municipal Commissioner, Chinchwad New Township v. M/s. Century Enka Ltd., (SC)
State of U.P. v. Roop Singh, (SC)
Delhi Cloth & General Mills Co. Ltd. v. State of M.P., (SC)
G. Sridharamurti v. Hindustan Petroleum Corporation Ltd., (SC)
Madhukar Bakru v. Rajendra D. Gaikwad, (SC)
Sawan Ram Malra v. Union of India and others, (SC)
Pleasant Stay Hotel v. Palani Hills Conservation Council, (SC)
Larsen and Toubro Ltd. v. Maharashtra State Electricity Board, (SC)
Hindustan Steel Workers Construction Ltd. v. G.S. Atwal & Co. (Engineers) Pvt. Ltd., (SC)
Dipali Katia Chadha v. Union of India (SC)
Debaraj Padhi v. Steel Authority of India Limited, (SC)
State of Karnataka v. T.R. Dhananjaya and another, (SC)
Deepti @ Arati Rai v. Akhil Rai, (SC)
State of Maharashtra v. Pooja Brew-chem Industries (P) Ltd., (SC)
Hindustan Lever Ltd. v. Ashok Vishnu Kate , (SC)
State of Andhra v. Korukonda Suryanarayana Chowdary , (SC)
Modi Industries Ltd. v. I.T. Commr., Delhi, (SC)
S.R. Somasundram v. S.K. Kumarasami (SC)
Arun Kumar v. Gulli (SC)
St. Laxmi @ Anandi v. C. Setharama Nagarkar, (SC)
Deputy Collector v. S. Venkata Ramanaiah, (SC)
K. Krishna Murthy etc. etc. v. Union of India (SC)
Laxmikant Revchand Bhojwani v. Pratapsingh, Mohansingh Pardeshi deceased, (SC)
V. Krishna Mudaliar v. Lakshmi Ammal, (SC)
Ashok Kumar v. State (Delhi Administration), (SC)
Wariyam Singh v. State of U.P., (SC)
Controller of Examinations, Utkal University v. M/s. Paurnamasi Das, (SC)
State Bank of Bikaner & Jaipur v. Prabhu Dayal Grover, (SC)
Mukul Rani Varshnei v. Delhi Development Authority, (SC)
Commissioner of Income-Tax v. Subhulaxmi Mills Ltd. , (SC)
Collector of Customs, Bombay v. Bina Corporation Ltd., (SC)
Shri Narendera Kumar Agrawal v. Smt. Saroj Maloo , (SC)
Collector Of Customs v. State Trading Corporation Of India , (SC)
Commissioner Of Income-Tax v. A.R. Adaikappa Chettiar (SC)
Kalyan Singh v. Ramswaroop (SC)
State of Orissa & Anr. v. Gopal Chandra Rath, (SC)
A.P. Srivastava v. Union of India , (SC)
State of Orissa v. Kalicharan Mohapatra, (SC)
State of M.P. v. Mohan Singh, (SC)
Commissioner Of Income-Tax v. United Trading And Construction Co. (SC)
Union of India v. Ajaib Singh, (SC)
Ranbir Singh v. Asharfi Lal, (SC)
Nand Kishore v. State of Punjab, (SC)
Dr. J.N. Banavalikar v. Municipal Corporation of Delhi, (SC)
Thirath Ram Saini v. State of Punjab (SC)
Andhra Bank Ltd.,M/s. v. I.T. Commr., Hyderabad, (SC)
Kadra Pghadiya v. State of Bihar (SC)
State of A.P. v. Bodem Sundra Rao, (SC)
A.T.S. Chinnaswami Chettiar v. Shri Kari Varadaraja Perumal Temple, (SC)
All India Judges Association v. Union of India (SC)
Union of India v. Delhi High Court Bar Asson (SC)
Inderjeet Singh Sial v. M/s. Karam Chand Thapar, (SC)
State of U.P. v. Budh Singh , (SC)
Kashibai W/o Lachiram v. Parwatibai W/o Lachiram, (SC)
J.K. Jain v. Delhi Development Authority, (SC)
Bharat Prasad Gupta v. State of W.B., (SC)
Savita Dev v. Nageswar Majumdar, (SC)
Labhu Ram v. State of Punjab, (SC)
Bonkya v. State of Maharashtra, (SC)
Satyendra Nath Bajpai v. Inspector General of Registration, U.P., (SC)
Atul Kumar Nigam v. State of U.P., (SC)
R.S. Pandey v. State of U.P., (SC)
Sanjay Gupta v. State of U.P., (SC)
Khagesh Kumar v. Inspector General of Registration, (SC)
Pradip Lamps Works v. Commissioner of Income Tax. (SC)
New India Assurance Co. Ltd. v. Kala Devi, (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
Gurmit Singh v. State of Punjab, (SC)
Wazir Singh, JBT Teacher v. The State of Haryana, (SC)
Commissioner of Income Tax, v. M/s Virmani Industries , (SC)
Commissioner of Inland Revenue v. Mitsubishi Motors New Zealand Ltd., (PC)
Hukam Chand Khundia v. Chandigarh Administration, (SC)
CESC Limited v. Bharat Iron and Steel Industries and Shalimar Mineral Products Pvt. Ltd. (SC)
Drug Action Forum v. U.O.I. (SC)
Assam State Electricity Board v. Federation of Industries of North Eastern Region (SC)
Union of India v. M.C. Desai, (SC)
Union of India v. Virpal Singh Chauhan etc., (SC)
Air India and others, etc. v. B.R. Age, (SC)
Bihar State Board of Homeopathic Medicine, Patna v. State of Bihar, (SC)
Dharmaji Vithal Sawant v. Pandurang Sawlaram Swar (SC)
Commissioner of Income Tax v. Pelleti Srideramma, (SC)
Darshna Devi v. State of Punjab, (SC)
P. Periasami (dead By Lrs.) v. P. Periathambi (SC)
Principal Appraiser (Exports) Collectorate of Customs and Central Excise v. Esajee Tayabally Kapasi, Calicut, (SC)
Sri Varadaraja Perumal Temple v. K. Ramachandra, (SC)
Krishna Mohan Shukla v. Union of India , (SC)
Rupan Deol Bajaj v. Kanwar Pal Singh Gill, (SC)
Mohd. Karim Ghazi v. Sushmita Ghosh (SC)
Shaheen Welfare Assn. v. U.O.I. (SC)
Dakaya @ Dakaiah v. Anjani, (SC)
O.S. Singh v. Union of India, (SC)
Collector of Customs, Bombay v. Ramajain Hosiery (SC)
Abani Kanta Ray v. State of Orissa, (SC)
All India Judges' Association v. Union of India (SC)
Chinnamma v. Gopalan, (SC)
Tej Parkash v. State of Haryana, (SC)
A. Wati AO v. State of Manipur, (SC)
Baldev Singh v. State of Punjab, (SC)
Additional Commissioner of Income Tax v. A.L.N. Rao Charitable Trust, (SC)
Dinesh Trivedi v. U.O.I. (SC)
Narayan Vishnu Hendre v. Baburao Savalaram Kothawale, (SC)
B.N. Agarwalla v. State of Orissa, (SC)
Sanjay Dutt v. State of Maharashtra, (SC)
Union of India v. Iqbal Singh Cheema, (SC)
Sher Singh v. Union of India, (SC)
State of U.P. v. Ramesh Chandra Sharma, (SC)
Deva Ram v. Ishwar Chand, (SC)
New Delhi Municipal Committee v. Allied Motors Pvt. Ltd., (SC)
Mohan Lal v. Kartar Singh, (SC)
Dr. Gagan Inder Kaur v. Union Territory of Chandigarh (SC)
Anil Baipadithaya v. State of Karnataka, (SC)
In Re : Bal Thackeray, Hdrfor, 'Samna' (SC)
Workmen of M/s. Rohtas Industries v. Rohtas Industries, (SC)
U.O.I. v. Scindia Potteries Services Ltd. (SC)
Krishan Prasad Gupta v. Controller, Printing and Stationery, (SC)
Union of India v. Tara Chand Sharma, (SC)
West Bengal State Coop. Bank Ltd. v. Paritosh Bagchi, (SC)
Allahabad Bank v. Prem Narain Pande, (SC)
State of M.P. v. Chintamani Agarwal (Smt.) (SC)
A.P. State Road Transport Corpn. v. Chakali Narasavva (SC)
Gurnam Singh v. State of Punjab, (SC)
Sat Pal v. State of Punjab (SC)
State of Assam v. P.C. Mishra, I.A.S. and others, (SC)
Radhanath Ghasi v. Union of India, (SC)
Lilawati H. Hiranandani v. Usha Tandon, (SC)
Sushil Sharma v. U.O.I. (SC)
V. Kannu Pillai v. State of Gujarat (SC)
State of Karnataka v. Mallinath, (SC)
State of Punjab v. Jagir Singh, (SC)
Deokinandan v. Surajpal, (SC)
Bhattad Leasing & Finance Co. Ltd. v. Mr. Nusli Neville Wadia, (SC)
Proprietor, M/S. Jabalpur Tractors v. Sedmal Jainarain, (SC)
Union of India v. M. Bhaskaran, (SC)
Housing Board of Haryana v. Haryana Housing Board Employees Union, (SC)
Commissioner to Govt. Health & Medical Edu. Deptt., Jammu v. Dr. Ashok Kumar Kohli, (SC)
Nandkumar Narayanrao Ghodmare v. State of Maharashtra (SC)
Smt. Yashomati Harsukhlal Lathia v. Saurashtra Kutch Stock Exchange, (SC)
Commissioner, Salem Municipality v. T. Kuralmani, (SC)
Gurcharan Singh v. State of Punjab (SC)
Kashi Ram Namdeo Zambro v. State of Maharashtra (SC)
Rishyashringa Jewellery Ltd., M/s. v. Stock Exchange, Bombay, (SC)
National Textile Corporation (SM) Ltd. v. Associated Building Co. Ltd., (SC)
Kapurthala Improvement Trust, Pb. etc. v. Land Acquisition Tribunal, Kapurthala, (SC)
Special Land Acquisition Officer, Kalinadai (Hydro-Electric) Project, Dandali, Uttra Kannada District v. Vasant Gundu Bale (SC)
E. Gopalakrishnan v. Union of India, (SC)
Union of India v. N.L. Abhyankar (S.C.)
Government of Tamil Nadu v. S. Balasubramaniam, (SC)
The Master of The Mint v. Kashi Nath Dutta (SC)
M/S. Lok Nath and Company, The Mall, Shimla. v. Commissioner Of Wealth Tax, Patiala., (SC)
Smt. Beli Ram Singh Chowdhry v. State of Assam, (SC)
Election Commission of India v. Mohd. Abdul Ghani, (SC)
B.C. Chaturvedi v. Union of India and others, (SC)
Papanna v. State of Karnataka (SC)
Jayamma & Anr. v. Thimmamma (dead) by L.Rs., (SC)
Vijay Traders v. Bajaj Auto Ltd., (SC)
State of T.N. v. L. Krishnan, (SC)
Indumati Chitaley v. Government of India, (SC)
Yadu Nandan Garg v. State of Rajasthan, (SC)
State of Maharashtra v. Babu Govind Gavate, (SC)
Jagdish Singh v. State of Haryana and others, (SC)
Central Bank of India v. Madan Lal & Brothers, (SC)
Bawa Nihal Singh v. State of Punjab, (SC)
Marwari Panchayat v. State of Punjab, (SC)
Koyana Pre-Stressed Products (P) Ltd. v. Collector of Central Excise (SC)
State of Gujarat v. Narges K. Panthaky, (SC)
Inder Singh v. Union of India, (SC)
State of Manipur v. Shri Nambam Dwijen Singh, (SC)
Union of India v. G.K. Vaidyanathan, (SC)
M/s. Longia Biri Compnay through Md. Zirazudin v. Union of India (SC)
Jammu and Kashmir Public Service Commission v. Farhat Rasool, (SC)
Punjab State v. Darshan Kumar, (SC)
Mandeep Kumar v. State of Haryana, (SC)
Cantonment Board, Jabalpur v. S. N. Awasthi, (SC)
Sri Manohar v. State of Karnataka, (SC)
Bapu Mahadu Mali v. Vithalrao Bhausaheb Deshmukh (SC)
The Special Land Acquisition v. Siddappa Ujanappa, (SC)
Jaipur Development Authority, Jaipur v. Children's Academy, Jaipur , (SC)
Pramila v. Rameshwar , (SC)
Gauhati University v. Niharlal Bhattacharjee, (SC)
Ajit Singh v. Union of India, (SC)
Hari Sakharam Dhanavate (Dead) By Lbs. v. A N Patil Tukarane (Dead) By Lrs. , (SC)
Union of India v. Binod Bihari Behera, (SC)
Mohd. Qaiser v. L.K. Sinha, (SC)
Jeypore Suger Company Ltd. v. Sales Tax Officer , (SC)
Laxmi Chand v. Gram Panchayat, Kararia, (SC)
Market Committee, Hodal v. Krishan Murari and others, (SC)
S. Prabh Singh Dhillon v. Hoshiarpur Improvement Trust, (SC)
State of Haryana v. Dewan Singh, (SC)
Naresh J. Sukhawani v. Union of India, (SC)
State of U.P. v. U.P. Madhyamik Shiksha Parishad Shramik Sangh, (SC)
Sakti through its Director v. R.K. Ragala, (SC)
Surendra Narain @ Munna Pandey v. State of U.P., (
Abhijit Tea Company Pvt. Ltd. v. Terai Tea Co. (P) Ltd. , (SC)
Women's Solidarity for Justice Rep. By Director Paul Vellakunnathu v. Union of India (SC)
Harkishan Dass v. State of Haryana, (SC)
Aletta Grace Bell, Dr. v. Dr. S. Tirkey, (SC)
Puri Municipal Council v. Indian Tobacco Co. Ltd., (SC)
Sudha Shrivastava (Smt). v. The Controller and Auditor General of India, (SC)
Dr. L.M. Nath v. Dr. S.K. Kacker and others, (SC)
Patel Chandulal Trikamlal v. Rabri Prabhat Harji, (SC)
North Bengal Sugar Mills Co. Pvt. Ltd. v. Commissioner of Income Tax, Calcutta , (SC)
Vineet Kumar Mathur v. Union of India, (SC)
General Manager, Telecommunication v. Dr. Madan Mohan Pradhan, (SC)
State of Maharashtra v. Umashankar Rajabhau, (SC)
Suresh Chandra v. State of U.P., (SC)
State of Punjab v. Asha Mehta (SC)
Jage Ram v. Union of india, (SC)
Ashok Kumar v. The Chairman, Banking Service Recruitment Board, (SC)
S.B. Narasimha Prakash v. State of Karnataka (SC)
Kalamata Mohan Rao v. Narayana Rao Dharmana, (SC)
Regional Transport Officer, Rourkela v. Steel Authority of India Ltd., (SC)
Muni Lal v. Oriental Fire and General Insurance Co. Ltd., (SC)
Union of India v. Munsha and other, (SC)
Balwinder Singh v. State of Punjab, (SC)
Suresh Chandra v. State of U.P., (SC)
State of U.P. v. M/s Ram Nath International Const. (P) Ltd., (SC)
Videsh Sanchar Nigam Ltd. v. M.V. Kapitan Kud, (SC)
State Level Committee v. M/s. Morgardshammar India Ltd., (SC)
Dev Kumar (Died) through Lrs. v. Swaran Lata (Smt.), (SC)
P.K. Ghosh, I.A.S. v. J.G. Rajput, (SC)
State of U.P. v. Ashok Kumar Singh, (SC)
Indian Council for Enviro Legal Action v. Union of India (SC)
Jinda Ram v. Ram Prakash, (SC)
Central Bank of India v. M/s. Shivam Udyog, (SC)
Jagdish Prasad v. State of Bihar, (SC)
U.P. Jal Nigam v. Syed Khadim Waris, (SC)
Union on India v. Suresh C. Baskey, (SC)
Sita Ram Yadava v. Union of India, (SC)
Punjab Water Supply and Sewage Board v. M/s. Udaipur Cement Works, (SC)
Indian Medical Association v. V.P. Shantha (SC)
Jose Antonio Cruz Dos R. Rodrigueses v. Land Acquisition Collector, (SC)
M/s. Packraft (India) Pvt. Ltd. v. U.P.F.C., (SC)
Nazar Singh v. Jagjit Kaur, (SC)
Moolchand v. Fatima Sultana Begum, (SC)
S.S. Darshan v. State of Karnataka, (SC)
Indian Drugs and Pharmaceuticals Ltd., M/s. v. M/s
Anokhey v. State of U.P. (SC)
Devinder pal Singh v. Govt. of N.C.T of Delhi. , (SC)
Zenobia Bhanot v. P.K. Vasudeva, (SC)
Union of India v. Binod Bihari Behera, (SC)
Assistant Commissioner of Sales Tax, Kerala v. M/s. P. Kesavan and Co., (SC)
Kartik Malhar v. State of Bihar, (SC)
Mrs. Paramjit Kaur v. State of Punjab, (SC)
Sneh Prabha v. State of U.P., (SC)
Municipal Council, Waraseoni v. Satish Chandra Jain, (SC)
Chandan Bilasini v. Aftabuddin Khan, (SC)
Brisa Munde v. Chando Kumari, (SC)
State of T.N. v. Mahalakshmi Ammal, (SC)
Amita Kaushish v. Sanjay Kaushish, (SC)
Commissioner of Income tax, Ludhiana v. Om Prakash, (SC)
Commissioner of Income Tax, Kanpur v. Kamla Town Trust, (SC)
Sudhir Brothers v. Delhi Development Authority, (SC)
Shrenik Jhaveri v. A.K. Menon (SC)
Shaheen Welfare Assn. v. Union of India (SC)
Sama Alana Abdulla v. State of Gujarat, (SC)
Subash Chandra Bohidar v. Secretary , Burobhadi S.C.S., (SC)
State of M.P. v. Shyama Pardhi etc. etc., (SC)
Jai Narain Ram v. State of U.P., (SC)
Prabhavati Devi v. Union of India and others, (SC)
Ashwani Kumar v. State of Bihar, (SC)
Mettur Chemical and Industrial Corpn. Ltd. v. I.T. Commr., Madras, (SC)
Taibai v. Annasaheb Goudappa Patil, (SC)
D. Venkamma v. Special Tehsildar (La) Unit-Iv, Janagareddigudem, W.G. Distri, (SC)
Biharilal Jaiswal v. Commissioner of Income-tax, (SC)
Prakash Marotirao Shere v. State of Maharashtra , (SC)
State of West Bengal v. Subal Chandra Das, (SC)
Management of Nilpur Tea Estate v. State of Assam, (SC)
M.C. Mehta v. Union of India (SC)
Union of India v. Special Tehsildar (ZA), (SC)
Shantistar Builders v. Narayan Khimalal Gotame, (SC)
Collector of Customs, Bombay v. Nippon Bearings (P) Ltd. (SC)
Resham Singh Pyara Singh v. Abdul Sattar, (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Basant Kumar Wangkhem v. The Speaker, Manipur Legislative Assembly (SC)
Secretary, Hailakandi Bar Association, Hailakandi v. State of Assam, (SC)
Rajpal v. State of Haryana, (SC)
Government of Andhra Pradesh v. M. Pandurang, (SC)
State of Madhya Pradesh v. Joginder Nath Monga, (SC)
Dakshaben B. Patel v. The Administrator, U.T. of Daman and Diu, (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Complete Insulations (P) Ltd., M/s. v. New India Assurance Company Ltd. (SC)
Mir Singh v. Union of India, (SC)
Sant Ram v. Union of India , (SC)
Ratan Lal Gupta v. Union Of India, (SC)
Union of India v. Pratibha Bonnerjea, (SC)
The Senior Horticulturist v. Mallaiah (SC)
Union of India v. George Varghese (SC)
Gurmukh Singh v. State of Haryana, (SC)
In Re: V.C. Mishra (SC)
State of Punjab v. M/s. Mahajan Sabha, Gurdaspur, (SC)
Sardarkhan Rajadarkhan v. Charity Commissioner, (SC)
Bhupendra Singh v. State of Maharashtra, (SC)
Pehlad Singh v. Union of India, (SC)
State of Punjab v. Mahabir Singh etc. etc., (SC)
Secretary to Government of Madras v. P.R. Sriramulu, (SC)
Executive Engineer, Bihar State Housing Board v. Ramesh Kumar Singh, (SC)
Nutan J. Patel v. S.V. Prasad (SC)
State of Punjab v. Shambhu Nath Singla, (SC)
Sheo Nandan Singh v. Union of India, (SC)
State of Maharashtra v. Manakchand Pyarmal, (SC)
Smt. Shakuntalabai v. State Of Maharashtra, (SC)
Food Corpn. Of India v. V.K. Sukumaran etc., (SC)
P. Bhaskaran v. Union of India, (SC)
Vinod Krishna Kaul v. Union of India and others, (SC)
Jarnail Singh v. State of Punjab, (SC)
Durgesh Chandra Saha v. Bimal Chandra Saha, (SC)
Janata Dal (Samajwadi) v. Election Commission of I
Bhagwan Das v. Sardar Atma Singh, (SC)
Durga Prasad v. Gita Kumari, (SC)
Municipal Committee, Karnal v. Nirmala Devi, (SC)
Beli Ram and another v. Salig Ram, (SC)
Gurbachan Singh v. Bhag Singh, (SC)
Smt. Hans Raji v. Yosodanand, (SC)
Rashtriya Mill Mazdoor Sangh v. National Textile Corporation (South Maharashtra) Ltd., (SC)
Satya Narayan Athya v. High Court of M.P. and another, (SC)
Kuldeep Singh v. Ganpat Lal, (SC)
Union of India v. Jayakumar Parida, (SC)
State of Gujarat and others v. Savitri Devi, (SC)
G. Nagamma v. Siromanamma, (S.C.)
Ms. Harvinder Chaudhary Srivastava v. Union Of India , (SC)
Hotel Darpan, M/s., Mussoorie v. Sub-Divisional Magistrate, Mussoorie, (SC)
Collector, Ongole v. Narra Venkateswarlu, (SC)
Hari Krishna Patel v. State of A.P. (SC)
Nahar Singh v. State of U.P. (SC)
Associated Power Co. Ltd. v. Commissioner of Incom
Anukul Chandra Pradhan v. UOI (SC)
M.G. Datania v. Reserve Bank Of India (SC)
Suresh H. Rajput v. Bhartiben Pravinbhai Soni, (SC)
Wassan Singh v. State of Punjab, (SC)
State of U.P. v. Shakeel Ahmed (SC)
Gurmit Kaur v. Surjit Singh @ Jeet Singh (SC)
Bihar State food & Civil Supplies Corporation v. Narendra Kumar Mishra (SC)
State of Punjab v. Jasbir Singh , (SC)
Sisir Kumar Mohanty v. State of Orissa, (SC)
Ranjit Kumar Majumdar v. Union of India, (SC)
Managing Director, Madras Metropolitan Water Supply v. R. Rajan, (SC)
Delhi Development Authority v. Skipper Construction, (SC)
Dr. Suman Agarwal v. Vice-Chancellor, Agra University, (SC)
Rajiv Choudhary v. Jagdish Narain Khanna, (SC)
Jai Narain v. Union of India, (SC)
Prem Nath Kapur v. National Fertilizers Corporatio
Muthuswami Nadar v. Ramakrishnan Nadar (SC)
State of Punjab v. Om Prakash (SC)
Mother Superior, Infant Jesus Fransicanclarist Convent, Enga v. Ambi Kunjumon , (SC)
Sabir Hussain v. State of U.P., (SC)
Kamalabai Jageshwar Joshi v. State of Maharashtra, (SC)
M.C. Mehta v. Union of India (SC)
Mustaq Ali Khan v. Dy. Director of Consolidation, (SC)
Krishna Pal, Dr. v. State of U.P., (SC)
Mukhtiar Singh v. State of Punjab, (SC)
State of Maharashtra v. Ishwar Piraji Kalpatri, (S
State of H.P. v. Pirthi Chand, (SC)
Yogendra Narayan Chowdhury v. Union of India, (SC)
Rashmi Kumar v. Mahesh Kumar Bhada (SC)
Rajeev Metal Works v. Mineral and Metal Trading Corporation of India Ltd., (SC)
Union Carbide Corporation Limited v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Dr. Mahesh Chand Sharma v. Raj Kumari Sharma, (SC)
M/s Kabari Pvt. Ltd. v. Shivnath Shroff and others, (SC)
Md. Noorul Hoda v. Bibi Raifunnisa , (SC)
Gulabrao Keshavrao Patil v. State of Gujarat, (SC)
New Reviera CO-Operative Housing Society v. Special Land ,(SC)
Collector Land Acquisition v. Gangaram Dhoba , (SC)
State of U.P. Etc. v. Madho Kumar Swarup, (SC)
Union of India v. Babu Singh, (SC)
State of Kerala v. M.K. Kunhikannan Nambiar Manjeri Manikoth, Naduvil, (SC)
T.M.A. Pai Foundation v. State of Karnaataka (SC)
Wasim Ahmed Saeed v. UOI (SC)
ST. Stephen's College v. Amit Gordon (SC)
Drug Action Forum v. Union of India (SC)
State of Haryana v. Dhan Singh (SC)
Gyan Chand v. Union of India and others, (SC)
Hari Pada Khan v. Union of India, (SC)
Haryana State Electricity Board v. Surasti Devi, (SC)
P. Veerappa v. M.A. Mohammed Amanullah, (SC)
Harbilas Rai Bansal v. State of Punjab, (SC)
Narendra Nath Sinha v. State of U.P., (SC)
Paschimbanga Prathamik Sikshak Sikshan Prapts Bakar -O- Sikshar Samiti v. President, (WBPSC) West Bengal Primary School Council, (SC)
Union of India v. C.N. Ponnappan, (SC)
State of Tamil Nadu v. State of Karnataka (SC)
Umasha Textile v. Union of India (SC)
Viroj Kunwar v. II Additional District Judge, (SC)
Dina v. Financial Commissioner, Punjab, (SC)
R. Balakrishna Pillai v. State of Kerala, (SC)
Abdul Mannan v. State of W.B., (SC)
State of Orissa v. Bansidhar Singh, (SC)
Ravji v. State of Rajasthan, (SC)
State of Punjab v. Gurdip Singh , (SC)
Collector of Customs v. Kumudam Publications (P) Ltd. , (SC)
Khoday Distilleries Ltd. v. The Registrar General, (SC)
State of Kerala v. Surface Coats, Neelimangalam , (SC)
P. Venkataraju v. Special Tehsildar (Land Acquisition), (SC)
Sanjoy Industrial and Engineering Company v. The State of Bihar, (SC)
Bahadurgarh Plot Holders Association (Regd) v. State of Haryana, (SC)
Patel Natwarlal Rupji v. Kondh Group Kheti Vishayak, (SC)
Common Cause A Regd. Society v. UOI (SC)
Chief Conservator of Forest v. Jagannath Maruti Kondhare, (SC)
Mary Johny v. Union of India and others, (SC)
Karuna Lahiri v. Gautam Kumar Chakraborty, (SC)
State of Maharashtra v. Deorao and another, (SC)
State of West Bengal v. Bandan Bayen, (SC)
Gangal Ram v. State of Haryana, (SC)
Dr. Gyan Parkash v. Som Nath, (SC)
B.D. Verma v. Union of India (SC)
Bahadur Sihgh Naroda v. State of M.P. (SC)
Syeed Ahmad v. Secretary, Ministry of Health & Family Welfare (SC)
Board of Trustees for the Port of Calcutta v. Engi
State through CBI v. Mohd. Ashraft Bhat (SC)
Rajendra Kumar Mishra v. Charanjit Singh Sial , (SC)
Sinha v. Inder Krishan Raina, (SC)
Sita Devi v. State Of Haryana , (SC)
Smita Pandurang Dalvi v. Ratnakar D. Patade (S.C.)
Uppari Venkataswamy v. Public Prosecutor, High Court of Andhra Pradesh (SC)
Land Acquisition Officer, Punjab v. Anudeep Kaur, (SC)
K.S. Shivadevamma v. Assistant Commr. and Land Acquisition Officer, (SC)
State of Haryana v. Trilok Chand, (SC)
S.P. Goel v. Collector of Stamps, Delhi, (SC)
Chief of Naval Staff and another v. G. Gopala Krishna Pillai, (SC)
Dr. V.P. Malik v. Union of India, (SC)
State of Madhya Pradesh v. Dr. Yashwant Trimbak, (SC)
Chandrakanta Goyal v. Sohan Singh Jodh Singh Kohli, (SC)
Manohar Joshi v. Nitin Bhaurao Patil, (SC)
Ramchandra G. Kapse, Prof. v. Haribansh Ramakbal Singh, (SC)
Ramakant Mayekar v. Celine D'Silva, (SC)
Income-tax Officer v. Atchaiah, (SC)
Moreshwar Save v. Dwarkadas Yashwantrao Pathrikar, (SC)
Ramesh Yeshwant Prabhoo, Dr. v. Prabhakar Kashinath Kunte, (SC)
Suryakant Venkatrao Mahadik v. Saroj Sandesh Naik,
Salauddin Abdulsamad Shaikh v. State of Maharashtr
Harnam Singh v. State of M.P., (SC)
Dharamdeo v. Bijarat , (SC)
State of Kerala v. Varkey Mathew, (SC)
Union of India v. Ghanshyam Dass Kedia, (SC)
N. Seetharaman v. The Regional Transport Officer (SC)
Mohan Lal v. Mira Abdul Gaffar, (SC)
Kerala State Electricity Board v. M.R.F. Limited (SC)
Union of India v. M/s Murugan Talkies, (SC)
Sultan Singh v. State of Haryana, (SC)
State of Rajasthan v. Fateh Chand Soni, (SC)
Santosh Kumar Singh v. The State of U.P., (SC)
Malikarjunappa Shivmurthappa v. State of Maharashtra, (SC)
M/S. Chandrapur Magnetwires (P) Ltd. Nagpur v. Collector, (SC)
Kalyan v. Gorakh (SC)
Union of India v. Mrs. Saroj Bala, (SC)
Vishwanath v. Chandra Bhan, (SC)
Kalidas Umedram v. State of Gujarat, (SC)
N.G. Sreedharan v. State of Kerala (SC)
Buta Singh v. State of Punjab (SC)
Karanpura Development Company Ltd. v. Union of India, (SC)
State of T.N. v. State of Karnataka (SC)
Raj Kumar v. Official Receiver of the Estate of M/s. Chiranji Lal Ram Chand, Ludhiana, (SC)
Mohan v. Bhairon Singh Shekhawat, (SC)
Balkrishan Pandey v. State of Bihar and others, (SC)
State of Rajasthan v. Rameshwar Lal Gahlot, (SC)
Joint Action Council of Service Doctors Organisations v. Union of India, (SC)
New India Assurance Co. Ltd. v. Mandar Madhav Tambe (SC)
State of Punjab v. Sharan Pal Singh, (SC)
Deepa v. State of Rajasthan , (SC)
State Of Kerala v. M.M. Abdul Khader, (SC)
Khoday Distrilleries Ltd. v. State of Karnataka (SC)
Kaveri Engineering Industries Ltd v. United Shipping Corporation Ltd. (SC)
Welfare Association of Absorbed Central Government Employees in Public Enterprises v. Union of India, (SC)
Union of India v. B.N. Singh, (SC)
Hari Nath v. Union of India (SC)
Constable Davinder Singh v. State of Haryana (SC)
Union of India (Railway Board) v. J.V. Subhaiah, (SC)
Mahesh Kumar Agal v. Director General of Police, (SC)
Major D.N. Sood v. Shanti Devi (Smt) (SC)
State of Orissa v. Damodar Das, (SC)
State of Kerala v. Abraham Mathew (SC)
Union of India v. Dulal Chandra Ghosh (SC)
Balaji Raghavan v. Union of India, (SC)
Chameli Singh v. State of U.P., (SC)
Vijayalaxmi Cashew Company v. Deputy Commercial Ta
Dr. D.C. Vohra v. U.O.I. (SC)
Bodhisattwa Gautam v. Miss Subhra Chakraborty, (SC)
Munni Devi v. State of U.P. (SC)
M.C. Mehta v. Union of India (SC)
State of Tamil Nadu v. State of Karnataka (SC)
M.L. Jaggi v. Mahanagar Telephones Nigam Ltd., (SC)
Union of India v. Rajendra Singh Rajput (SC)
Dr. Akhouri Ramesh Chandra Sinha (Capt.) v. State of Bihar, (SC)
State of U.P. v. Raj Bahadur Singh , (SC)
Cantonment Board v. Mohanlal, (SC)
State of Madhya Pradesh v. Keshav, (SC)
Deputy Director (Minerals), Daltongunj Circle etc. v. Mustak Ali, (SC)
U.P. Kattha Factories Association v. State of U.P., (SC)
Rajendra v. Bishamber Nath , (SC)
Sikh Newspaper Ltd. v. D.M. Jalandhar (SC)
Meethiyan Sidhique v. Muhammad Kunju Pareeth Kutty, (SC)
Krishna Kumar Agrawal v. Jai Kumar Jain, (SC)
M.C. Mehta v. Union of India (SC)
Indian Shaving Products Limited v. Board of Industrial and Financial Reconstruction, (SC)
State of Himachal Pradesh v. Ashwani Kumar, (SC)
B.G. Kumaravelu v. K.R. Kanakarathnam Chetty, (SC)
Lucas India Service Ltd. v. Presiding Officer, Labour Court, Madras, (SC)
State of H.P. v. Nodha Ram, (SC)
Amiya Prosad Sanyal v. Bank of Commerce Limited (in liquidation), (SC)
State of M.P. v. I.A. Qureshi , (SC)
State Of H.P. v. Himachal Institute of Engg. and Technology, Shimla , (SC)
Vazir Glass Works Ltd. v. Maharashtra General Kamgar Union, (SC)
Mrs. Valsamma Paul v. Cochin University & others,
Rajbir Singh, HFS-II v. State of Haryana, (SC)
Omkar Namdeo Jadhao v. Second Additional Sessions
Kartar Singh v. State of Punjab, (SC)
Reserve Bank of India v. Peerless General Finance and Investment Company Ltd., (SC)
Common Cause v. Union of India, (SC)
Nitin Thakker v. Chief Secretary, State of Gujarat, (SC)
Bombay Fibre Industries Ltd. v. Collector of Central Excise, Bombay , (SC)
K. Murugesh v. M. Palappa , (SC)
Commissioner Of Income Tax, Calcutta v. Park Hotel (P) Ltd., 15 Park Street, Calcutta-16 , (SC)
Rachakonda Venkat Rao v. R. Satya Bai, (SC)
Astekaar Naganaatha Rao v. Assistant Commissioner and Land Acquisition Officer, (SC)
Commissioner of Income Tax v. Manoharlal Gupta and Company, (SC)
Central Bureau of Investigation v. Nazir Ahmed Sheikh, (SC)
Ajmer Central Cooperative Bank Ltd. v. Prescribed Authority, under the Rajasthan Shops & Com. Establishment Act, Ajmer, (SC)
State of Punjab v. Prakash Chand (SC)
Yashbir Singh v. Union of India (SC)
Secretary to Government of A.P., Finance and Planning Department v. P. Eswar Reddy (SC)
A.J. Joseph v. Union of India, (SC)
Additional District Magistrate (City), Agra v. Prabhakar Chaturvedi, (SC)
Chairman, Governing Council, Anjuman Arts, Com. & Sc. v. Sayyed Mohd. Shafi, (SC)
Dr. Bipin Shantilal Panchal v. State of Gujarat, (SC)
Mohamed Iqbal Madar Sheikh v. State of Maharashtra
I.-T. Commr., Orissa v. M/s. Kalinga Tubes Ltd., (SC)
Ramesh Chandra Tiwari v. U.P. Avas Evam Vikas Parishad, Lucknow, (SC)
Commissioner of Income-tax, Andhra Pradesh v. M/s. B. Posetty and Co., (SC)
Keshabo v. State of Madhya Pradesh, (SC)
State of Bihar v. Ramjee Ram (SC)
State of A.P. v. K. Bhaskara Rao (SC)
Municipal Corporation of Ahmedabad v. Ahmedabad District Co-operative Bank Ltd. (SC)
State of Maharashtra v. M/s National Construction Company, Bombay, (SC)
Sudesh Vithal Hanamsheth v. Sadanand Shivrao Koppal (SC)
National Aluminium Co. Ltd. v. Raj Kishore , (SC)
Ghaziabad Development Authority v. Jan Kaluan Samiti, Sheopuri, (SC)
Union of India v. Kamath Holiday Resorts Pvt. Ltd., (SC)
Patel Motibhai Naranbhai v. Dinubhai Motibhai Patel, (SC)
National Human Rights Commission v. State of Arunachal Pradesh, (SC)
Shyam Sunder Agarwal and Co. v. Union of India, (SC)
Preetam Singh v. Assistant Director of Consolidation, (SC)
Behari Prasad v. State of Bihar, (SC)
Amarjit Singh v. State of U.P. , (SC)
State of Tripura v. Priyabandhu Chakraborty (SC)
Union of India v. S.S. Uppal, (SC)
Janpad Panchayat & Zila Panchayat Karamchari Sangh v. State of M.P. (SC)
State of Bihar v. Md. Kalimuddin, (SC)
Karumanda Gounder v. Muthuswamy Gounder, (SC)
Church of South India Trust Association v. Telugu
State of M.P. v. Krishi Upaj Mandi Samiti , (SC)
Sir Shadi Lal Distillery & Chemical Works, Mansurpur, U.P. v. State of U.P. , (SC)
M.C. Mehta v. Union of India (SC)
Union of India v. Kitply Industries (SC)
Commissioner of Income Tax, Karnataka (Central), Bangalore v. Chowgule & Co. Ltd. (SC)
State Bank of India v. Madras Bolt , (SC)
New India Assurance Co. Ltd. v. Economic Transport Corporation (SC)
State of J. and K. v. Ashok Kumar Gupta, Dr. (SC)
State of Karnataka v. B.S. Nanjundaiah, (SC)
Naranbhai Dayabhai Patel v. Suleman Isubji Dadabhai, (SC)
Kerala Financial Corporation v. Commissioner of Income Tax, Kerala, (SC)
State of Uttar Pradesh v. Dr. Ramesh Prasad, (SC)
Ranjeet Kumar v. Secretary (Home), State of Punjab (SC)
Vijay Kumari Magee v. S.M. Rao, (SC)
In re: M.P. Dwivedi, (SC)
Narkesari Prakashan Karmachari Sangh v. Shri Narkesari Prakashan Ltd., (SC)
Rattan Singh v. Union of India (SC)
Afsar Jahan Begum v. State of Madhya Pradesh, (SC)
Mulk Raj v. Sunder Das, (SC)
Union of India v. Smt. Satyawati, (SC)
Bank of Baroda v. R.M. Patwa, (SC)
R.C. Chawla v. State of Haryana, (SC)
Mrs. Fatima D'Douza Dias v. Director of Education (SC)
Dr. K.R. Lakshmanan v. State of Tamil Nadu, (SC)
State of Haryana v. O.P. Gupta etc., (SC)
Sam Hiring Co. v. A.R. Bhujbal, (SC)
Ranganath Parmeshwar Panditrao Mali v. Eknath Gaja
Peddinti Venkata Murali Ranganatha Desika Iyengar
Rajnibai v. Kamla Devi, (SC)
Saral Kumar v. State of Haryana, (SC)
Union of India v. Smt. Stayawati (SC)
P. Ambujakshi v. E.E. Sainudeen (SC)
Narendra Kumar v. Yarenissa, (SC)
V. Gokul Krishna v. M.C. Nanaiah (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Dinesh Kumar Agarwal v. Bank of India, (SC)
Collector of Commissioner Excise, Madras v. Tansi Structural Works Ind. Estate (SC)
State of Madhya Pradesh v. Hira Lal, (SC)
State of U.P. v. Haripal Singh , (SC)
State of Bihar v. Akhlakh Ahmed, (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
B.F. Murgod v. Union of India (S.C.)
Nutan Arvind v. Union of India, (SC)
Medical Council of India v. State of Rajasthan, (SC)
M.V.K. Gundarao v. Revenue Divisional Officer, Narasaraopet, (SC)
Improvement Trust, Sangrur v. Gurjit Singh Sandhu, (SC)
Ramesh Singh (Died) by L.Rs. v. State of Haryana, (SC)
S. Chinnappa Reddy v. State of Andhra Pradesh, (SC)
Ram Surat Singh Yadav v. State of Bihar (SC)
Union of India v. Dr. Ranjana Agrawal, (SC)
State of Punjab v. Gurmit Singh, (SC)
Bhagwan Dass v. State of Haryana, (SC)
Vineet Narain v. Union of India (SC)
Ram Saran v. Payare Lal, (SC)
Dr K.R. Tandon (Mrs) v. Om Prakash , (SC)
Cholamandalam Investments and Finance Co. Pvt. Ltd. v. Radhika Synthetics, (SC)
Delhi Cloth and General Mills Co. Ltd. v. State of Rajasthan, (SC)
Kochukakkada Aboobacker v. Attah Kasim, (SC)
Special Land Acquisition Officer v. V. T. Velu, (SC)
Indrani Raja Dural v. Madras Motor & General Insurance Co., (SC)
I.T.A.T., Hyderabad v. Dy. I.-T. Commr., Hyderabad
Kesavanchari Gopalakrishnan Achari v. Velu Achari Pappukutty Achari, (SC)
Pannalal Bansilal Patil v. State of A.P., (SC)
U.P. Jal Nigam, Lucknow v. M/s. Kalra Properties (P) Ltd. Lucknow, (SC)
Karnataka Public Service Commission v. P.S. Ramakrishna, (SC)
State of U.P. v. Bihari L.L. Mishra (SC)
Haryana Warehousing Corporation v. Ram Avtar, (SC)
Commissioner of Commercial Taxes, AP, Hyderabad v. G. Sethumadhava Rao, (SC)
Afzal v. State of Haryana, (SC)
Employees State Insurance Corporation v. Balaji Weaving Mills , (SC)
Padanathil Ruqmini Amma v. P.K. Abdulla, (SC)
State of Tamil Nadu v. L. Krishnan, (SC)
N. Narasimhaiah v. State of Karnataka, Union of India, (SC)
Mahanth Prasad Singh v. State of Bihar, (SC)
Radhika Devi v. Bajrangi Singh, (SC)
Puran Singh v. State of Punjab, (SC)
Deputy Inspector General of Police v. G. Pandian , (SC)
Raj Narain Prasad v. State of U.P. , (SC)
State of Haryana v. Om Parkash , (SC)
Rajender Deva v. M/s. Hari Fertilizers (SC)
State of Bihar v. Rajendra Agrawalla, (SC)
M/s. Murlidhar Shyamlal v. State of Assam, (SC)
Basant Lal v. State of U.P., (SC)
Life Insurance Corporation of India v. Shiva Prasad Tripathi, (SC)
S.V. Bhima Bhatta v. State of Karnataka, (SC)
Thirath Ram Saini v. State of Punjab (SC)
R. Sulochana v. Ullgannal (SC)
Bimlesh v. H.P.R.T.C. (SC)
Rajan Baboo v. U.P. Public Service Commission (SC)
Delhi Development Authority v. Kochhar Construction Work (SC)
Haryana State Industrial Development Corporation Ltd. v. Inderjeet Sawhney, (SC)
Akhand Pratap Singh Yadav v. Kunwar Surendra Pratap Singh, (SC)
Vasavadatta Cements v. State of Karnataka, (SC)
Cheran Transport Corporation Ltd. v. Regional Transport Authority, Coimbatore, (SC)
The Madhya Pradesh Co-Operative bank Limited, Jabalpur v. Additional Commissioner Of Income tax Madhya Pradesh, Bhopal, (SC)
Collector of Central Excise, Calcutta v. Pradyumna Steel Ltd., (SC)
Ganesa Reddiar v. Muniappa Reddiar (SC)
State of Haryana v. D.L. Uppal, (SC)
Mulak Raj v. State of Haryana, (SC)
H.S. Arora v. Union of India (SC)
Registrar General of India v. V. Thippa Setty , (SC)
Guruvayoor Devaswom Managing Committee v. Chairman, Guruvayoor Devaswom Managing Committee, (SC)
Jaya Devi (Smt.) v. State of Bihar, (SC)
Ahmedabad Municipal Corporation v. Shardaben & others, (SC)
Electronics Trade & Tech. Dev. Corp v. Indian Tech
Manohar Lal v. State of Rajasthan, (SC)
Drug Action Forum v. Union of India (SC)
State of Punjab v. Dharam Paul, (SC)
Municipal Commissioner, Calcutta Municipal Corp. v. Pijush Kanti Das, (SC)
Chief Commissioner of Income-tax v. V.K. Gururaj, (SC)
Union of India v. Darshna Devi, (SC)
Vellore Citizens Welfare Forum v. Union of India (SC)
Joginder Singh v. Smt. Jogindero, (SC)
Her Highness Mehr Tej., Nawab Sajeela Sultan v. State of M.P. (SC)
A. Nazar v. New India Assurance Co. Ltd., (SC)
Commissioner of Income Tax, Coimbatore v. Ayyanarappan and Co., Salem , (SC)
Commissioner of Wealth Tax, T.N.-Iii, Madras v. T.S. Sundaram, Madras , (SC)
Commissioner of Income Tax, Gujarat-I, Ahmedabad v. Shri Arbuda Mills Ltd., Ahmedabad , (SC)
Uma Shanker v. Sarabjeet, (SC)
Nitasha Paul v. Maharishi Dayanand University, Roh
Ms. Anamika Bishnoi v. Ms. Manju Chaudhry, (SC)
Bhawana Narula v. Ms. Manju Chaudhary, (SC)
Baldeva v. State of Haryana (SC)
Vineet Kumar Mathur v. Union of India, (SC)
Husna v. State of Punjab, (SC)
Harbans Lal v. State of Punjab, (SC)
State of Rajasthan v. Ram Narian, (SC)
Ms. Monika Bhasin v. Maharishi Daya Nand University (SC)
Puneet Sardana v. The State of Haryana, (SC)
M.P. Transport Workers' Federation Bhopal/State of M.P. v. Rajya Parivahan Karamchari Mahasangh, Ujjain , (SC)
Sumeet Malik v. Maharishi Dayanand University, Roh
State of Madhya Pradesh v. S.S. Akolkar, (SC)
Brij Mohan Suri v. The District Judge, Kanpur, (SC)
Ms. Bindu Bansal D/o Shri S.S. Bandal v. Maharishi
Yadavrao P. Pathade (Dead) by LRs. etc v. State of Maharashtra, (SC)
Ramjilal v. Ghisa Ram, (SC)
Karan Singh v. Bhagwan Singh (Dead) by LRs., (SC)
Chaman Singh v. Delhi Administration , (SC)
State of Orissa v. Arnab Kumar Dutta, (SC)
State of Tamil Nadu v. S. Subramaniam, (SC)
Kirloskar Brothers Ltd. v. Employees' State Insura
State of Himachal Pradesh v. Suresh Kumar Verma, (SC)
G. Viswanathan v. Hon'ble Speaker, Tamil Nadu Legislative Assembly, (SC)
S.B. International Ltd. v. Asstt. Director of General of F.T., (SC)
Sri Sri Lakshamana Yatendrulu v. State of A.P. (SC
State of Punjab v. Kulbir Singh (SC)
Bihar State Electricity Board v. Allied Refractories (Pvt.) Ltd (SC)
U.O.I. v. Anwar Ahmed Patel (SC)
M.C. Mehta v. Union of India (SC)
State of U.P. v. Banke Singh, (SC)
State of U.P. v. Rajendra Singh, (SC)
S. Swvigaradoss v. Zonal Manager, F.C.I., (SC)
Rajonji Dinshaji Engineer v. Amy Dhunjisha Gandhi (SC)
Inspector General of Police v. Thavasiappan, (SC)
Managing Director, MMTC Ltd., New Delhi v. Pramoda Dei alias Nayak (SC)
Osmania University, Hyderabad v. Abdul Rayees Khan, (SC)
State of Punjab v. Constable Sarwan Singh, (SC)
Workmen Employed in the Canteen in S.R.F. Ltd. v. Govt. of T.N. (SC)
Satish Kumar v. Jalandhar Improvement Trust, Jalandhar, (SC)
S.C. Mandakki v. Director Of Health And Family Welfare Service , (SC)
Malkiat Singh v. State of Punjab & others, (SC)
S.C. Mandakki v. Director of Health & Family Welfa
Dr. P.N. Puri and others v. State of U.P. and others, (SC)
P.N. Puri and others v. State of U.P. and others, (SC)
Raghbir Singh v. State of Haryana, (SC)
Sukhjeet Singh v. State of Punjab (SC)
State of Haryana v. Pala, (SC)
Karam Singh v. State of Punjab, (SC)
I.-T. Commr., Bombay v. M/s. Empire Estate, (SC)
Narayan Bal v. Sridhar Sutar, (SC)
Kesar Singh v. Sadhu, (SC)
Nirmaljit Singh v. Harnam Singh (dead) reptd. by his LRs., (SC)
State of Haryana v. Chandra Mani, (SC)
Ram Chandra Verma v. Jagat Singh Singhi, (SC)
Seshan & others v. The Special Tehsildar & Land Acquisition Officer, (SC)
Dr. D.C. Saxena v. Chief Justice of India (SC)
C. Masilamani Mudaliar v. Idol of Sri Swaminathaswami Thirukoil, (SC)
Commissioner of Income Tax, Madurai v. Shri S.S. Krishnamoorthy, Dindigul (S.C.)
J.H. Patel v. Subhan Khan (SC)
Vineet Narain v. Union of India, (SC)
Nilamani Routray v. Bennett Coleman & Co. Ltd., (SC)
Savita Samvedi v. Union of India, (SC)
Hindustan Shipyard Ltd. v. Dr. P. Sambasiva Rao etc., (SC)
Union of India v. V.K. Bhaskar , (SC)
State of U.P. v. Krishna Kumar Sharma (SC)
Fertilizer Corporation v. Rangadhar Nayak (SC)
U.P Jal Nigam v. Prabhat Chandra Jain, (SC)
Surjit Singh v. State of Punjab, (SC)
U.P. Jal Nigam v. Narinder Kumar Agarwal, (SC)
C.M.D., Punjab National Bank v. Rajendra Nath Chawla, (SC)
Mushtaq Ahmad v. Mohd. Habibur Rehman Faizi, (SC)
Petiti Nageswaramma v. Neelapala Venkateswarulu (SC)
C. Kasturi v. Secretary, Regional Transport Authority, (SC)
Gram Panchayat, Village Sufipind v. State of Punjab through Secretary, (SC)
P.K. Kutty Anuja Raja v. State of Kerala, (SC)
Surain Singh (dead) by LRs v. Mehenga (dead) by LRs, (SC)
Brij Pal v. State (Delhi Administration), (SC)
General Manager, Telephones, Ahmedabad v. V.G. Desai, (SC)
Vishakhapatnam Dock Labour Board v. E. Atchanna & Ors., (SC)
Indian Oil Corporation v. J. Krishna Murthy (SC)
Kailash Chand Joshi v. Rajasthan High Court , (SC)
M.M.T.C. Ltd. v. Assistant Collector of Central Excise (SC)
Kotak Chemicals v. Union of India (SC)
Haryana State Electricity Board v. Naresh Tanwar and another, (SC)
V.P. Shrivastava v. State of M.P., (SC)
Nityanand Sharma v. State of Bihar, (SC)
Sub-Divisional Inspector of Post, Vaikam v. Theyyam Joseph etc., (SC)
Municipal Committee, Abohar v. Regional Commissioner, E.S.I. Corp., (SC)
Punjab State Electricity Board, Patiala v. Sawinder Singh, (SC)
Namid Francis Nwazor v. Union of India, (SC)
Mukesh Rasiklal Patel v. U.O.I. (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Delhi Development Authority v. Skipper Construction (SC)
Sabitri Dei v. Sarat Chandra Rout , (SC)
Puttahonnamma v. C. Ganagadhara Murthy , (SC)
State of Rajasthan v. Seva Ram (SC)
State of Maharashtra v. Digamber Bhimashankar Tandale, (SC)
Surinder Kumar v. Ishwar Dayal, (SC)
Indian Aluminium Co. etc. v. State of Kerala, (SC)
Surendra Kumar v. Phoolchand (dead) through LRs, (SC)
Gursharan Singh v. New Delhi Municipal Committee, (SC)
St. Mary's School v. Cantonment Board, Meerut, (SC)
Pitambar Hemlal Badgujar v. Sub-Divisional Officer, (SC)
State of Orissa v. Rajakishore Das, (SC)
K. Kuppusamy v. State of T.N. , (SC)
Commissioner of Income Tax, Tamil Nadu v. City Mills Distributors (P) Ltd., (SC)
S. Baldev Singh Mann v. S. Gurcharan Singh, (SC)
Dharma v. Nirmal Singh alias Bittu, (SC)
M.C. Dhingra v. Union of India, (SC)
R.S.R.T.C. and another v. Ladulal Mali, (SC)
L. Rajaiah v. Inspector General of Registration & Stamps, Hyderabad, (SC)
State of Bihar v. Chhangur Prasad Seth, (SC)
K. John Koshy v. Dr Tarakeshwar Prasad Shaw , (SC)
Haryana State Cooperative Supply & Marketing Feder
Indermani Kirtipal v. Union of India & others, (SC)
State of U.P. v. O.P. Sharma, (SC)
Firdosh Fatima v. Firdosh Begum, (SC)
Dharamvir v. Amar Singh, (SC)
State of Bihar v. Bihar Chamber of Commerce, (SC)
M/S. Marikar Motors Limited v. Sales Tax Officer , (SC)
Lt. Col. Sawai Bhawani Singh Etc. v. The State Of Rajasthan , (SC)
Union Carbide Corporation Limited v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Sunder v. Imtiaz Ahmed (SC)
Glaxo Laboratories (India) Ltd. v. L.K. Shatye (SC)
Commissioner of Income Tax, Bombay v. Allied Chemicals Corporation (SC)
K. Krishanajuna Rao v. Commissioner of Survey (SC)
Bhagwant Kishore Sud v. Income Tax Appellate Tribu
State of Gujarat v. Kalabhai Vallabhbhai (SC)
K.J. Francis v. Commissioner of Income Tax (SC)
O. Bharathan v. K. Sudhakaran, (SC)
K.P.O. Moideenkutty Hajee v. Pappu Manjooran, (SC)
Union of India v. Indian Leads Private Limited (SC)
Dharangadhra Chemical Works Ltd. v. Union of India (SC)
M.B. Gopala Krishna v. Special Deputy Collector, Land Acquisition, (SC)
Koodalmanickam in Devaswom Managing Committee v. Thachudaya Kaimal @ Manickan Keralan (dead) by Lrs., (SC)
Osman Umar v. Malal Alibhai Nathu, (SC)
Bombay Environmental Action Group v. The Municipal Corpn. of Pune, (SC)
S. Noordeen v. V.S. Thiru Venkita Reddiar, (SC)
Amar Singh v. Lal Singh (SC)
State Of Maharashtra Through The Secretary v. Suresh Trading Company , (SC)
Bihar State Electricity Board v. Bihar 440 Volt Vidyut Upbhokta Sangh (SC)
The Vadakkenchary Co. Operative Servicebank Ltd. Etc. v. State of Kerala (SC)
Jay Engineering Works Ltd. v. Government of India, (SC)
Ranganathan v. Union of India (SC)
U.O.I. v. Naveen Jindal (SC)
Collector of Customs and Central Excise v. M/s. Lekhraj Jessumal and Sons, (SC)
Commissioner of Income-Tax v. Dr. Anand Sarabhai Trust and Executors, (SC)
Boorgu Jagadeshwaraiah & sons v. Pushpa Trading Co. (SC)
P.S. Sawhney v. Union of India, (SC)
Bharat Petroleum Corporation Limited v. Smt. Maltibai Sathe (SC)
Chairman and Managing Director, Andhra Bank v. Ramoo Ramesh (SC)
Chint Ram Ram Chand v. State of Punjab, (SC)
Union of India . v. Bibhas Chakravorty (SC)
State Bank of India v. Kashinath Kher, (SC)
Ajit Singh v. State Of Haryana , (SC)
Kuldeep Singh v. State of Haryana, (SC)
Kilasho Devi Burman v. Commissioner of Income-tax, West Bengal, Calcutta, (SC)
State of T.N. v. Kothari Sugars and Chemicals Ltd., (SC)
Ashrust Morris & CRISP v. Lawyers Collective (SC)
Commissioner of Income Tax v. Bharti Devi Sarabhai (SC)
State of T.N. v. Modern Mills Stores, Madras , (SC)
Gurnam Kaur v. Puran Singh (SC)
Senjeevanagar Medical & Health Employees Co-op. Housing Society v. Abdul Wahab, (SC)
Seth Bararsi Dass (Dead) by LRs. v. District Magistrate & Collector, Meerut, (SC)
U.P. Rajkiya Nirman Nigam Ltd. v. Indure Pvt. Ltd., (SC)
Officer on Special Duty (Land Acquisition) v. Shah Manilal Chandulal etc., (SC)
Sadasivam v. K. Doraisamy, (SC)
Gurbachan Singh v. Union of India, (SC)
Tamil Nadu Housing Board v. A Vismam (Dead) by LRs., (SC)
Dadar Avanti Co-op. Housing Society Ltd. v. Municipal Corpn., of Greater Bombay, (SC)
State of Bihar v. K. M. Zuberi, (SC)
Prem Family Private (Specific) Trust v. Commissioner of Income Tax , (SC)
Union of India v. Agro Engineering (Mp)Pvt. Ltd. , (SC)
Union of India (Uoi) v. Manager, Dirok Tea Estate , (SC)
M.C. Mehta v. Union of India (SC)
Gajendra Singh v. State of Rajasthan , (SC)
Jagdish Ramani v. Director National Research Centre (SC)
Ran Singh v. State of Haryana., (SC)
Maheshwari Sr. Hr. Secondary School v. Bhikha Ram Sharma, (SC)
Ansaram Rambhau Yelve v. State of Maharashtra, (SC)
Hari Chand v. State of Delhi, (SC)
State of Rajasthan v. Kalyan Sundaram Cement Industries Ltd., (SC)
Pankaj Kumar Saha v. The Sub-Divisional Officer, Islampur, (SC)
Union of India v. S.D. Gupta and others, (SC)
Maheshwari Sr. Hr. Secondary School v. Bhikha Ram Sharma, (SC)
Anukul Chandra Pradhan v. U.O.I. (SC)
People's Union For Civil Liberties v. U.O.I. (SC)
State of Kerala v. George Joseph, (SC)
Ram Jatan v. Deputy Director of Consolidation, (SC)
T.K.V.T.S.S. Medical Educational and Charitable Trust v. State of T.N., (SC)
Union of' India v. M/s. Shri Ram Rayons, (SC)
Rev. Father Brain E Fernandes v. State of Maharashtra (SC)
Savitri Devi v. State of Haryana, (SC)
Union of India v. Ajaib Singh, (SC)
S. Ajarma Bi @ S. Hajaram Bibi v. S. Khurshid Begum, (SC)
Nandkumar Vishnu Narkar v. Maharashtra State Road Transport Corporation (SC)
Ahmedabad Mfg. and Calico Printing Co. v. A.V. Joshi (SC)
S. Lakshmi v. State of Kerala (SC)
Indian Council for Enviro-Legal Action v. Union of India, (SC)
Commissioner of Income-tax (Central-II) v. M/s. Duncan Brothers and Co. Ltd., (SC)
Commissioner of Income-tax v. Kilkotagiri Tea and Coffee Estate Co. Ltd., (SC)
Union of India v. A. Sanyasi Rao, (SC)
Union Of India v. Victory Plastics Pvt. Ltd. , (SC)
State of U.P. v. Zia Khan , (SC)
A. Arumugam Chettiyar v. Smt. Lokanayakamma, (SC)
State v. S.J. Choudhary, (SC)(Constitution Bench)
Kundanbhai Dulabhai Shaikh v. Distt. Magistrate, Ahmedabad, (SC)
J. Jayalalitha v. M. Chenna Reddy and ors., (SC)
Yusuf Musa Chauhan v. State of Maharashtra, (SC)
In Re : Bal Thackeray, Editor Samna , (SC)
State of M.P. v. R.N. Joshi (SC)
Hindu College v. Sadhu Ram Saini (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Mukhtiar Ahmed v. Smt. Husan Bano, (SC)
Raghunath v. Popat Lal, (SC)
Puttu Lal v. State of Uttar Pradesh, (SC)
Kahandu Daulat Dangde v. Jay Wantrao Yadavrao Kharade , (SC)
Commissioner of Income Tax, Gujarat v. Bhavnagar Salt & Industrial Works Pvt. Ltd., (SC)
Sant Singh v. The Additional District Judge, Jhansi, (SC)
Abdul Quadir v. Maimoona Khatoon, (SC)
Swetambar Sthanakwasi Jain Samiti v. Alleged Committee of Management, Sri R.J.I. College, Agra, (SC)
Sahadu Bala Botre v. Namdeo Bapuji Kerala, (SC)
M.C. Mehta v. Union of India, (SC)
State of A.P. v. Merit Enterprises (SC)
Tribhuvan Das G. Patel v. Commissioner of Income Tax, Bombay (SC)
Municipal Corporation of Delhi v. Gobind Ram, Kahan Chand (SC)
M.C. Mehta v. Union of India (Uoi) (SC)
K. Nandakumar v. Managing Director, Thanthal Periy
Balmokand Khatri Educational & Industrial Trust, Amritsar v. State of Punjab, (SC)
Steel Authority of India v. New Marine Coal Co. (Pvt.) Ltd., (SC)
J.R. Jani v. Ahmed Ebrahim of Rangoon, (SC)
Union Territory, Chandigarh Administration v. Managing Society, Goswami GDSD College, (SC)
Dodsal (P) Ltd v. Delhi Electric Supply Undertaking of the Municipal Corp. of Delhi, (SC)
Abdul Aziz Abdul Razak v. Municipal Corpn. of Greater Bombay, (SC)
State of Uttar Pradesh etc. v. Ram Kumari Devi etc., (SC)
Municipal Committee, Sirhind v. Parshotam Dass, (SC)
Mathai Thomas v. Ouseph Anna (SC)
Singhai Lal Chand Jain (dead) v. Rashtriya Swayam Sewak Sangh, Panna, (SC)
I.-T. Commr., Gujarat v. Jyoti Ltd., (SC)
Union of India (Uoi) v. Mafatlal Fine Spinning & Manufacturing Co. Ltd. , (SC)
U.P. State Electricity Board v. U.P. Bizali Karamchari Sangh . (SC)
National Council for Cement and Building Materials v. State of Haryana, (SC)
Union of India v. Ram Sua Sharma (SC)
J.L. Jain. v. Union of India (SC)
Satyendra Chandra Jain v. Punjab National Bank (SC)
Union of India v. Moti Lal and others, (SC)
State of Punjab v. Darshan Singh, (SC)
U.T. Chandigarh v. Charanjit Kaur (SC)
Union Territory of Chandigarh v. Charanjit Kaur, (SC)
Ritesh R. Sah v. Dr. Y.L. Yamul, (SC)
Pali Devi v. Chairman Managing Committee, (SC)
Secretary to Government, Prohibition & Excise Department v. L. Srinivasan, (SC)
State of U.P. v. Ramashyraya Yadav, (SC)
M/s Jain Motor Car Co. Delhi v. Smt. Swayam Prabha Jain, (SC)
J. Jose Dhanapaul v. S. Thomas, (SC)
S.C. Jha v. State of M.P. , (SC)
State of W.B. v. Sultan Singh , (SC)
Union Of India v. Ranchi Municipal Corpn. Ranchi , (SC)
Mangal Singh v. Nathu Singh (SC)
Khadi & Village Industries Commission, Sattur, T.N. v. State of T.N. (SC)
Babulal v. Raj Kumar, (SC)
Dr. Ghanshyam Jaiswal v. Kamal Singh, (SC)
Dipika Devi v. Bhaba Kanta Hazarika (SC)
Dev Raj (dead) through LRs. v. Harbans Singh (deed) through Lrs., (SC)
Dr H. Phunindre Singh v. K.K. Sethi, (SC)
Buffalo Traders Welfare Association v. Union of India (SC)
Chatna, Legal Advsry Womens and Children Wel. v. Union of India (SC)
Vellore Citizens Welfare Forum v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Baldev Singh v. Punjab National Bank, (SC)
Ashok Kumar Singhal v. State Of M.P. , (SC)
Padmini Chandrasekharan v. R. Rajagopal Reddy, (SC)
L.I.C. of India, Bombay v. Commissioner of Income Tax, Bombay, (SC)
Delhi Science Forum v. Union of India, (SC)
Municipal Committee, Bahadurgarh v. Krishnan Behari, (SC)
Bank of Baroda v. Rajender Pal Soni, (SC)
Fertilizer Corporation of India Ltd. v. Union of India, (SC)
Anil v. State of Maharashtra, (SC)
R. M. Tewari v. State (NCT of Delhi), (SC)
Costao Fernandes v. State at the instance of D.S.P., CBI, Bombay, (SC)
Director, A.I.I.M.S. v. Dr. Nikhil Tandon, (SC)
Mohd. Alam Khan v. Narcotics Control Bureau, (SC)
Bank of India v. Bank of India Officers' Association , (SC)
Achutrao Haribhau Khodwa v. State of Maharashtra, (SC)
State of Punjab v. Ajit Singh (SC)
Bharat Forge Company Limited v. A.B. Zodge, (SC)
Manzoor Ahmed Mazumadar v. State of Meghalaya (SC)
Mansu v. Shadi Ram, (SC)
Prakash Trading Co., M/s. v. Commissioner of Incom
Sri-La-Sri Sivaprakasa Pandara Sannadhi, Avargal v. Smt. T. Parvathi Ammal, (SC)
Commissioner of Income Tax, Central Ix, Bombay v. Apar Limited (SC)
Baddula Lakshmaiah v. Sri Anjaneya Swami Temple (SC)
Rajamani v. Oriental Insurance Co. Ltd., Coimbatore (SC)
Secretary, Irrigation and Power Department, Govt. of Orissa v. Niranjan Swain (SC)
Mobina Begum/Indian Assn. For Development of Rural Areas v. Union of India (Uoi) (SC)
Dattatraya Ganesh Kulkarni v. Appa Tukaram Mude (SC)
M.C. Mehta v. Union of India (SC)
Hira Lal v. State of Maharashtra, (SC)
Industrial Credit v. M/s. Srinivas Agencies , (SC)
Junjaram v. Bhaurao, (SC)
State of Orissa v. Jugal Kishore Khatua (SC)
Association of Chemical Workers v. S. D. Rane and
State of Karnataka v. Moin Patel, (SC)
Vineet Narain v. Union of India (SC)
State of Maharashtra v. Mehtabi , (SC)
Union of India v. M/s G.S. Atwal and Co. (Asansole), (SC)
Gowrishankar v. Joshi Amba Shankar Family Trust, (SC)
Parsini (Dead) through LRs. v. Atma Ram, (SC)
Surinder Kaur v. State of Punjab, (SC)
Municipal Corporation of Greater Bombay v. Mafatlal Industries, (SC)
Ramesh Singh v. Cinta Devi, (SC)
Ravindra Trimbak Chouthmal v. State of Maharashtra, (SC)
K. Narasimha Rao v. T.M. Nasimuddin Ahmed, (SC)
Gurbachan Singh v. Shivalak Rabber Industries, (SC)
Union of India v. Corporal A.K. Bakshi, (SC)
K. Narasimha Rao V. T.M.Nasimuddin Ahmed, (SC)
Bibhuti Bhushan Chaudhary v. Union of India (SC)
J. Ashok Kumar v. State of Andhra Pradesh, (SC)
Krishi Utpadan Mandi Samiti, Haldwani v. M/s. Indian Wood Products Ltd., (SC)
Calcutta Iron Merchants Association v. Commissioner of Commercial Taxes, (SC)
Commercial Tax Officer v. Emkay Investments Pvt. Ltd., (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
S. Said-ud-din v. Court of Welfare Commissioner Bhopal Gas victims Tribunal (SC)
Anand Prakash Singh v. Union of India (Uoi) (SC)
Union Of India v. S.J. Thanawalla , (SC)
G. Sundareswararao v. The Government of A.P., (SC)
Pradip Gogoi v. State of Assam , (SC)
All India Judges' Association v. Union of India (Uoi) (SC)
U.P. Shiksha and Education Board v. Rajender Prasad Gupta, (SC)
State of Bihar v. Ramdeo Yadav, (SC)
State of U.P. v. Fazilar Rehman (SC)
Drug Action Forum v. Union of India (SC)
Raghuvir Saran Agarwal v. State of U.P. , (SC)
Lakhi Baruah v. Padma Kanta Kalita, (SC)
Shimla Development Authority v. Asha Rani, (SC)
Delhi Development Authority v. Shilpa Co-op. Group Housing Society Ltd., (SC)
W.B.S.E.B. v. Fakir Chand Rice Mills, (SC)
Namdi Francis Nwazor v. Union of India (Uoi) , (SC)
Shaheen Welfare Association v. Union of India, (SC
Nain Kaur v. State of J&K, (SC)
State of Rajasthan v. Kishore, (SC)
State of Haryana v. Rajinder Singh, (SC)
V. Subba Rao v. Secretary to Govt. Panchayati Raj & Rural Development, Government of A.P., (SC)
Govt. of T.N. v. P.A. Manickam (SC)
Al-Karim Educational Trust v. State of Bihar (SC)
P.N. Venugopal and D. Yadagiri v. A.P. State Electricity Board , (SC)
State of Punjab v. Sukhdev Singh (SC)
U.P. State Road Transport Corporation v. Basudeo Chaudhary . (SC)
Gopalji Khanna v. Allahabad Bank, (SC)
Union of India v. K.V. Vijeesh, (SC)
B.N. Sharma v. Commissioner of Income Tax, Orissa , (SC)
Vareli Weaves Pvt. Ltd. v. Union of India, (SC)
Pratap v. State of Rajasthan, (SC)
Collector of Central Excise, Hyderabad v. M/s. Vaz
I.-T. Commr., Lucknow v. M/s. Narang Dairy Products, (SC)
Anil Sen Gupta Alias Anil Kr. Sen v. Dhirendra Nath Basak (Deceased) By Lrs. (SC)
Beni Madhav Singh v. Ram Naresh (SC)
Lufthansa German Airlines v. Vij Sales Corporation (SC)
M.C. Mehta v. Union of India (SC)
Union of India v. Ram Phal, (SC)
Employers in relation to the Management of Reserve Bank of India v. Their Workmen, (SC)
Umashakar Panda v. State of Madhya Pradesh, (SC)
Ranjit Hazarika v. State of Assam , (SC)
Sri Chand Kasera v. State of Bihar , (SC)
Phiroze Dinshaw Lam Etc v. Union Of India , (SC)
Attiq-Ur-Rehman v. Municipal Corporation of Delhi, (SC)
Surjit Singh v. Balbir Singh, (SC)
Ismail Abdul Latif Shaikh v. State of Maharashtra, (SC)
Raj Kumar Bindlish v. State of Haryana, (SC)
Directorate General, Doordarshan House v. Lalit Vikram , (SC)
S.K. Sood v. Union of India (SC)
Commissioner of Income Tax, Bombay v. Bombay Dyeing and Manufacturing Company Limited, (SC)
Bihar State Board of Religious Trust v. Ramsubaran Das, (SC)
Calcutta State Transport Corporation v. Commissioner of Income Tax, West Bengal, (SC)
Pavani Sridhara Rao v. Government of A.P., (SC)
Delhi Water Supply & Severage Disposal undertaking v. State of Haryana, (SC)
Sarla Dixit v. Balwant Yadav, (SC)
M/s. P.B. Deb and Associates v. Sunanda Roy, (SC)
Kerala State Financial Enterprises Ltd. v. Jacob Alexander, (SC)
Shri Mahaliamman Temple and Vigneswarar Koil v. Vijayammal, (SC)
Vitthalbhai Bakorbhai v. Executive Engineer, Capital Project, (SC)
Commissioner of Income-tax v. M/s. All India Tea and Trading Co. Ltd., (SC)
Ahmedabad Manufacturing and Calico Printing Co. Ltd. v. A.V. Joshi, (SC)
B.L. Wadehra, Dr. v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Ashrust Morris & Crisp v. Lawyers Collective (SC)
Manickram v. Balukhan (SC)
State of U.P. v. Shri Krishna Pandey, (SC)
Government of Andhra Pradesh v. Kalleti Chengaiah, (SC)
Ajit Singh Januja v. State of Punjab, (SC)
Sahkari Samitiyan Vyavasthapak Union etc. v. State of Rajasthan, (SC)
State Of Assam v. Radha Kanoo (Smt) , (SC)
Vineet Narain v. UOI (SC)
Kadra Pehadiya v. State of Bihar (SC)
State of Maharashtra v. Prabhakar Bhikaji Ingle, (SC)
Durga Prasad v. Naveen Chandra, (SC)
State of U.P. v. Nand Kishore Shukla, (SC)
B. Shankranand v. Common Cause and others, (SC)
State of Punjab v. Dharam Pal (SC)
Nuclear Power Corpn. Ltd. v. Hodal Singh (SC)
M.C. Mehta v. Union of India (SC)
Anil Kumar Karnwal v. State of U.P. (SC)
News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board (SC)
Vinay Balachandra Joshi v. Reg. General Supreme Court of India (SC)
Union of India v. Jaswant Rai Kochhar, (SC)
Commissioner Of Income Tax, Calcutta [Central] v. M/s.Paharpur Cooling Towers Private Limited, (SC)
M/s. Avtar Singh and Co. Pvt. Ltd. v. M/s. S.S. Enterprises, (SC)
State of Kerala v. K. Moideenkutty, (SC)
Ram Piari v. Land Acquisition Collector, Solan, (SC)
Mohan v. Anandi, (SC)
Bakshish Singh (Dead) by LRs. v. Arjan Singh, (SC)
Ramanuja Naidu v. V. Kanniah Naidu, (SC)
Gurnam Singh v. Sub-Divisional Officer (Civil), Kaithal, (SC)
Collector Of Central Excise,New Delhi v. Louis Shoppe & Anr., (SC)
Ambey Devi v. State of Bihar, (SC)
Commissioner of Income Tax v. M/s. Mafatlal Gangabhai and Co. (P) Ltd., (SC)
R.D. Upadhyay v. State of A.P. (SC)
State Bank of Travancore v. Kayamkulam Municipal Council (SC)
M. Venkateswarlu etc. v. Government of Andhra Pradesh, (SC)
A. Mahudeswaran v. Government of Tamil Nadu, (SC)
Anuradha Mukherjee v. Union of India, (SC)
Navneet Rajan Wasan v. Union of India, (SC)
Supreme Court Legal Aid Committee v. U.O.I. (SC)
Kalinath Munda v. State of Bihar (SC)
Jagdish Narain v. State of U.P., (SC)
Raghubir Singh v. State of Punjab, (SC)
Vijai Singh v. State of Rajasthan, (SC)
State of Karnataka v. Satish , (SC)
New Bank of India Employees Union v. Union of India, (SC)
State of M.P. v. Yusuf Khan , (SC)
H.G. Venkatachalliah Setty v. Union of India (SC)
South East Asia Shipping Co. Ltd. v. Nav Bharat Enterprises Pvt. Ltd. (SC)
Boota Singh v. Sher Singh (SC)
Sathi Roop Lal v. Malti Thapar (Mrs) (SC)
C. Subrahmanyam v. K. Ramanjaneyullu (SC)
Delhi Auto and General Finance Private Limited v. Tax Recovery Officer, Income Tax and ors. (SC)
State of W.B. v. Murari Mohan Maity (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
World Saviors v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Ram Janam v. Radhakrishna Chaube, (SC)
Commissioner of Income Tax, Shilong v. Jai Prakash Singh, (SC)
Kanyakumari District Sidha and Ayurveda Vaidyar Sangam v. Government of T.N., (SC)
Ajit Singh v. Niranjan Dass Rahi , (SC)
State Bank of Patiala, Patiala v. Commissioner of Income Tax, Patiala, (SC)
Gopalan Krishnankutty v. Kunjamma Pillai Sarojini Amma, (SC)
Vineet Narain v. U.O.I. (SC)
Hookiyar Singh v. Special Land Acquisition Officer, (SC)
A. Chinnappa v. V. Venkatamuni, (SC)
Mohd. Ayub Khan v. Prof. Bhim Singh, (SC)
M.C. Mehta v. Union of India (SC)
New Item "Hindustan Times" A.Q. F.M. Yamuna v. Central Pollution Control Board (SC)
Commissioner of Income Tax, Madras v. M/s. Thanti Trust, Madras, (SC)
Kashi Nath Mishra v. Vikramaditya Pandey (SC)
Rafiq Khan v. Laxmi Narayan Sharma (SC)
Union of India (Uoi) v. R.N. Hegde, (SC)
Director, Doordarshan Kendra, Trivandrum v. S. Kuttan Pillai , (SC)
Y.H. Pawar v. State of Karnataka, (SC)
Dr. B.P. Yadav v. Dr. Ratneshwar Prasad Singh, (SC)
Sharma's Nursing Home v. Delhi Admn. (SC)
Niranjan Prasad v. State of Madhya Pradesh, (SC)
Kalpana Behera v. Union of India (SC)
Gayatrilaxmi Bapurao Nagpure v. State of Maharashtra, (SC)
M. Ramjayaram v. General Manager, South Central Railway, (SC)
V.M. Gadre (Dead) by LRs v. M.G. Diwan, (SC)
Admission Committee, C.I.I. 1995 v. Anand Kumar , (SC)
M. Ramjayaram v. General Manager, South Central Railway, (SC)
T.N. Tiwari v. Union of India (SC)
Union of India (Uoi) v. A. Vasu (SC)
Union of India (Uoi) v. S.S. Kothiyal (SC)
Municipal Corporation of Greater Bombay v. Chhotalal Gajanan Khole (SC)
Madhukar Rao v. Claims Commissioner (SC)
State of Goa v. Smt. S.A. Abdul Karim Etc. (SC)
M.C. Mehta v. Union of India, (SC)
World Saviors v. Union of India (SC)
Mohd. Aslam v. UOI (SC)
M.C. Mehta v. Union of India (SC)
Masipatla Raghavulu v. Revenue Divisional Officer, L.A.O. Peddapalli, (SC)
Seethammal v. Senthil Finance, (SC)
Ashish Handa v. Chief Justice of High Court of Pun
M.C. Mehta v. Union of India (SC)
Rambhau v. Shantabai , (SC)
Lilaben Udesing Gohel v. Oriental Insurance Company Ltd., (SC)
Basavva v. Spl. Land Acquisition Officer, (SC)
Ishwar Lal Premchand Shah v. State of Gujarat, (SC)
Karnataka State Road Transport Corporation v. K.V. Sakeena, (SC)
V.G. Kulkarni v. Spl. Land Acquisition Officer, (SC)
Rajashekar Sankappa Taradandi v. Asstt. Commissioner & Land Acquisition Officer, (SC)
Bhagat Singh (Hav.) v. State of Haryana, (SC)
G.N. Khajuria v. D.D.A., (SC)
Subhashgir Khushalgir Gosavi v. Special Land Acquisition Officer, (SC)
State of Orissa v. Divisional Manager, LIC, (SC)
Nagar Mahapalika, Meerut v. M/s. Prem Nath Monga Bottlers Pvt. Ltd., (SC)
Telecom District Manager, Goa v. V.S. Dempo and Co., (SC)
Commissioner of Income-tax v. M/s. Satyanarayana Saw Mills, (SC)
Baljit Singh v. Delhi Golf Club (SC)
Hariram Patidar v. M.P. Pollution Control Board (SC)
United Bank of India v. Bengal Behar Construction
State of U.P. v. Raj Karan Singh (SC)
Ratan Lal Bohra v. State of Rajasthan, (SC)
Director General of Police v. Mrityunjoy Sarkar, (SC)
Jarnail Singh v. State of Punjab (SC)
J. Jayalalttha v. M. Chenna Reddy (SC)
State of Rajasthan v. Vinod Kumar (SC)
State of Bihar v. Ranchi Zila Samta Party, (SC)
Chief Superintendent, Government Livestock Farm Hissar v. Ramesh Kumar (SC)
Baij Nath v. State of Punjab, (SC)
Satya Parkash Gupta v. State of Haryana (SC)
Commandant, T.N. Special Police v. D. Paul (SC)
Deputy Commissioner v. Board of Trustees of the Visakhapatnam Port Trust (SC)
Howrah Genatantrik Nagarik Samity v. State of W.B.
M.C. Mehta v. Union of India (SC)
R.D. Upadhyay v. State of Andhra Pradesh (SC)
Imperial Chit Funds (P) Ltd. v. Income Tax Officer
Union of India v. M/s Bangalore Wire Rod Mill, (SC
A. S. Narayana Deekshitulu v. State of A.P., (SC)
Laxmikant v. Satyawan, (SC)
R.D. Upadhyay v. State Of A.P. , (SC)
Ludhiana Improvement Trust v. Brijeshwar Singh Chahal, (SC)
Pasupati Overseas Pvt. Ltd. v. Collector of Customs, Madras (SC)
Boddula Krishnaiah v. State Election Commissioner, A.P., (SC)
Welfare Association, Faridabad v. Rajiv Kapoor , (SC)
State of U.P. v. M/s. Hindustan Safety Glass Works (P) Ltd., (SC)
J.H. Patel v. Subhan Khan (SC)
M.C. Mehta v. Union of India (SC)
Radha v. Mohinder Kumar (SC)
Rakesh Kumar Singh v. The Committee of Management, Raibrali, (SC)
Tahir v. State (Delhi), (SC)
Gian Kaur v. State of Punjab, (SC)
State of West Bengal v. Tropical School Employees' Union, (SC)
Union of India (Uoi) v. Raj Rani (SC)
Union of India (Uoi) v. Swaran Singh (SC)
A.S. Chinnaswamy v. State of T.N. (SC)
M.C. Mehta v. Union of India (SC)
D.P. Bhattacharya v. West Bengal Pollution Control Board (SC)
News Item Dated 9.3.96-The Statesman News Item Dat
Vijendra Kumar Goel v. Kusum Bhuwania (Smt) (SC)
State of A.P. v. McDowell and Co., (SC)
Karnal Improvement Trust v. Ram Parkash , (SC)
Divisional Level Committee v. Sahu Stone Crushing Industries , (SC)
Collector of Central Excise v. R.M.D.C. Press Pvt.
Renu Bala Kalita (Smt) v. Dhiren Chakravarty , (SC)
Land Acquisition Officer, Hyderabad etc. v. Male Pullamma, (SC)
Commissioner of Income-Tax v. Ambalal Sarabhai D. Trust, (SC)
Lokendra Singh v. State Of M.P. (SC)
K. Jayadevan Nair v. Krishna Pillai (died), (SC)
Chandigarh Admn. through the Estate Officer, U.T., Chd. v. M/s Johnson Paints and Varnish Co., (SC)
Financial Commissioner (Taxation), Punjab v. Harbhajan Singh, (SC)
Mohd. Aslam v. Union of India, (SC)
Collector of Central Excise v. National Chemicals Industries Ltd., (SC)
Smt.Gowramma v. Lao-Cum-Mandal Revenue Officer, Parti Rangareddy District, (SC)
Government of A.P. v. H.E.H., The Nizam, Hyderabad, (SC)
State of Punjab v. Surjit Singh Conductor, (SC)
Bashir Ahmad v. State of Punjab, (SC)
Union of India v. Major General Madan Lal Yadav [Retd.], (SC)
U.P. State Electricity Board v. Ram Autar (SC)
State of Bihar v. Samsuz Zoha etc., (SC)
Balbir Singh Negi v. Union of India & others, (SC)
Chief Administrator v. Abhaya Charan Mishra (Dr.) (SC)
Pilla Sitaram Patrudu v. Union of India, (SC)
Rajasthan State Road Transport Corporation v. Nand Lal (SC)
Ram Dhiraj Pandey v. Union of India (SC)
Dilwan Singh v. State of Haryana, (SC)
Jagbir Singh v. State of Haryana, (SC)
Major Radha Krishan v. Union of India, (SC)
Anukul Chandra Pradhan v. U.O.I. (SC)
P.M.A. Metropolitan, Most Rev. v. Moran Mar Marthoma Mathews, (SC)
Union of India v. Paliwal Electricals (P) Ltd., (SC)
Bharmappa Nemanna Kawale v. Dhondi Bhima Patil, (SC)
M/s United Copiex (India) Pvt. Ltd. v. Commissione
Nagammai Cotton Mills etc Asstt. v. Director, Regi
State of Karnataka v. Krishnoji Rao, (SC)
Union of India v. Laxman Gajanan Desai , (SC)
State of Punjab v. Rajinder Singh (SC)
Tarlok Singh v. Vijay Kumar Sabharwal, (SC)
S.R. Sinha v. Mrinal Sengupta (S.C.)
R. Puthunainar Alhithan v. P.H. Pandian, (SC)
Commissioner of Income-Tax v. G. Parthasarthy Naidu (SC)
Ram Partap Chandel v. Chaudhary Lajja Ram (SC)
Union of India v. M/s. Jesus Sales Corporation, (SC)
Preetam v. State of Madhya Pradesh, (SC)
Chandigarh Administration, U.T., Chandigarh v. Ajay Manchanda etc., (SC)
Prasanna Kumar Roy Karmakar v. State of West Bengal, (SC)
State of U.P. v. Noorie, (SC)
State of U.P. v. J.N. Mishra (SC)
People'S Union For Civil Liberties (Pucl) v. Union of India (Uoi) , (SC)
Executive Officer v. E. Tirupalu, (SC)
Pattu Lal v. State of Punjab, (SC)
State Bank of Patiala v. S.K. Sharma, (SC)
O.K. Udayasankaran & Ors. v. Union of India & Ors., (SC)
Regional Provident Fund Commissioner etc. v. Shillong City Bus Syndicate, (SC)
Ramanand Prasad Singh v. Union of India, (SC)
Nirav International v. Collector of Customs Madras , (SC)
Commissioner of Income-tax, Madras v. M/s. Gemini Pictures Circuit Pvt. Ltd. (SC)
D.S. Thimmappa v. Siddaramakka, (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Indian National Congress v. Election Commission of India (SC)
Mohsin Unissa v. Tamil Nadu Public Service Commission, (SC)
Girish Yadav v. State of M.P., (SC)
Satya Narain Pareek v. State of Rajasthan, (SC)
M.P. Chandoria v. State of M.P., (SC)
Union of India and others v. Dharma Pal and others
Rafiq Mohd. v. State Government of M.P., (SC)
T. Venkata Narayana v. Smt. Venkata Subbamma (dead), (SC)
I.T.C. Limited v. Collector Of Central Excise, Delhi (SC)
Collector of Central Excise v. Pharmasia Private L
Zila Dastavej Lekhak Association, Banda v. State of U.P., (SC)
Deputy General Manager, Redesignated as Deputy Director, ISB v. Sudarshan Kumari, (SC)
H.P.M.C. v. Suman Behari Sharma, (SC)
Sushila Devi etc. v. State of Haryana, (SC)
P. Lakshmana Rao v. Union of India (S.C.)
Narasingh Patnaik v. State of Orissa, (SC)
Mills Douglas Michael v. Union of India, (SC)
Anukul Chandra Pradhan v. UOI (SC)
Union of India v. Puranmal Lalchand Mundra (SC)
Shubhangi Shivjirao Ghatge (Smt) v. Life Insurance Corporation of India (SC)
Union of India v. Janki Mahto, (SC)
Namburi Basava Subrahmanyam v. Alapati Hymavathi, (SC)
Hukam Chand v. State of Haryana, (SC)
Commissioner Of Wealth Tax, Lucknow v. Raja Vishwanath Pratap Singh, (SC)
Commissioner of Income Tax, Bangalore v. Sharadamma, (SC)
M.C. Mehta v. Union of India (SC)
Ghulam Din Buch v. State of Jammu & Kashmir, (SC)
State of U.P. v. Ameer Ali, (SC)
State Bank of India Staff Association v. State Bank of India, (SC)
Smt. P. Mahalakshmi v. Commissioner Of Income-Tax , (SC)
State of Gujarat v. Thakkar Devchandbhai Laljibhai (SC)
Smt. Kanchan Devi v. Pramod Kumar Mittal, (SC)
Union Carbide Corpn. Ltd. v. Union of India (SC)
Vikramjeet Singh v. High Court of Judicature at Allahabad (SC)
Govind Das v. State of Bihar (SC)
State of Haryana v. Kamla, (SC)
Dr. Shipra etc. etc. v. Shanti Lal Khoiwal etc. etc., (SC)
Municipal Corporation of Delhi v. Kamla Devi, (SC)
Municipal Corporation of Delhi v. M/s. Trigon Investment and Trading Pvt. Ltd., (SC)
Commissioner of Income-Tax v. National Palayacot C
Bhim Singh, President J&K Panthers Party v. Election Commission of India, (SC)
Common Cause a Registered Society v. Union of India, (SC)
Rorukola Shramik Sangh Thr. Its Secretary v. Union of India (SC)
Rautu Bodra v. State of Bihar (SC)
M. Vijayalaxmi v. G. Goverdhan Reddy (SC)
M.C. Mehta v. Union of India (SC)
Indian Aluminium Cables Ltd. v. Haryana State Electricity Board (SC)
Bharat Builders (Pvt.) Ltd. v. Parijat Flat Owners Co- Operativehousing Society Ltd. , (SC)
Bhim Singh, Presidentjammu & Kashmir Pantheres Party v. The Election Commissioner Of India , (SC)
Mahe Beach Trading Co. & Etc. v. Union Territory O
Union of India v. Suhrid Geigy Ltd. , (SC)
Anil Kumar Karnwal v. State of U.P. (SC)
Saushish Diamonds Ltd. v. National Insurance Co. Ltd. (SC)
Ram Dulari Bai v. Madanlal Bajaj , (SC)
T.R. Thandur v. Union of India, (SC)
Bihar State Unemployed Civil Engineers Association v. State of Bihar, (SC)
State Bank of India v. Presiding Officer , (SC)
Superintendent, Govt. T.B. Sanatorium v. J. Srinivasan , (SC)
L.M. Mahurkar v. Bar Council of Maharashtra, (SC)
(Dr.) Haniraj L. Chulani v. Bar Council of Maharashtra and Goa, (SC)
State of U.P. and others v. Dr. Deep Narain Tripathi, (SC)
Shiv Sagar Tiwari v. Union of India (SC)
M/s. Taraknath v. Sushil Chandra Dey by Lrs., (SC)
Dr. H. Mukherjee v. S.K. Bhargava, (SC)
Jotindra Nath Roy v. Surendra Bikram Singh Agarwal, (SC)
Vineet Narain v. Union of India (SC)
Col. Surinder Pal Singh Bhattal (Retd.) v. Rakesh Kumar Jain, (SC)
Mubbi Alias Mubinudin v. State of M.P. (SC)
Timber Pvt. Ltd. v. Wazir Jai Singh (SC)
Rakesh Singha v. State of H.P., (SC)
M.C. Mehta v. Union of India (SC)
Vellore Citizens Welfare Forum v. Union of India (SC)
State of Rajasthan v. Sarvotam Vegetables Products
Mohammed Essa Moosa Sait v. Commissioner of Gift-Tax (SC)
Waterfall Estates Ltd., M/s. v. Commissioner of Income Tax, Tamil Nadu I, Madras, (SC)
Urban Improvement Trust, Jodhpur v. Gokul Narain, (SC)
A.K. Singh v. Uttarakhand Jan Morcha (SC)
M.C. Mehta v. Union of India (SC)
Standard Games v. State of U.P., (SC)
Ramanand Ramnath v. The State Of Madhya Pradesh, (SC)
Ram Nath Mahto v. State of Bihar, (SC)
Rammoo v. State of M.P.(SC)
State of Maharashtra v. Mahboob S. Allibhoy, (SC)
M.C. Mehta v. Union of India (SC)
Y.P. Ohri v. Snigdha Sardar (SC)
High Court of Judicature at Patna v. Pandey Madan Mohan Prasad Sinha (SC)
Union of India v. V.B. Hajela (SC)
Raja Ram Yadav v. State of Bihar, (SC)
Delhi Administration v. Tribhuvan Nath, (SC)
Dr. Neeraj Bala Goswami v. State of U.P. and others, (SC)
T. Balakrishnan v. Union of India and another, (SC)
K.S. Rao v. P. Venka Teswara (SC)
Gram Panchayat v. Amar Singh (dead) by LRs., (SC)
Union of India v. Rattan Singh, (SC)
Surajdeo Yadav v. State of Bihar, (SC)
M. Sainuddin v. Food Inspector (SC)
Ram Kumar v. State of Haryana, (SC)
State of Maharashtra v. Som Nath Thapa, (SC)
Union of India v. Haralal Das (SC)
Haryana Unrecognized Schools v. State of Haryana, (SC)
State of U.P. and others v. Harish Chandra and others, (SC)
Rt. Rev. B.P. Sugandhar Bishop in Medak v. D. Dorothy Dayasheela Ebeneser, (SC)
G.S. Kaushik v. Union of India, (SC)
State of Goa v. Yvette Pereira A.E. Costa. (Smt.), (SC)
Inspector General of Registration, U.P. v. Avdesh Kumar, (SC)
I.C.A.R. v. Manmohan Batra (SC)
Union of India v. P.S. Dhillon, (SC)
State of Punjab v. Dr. Harbhajan Singh Greasy, (SC)
J.P. Ravidas v. Navyuvak Harijan Uthapan Multi Unit Industrial Co-op. Society Ltd., (SC)
Mrs. Joyee Primrose Prestor (Nee Vas) v. Miss Vera Marie Vas, (SC)
State of Maharashtra v. Maruti Laxman, (SC)
Kashi Ram v. Om Prakash Jawal, (SC)
Nabhiraj v. Jayavatibai @ Shantha Bai, (SC)
Syed Abdul Alam v. Government of Andhra Pradesh, (SC)
Disciplinary Authority-cum-Regional Manager v. Nikunja Bihari Patanik, (SC)
Betal Singh v. State of M.P., (SC)
Drug Action Forum v. Union of India (SC)
State of M.P. v. Surbhan, (SC)
Union of India v. Sher Singh, (SC)
Kantaprasad D. Patel v. Municipal Corporation of Greater Bombay, (SC)
Bibekananda Bhowal v. Satindra Mohan Deb, (SC)
State of Orissa v. Klockner and Company, (SC)
Comorin Match Industries (Pvt.) Ltd. v. State of T
Abhiram Singh v. C.D. Commachen (SC)
Smith Kline & French [India] Ltd.Etc v. Commissioner Of Income Tax., (SC)
Ram Gopal Sharma v. Sukhdev Raj Rudra (SC)
Samir Sobhan Sanyal v. Tracks Trade Private Ltd., (SC)
Union of India v. Nandlal Raigar, (SC)
Vinod Kumar Mishra v. State of U.P. (SC)
Motilal Daulatram Bora v. Murlidhar Ramchandra Bhutabe (since deceased) by his Lrs, (SC)
Improvement Trust, Moga v. Manchanda Soap Works, (SC)
Narashimaha Murthy v. Smt. Susheelabai, (SC)
Kazi Akeel Ahmed v. Ibrahim, (SC)
M.A. Hameed v. State of A.P. (SC)
Rajakamal Transport v. The Employees State Insurance Corporation, Hyderabad, (SC)
State of Punjab v. Tara Singh Shahi, (SC)
Ram Dutt v. State of U.P., (SC)
State of Haryana v. Chandvir, (SC)
Union Of India v. Shree Ganesh Steel Rollingmills Limited , (SC)
Raghubir Singh v. State of U.P., (SC)
Madhu Kishwar v. State of Bihar, (SC)
Shiv Sagar Tiwari v. Union of India (SC)
State of A.P. v. Pusuluri Satyanarayana Murthy (SC)
Bharat Heavy Electrical Limited v. Union of India, (SC)
Kashi Nath Roy v. State of Bihar, (SC)
Indian Council for Enviro-Legal Action v. Union of India (SC)
Merambhai Punjabhai Khachar v. State of Gujarat, (SC)
State of Jammu and Kashmir v. Bal Raj Sharma, (SC)
Dhanna Ram v. Union of India and others, (SC)
State of M.P. and others v. Sadashiv Zamindar, (SC)
Chandreshwar Prasad Singh v. State of Bihar (SC)
Sivamoorthy v. University of Madras (SC)
State of Punjab v. Des Raj, (SC)
Baliram Atmaram Kelapure v. Smt. Indirabai, (SC)
Orissa State Financial Corporation v. M/s. Hotel Jogendra, (SC)
M.P. Electricity Board, Jabalpur v. Harsh Wood Products, (SC)
Union of India v. Daya Ram, (SC)
Mst. Kartar Kaur v. Ajmer Singh, (SC)
Jai Ram Sharma v. Jammu Development Authority, (SC)
All Manipur Government Colleges Teachers Association v. State of Assam, (SC)
State of Punjab v. Baldev Singh Khosla, (SC)
State of Madhya Pradesh v. Shakri Khan, (SC)
R.S. Rawat v. Union of India, (SC)
Jagtar Singh v. State of Punjab (SC)
Rajeshwari Devi v. State of U.P., (SC)
Kartar Kaur v. Ajmer Singh, (SC)
M/s Krishna Motor Service by its Partners v. H.B. Vittla Kamath, (SC)
Vijayawada-Guntur-Tenali Urban Development Authority v. Movva Ranga Rao, (SC)
Preeta Singh etc. v. Haryana Urban Dev. Authority, (SC)
Ramesh Narain Saxena v. Commissioner of Income Tax, New Delhi, (SC)
Fauja Singh v. Jaspal Kaur, (SC)
State Of Bihar v. Mahanth Balram Das, (SC)
Dr. P. Satyanarayana Reddy v. Osmania University (SC)
State of Haryana v. Balwant Singh, (SC)
State of M.P. v. Ghanshyam (SC)
State of M.P. v. M.K. Thoke (SC)
Dr. S.P. Singh v. Govt. of National Capital Territory of Delhi (SC)
S. Janardhana Rao v. Govt. of A.P. (SC)
Tripura State Cooperative Union Limited v. Bimal Kanti Bhattacharjee (SC)
Sarada v. Manikkoth Kombra Rajendran, (SC)
Mangat Ram v. State of Haryana, (SC)
Union of India v. Bant Ram (dead) By LRs., (SC)
Collector Of Central Excise v. Modella Steels & Alloys, (SC)
Harcharan Singh Josh v. Hari Kishan, (SC)
Bhogendra Jha v. Manoj Kumar Jha, (SC)
Election Commission of India v. Dr. Subramanian Swamy, (SC)
Nathu Ram v. Manphool, (SC)
Prabhudev Mallikarjunaiah v. Ramachandra Veerappa, (SC)
Jageshwar v. State of M.P. , (SC)
Kumar Jagdish Chandra Sinha v. Commissioner of Income Tax, West Bengal, (SC)
Dewan Enterprises, M/s. v. Commissioner of Sales Tax, U.P., (SC)
Tamil Nadu Electricity Board v. N. Raju Reddiar, (SC)
Fertilizer Corporation Of India ltd., Gorakhpur v.
B. Krishna Bhatt v. State of Karnataka (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Intelligence Bureau Employees' Association v. Union of India (SC)
Chhanno v. State of Haryana, (SC)
Babu Singh v. State of Punjab, (SC)
Jai Singh v. State of Maharashtra (SC)
Satvir Singh v. Baldeva, (SC)
U.P. State Mineral Development Corporation v. K.C.P. Sinha, (SC)
Chief Executive Officer, Zilla Parishad, Beed v. Syed Yasin, (SC)
State Bank of India SC/ST Employees Welfare Association v. State Bank of India, (SC)
Director BCG Vaccine Laboratory v. S. Pandian, (SC)
Deokali v. Nand Kishore, (SC)
State v. Krishanchand Khushalchand Jagtiani, (SC)
Golla Jalla Reddy v. State of A.P., (SC)
Pavankumar Parasnath Trivari v. State of Gujarat (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Boi Finance Limited, v. The Custodian (SC)
Kennedy Valley Welfare Association v. Ceylon Repartriates Labourers Welfare and Service Society., (SC)
Dalmia Cement (Bharat) Ltd v. Union of India, (SC)
Mosammat Bibi Sayeeda v. State of Bihar, (SC)
Parayankandiyal Eravath Kanapravan Kalliani Amma v
Veecumsees, M/s Madras v. Commissioner of Income Tax, Madras, (SC)
D.S. Chohan v. State Bank Of Patiala (SC)
Anukul Chandra Pradhan v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Vellore Citizens Welfare Forum v. Union of India (SC)
Harijan Dhana Badha v. State Of Gujarat , (SC)
Ram Sanjiwan Singh v. State of Bihar, (SC)
Shankar Lal v. State of M.P., (SC)
Niranjan Singh v. State of Punjab, (SC)
Kirtikant D. Vadodaria v. State of Gujarat, (SC)
M.C. Mehta v. Union of India (SC)
C.S. Balan v. Chief General Managertelecom (SC)
Assam Madhyamik Sikshak Aru Karmachari Sanstha, Nagaon v. State of Assam, (SC)
C.V. Raja Rao v. Mirza Basheer Baig , (SC)
M.C. Mehta v. Union of India (SC)
Managing Director v. Sarat Chandra Patnaik (SC)
Agricultural and Processed Food Products v. Oswal Agro Furane, (SC)
His Holiness Acharya Swami Ganesh Dassji v. Sita Ram Thapar, (SC)
Heirs of Vrajlal J. Ganatra v. Heirs of Parshottam S. Shah, (SC)
I. Vikheshe Sema v. Hokishe Sema, (SC)
Property Owners' Association v. The State of Maharashtra, (SC)
Radhey Shyam Jaiswal (dead) v. Ram Dulari Devi, (SC)
K. Moosa Haji's widow Smt. Kannadiyil Ayissu v. Execution Officer, Sree Lakshmi Narasimha Temple, (SC)
Bobby Art International v. Om Pal Singh Hoon, (SC)
Vikas Sales Corporation v. Commissioner of Commercial Taxes, (SC)
Wipro Limited v. Union of India (Uoi) , (SC)
Andhra Bank Ltd. v. Commissioner of Income-Tax, (SC)
Comdr. Sureshwar D. Sinha v. U.O.I. (SC)
Krishna Mohan Shukla v. Union of India (SC)
Surjya Kant Talukdar v. Assam State Electricity Board (SC)
Mahabir Choudhary v. State of Bihar, (SC)
Raj Kishore Prasad v. State of Bihar, (SC)
Smt. Swarnalata Sarkar v. State of West Bengal, (SC)
Common Cause a Registered Society v. Union of India, (SC)
Gurdev Singh v. Surjit Kumar @ Jit, (SC)
Vineet Narain v. UOI (SC)
Gujarat University v. Rajiv Gopinath Bhatt, (SC)
HAL Employees' Union v. The Presiding Officer, (SC)
N.K. Sharma v. The Presiding Officer, Labour Court, Shimla, (SC)
Allahabad Bank Officers' Association v. Allahabad Bank, (SC)
Purna Chandra Nanda v. State of Orissa, (SC)
Santosh Yadav v. State of Haryana, (SC)
State of Bihar v. Suresh Chandra Mukherjee, (SC)
Sukhdeo v. The Commissioner Amravati Division, Amravati, (SC)
Dr. Ram Raj Ram v. State of Bihar, (SC)
State of U.P. v. Ram Lakhan Tiwari (SC)
Union of India v. V.R. Chadha , (SC)
R.P.F.C. v. D.S. Vijaykumar (SC)
Pran Singh Sethi v. Union of India (SC)
Ramesh Babulal Doshi v. State of Gujarat, (SC)
State Anti-Corruption Bureau, Hyderabad v. P. Suryaprakasam (SC)
Union of India v. Sisir Kumar Deb (SC)
Uma Shanker v. State of U.P . (SC)
M.C. Mehta v. Union of India (SC)
K. Narayanaswamy v. Mukund (SC)
State Of Karnataka v. N. Madappa, (SC)
M/s. Sundaram Clayton Ltd. v. Commissioner Of Income Tax, (SC)
Elpro International Ltd., M/s v. Collector of Central Excise, Pune, (SC)
Kiran Bala v. Surinder Kumar, (SC)
State of West Bengal v. Kartick Chandra Das, (SC)
Paschim Banga Khet Mazdoor Samity v. State of West Bengal, (SC)
Union of India v. Kirloskar Pneumatic Company Limited, (SC)
State of Orissa v. Mahanadi Coalfields Ltd., (SC)
Delhi Development Authority v. Skipper Construction Company (P) Ltd., (SC)
Bai Shakriben (dead) by Natwar Melsing v. Special Land Acquisition Officer, (SC)
Vatsa Industries Ltd., Bombay v. Shankerlal Saraf , (SC)
Union Carbide Corpn. v. Union of India (SC)
Vellore Citizens Welfare Forum v. Union of India (SC)
Hari Shankar v. State of U.P., (SC)
Drug Action Forum v. Union of India (SC)
Union of India v. M. Bhaskar and others, (SC)
State of Maharashtra v. Purushottam and others, (SC)
Himachal Road Transport Corporation v. Ms. Dinesh Kumar, (SC)
Pawan Kumar v. State of Haryana, (SC)
Prem Singh v. Haryana State Electricity Board, (SC)
Prafulla Kumar Pallai v. State of Orissa (SC)
State of Madhya Pradesh v. Mohan Lal, (SC)
Sri Krishan Gopal Sharma v. Government of N.C.T. of Delhi, (SC)
State of U.P. v. Zalim, (SC)
Multipurpose Health Workers Association v. State o
Prem Raj v. State of Maharashtra (SC)
Shiv Sagar Tiwari v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Dwarikesh Sugar Industries Ltd. v. Prem Heavy Engineering Works (P) Ltd., (SC)
Asstt. Collector of Central Excise v. Bata India Ltd. (SC)
Modi Rubber Limited v. Union Of India , (SC)
Dhannalal v. D.P. Vijayvargiya, (SC)
Pushpagiri Math v. Kopparaju Veerabhadra Rao, (SC)
Third Income Tax Officer, Circle-I, Salem v. Arunagiri Chettiar, (SC)
Patna Regional Development Authority v. M/s Rashtriya Pariyojana Nirman Nigam, (SC)
U.P. State Road Transport Corporation v. Trilok Chandra, (SC)
Jag Mohan Chawla v. Dera Radha Swami Satsang, (SC)
Smt. Vijayalakshmi v. B. Himantharaja Chetty, (SC)
Commissioner of Income Tax, Madras v. Lakshmi Vilas Bank Ltd., Karur, (SC)
Syndicate Bank v. M/s. Kona International (P) Ltd., (SC)
B.R. Veerabasavaradhya v. The Devotees Of Lingadgudi Nutt , (SC)
State of Orissa v. Ram Chandra Dass, (SC)
Major R.S. Budhwar v. Union of India, (SC)
State of U.P. v. Roadways Ministerial Staff Association, U.P., (SC)
Biswa Ranjan Sahoo v. Sushanta Kumar Dinda, (SC)
Gaya Baksh Yadav v. Union of India, (SC)
Swati v. Damodar Anant Karandikar, (SC)
T. Lakshmi Narasimha Chari v. High Court of Andhra Pradesh, (SC)
State of U.P. v. Smt. Kamla Devi, (SC)
Scindia Employees Union v. State of Maharashtra, (SC)
P.S. Rajya v. State of Bihar, (SC)
Secretary, Hailakandi Bar Association v. State of Assam, (SC)
Mamad Hassam Bhagad v. State of Gujarat, (SC)
Union of India v. A.B. Shah, (SC)
Devi Lal v. Mohan Prasad , (SC)
P.T.R. Exports (Madras) Pvt. Ltd. v. Union of India, (SC)
Collector of Central Excise, Baroda v. M/s. M.M. K
Bharathi Knitting Co. v. DHL Worldwide Express Courier Division of Airfreight Ltd., (SC)
Rama Rao v. Lokayukta, (SC)
M.C. Mehta v. Union of India (SC)
Reliance Petroleum Ltd. v. Zavr Chand Popatial Sumaria, (SC)
H.U.D.A. v. Kewal Krishan Goel, (SC)
Vayallakath Muhammedkutty v. Illikkal Moosakutty,
Supreme Co-op. Group Housing Society v. M/s. H.S. Nag and Associates (P) Ltd., (SC)
Cycle Corporation of India Ltd. v. T.I. Raleigh Industries Pvt. Ltd., (SC)
M.C. Mehta v. Union of India, (SC)
Narayana Prabhu v. Janardhana Mallan, (SC)
Ghaziabad Development Authority v. Sanchar Vihar Sahkari Avas Samiti Ltd., Ghaziabad, (SC)
Gangadharan v. Janardhana Mallan, (SC)
Indian Council for Envirolegal-Action v. Union of India (SC)
Attabira Regulated Market Committee, M/s. v. M/s. Ganesh Rice Mills, (SC)
M.C. Mehta v. Union Of India (SC)
Sukhbir Singh v. Brij Pal Singh, (SC)
State of Orissa v. Sibaram Baral (Simaram Barai), (SC)
Poonam Verma v. Ashwin Patel, (SC)
Daulat Ram v. Saroop Ram, (SC)
Pradeep Krishen v. Union of India, (SC)
Hasmattullah v. State of M.P., (SC)
Khachar Bhikhubhai Unadbhai v. State of Gujarat, (SC)
P. Ratnakar Rao v. Government of Andhra Pradesh, (SC)
M.C. Mehta v. Union of India , (SC)
Union of India v. M/s. Sharma Coal Co., (SC)
Natwarbhai Magainbhai Patel v. Collector , (SC)
M/s. Shiv Shakti Gol Finger v. Asstt. Commissioner, Commercial Taxes, Jaipur, (SC)
Punjab & Haryana High Court and Association v. State of Punjab, (SC)
State of J&K v. Sham Lal, (SC)
Kimti Lal Sethi v. Lt. Governor of National Capital Territory of Delhi, (SC)
Narindra Kumar Jain v. State of Madhya Pradesh, (SC)
Ashok V. David and M.G. Halappanavar v. Union of India, (SC)
State of Manipur v. Thingujam Brojen Meetei, (SC)
Tagin Litin v. State of Arunachal Pradesh, (SC)
K.V. Krishnamani v. Lalit Kala Academy, (SC)
Ramchandra Dayaram Gawande v. Union of India, (SC)
A. Trehan v. M/s Associated Electrical Agencies, (SC)
P. K. Dave v. Peoples Union of Civil Liberties (Delhi), (SC)
M.L. Mahna v. Union Of India (SC)
Suptd. Of Central Excise, Jammu v. J.K. Cigarettes (SC)
Rajasthan Prem Krishan Goods Transport Co., M/s. v. Regional Provident Fund Commissioneri, (SC)
Uttam Das Chela Sunder Das v. S.G.P.C., Amritsar, (SC)
B.V. Nagaraju v. M/s Oriental Insurance Co. Ltd., Hassan, (SC)
Bihar State Electricity Board v. Parmeshwar Kumar Agarwala, (SC)
Karnataka State Financial Corp. v. micro Cast Rubber, (SC)
G. Ramaswamy @ Suryaprakasa Rao v. Lanka Subbarao Patrudu, (SC)
State of U.P. v. Dy. Director of Consolidation, (SC)
Sushila Narahari v. Nandakumar, (SC)
Prime Commercial Pvt. Ltd., v. The State Of Haryana (SC)
Sasa Musa Sugar Works v. State of Bihar, (SC)
State of Rajasthan v. Raj Singh, (SC)
Union of India v. Swaran Singh, (SC)
M.C. Mehta v. Union of India, (SC)
Usha Subbarao v. B.E. Vishveswariah, (SC)
State of Rajasthan v. Mangilal Pindwal, (SC)
State of Punjab v. Om Parkash Kaushal, (SC)
Director General, ESI v. T. Abdul Razak, (SC)
J.A.S. Inter College, Khurja, U.P. v. State of U.P., (SC)
National Federation of Railway v. Union of India, (SC)
Central Bureau of Investigation v. State of Rajast
Regional Provident Fund Commissioner, Jaipur v. M/s. Naraini Udyog, (SC)
Chung Ping Kwan v. Lam Island Development Co. Ltd.
Harish Kumar v. State of M.P., (SC)
Bani Singh v. State of U.P., (SC)
Kashmira Singh v. Duman Singh, (SC)
C.B.I., New Delhi v. Duncans Agro Industries Ltd., Calcutta, (SC)
Shangrila Food Products Ltd. v. Life Insurance Corporation of India, (SC)
Bhaiya Bahadur Singh v. State of M.P. (SC)
Secretary, Tamil Nadu Wakf Board v. Syed Fatima Nachi, (SC)
Secretary to Government of Tamil Nadu v. D. Subramanyan Rajadevan, (SC)
Jai Jai Ram v. U.P. State Road Transport Corporation, Lucknow, (SC)
State of Haryana v. Surjeet Singh, (SC)
Pattam Khader Khan v. Pattam Sardar Khan, (SC)
Hindustan Steel Works Construction Ltd. v. Tarapore and Co., (SC)
Vishnudas Trading as Vishnudas Kishandas v. Vazir Sultan Tobacco Co. Ltd., (SC)
State of Rajasthan v. Rajasthan Agricultural Input Dealers Association, (SC)
Secretary to Govt. of Karnataka v. V. Harishbabu, (SC)
Samsuddin Rahman v. Bihari Das, (SC)
Wilh, Wilhelmsen, M/s v. Commissioner of Income Tax, West-Bengal-I., (SC)
State of U.P. v. Banaras Electricity Light & Power Co. (SC)
University of Delhi v. Anand Vardhan Chandal (SC)
Bhupatrai Maganlal Joshi v. Union of India (SC)
Prakashwati v. Chief Controlling Revenue Authority, Board of Revenue, U.P. at Allahabad, (SC)
Mithlesh Kumari v. Thakur Sheo Saran Singh, (SC)
Life Insurance Corporation of India v. Ashok Kumar Ladha (SC)
Govind Parameswar Nair v. Municipal Corporation (SC)
State of Karnataka v. S. Narayana Bhatta (SC)
Shri Lal Chand Mahto v. Coal India Ltd. (SC)
Yadavrao Mukandrao Nemaniwar v. State Of Maharashtra (SC)
Nabendu Sekhar Naskar v. State of W.B. (SC)
Smt. Maqbool Fatma v. Deputy Custodian General, Evacuee, (SC)
The Government of A.P. v. G. Rami Reddy (SC)
Prabhat Kumar Sharma v. State of U.P, (SC)
Brij Bhushan Saran Singh v. State Through C.B.I., New Delhi (SC)
Meenal Eknath Kshirsagar v. M/s. Traders & Agencie
S. Gopal Reddy v. State of Andhra Pradesh, (SC)
Ram Lakhan v. State of U.P., (SC)
Bhagirath v. State of Haryana, (SC)
C. Chenga Reddy v. State of Andhra Pradesh, (SC)
Federation of B.H.E.L. Exctv. Asscn. v. Election Commission of India (SC)
Dr. Nanda Ballabh Pathak v. State of U.P., (SC)
Dr. Nanda Ballabh Pathak v. State of U.P., (SC)
Ujjain Vikas Pradhikaran v. Tarachand, (SC)
Aliji Momonji & Co. v. Lalji Mavji, (SC)
M.C. Mehta v. Union Of India (SC)
M.C. Mehta v. Union Of India (SC)
M.C. Mehta v. Union Of India (SC)
Commissioner of Income Tax, Orissa v. B.N. Agarwala & Co. (SC)
State of Punjab v. Darshan Singh (SC)
P.S.E.B., Mahilpur v. Guru Nanak Cold Storage & Ice Factory, Mahilpur, (SC)
M/s Pashupati Enterprises v. Jagatbandhu Mukherjee (SC)
M/s. Pagoda Shipping Corpn. v. Jagatbandhu Mukherjee (SC)
New India Public School v. HUDA, (SC)
Union Of India v. Jagat Bandhu Mukherjee (SC)
G. Narayan Rao v. The Land Acquisition Officer, (SC)
Bihar State Electricity Board v. M/s. Bijoy Mining Company Ltd., (SC)
Kashmir Chand v. Financial Commissioner, Haryana, (SC)
Rudradhar R. Trivedi v. State of Maharashtra, (SC)
Federation of Customs House Agents Association v. Union of India, (SC)
Poothundu Plantations Pvt. Ltd., M/s. v. Agricultural Income-tax Officer, Chittoor, (SC)
Union of India v. Vinod Kumar, (SC)
Vasant Gangaramsa Chandan v. State of Maharashtra, (SC)
Secretary (Estt.), Railway Board v. D. Francis Paul etc., (SC)
State of Haryana v. Rani Devi, (SC)
M.C. Mehta v. U.O.I. (SC)
State of T.N. v. A. Jaganathan, (SC)
Sudip Mazumdar v. State Of Madhya Pradesh, (SC)
Vellore Citizens Welfare Forum v. U.O.I. (SC)
Pizza Hut Inc. U.S.A. v. Pizza Hut (I) Pvt. Ltd. (SC)
Kaushalya v. State of Punjab (SC)
Delhi Development Authority v. Skipper Construction Company (P) LTD. (SC)
Food Corporation of India Workers Union v. The Food Corporation of India, (SC)
State Bank of Bikaner & Jaipur v. Ajay Kumar Gulati, (SC)
State of Tamil Nadu v. Thiru K.V. Perumal, (SC)
Kalpetta Estates Ltd., M/s. v. Commissioner of Income Tax, Cochin, (SC)
Sri Krishna Pvt. Ltd. v. I.T.O., Calcutta, (SC)
Indian Council For Envirolegal Action v. Union Of India (SC)
State Of Himachal Pradesh v. Thakur Gian Singh (SC)
Sohan Lal Passi v. P. Sesh Reddy, (SC)
Dr. Surinder Singh Jamwal v. State of Jammu and Kashmir, (SC)
Ranbaxy Laboratories Ltd. v. Seva Singh (SC)
State of M.P. v. Onkar Chand Sharma (SC)
M/s. Sri Shivabasava Tradin Co. v. State of Karnataka (SC)
Alil Mollah v. State of W.B., (SC)
Thakkar Soda Factory v. Union of India (SC)
Shiv Sagar Tiwari v. Union of India (SC)
State of Punjab v. Labh Singh, (SC)
State of West Bengal v. West Bengal Non-Formal Education Centres Teachers' Association (S.C.)
R.B. Sewak Ram Maternity Hospital, Jalandhar v. Presiding Officer, Labour Court, Jalandhar (SC)
J.N. Ganatra v. Morvi Municipality, Morvi, (SC)
State of Karnataka v. V.B. Hiregowdar, (SC)
S.R. Bhanrale v. Union of India, (SC)
Shish Ram v. State of Himachal Pradesh, (SC)
State of West Bengal v. Monirujjaman Mullick, (SC)
Krishna Dass Agarwal v. Kanhaiyalal, (SC)
Panchayat Varga Sharmajivi Samudaik Sahakari Khedut Co-op. Society Ltd. v. Haribhai Mevabhai, (SC)
Haryana Urban Development Authority v. Er. Harsh Jain, (SC)
Dodsal Private Ltd. v. Delhi Electric Supply (SC)
D. C. Saxena, Dr. v. Hon'ble the Chief Justice of India (SC)
State of M.P. v. M/s. Bindal Agro Chemical Ltd., (SC)
West Bengal Non-Formal Education Centres Teachers Association v. State of West Bengal (SC)
Union Carbide Corpn. Ltd. v. Union Of India (SC)
State of Maharashtra v. Engineering College Teachers' Assc., (SC)
State of Punjab v. Jit Singh, (SC)
R. Parangusam etc. v. Chief Electrical Inspector, (SC)
State of Madhya Pradesh v. Badrinarayan Acharya etc., (SC)
Dr. George Mathew v. Union of India (SC)
Paramjit Kaur v. State of Panjab (SC)
Anukul Chandra Pradhan v. Union of India (SC)
M.C. Mehta v. Kamal Nath (SC)
Delhi Development Authority v. Skipper Construction (SC)
Common Cause, A Regd, Society v. Union of India (SC)
Indian Council of Legal Aid and Advice v. U.O.I. (SC)
State of Punjab v. Kesar Singh, (SC)
Kerala State Electricity Board v. N. Sukesen, (SC)
Krishi Utpadan Mandi Samiti, Bulandshar etc. v. Ganga Sahai, (SC)
Chikkatayamma v. R. Balakrishnappa, (SC)
Nripati Ghoshal, First Land Acquisition Collector v. Premavati Kapur, (SC)
Tata Iron and Steel Co. Ltd. v. Union of India, (SC)
Special Tehsildar, Land Acquisition, Kerala v. K.V. Ayisumma, (SC)
State of Bihar v. Ranchi Timber Traders Association, (SC)
Kuppusamy v. Authorised Officer and Assistant Commissioner, (SC)
State of W.B. v. Lohit Kumar Roy, (SC)
Kashi Vidyapith v. Motilal, (SC)
Kashi Vidyapith v. Motilal, (SC)
Prem Ballabh Belwal v. State of U.P., (SC)
I.D.L. Chemicals Ltd., M/s. v. Union of India, (SC)
M. Govinda Raju v. Special Land Additional Land Acquisition Officer, (SC)
M.C. Mehta v. Union of India (SC)
Fatima Bee v. Mahamood Siddiqui, (SC)
J.H. Patel v. Subhan Khan, (SC)
Dhanna etc. v. State of Madhya Pradesh, (SC)
State of Haryana v. Rajpal Sharma, (SC)
Ujagar Singh v. State of Punjab, (SC)
The South Indian Photographic And Allied Trades Association v. The State Of Tamil Nadu (SC)
Darothi Clare Parreira v. State of Maharashtra, (SC)
Ram Singh v. State of U.P., (SC)
Jog Ram v. State of Haryana, (SC)
Tushar Kanti Bose v. Savitri Devi, (SC)
State of Punjab v. Sadhu Ram, (SC)
Malwa Oil Mills., M/s. v. State of M.P., (SC)
Everest Copiers, M/s. v. State of T.N., (SC)
Rajmani v. The Collector, Raipur, (SC)
P. Kannadasan v. State of T.N., (SC)
Pradesh Pong Bandh Visthapit Samiti, Rajasthan v. Union of India, (SC)
Kashmir Electric and Hardware Corporation v. State of Jammu and Kashmir , (S.C.)
Solapur Midc Industries Association v. State of Maharashtra, (SC)
State of U.P. v. Dr. R.K. Tandon, (SC)
State of Madhya Pradesh v. R.P. Sharma, (SC)
Anukul Chandra Pradhan v. U.O.I. (SC)
Shahanaz Sheikh v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Tara Kakati (Smt) v. Oriental Insurance Co. Ltd. (SC)
Prahlad Lalchand Chavan v. Iqbal Hussain Inayat Hussain Badri, (SC)
Vineet Narain v. Union of India (SC)
Bhudeb Chandra Karmakar v. State of West Bengal (SC)
Union of India v. Sukanti (SC)
Pirthi v. Jati Ram, (SC)
Pandurang Ganpat Tanawade v. Ganpat Bhairu Kadam, (SC)
Steel Authority of India Ltd. v. Collector of Central Excise, (SC)
Danda Rajeshwari v. Bodavula Hanumayamma, (SC)
Bhatori v. Ram Piari, (SC)
M.S.R. Prasad v. Bommisetti Subba Rao, (SC)
Vijay Pratap v. Sambhu Saran Sinha, (SC)
Decorative Laminates (India) Pvt. Ltd. v. Collector of Central Excise, (SC)
Indian Farmers Fertiliser Co-operative Ltd. v. Collector of Central Excise, (SC)
Ansal Engineering Projects Ltd. v. Tehri Hydro Development Corporation Ltd., (SC)
Raj Bahadur Narain Singh Sugar M. Ltd. v. Union of India (Uoi) (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Central Bank of India v. S. Satyam and others, (SC)
Jagathigowda, C.N. v. Chairman, Cauvery Gramina Bank, (SC)
P.V. Narasimha Rao v. State (CBI/SPE) (SC)
M.C. Mehta v. Union of India (SC)
Satish Mehra v. Delhi Administration, (SC)
Bhagubhai Manilal v. State of Gujarat, (SC)
V. B. C. Exports Ltd., M/s. v. Commander S. D. Baijal, (SC)
Bijaya Kumar Agarwala etc. v. State of Orissa, (SC)
State of T.N. v. M.A. Waheed Khan , (SC)
Gyabiram v. R. Gangadharan, (SC)
Motiram Dayaram (Dead) By Lrs. v. Chimanlal Atmaram (Dead) By Lrs. , (SC)
Deputy Commissioner of Sales Tax, Ernakulam v. Mohan Jewellery (S.C.)
Lal Man v. Dy. Director of Consolidation (SC)
Bachan Singh v. Waryam Kaur (Smt) (SC)
Mst. Deu v. Laxmi Narayan (SC)
Free India Dry v. Union Of India (SC)
Collector of Central Excise v. Rane Brake Linings Ltd., Madras , (SC)
M.M. Rubber Co. Ltd. v. Collector of Central Excise, Madras , (SC)
Karnataka State Road Transport Corporation v. R. Sethuram , (SC)
Ratan Kumar Tandon v. State of U.P., (SC)
Ujjagar Singh (dead) by L.Rs v. Collector, Bhatinda, (SC)
Collector, Agrarian v. Gurdev Singh (SC)
Sarvinder Singh v. Dalip Singh , (S.C.)
State of Orissa v. State of Andhra Pradesh (SC)
Central Welfare Board v. Ms. Anjali Bepari, (SC)
Krishna Mohan Shukla v. Union of India (SC)
Pritam Kaur Baryar v. State of Punjab (SC)
Bharat Coking Coal Ltd. v. Babulal and another, (SC)
Shally Bhasin v. Bar Council of India (SC)
State of Gujarat v. Rajesh Kumar Chimanlal Barot, (SC)
Mohammad Khalil v. Kamaruddin, (SC)
Chowdegowda v. C. Nagaraju, (SC)
Rameshwar Dubey v. Asha Kaur, (SC)
Indore Development Authority v. Shri Balkrishna (SC)
Indore Development Authority v. Smt. Satyabhama Bai , (SC)
M.P. Electricity Board v. Rattanlal, (SC)
State of T.N. v. Devendran & Company , (SC)
Delhi Automobiles (P) Ltd. v. Commissioner of Sales Tax, Delhi , (SC)
Steel Authority of India Ltd. v. Union of India , (SC)
British Machinery Supplies Co. v. Union of India, (SC)
Collector of Customs, Bombay v. Shibani Engineering Systems, Bombay, (SC)
Kanwar Pal v. Gaon Sabha, Kirari, (SC)
Ajay Krishan Shinghal v. Union of India, (SC)
Municipal Commissioner, Thane v. H. and R. Johnson (India) Ltd., (SC)
Laxmappa v. Balawa Kom Tirkappa Chavdi, (SC)
Ram Niwas Todi v. Bibi Jabrunnissa, (SC)
Naihati Municipality v. Chinmoyee Mukherjee, (SC)
D.D. Sharma v. Punjab Public School, Nabha (SC)
Lipton India Ltd v. State of Maharashtra, (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Wasim Ahmed Saeed v. Union of India (SC)
State of U.P. v. Charles Gurmukh Sobhraj, (SC)
Divakar Neelkantha Hegde v. State of Karnataka, (SC)
Surjit Singh v. State of Haryana, (SC)
Malkiat Singh v. State of Punjab, (SC)
Tulsi Singh v. State of Punjab, (SC)
Paramjit Kaur v. State of Punjab (SC)
K. Dayanandalal v. State of Kerala and others, (SC)
Ganapathi National Middle School v. M. Durai Kannan, (SC)
Land Acquisition Officer and Assistant Commissioner v. Belekal Krishna Bhat, (SC)
State of M.P. v. Harishankar Goel, (SC)
Baldev Singh v. State of Punjab, (SC)
Sirdanwal Industries, M/s. v. Commissioner of Sales Tax, (SC)
The New Datar Transport Co. (Pvt.) Ltd. v. Radhabai, (SC)
Karan Singh v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
News Item "Hindustan Times" A.Q.F.M. Yamuna v. Central Pollution Control Board (SC)
M.C. Mehta v. Union of India (SC)
Upendra Narain Singh v. State of Bihar, (SC)
Chintaman v. State of Maharashtra, (SC)
V. L. Patil v. Arjun Halappa Naikawadi, (SC)
Jhandoo v. Union of India, (SC)
State of Kerala v. M.N. Sankara Narayanan, (SC)
Durga Das v. Collector, (SC)
Union of India v. Suvidhe Limited, (SC)
Jiwas Das (Dead) Through Lrs. v. Financial Commissioner, Revenue, Haryana (SC)
Avijit Tea Co. Pvt. Ltd., M/s. v. M/s. Terai Tea Co., (SC)
Union of India v. Jain Shudh Vanaspati Ltd., (SC)
State of Bihar v. Ratan Lal Sahu, (SC)
State of Karnataka v. Shri Kudli Srinegeri Mahasamasthanam, (SC)
Kallathil Sreedharan v. Komath Pandyala Prasanna, (SC)
State of Gujarat v. Devrajbhai Chhaganbhai, (SC)
Rajendera Singh v. State of Madhya Pradesh, (SC)
M. Jafar A. Majid, Varanasi v. Commissioner of Sales Tax, Lucknow , (SC)
The State Of Bihar v. Madheshwar Prasad, (SC)
Sharad Bansilal Vakil v. Cibatual Ltd. , (SC)
Aircraft E.H. Co-op. Socy. Ltd. v. Secy., R.D. and P.R., Bangalore, (SC)
Chief Engineer v. K. Raman, (SC)
Dev Chand Kalyan Tandel v. State of Gujarat, (SC)
Jagat Prasad v. State of U.P. , (SC)
Nalanikant Ramadas Gujjar v. Tulasibai (dead), (SC)
K.V. Jai Singh v. C.R. Govindaswamy Chettiar (Died), (SC)
Hari Om Verma v. State of Punjab, (SC)
Ramesh Chander v. Delhi Administration, (SC)
T.M.A. Pai Foundation v. State of Karnataka, (SC)
Najamal Hussain Mehadi v. State of Maharashtra, (SC)
State of A.P. v. Ind. Natali Granite Ltd., (SC)
Pune Cantonment Board v. M.P.J. Builders, (SC)
Indian Bank v. M/s. Satyam Fibres (India) Pvt. Ltd., (SC)
Jayantilal Ratanchand Shah v. Reserve Bank of India, (SC)
M.C. Mehta v. Union of India (SC)
Lakshmi Parvati v. His Excellency The Governor of A.P. (SC)
Speaker of A.P.L. Assembly v. Karanam Bala Krishna Murthy (SC)
Lourdu Mari David v. Louis Chinnaya Arogiaswamy, (SC)
In Re: Ajay Kr. Pandey, ADV. (SC)
State Of Tamil Nadu v. Basheer (SC)
United India Insurance Co. Ltd. v. M/s. M.K.J. Corporation, (SC)
Parwatabai v. Sonabai, (SC)
Bijoy Krishna Maity v. Pulin Behari Khanra (SC)
S.K. Mahaboob Bee v. State Election Commissioner, (SC)
City of Nagpur Corporation v. M/s. Khemchand Khushaldas & Sons, (SC)
Amalapuram Municipal Council v. U. Simhadri, (SC)
Baij Nath Gupta v. State of Bihar, (SC)
Bandhua Mukti Morcha v. Union of India (SC)
P.V. Narasimha Rao v. State (CBI/SPE) (SC)
Daltek Carbide & Chemicals (Pvt) Ltd. v. Madhya Pradesh Electricity Board (SC)
State of U.P. v. Ramesh Prasad Misra, (SC)
Golla Pullanna v. State of Andhra Pradesh, (SC)
Dr. Buddhi Kota Subbarao v. K. Parasaran, (SC)
V.K. Ramamurthy v. Union of India, (SC)
State of U.P. v. Gayatri Devi Pandey, (SC)
State of T.N. v. Tvl. Jeevanlal Ltd., (SC)
D.C.M. Limited v. Union of India, (SC)
Surat Singh v. Union of India, (SC)
Surat Singh (Dead) By Lrs.and Etc. v. Union of India, (SC)
Nirlon Synthetic Fibres and Chemicals Ltd. v. Collector of Central Excise, (SC)
Devtidevi Daulatram v. Moti, (SC)
M. Govindaraju v. K. Munisami Gounder, (SC)
State of Haryana v. Jaipal Singh, (SC)
Shree Krishna Gyanoday Sugar Ltd. v. State of Bihar, (SC)
Jain Exports Pvt. Ltd., M/s. v. Union of India, (SC)
Satguru Sharan Shrivastava v. Dwarka Prasad Mathur, (SC)
Commissioner of Income Tax, Calcutta v. Karam Chand Thapar, (SC)
Shantilal Khushaldass & Bros. Pvt. Ltd. v. Assistant Collector of Customs, Goa , (SC)
Voice (Consumer Care) Council v. State of Tamil Nadu, (SC)
J. Jaishankar v. The Government of India, (SC)
State of Karnataka v. G.M. Hayath, (SC)
Sunny Kuriakore v. State of Kerala, (SC)
Pfizer Limited v. Mazdoor Congress, (SC)
Commissioner of Income Tax, Bombay v. T.P. Kumaran, (SC)
Secretary, Ministry of Works and Housing, Govt. of India v. Mohinder Singh Jagdev, (SC)
M.A. Rajasekhar v. The State of Karnataka, (SC)
Ranjha v. State of Punjab, (SC)
Major Singh v. State of Punjab, (SC)
Maulvi Issa Qureshi v. District Judge, Deoria, (SC)
Sohan Singh v. Sarwan Singh, (SC)
The Special Land Acquisition Officer Dharward V. Smt., (SC)
Hirabai v. Hanumanth Krishnaji Bhide, (SC)
Nirmal Singh v. State of Haryana, (SC)
State Of Punjab v. Maninder Singh , (SC)
Union of India v. D. Kishore Rao (SC)
Union of India v. Parmanand, (SC)
State of Andhra Pradesh v. Nagoti Venkataramana, (SC)
Ved Parkash v. State of Haryana, (SC)
Chhotu v. State of Haryana, (SC)
Balbir Singh v. State of Punjab, (SC)
Karam Singh v. State of Punjab, (SC)
Abdul Fazal Siddiqui v. Fatehchand Hirawat, (SC)
Pritam Singh v. State of Punjab, (SC)
Fair Air Engineers Pvt. Ltd., M/S. v. N. K. Modi, (SC)
Tapan Kumar Sadhukhan v. Food Corporation Of India (SC)
State of U.P. v. Bridge and Roof Co. (India) Ltd., (SC)
Ram Awatar Agarwal v. Corporation of Calcutta, (SC)
Markaz Constructions v. Sugra Humayun Mirza Wakf, (SC)
I.-T. Commr., Gujarat v. Udayan Chinubhai, (SC)
Union of India v. Dhanwanti Devi, (SC)
Ramesh Dutt v. State of Punjab, (SC)
Hindustan Steelworks Construction Ltd. v. Limestone and Dolomite Mineswelfare and Cess Commissioner, (SC)
State of U.P. v. Smt.Malti Kaul , (SC)
The Spl. Land Acquisition Officer v. Virupax Shankar Nadagouda, (SC)
State of Gujarat v. Gopalbhai Becharbhai (SC)
Baba Peer Paras Nath v. State of Haryana, (SC)
Tallurri Venkaiah Nadiu v. Public Prosecutor, High Court of A.P., (SC)
Ram Lal v. Union of India, (SC)
Nagaraja Gururaja Rao v. V. Prasad (SC)
Excise Suptd., Malkapatnam v. K. B. N. Visweshwara Rao, (SC)
Mohamad Kavi Mohamad Amin v. Fatmabai Ibrahim (SC)
International Airport Authority of India v. Ashok Dhawan (SC)
Dattatraya v. State of Maharashtra , (SC)
Shanti Devi v. Hukum Chand, (SC)
Commercial Taxes Officer, Circle D, Jaipur v. Rajasthan Electricity Board, Jaipur , (SC)
Judith Fernandes v. Conceicao Antonio Fernandes, (SC)
Ganpati Bayaji Patil v. Shridhar Babaji Vibhute, (SC)
Jote Singh v. Ram Das Mahto, (SC)
P.V. Narasimha Rao v. State (CBI/SPE), (SC)
R.C. Jain v. High Court of Patna, (SC)
Balram son of Bhasa Ram v. Ilam Singh, (SC)
Kesoram Rayon v. Collector of Customs, Calcutta, (SC)
The Special Land Acquisition Officer, Srirangapatnam v. Nagegowda, (SC)
State of Kerala v. Radhamany , (SC)
Gujarat Industrial Development Corporation v. Narottambhai Morarbhai, (SC)
Papaiah v. State of Karnataka, (SC)
M.C. v. Archeological Survey of India (SC)
Smt. Sawarni v. Smt. Inder Kaur, (SC)
Divisional Forest Officer v. S. Nageswaramma, (SC)
Sita Devi v. State of Haryana, (SC)
Fertilizer Corporation of India Ltd. v. Sarat Chandra Rath, (SC)
Joyachan M. Sebastian v. The Director General, (SC)
Rai Singh v. State of Haryana, (SC)
Public Union for Civil Liberties v. State of Tamil Nadu (SC)
M/s Jyoti Prashad Vinod Kumar v. Yash Pal, (SC)
Parichhan Mistry (Dead) by Lrs. v. Acchiabar Mistry, (SC)
Nayudu Srihari v. State of A.P., (SC)
Mehbub Samsuddin Malek v. State of Gujarat, (SC)
Suresh Lohiya v. State of Maharashtra, (SC)
A.V.G. Ponnuswami Chettiar v. T. Palaniswamy Gounder (SC)
Kuttiyappan v. Union of India, (SC)
Union of India v. Sube Ram, (SC)
State of Karnataka v. D.C. Nanjudaiah, (SC)
I.T.C. Limited v. Collector Of Central Excise, Bombay, (SC)
Sushil Kumar v. Moti Ram, (SC)
Mahabir Sugar Mills Ltd. v. State of U.P., (SC)
Rameshwarlal v. Municipal Council, Tonk, (SC)
Rameshwar Dass Gupta v. State of U.P., (SC)
Workmen of the Canteen of Coates of India Ltd. v. Coates of India (SC)
Shera Singh v. The State of Punjab, (SC)
Gentela Vijayavardhan Rao v. State of Andhra Pradesh, (SC)
Yamuna Singh v. State of Bihar, (SC)
Mahesh v. State of M.P., (SC)
Union of India v. Anand Singh Bisht, (SC)
Sharanappa Basappa Dindawar v. State of Karnataka
Smt. Santosh Kumari Etc. v. State of Haryana, (SC)
Sri Saunu v. Collector, Land Acquisition, (SC)
J.K. Synthetics Ltd., M/s v. Collector of Central Excise, (SC)
P.G. Eshwarappa v. M. Rudrappa. , (S.C.)
Poshetty v. State of Andhra Pradesh, (SC)
Vellore Citizens Welfare Forum v. Union of India,
Venkataswamappa v. The Special Deputy Commissioner (Revenue), (SC)
Bakhtawar Singh v. Sada Kaur, (SC)
Commercial Tax Officer v. M/s. Biswanath Jhunjhunwala, (SC)
News Item Hindustan Times "A.Q.F.M. Yamuna v. Cental Pollution Control Board (SC)
Krishi Utpadan Mandi Samiti v. Ashok Kumar Dinesh Chandra, (SC)
Shree Baidyanath Ayurved Bhawan Pvt. Ltd., M/s. v. State of Bihar, (SC)
State of Maharashtra v. Maruti Shripati Dubal, (SC)
Kashmiri Lal v. State of Punjab, (SC)
Food Corporation of India v. F.C.I. Deputationists Association, (SC)
Hindustan Lever Mazdoor Sabha v. Hindustan Lever Ltd. , (SC)
M. Jayakumar v. State of T.N., (SC)
Secy. (Health), Deptt. of Health v. Dr. Anita Puri, (SC)
Mohammed Rahmat Ali v. Inspector of Registration and Stamps, A.P., (SC)
Bishan Singh v. State of Punjab, (SC)
P. Satyanarayana v. P. Mallaiah, (SC)
Darshan Singh v. State of Haryana, (SC)
N.R. Dongre v. Whirlpool Corporation, (SC)
Anand Dev Puri v. Guriqbal Singh, (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Abdul Rahman v. Atifa Begum, (SC)
Allahabad Development Authority v. Nasiruzzaman, (SC)
Sharafat Hussain (dead) through LRs. v. Mohd. Shafiq, (SC)
Union of India v. Special Land Acquisition Officer, (SC)
Suvaran Rajaram Bandekar v. Narayan R. Bandekar, (SC)
Arulmighu Lakshminarasimhaswamy Temple Singirigudi v. Union of India, (SC)
Shri Chandragauda Ramgonda Patil v. State of Maharashtra, (SC)
Krishnan v. State of Kerala, (SC)
Kalpana Behera v. Union of India (SC)
Drug Action Forum v. Union of India (SC)
State of Karnataka v. S.M. Kotrayya, (SC)
Union of India v. Mohan Singh Rathore, (SC)
D. Radhakrishnan v. Union of India, (SC)
Hindustan Steelworks Construction Ltd. v. The Commissioner of Labour, (SC)
Rashtriya Mill Mazdoor Sangh v. State of Maharashtra, (SC)
Rehmat v. State of Haryana, (SC)
Rama Shankar v. State of Haryana, (SC)
Prem Pal Singh v. State of Punjab, (SC)
Hira v. Kasturibai , (SC)
K. Padmaraju @Padmanabha Raju v. Senior Regional Manager, F.C.I., Hyderabad, (SC)
Benoy Mazumdar v. Collector of Cachar, (SC)
Smt. Winky Dilawari v. Amritsar Improvement Trust, (SC)
State of Orissa v. Narain Prasad, (SC)
Municipal Board, Hapur v. Jassa Singh, (SC)
Shiromani Gurdwara Parbandhak Committee v. Jaswant Singh, (SC)
Revappa Gurusiddappa v. Thakubai Madhavarao Patil, (SC)
Himachal Pradesh Marketingboard v. Shankar Trading Companypvt. Ltd. , (SC)
Kamta Tiwari v. State of M.P., (SC)
E. Ramakrishnan v. State of Kerala, (SC)
Dr. S.K. Kacker v. All India Institute of Medical Sciences, (SC)
Shyam Bahadur Tripathi v. U.P. State Public Services Tribunal , (SC)
Choudhary Goutam Kumar Sararn v. Director of Sports and Youthservices Orissa, (SC)
N. Rajarathinam v. State of Tamil Nadu, (SC)
State of Punjab v. Kashmir Singh, (SC)
Hanuman Prasad v. Union of India, (SC)
Navaneethammal v. Arjuna Chetty, (SC)
Mohammad v. Mohammed Beke, (SC)
Guman Singh v. State of Rajasthan, (SC)
Municipal Corp of Great Bombay v. Industrial Development & Investment Co.(P)Ltd.,(SC)
Union of India v. Hira Lal, (SC)
I.T.C. Bhadrachalam Paperboards v. Mandal Revenue Officer A.P. (SC)
Rakesh Chandra Narayan v. State of Bihar (SC)
F.B. Taraporawala v. Bayer India Ltd., (SC)
Tejkumar Balakrishna Ruia v. A. K. Menon, (SC)
Union of India v. Garware Nylons Ltd., (SC)
M/S. Victorian Granites (P) Ltd. v. P. Rama Rao , (SC)
Commissioner, Sales Tax, U.P., Lucknow v. Girja Shanker Awanish Kumar , (SC)
Union of India v. Keshab Lal Roy, (SC)
Allahabad Bank v. Prem Singh, (SC)
Union of India v. Mohan Singh and others, (SC)
Andhra Bank v. K. Sudha Nagaraj (SC)
Joint Secretary to the Home Department Madras v. R. Ramalingam, (SC)
National Ex-Servicemen Co-ordination Committee v. Controller Gen. of Defence Accounts, (SC)
Punjab State Electricity Board, Amritsar v. Gurpartap Singh (SC)
Sreedam Chandra Ghosh v. State of Assam, (SC)
Union of India Etc. Etc. v. V.P. Ayyappan (SC)
Dilip Kumar Tripathy v. State of Orissa, (SC)
State of Bihar v. M. Neethi Chandra etc. etc., (SC)
R.D. Bhatia v. Smt. Rajinder Kaur, (SC)
Dilip Kumar Deka v. State of Assam, (SC)
Gursharan Singh v. State of Punjab, (SC)
Shatrughna Prasad Sinha v. Rajbhau Surajmal Rathi,
Velleli v. State of Tamil Nadu, (SC)
M. Bhaskar v. J. Venkatarama Naidu, (SC)
Naramadaben Maganlal Thakker v. Pranjivandas Maganlal Thakur, (SC)
Ranadey Micronutrients, M/s. v. Collector of Central Excise, (SC)
Anugrah Narain Singh v. State of Uttar Pradesh, (SC)
Nandatai v. State of Maharashtra, (SC)
Ahmedabad Urban Development Authority v. Manilal Gordhandas, (SC)
Mancheri Puthusseri Ahmed v. Kuthiravattam Estate Receiver, (SC)
J. S. Parihar v. Ganpat Duggar, (SC)
Mahabir Jute Mills Ltd. v. Collector of Central Excise, Allahabad , (SC)
Deputy Collector, Minicoy v. Navadigothi Mohammed, (SC)
Miheer H. Mafatlal v. Mafatlal Industries Ltd., (SC)
Rajvaidya Gune's Shahu Aryoushadhikarkhana Ltd. v. The Collector Of Kolhapur, (SC)
Cooch Behar Contractors' Association v. State of W
I. T. Commr., Madurai v. T. V. Sundaram lyengar and Sons Ltd., (SC)
Gujarat Machinery Manufacturers Ltd., M/s. v. Collector, C.E., Baroda, (SC)
Babu Singh Bains etc. v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
Regional Director, E.S.I. Corporation v. Francis De Costa, (SC)
Pramod Lahudas Meshram v. State of Maharashtra, (SC)
Chander Chinar Bada Akhara Udasin Society v. State of J&K, (SC)
S. K. Vaish v. Union of India, (SC)
Yasar Shafi & Ors. Etc. v. State of J & K. (SC)
K.C.P. Limited v. The Presiding Officer, (SC)
Akhil Bhartiya Soshit Karamchari Sangh v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
The Cantonment Board, Mathura v. Krishna Bricks and Lime Factory, (SC)
State of Rajasthan v. D. R. Laxmi, (SC)
Basant Kumar v. Union of India, (SC)
Bikram Singh v. Land Acquisition Collector , (SC)
Manilal Manoharbhai Patel v. State of Gujarat (SC)
Gajraj Singh etc. v. State Transport Appellate Tri
D.P.F. Textiles Ltd. v. Union Of India (SC)
Sankalchan Jayachandbhai Patel v. Vithalbai Jayachandbhai Patel, (SC)
D.D.A. v. Kumar Construction Co. (P.) Ltd. (SC)
Keshub Mahindra v. State of M.P., (SC)
Sahib Singh v. State of Punjab, (SC)
Devinder v. State of Haryana, (SC)
Judhistir Mohanty v. State of Orissa, (SC)
Jahar Singh v. Union of India, (SC)
Hindustan Petroleum Corpn. v. Genl. Employees' Asson. (SC)
Manohar Harris Walters v. Basel Mission Higher Edn. Centre (SC)
State of Orissa v. Raghunath Panigrahi (SC)
All India State Bank Officers Federation v. Union of India, (SC)
Kuldip Singh v. State of Punjab and others, (SC)
The Patiala Central Cooperative Bank Ltd. v. The Patiala Central Cooperativebank Employee Union (SC)
Ayyappy Karunakaran v. Mallka (SC)
Dr. K.G. Poovaiah v. General Manager/Managing (SC)
State of Sikkim v. Kanta Theengh (Smt) (SC)
Rishi Trade Centre, M/s. v. Collector of Customs, (SC)
State of Punjab v. Baldev Raj Kabaria (SC)
Rajasthan Co. Dairy Fed. Ltd. v. Shri Maha Laxmi Mingrate Mktg. Service (P) Ltd., (SC)
Gheevarghese Mathew v. State of Kerala, (SC)
In Re : Harijai Singh, (SC)
M/s. Ester Industries Ltd. v. U.P. State Electricity Board, (SC)
M/s Kalyanji Vithaldas and Sons v. State of M.P., (SC)
Pattahiraman v. R.R. Dinakaran (SC)
State of Punjab v. M/s. Yoginder Sharma Onkar Rai and Co., (SC)
Jaykumar G. Waikar v. Nivritti S. Titwe, (SC)
M/S. Shapers Construction (P) Ltd. v. Airport Authority of India , (SC)
Harijai Singh v. Vijay Kumar, (SC)
University Grants Commission etc. v. Sadhana Chaudhary, (SC)
D.K. Chhangani v. Nitya Ranjan Mukherjee, (SC)
Union of India v. Madhav, (SC)
Union of India v. Mhathung Kithan and others, (SC)
Molly Joseph v. George Sebastian, (SC)
Jaipur Development Authority v. Mahavir Housing Co-Op. Society, Jaipur Etc., (SC)
Sarojini Ammal v. Controller of Estate Duty, Madras, (SC)
Collector Of Central Excise v. India Waterproofing And Dying Works , (SC)
Mahavir Metal Mart, Bombay v. Union of India (Uoi) , (SC)
United Bank of India v. Naresh Kumar, (SC)
Ghantesher Ghosh v. Madan Mohan Ghosh, (SC)
Ganpat Lal Lakhotia v. State of Rajasthan , (SC)
Jose v. Alice (SC)
Shree Durga Glass Pvt. Ltd. v. Collector Of Central Excise (SC)
Orient Paper Mills v. Deputy Director of Inspection, Cus. & C. Ex. (SC)
Oswal Woollen Mills Ltd. v. Collector of Customs, Madras (SC)
Britannia Biscuit Co. Ltd. v. Collector of Central Excise, Madras (SC)
Meerut Development Authority v. Satbir Singh, (SC)
Dharambir Singh v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Kumud Lata Das v. Indu Prasad, (SC)
Lucky Biscuits Co. v. Collector Of Central Excise, Patna , (SC)
Mohd. Ali v. State of U.P. , (SC)
Ramji Sharma @ Ramji Banu (Dead) By L.Rs. v. The State of Bihar , (SC)
Delhi Cloth & General Mills Co. Ltd. v. Union of India , (SC)
Collector Of Customs v. Aggarwal Commercial Corporation , (SC)
State of Punjab v. Gurmit Singh, (SC)
P.A. Thomas v. M. Mohammed Tajuddin, (SC)
S.K. Singh v. Central Bank of India, (SC)
Dr. Chittaranjan Sharma v. The State of Himachal Pradesh , (SC)
Scheduled Castes and Scheduled Tribes Officers Welfare Council v. State of U.P., (SC)
All Orissa Electrical Workers Union v. State of Orissa, (SC)
P. Siddalingappa v. State of Karnataka (SC)
U.P. Road State Transport Corporation through its Managing Director and another v. Gobardhan, (SC)
State of Karnataka v. T. Venkataramanappa, (SC)
State of U.P. v. T.P. Lal Srivastava, (SC)
Ramesh Kumar Choudha v. State of M.P., (SC)
M/s R.S. Traders v. Rita Khanna, (SC)
Shankar Gajanan Kalan V. The State Of Maharashtra , (SC)
Krishi Utpadan Mandi Samiti, Orai District, Jalaun Through Its Secretary v. Amar Singh, (SC)
Collector of Central Excise, Allahabad v. Rattan Micro Nutrient (P) Ltd. , (SC)
Inarco Limited v. Collector of Central Excise, (SC)
Chief G. M., Jagannath Area v. State of Orissa, (SC)
Secretary, Jaipur Development Authority, Jaipur v. Daulat Mal Jain etc., (SC)
C.K. Lokesh v. P.E. Panduranga Naidu, (SC)
Delhi Development Authority v. Kanwar Kumar Mehta , (SC)
Gupta Steel Industries v. M/S. Jolly Steel Industriespvt. Ltd. , (SC)
Agricultural Produce Market Committee v. Land Acquisition Officer and Asstt. (SC)
Madhavkrishna v. Chandra Bhaga , (SC)
H.C. Venkataswamy v. Bangalore Development Authority (SC)
Mohinder Singh v. State of Haryana, (SC)
M.C. Mehta v. Union of India (SC)
State of Karnataka v. Diwakara Bhat, (SC)
Girdhari Parmanand Vadhava v. State of Maharashtra
Jaswant Singh v. State of Punjab, (SC)
Harjinder Singh Sodhi v. State of Punjab, (SC)
Chattar Singh v. State of Rajasthan, (SC)
Maghar Singh v. Jashwant Singh, (SC)
Ranjan Deb v. Union of India (SC)
Maharashtra Land Development Corporation v. State of Maharashtra (SC)
Bihar State Electricity Board v. Hotel Satkar Pvt. Ltd., (SC)
State of M.P. v. Swaropchandra, (SC)
Jagannath Kashinath Patil v. Narayan Balugaikar, (SC)
Collector Of Customs, Bombay v. J.K. Synthetics Ltd. , (SC)
Hafiz Washi Ahmad v. Kutubuddin , (SC)
State of Karnataka v. Uppegouda , (SC)
Panchamaiial Steel Ltd. v. U.A. Joshi, (SC)
K. Sankaran Nair v. Devaki Amma Malathy Amma , (SC
M/S. Star Wire (India) Ltd. v. The State Of Haryana , (SC)
G B Kashirsagar v. L A Narode, (SC)
Smt. Himi v. Smt. Hira Devi, (SC)
Yeshoda v. K. Nagarajan, (SC)
Commissioner of Gift Tax v. D.C. Shah (SC)
Gulzari Lal Agarwal v. The Accounts Officer (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Surja Ram v. State of Rajasthan, (SC)
Periasami v. State of Tamil Nadu, (SC)
State of Himachal Pradesh v. Dhani Ram, (SC)
Adair Dutt v. Appropriate Authority, Income Tax Department, (SC)
Ashok Kapil v. Sana Ullah (Dead), (SC)
Biswajit Pati v. Surami Pati, (SC)
Common Cause : A Registered Society v. Union of India, (SC)
J.K. Industries Ltd. v. The Chief Inspector of Factories and Boilers, (SC)
Balbir Singh v. State, (SC)
Sarwan Singh v. State of Punjab, (SC)
Bandlamuddi Atchuta Ramaiah v. State of Andhra Pradesh, (SC)
Paramjit v. State of Haryana, (SC)
Amani Ammal K.G. v. Venkatappa Reddy (SC)
Ram Avtar v. Ram Dhani, (SC)
Commissioner of Income-tax, Gujarat, Ahmedabad v. Sakarlal Balabhai and Co. Ltd., (SC)
Collector Of Customs, Madras v. Lotus Inks , (SC)
Income Tax Officer v. Sriram Bearings Ltd. , (SC)
Collector of Customs, Bombay v. Automatic Electric Ltd., Bombay , (SC)
Thiagaraja Engineering Enterprises v. Assistant Collector Of Central Excise , (SC)
Collector of Customs, Bombay v. J.K. Synthetics & Ltd. , (SC)
Commissioner of Income Tax v. N. Ramanatha Reddiar (Huf) , (SC)
Escorts Farms (Ramgarh) Ltd., M/s. v. I.-T. Commr., New Delhi, (SC)
Raj Kishore Giri v. Purendra Giri, (SC)
A. Vaikuntappa Setty v. Commissioner of Commercial
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
D.P. Bhattarcharya v. West Bengal Pollution Control BD. (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Anukul Chandra Pradhan v. Union of India (SC)
Municipal Corporation v. M/s. Chelaram and Sons, (SC)
R. Lakshmi v. K. Saraswathi Ammal, (SC)
World Saviors v. Union of India (SC)
Meharban v. State of M.P., (SC)
Rita Markandey v. Surjit Singh Arora, (SC)
State of Rajasthan v. B.K. Meena, (SC)
Union of India v. Ex-Subedar Sukhan Lal (SC)
State of H.P. v. Rajesh Kumar, (SC)
Avinash Nagra v. Navodaya Vidyalaya Samiti etc., (SC)
Prakash K. and another v. State of Karnataka, (SC)
Sub-Divisional Inspector (Postal) v. K.K. Pavitheran, (SC)
Vellore Citizens Welfare Forum v. Union of India (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Krishan Kumar Alias Pamma v. State of Haryana , (SC)
Raju Z. Moray v. State of Maharashtra (SC)
Commissioner of Income-tax, Amritsar v. M/s. Shiv Prakash Janak Raj , and Co., Pvt. Ltd.(SC)
U.P. State Roadways Transport Corp., Lucknow Through Its Gene v. Anwar Ahmed , (SC)
Chanchal Manohar Singh v. High Court of Punjab & Haryana , (SC)
Kishore Metal & Wire Industries v. Collector of Ce
Malwa Vanaspati & Chemical Co. v. Commissioner of Income Tax , (SC)
Union of India v. Metal Box Co. of India Ltd., (SC
Purewal Associates Ltd. v. Collector of Central Excise, (SC)
Gomtibai v. Mattulal, (SC)
Brij Kishore Sharma v. M/s. Ram Singh & Sons, (SC)
Chairman, Coal India Ltd. v. Madan Prasad Sinha (SC)
Surain Singh v. Lakhmira Singh (SC)
State of U.P. v. Amar Singh, (SC)
Punjab Wakf Board v. Shakur Masih, (SC)
Laxmanrao Bapurao Jadhav v. State of Maharashtra, (SC)
Gangadevi v. Union of India, (SC)
Hari Singh v. State of Rajasthan, (SC)
P. Ravindran v. Union Territory Of Pondicherry , (
S. Vinod Kumar v. Union of India, (SC)
Sagarmal v. Distt. Sahkari Kendriya Bank Ltd. Mandsaur (SC)
Scooters India v. Vijai E.V. Eldred, (SC)
Vijay Singh Deora Etc.Etc. v. State of Rajasthan , (SC)
Ram Kishore Patel v. State of M.P, (SC)
Mohamed Arif v. State of Gujarat, (SC)
Himachal Pradesh University, Shimla v. Panjab University, Chandigarh, (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Buffalo Traders Welfare Asson. v. U.O.I. (SC)
Ved Prakash Agrawal v. Commissionar Gorakhpur Division (SC)
Collector of Central Excise, Pune v. Tigrania Metal and Steel Industries (SC)
Madras Wire Products Ltd. v. Collector Of Central Excise, Madras (SC)
Collector of Customs, Calcutta v. Tin Plate Co. of India Ltd., (SC)
Collector of Central Excise v. Hico Products (P) Ltd. , (SC)
Fenner (India) Ltd., Madurai v. Collector Of Customs, Madras , (SC)
Collector Of Customs, Bombay v. Chaganlal And Sons , (SC)
Collector of Central Excise, Pune v. Maharashtra Scooters Ltd. , (SC)
Collector of Central Excise, New Delhi v. Bhiwani Textile Mills , (SC)
Sanative Industrial Corporation v. Collector of Central Excise (SC)
Cipla Ltd. v. Maharashtra General Kamgar Union (SC)
The State of Tamil Nadu v. Sri Srinivasa Sales Circulation Etc., (SC)
Tamil Nadu Housing Board v. P. Parthasarathi, (SC)
Haryana Urban Development Authority v. Anupama Patnaik (SC)
Union of India v. Praveen Gupta, (SC)
State of H.P. v. High Court of H.P. (SC)
Janaki S. Menon v. Dr. V. R.S. Krishanan, (SC)
Kumbhar Dhirajlal Mohanlal v. State of Gujarat, (SC)
Prakash Kaur Gurmit Kaur v. State of Punjab (SC)
K.L. Rinwa v. Kurukshetra University (SC)
N.A. Patel v. K.G. Chauhan (SC)
Asstt. Superisntendent of Post offices v. P.K. Sankar Narayana Panicker (SC)
Food Corporation of India v. V.P. Bhatia, (SC)
O.K. Bhardwaj v. Union of India (SC)
Delhi Administration through its Chief Secretary v. Sushil Kumar, (SC)
Deputy Inspector General of Police v. K.S. Swaminathan, (SC)
D. Kishore v. State of Maharashtra, (SC)
State of U.P. v. Ved Pal Singh, (SC)
Dr. Kishore v. State of Maharashtra, (SC)
Loknarayan Pande v. State of Maharashtra, (SC)
Om Prakash Gargi v. State of Punjab, (SC)
Prem Prakash v. Union of India (SC)
Kalpana Behera v. Union of India (SC)
Central Bureau of Investigation v. Rajesh Gandhi, (SC)
Anukul Chandra Pradhan v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
Hanumanthappa v. Muninarayanappa, (SC)
Joginder Tuli v. S.L. Bhatia, (SC)
The State Of Bihar v. Nilmani Sahu , (SC)
Union of India v. Ujagar Lal, (SC)
Chief Commissioner, Union Territory, Chandigarh v.
Servo Electronics v. Union of India (Uoi) , (SC)
Nawab Mir Barkat Ali Khan Bahadur v. Controller of Estate Duty, (SC)
Star Metal & Tubes Corporation v. Collector Of Central Excise , (SC)
Permali Wallace Ltd. v. Collector Of Central Excise, Indore , (SC)
Jiyajeerao Cotton Mills Ltd. v. Collector Of Central Excise, Indore , (SC)
State Bank of India v. Manganese Ore (India) Ltd., (SC)
Yallawwa v. Shantavva, (SC)
Indian Petro-Products Mfg. (P) Ltd. v. Collector of Central Excise , (SC)
M/s. Kilpest Pvt. Ltd. v. Shekhar Mehra , (SC)
Haribhau Dagdu Tandale v. Industrial Co-operative Association Ltd., (SC)
Lipton India Ltd., M/s. v. State of Karnataka, (SC)
State of H.P. v. Keshav Ram, (SC)
M.C. Mehta v. Union of India (SC)
Union of India v. Vijay Kumar Garg (SC)
Jaspal Singh alias Pali v. State of Punjab, (SC)
State of Orissa v. Sharat Chandra Sahu, (SC)
Nikka Singh etc. v. State of Punjab, (SC)
K.K. Sidharthan v. T.P. Praveena Chandran, (SC)
Dr. Abdul Hameed Fazli v. Adam Malik Khan, (SC)
Union of India v. Samar Singh and others, (SC)
Union of India v. Kameshwar Prasad (SC)
Hindustan Aeronautics Ltd. v. Smt. A. Radhika Thirumalai, (SC)
Raj Bidichandani v. Union of India (SC)
State of Punjab v. Charanji Lal Goel, (SC)
Shri Heikham Surchandra Singh Etc. v. The Representative of "Lios" Kakching, Manipur (A Scheduled C), (SC)
Naresh Mohanlal Jaiswal v. State of Maharashtra, (SC)
M.C. Mehta v. Union of India (SC)
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Ernakulam v. Hindustan Petroleum Corporation (SC)
Gloria Chemical Industries v. Bank of India, (SC)
Addison & Co. Ltd. v. Collector of Central Excise, (SC)
Samaritan Society v. Commissioner of Income-Tax (SC)
Collector of Customs v. New Trade Links , (SC)
Subharaj & Co. v. Collector of Central Excise (SC)
Narayan Das Dwarka Das v. Bengorm , (SC)
Pillibhit Electric Supply Co. (P) Ltd., M/s. v. Special Officer (Electricity),(SC)
New Chelur Manufacturers (P) Ltd. v. Collector of Central Excise , (SC)
Collector of Customs, Bombay v. Rakesh Press, New Delhi , (SC)
Inder Mani v. Mathehwari Prasad, (SC)
Anil Starch Products Ltd. v. Collector of Central Excise , (SC)
Collector of Customs, Bombay v. Super Fasteners, Marwana (Haryana), (SC)
Collector of Central Excise v. Leatherite Industries Ltd. , (SC)
Shriram Bearings Ltd. v. Collector of Central Excise, Patna (SC)
Inder Singh v. The Financial Commissioner, Punjab, (SC)
State of M.P. v. Jaora Sugar Mills Ltd., (SC)
Ranjan Deb v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Ballu v. State of Haryana , (SC)
Karan Singh v. State (Delhi Admn.), (SC)
Vijay Singh v. Vijayalakshmi Ammal, (SC)
State of Haryana v. Yogender Paul (SC)
National Thermal Power Corpn. Ltd. v. K.V. Rangaiah (SC)
Mohammed Ganbi Sahib v. K. Balasubramania Nayar (SC)
Ballarpur Industries Ltd. v. Appellate Collector of Customs (SC)
Union of India v. Punnilal and others, (SC)
Mangla Giri v. Regional Administrative Committee, Varanasi, (SC)
Shivsagar Tiwari v. Union of India, (SC)
Union of India v. Baljit Singh, (SC)
Guru Bipin Singh v. Chongtham Manihar Singh, (SC)
State of Madhya Pradesh v. Dr. Krishna Chandra Sak
Keshav Lal Thakur v. State of Bihar, (SC)
Delhi Development Authority v. Skipper Construction (SC)
Nalini Navin Bhagwati v. Chandravandan M. Mehta, (SC)
Ahmedabad Municipal Corporation v. Nawab Khan Gulab Khan, (SC)
Pratibha Processors v. Union of India, (SC)
K. Basavarajappa v. Tax Recovery Commissioner, Bangalore, (SC)
Collector of Central Excise, Baroda v. M/s. Gaekwar Mills Ltd., (SC)
A.Kumar v. Union of India, (SC)
Sk. Sattar Sk. Mohd. Choudhari v. Gundappa Ambadas Bukate, (SC)
Krishnan Kakkanth v. Government of Kerala, (SC)
Commissioner of Police, Delhi v. Registrar, Delhi High Court, New Delhi, (SC)
State of U.P. v. District Judge, (SC)
M.C. Mehta v. Union of India , (SC)
Union Of India v. Kishan Chand , (SC)
R. Balakrishna Warrier v. Santha Varassiar , (SC)
The President, A.P.M.C. Taluka Darwha,District Yavatmal, Mah v. Manikant , (SC)
M.C. Mehta v. Union of India (SC)
Gorakhnath v. State of Uttar Pradesh & Ors., (SC)
H.H.M. v. Collector of Central Exercise New Delhi, (SC)
K.L. Verma v. State, (SC)
Dwight Lamott Henfield v. Attorney General of the
Smt. Santosh Kumari etc. v. State of Haryana, (SC)
State of Bihar v. Shiv Shankar Singh (SC)
Speed ways Picture Pvt. Ltd. v. Union of India (SC)
Haryana Urban Development Authority v. Roochira Ceramics, (SC)
Balak Ram v. State of Punjab, (SC)
National Textile Corporation (U.P.) Ltd. Etc. v. Swadeshi Cotton Mills Co. Ltd. , (SC)
S. Vallinayagam v. Luke Stephen, (SC)
Janak Yadav v. State of Bihar, (SC)
Anamallai Club, M/s. v. Government of T.N , (SC)
Union of India v. Harish Balkrishna Mahajan, (SC)
Union of India v. Bishamber Dutt, (SC)
Seema Kumar Sharma v. State of Himachal Pradesh, (SC)
M.S.L. Patil, Asstt. Conservator of Forests, Solapur (Maharashtra) etc. v. State of Maharashtra, (SC)
Devendra Narayan Singh v. State of Bihar, (SC)
State of U.P. v. Purushottam Pandey, (SC)
S. Jaffar Sahib v. Secretary, A.P.P.S.C. and others, (SC)
Chandigarh Administration v. Sumesh Kumar, (SC)
Anthony C. Leo v. Nandlal Balkrishnan Khanna, (SC)
Parveen v. State of Haryana, (SC)
State of Rajasthan v. Talib Khan, (SC)
Prem Singh v. State of Punjab, (SC)
Bhartu v. State of Haryana, (SC)
Godabarish Mishra v. Kuntala Mishra, (SC)
State of Punjab v. Amarjit Singh, (SC)
Collector Of Central Excise, Calcutta v. Dico Carbon & Ribbon Mfg. Co. , (SC)
Raizur Rehman Khan v. State of U.P , (SC)
Pieco Electronics & Electricals Ltd. v. Collector of Central Excise, Pune. , (SC)
Divya Dip Singh v. Ram Bachan Mishra, (SC)
Collector of Central Excise, Bombay v. Paper Print & Products Co. (SC)
Bhagwan Dass Sood v. State of H.P., (SC)
Surjeet Singh Chhabra v. Union of India, (SC)
Indira Sohan Lal v. Union of India, (SC)
Sri V. S. Rice Mill Contractors Co., M/s. v. I.-T. Commr., A.P., (SC)
K.M. Srinivasan v. K.M. Arumugham, (SC)
P. Rajan v. The Kerala State Electricity Board, (SC)
State of Punjab v. National Organic Chemical Industries Ltd., (SC)
Union of India v. Vipinchandra Hiralal Shah, (SC)
Sub-Inspector Sadhan Kumar Goswami v. Union of India, (SC)
State of Orissa v. Sadasiva Mohanty, (SC)
State Bank of Bikaner and Jaipur v. Srinath Gupta, (SC)
New Shorrock Mills v. Maheshbhai T. Rao, (SC)
Ilavia Enterprises v. Collector of C. Ex., Jaipur (SC)
S. Vasundara v. Canara Bank, (SC)
The Director, Ministry of Coal v. Bimlendu Kumar, (SC)
Ramesh Kumar v. Union of India, (SC)
Ranchhodji Chaturji Thakore v. The Superintendent
Regional Provident Fund Commissioner v. S.D. College, Hoshiarpur, (SC)
Kunwar Arun Kumar v. U.P. Hill Electronic Corporation Ltd. (S.C.)
A.A. Mulla v. State of Maharashtra, (SC)
Ninge Gowda v. Linge Gowda , (SC)
Khalida Sultana v. Welfare Commissioner (SC)
Administrator, Nagar Palika v. Bharat (SC)
Collector of Central Excise, Bombay v. Jayant Dalal Private Ltd. , (SC)
M/s. Motors & Investments Ltd. v. The New Bank of India, (SC)
Rameshwar Jute Mills v. Union of India (SC)
Kartar Kaur v. Milkho, (SC)
M/s C.S Company v. Kerala State Electricity Board , (SC)
Sushil Flour Dal & Oil Mills v. Chief Commissioner (SC)
Prabhu Shankar Jaiswal v. Sri Sheo Narain Jaiswal, (SC)
Reckitt & Colman Of India Ltd. v. Collector Of Central Excise , (SC)
Collector Of Central Excise, Baroda v. Vipul Shipyard , (SC)
Nahar Singh v. Harnak Singh , (SC)
C.T. Ltd. v. Commercial Tax Officer, (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Archeological Survey of India (SC)
All India Institute of Medical Sciences v. Union of India, (SC)
State of U.P. v. Bal Kishan Das, (SC)
Municipal Corporation of Delhi v. Sant Lal Malik , (SC)
State of Bihar v. Bahadur Singh (SC)
H.M.T. Ltd. v. H.M.T. Head Office Employees' Assoc
C.P. Agrawal v. P.O., Labour Court, (SC)
Hindalco Industries Ltd. v. Labour Court, Varanasi (SC)
State of Rajasthan v. Sriram Verma, (SC)
Management of Heavy Engineering Corporation Ltd. v. Presiding Officer, Labour Court, (SC)
Rajender Singh v. Union of India (SC)
Executive Engineer, M.S.E.B. v. Pandurang Ganapati Shenvi (SC)
U.P. Rajya Vidyut Parishad Karamchari Sangh v. State of U.P. (SC)
Taluka Panchayat, Visnagar v. Ichhaben Shivram Dave (SC)
Kishore Chandra Panigrahi v. State of Orissa, (SC)
Hindustan Paper Corpn. v. Purnendu Chakrabarty, (SC)
Bilas Sarkar v. Union of India (SC)
Union of India v. Uma Kant Misra (SC)
State of Haryana v. Suraj Bhan, (SC)
In Re: Ajay Kumar Pandey (SC)
Union of India v. Nanda Kumar (SC)
Bhagirath v. State of Haryana, (SC)
Desh Pati v. State of U.P. (SC)
M.C. Mehta v. Union of India (SC)
New Standard Engineering Co. Ltd. v. Collector Of Customs , (SC)
Additional Commissioner of Income Tax, Andhra Prad
State of Kerala v. State Trading Corporation of India Ltd. (SC)
J.B. Boda and Co. Pvt. Ltd., M/s. v. Central Board of Direct Taxes, New Delhi, (SC)
Brijvasilal v. Abdul Haji (SC)
Mithilesh Kumar v. Manohar Lal, (SC)
Income Tax Officer v. A.M.S. Salimaricar (SC)
L. Alagusundaram Chettiar v. Commissioner of Incom
Bittu Sehgal v. Union of India (SC)
Dy. Commissioner of Sales Tax (Law), Board of Revenue (Taxes), Ernakulam v. Bharat Petroleum Corporation Ltd. Madras (SC)
State of T.N. v. M/s. Arooran Sugars Ltd., (SC)
State of Tamil Nadu v. Sivarasan @ Raghu @ Sivarasa (SC)
State Of Kerala v. Sasi , (SC)
Binay Kumar Singh v. State of Bihar, (SC)
A.I.I. Overseas Bank S.C. & S.T. Emp. Welfare Assocn. v. Union of India, (SC)
Bihar Public Service Commission v. Manoj Kumar Pandey, (SC)
Union Territory, Chandigarh v. Krishan Bhandari, (SC)
Regional Engineering College, Hamirpur v. Gurjeet Singh, (SC)
Union of India v. Prem Narain Mishra (SC)
D.M. Shende v. State Of Maharashtra , (SC)
Dr. Mahak Singh etc. v. Chancellor, Ch. Charan Singh University, Meerut, (SC)
Punjab University Patiala v. M.R. Garg (SC)
Regional Provident Fund Commissioner West Bengal v. Delta Jute and Industries Ltd. (SC)
State of Punjab v. Amarjit Kaur (SC)
Himachal Pradesh Housing Board v. Om Pal and others, (SC)
Anokhe Lal v. Radhamohan Bansal, (SC)
Vijay Singh, Secretary Home v. Mittanlal Hindoliya, (SC)
Ranvir Singh v. State of Madhya Pradesh, (SC)
Tapas Kumar Dutta v. State of Bihar (SC)
Rajesh Kumar Kejrival v. State of Bihar (SC)
Deoki Nandan Dayma v. State Of U.P. (SC)
The Deputy Commercial Tax Officer, Lalgudi v. Dalmia Cement (Bharat) Ltd. (SC)
Shobha Surendar v. H.V. Rajan (Karnataka)(SC)
Goa State Co-operative Bank Ltd. v. Pedne Taluka Prathamik Shikshak Pat Saunstha Ltd., (SC)
State of Manipur v. All Manipur Regular Post Vacancies S.T.A. (SC)
Abdul Majeed Sahib v. District Collector, (SC)
Government of A.P. v. G. Lakshman Reddy, (SC)
Murari v. Union of India, (SC)
M/s. Cheema Engineering Services v. Rajan Singh, (SC)
Thirumangalath Kunhirattan Appu Kurup v. Koiloth Kamath Janaki , (SC)
Sowrashtra Vipra Sabha v. The Namakkal Municipality, (SC)
Smt. Kalpana Deviprakash Thakar v. Dr. Deviprakash Thakar, (SC)
Union of India v. Sitaram Shivhandrai Garodia, (SC)
Common Cause A Regd. Society v. Union of India, (SC)
Raj Kumar Karanwal v. Commissioner, (SC)
Indira Sawhney v. Union of India and others, (SC)
Union of India v. K.R. Thampi, (SC)
Union of India v. Major R.N. Mathur, (SC)
Sasadhar Chakravarty v. Union of India, (SC)
Raj Kumar Gupta v. Lt. Governor, Delhi, (SC)
Commander Head Quarter, Calcutta v. Capt. Biplaben
Orissa Mining Corporation v. Ananda Chandra Prusty, (SC)
Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)
Union of India v. Rapidur (India) Pvt. Ltd. (SC)
S.K. Nair v. State of Punjab, (SC)
In Re : Ajay Kumar Pandey, (SC)
State of Madhya Pradesh v. Dhirendra Kumar, (SC)
Authorised Officer (Land Reforms) v. M.M. Krishnamurthy Chetty, (SC)
E.M.A. India Ltd. v. Union of India (SC)
Union of India v. Sushil Kumar Modi, (SC)
Mohd. Abdul Khader Mohd. Kastim v. Pareethij Kunju Sayed Ahammed, (SC)
R.T. Balasubramanian v. State of Kerala (SC)
E.S. Patanwala Industrial Estate v. Collector of Central Excise (SC)
Badri Narain Upadhyaya (Dead) By Lrs. v. Jagdish Narain Upadhyaya (SC)
Prince Khadi Woollen Handloom Production Coop. Industrial Society Ltd. v. Collector of Central Excise , (SC)
Smt. Noorjahan.v. Tmt. Sultan Rajia Alias Thaju , (SC)
Shantinath Ramu Danole v. Jambu Ramu Danole , (SC)
Union of India v. Punjab Rubber & Allied Industries , (SC)
Indian Organic Chemicals Ltd. v. Collector of Customs and Excise , (SC)
The Commissioner of Income Tax, Andhra Pradesh v. M/s. B. Posetty & Co., (SC)
Smt. Gulab Devi v. The Deputy Director Of Consolidation , (SC)
K.P.A. Vellayappa Nadar v. Bhagirathi Ammal , (SC)
Collector of Customs, Bombay v. East Punjab Traders , (SC)
State Of Kerala v. Joy Varghese, Kerala Rubber Products , (SC)
S.P. Anand v. H. D. Deve Gowda, (SC)
Tulsi v. Smt. Paro (dead), (SC)
M. Poornachandran v. State of T.N., (SC)
Jai Dayal v. Krishan Lal Garg, (SC)
Reliance Silicon (1) Pvt. Ltd., M/s. v. Collector, Central Excise, Thane, (SC)
Dr. K. Madan v. Smt. Krishnawati, (SC)
Himatbhai Maganbhai Mekson v. State Of Gujarat (SC)
Indian Drugs and Pharmaceuticals Ltd. etc. v. Employees State Insurance Corporation etc., (SC)
Vijay Kumar Nigam v. State of M.P., (SC)
Appellate Collector of Central Excise v. Wadpack Pvt. Ltd. (SC)
New India Assurance Co. Ltd. v. V.K Neelakandan, (
S.K. Chopra v. State of M.P., (SC)
Kirloskar Cummins Ltd. v. Collector Of Customs, Bombay (SC)
Executive Director TTD v. D. Nagulu Naidu, (SC)
State of Haryana v. Jasmer Singh, (SC)
State of H.P. v. Surinder Kumar Mohindra, (SC)
Employees' State Insurance Corp. v. M/s. F. Fibre Bangalore (P) Ltd., (SC)
Raj Kishore Vishwakarma v. Union of India (SC)
Sheapujan Bhagat v. Thakur Hembrom, (SC)
Central Coalfields Ltd. v. Union of India (Uoi) , (SC)
Chandraswami v. Central Bureau of Investigation, (SC)
Sewa Kaur v. State of Punjab, (SC)
Azad v. Dharampal, (SC)
Gram Panchayat Nurpur v. State of Punjab, (SC)
Tulsa Bai v. State of Madhya Pradesh, (SC)
State of Haryana v. Dharampal, Water Pump Operator (SC)
Ceakay Rubber Industries v. Collector of Central Excise, (SC)
Prabhat Sound Studios v. Additional Collector of Central Excise, (SC)
Bottom of Form Gram Panchayat, Nurpur v. State of Punjab (SC)
Saroj Bhardwaj (Smt) v. Additional Civil Judge , (SC)
Shri Mohan Singh v. International Airport Authority of India, (SC)
Mamanchand Ramjidas v. Union Of India , (SC)
The East India Hotels Limited, Calcutta v. Commiss
King Pal Singh v. State of U.P., (SC)
Shiv Sagar Tiwari v. Union of India, (SC)
M.P. Triathlon Association v. Indian Triathlon Federation, (SC)
Yadhvir v. State of Haryana, (SC)
State of Maharashtra v. Sheela Ramesh Kini , (SC)
State of Orissa v. Kshetrabasi Mohanti (SC)
Director General of Posts v. B. Ravindran, (SC)
Anil Katiyar (Mrs.) v. Union of India, (SC)
Commissioner, Corporation of Madras v. Madras Corporation Teachers' Mandram, (SC)
Director of Enforcement v. M/s. MCT. M. Corporation Pvt. Ltd., (SC)
Shiv Sagar Tiwari v. Union of India (SC)
State of Punjab v. Sarwan Singh, (SC)
Saraswati Devi v. Smt. Shanti Devi, (SC)
Union of India v. Mahender Singh & Co., (SC)
Arikaravula Sanyasi Raju v. Branch Manager, State Bank of India, Visakhapatnam (A.P.), (SC)
State of Kerala v. Guruvayur Devaswom Managing Committee, (SC)
Punjab State Electricity Board, Patiala v. Surjit Singh Brar, (SC)
State of Punjab v. Lal Singh, (SC)
Bihar State Electricity Board v. Akhil Krishna Mitra, (SC)
R. Thiruvirkolam v. The Presiding Officer, (SC)
Government of India v. K.V. Swaminathan, (SC)
Life Ins. Corpn. of India v. Central Industrial Tribunal, Jaipur, (SC)
Commissioner Sales Tax, U.P. v. Shiv Dori Niwar Industries (SC)
Sawai Bhawani Singh, Brig. v. M/s. Indian Hotels Company Ltd., (SC)
Bengal Waterproof Limited., M/s. v. M/s. Bombay Waterproof Manufacturing Company, (SC)
M/S. Alankar Granites Industries v. P.G.R. Scindia, M.L.A. (SC)
Prakash Singh v. Union of India (SC)
M.M.T.C. v. Sterlite Industries (India) Ltd., (SC)
Ram Ravalu Gavade v. Sataba Gavadu Gavade (dead) through LRs., (SC)
Nivarti Govind Ingale v. Revanagouda Bhimanagouda Patil, (SC)
Parshotam Singh (dead) through LRs. v. Harbans Kaur, (SC)
Prima Realty v. Union Of India (Uoi) , (SC)
Dutta Associates Pvt. Ltd. v. Indo Merchatiles Pvt. Ltd., (SC)
In Re: Suo Motu Proceedings, Delhi Transport Department , (SC)
M/s. Mittal Engineering Works(p) Ltd. v. Collector Of Central Excise, Meerut, (SC)
Sheshank Sea Foods Pvt. Ltd. v. Union Of India , (SC)
Collector of Central Excise, Hyderabad v. Hyderabad Race Club, Malakpet, Hyderabad , (SC)
Sevaliram Gotiram Teli (Deceased) By Heirs and Lrs v. Madhukar Yeshwant Patankar , (SC)
Collector of Customs (Preventive), Ahmedabad v. Essar Gujarat Ltd., (SC)
Ramniklal N. Bhutta v. State of Maharashtra, (SC)
State of U.P. v. Vinay Kumar Jain, (SC)
Public Union for Civil Liberties v. State of T.N. (SC)
The Income Tax Officer v. Shri K.L. Srihari (HUF) (SC)
Ashok Yadav v. State of Madhya Pradesh, (SC)
State of A.P. v. Gangula Satya Murthy, (SC)
Daleep Singh v. State of U.P., (SC)
Hardev Singh v. Harbhej Singh, (SC)
S.K. Arsed Ali v. S.K. Fazel Hakani, (SC)
The Committee For The Protection of Democratic Rights v. The Chief Minister of The State of Maharashtra, (SC)
Gajanan. v. State of Maharashtra , (SC)
Chinnammal v. State of Tamil Nadu , (SC)
State of U.P. v. Ratan Narain Mulla (SC)
Union of India v. O.P. Gupta (SC)
Narayan Dattatraya Ramteerthakhar v. State of Maharashtra, (SC)
Depot Manager, A.P. State Road Transport Corporation v. Mohd. Yousuf Miya., (SC)
Ram Das v. Gandiabai, (SC)
Jose Antonio Cruz Doz R. Radrigues v. Land Acquisition Collector, (SC)
Bharat Cooking Coal Ltd v. Madanlal Agrawal., (SC)
B.L. Wadehra v. Union of India (SC)
M/s National Insurance Company Ltd. v. Smt. Jijubhai Nathuji Dabhi, (SC)
M/s Sant Ram and Company v. State of Rajasthan, (S
C. E. Officer & Vice Chairman, Gujarat Maritime Board v. Shri Haji Daud Haji Harun Abu and Two Others, (SC)
Waldies Ltd. v. Commissioner of Income Tax, West Bengal , (SC)
M/s. Metagraphs Pvt. Ltd. v. Collector Of Central Excise, Bombay, (SC)
State Of U.P. v. Garib Dass and Sheo Kumar, (SC)
Union Of India v. Jain Sabha, New Delhi , (SC)
C.S. Venkatasubramanian v. State Bank of India, (SC)
Gram Panchayat, Village Sidh v. Additional Director, Consolidation of Holdings, Punjab, (SC)
Sri Niwas v. Dy. Director of Consolidation Gyanpur (SC)
R.S. Hardas v. Friends Central Govt. Employees House Building Society Ltd. (SC)
Calcutta Electric Supply Corporation Ltd. v. N.M. Banka, (SC)
N. Venkateswara Rao v. S.T.A , (SC)
Mrinalini Roy Ratna Prova Mondal v. State of W.B.,
A. Suresh v. State of T.N., (SC)
Committee of Management, Vasanta College for Women v. Tribhuwan Nath Tripathi, (SC)
V. Bhaskaran Nambiar v. Union of India (SC)
Shri Pratap Singh v. Union Of India , (SC)
Ahmad Umar Saeed Sheikh v. State Of Uttar Pradesh , (SC)
Suresh Kumar Jain v. Shanti Swarup Jain, (SC)
M. Babu v. State of Kerala (SC)
In Re : Balwan Singh , (SC)
Sharafat Hussain Abdul Rahaman Shaikh v. State of Gujarat, (SC)
Amitabh Bachchan Corpn. Ltd. v. Mahila Jagran Manch (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Bhola Nath Mukherjee v. Govt Of West Bengal , (SC)
Union of India v. D.R.R. Sastri, (SC)
R.R. Gabhane v. State of M.P. , (SC)
Board of Secondary Education and Teachers Training
All India Federation Of Central Excise Etc. v. Union Of India, (SC)
Anup Singh v. Haryana State Agricultural Marketing Board (SC)
Union of India (Uoi) v. Vinod Shanker Tripathi , (SC)
Union of India v. B. Radhakrishna (SC)
Bihar Public Service Commission v. State of Bihar, (SC)
Mahadeo Vithoba Nikam v. Gajanan Pandurang Kulkarni, (SC)
Balarpur Industries Ltd. v. State of Gujarat, (SC)
Luga Bay Shipping Corporation v. Board of Trustees of the Port of Cochin, (SC)
Shimla Development Authority v. Santosh Sharma, (SC)
Subhash Chandra Choubey v. State of Bihar (SC)
Bansilal Farms v. Umarani Bose (SC)
Bani Polymers v. Assistant Commissioner, Commercial Taxes , (SC)
State of Tamil Nadu v. His Holiness Srilla Sri Ambalavanapandara Sannadhi Adheenaka (SC)
C. Padma v. The Deputy Secretary of The Government of Tamil Nadu , (SC)
Collector Of Central Excise, Jaipur v. Bansware Syntex Ltd., (SC)
Adavala Sathaiah v. The Special Dy. Collector, Land Acquisition, (SC)
Tushar Arun Gandhi v. State Of Orissa , (SC)
M.C. Mehta v. Union of India (Uoi) (Matter Regarding Brick Kilns) , (SC)
Tehri Hydro Development Corporation v. S.P. Singh , (SC)
Sir Shadilal Distillery and Chemicals Works v. State of U.P., (SC)
Satya Pal v. State of U.P., (SC)
State of Haryana v. Ravi Bala, (SC)
The Commissioner of Police, Bombay v. Bhagwan v. Lahane , (SC)
Union of India v. Hari Singh Barkodia (SC)
U.D. Lama v. State of Sikkim, (SC)
Kalpana Behera v. Union of India (SC)
Additional D.I.G. Of Police, Hyderabad v. P.R.K. Mohan (SC)
Chiranji Lal v. Ajay Kumar Sood, (SC)
Raja Ram Singh v. Phoolan Devi, (SC)
Phoolan Devi v. State of M.P., (SC)
State of Jammu and Kashmir v. Romesh Chander, (SC)
M/s. Goodyear India Ltd. v. Regional Director, Emp
Union of India v. K.P. Prabhakaran (SC)
Sita Ram Bansal v. State of Punjab, (SC)
Charan Singh v. State of Punjab, (SC)
Marshall Sons and Co. (India) Ltd. v. Income-tax officer, (SC)
A Subramanyam v. State of Tamil Nadu (SC)
Walter Louis Franklin (dead) through LRs. v. George Singh (dead) through LRs., (SC)
Jagtar Singh v. Pargat Singh, (SC)
Khepa Gorain v. Kus Gorain , (SC)
State of Gujarat v. Khedut Sahakari Khand Udyog ,
M/S Mohan Meakin Ltd. v. Excise & Taxation Commissioner, Himachal , (SC)
State Of Karnataka v. Lakshmi Coconut Industries , (SC)
Kaur & Singh v. Collector of Central Excise, New Delhi (SC)
Simmonds Marshall Ltd. v. H.R. Bareliker , (SC)
Commissioner of Income Tax v. Maganlal Chhaganla , (SC)
Collector of Customs, Bombay v. Kirloskar Cummins Ltd. , (SC)
New India Assurance Company Ltd. v. Shri Kusumanchi Kameshwara Rao, (SC)
Zubeda Begum (Smt) And Ors. v Syed Shah Khursheed Ahmed Hashmi (SC)
Beni Prasad v. Narbada Prasad (SC)
State of M.P. v. M/s. M. V. Vyavsaya and Co., (SC)
Bhoomireddy Chenna Reddy v. Bhoospalli Pedda Verrappa, (SC)
Vemula Siviah Naidu v. State of A.P., (SC)
Anil Kumar Mitra v. Ganendra Nath Mitra, (SC)
State of Kerala v. Builders Association of India, (SC)
Thacker Pragji Anandji v. Mansukh Ambalal, (SC)
Sovrin Knit Works v. Employees' State Insurance Corpn., (SC)
Dr. J.S. Chhabra v. State of M.P., (SC)
Anuj Kumar Dey v. Union of India, (SC)
Mithailal v. State of Maharashtra , (SC)
Common Cause, A Registered Society v. Union of India, (SC)
Smt. B. Laxmi v. B. Srinivasa Rao (SC)
S.A. Vengadamma v. Jitendra P. Vora (SC)
State of Tamil Nadu v. S. Thangavel, (SC)
Subhash Chander Bajaj v. Kamal Singh Singhmar (SC)
District Transport Manager (Admn.), O.S.R.T.C., Orissa v. Dilip Kumar Nayak, (SC)
G. Deendayalan Ambedkar v. Union of India, (SC)
Shiv Sagar Tiwari v. Union of India (SC)
Vallikat Thekkedath Valappil Lakshmikutty Amma v. Vallikat Thekkedath Valappil Demodara Menon. , (SC)
Supreme Court Monitoring Committee v. Mussoorie Dehradun Development Authority (SC)
Union of India v. V.P. Parukutty, (SC)
Galaxy Mercantiles Ltd v. State of Haryana (SC)
State of West Bengal v. Kailash Chandra Kapur, (SC)
Indian Overseas Bank v. Darbara Singh (SC)
Nellikkottu Kolleriyil Madhavi v. Kavakkalathil Kalikutty , (SC)
Shree Mahavir Oil Mills v. State Of Jammu & Kashmir , (SC)
Buffalo Traders Welfare Assn v. Maneka Gandhi , (SC)
Manoj Beharilal Mathur v. Dr. Shanti Mathur, (SC)
Baby Ammal v. Rajan Asari, (SC)
B.L. Wadehra v. Union of India (SC)
Bihar State Food and Supplies Corporation Ltd., M/s. v. Godrej Soaps Pvt. Ltd. , (SC)
Ghaziabad Development Authority, Ghaziabad v. Jaimala, (SC)
Bashir Musa Patel v. Satyawan Ganpat Jawkar, (SC)
Lakshmi Narayan v. Union of India, (SC)
State of Orissa v. Sukanti Debi, (SC)
Chief General Manager, Telecom, Kerala Circle, Trivendrum v. G. Renuka., (SC)
Masjid Farkunda Mosque v. Hamed Basha, (SC)
CR. Upendra Baxi v. State of Uttar Pradesh (SC)
Drug Action Forum v. Union of India (SC)
Mohmedrafiz Husenmiya Thakor v. State of Gujarat, (SC)
Munishwar Dutt Pandey v. Ramjeet Tiwari , (SC)
Union of India v. U.D. Dwivedi etc., (SC)
Union of India v. G. Soman Pillai (SC)
State of Bihar v. Bihar Distillery Ltd., (SC)
State of U.P. v. Budh Singh (D) By Lrs. , (SC)
M/S. Hindustan Ferodo Limited v. The Collector of Central Exc , (SC)
Hiralal Agarwala v. State Of Orissa , (SC)
The Recovery Officer,Lakhimpur v. Smt. Ravindra Kaur , (SC)
Punjab State Industrial Development Corporation Ltd., Chandigarh v. Commissioner Of Income Tax, Patiala , (SC)
National Thermal Power Co. Ltd. v. Commissioner of Income Tax (SC)
U.P. State Sugar Corporation v. M/s. Sumac International Ltd., (SC)
Ganayya v. Radhabai (SC)
M.C. Mehta v. Union of India (SC)
Escorts Limited v. Presiding Officer (S.C.)
Chander Pal v. State of Haryana (SC)
Jivan Lal v. State of Madhya Pradesh, (SC)
State of Rajasthan v. Kalu (SC)
Bhupinder Singh v. State of Haryana, (SC)
Ganpat Singh v. State Of Rajasthan (SC)
Ravi Chander v. State of Punjab , (SC)
Dr. R.K. Goyal v. State of U.P., (SC)
Pritam Kaur v. Dy. Secretary, Ministry of Home Affairs, (SC)
M.P. Electricity Board, Jabalpur v. M/s. Vijaya Timber Co., (SC)
P. Rama Rao v. P. Nirmala, (SC)
Industrial Chemicals, M/s. v. Collector of Central Excise, Bombay-I., (SC)
Beharilal v. Bhuri Devi, (SC)
Union Carbide India Ltd. v. Collector Of Customs, Madras , (SC)
Union of India (Uoi) v. Ram Narain Bishwanath , (SC)
Simpson & Co. Ltd. v. Collector of Central Excise , (SC)
Voltas Ltd. v. Collector Of Customs, Bombay, (SC)
Shashendra Lahri v. Unicef , (SC)
World Saviors v. Union of India (Uoi) , (SC)
U.P. Avas Evam Vikas Parishad v. Hakim Singh (SC)
M.C. Mehta v. Union of India (SC)
S. Jagtar Singh v. S. Karamjit Singh Panjwar (SC)
Air India Statutory Corporation v. United Labour U
State of Punjab v. Gursharan Singh, (SC)
Radhey Shyam Singh v. Union of India, (SC)
Dhirender Singh etc. v. State of Haryana, (SC)
Union of India v. A.J. Fabian, (SC)
Hari Shamrao Nimje v. Union of India, (SC)
Nepal Singh Tanwar v. Union of India (SC)
M.C. Mehta v. Union of India (SC)
Deputy General Manager, Inter-State Bus Terminal v. Smt. Surdershan Kumari, (SC)
Anita Sabharwal v. Anil Sabharwal (SC)
Narinder Singh Poonia, Dr. v. Union of India., (SC)
Nasik Municipal Corporation v. Harbanslal Laikwant Rajpal, (SC)
Fag Precision Bearing v. Saes Tax Officer (I) , (SC)
Smt. Sanjukta Pattanaik v. State of Orissa, (SC)
Baljit Singh, Dr. v. State of Haryana, (SC)
Baljit Singh v. State of Bihar, (SC)
A.P. Public Service Commission v. M. Goverdhan Rao
State of Gujarat v. Hotel Ratrani Through Its Proprietorshri Kanji Vishwram Pate , (SC)
State of Gujarat v. Suhrid Geigy Ltd. , (SC)
Collector Of Central Excise, Bombay v. Kores (India) Limited, Thane , (SC)
Kuldeep Industrial Corporation v. Income-tax Officer, (SC)
Apollo Tyres Ltd., M/s. v. Collector of Customs, (SC)
Brij Mohan Das Laxman Das v. Commissioner of Income-tax Allahabad., (SC)
Commissioner of Wealth-tax v. Trustees of Sahebzadas of Saraf-E-Khas Trust, Hyderabad, (SC)
M.C. Mehta v. Union of India (SC)
Sheoji Mmahto v. The Additional Member, Board of Revenue, (SC)
Major Singh v. Rattan Singh (dead) by L.Rs., (SC)
Sultana Begum v. Prem Chand Jain, (SC)
Balram Prasad Agrawal v. State of Bihar, (SC)
Gopal Singh v. Massa Singh (SC)
Paramjit Singh v. State of Punjab, (SC)
Indradeo Mishra Etc. v. State Of Madhya Pradesh , (SC)
M.C. Mehta v. State of T.N., (SC)
Major Yogendera Narain Yadav v. Bindeshwar Prasad,
Photovisual Calcutta v. Union of India (SC)
Thapar Institution of Engineering and Technology v. State of Punjab, (SC)
Mohan Bir Singh Chawla v. Punjab University, Chandigarh, (SC)
Rattan Singh v. State of Himachal Pradesh, (SC)
State of Punjab v. M/s. Surinder Kumar & Co., (SC)
Faridabad Complex Administration v. Yadu, (SC)
Patel Bhudarbhai Maganbhai v. Patel Khemabhai Amba
Parbati Devi v. Purana Patra, (SC)
Chatro widow of Nand Ram v. Sahayak Sanchalak Chak-bandi, , (SC)
Hyderabad Race Club, Hyderabad v. Commissioner Of Wealth Tax, A.P. , (SC)
Collector of Central Excise v. Indian Petro Chemicals , (SC)
Hawkins Cookers Ltd. v. Collector of Central Excise , (SC)
Delhi Electric Supply Undertaking v. Collector Of Customs , (SC)
Commissioner of Wealth-Tax v. Azizunnisa Begum , (SC)
Collector Of Central Excise, Kanpur v. U.P. Lamination , (SC)
S. Jagannath v. Union of India, (SC)
Aruna Steel Rolling Mills v. Collector Of Central Excise, Madurai , (SC)
Surjit Kaur (Mst) v. Arjan Singh (SC)
Mermaid Marine Products Pvt. Ltd. v. Collector of Central Excise , (SC)
T.N. Godavarman Thirumulkpad etc. v. Union of Indi
M/s Cox and Kings Ltd. v. Smt. Chander Malhotra, (
Boota Singh v. State of Punjab, (SC)
G.S.I.C. Karamchari Union v. Gujarat Small Industries Corporation, (SC)
Institution of Andhra Pradesh L/U, A.T. v. T. Rama Subba Reddy, (SC)
Devindar Singh Shergil v. State of Punjab , (SC)
R. Nitya Priya v. Revenue Divisional Officer Thirukoyilur, (SC)
State of U.P. v. Reghubir Singh (SC)
Mahendra Rai v. Mithilesh Rai (SC)
Jaffar Hussain Ebrahim v. M/s. Taiyabali Dawoodji Rangwala, (SC)
M.C. Mehta v. Kamal Nath (SC)
Commissioner of Income Tax, Kohlapur v. Jaykumar B. Patil (SC)
Sakthi Coop. Industrial Estate v. Kursheed Begum (SC)
Sher Singh v. Gamdoor Singh, (SC)
Sunder Das v. Gajananrao, (SC)
Manipur Tea Co. Pvt. Ltd. v. Collector of Hailakandi, (SC)
State of Gujarat v. Rama Rana, (SC)
Shri Jai Kishan v. Shri Keshav Ram (SC)
Dr. Upendra Baxi v. State of U.P. and ors. , (SC)
Dagani Ramadas v. P. Daveed , (SC)
Umrah Khatoon v. Md. Zafir Khan, (SC)
Union of India v. A. lakshmi Narayana (SC)
Anukul Chandra Pradhan v. U.O.I. (SC)
In Re: Chandan Mitra (SC)
Vasant Ramchandara Deshpande v. State Of Maharashtra , (SC)
Ashwani Kumar v. State of Bihar, (SC)
Balbir Chand v. The Food Corporation of India Ltd., (SC)
P. Thampan v. State of Kerala, (SC)
Vice Chancellor, University of Allahabad v. Dr. Anand Prakash Mishra, (SC)
State of Punjab v. Dharam Singh, (SC)
Union of India v. N.R. Banerjee, (SC)
Depot Manager, A.P.S.R.T. Corpn v. N. Ramulu (SC)
Ram Ganesh Tripathi v. State of U.P., (SC)
State of Rajasthan v. Kunji Raman, (SC)
Union of India v. P. Jagdish, (SC)
Baliram Prasad v. Union of India, (SC)
State of Punjab v. Mohinder Singh Chawla etc., (SC)
M.C. Mehta v. Union of India (SC)
State of M.P. v. Bhaggu alias Bhagirath (SC)
State of U.P. v. Roop Lal Sharma, (SC)
K.V. Muthu v. Angamuthu Ammal, (SC)
Sanwat Singh v. Zail Singh, (SC)
Haryana Urban Development Authority v. Ranjan Dhamina, (SC)
Canara Bank v. Official Assignee, Madras, (SC)
Mediwell Hospital and Health Care Pvt. Ltd. v. Union of India, (SC)
PSI Data Systems Ltd., M/s. v. Collector of Central Excise, (SC)
M.C. Mehta v. Union of India (SC)
Asia Foundation and Construction Ltd. v. Traflgar House Construction (I) Ltd., (SC)
State of U.P. v. Sher Singh , (SC)
Collector Of Customs v. Shrishma Fine Chemicals & Pharmaceuticals (Karnataka) Ltd. , (SC)
Abrol Watches Pvt. Ltd. v. Collector of Customs , (SC)
Gurukar Plastics Ltd. v. Collector of Customs , (SC)
Ambalal Sarabhai Enterprisesltd v. Prakash Chandra Arya , (SC)
Collector Of Central Excise, Baroda v. Wood Polymer Limited , (SC)
People's Union for Civil Liberties (PUCL) v. Union
Jaspal Singh v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
Kalika Prasad v. Chhatrapal Singh, (SC)
Smt. Rashmi Kumar v. Mahesh Kumar Bhada, (SC)
D.K. Basu v. State of West Bengal, (SC)
Net Raj Singh v. State of M.P. , (SC)
M.C. Mehta v. Union of India (SC)
Lilly Kurian v. The University Appellate Tribunal,
Secretary to Government v. A.C.J. Britto, (SC)
Government of T.N. v. S. Vel Raj, (SC)
Jagannath v. Yugal Narain Purohit, Advocate, (SC)
Gangabai Gopaldas Mohata v. Fulchand, (SC)
New Delhi Municipal Committee v. State of Punjab, (SC)
Neki v. Satnarain, (SC)
Mafatlal Industries Ltd. v. Union of India (SC)
Hindustan Polymers v. Collector of Central (SC)
Ichchapur Industrial Cooperative Society Ltd. v. Competent Authority, Oil & Natural Gas Commission , (SC)
M.C. Mehta v. Union of India, (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India (Uoi) , (SC)
M/S. Ashok Leyland and Limited ,Madras v. Commissioner of Income Tax Madras, (SC)
Delhi Development Authority v. Skipper Construction (SC)
Shrijee Sales Corporation v. Union of India , (SC)
Vikram Shitole v. M.P. State Road Transport Corp., (SC)
J.K. Synthetics Ltd., M/s. v. Union of India, (SC)
Loharn Steel Industries Ltd. v. State of A.P., (SC)
T.N. Electricity Board v. N. Raju Reddiar, (SC)
Dr. Rajeshwar Kumar Malhotra v. M/s Lloyd Electric Engineering Ltd., (SC)
N. Mohanan v. State of Kerala, (SC)
Murarilal Jivaram Sharma v. State of Maharashtra, (SC)
Nathuni Yadav v. State of Bihar, (SC)
Randhir Singh Rana v. State being the Delhi Admini
S.A. Ramachandran v. S. Neelavathy, (SC)
Rama Murthy v. State of Karnataka, (SC)
Shiv Sagar Tiwari v. Union of India, (SC)
M.C. Mehta v. Union of India, (SC)
Angarki Co-operative Housing Society Ltd. v. State of Maharashtra, (SC)
Union of India v. C.K. Dharagupta, (SC)
T.L. Muddukrishana v. Smt. Lalitha Ramchandra Rao, (SC)
Sitaramacharya (dead) through LRs. v. Gururajacharya (dead) through LRs., (SC)
M.L. Mubarak Basha v. Muni Naidu, (SC)
National Organic Chemical Industries Ltd. v. Collector of Central Excise, Bombay, (SC)
Jaishree Banerjee v. Abhirup Banerjee, (SC)
Madhukar Jetly v. Union of India, (SC)
Director, Elementary Education v. Pratap Kumar Nayak, (SC)
Smt. Usha Kumari v. State of Bihar, (SC)
Malkhan Singh v. Union of India, (SC)
Management Dandakaranya Project,Koraput v. Workmen through Reh.Employees Union, (SC)
Mahmood Hassan v. State of Uttar Pradesh, (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
B. R. Mahalkari v. Y. B. Zurange, (SC)
Gian Chand Goel v. Bar Council of India, (SC)
A.H. Ansari v. High Court of Judicature at Allahabad, (SC)
State of M.P. v. Bhaiyalal (SC)
Chemical and Fibres of India Ltd. v. Union of India, (SC)
C.K. Damodaran Nair v. Govt. of India, (SC)
Sukhpal v. State of M.P., (SC)
I.-T. Commr., Hyderabad v. M/s. Nathmal Barket Lal Parikh and Co., (SC)
N. K. Jagannivasa Rao v. N. Shivananda Rao, (SC)
Administrator, K.S.K.V.S. Ltd. v. Sarnam Singh, (SC)
Punjab and Haryana High Court, Chandigarh v. Sunde
Gulab Chand (Dead) By Lrs. v. Babulal (Dead) By Lrs. , (SC)
Amar Singh v. State of M.P. (SC)
Harishankar v. State of Maharashtra (SC)
Mavila Thamban Nambiar v. State of Kerala, (SC)
Gorie Gouri Naidu (Minor) v. Thandrothu Bodemma, (SC)
L.C. Goyal v. Nawal Kishore (SC)
Bhuri Nath v. State of J&K, (SC)
Ballimal Naval Kishore, M/s. v. Commissioner of Income-tax, Bombay, (SC)
Union of India v. Lt. Col. P.S. Bhargava, (SC)
State of Rajasthan v. Amrit Lal Gandhi, (SC)
Kalpana Behera v. Union of India (SC)
S. Nagarajan v. The District Collector, Salem, (SC)
Harbans Kaur v. Commissioner of Wealth-tax, Jullundur, (SC)
A.P. Sareen v. State of U.P., (SC)
Dharam Pal Goel v. State of Haryana, (SC)
A. Nadamuni v. Prohibition and Excise Commissioner, Nampally, Hyderabad, (SC)
Shiv Kumari Devendra Ojha v. Ramajor Shitla Prasad Ojha, (SC)
State of Orissa v. Duti Sahu, (SC)
Indian Triathlon and Federationry v. Pondy Triathlon Association, (SC)
M/S. Indian Maize & Chemicals Ltd. v. State of U.P. (SC)
Kashmir Singh v. State of Punjab, (SC)
State of Rajasthan v. Ani @ Hanif, (SC)
State of Rajasthan v. Bhup Ram, (SC)
Prasant Glass Works Private Limited v. Collector of Customs, Calcutta, (SC)
D. D. Choudhari v. H.I. Kalyani (SC)
J.N. Goel v. Union of India, (SC)
State of Bihar v. Shyam Yadav, (SC)
State of Orissa v. Dinabandhu Beheta (SC)
Ranjan Kumar Mitra v. Andrew Yule & Co. Ltd. (SC)
Union Territory of Chandigarh v. Baldev Singh (SC)
Jai Prakash Wadhwa v. Lt. Governor, Delhi Admn., (SC)
Dr. K. Ramulu v. Dr. S. Suryaprakash Rao, (SC)
State of Haryana v. Amar Nath Bansal, (SC)
P.B. Chowdhary v. Government of A.P., (SC)
Central Indian Machinery Manufacturing Co. Ltd. v. State of M.P. (SC)
Commissioner Of Income-Tax v. R. Lingmallu Raghukumar (SC)
S.K.G. Sugar Ltd. v. State Of Bihar (SC)
Sardar Mohar Singh through Power of Attorney Holder, Manjit Singh v. Mangilal @ Mangtya, (SC)
Navakoti Veera Raghavulu v. State of A.P., (SC)
Balbir Singh etc. v. State of Rajasthan, (SC)
I.T. Commr., Ernakulam v. P. K. Noorjahan, (SC)
Mahendra Singh Jaggi v. Dataram Jagannath, (SC)
Prem v. Daula, (SC)
Raja Ram v. State of Madhya Pradesh, (SC)
Lachmandas Mathuradas v. Commissioner Of Income-Tax (SC)
Director of Ptg., Stationery and Publication v. Prakash Chandra Bisoi, (SC)
State of U.P. v. C.O.D. Chheoki Employees' Co-op. Society Ltd., (SC)
U.P. State Mineral Development Corp. Ltd. v. Vijay Kumar Upadhyay, (SC)
Santosh Kumar Verma v. State of Bihar through Secretary, Department of Urban Development, (SC)
State of Punjab v. Harnam Singh, (SC)
State Bank of Indore v. Govindrao, (SC)
Collector of Customs, Cochin v. Toshiba Anand Batteries Ltd., (SC)
State of U.P. v. Laxman Rice Mills, (SC)
Rajkot Municipal Corporation v. Manjulben Jayantil
Buffalo Traders Welfare Asson. v. U.O.I. (SC)
Central Bureau of Investigation v. Subodh Kumar Dutta, (SC)
Central Bureau of Investigation v. Subodh Kumar Dutta, (SC)
Asstt. Commr. (Judl.) v. Kheria Bros., (SC)
World Saviours v. Union of India (SC)
Amitabh Bachchan Corpn. Ltd. v. Mahila Jagran Manch (SC)
State of Rajasthan v. Dinesh Kumar Bharti, (SC)
Superintending Engineer, Public Health, U.T. Chandigarh v. Kuldeep Singh, (SC)
Shiv Kumar Sharma v. Union of India, (SC)
Madhyamik Shiksha Mandal, M.P. v. Abhilash Shiksha Prasar Samiti, (SC)
Collector of Customs v. M/s. Jayant Oil Mills (P) Ltd., (SC)
Tractors and Farm Equipment Ltd. v. Collector of Customs, Madras , (SC)
Raj Continental Exporters (P) Ltd. v. Collector of Customs, Madras, (SC)
Dunlop India Ltd. v. Collector of Central Excise , (SC)
Raka Electricals v. Collector of Central Excise , (SC)
Vam Organic Chemicals Limited v. The State of Uttar Pradesh , (SC)
State of Orissa v. M/s. Krishna Stores, (SC)
Phool Chand Gupta v. State of A.P., (SC)
Orient Trading Company Ltd., M/s. v. Commissioner of Income-tax, Calcutta, (SC)
Baljit Singh Malik v. Delhi Golf Club (SC)
Union of India v. M/s. Narendra Engineering Works, (SC)
Union of India v. V.I.P. Industries Ltd., Bombay, (SC)
Income-tax Officer, Jodhpur v. Purushottam Das Bangur, (SC)
Angoori Devi v. State of U.P., (SC)
Rajkot Fine Chemicals (P) Ltd. v. Union of India, (SC)
Collector of Central Excise v. Prakash Pipes & Ind
Tinplate Co. Of India Ltd. v. Union Of India , (SC)
Assistant Collector of Customs Madras v. Canara Rubber Products (SC)
Union of India v. Parle Beverages Pvt. Ltd. (SC)
U.P. Co-Op. Cane Unions Fed. v. West U.P. Sugar Mills Assocn. (SC)
Brahmdeo Choudhary v. Rishikesh Prasad Jaiswal, (SC)
State of Orissa v. Parikhi Pradhan, (SC)
Laxmi Narain Sharma v. Govt. of U.P. (SC)
Smt. Radha Devi Dalmia v. State of U.P. (SC)
Kores (India) Ltd. v. Collector of Central Excise (SC)
Union of India v. Gujarat State Export Corporation (SC)
Hindustan Machine Tools Ltd. v. Industrial Tribunal, Jaipur (SC)
Janak Raj Jai v. H.D. Deve Gowda (SC)
Kashmir Singh Bhullar v. Punjab and Sind Bank, (SC)
Bhakta Ramegowda v. State of Karnataka, (SC)
State of Punjab v. Swaran Singh, (SC)
Sodagar Singh v. State of Punjab, (SC)
State of Orissa v. Dr. Bhaktabandhu Mishra, (SC)
The Managing Director, Bharat Heavy Plate and Plate and Vessels Ltd. v. T. Ramalaxmi (SC)
State of Haryana v. Joginder Singh , (SC)
Collector Of Central Excise, Ahmedabad v. Pioma Industries And Imperial Soda Factory , (SC)
Thirumalai Transport Service v. P. Samiappa Gounder, (SC)
M/s Swastic Industries v. Maharashtra State Electricity Board, (SC)
Anarkali Sarabhai, Shahibag House, Ahmedabad v. Co
Prakash Singh v. U.O.I. (SC)
Mahesh Chandra Bansal v. K.S. Singhal, (SC)
M.C. Mehta v. Union of India (SC)
State of Haryana v. Jinder Singh, (SC)
Union of India v. Sushil Kumar Modi, (SC)
Krishnan v. Krishnaveni, (SC)
Teja Singh v. State of Punjab, (SC)
Indian Council for Envirolegal Action v. Union of India (SC)
Pramod Kumar Mantri v. State of Orissa (SC)
Goodyear India Ltd., M/s. v. Collector of Customs, Bombay, (SC)
Smt. Bhagti (deceased) through her L.Rs. v. State of Haryana, (SC)
M/.s Ponds India Ltd. v. Collector of Excise, Madras , (SC)
H.P. Nagar Vikas Pradhikaran v. M/s. Aggarwal and Co., (SC)
U.P. Secretariat U.D.A. Association through its Joint Secretary, G.C. Srivastava and others v. State of Uttar Pradesh, (SC)
Hindustan Machines Tools Ltd. v. P.N. Kashyap etc., (SC)
Harish Chander Singh v. S.N. Tripathi, (SC)
State of U.P. v. Smt. Damyanti Singh, (SC)
State of Bihar v. Sheo Narayan Singh, (SC)
A. Sivanesan v. State of Tamil Nadu, (SC)
S. Kaur v. Baldev Singh, (SC)
R.K. Sethi v. Oil and Natural Gas Commission, (SC)
Ajay Kumar Saxena v. State of Haryana, (SC)
Hikmat Ali Khan v. Ishwar Prasad Arya, (SC)
Gurlingappa v. Assistant Commissioner and Land Acquisition Officer, Gulbarg, (SC)
Shri Malaprabha Co Sugar Factory Ltd. v. Union of India, (SC)
Food Corporation of India v. State of Kerala, (SC)
Dharangadhra Chemical Works Ltd. v. Union of India (Uoi) , (SC)
M/S J.K. Synthetics Ltd. v. Commercial Tax Officer
Assistant Collector of Customs v. Anam Electrical Manufacturing Co. Etc. , (SC)
Commissioner Of Income-Tax v. Soorajmall Nagarmull (SC)
Baldev Krishan v. State of Haryana, (SC)
Sunil Kumar v. State of Madhya Pradesh, (SC)
Collector of Customs and Central Excise v. M/s. Citurgia Biochemicals Ltd., (SC)
Collector of Central Excise v. M/s. Hyderabad Plywood Industry, (SC)
Choksi Tube Company Ltd., M/s. v. Union of India, (SC)
Commissioner Of Income-Tax v. Concord Industries Ltd. (SC)
Union Of India v. Maharashtra Scooters (SC)
Union of India v. Amines & Plasticizers Ltd. (SC)
State of Orissa v. B. N. Agarwalla, (SC)
Bihar Distillery v. Union of India, (SC)
Sher Singh, Member Haryana Public Service Commission., (SC)
Reference Case No. 1 of 1995, (SC)
Bharat Ram Meena v. Rajasthan High Court at Jodhpur, (SC)
Raj Brothers Agencies v. Collector of Central Excise , (SC)
Zenith Tin Works Ltd. v. Union of India, (SC)
U.P. Co-op. Cane Union Fedn. Ltd., M/s. v. I.T. Commr., Lucknow, (SC)
Thakur Singh v. State of Bihar (SC)
I.T. Commr., Guntur v. L. Busappa Kumar, (SC)
Union of India v. M/s. Godhawani Brothers, (SC)
Delhi Development Authority v. Skipper Construction (SC)
Manmohan Singh v. State of Punjab, (SC)
West Coast Paper Mills v. Commissioner of Central Excise , (SC)
Nitin Rashmikant Kantawala v. Union of India, (SC)
Subhash Chandra Chaudhari v. Ram Milan, (SC)
State of Uttar Pradesh v. Dr. Dina Nath Shukla, (SC)
Sudeep Chaudhary v. Radha Chaudhary, (SC)
M/s Febril Gasosa etc. v. Labour Commissioner, (SC)
Delhi Development Authority v. Skipper Construction Co., (SC)
R.P.A. Vallimmal v. R. Palanichami Nadar, (SC)
Hanamanthappa v. Chandrashekharappa, (SC)
Ram Prakash v. Charan Kaur, (SC)
State of Bihar v. Subhash Singh, (SC)
Bihar State Housing Board v. Lalit Ram, (SC)
John Tinson and Co. Pvt. Ltd, M/s. v. Mrs. Surjeet Malhan, (SC)
K.I. Pavunny v. Assistant Collector, Central Excise Collectorate, Cochin, (SC)
State of U.P. v. Dan Singh, (SC)
State of Haryana v. Mewa Singh, (SC)
Buffalo Traders Welf Asson. v. U.O.I. (SC)
Narendra Kumar Jain v. Food Corporation of India (SC)
Delhi Development Authority v. Skipper Construction (SC)
Mahmoodkhan Mahboobkhan Pathan v. State of Maharashtra, (SC)
Amitabh Kumar v. Director of Estates, (SC)
Board of Management of S.V.T. Educational Institution v. A. Raghupathy Bhat, (SC)
Government of Tamil Nadu v. K. Jayaraman, (SC)
State of U.P. v. Committee of Management, Azad Uchchtar Madhyamik Vidyalaya, (SC)
Kailash Chand v. Lt. Governor of Delhi, (SC)
Jaywantraj Punamiya v. M/s. H. Choksi and Co. Pvt. Ltd., (SC)
M/s John Tinson & Co. Pvt. Ltd. v. Mrs. Surjeet Malhan, (SC)
Jaipur Development Authority v. Sita Ram, (SC)
V.P. Kumaravelu v. The Bar Council of India, New Delhi, (SC)
Rajasthan State Electricity Board Accountants Assc., Jaipur v. Raj. State Electricity Board, (SC)
Tribhuvandas Bhimji Zaveri v. Collector of Central Excise (SC)
I.T.O., Calcutta v. Kamal Singh Rampuria, (SC)
Controller of Estate Duty v. Sankaranaidu Ammal (SC)
Commissioner of Income Tax v. Siwakami Mills Ltd. , (SC)
M.C. Mehta v. Union of India (SC)
Poulose and Mathen, M/s. v. Collector of Central Excise, (SC)
Geep Industrial Syndicate Ltd. v. Collector of Central Excise, Allahabad, (SC)
State of U.P. v. M/s. Laxmi Paper Mart, (SC)
Prem Singh v. Joginder Singh (SC)
Commissioner of Income-tax, Madras v. Urmila Rames
West Coast Paper Mills v. Collector Of Central Excise, Belgaum , (SC)
Precision Machinery Co., Indore v. Collector of Central Excise, Indore (SC)
M.M.P. Sinha v. Steel Authority of India Ltd (SC)
Garden Silk Mills Ltd. v. Collector of Customs, Bombay (SC)
Amrish Kilchand v. Indian Commercial Co. (SC)
J.K. Cotton Spg. & Wvg. Mills Co. Ltd. v. Collector of Central Excise, Kanpur , (SC)
Aditanar Educational Institution v. Additional Com
Commissioner of Income-tax, Bombay v. M/s. Alcock Ashdown and Co. Ltd., (SC)
P. M. A. Metropolitan, Rev. v. Moran Mar Marthoma Mathews, (SC)
Adhyaatmam Bhaamini v. Jagdish Ambalal Shah, (SC)
People's Union For Civil Liberties v. Union of India, (SC)
State of T.N. v. M.M. Rajendran , (SC)
Associated Stone Industries (Kotah) Ltd. v. Commissioner of Income Tax, Rajasthan, (SC)
Indian Oil Corporation Ltd. v. Ashok Kumar Arora, (SC)
Yogendra Singh Rawat v. Hemwati Nandan Bahuguna Garhwal University., (SC)
Chittaranjan Singh Chima v. State of Punjab, (SC)
State of Kerala v. Mother Anasthasia, Superior General, (SC)
Accountant General, Andhra Pradesh v. Mohd. Abdul Rahman Khan, (SC)
Konch Degree College, Conch Jalaun etc. v. Ram Sanjeevan Shukla, (SC)
P.N. Dubey v. State of Madhya Pradesh, (SC)
S.K. Saldi v. General Manager, U.P. State Sugar Corporation Ltd., (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
State of Punjab v. Ram Rakha, (SC)
Raj Sheel v. Commercial Tax Officer (SC)
K.S. Vidyanadam v. Vairavan, (SC)
Municipal Council, Mandsaur v. Fakirchand, (SC)
Andhra Petrochemicals v. Collector of Customs, Madras, (SC)
Madhu Silica Pvt. Ltd. v. Union of India (SC)
Union of India v. Sher Singh, (SC)
State of M.P. v. Suresh Kumar, (SC)
New India Assurance Co. Ltd. v. Ramesh Bhai C. Patel , (SC)
Delhi Wakf Board v. Jagdish Kumar Narang , (SC)
Delhi Development Authority v. Skipper Constructio
Neerukonda Parabrahma Murthy v. State of A.P. (SC)
Satnam Singh v. Punjab & Haryana High Court, (SC)
State of Andhra Pradesh v. Dr. Rahimuddin Kamal, (SC)
P. Sriramamurthy v. Mrs. Vasantha Raman, (SC)
A.V. Subba Rao v. State of A.P. (SC)
State of J&K v. Sayeed Zaffar Mehdi (SC)
Punjab And Haryana High Court, Chandigarh v. Manjit Singh Gill , (SC)
State of Maharashtra v. Dr. S.S. Srivastava , (SC)
General Manager v. Vinod Chandra Shah (SC)
Tarsem Lal Verma v. Union of India (SC)
Municipal Corporation of Delhi v. Delhi Outdoor Advertisers Association, (SC)
Visakhapatnam Port Trust v. M/s. Ram Bahadur Thakur Pvt. Ltd., (SC)
Misbah Alam Shaikh v. State of Maharashtra, (SC)
Rajendra Kumar Gupta v. State of U.P., (SC)
Bibi Jaibunisha v. Jagdish Pandit, (SC)
Jonas Woodhead and Sons Ltd., M/s. Madras v. Commi
Additional Commissioner of Income-tax, Lucknow v. Maharani Raj Laxmi Devi , (SC)
State of Rajasthan v. Tarachand, (SC)
Punjab National Bank v. All India New Bank of India Employees Federation, (SC)
Raj Kumar and others v. Shakti Raj and others, (SC)
A.P. Khadi and Village Industries Board, Hyderabad v. R. Radhakrishnamurthy, (SC)
M/s. Jonas Woodhead & Sons (India) Ltd. v. Commissioner of Income-Tax (SC)
Sanjay Kumar Bajpai v. Union of India, (SC)
Panchugopal Barua v. Umesh Chandra Goswami, (SC)
Alcebex Metals Pvt. Ltd. v. Collector Of Central Excise. , (SC)
State Of Bihar v. Jhunjhunwala Industries , (SC)
Drug Action Forum v. Union of India (SC)
Satbir v. Surat Singh, (SC)
Vijender v. State of Delhi, (SC)
State of Bihar v. Krishna Kumar Kabra (SC)
Secretary of Ministry of Defence v. Durgapada Mukherjee (SC)
Inter Trade Electronics Pvt. Ltd. v. Collector of
State of A.P. v. Transport Corporation of India Ltd. (SC)
District Collector, Vizianagaram v. Authorised Controller Of Sugar Units Of Bobbili (SC)
K.K. Sethi v. Brojen Singh (SC)
State of U.P. v. Khacheroo (SC)
State Bank of India v. Labour Enforcement Officer (Central) (SC)
Bombay Oil Industries Ltd. v. Collector Of Central Excise, Cochin , (SC)
Union Of India v. Umesh Dhaimode , (SC)
Marybong and Kyel Tea Industries Ltd. v. Commissioner of Income-tax, Calcutta., (SC)
Mrs Viswalakshmi Sasidharan v. Branch Manager, Syndicate Bank, Belgaum, (SC)
State of Tripura v. Sudhir Ranjan Nath, (SC)
Union of India v. Madras Telephones Scheduled Castes & Scheduled Tribes Social Welfare Association (SC)
Madhya Pradesh Electricity Board, Jabalpur v. Vidhya Bhushan Saxena (SC)
State of U.P. v. Girish Bihari, (SC)
State of Rajasthan v. Prem Raj, (SC)
Union Territory, Chandigarh v. Mohinder Singh, (SC)
Calcutta Municipal Corporation v. Sujit Baran Mukherjee, (SC)
Nirmala Jagdishchandra Kabra v. Transport Commissioner, (SC)
State of Orissa v. Sanjay Kumar Gadodia , (SC)
M.C. Mehta v. Union of India (SC)
Dr. George Mathew v. U.O.I. (SC)
Common Cause, A Regd. Society, New Delhi v. Union of India (SC)
Sadhvi Ritumbhara v. Digvijay Singh, (SC)
Rajni Sehgal v. State of Jammu and Kashmir, (SC)
State of T.N. v. A. Gurusamy, (SC)
New India Civil Erectors (P) Ltd. v. Oil & Natural Gas Corporation, (SC)
State of Rajasthan v. R. Dayal and others, (SC)
Union of India v. B. Prasad, B.S.O. and others, (SC)
State of U.P. v. Ajay Kumar, (SC)
Kalpana Behera v. Union of India (SC)
Vinay Prakash v. State of Bihar, (SC)
Vineet Narain v. Union of India (SC)
Kali Charan v. H.S.E. Board (SC)
Moolchand Sampatraj Shah v. State of Maharashtra (SC)
Tamilnadu Electricity Board v. M/s Bridge Tunnel Constructions, (SC)
Bombay Dyeing and Manufacturing Co. Ltd. v. Collector of Customs, Bombay, (SC)
Union of India (Uoi) v. Koron Business Systems Ltd. , (SC)
Collector of Central Excise, Calcutta-Ii v. Orient Steel & Industries Ltd., Calcutta , (SC)
Union of India v. Barmalt (India) Limited, Gurgaon Etc. , (SC)
Collector Of Central Excise v. Indian Hydraulic Industries, New Delhi , (SC)
I.T. Commissioner v. K. T. Doctor, (SC)
Naginbhai Nathubhai Modi Alias Bhagar v. Naginbhai Ranchhodbhai (SC)
Union Of India (Uoi) v. Anmol Trading Corpn. Ltd. , (SC)
Ram Krishna Ghosh v. Roop Chand Molla (SC)
Bulaki v. Lal Dhar, (SC)
Dy. Commr. of Sales Tax (Law) v. Anand Wire and Allied Industries, (SC)
Union of India v. New Vinod Silk Mills (P) Ltd., (SC)
Collector of Central Excise, Jaipur v. Modi Alkali
Shiv Karan v. State of Rajasthan (SC)
Vinod Paper Mills Ltd. v. Collector, Central Excise, Punjab , (SC)
Collector Of Central Excise v. Dies & Tools Ltd., Calcutta , (SC)
M/S Ashok Caterers v. Municipal Corporation of Greater Bombay (SC)
M.P. State Board Transport Corporation v. Collector Of Central E, Indore xcise , (SC)
Philips India Ltd. v. Collector of Central Excise, Pune , (SC)
M/S Haji Lal Mohd. Biri Works v. Commissioner of Income Tax, Lucknow Ii , (SC)
Collector of Central Excise v. Bowreah Cotton Mills Co. Ltd. , (SC)
Rambir Das v. Kalyan Das (SC)
S. S. Dayananda v. K.S. Nagesh Rao , (S.C.)
Tayabbhai M. Bagasarwalla v. Hind Rubber Industries Pvt. Ltd., (SC)
Kattite Valappil Pathumma v. Taluk Land Board, (SC)
Md. Alimuddin v. Waizuddin, (SC)
Dr. Sadhna Devi v. State of U.P., (SC)
Param Hans Singh v. State of Bihar (SC)
Collector of Central Excise, Hyderabad v. Pharmasia Pvt. Ltd. (SC)
Auto Measurematic Ltd. v. Assistant Collector of C. Ex., Madras (SC)
Rana Pratap Singh v. State of U.P., (SC)
State of Haryana v. Ram Kumar Mann, (SC)
N. Murleedharan v. The State of Kerala, (SC)
Satish Kumar v. Zirif Ahmed, (SC)
Pyare Lal v. State of Haryana, (SC)
State of v. Dr. A.K. Sinha, (SC)
Shivji v. Raghunath, (SC)
Bhola Nath Misra v. Rajendra Pandey, (SC)
Kameshwari Devi @ Kaleshwari Devi v. Barhani, (SC)
Progressive Financers, M/s. v. Commissioner of Inc
Kohinoor Rubber Mills v. Collector of Central Excise , (SC)
M/S Northern Plastics Ltd. v. Hindustan Photo Films Mfg.Co. Ltd , (SC)
Ashok Leyland Limited v. Union of India (SC)
G. Radhakrishna Murthy and Company v. Commercial Tax Officer-Ivb, Vijayawada (SC)
Assistant Collector of Central Excise, Madras v. V. Krishnamoorthy, (SC)
Sham Lal v. State of Haryana, (SC)
Steel Authority of India Ltd v. Collector of Central Excise, Bolpur, West Bengal (SC)
Steel Authority of India Ltd. v. Collector of Cent
N. Jagadeesan v. District Collector, North Arcot, (SC)
Bharat Refractories Ltd. v. Collector Of Central Excise, Patna , (SC)
Collector Of Customs, Bombay v. Saurashtra Chemicals , (SC)
Dr. (Capt.) Akhouri Ramesh Chandra Sinha v. The State of Bihar , (SC)
Lal Chand v. VIIIth Addl. District Judge, (SC)
Ram Sakal Singh v. Mosamat Monako Devi (Dead), (SC)
Kishan G. Majithia v. Union of India , (SC)
State of U.P. v. Yamuna Shanker Misra, (SC)
Jubeda Mohammad Iqbal v. Union of India, (SC)
Senior Supdt. of Post Offices, Pathanamthitta v. Gopalan, (SC)
K. Krishnamacharyulu v. Sri Venkateshwara Hindu College of Engineering, (SC)
Bandhua Mukti Morcha etc. v. Union of India, (SC)
Laxmi Narain Mehar v. Union of India, (SC)
Indian Railway Permanent Way Inspectors Assocation v. Union of India, (SC)
Tara Chand Vyas v. Chairman and Disciplinary Authority, (SC)
Shiba Kumar Dutta v. Union of India, (SC)
Sandeep Kumar Sharma v. State of Punjab, (SC)
Dhalla Ram v. Union of India, (SC)
State of Punjab v. Satish Kumar Duggal, (SC)
M. Hara Bhupal v. Union of India, (SC)
Union of India v. Jagdishwar Bhat, (SC)
Ahmedabad Women Action Group (AWAG) v. Union of India, (SC)
Goodyear India Ltd. v. Union of India, (SC)
High Court of Judicature at Allahabad through its Registrar v. Raj Kishore Yadav, (SC)
Bombay Tyres International Ltd. v. Union of India (SC)
State of Gujarat v. Dahyabhai Zaverbahi, (SC)
Bhabia Devi v. Permanand Pd. Yadav, (SC)
Rural Litigation and Entitlement Kendra v. Govt. of U.P. (SC)
Drug Action Forum v. Union of India (SC)
Anwar v. State of Haryana, (SC)
Braj Kishore Thakur v. Union of India, (SC)
Ram Singh v. State of Himachal Pradesh, (SC)
M/s Hajee S.V.M. Mohamed Jamaludeen Bros. and Co. v. Government of Tamil Nadu, (SC)
South India Steel Rolling Mills, Madras v. Commissioner of Income Tax, Madras (SC)
Ratanlal Nath v. State of Tripura, (SC)
I.T. Commr., Delhi v. Swaran Singh Kanwar, (SC)
Prahlad Saran Gupta v. Bar Council of India, (SC)
Central Bureau of Investigation v. Chandraswami Alias Nemi Chand Jain (SC)
Narsingha Patra v. State of Orissa (SC)
Commissioner of Sales Tax, U. P. v. Gouti Bandhu, (SC)
Brooke Bond India Limited v. Commissioner of Income-tax, West Bengal -III, Calcutta , (SC)
State of Goa v. Leukoplast (India) Ltd., (SC)
Punjab State Electricity Board, Patiala v. Collector of Customs, Bombay , (SC)
General Pharmaceuticals Pvt. Ltd. v. Collector of Central Excise, (SC)
Collector of Central Excise, Hyderabad v. Electrolytic Foils Ltd. (SC)
Herdillia Chemicals Ltd. v. Union of India (SC)
Gujarat State Fertilizers Co., M/s. v. Collector of Central Excise, (SC)
Smt. Ram Kali v. Choudhri Ajit Shankar (SC)
State of Haryana v. Ghaseeta Ram, (SC)
Pandappa Hanumappa Hanamar v. State of Karnataka,
H.R. Ramachandriah v. State of Karnataka, (SC)
Mohd. Nazir v. Bechand Prasad, (SC)
Rai Bareli Kshetriya Gramin Bank v. Bhola Nath Singh, (SC)
Krishnakant Raghunath Bibhavnekar v. State of Maharashtra, (SC)
Rabindranath Mukhopadhyay v. Coal India Ltd., (SC)
Radha Kishun v. Union of India, (SC)
M. Byranna v. Director, Central Cattle Breeding Farm, (SC)
Joy Nath Goala v. Bhabani Prasad Choudhary, (SC)
Secretary, Taliparamba Education Society v. Moothedath Mallisseri Illath M.N., (SC)
Basudev Pati v. State of Orissa, (SC)
Kanwar Singh v. State of Haryana, (SC)
Prahallad Baral v. Government of Orissa (SC)
Swatantar Singh v. State of Haryana, (SC)
R.S. Ajara v. State of Gujarat, (SC)
Common Cause, A Regd, Society, New Delhi v. Union of India (SC)
Sahab Singh v. State of Rajasthan, (SC)
Katta Ramudu v. State of Andhra Pradesh, (SC)
Almitra H. Patel v. U.O.I. (SC)
Jai Mangla Harijan Kalyan Samiti v. State of Orissa , (SC)
Prakash Chandra Sahu v. State Transport Authority, (SC)
T.N. Godavarman Thirumulkpad v. Union of India, (SC)
B.P. Radha Krishna v. Sponge Iron India Ltd., (SC)
State of T.N. v. Mc. Dowell and Company Ltd., Madras, (SC)
United Breweries Ltd. v. State of A.P., (SC)
Commissioner of Income-tax, Kerala-II, Ernakulam v
Mohammad Ali Khan v. Commissioner of Wealth - tax, (SC)
Ms. Kamini Jaiswal, Advocate v. Union of India (SC)
The Deputy Commissioner of Commercial Taxes, Bangalore v. M/S Mysore Breweries Ltd. (SC)
Madhumilan Syntex (P) Ltd. v. Union of India (SC)
Harbhajan Singh v. State of Punjab, (SC)
Manju shree Plantations Ltd. ETC v. State of Tamil Nadu ETC (SC)
T.M.A. Pai Foundation v. State of Karnataka (SC)
S.R. Hiremath v. Union of India (SC)
Commissioner of Income Tax, Allahabad v. Ms. Vindhya Metal Corporation, (SC)
Indian Petrochemicals Corporation Ltd., M/s. v. Collector of Central Excise, Vadodara, (SC)
I.T. Commr., Madras. v. Kotagiri Industrial Co-op.
Commissioner of Income-tax, M.P., Bhopal v. M/s. Nirbheram Deluram., (SC)
Animal and Environment Legal Defence Fund v. Union of India, (SC)
M/s Steeman Ltd v. State of Himachal Pradesh, (SC)
S.P. Jaiswal v. Commissioner of Income-tax., (SC)
Kanti Iron Works v. Dy. Commercial Tax Officer, Ka
Jai Pal Singh Sangwan v. D.V. Bhatia , (SC)
Union of India v. Ratan Kans Banik, (SC)
United Planters Association of Southern India v. K.G. Sangameswaran, (SC)
Indian Telephone Industries Ltd. v. Devishanker Kumar Shukla, (SC)
Sanjoy Bhatacharjee v. Union of India, (SC)
Tech. Executive (Anti Pollution) Welfare Association v. Commissioner of Transport Dept., (SC)
Sri Devendra Prasad Sharma v. State of Mizoram, (SC)
State of Haryana v. Surinder Kumar and others, (SC)
Bihar State Water Development Corporation v. Arun Kumar Mishra, (SC)
Hindustan Education Society v. Sk. Kaleem Sk. Gulam Nabi, (SC)
Satish Kumar Grover v. Surinder Kumar Grover , (SC)
Process Technicians and Analysts' Union v. Union of India, (SC)
Director of Tribal Welfare v. Laveti Giri, (SC)
Pran Ranjan Maity v. Anil Kumar Panda, (SC)
Collector of Central Excise, Hyderabad v. M/s. Bak
Suwalal Anandilal Jain, M/s. v. I.T. Commr., Ranch
Ashok Hurra v. Rupa Bipin Zaveri, (SC)
Kandenkutty v. State of Kerala, (SC)
Municipal Corporation of Delhi v. Naresh Kumar, (SC)
Arora Enterprises Ltd. v. Indubhushan Obhan, (SC)
Daljit Singh Dalal (dead) through Lrs. v. Union of India, (SC)
M/s Kanoria Chemicals and Industries Ltd. etc. v. U.P. State Electricity Board, (SC)
State of M.P. v. Brijesh Kumar Awasthi, (SC)
Allied Motors (P.) Ltd. v. Commissioner of Income-
Ashok Kumar Sharma v. Chander Shekhar, (SC)
Meera and Company, M/s. v. I.-T. Commr., Punjab, (SC)
Jagdish Singh v. Lt. Governor Delhi, (SC)
Namdev Shripati Nale v. Bapu Ganapati Jagtap, (SC)
East India Pharmaceutical Works Ltd., M/s. v. Commissioner of Income-tax, W.B., (SC)
Govt. of Haryana v. Haryana Brewery Ltd. , (SC)
Addison & Co. Ltd., Madras v. Collector of Central Excise, Madras , (SC)
Indore Municipal Corporation v. Commissioner Of Income-Tax (SC)
Johnson & Johnson Ltd. v. Commissioner of Central Excise, Aurangabad (SC)
Usha Ranjan Bhattacharjee v. Abinash Chandra Chakraborty , (SC)
Union of India v. Delhi Cloth and General Mills Co
State of Maharashtra v. Priya Sharan Maharaj, (SC)
ICI India Ltd. v. The Presiding Officer National Industrial Tribunal (SC)
Sukhdeo v. State of Maharashtra, (SC)
Chandigarh Administration v. Naurang Singh, (SC)
Kunal R. Chaudhari v. Purshottam B. Todi, (SC)
Shriram Fertilizers & Chemicals v. Union Of India, (SC)
Collector of Customs, Bombay v. Indo Plast (SC)
Baroda Rayon Corpn. Ltd. v. Collector of Customs (SC)
Union of India v. P.V. Hariharan, (SC)
State of Haryana v. Dharamvir, (SC)
Rajesh Kumar etc.v. Dharamvir , (SC)
Indian Telephone Industries Ltd., Madras v. Collector of Customs,(SC)
Sadhu Ram v. Commissioner Of Income-Tax (SC)
Mrf Ltd. v. Collector of Central Excise, Madras , (SC)
Collector of Central Excise, Madras v. Gum Products (P) Ltd. , (SC)
Akhil Bharat Goseva Sangh Etc. v. State of Andhra Pradesh , (SC)
Deputy Commercial Tax Officer v. Corromandal Pharmaceuticals, (SC)
Commissioner of Gift Tax v. Ansuya Sarabhai (Smt), (SC)
Tannery & Footwear Corpn. of India Ltd. v. Collector of Central Excise , (SC)
Brakes India Ltd. v. Supdt. of Central Excise , (SC)
State Rep. By Dy. Supdt. of Police, CBI, Visakhapatnam v. V. Jayachandra @ Ezhu Viral (SC)
Commissioner of Income Tax, Madras v. N.D. George Polous (SC)
Allahabad Bank v. Deepak Kumar Bhola, (SC)
Sajan Mandal v. State of Bihar (SC)
State of Tripura v. Arati Bala Sarkar (Smt) , (SC)
State of H.P. v. Jafli Devi (Smt.) , (SC)
Sriwas Charan Biswal v. Union of India (SC)
State of H.P. v. Vijay Pal Singh (SC)
State of Punjab v. Krishan Niwas, (SC)
State of Bihar v. Bateshwar Sharma, (SC)
Shambhoo Nath Misra v. State of U.P., (SC)
Sri Adi Visheshwara of Kashi Vishwanath Temple, Varanasi v. State of U.P. , (SC)
Mohd Aslam v. Union of India (SC)
Special Land Acquisition Officer, Karnataka Housing Board v. P.M. Mallappa, (SC)
Executive Engineer, Jal Nigam Central Stores Division, U.P. v. Suresha Nand Juyal @Musa Ram by LRs., (SC)
Punjab State Electricity Board v. Ashwani Kumar, (SC)
Kashinath S. Bandekar v. Atmaram Vassudeva Naique, (SC)
Dokka Samuel v. Jacob Lazarus Chelly , (S.C.)
Collector of Central Excise, Chandigarh v. Pepsi Foods Ltd. (SC)
Collector of C. Ex. & Cus., Jaipur v. Indian Rayons & Industries Ltd. (SC)
Pallava Granites Industries India (P) Ltd. v. Government of A.P., (SC)
M.C. Mehta v. Union of India (Uoi) , (SC)
Uttar Pradesh Avas Vikas Parishad v. Udai Ram, (SC)
Smt. Sati Rani Sen v. M/s. Indian Standard Casting Company , (SC)
M.C. Mehta v. Union of India (SC)
State v. B.L. Verma (SC)
Union of India v. Brij Lal Thakur, (SC)
Power Finance Corporation Ltd. v. Pramod Kumar Bhatia, (SC)
The Managing Committee of M.M. Degree College, Modi Nagar v. Vice-Chancellor, Meerut University, (SC)
Mohan Lal v. State of Himachal Pradesh through its Secretary, Excise and Taxation and others, (SC)
Ganesh v. State of Maharashtra, (SC)
Smt. K. Ponnamma v. The State of Kerala, (SC)
Flag Officer Commanding-in-Chief v. Mrs. M.A. Rajani, (SC)
Gurdip Singh v. State Of Punjab (SC)
State of U.P. v. Rajendra Kumar Singh (SC)
Hukam Raj Khinvsara v. Union of India, (SC)
Hukam Raj Khinvsara v. Union of India, (SC)
Tara v. Director, Social Welfare, (SC)
Chairman-Cum-Managing Director, N.T.C. v. National Textile Corporation (SC)
Arka Bikas Chakravorty v. State Bank of India (SC)
L. Chandra Kumar v. Union of India, (SC) (Constitutional Bench)
Polammarasetti Varana Venka Satyanarayana v. Suddha Apparao Naidu, (SC)
Ran Singh v. State of Haryana, (SC)
Union of India v. NSR Krishna Prasad (SC)
Nagpur Improvement Trust v. Nagpur Timber Merchants Association., (SC)
Coal India Ltd. v. M/s. Continental Transport and Construction Corporation., (SC)
Jai Prakash v. Union of India, (SC)
B.O.I. Finance Ltd. v. Custodian, (SC)
Angoori Devi v. State of U.P. (SC)
Kadra Pahadiya v. State of Bihar, (SC)
Parshanti v. Dy. Director of Consolidation, (SC)
Ajay D. Panalkar v. Management of Pune Telecom Dept., (SC)
Government of India v. Workmen of State Trading Corporation, (SC)
K.R. Raveendranathan v. State of Kerala (SC)
Ram Sakhi Devi, v. State of U.P., (SC)
P. Sadagopan v. Food Corporation of India, Zonal Officer (South Zone) represented by its Zonal Manager, (SC)
State of Maharashtra v. M/s. Gopalprasad Govindprasad Agarwal, (SC)
S. Jamaldeen v. High Court of Madras, (SC)
Major General Inder Jit Kumar v. Union of India, (SC)
State of Bihar v. Ramesh Chandra, (SC)
University of Cochin, Rep., by its Registrar v. N.S. Kanjoonjamma, (SC)
Jai Prakash Sharma v. State of U.P., (SC)
Brajendra Nath Bhargava v. Ramchandra Kasliwal, (SC)
I.-T. Commr. v. M/s. Dalmia Magnesite Corpn., Salem, (SC)
Collector of Central Excise, Madras v. M/s. Arason
Awasan Mandal Parijat Uch Ayawarg Sangharsh Samiti v. Rajasthan Housing Board, (SC)
Raja Provision Stores v. Appellate Tribunal (Sales Tax) , (SC)
Shri Dinesh Trivedi, M.P. v. Union of India , (SC)
A.A. Sulaiman v. Dy. Commissioner of Sales Tax , (SC)
Baleshwar Tewari v. Sheo Jatan Tiwary, (SC)
Delhi Stock Exchange Association Ltd. v. Commissioner of Income-tax, New Delhi., (SC)
National Insurance Co. Ltd. v. Sujir Ganesh Nayak and Co., (SC)
M/s Premier Fabricators, Allahabad v. Heavy Engineering Corp. Ltd., Ranchi, (SC)
Puthiya Purayil Kannan v. Potinhare Koyyattan Balan, (SC)
Shri Digvijay Cement Co. v. State of Rajasthan, (SC)
K. Gopinathan Nair v. State of Kerala, (SC)
Commissioner of Income-tax, Bombay v. M/s. Banque Nationale De-Paris., (SC)
State of Tamil Nadu v. State of Karnataka , (SC)
Palam Vihar Residents Association (Regd.) v. State of Haryana (SC)
Ramesh v. Sheshrao, (SC)
M.C. Mehta v. Union of India (SC)
State Fishery Officers Association, West Bengal v. State of West Bengal, (SC)
Ashok Kumar Gupta v. State of U.P., (SC)
C.S. Joshi v. Indian Institute of Technology, Kanpur, (SC)
Himachal Road Transport Corporation v. Kewal Krishan, (SC)
E.I.D. Parry (India) ltd v. The Presiding Officer, Second Additional Labour Court,Madras (SC)
State of Haryana v. Ram Atri (SC)
Secretary to Government v. K. Munniappan, (SC)
Mrs. P.K. Sandhu v. Shiv Raj V. Patil, (SC)
Union of India v. Bihari Lal Sidhana, (SC)
Kalika Tiwari v. State of Bihar, (SC)
Hindustan Construction Co. Ltd. v. National Highways Authority of India and Ors. , (SC)
Jindal Paper & Plastics v. Union of India , (SC)
Makhan Lal v. Asharfi Lal (SC)
Chheda Industries, M/s. v. Collector of Customs, Madras, (SC)
N. Umapathy v. B.V. Muniyappa, (SC)
S.P. Subramanya Shetty v. Karnataka State Road Transport Corporation., (SC)
Himanshu Kumar v. State of Bihar, (SC)
Cochin Dock Labour Board v. Leenamma Samuel , (SC)
A.K. Jadhav v. State of M.P., (SC)
State of U.P. v. Brij Nath Misra, (SC)
Dr. S.C.V. Reddy v. State of Karnataka, (SC)
Chandigarh Administration v. Ex. S.I. Gurdit Singh , (SC)
Garhwal Jal Sansthan Karmachari Union v. State of
Union of India v. K.G. Kulkarni, (SC)
State of Punjab v. G.S. Gill, (SC)
Bal Thackrey v. Harish Pimpalkhute & Anr. (SC)
Shiv Kumar v. Sajida (SC)
U.P. State Road Transport Corporation, Aligarh v. State of U.P., (SC)
Madanlal Sethi v. State of M.P., (SC)
Ganpatbhai M. Solanki v. District Collector, Vadodara, (SC)
Sri K.P.A.S. Committee v. Commissioner, H.R. C. and E, (SC)
Rajeev Mankotia v. Secretary to the President of India, (SC)
In Re : Chandan Mitra , (SC)
H.P. State Forest Corporation Ltd. v. United India Insurance Co. Ltd. (SC)
Wasim Ahmed Saeed v. Union of India (SC)
Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)
G. Ramesan v. State of Kerala, (SC)
State of W.B. v. O.P. Lodha, (SC)
A.B.C. India Ltd. v. Oriental Insurance Co. Ltd. (SC)
Bari Doab Bank Ltd. v. Union of India (Uoi) , (SC)
Harinarayan Srivastav v. United Commercial Bank, (SC)
Committee of Management, Arya Nagar Inter College, Kanpur v. Sree Kumar Tiwary, (SC)
Union of India v. R.V. Swamy @ Vellaichamy, (SC)
State of Orissa v. Damodar Nayak, (SC)
Krishan Kumar v. Haryana State Agricultural Marketing Board, (SC)
Luxmi Devi v. State of Haryana, (SC)
Lt. C. Reethama Joseph (Mrs.) v. Union of India (SC)
M.R. Patil v. The Member, Industrial Court, (SC)
Punjab Mandi Board, Chandigarh v. Kulwinder Singh , (SC)
Coastal Gases and Chemicals Pvt. Ltd. v. Assistant Collector of Central Excise, Visakhapatnam (SC)
Randhir Singh v. Deputy Director of Consolidation, (SC)
Sewa Ram v. Union of India, (SC)
State of Orissa v. United India Insurance Co. Ltd., (SC)
Partap Pharma (Pvt.) Ltd. v. Union of India, (SC)
Tar Mohammad v. Union of India, (SC)
Kung Behari Lal v. District Judge, Gorakhpur (SC)
S. Gurdial Singh v. Ludhiana Improvement Trust, (SC)
Vankamamidi Venkata Subba Rao v. Chatlapalli Seetharamaratna Raganayakamma, (SC)
Assistant Commercial Tax Officer-cum-Entertainment Tax Officer v. Narasimhaiah, (SC)
Commissioner of Income-Tax v. Sercon Pvt. Ltd. , (SC)
Collector of Central Excise, Kanpur v. Krishna Carbon Paper, (SC)
K. Manickaraj v. Union of India, (SC)
State of Orrisa v. Ramanath Patnaik, (SC)
Director of School Education v. T. Lakshmaiah, (SC)
Kamleshwar Prasad v. Pradumanju Agarwal (dead) by Lrs., (SC)
Karuna Ram Medhi v. Kamakhya Prasad Baruah, (SC)
N.K. Durga Devi v. Commissioner of Commercial Taxes , (SC)
Secretary, Ministry of Communications v. Sakkubai , (SC)
M. Raghavelu v. Govt. of A.P. (SC)
Union of India v. Mukesh Srivastava , (SC)
Biswa Nath Saha v. Union of India (SC)
S. Vanathan Muthuraja v. Ramalingam Aliaskrishnamurthy Gurukkal , (SC)
Commissioner of Income Tax, Madras-Ii v. I.A.E.C. (Pumps) Ltd., Madras , (SC)
Nandlal Tejmal Kothari v. Inspecting Assistant Commissioner of Income Tax. (SC)
Gokulchand Rattan Chand v. Collector of Central Excise (SC)
Sathyaprema Manjunatha Gowda v. Controller of Estate Duty , (SC)
S. Sivaprakasam v. B.V. Muniraj, (SC)
State of West Bengal v. Smt. Maya Dutta (SC)
M/s Raag Rang v. General Manager, Delhi Telephones, (SC)
Tejram v. Patirambhau, (SC)
Venkappa Gurappa Hosur v. Kasawwa, (SC)
A.S. Glittre D/5 I/S Garonne v. Commissioner of Income-tax, Kerala-II., (SC)
Godhra Electricity Co. Ltd., Ahmedabad v. Commissioner of Income-tax, Gujarat-II, Ahmedabad. , (SC)
Abdul Rahman v. State of Kerala, (SC)
Collector of Customs, Bombay v. Bina Corporation (SC)
M.M. Rajendran v. K. Ramakrishan (SC)
Chandubhai Malubhai Parmar v. State of Gujarat, (SC)
L.N. Venkatesan v. State of T.N., (SC)
State of W.B. v. Arun Kumar Basu, (SC)
Dhanna Singh v. Baljinder Kaur, (SC)
Land Acquisition Officer v. Shivabai, (SC)
Jaswant Rai Jain v. Surinder Pal Singh Bhattal, (SC)
Harshad J. Shah v. LIC of India, (SC)
Madras Industrial Investment Corpn. Ltd., M/s. v. I.-T. Commr., Madras., (SC)
Tatavarthi Rajah v. Commissioner of Wealth-tax, Hyderabad, (SC)
Commissioner of Police v. Jayasurian (SC)
Bombay Tyres Int. Ltd. v. K.S. Prakash (dead) by Lrs. (SC)
Jawahar Sah v. State of Bihar (SC)
Jivanbhai Patel v. State of Gujarat (SC)
Suresh Chandra v. J.B. Agarwal and others, (SC)
State of Bihar v. Syed Asad Raza, (SC)
Vaman Dattatry Godagkar v. Director General of Posts, Bombay, (SC)
V.K. Dubey v. Union of India, (SC)
D.P. Patil v. Union of India, (SC)
Union of India v. Karam Singh, (SC)
Vineet Narain v. Union of India (SC)
State of Maharashtra v. Dr. Shri Hari Shankar Vaidhya, (SC)
Ramavatar v. State of Bihar, (SC)
Jawaharlal Nehru Krishi Vishwa Vidyalaya, Jabalpur v. Bal Kishan Soni, (SC)
Nadar Mahajan Sangam S. Velaichamy Nadar Kalloori v. District Registrar (Societies), (SC)
Ghanshyam Dass Kedia v. N.P. Singh, Secretary, Government of India, (SC)
Bihar State Housing Board v. Prio Ranjan Roy (SC)
Indian Legal & Economic Forum v. Union Of India (SC)
Okhla Enclave Joint Action Committee v. Union of India, (SC)
Sector-6, Bahadurgarh Plot Holders' Association v. State of Haryana, (SC)
Union of India v. Sushil Kumar Modi (S.C.)
Smt. Anita v. State of Madhya Pradesh (SC)
State Of H.P. v. Kundan Lal Ahuja , (SC)
Special Land Acquisition Officer, Kheda v. Vasudev Chandrashankar, (SC)
Serai Kella Glass Works Pvt. Ltd., M/s. v. Collector of Central Excise, Patna., (SC)
Achutananda Baidya v. Prafullya Kumar Gayen, (SC)
Sube Singh Bahmani v. State of Haryana (SC)
Ansuyaben Kantilal Bhatt v. Rashiklal Manilal Shah, (SC)
State of Tamil Nadu v. M.R. Alagappan, (SC)
Physical Research Laboratory v. K.G. Sharma, (SC)
Union of India v. Uma Maheswari, (SC)
Chamba Singh v. State of Punjab, (SC)
R.C. Tiwari v. M.P. State Co-op. Marketing Federation Ltd., (SC)
Union of India v. T. Sundararaman, (SC)
Punjab State Co-op Supply & Marketing Federation Ltd. v. B.S. Aulakh, (SC)
Union of India v. C. Rama Swamy , (SC)
High Court of Judicature at Bombay through its Registrar v. Udaysingh, (SC)
Prem Nath Sharma v. State of U.P., (SC)
Collector of Customs, Bombay v. Handicraft Exports (SC)
Commissioner Of Income-Tax v. Madhukant M. Mehta (SC)
I.T.C. Ltd. v. Superintendent of Commercial Taxes , (SC)
The Sree Narayana Dharmasangam Trust v. Swami Prakasananda, (SC)
Commissioner of Sales Tax, M.P. v. Rewa Coal Fields Ltd. (SC)
Madhya Pradesh Public Service Commission v. Om Prakash Gupta (SC)
State of H.P. v. Peter (S) India Ltd. (SC)
Cantonment Board, Mhow v. M.P. State Road Transport Corpn., (SC)
Union of India v. Guru Charan Dass, (SC)
J.P.S. Saroha v. Union of India, (SC)
State of Bihar v. Kaushal Kishore Singh, (SC)
State of Bihar v. Kumar Promod Narain Singh, (SC)
Punjab State Civil Supplies Corp Ltd, Chd v. Narinder Singh Nirdosh, (SC)
Mahendra Raghunathdas Gupta v. Vishvanath Bhikaji Mogul, (SC)
Collector of Central Excise, Calcutta-Ii v. Indo Japan Steel Ltd. (SC)
Collector of Customs, Bombay v. Sangli Bank Ltd. (SC)
Dinesh Mathur v. O.P. Arora, (SC)
Kalpana Behera v. Union of India (SC)
Durga Devi and another v. State of H.P., (SC)
Kuldip Singh v. State of H.P., (SC)
International Airports Authority Employee Union v. Airport Authority of India, (SC)
Commissioner of Income-tax, Kanpur v. U.P. State I
State of U.P. v. Lakhan, (SC)
Laxmikant v. Union of India (SC)
Collector of Central Excise, Bangalore v. Mysore Paper Mills Ltd. (SC)
State of Orissa v. Niranjan Nayak, (SC)
Land Acquisition Officer and Sub-Collector, Gadwal v. Sreelatha Bhoopal, (SC)
Haryana Urban Development Authority v. Nalini Aggarwal, (SC)
Pathuma v. Kallara K. Mohammed (SC)
Almitra H. Patel v. U.O.I. (SC)
Noida & Entrepreneurs Assocn. v. N.O.I.D.A. (SC)
Center of Indian Trade Union v. U.O.I. (SC)
Chigurupati Bambasiva Rao v. Chigurupati Vijayalaxmi , (SC)
Berhampur University v. Dr. Sailabala Padhi, (SC)
Government of Tamil Nadu v. K. Rajaram Appasamy, (SC)
Union of India v. Gurbachan Singh, (SC)
State of Haryana v. Rai Chand Jain, (SC)
Haryana State of Electricity Board v. Maha Singh, (SC)
Maharashtra Public Service Commission v. Dr. Bhanumati Purushottam Rathod, (SC)
Senior Regional Manager, Food Corporation of India, Calcutta v. Tulsi Das Bauri, (SC)
Bindeshwary Choudhary v. Ajay Kumar, (SC)
Mohd. Basheer Ahmad v. Hakeem Noorulla Sheriff , (SC)
Hindustan Steel Works Construction Ltd. v. State of Kerala, (SC)
Union of India (UOI) v. T.G. Abraham , (SC)
T.N. Godavarman Thirumulkpad v. Union of India (SC)
Abhey Ram (dead) by Lrs. v. Union of India, (SC)
Chillies Exports House Ltd., M/s. v. Commissioner of Income-tax, (SC)
Deonarayan Singh v. Commissioner of Bhagalpur, (SC)
Auto & Metal Engineers v. Union of India (Uoi) (SC)
Commissioner of Income-Tax v. Western India Oil Distributing Co. Ltd. , (SC)
Commissioner Of Income-Tax v. T.P. Asrani (SC)
Commissioner of Income Tax v. Castle Rock Fisheries , (SC)
Sangaraboina Sreenu v. State of A.P., (SC)
Prakash Chandra Rastogi v. Rent Control and Eviction Officer, Kanpur Nagar (SC)
Union of India v. Makhan Chandra Roy etc., (SC)
P.N. Jeevarathinam v. Union of India, (SC)
M/s Modern Tailoring Hall etc. v. H.S. Venkusa, (SC)
Haryana State Electricity Board v. K.C. Gambhir, (SC)
Mithilesh Upadhyay etc. v. State of Bihar, (SC)
Kaptan Singh v. State of M.P., (SC)
Hari Shankar Jalan v. Food Inspector, Cherukole (SC)
Thiagarajan Charities, M/s. Madurai v. Additional
Commissioner of Income-tax, Madras v. M/s. Amalgamation Pvt. Ltd., (SC)
Ram Rati v. Saroj Devi, (SC)
D.V. Shanmugham v. State of Andhra Pradesh, (SC)
S. Jagannath v. U.O.I. (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Archeological Survey of India (SC)
Regional Director, Employees' State Insurance Corporation v. Narayan Chander Rajkhowa (SC)
K.K. Sharma v. Kulwant Singh, (SC)
Yakub Abdul Razak Memon v. Competent Authority, (SC)
D. Stephen Joseph v. Union of India, (SC)
State of Punjab v. Manohar Lal Mirchea, (SC)
V. Gangaram v. The Regional Joint Director, (SC)
K. Jayamohan v. State of Kerala, (SC)
State of Punjab v. Justice S.S. Dewan (Retired Chief Justice), (SC)
Government of Andhra Pradesh, represented by its Principal Secretary to Government, Home Department, Hyderabad v. B. Ashok Kumar, (SC)
Anuj Maheshwari v. Ramesh Yadav, (SC)
Madhuri Patil v. Addl. Commissioner, Tribal Development, Thane, (SC)
A.P. State Road Transport Corporation, Hyderabad v. P. Venkaiah, (SC)
Special Deputy Collector v. Kurra Sambasiva Rao, (SC)
D-Block Ashok Nagar (Sahibabad) Plot Holders Association v. State of U.P., (SC)
Union of India v. A. Ajit Singh, (SC)
Union of India and others v. Mangatu Ram etc., (SC)
Union of India v. Shri Risal Singh , (SC)
Balo Yadav v. State of Bihar, (SC)
Narmada Bachao Andolan v. Union of India (SC)
Daulat Ram v. State of Punjab, (SC)
Mihir Textiles Ltd. v. Collector of Customs, Bombay (SC)
Union of India v. Ajit Singh, (SC)
Calcutta Metropolitan Development Authority v. Dilip Kumar Banerjee, (SC)
Indian Council of Agricultural Research v. A.N. Lahiri, (SC)
Union of India v. P. Sathikumarana Nair, (SC)
State of M.P. v. Mahesh Kumar, (SC)
High Court of Judicature at Bombay through its Registrar v. Shirish Kumar Rangrao Patil, (SC)
State of Punjab v. M.L. Sehgal (SC)
Commissioner of Income-tax v. Matubhai C. Patel, (SC)
Narmada Bachao Andolan v. Union of India (SC)
Smt. Sujata Mukherjee v. Prashant Kumar Mukherjee, (SC)
Collector of Customs v. Law Publishers , (SC)
Commissioner of Income-Tax v. T.V. Suresh Chandra, (SC)
India Leather Corporation (P) Ltd. v. Commissioner Of Income Tax. , (SC)
Collector of Central Excise v. Reckitt Colman of India Ltd. (SC)
Meharban v. State of U.P., (SC)
Collector of Customs, Bangalore v. Indian Coated Cartons (P) Ltd. (S.C.)
Agauta Sugar and Chemicals v. State of U.P., (SC)
Sri Ramdas Motor Transport Ltd. v. Tadi Adhinarayana Reddy, (SC)
Ashok Paper Mills v. Union of India, (SC)
Krishan v. State of Haryana, (SC)
Anamika Chawla v. Metropolitan Magistrate, (SC)
Swadeshi Cotton Mills Co. Ltd. v. Commissioner of Income-tax, (SC)
Gainda Ram v. M.C.D., (SC)
Ramchandra Sao v. State of Bihar, (SC)
Raj Pal Verma v. Chancellor of Meerut University, (SC)
Sufal Jha v. Union of India (SC)
Sri Ganganagar Urban Co-operative Bank Ltd. v. Prescribed Authority, (SC)
State of Bihar v. Ganesh Choudhary (SC)
Satbir Singh v. State of Haryana, (SC)
Post Graduate Institute of Medical Education & Research v. K.K. Narasimhan etc., (SC)
State of U.P. v. C.V. Agrawal, (SC)
Executive Engineer (State of Karnataka) v. K. Somasetty, (SC)
Kashinath Kher v. Dinesh Kumar Bhagat, (SC)
Nagrik Parishad, Pauri Garhwal, v. Garhwal Jal Sansthan, (SC)
Tube Investments of India Ltd. v. Trade Industries, Rajasthan (SC)
Wild Life Institute of India, Dehradun v. Vijay Kumar Garg (SC)
Rohtas v. State of U.P., (SC)
Center of Indian Trade Union v. U.O.I. (SC)
Pizza Hut Inc. v. Pizza Hut [I] Pvt. Ltd. (SC)
Mukund @ Kundu Mishra v. State of Madhya Pradesh, (SC)
Dr George Mathew v. Union Of India (SC)
Ashok, Dr. v. Union of India, (SC)
Ratan Kaur v. Union of India, (SC)
Devi Singh v. State of Haryana, (SC)
Ashis Kumar Hazra v. Rubi Park Co-operative Housing Society Ltd., (SC)
R. Varadarajan v. Thirumangai Naidu, (SC)
Balaji Enterprises, M/s. Madras v. Collector of Central Excise, Madras., (SC)
Razakali Khureshi Sandhi v. State of Gujarat, (SC)
Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)
State of U.P. v. Abdul, (SC)
Research Foundation for Science (1) v. Union of India (SC)
State of Kerala v. M. Bhaskaran Pillai, (SC)
Tata Engineering and Locomotive Co. Ltd. v. Gajanan Y. Mandrekar, (SC)
Yelamanchi Ranga Rao v. State of Orissa, (SC)
Agriculture Produce Market Committee, Gondal v. Girdharbhai Ramjibhai Chhaniyara, (SC)
Lokshikshan Prasarak Mandal v. Rajendrakumar Ajabrao Mahalle, (SC)
State of Punjab v. Bakhshish Singh, (SC)
Public Union for Civil Liberties v. State of Tamil Nadu (SC)
State of Maharashtra v. Umrani Swaminathan Laxman (SC)
Sudhir Vishnu Panvalkar v. Bank of India, (SC)
W.T. Commr., T.N. v. K.N. Shanmugasundaram, (SC)
Lakshman Swarup Om Prakash, M/s. v. Union of India, (SC)
R.C. Patuck v. Fatima A. Kindasa, (SC)
Tanviben Pankaj Kumar Divetia v. State of Gujarat,
Unison Hotels Ltd. v. D.D.A. (SC)
M/S Gateway Hotels and Gateway Resorts Ltd. v. Nagarahole Budakattu Hakku Sthapana Samithi (SC)
Nagpur Steel & Alloys Pvt. Ltd. v. P. Radhakrishna (SC)
Sanjeev Kumar v. State of Punjab, (SC)
Satya Narain v. State of Rajasthan, (SC)
Nirma Industries Ltd. v. Director General of Investigation and Registration., (SC)
Manju Bhatia and Anr. v. New Delhi Municipal Council, (SC)
Ilac Limited v. Collector of Central Excise, (SC)
Union of India v. Delhi Cloth and General Mills Co. Ltd., (S.C.)
Mehta Nettings Pvt. Ltd. v. Collector Of Central Excise , (SC)
Bharat Commerce & Inds. Ltd. v. Collector Of Customs , (SC)
Gajanan Fabrics Distributors v. Collector Of Central Excise , (SC)
Murlidhar Jalan (since deceased) through his LRs. v. State of Meghalaya, (SC)
Agricultural Market Committee v. Shalimar Chemical Works Ltd., (SC)
Collector of Central Excise, Patna v. Tata Engineering and Locomotive Co., Jamshedpur, (SC)
Uttam Namdeo Mahale v. Vithal Deo, (SC)
Y.R. Veeranna v. State of Karnataka, (SC)
R.S. Rekchand Mohota Spinning and Weaving Mills Ltd., M/s. v. State of Maharashtra", (SC)
Kshitish Chandra Purkait v. Santosh Kumar Purkait, (SC)
Sanjay Jain v. Anil Sabharwal, (SC)
State v. Dawood Ibrahim Kaskar, (SC)
Madhuri Mehta v. Meet Verma, (SC)
Drug Action Forum v. Union of India, (SC)
Pankajesh v. Tulsi Gramin Bank, (SC)
State of Punjab v. Balkar Singh, (SC)
Anil Bapurao Kanase v. Krishna Sahakari Sakhar Karkhana Limited, (SC)
Punjab Dairy Development Corporation Ltd. v. Kala Singh etc., (SC)
Jagdish Lal v. State of Haryana, (SC)
Ex. Lieut. Jagdish Pal Singh v. Union of India, (SC)
Collector of Central Excise, Indore v. M/S. Orient Paper Mills (SC)
Collector of Central Excise v. Roha Dye Chem. Pvt. Ltd. (SC)
Asha v. State of Rajasthan, (SC)
Dattu Ramrao Sakhare v. State of Maharashtra, (SC)
Mohd. Aman v. State of Rajasthan, (SC)
Rajendra v. State of Maharashtra (SC)
Commissioner of Income-tax, Bihar v. M/s. Bankipur Club Ltd., (SC)
Union of India v. Chain Singh, (SC)
Bihar State Electricity Board v. M/s. Usha Martin Industries, (SC)
East India Transformer & Switch Gear Pvt. Ltd. v. Collector of Central Excise, Meerut, U.P. , (SC)
Sirpur Paper Mills Ltd. v. Director of Inspector, C.C.E. , (SC)
Adikanda Sethi (Dead) Through L Rs. v. Palani Swami Saran Transports , (SC)
T.N. Godavarman Thirumulkpad v. Union of India (Uoi) (SC)
T.N. Godavarman Thirumulkpad v. Union of India (SC)
Pvssr Jagannatha Charyulu v. State of A.P. , (SC)
M.G. Chary v. Govt. of A.P. , (SC)
Executive Officer, Ttd, Tirupati v. A.S. Narayana Deekshitulu , (SC)
Victoria v. K.V. Naik , (SC)
K. Shantharaj v. M.L. Nagaraja, (SC)
Diamond Plastic Industries v. Government of A.P., (SC)
IDL Chemicals Limited v. Collector of Central Excise, (SC)
State of Tripura v. Roop Chand Das (SC)
Anjali Rangari v. Anil Kripasagar Rangari (SC)
Steel Authority of India Ltd. v. Life Insurance Corporation of India, (SC)
A.S. Narayana Deekshitulu v. State of Andhra Pradesh, (SC)
Mohd. Swaleh v. Union of India, (SC)
Sri Divi Kodandarama Saram v. State of A.P. , (SC)
Surjit Singh v. Union of India, (SC)
State of Haryana v. Ram Chander, (SC)
Prabhunath Singh v. State of Bihar, (SC)
M/s Nathpa Jhakri Jt. Venture v. State of H.P. , (S.C.)
Commissioner of Income-tax, Bombay v. M/s. Podar C
In The Matter of P.K. Samantray v. Shri Laloo Prasad (SC)
Bir Singh Chauhan v. State of Haryana , (SC)
Union of India v. Rabia Bikaner, (SC)
K.L. Rathee v. Union of India, (SC)
Managing Director, Har Seeds Development Corp Ltd v. The Presiding Officer, (SC)
Delhi Administration (Now Government of NCT Delhi)
State of Tamil Nadu v. M. Natarajan, (SC)
Food Corporation of India v. Bant Singh, (SC)
State of Haryana v. Miss Ajay Walia, (SC)
SK. Mister v. State of Bihar (SC)
Sun Export Corporation, M/s. Bombay v. Collector o
Fenner (India) Ltd. v. Punjab and Sind Bank, (SC)
Balwant Singh v. Daulat Singh (dead) by LRs, (SC)
Shri Irshad Ali v. Hazi Abdul Sukhur Mozumdar , (SC)
Roshan Prasad v. Shiv Pal (SC)
J.P Ravidas v. Navyavak Harijan Uthapan Hulti Unit Industrial (SC)
K.G. Padmanabha Prabhu v. Kerala State Electricity Board, (SC)
Delhi Judicial Service Association v. Union of India , (SC)
State of Haryana v. Prem Chand (SC)
Saudagar Singh v. State of Haryana, (SC)
M.A. Jackson v. Collector of Customs (SC)
Dalip Singh v. State of Punjab, (SC)
Tuticorin Alkali Chemicals and Fertilizers Ltd., M/s. v. I.-T. Commr., (SC)
Vellore Electric Corporation Ltd. v. Commissioner of Income Tax, Madras (SC)
Commissioner of Income-tax, Kanpur v. Nitya Nand Devkinandan, (SC)
Commissioner of Income Tax, Gujarat v. M/S. Electric Control Gear Mfg.Co. , (SC)
Konda Venugopala Raju v. State of A.P., (SC)
Reliance Cellulose Products Ltd., M/s. Hyderabad v
Commissioner of Income-tax, Amritsar v. Rattan Trust, Amritsar, (SC)
Calcutta Jute Manufacturing Co. v. Commercial Tax Officer, (SC)
H.H. Vijayaba Rajamath v. Controller of Estate Duty, Karnataka, Bangalore, (SC)
Commissioner of Income-tax, Gujarat v. M/s. Artex Manufacturing Co., (SC)
Dr. H.S. Gupta v. The Chairman, Board of Governors, I.I.T., Delhi, (SC)
P.D. Gupta v. Ram Murti, (SC)
Union of India v. S.K. Bhargawa, (SC)
Dr. Ami Lal Bhat v. State of Rajasthan, (SC)
Osmania University v. V.S. Muthurangam, (SC)
I.K. Sukhija v. Union of India, (SC)
Union of India v. M. Dharani, (SC)
Pratapaneni Ravi Kumar v. State of A.P., (SC)
Kailash v. State of U.P., (SC)
Mangat Rai v. State of Punjab, (SC)
Vineet Narain v. Union of India (SC)
Bombay Telephone Canteen Employees' Association, Prabhadevi Telephone Exchange v. Union of India, (SC)
W.B. Housing Board v. Bhanwar Lal Mundhra, (SC)
State of W.B. v. Samarendra Nath Paul, (SC)
South India Viscose Ltd., M/s. v. Commissioner of Income-tax, (SC)
R.M. Arunachalam v. Commissioner of Income-tax, Madras, (SC)
New India Assurance Company Ltd. v. B.N. Sainani, (SC)
D.N. Venkatarayappa v. State of Karnataka, (SC)
W.B. Housing Board v. Brijendra Prasad Gupta, (SC)
Sundaram Spinning Mills, M/s. Komarapalayam v. Commissioner of Income-tax, Madras, (SC)
Rajendra Prasad Yadav v. State of M.P., (SC)
Delhi Development Authority etc. v. M/s Ambitious Enterprises, (SC)
Rajasthan State Road Transport Corporation, Jaipur v. Poonam Pahwa, (SC)
Tota Ram v. State of U.P. , (SC)
V.S.M.R. Jagadishchandran (Dead) By L.Rs, v. Commi
M. P. Oil Extraction v. State of M.P., (SC)
Harpal Singh v. Devinder Singh, (SC)
Gaurav Jain v. Union of India, (SC)
Anukul Chandra Pradhan v. Union of India, (SC)
State of Gujarat v. Anirudhsing, (SC)
Belwal Spinning Mills Ltd. v. U.P. State Electricity Board, (SC)
Ajit Prasad Gupta v. State of U.P., (SC)
Arvind Dattatraya Dhande v. State of Maharashtra, (SC)
I.K. Mishra v. Union of India, (SC)
S.S. Bola v. B.D. Sardana, (SC)
Samatha v. State of A.P., (SC)
Gurdev Singh v. Mehnga Ram, (SC)
M/s. Hyderabad Abrasives & Minerals (P) Ltd. Represented By Sh. v. State of Andhra Pradesh, (SC)
Bombay Tyres International Ltd. v. Collector of Central Excise, Indore (SC)
Nagesha v. M.S. Krishna (SC)
Sriniwas v. Duni Chand (SC)
Institute of Chartered Accountants of India v. M/s
B.L. Wadehra v. Union of India (SC)
T.N. Godavarman Thirumulkpad v. Union of India (SC)
Union of India v. O.P. Saxena etc., (SC)
State of Andhra Pradesh v. Bollapragada Suryanarayana, (SC)
Collector Of Central Excise v. Century Spinning & Manufacturing Co , (SC)
Union of India (UOI) v. Ingersoll Rand (India) Ltd., (SC)
Hindustan Mudran v. Collector of Central Excise, Pune, (SC)
Commissioner of Income Tax, Madras v. Amalgamations Ltd. , (SC)
Collector of Central Excise, Bhubaneswar v. Re-Rolling Mills , (SC)
Collector of Central Excise v. Kaushal Steel Rolling Mills , (SC)
Baroda Electric Meters Ltd. v. Collector Of Central Excise , (SC)
A.P. State Financial Corporation v. Vajra Chemicals, (SC)
Tata Oil Mills Co. Ltd. v. Collector of Central Excise (SC)
Collector Of Central Excise, Baroda v. Extrusion Processes Pvt. Ltd. (SC)
Panyam Cements & Minerals Industries Ltd. v. Collr. of C. Ex., Belgaum (SC)
Asstt. Collector Of Central Excise, Panaji, Goa v. Samant Shipyards Pvt. Ltd. (SC)
Collector of Central Excise, Thane v. Hico Products Limited (SC)
Harrison Synthetic Bristles v. Collector Of Central Excise, Bombay (SC)
Collector of Central Excise, Delhi v. Gateway Paper (P) Ltd. (SC)
Union of India v. Bharat Commerce & Industries Ltd. (SC)
Collector of Central Excise, Hyderabad v. Bakelite Hylam (SC)
India Carbon Ltd. v. State of Assam, (SC)
Cesc Ltd. v. Commissioner Of Income-Tax , (SC)
Collector of Central Excise, Bombay-I v. Giridhara Supply Co. , (SC)
Gobind Sugar Mills Ltd., M/s. v. Commissioner of Income-tax (Central I), Calcutta, (SC)
Amar Nath v. State of Haryana, (SC)
State of Maharashtra v. Nazmunnisa, (SC)
State Of Bihar v. Hanuman Mal Jain , (SC)
State of Jammu and Kashmir v. Pirzada Ghulam Nabi, (SC)
M. Jameela Beevi v. S. Balagopala Pillai, (SC)
State of Punjab v. Devinder Singh, (SC)
State of U. P. v. Om Prakash, (SC)
Jaspal Singh Arora v. State of M.P. , (SC)
Rama Janma Bhumi Nyas v. U.O.I. (SC)
Chief Inspector of Stamps v. Indu Prabha Vachaspati, (SC)
Municipal Corporation of City v. Shivshanker Gaurishanker Mehta, (SC)
Collector of Central Excise, Cochin v. Western India Plywood (SC)
H.M. Bags Manufacturer v. Collector Of Central Excise , (SC)
0Gtc Industries Ltd. v. Collector of Central Excise, New Delhi , (SC)
Government of Andhra Pradesh v. C. Muralidhar, (SC)
M.V. Srinivasa v. State of Andhra Pradesh, (SC)
E.S.I. Corporation v. P.K. Srinivasmurthy, (SC)
Ahmedabad Municipal Corporation v. Virendra Kumar Jayantibhai Patel, (SC)
State of Haryana v. Jang Bahadur, (SC)
State of Kerala v. Balakrishnan, (SC)
Additional Commissioner of Income Tax v. M. Nagappa, (SC)
J.C. Mills Ltd. v. Collector of Central Excise, Indore, M.P. , (SC)
Khattar Enterprises (P) Ltd. v. Collector Of Customs , (SC)
Ess Ess Kay Engineering Co. P. Ltd. v. Commissioner Of Income-Tax (SC)
Vee Kay Industries v. Collector of Central Excise, New Delhi (SC)
Usha Kumar v. State of Bihar (SC)
Sindav Hari Ranchhod v. Jadev Lalji Jaymal, (SC)
R.R.S.B.V. Bank Ltd. v. H.D. Omana, (SC)
Kisan Sahkari Chini Mills Ltd. v. State of U. P., (SC)
Behari Lal v. Dharam Vir, (SC)
Calcutta Oil Industries v. Commercial Tax Officer, (SC)
Commr. of Commercial Taxes v. M/s. Subramanyam and Co., (SC)
Nandkumar Krishna Rao Navgire v. Jananath Laxman Kushalkar, (SC)
Madhu Bala v. Suresh Kumar, (SC)
Union of India v. Shree Digvijay Cement Co. Ltd. (SC)
Silbans International v. Collector of Customs (SC)
Collector of Customs, Calcutta v. Salim Abbas Bhai (SC)
Collector of Central Excise, Jaipur v. Rajasthan Textile Mills (SC)
Harkirat Singh v. State of Punjab, (SC)
Jibrial Diwan v. State of Maharashtra, (SC)
Union of India v. Baijnath Melaram, (SC)
Union of India v. Century Spinning and Manufacturing Co. Ltd., (SC)
Padmini Unni v. Union of India, (SC)
Entremonde Polycoaters (P) Ltd., M/s. v. Collector of Central Excise, Pune, (SC)
Travancore Electro-Chemical Industries Ltd., M/s. v. Collector of Central Excise, (SC)
South India Alloy Industries v. Collector of Central Excise (SC)
Collector of Central Excise, Madras v. Coimbatore Pioneer Fertilizers Ltd. (SC)
English Electric Co. Ltd. v. Commissioner of Income-Tax, (SC)
Commissioner of Customs, Calcutta v. Hanuman Trading Corpn. , (SC)
Jacob Yahannan v. H.P. Vora, (SC)
Punjab National Bank v. K.C. Chopra, (SC)
Rajesh Kumar v. Institute of Engineers (India), (SC)
K. Ajit Babu v. Union of India, (SC)
K.C. Sharma v. Union of India, (SC)
Chairman, Railway Board v. C.R. Rangadhamaiah, (SC)
Laloo Prasad v. State of Bihar (SC)
Common Cause, A Regd. Society, New Delhi v. Union
Califf India Chambers, M/s. v. Syndicate Bank, Kalamassery, (SC)
Almitra H. Patel v. U.O.I. (SC)
Sahib Singh v. State of Haryana, (SC)
T.V.L. Nilsin Industries v. State of T.N., (SC)
State of Haryana v. R.K. Aggarwal, (SC)
Union of India v. Captain Jagpal Singh, (SC)
Lalu Prasad v. State of Bihar (SC)
National Rayon Corporation Ltd. v. Commissioner of Income-tax, (SC)
Gopi Aqua Farms v. Union of India, (SC)
Telco Limited, Pune v. Collector of Central Excise, Pune , (SC)
Collector of Central Excise Indore v. Partap Steel Rolling Mills, (SC)
Executive Engineer, Workshop Division, M.P. Electricity Board v. Collector of Central Excise, Mor Office Raipur, M.P. , (SC)
Union of India (Uoi) v. Bajaj Tempo Limited , (SC)
Nylon Net Manufacturing Company v. Addl. Sales Tax Officer , (SC)
Jeevraj v. Collector and Customs (SC)
Noor Saba Khatoon v. Mohd. Quasim, (SC)
Mohan v. State of Uttar Pradesh , (SC)
Collector of Central Excise, Calcutta v. Jeesop and Co. Ltd. (SC)
Indian Council For Envirolegal Action v. Union of India (SC)
G. Dass and Co. Pvt. Ltd. v. Collector of Central
Union of India v. J. J. Electricals, (SC)
Collr. of C. Ex., Vadodara v. Indian Petrochemicals Corpn. Ltd. (SC)
Asstt. Collector of Customs v. V.M. Salgaocar & Br
Collr. of C. Ex., New Delhi v. Bengal National Textiles Mills Ltd. (SC)
Johnson & Johnson Ltd. v. Collector of Central Excise, Bombay-II (SC)
Collector of C. Ex., Hyderabad v. Priyadarshini Spg. Mills Ltd. (SC)
Collector of C. Ex., Bangalore v. Kamath Packaging Private Ltd. (SC)
S. Jagannath v. Union of India (SC)
Thiru Arooran Sugars Ltd. Madras v. Commissioner of Income-tax, Madras, (SC)
Commonwealth Trust Ltd., Calicut, Kerala v. Commissioner of Income-tax Kerala II, Ernakulam, (SC)
P. Mytheenkannu v. State of Kerala, (SC)
Collector of Central Excise, Baroda v. Cotspun Ltd. , (SC)
N.S.M. Ahmed Jamalia Beevi v. D.N. Shah, (SC)
Mohan Dutt Sharma v. Chief Justice, Punjab and Haryana High Court, (SC)
P.S. Ramamohana Rao v. A.P. Agricultural University, (SC)
Wakil Yadav v. State of Bihar, (SC)
Abdul Kalam Mohammed Hasan v. State of Bihar, (SC)
Ajanta Offset & Packaging Ltd. v. Collector of Customs, New Delhi , (SC)
Coimbatore pioneer Rolling Mills v. Deputy Commissioner of sales Tax (Law), Ernakulam (SC)
Mahadeo v. Sub Divisional officer (SC)
Peninsular Traders, Perumbavoor v. Dy. Commissioner, Sales Tax (Law), Kerala , (SC)
Misri Lal (dead) By Lrs. v. Daulati Devi, (SC)
Union of India v. M/s. Vijay Flexible Containers (
Collr. of Cus., Bombay v. Kodagu Coffee Grovers Co-Op. Society Ltd. (SC)
Aasia Space Sellers Ltd. v. Ambience Space Sellers Ltd. (SC)
State of Maharashtra v. Ashok Chotelal Shukla, (SC)
Ram Kali Devi (Smt) v. Manager, Punjab National Bank, Shamshabad, (SC)
Dilip K. Basu v. State of W.B., (SC)
Union of India v. K.N. Sivadas, (SC)
Syndicate Bank v. Shankar Paul, (SC)
State of Rajasthan v. Hitendra Kumar Bhatt, (SC)
State of Tamil Nadu v. Thiru G.A. Ethiraj, (SC)
Public Union for Civil Liberties v. State of Tamil Nadu (SC)
Itc Ltd. v. Collector of Central Excise , (SC)
Union of India v. Bijan Ghosh, (SC)
Upper Ganges Sugar Mills Ltd. v. Commissioner of Income-tax, Calcutta, (SC)
Kanhaiya Lal Sethia v. Union of India, (SC)
Tata Davy Ltd. v. State of Orissa, (SC)
Research Foundn, For Science v. U.O.I. (SC)
Director of Enforcement v. P.V. Prabhakar Rao, (SC
Pawan Alloys and Casting Pvt. Ltd., M/s. Meerut v. U.P. State Electricity Board , (SC)
Habiba Khatoon v. Ubaidul Huq, (SC)
I.C.A.R. v. T.K. Suryanarayan, (SC)
Director General of Police v. R. Janibasha, (SC)
State of Punjab v. Gamdoor Singh, (SC)
J.P. Agarwal v. Sardar Dayal Singh, (SC)
Union of India v. Lieut (Mrs.) E. Iacats, (SC)
Commissioner of Income-tax, Madras v. M/s. Rambal Private Ltd., (SC)
The State of Andhra Pradesh v. Bilal Ahmed Kaloo, (SC)
Bilal Ahmed Kaloo v. State of Andhra Pradesh, (SC)
Rambhai Nathabhai Gadhvi v. State of Gujarat, (SC)
Madan Lal v. State of Jammu and Kashmir, (SC)
B. Subba Rao v. Public Prosecutor, (SC)
State of Punjab v. Boota Singh (SC)
State of Karnataka v. State of A.P. (SC)
Rukma v. Jala, (SC)
Tomy Jacob Kattikkaran v. Dr. Thomas Manjaly, (SC)
Baleshwar Mandal v. State of Bihar, (SC)
State of U.P. v. Bhagwan, (SC)
D.C.M. Ltd. v. Municipal Corporation of Delhi, (SC)
Hira Man v. State of U.P., (SC)
Paiara Lal v. State of Punjab, (SC)
Committee of Management J.T.G. Degree College v. Vice-Chancellor Allahabad University, (SC)
A.P. State Electricity Board v. R. Parthasarathi, (SC)
Cargo Boat & Steel Barge P. Welfare Association v. State of A.P. , (SC)
India Gas Agency v. U.O.I. (SC)
Vishwanath Shanthamallappa Dhule v. State of Karnataka, (SC)
State of Punjab v. Baldev Singh, Conductor, (SC)
State of Haryana v. Jagat Singh, (SC)
Government of Tamil Nadu v. K.N. Ramamurthy, (SC)
Government of Andhra Pradesh v. Syed Yousuddin Ahmed, (SC)
Steel Authority of India v. Dr. R.K. Diwakar, (SC)
Atmaram Zingaraji v. State of Maharashtra, (SC)
Vishaka v. State of Rajasthan, (SC)
Prahlad Singh v. State of Madhya Pradesh, (SC)
Ajit Savant Majagavi v. State of Karnataka, (SC)
Ananta Kathod Pawar v. State of Maharashtra, (SC)
Pundalik Mahadu Bhane v. State of Maharashtra, (SC)
Rukmani v. New India Assurance Co., (SC)
Behari Kunj Sahkari Awas Samiti v. State of U.P., (SC)
State of M.P. v. Bharat Heavy Electricals, (SC)
U.P.S.R.T.C. v. Har Narain Singh, (SC)
Manjoor Khan v. State of Bihar, (SC)
Vijaya v. Laxmanrao, (SC)
State of W.B. v. Shakti Sadhan Majhi, (SC)
Research Foundn. for Science v. U.O.I. (SC)
S. Jagannath v. UOI (Orissa Shrimp Farmers Assocn) (SC)
State of Tamil Nadu v. State of Karnataka (SC)
Shabad Pulla Reddy v. State of Andhra Pradesh, (SC)
State of Gujarat v. Ratilal Laljibhai Tandol, (SC)
Gujarat Industrial Development Corporation v. Commissioner of Income-tax, (SC)
Murti Devi v. State of Delhi , (SC)
Union of India (Uoi) v. Vishwa Nath Pandey,(SC)
Shriji Vidyalaya v. Patel Anil Kumar Lallubhai, (SC)
Union of India v. K.V. Baby, (SC)
Municipal Corporation, Bilaspur v. Veer Singh Rajput, (SC)
Jagdish Negi, President, Uttarakhand Jan Morcha v. State of U.P., (SC)
Employees State Insurance Corporation v. Dwarka Nath Bhargwa, (SC)
Parmananda Das v. State of Orissa, (SC)
Abdul Kadar Mansurmiya Malek v. State of Gujarat, (SC)
Bholaprasad v. State of Maharashtra, (SC)
Vineet Narain v. Union of India (SC)
L.M.L. Limited, M/s. v. Collector of Central Excise, Kanpur, (SC)
State of Orissa v. Parasuram Naik, (SC)
Mahesh Mahto v. State of Bihar, (SC)
State of Maharashtra v. M/s. Embee Corporation, Bombay, (SC)
Bharat Coking Coal Ltd. v. H.P. Biswas and Company (SC)
Centre for Environmental Law v. Union of India (SC)
C. Venkatachalam v. Rabri Devi (SC)
R. Kandasamy v. Chief Engineer, Madras Port Trust, (SC)
Preeti Kumari Sharma v. University of Rajasthan, (SC)
Dr. George Mathew v. U.O.I. (SC)
All India Judges Asson. v. Union of India (SC)
Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)
Modi Rubber Limited v. Union of India, (SC)
Commissioner of Income-tax, Delhi v. Stepwell Industries Ltd., (SC)
Eastern Diecasting Industry Pvt. Ltd., M/s. v. Collector of Central Excise, Calcutta, (SC)
Smt. Jasbir Kaur Sehgal v. The District Judge, Dehradun, (SC)
State of Karnataka v. Gangadharaiah, (SC)
Meenakshi Ammal v. Manimekalai (SC)
I.-T. Commr., Madras v. Thirumalaiswamy Naidu, (SC)
H.S. Grewal etc. v. Union of India, (SC)
Union of India v. G. Ganayutham (Dead) by Lrs., (SC)
Surinder Singh v. State of Punjab, (SC)
Patna University v. Dr. (Mrs.) Amita Tiwari, (SC)
Jarnail Singh v. State of Punjab, (SC)
Dayaram Dayal v. State of M.P., (SC)
Commissioner of Income-tax (CNTL), Ludhiana v. M/s. Hero Cycles Pvt. Ltd., Ludhiana, (SC)
State of Orissa v. M/s. Orissa Road Transport Co. Ltd., (SC)
Collector of Central Excise, Patna v. Usha Martin Industries, (SC)
Commissioner of Income Tax, A.P. v. Venugopal Inani, Hyderabad , (SC)
Ram Harakh (Dead) By Lrs. v. Hamid Ahmed Khan (Dead) By Lrs. , (SC)
Nagappa Mahadev Doddaamani v. New India Assurance Co. Ltd. , (SC)
Reliance Industries Ltd v. Pravinbhai Jasbhai Patel (SC)
Reliance Industries Ltd. v. Pravinbhai Jasbhai Patel, (SC)
P. Raghavender Rao v. The Deputy Commissioner, Commercial Taxes (SC)
Gram Panchayat Village Kot-Mana v. Additional Director, Consolidation of Holdings, (SC)
Chhotu v. State of Maharashtra, (SC)
Calcutta Municipal Corporation v. Largus Fleming Pharmaceuticals (SC)
Gurpreet Singh Sodhi v. Union of India (SC)
Ramesh v. Laxmi Bai, (SC)
State of Tripura v. Namita Majumdar, (SC)
Dr. Jagannath Mishra v. Central Bureau of Investigation (SC)
Council of Scientific and Industrial Research v. M.V. Sastry, (SC)
Life Insurance Corporation of India v. Jagmohan Sharma, (SC)
Municipal Corporation of Delhi v. Lichho Devi, (SC)
Oblum Electrical Industries Pvt. Ltd., M/s. Hyderabad v. Collector of Customs, Bombay, (SC)
Jaipur Development Authority v. Smt. Kailashwati Devi, (SC)
United India Insurance Co. Ltd. v. Gian Chand, (SC)
Collector of Customs, Bombay v. Dai-Ichi Karkaria Ltd. , (SC)
Collector of Central Excise v. Ram Body Builders (SC)
Vijayawada Bottling Co. Ltd., M/s. v. Collector of Central Excise, Guntur, (SC)
Hindustan Lever Ltd. v. Commissioner of Income-Tax , (SC)
Ramkishan v. State of Rajasthan, (SC)
Hubli Dharwad Urban Dev. Authority v. Sri Vidyaranya Sangha, (SC)
Union of India v. Ramesh Kumar, (SC)
M.C. Mehta v. Union of India (SC)
Aqeela v. State of U.P., (SC)
Chitwant Singh v. State of Punjab, (SC)
Dagdu v. State of M.P., (SC)
Assam State Electricity Board v. Gajendra Nath Pathak, (SC)
Jai Dev Gupta v. State of Himachal Pradesh, (SC)
State of Haryana v. Krishan Lal Sehgal, (SC)
Madhya Pradesh Electricity Board v. S.S. Modh, (SC)
State of Orissa v. Mamtarani Sahoo, (SC)
Amrit Lal D. Jankharia v. State of Gujarat, (SC)
Wealth Tax Commr. v. M/s. Wavin (I) Ltd., (SC)
Bhag Singh v. State of Punjab, (SC)
Mansukhlal Vithaldas Chauhan v. State of Gujarat,
State Represented by the C.B.I. v. Anil Sharma, (S
State of Bihar v. Bishwanath Rai, (SC)
Watchdogs International v. Union of India (Uoi) ,
Rajasthan State Road Transport Corporation v. Kailash Nath Kothari, (SC)
Kartikeya V. Sarabhai v. Commissioner of Income-tax, (SC)
Balkrishna Ramchandra Kadam v. Sangeeta Balkrishna Kadam, (SC)
Commissioner of Sales Tax, M.P. v. Filter Co. , (SC)
Indian Council for Enviro-Legal Action v. Union of India (SC)
T.N. Godavarman Thirumulkpad v. Union of India (SC)
Divisional Forest Officer v. Presiding Officer , (SC)
B.L. Gupta v. M.C.D., (SC)
Ram Vijay Kumar v. State of Bihar , (SC)
Kamla Devi v. Usha Singh (SC)
T.M.A. Pai Foundation v. State of Karnataka , (SC)
Kamal Murmu v. State of W.B., (SC)
State of Karnataka v. Bhoja Poojari, (SC)
Madru Singh v. State of Madhya Pradesh, (SC)
Ponnala Narsing Rao v. Nallolla Pantaiah, (SC)
Indira v. Arumugam, (SC)
Sales Tax officer, New Delhi v. East India Hotels Ltd. , (SC)
Ram Kala v. Deputy Director (Consolidation), (SC)
Shanti Devi v. State of U.P., (SC)
Mohan Breweries and Distilleries Ltd. v. Commercial Tax Officer, Madras, (SC)
Union of India v. R. Iyyaswamy, (SC)
N.C. Das v. M.A. Mohsin, (SC)
Malkiat Singh v. State of U.P., (SC)
Superintendent of Post Offices v. E. Kunhiraman Nair Muliyar, (SC)
Ramchander v. Additional District Magistrate, (SC)
Hindustan Transmission v. State of Kerala (SC)
Hasimara Industries Ltd. v. Commr., I.T., W.B., (SC)
Llawellyn Furtado v. Government of Goa, (SC)
State of U.P. v. M/s. Universal Exporters, (SC)
Shabir Mohmad Syed etc. v. State of Maharashtra, (SC)
T. Deen Dayal v. High Court of Andhra Pradesh, (SC)
Sukhjinder Kaur v. Jaswant Singh, (SC)
State of Maharashtra v. Rajendra Jawanmal Gandhi, (SC)
Union Public Service Commission v. S. Papaiah, (SC)
Prabhu Steel Industries Ltd. v. Collector of Central Excise, Nagpur., (SC)
Municipal Council, Manasa v. M.P. State Road Transport Corpn., (SC)
Indian Council for Enviro-Legal Action v. Union of India (SC)
Inst. of Solid Waste research and Ecolo. Baln. v. U.O.I. (SC)
Kolhapur Canesugar Works Ltd. v. Union of India, (S.C.)
Commissioner of Survey, Settlements and Land Records, A.P. v. Kunsam Saranarayana, (SC)
E.S.I.C. v. Narniat Pharmaceuticals and Chemicals
Punjab National Bank v. Jagdish Singh, (SC)
Vineet Narain v. U.O.I. (SC)
Union of India v. Sushil Kumar Modi (SC)
Employees' State Insurance Corporation v. Triplex Dry Cleaners, (SC)
Kodikkal Balu v. State Of Tamil Nadu (SC)
Union of India v. P. Ayyappan, (SC)
Shivdarshan Lal Vasudeva v. Union of India, (SC)
Dr. Jagannath Mishra v. C.B.I. (SC)
Union of India v. R. Swaminathan, (SC)
Marine Products Export Development Authority v. A. Geetha, (SC)
Kuil Fireworks Industries v. Collector of Central Excise, (SC)
G.T.C. Industries Ltd v. Collector, Central Excise, Bombay and Baroda (SC)
G. S. D. Construction, M/s. v. State of Bihar, (SC)
Chandigarh Administration v. Laxman Rollers Flour Mills Pvt. Ltd., (SC)
Tanaji Govind Misal v. State of Maharashtra, (SC)
Tarala V. Patel v. Union Territory of Pondicheery (SC)
UOI v. G. D. Pharmaceutical Ltd., (SC)
Indian Council of Legal AID and Advice v. State of Orissa (SC)
Kalyani Breweries Ltd., M/s. v. State of W.B., (SC)
M/s Faridabad CT. Scan Centre v. D.G. Health Services, (SC)
Public Union for Civil Liberties v. State of Tamil Nadu (SC)
Satya Narayan Thakur v. State of Bihar, (SC)
Rao Somashekara v. State of Karnataka, (SC)
Central Arecanut and Cocoa Marketing and Processing Co-operative Ltd. v. State of Karnataka, (SC)
Smt. Postsangbam Ningol Thokchom v. General Officer Commanding, (SC)
C. Sampath Kumar v. The Enforcement Officer, Enfor
M. Suseela v. State of Tamil Nadu, (SC)
State of Karnataka v. Maruthi, (SC)
Black Diamond Beverages, M/s. v. Commercial Tax Officer, Calcutta, (SC)
Sri Jagannath Temple Puri Management Committee v. Chintamani Khuntia, (SC)
Calcutta Iron Merchant's Association v. Commissioner of Commercial Taxes, West Bengal, (SC)
State of Orissa v. Sadhu Charan Pradhan, (SC)
State of M.P. v. R.N. Mishra, (SC)
Regional Director, Employees' State Insurance Corporation v. Enfield India Ltd. (SC)
Kedar Singh v. State of Bihar, (SC)
Smt. Shashi Garg v. Arun Garg, (SC)
Shanti Rani Das Dewanjee v. Dinesh Chandra Day (dead) by Lrs., (SC)
P.K. Ramachandran v. State of Kerala, (SC)
Sahney Steel and Press Works Ltd., M/s. v. I.T. Commr., Hyderabad, (SC)
Western India Plywood Ltd. v. P. Ashokan, (SC)
State of Maharashtra v. Pandurang (SC)
Railway Parcel and Goods Hand Mazdoor Union v. U. O. I., (SC)
J. N. Srivastava v. Union of India, (SC)
Kishan Swaroop v. Govt. of NCT of Delhi, (SC)
Union of India v. Unique Pharmaceutical Labs, (SC)
Life Insurance Corporation of India v. Raghavendra Seshagiri Rao Kulkarni, (SC)
Managing Director, UPSRTC v. P.N. Tandon, (SC)
Chief General Manager, State Bank of India v. Bijoy Kumar Mishra, (SC)
Abdulbhai Daudbhai v. State of Gujarat, (SC)
Punjab State Co-op. Bank Ltd. v. Milkha Singh, (SC)
Koluthara Exports Ltd. v. State of Kerala (SC)
H.M. Kelogirao and H.M.C. Subhanji Rao v. Government of A.P. (SC)
Karan Singh v. Union of India, (SC)
Satpal v. Union of India, (SC)
State of Bihar v. Indian Aluminium Company, (SC)
Ved Prakash Garg v. Premi Devi, (SC)
Saurashtra Chemicals v. Collector of Customs, (SC)
State of Haryana v. Om Prakash Bhasin, (SC)
Collector of Customs, Bombay v. M/s. Bakelite Hylam Ltd., (SC)
Good Year India Ltd. v. Collector of Customs, Bombay, (SC)
Collector of Central Excise v. Sudershan Plywood Industries, (SC)
Dunlop India Ltd. v. Collector of Customs, Calcutta, (SC)
Dukhmochan Pandey v. State of Bihar, (SC)
Subhash Chander Mittal v. Bhagwant Singh Dhanada , (SC)
Indian Council of Agricultural Research v. Bibuhti Bhushan Nayak (SC)
Union of India v. Nandita Bakshi, (SC)
Union of India v. Kamlesh Kumar Bharti, (SC)
G.M. Mines I, N.L. Corpn. Ltd. v. T. Elayaperumal, (SC)
Kamu v. M. Manikandan, (SC)
Commissioner of Sales Tax Orissa v. M/s. Halari Store, (SC)
Johnson and Johnson Ltd., M/s. v. Commissioner of Central Excise (Appeals), (SC)
M.V. Javali v. Mahajan Borewell and Co., (SC)
State of Punjab v. Hari Kishan (SC)
State of T.N. v. Dalmia Cements Ltd. , (SC)
Union of India (Uoi) v. Ganesh Rice Mills, (SC)
Eugenio Misquita v. State of Goa, (SC)
Seema Shrinidhi v. Praveen Kumar Tiwari, (SC)
R. Nithyapriya v. Revenue Divisional Officer (SC)
B.R. Sharma v. Spl. Officer, C.E. Test Cell, Karnataka, (SC)
Union of India v. B.S. Agarwal, (SC)
The Regional Director, Empl. State Insurance Corp. v. Popular Automobiles etc., (SC)
All India Judges' Assn. v. Union of India (SC)
State Bank of India v. A.N. Gupta, (SC)
H.S.E.B. v. Hakim Singh, (SC)
Jadu Sahani v. State of Bihar, (SC)
Darshan v. State of U.P. (SC)
Chandrakant Murgyappa Umrani v. State of Maharashtra, (SC)
Ashok Kumar v. State of Bihar, (SC)
State of Karnataka v. State of A.P. (SC)
Commissioner of Police, Delhi v. Registrar, Delhi High Court, New Delhi (SC)
Punj Sons Pvt. Ltd, M/s. v. National Aluminium Company Ltd., (SC)
Union of India v. Jiwajirao Sugar Co. Ltd., (SC)
Asha Narang v. Ved Prakash Narang, (SC)
Commissioner of Income Tax v. Gujarat Mineral Development Corporation, (SC)
Ha Malbari v. Nasiruddin Pirmohmad, (SC)
Pakkirisamy v. State of Tamil Nadu, (SC)
Sukhbir Singh v. State of Haryana, (SC)
Re: Empire Circus M.C. Mehta v. Union of India (SC)
Union of India (Uoi) v. Asha Sharma (SC)
Commissioner of Income Tax v. P.V.S. Beedies Pvt. Ltd. , (SC)
Commissioner of Income- Tax v. Trilok nath Mehrotra, (SC)
Nakchhed v. State of U.P. (SC)
Jagjeet Singh v. State of Rajasthan (SC)
Hukmi Chand v. Jhabua Cooperative Central Bank Ltd., (SC)
Rashtriya Chaturth Shreni Railway Majdoor Congress (INTUC) v. Union of India, (SC)
M. R. M. Plantations P. Ltd. v. Commissioner of Income-Tax, (SC)
Dukhishyam Benupani v. Arun Kumar Bajoria (SC)
State of Punjab & Ors. v. Inder Singh & Ors., (SC)
Amines & Plasticizers Ltd. v. Union of India (Uoi) , (SC)
Municipal Corpn. of Delhi v. Delhi Urban House Owners' Welfare Assn., (SC)
Gram Panchayat, Kakran v. Addl. Director of Consolidation, (SC)
State of Andhra Pradesh v. Bimal Krishna Kundu, (SC)
Rambilas v. State of Madhya Pradesh, (SC)
M.C. Mehta v. Union of India (SC)
State of Karnataka v. Andhra Pradesh Ayacutdars Assn. (SC)
Research Foundn. for Science Technology and Natural Resource Policy v. U.O.I. (SC)
Dr. Jagannath Mishra v. C.B.I. , (SC)
Treasure Holding Pvt. Ltd. v. Custodian (SC)
Kappana Behera v. Union of India (SC)
P.V. Narsimha Rao v. State (CBI/SPE) (SC)
Promostyle Exports v. Collector of Customs, Bombay , (SC)
Collector of Customs, Bangalore v. Motor Industries Co. Ltd., Bangalore , (SC)
Mahesh Kumar Saharia v. State of Nagaland, (SC)
Parsion Devi v. Sumitri Devi, (SC)
R. Rajendran Nair v. State of Kerala, (SC)
Ashim K. Roy v. Bipinbhai Vadilal Mehta, (SC)
Displayor of Customs, Bombay v. Soni Enterprises (SC)
Collector of Customs, Bombay v. Escorts Ltd. (SC)
Mohd. Yunus v. State of Gujarat, (SC)
Collector of Customs, Calcutta v. Star Paper Mills Ltd. , (SC)
Collector of Customs, Bombay v. Perfect Machine Tools Co. Pvt. Ltd. , (SC)
Collector of Customs, Bombay v. Hari & Company, Bombay , (SC)
Modi Xerox Limited v. Collector of Customs, Bombay , (SC)
Collector of Customs, Bombay v. Delhi Press Samachar Patra , (SC)
Venkatesh Thimmaiah Gurjalkar v. S.S. Hawaldar, (SC)
Associate Banks Officers' Association v. State Bank of India, (SC)
State of U.P. v. Ministerial Karamchari Sangh, (SC)
Union of India v. S.K. Sareen, (SC)
Consolidated Petro-Tech Industries Ltd. v. Collector of Customs (Appeals), Bombay , (SC)
Delhi Pradesh Registered Medical Practitioners v. Delhi Admn., (SC)
Union of India (Uoi) v. H. Ramakrishna , (SC)
Gyan Prakash v. Union of India, (SC)
Konark Investments Ltd. v. Union of India (Uoi) , (SC)
Board of Trustees Port of Mumbai v. Transworld Shipping Service (I) , (SC)
Chetna, Legal Advisory W.C.D. Society v. Union of India (Uoi) (SC)
Pest Control (India) Ltd. v. Union of India (Uoi) , (SC)
Baitullah v. State of U.P., (SC)
Sail Singh v. Mohinder Pal, (SC)
Steel Authority of India Ltd. v. Shri Ambica Mills Ltd., (SC)
State of Karnataka v. B. M. Ashraf and Co., (SC)
State of Maharashtra v. Manohar, (SC)
All India Federation of Tax Practitioners v. Union of India (SC)
Dr. Vikram Singh v. Union of India (Uoi) , (SC)
Satya Pal Sikka v. Amar Nath, (SC)
Collector of Central Excise v. Cellulose Products India (SC)
Jaswant Singh v. State of U.P. (SC)
Vijay Goel Smt. v. Union of India, (SC)
ICICI Ltd. v. East Coast Boat (SC)
Ram Nath International Construction Pvt. Ltd. etc. v. State of U.P., (SC)
Gulzar Ali v. State of Himachal Pradesh, (SC)
Sudhir Samanta v. State of W.B., (SC)
A. Devendran v. State of Tamil Nadu, (SC)
Shiv Ram v. State of Uttar Pradesh, (SC)
Jagriti Upbhogta Kalyan Parishad v. U.O.I. (SC)
Commissioner of Wealth-tax, Gujarat-III, Ahmedabad v. Ellis Bridge Gymkhana, (SC)
Banarsi Dass v. Brig Maharaja Sukhjit Singh, (SC)
Union of India v. United India Insurance Co. Ltd.,
Lekhraj @ Harisingh v. State of Gujarat, (SC)
Haricharan v. State of Rajasthan, (SC)
Raju v. State of Maharashtra, (SC)
State of U.P. v. Bhoora, (SC)
State of U.P. v. Fakir Chand (SC)
State of Rajasthan v. Gopal (SC)
Nazrul Mondal v. State Of West Bengal (SC)
Sun Export Corporation v. Board of Trustees of the Port of Bombay, (SC)
Pardeep Aggarbatti v. State of Punjab, (SC)
State of T.N. v. Sun Paper Mills , (SC)
State of Karnataka v. H. Nagaraj, (SC)
Bishnuj Deo Thakur v. State of Bihar (SC)
Jawaharlal Nehru Technical Uniersity v. E.V. Subhashu Babu (SC)
Dharam Pal v. The Food Corporation of India, (SC)
Union of India v. B.K. Srivastava, (SC)
State of Assam v. Dr. Brojen Gogoi, (SC)
Laxmi Cooperative Housing Society Ltd. v. Kantilal Champaklal Kothari , (SC)
The Southern Gas Ltd. v. Visveswaraya Iron & Steel Ltd., (SC)
State of Bihar v. M/s. Sheo Narain Jaiswal Pvt. Ltd., (SC)
Southern Petrochemical Industries Cor. Ltd. v. Madras Refineries Ltd., (SC)
Orissa State Financial Corporation v. Umesh Chandra Dani (SC)
Southern Gas Ltd. Visveswaraya Ironf Steel Ltd., (SC)
Sudama Roy @ Jadav v. State of West Bengal (S.C.)
State of Haryana v. Pawan Kumar (SC)
Bhola Bhagat v. State of Bihar, (SC)
Pandian @ Veerapandian v. State of Tamil Nadu (SC)
Charan Singh v. State of Punjab, (SC)
State of H.P. v. Vilas Maruti Sutar, (SC)
State of Assam v. R. K. Krishna Kumar, (SC)
Vishal Singh v. State of Madhya Pradesh, (SC)
Ram Prakash Singh v. State of Bihar, (SC)
S. Jamaldeen v. High Court of Madras (SC)
State of J&K v. Enquiry Officer , (SC)
Baba Mungipa Med. College &Research Centre Students Guardian Forums v. Govt. of Tripura, (SC)
Ram Pravesh Singh v. K.N. Singh, (SC)
Director, State Transport, Punjab v. Gurdev Singh, (SC)
Employees' State Insurance Corpn. v. Harrisons Malayalam Ltd., (SC)
Keshav Narayan Gupta v. Zila Parishad, Shivpuri (MP), (SC)
Nagar Palika, Natur v. U.P. Public Services Tribunal, Lucknow, (SC)
Deputy Labour Commissioner, Orissa Bhubaneswar v. Abhimanyu Gouda, (SC)
Bhupendrasinh A. Chudasama v. State of Gujarat, (SC)
Pravara Pulp & Paper Mills v. Collector of Central Excise , (SC)
State of N. v. R. Arasu , (SC)
M/s Pepsi Foods Ltd v. Special Judicial Magistrate
Manoj Kumar Achhelal Brahman v. State of Gujarat (SC)
Bhai Lal v. State of U.P. , (SC)
Atulkumar Natwarlal Kadakia v. Jyoti Atulkumar Kad
Dhanwanti Joshi v. Madhav Unde, (SC)
Ashok Kumar Barik v. State of Orissa , (SC)
State of Goa v. Hirabhai Somabhai Tandel, (SC)
Bhagwan Singh v. State of Bihar, (SC)
S.K. Warikoo v. State Of J & K (SC)
Board of Trustees of The Port of Calcutta v. Amal Kumar Ghosh , (SC)
Employees State Insurance Corpn. v. M/s. Apex Engineering Pvt. Ltd., (SC)
Union of India v. Sushil Kumar Modi , (SC)
Secretary to Govt., Home Deptt v. Srivaikundathan, (SC)
M.A. Ravoof v. Senior Divisional Signal Telecommunication Engineer , (SC)
Maqboolunnisa v. Mohd. Saleha Quaraishi , (SC)
Collector of Customs, Bombay v. Pecific Exports , (SC)
Directorate of Collegiate Education v. S. Seeni , (SC)
Kalpnath Rai v. State, (SC)
Anand Commercial Agencies, M/s. v. Commercial Tax Officer, VI Circle, Hyderabad, (SC)
Krishna Mohan Shukla v. U.O.I. (SC)
Nishar Ahmed Fajmohmed Kaji v. State Of Gujart (SC)
Dilip K. Basu v. State of W.B. (SC)
Omwati v. Mahendra Singh, (SC)
Center For Environmental Law, Wwf-I v. Union of India (Uoi) , (SC)
Commissioner of Income Tax, Gujarat-I v. Atul Products Ltd. , (SC)
Koman v. State of Kerala , (SC)
Karthiyani Amma v. C.P. Kochunarayana Menon , (SC)
Commissioner of Income Tax, Cochin v. Pigments Ind
Surendra Narain v. State of U.P., (SC)
Rabindra Kumar Battick v. State of Orissa , (SC)
Selvi J. Jayalalitha v. R. Sai Bharathi (SC)
Kashi Ram Namdeo Zambro v. State of Maharashtra , (SC)
Union of India v. Tata Engineering and Locomotive Co. Ltd., (SC)
Rakesh Chandra Narayan v. State of Bihar (SC)
Geep Indl. Syndicate Ltd. v. Commnr. of Central Excise, U.P. (SC)
Charan Lal Sahu v. K.R. Narayanan (SC)
Syed Sadique v. Commissioner of Income Tax, Bihar , (SC)
P.V. Subba Naidu v. Government of A.P. , (SC)
Indian Oil Corporation Ltd. v. Executive Officer , (SC)
Union Carbide Corpn. Ltd. v. Union of India (SC)
State of Karnataka v. State of Andhra Pradesh (SC)
Public Union for Civil Liberties v. State of Tamil Nadu (SC)
Dr. Upendra Baxi v. State of U.P. , (SC)
Union of India v. L.V. Vishwanathan, (SC)
Vishweshwaraiah Iron and Steel Ltd. v. Abdul Gani, (SC)
Sodan Singh v. N.D.M.C. (SC)
Inspecting Assistant Commissioner v. Sharat Narayan Parab, (SC)
Food Corporation of India v. B.J. Jambulkar , (SC)
S. Mohan v. Government of T.N. , (SC)
Moulin Rouge Pvt. Ltd. v. Commercial Tax Officer, (SC)
Communist Party of India (M) v. Bharat Kumar, (SC)
State of Bihar v. D.N. Singh (dead) by Lrs., (SC)
Selvaraj v. State of Tamil Nadu, (SC)
Improvement Trust, Ludhiana v. Kuldip Singh , (SC)
Commissioner, Guntur Municipality v. B. Christudasu , (SC)
Wali Ahmad v. State of Bihar (SC)
All India Judges Asson. v. Union of India (SC)
Govt. of A.P. v. M. Srinivasa Reddy , (SC)
Delhi Judicial Services Association (Regd.) v. Union of India, (SC)
Mahua Biswas v. Swagata Biswas (SC)
Prem Chand alias Prem Nath v. Smt. Shanta Prabhakar, (SC)
Jagriti Upbhogta Kalyan Parishad v. Union of India (Uoi) , (SC)
Dev Sundar Mahto v. State of Bihar, (SC)
M.C. Mehta v. Union of India (Uoi) , (SC)
State of Punjab v. Pritam Singh & Sons , (SC)
Balwinder Kaur v. Hardeep Singh, (SC)
Najjam Faraghi @ Najjam Faruqui v. State of West Bengal, (SC)
Ammini v. State of Kerala, (SC)
Bhana Khalpa Bhai Patel v. Assistant Collector of Customs, Bulsar, (SC)
National Insurance Co. Ltd. v. Santro Devi, (SC)
P.V. Narsimha Rao v. State (CBI/SPE) (SC)
Hargovandas Devrajbhai Patel v. State of Gujarat, (SC)
State of Himachal Pradesh v. J.L. Sharma, (SC)
Union of India V. A. Nagamalleshwar Rao, (SC)
General Manager, Telecom v. S. Srinivasa Rao, (SC)
Dena Bank v. Kiritikumar T. Patel, (SC)
Kishorilal Charmakar v. Distt. Education Officer , (SC)
Surendra Kumar Jain v. Royce Pereira, (SC)
Heeralal v. Kalyan Mal, (SC)
State of U.P. v. Nand Kumar Aggarwal, (SC)
Rebti Devi v. Ram Dutt, (SC)
Hunsur Plywood Works Ltd., M/s. v. Commissioner of Income-tax, (SC)
Mekala Raja Reddy (Died) Thr. M.S. Reddy v. The Commissioner of Income Tax (SC)
Aamenabai Tayebaly v. Competent Authority under SAFEMA, (SC)
State of Punjab v. Baldev Singh (SC)
Moti Lal Chunnilal (Tak) v. Commissioner of Income Tax , (SC)
Collector of Central Excise, Rajkot v. Pattani Chemicals, Gujarat , (SC)
Municipal Council, Alwar v. P.R. Daga and anr. , (SC)
Krishan Lal Gupta v. Adhishashi Adhikari , (SC)
M/s New Kenilworth Hotel (P) Ltd. v. Orissa State Finance Corporation, (SC)
Mohan Singh v. State of U.P. (SC)
Akhil Bharat Goseva Sangh v. State of A.P. (SC)
M.C. Mehta v. Union of India (SC)
M.C. Mehta v. Union of India, (SC)
M.C. Mehta v. Union of India, (SC)
State of Madhya Pradesh v. Indra Sen Jain, (SC)
The Government of Tamil Nadu v. S. Arumugham, (SC)
Arun Kumar Rout v. State of Bihar, (SC)
Union of India (Uoi) v. Jawala Prasad , (SC)
Qumar v. U.P. Public Services Tribunal, (SC)
Management of Cipla Ltd. v. Jayakumar R. , (SC)
Krishi Utpadan Mandi Samiti v. Moti Lal, (SC)
Jamnabai v. Deepak Automobiles , (SC)
Vikram Singh v. Raj Singh (SC)
State of U.P. v. Kamal Haldhar (SC)
Rajendra Kumar v. State of U.P., (SC)
Baddi Venkata Narasayya v. The State of Andhra Pradesh (SC)
K.V. Venkatram v. UOI (SC)
Dharti Pakar Madan Lal Agarwal v. K.R. Narayanan, (SC)
Charan Lal Sahu v. K.R. Narayanan, (SC)
State of Punjab v. Sardara Singh (SC)
Government of Orissa v. Haraprasad Das, (SC)
State of Maharashtra v. K.N. Joshi , (SC)
Union of India v. W.S. Chona, (SC)
State of Tamil Nadu v. K. Sabanayagam, (SC)
Union of India v. Dr. S. Baliar Singh, (SC)
Sri Suryanarayan Sahu v. The Council of Scientific & Industrial Research, (SC)
B. Sharma Rao H. Ganeshmal v. Head Quarters Asst., (SC)
Ram Katori & Anr v. Laiq Singh & Anr., (SC)
State of U.P. v. Chandrawati, (SC)
Bejgam Veeranna Venkata Narasimloo v. State of Andhra Pradesh., (SC)
Surat Textile Market Co-op. S. and W. Socy. Ltd. v. Municipal Corpn. of Surat, (SC)
Kasambhai F. Ghanchi v. Chandubhai D. Rajput, (SC)
State of Punjab v. Naranjan Dass Doomra Rice and Gen. Mills, (SC)
Shree Bhagwati Roller Flour Mills, M/s. v. Commissioner of Sales (Trade) Tax, (SC)
Rajinder Singh v. State of Bihar, (SC)
Bhargav Bhushan Press v. Bihar State Text Book Publication Corporation , (SC)
Supreme Court Legal Aid Committee v. Union of India , (SC)
Shri Laljibhai Parmar v. Ramesh M. Parmar (SC)
Ajaib Singh v. State of Punjab, (SC)
State of Maharashtra v. Ramesh Taurani, (SC)
Jagbir Walia v. Delhi Administration, (SC)
Bhola Turha v. State of Bihar, (SC)
Anmol Singh v. Asharfi Ram , (SC)
Ranen Roy v. Prakash Mitra, (SC)
State of Haryana v. Anurag Srivastava , (SC)
State of Punjab v. Amrik Singh, (S.C.)
Union of India v. A.S. Amarnath, (SC)
Ram Kumari Cecil v. Managing Committee of L.N.B.D.V. Mandir, (SC)
Raj Kumari Cecil v. Managing Committee of Laxmi Narain Bhagwati Devi Vidya Mandir, (SC)
Abdul Alim v. Sheikh Jamal Uddin Ansari, (SC)
Elkur Jameesu v. State of A.P., (SC)
Naga People's Movement of Human Rights v. Union of India, (SC)
Suresh Kumar Bhikamchand Jain v. Pandey Ajay Bhush
Jag Narain Dusadh v. State of Bihar, (SC)
State of Punjab v. Sarup Singh, (SC)
Assistant Forest Conservator v. Sharad Ramchandra
Avtar Singh v. Bhajan Singh, (SC)
TVL K. A. K. Anwar and Co. v. State of T.N., (SC)
Jagdish A. Sadarangani v. Government of India , (SC)
State of Rajasthan v. Hindustan Copper Ltd. (SC)
Collector of Central Excises v. Nuchem Industries Pvt. Ltd. , (SC)
Calcutta Municipal Corporation v. Largus Fleming Pharmaceuticals, (SC)
Vinita M. Khanolkar v. Pragna M. Pai, (SC)
K.C.P. Ltd. v. State of M.P. (SC)
Dukhishyam Benupani, Asstt. Director (FERA) v. Arun Kumar Bajoria, (SC)
Rajiv Mittal v. Maharshi Dayanand University, (SC)
State of U.P. v. Jogendra Singh, (SC)
K.S. Yadav v. State of Himachal Pradesh, (SC)
Rajiv Mittal v. Maharshi Dayanand University, (SC)
The U.P. Co-operative Federation Ltd. v. Ram Singh Yadav, (SC)
Arun Tewari v. Zila Mansavi Shikshak Sangh, (SC)
Rajasthan Adult Education Association v. Kumari Ashoka Bhatacharya, (SC)
Jitendra Prasad Nayak v. Anant Kumar Sah, (SC)
State of M.P. v. Udai Singh, (SC)
Ashwani Kumar Sharma v. Yaduvansh Singh, (SC)
Malkiat Singh v. Joginder Singh, (SC)
Commissioner of Income-tax, Bangalore v. Shree Manjunathesware Packing Products, (SC)
Maddi Venkataraman and Co. (P) Ltd., M/s. v. Commissioner of Income-tax, (SC)
STP Ltd., M/s. v. Collector of Central Excise, Patna, (SC)
S. Viji v. Commissioner of Gift-tax, (SC)
Bar Council of India v. Om Prakash Faizi, (SC)
State of T.N. v. P. Muniappan, (SC)
State of Rajasthan v. Prakash Chand, (SC)
State of U.P. v. Hari Om , (SC)
Kanta Udharam Jagasia v. C.K.S Rao, (SC)
Mehrunnisa v. Visham Kumari, (SC)
Jacob Abraham v. Union Of India (SC)
Benjamin Premanand Rawade (Dead) v. Anil Joseph Rawade, (SC)
Kerala Agricultural University v. K.R. Anil, (SC)
The Kerala Agricultural University v. K.R. Anil, (SC)
Union of India v. Arjun Singh, (SC)
The Banking Service Recruitment Board, Madras v. V. Ramalingam, (SC)
Dalilah Sojah v. State of Kerala, (SC)
R.K. Krishna Kumar v. State of Assam, (SC)
Samurai Electronics Pvt. Ltd., M/s. v. Municipal Council, (SC)
Amarnath Ashram Trust Society v. Governor of Uttar Pradesh., (SC)
Collector of Central Excise v. M/s. MRF Ltd., (SC)
Collector of Central Excise, Ahmedabad v. Television & C omponents , (SC)
Collector of Central Excise, Madras v. Abex Rubber Co. , (SC)
Collector of Central Excise v. Malleable Iron and Steel Castings Co. (P) Ltd., (SC)
Aluminium Industries Ltd. v. Collector of Central Excise, (SC)
Oriental Insurance Co. Ltd. v. Sunita Rathi, (SC)
Modi Xerox Ltd., M/s. v. Collector of Customs and Central Excise, (SC)
Sumitomo Heavy Industries Ltd. v. ONGC Ltd., (SC)
Kasam Abdulla Hafiz v. State of Maharashtra, (SC)
Tarak Nath Sing v. State of West Bengal (SC)
U.P. State Road Transport Corpn. v. A.K. Parul, (SC)
Union of India v. Syad Sarwar Ali, (SC)
State of Tamil Nadu etc. v. Suresh (A-2), (SC)
Dr Banwarilal Sharma v. State of U.P. (SC)
Bhaskaran v. State of Kerala, (SC)
Rajesh Ahuja v. Manoj Mittal, (SC)
Godfery Phillips India Ltd. v. Girnar Food & Beverages Pvt. Ltd., (SC)
H.U.D.A. v. Anil Sabharwal, (SC)
Donat Louis Machado v. L. Ravindra, (SC)
Jain Spinners Ltd. v. Collector of Central Excise, (SC)
Oriental Insurance Co. Ltd. v. Inderjit Kaur, (SC)
State of Karnataka v. State of A.P., (SC)
Nilgiris Bar Association v. T.K. Mahalingam, (SC)
Union of India v. Major A. Hussain, (SC)
Ajit Jain v. Directorate of Revenue Intelligence, New Delhi (SC)
Sakthivelu Polypack v. Asst. Commr. of Central Excise , (SC)
Mahesh Kumar Mudgil v. State of Uttar Pradesh, (SC)
Sita Ram Saini v. State of Rajasthan , (SC)
Deputy Inspector General of Police v. R. Mookan, (SC)
Regional Provident Fund Commissioner v. Dharamsi Morarji Chemical Co. Ltd. (SC)
P. Virudhachalam v. The Management of Lotus Mills, (SC)
Commissioner and Secretary to the Govt. v. C. Shanmugam, (SC)
Rajendra Mahton v. State of Bihar, (SC)
Harpal Singh v. State of Haryana, (SC)
Prakash Hiraman Hingane v. State of Maharashtra, (SC)
R.K. Trivedi v. Union of India (Uoi) , (SC)
The Commissioner, Agra v. Rohtas Singh, (SC)
Naranjan Singh v. Kuldip Singh, (SC)
Harkori v. State of Rajasthan, (SC)
State of Bihar v. Ramnath Prasad, (SC)
P. Sarada v. Commissioner of Income-tax (Central), Madras, (SC)
Devadoss (dead) by Lrs. v. Veera Makali Amman Koli Athalur, (SC)
Union of India v. J. C. Glass Industries Ltd., (SC)
Yatindranath Shukla and Co., Kanpur, M/s. v. Collector of Central Excise, Kanpur, (SC)
Orissa Sponge Iron Ltd., M/s. v. State of Orissa, (SC)
Rashik Lal and Co., M/s. v. Commissioner of Income-tax, Orissa, (SC)
United Bank of India v. B.T.W. Industries Ltd., (SC)
Collector of Customs, Bombay v. M/s. Hardik Industrial Corporation, (SC)
M/s. Construction India v. Sect., Works Department
Union of India v. M. V. Valliappan , (SC)
Vasant v. State of Maharashtra, (SC)
Banwari Ram v. State of U.P., (SC)
State of Karnataka v. Shivappa Gurusiddappa, (SC)
Commissioner of Income Tax, Hyderabad v. Warner Hindustan Ltd., (SC)
M. C. Mehta v. Union of India (SC)
G. Nagendra v. State of Karnataka , (SC)
K. Viswambharan v. State of Kerala, (SC)
The State Bank of India v. C.B. Dhall, (SC)
U.P. State Cement Corpn. Ltd. v. B.K. Tiwari, (SC)
B.S. Bajwa v. State of Punjab, (SC)
S.J. Ebenezer v. Velayudhan, (SC)
Martin & Harris Ltd. v. VIth Additional Distt. Jud
Surjan Mahto v. State of Bihar (SC)
Indian Oil Corporation Ltd. v. Executive Officer (SC)
Union of India (Uoi) v. Food Specialities Ltd., (SC)
I.T.C. Limited v. Collector of Central Excise, Madras , (SC)
Deccan Sugar & Abkari Co. Ltd. v. Commissioner of Excise, A.P. (SC)
Southern Switch Gear Ltd. v. Commissioner Of Income Tax , (SC)
Kotta Prakashan v. State of Kerala, (SC)
State of Maharashtra v. Babu @ Pradip Pundalik , (SC)
Sirpur Paper Mills Ltd. v. Collector of Central Excise, Hyderabad, (SC)
Post Graduate Institute of Medical Education and Research, Chandigarh v. Vinod Krishan Sharma (S.C.)
Gtc Industries Ltd. v. Collector of Central Excise, Bombay-Ii (SC)
M.D., National Seeds Corpn. Ltd. v. Prem Prakesh Jain, (SC)
Commissioner of Income Tax, A.P., Hyderabad v. Coromandal Cements Ltd. (SC)
Leelabai v. Rajaram, (SC)
Sunil Kumar v. N.C.T. of Delhi , (SC)
Mahendra Singh Chotelal Bhargad v. State of Maharashtra, (SC)
Sri Jinnat Mia @ Jinu Mia v. State of Assam, (SC)
State of U.P. v. Zakaullah, (SC)
The General Court Martial v. Col. Aniltej Singh Dhaliwal, (SC)
Jagdish v. State of Haryana, (SC)
S. K. Sahana and Sons Ltd. and Others v. Commissioner of Income- Tax. (SC)
State of Madhya Pradesh v. Harsh Gupta, (SC)
Mahesh Chand Bisht v. Union of India, (SC)
Badruddin Qureshi v. Prem Prakash Pandey, (SC)
Noida Entrepreneurs Assn. v. N.O.I.D.A. (SC)
Research Foundation for Science, Technology and Natural Resource Policy v. Union of India, (SC)
Sales Tax Officer v. M/s. Shree Durga Oil Mills, (SC)
Tripura Goods Transport Association v. Commissioner of Taxes, (SC)
C.I.T., Rajkot v. Shri Digvijay Cement Co. Ltd., (SC)
M.C. Mehta v. Union of India (SC)
Commissioner of Income Tax v. Cibatul Ltd., (SC)
Commissioner of Income Tax v. S.R. Patton , (SC)
M.C.Mehta Etc. v. Union of India (SC)
T.N. Godavarman Thirumulpad v. Union of India (Uoi) , (SC)
The Associated Cement Co. Ltd. v. Keshvanand, (SC)
Siya Ram v. Union of India, (SC)
Mangej Singh v. Union of India, (SC)
Indian Council for Environmental Acion v. Union of India (SC)
Himachal Van Mazdoor Union v. State of H.P. (SC)
All India Judges' Association v. Union of India, (SC)
Pandit Ram Prakash Sharma v. Kharaiti Lal, (SC)
State of Uttar Pradesh v. State of Nagaland (SC)
Nachimuthu Industrial Association v. Commissioner of Income Tax, Madras , (SC)
Commissioner of Income Tax v. Tata Iron & Steel Co. Ltd. (SC)
Kamlesh Rani v. State of Haryana, (SC)
Sant Raj v. State of Haryana , (SC)
Raymond Woollen Mills Limited v. Income Tax Officer, Centre Circle XI, Range Bombay (SC)
Sharad Vasant Kotak v. Ramniklal Mohanlal Chawda, (SC)
Hindustan Lever Ltd. v. Colgate Palmolive (I) Ltd., (SC)
Ram Beti etc. v. District Panchayat Rajadhikari, (SC)
Travancore Tea Estates Co. Ltd. v. Commissioner of Income Tax, Cochin , (SC)
Collector of Central Excise v. M/s. Wood Polymers
T. M. Jacob v. C. Poulose, (SC)
I.T. Commr., Madras v. K. Satyendrakumar, (SC)
Pohap Singh v. State of Haryana, (SC)
Vineet Narain v. Union of India, (SC)
Premier Breweries Etc. v. State of Kerala (SC)
Commissioner of Income Tax v. Lachhman Das Veerabhandas (SC)
The State of Madhya Pradesh v. Mangilal Sharma, (SC)
S.A. Engineer v. Union of India, (SC)
State of Madhya Pradesh v. M.P. Ojha, (SC)
Orissa Electrical Engineers' Service Association v. State of Orissa, (SC)
A.P.S.R.T.C. v. Kaiser Begum, (SC)
Malpe Vishwanath Acharya v. State of Maharashtra, (SC)
Narayani Devi v. Mahendra Kr. Tripathi, (SC)
Bar Council of India v. Om Prakash Faizi , (SC)
I.T.C. Limited v. Debts Recovery Appellate Tribuna
Union of India v. Assam Timber Treating Works, (SC)
State of Kerala v. M/s. Madras Rubber Factory Ltd., (SC)
South Indian Corporation (Agencies) Ltd. v. E.C. B
Nilambur Rubber Co. Ltd. v. State Of Kerala , (SC)
Mayank Rastogi etc. v. V.K. Bansal, (SC)
Hasanali Walimchand v. State of Maharashtra, (SC)
Lajo v. Sukhdev Singh, (SC)
State of Kerala v. M.T. Anandan, (SC)
Noida Entrepreneurs Association v. Noida (SC)
G.R. Chavan v. State of Maharashtra, (SC)
Dr. Anil Kapoor v. Union of India, (SC)
All India Judges' Association v. Union of India (Uoi) (SC)
State of Andhra Pradesh v. Dr. K. Ramachandran, (SC)
Union of India v. Dr. Sudha Salhan, (SC)
Hindustan Times Ltd. v. Union of India, (SC)
A.K. Pradhan v. State of Bihar, (SC)
T.N. Godavarman Thirumulkpad v. Union of India (SC)
M.C. Mehta v. Union of India, (SC)
Kasturi v. Collector of Customs, Madras, (SC)
Frozen Foods Pvt. Ltd., M/s. v. Collector of Central Excise, Pune, (SC)
Indian Explosives Ltd. v. Kanpur Nagar Mahapalika, (SC)
VST Industries Ltd. v. Collector of Central Excise, Hyderabad, (SC)
Sans Pal Singh v. State of Delhi, (SC)
Ram Kumar v. State of Haryana, (SC)
Meka Ramaswamy v. Dasari Mohan, (SC)
Directorate of Enforcement v. Ashok Kumar Jain, (S
Babu Ram v. State (Delhi Administration), (SC)
Mahipal v. State of Rajasthan, (SC)