Supreme Court of India Judgments Cases Law 1950 - 2024

East India Company v. Syed Ally

Motee Lal Opudhiya v. Juggurnath Gurg, Heir of Mus

Meer Usd Oollah v. Mussumat Beeby Imaman

Jannokee Doss v. The King at the Prosecution of Bindabun Doss

Sorab-Jee Vacha Ganda v. Koonwur-Jee Manik-Jee

James Young v. The Bank of Bengal

Bhaee-Chund and Koosal Chund v. Purtab-Chund Manik

Mayor of the City of Lyons v. Honourable East India Company

Madho Row Chinto Punt Golay v. Bhookun Das Boolaki Das

Domun Sing, Joobba Lal v. Kasee Ram and Toolsee Ra

Surroopchunder Sircar Chowdry v. Ramrutton Mullick

Moofti Mohummud Ubdoollah v. Baboo Mootechund

Nundram Dyaram v. Dula Bhaee Kurparam

Kirt Chunder Roy v. The Government, Connoy Laul Thakoor and Gopaul Laul Thakoor

Petamber Manik-jee v. Motee-Chund Manikjee

Gholam Russool and Jafir Shah v. Mussumat Mughlo

Khoorshed-Jee Manik-Jee v. Mehrwan-Jee Khoorshed-Jee

Mussumat Keemee Baee v. Latchman-Das Narrain-Das

Edul-Jee Fram-Jee v. Abd-Oolla Hajee Cherak

Boman-Jee Muncher-Jee v. Syud Hoossain Abd-Oollah

Rajah Dundial Sing v. Rajah Anund Kishwur Sing

Sri Rajah Kakerlapoody Jagganadha Jaggaputty Raz, Bahadur v. Sri Rajah Vutsavoy Jagganadha Jaggaputty Raz, Bahadur

Beema Shunker, Balorishna and Venaik v. Jamas-Jee Shapor-Jee

Edward Bridgeman Mills, (Collector of Kaira) v. Modee Peston-Jee Khoorsed-Jee

Mulraz Lachmia v. Chalekany Vencata Rama Jagganadha Row

Sooriah Row v. Rajah Enoogunty Sooriah

Pandoorung Bullal Pundit v. Balkrishen Hurba Jee Mahajun

Stephen Lazar and his wife Thamar Lazar v. Colla Ragava Chitty

Eshwunt Row Thorat Dinkur Row v. Nilloba and Joteeba Thorat

Sooriah Row v. Cotaghery Boochiah

Sree Mutty Bissnosoondery Dabee v. Rajah Burrodacaunt Roy

Rutcheputty Dutt Iha v. Rajunder Narin Rae

Rajunder Narain Rae v. Bijai Govind Singh

Rajah Gopal Inder Narain Roy v. Rajah Jagarnath Gurg

Keerut Singh v. Koolahul Sing

Rajunder Narain Rae and Cower Mohainder Narain Rae v. Bijai Govind Sing

Nathoobhoy Ramdass v. Mooljee Madowdass

Richard Howe Cockerell v. Theodore Dickens

John Calder v. Robert Craigie Halket

Ghirdharee Singh v. Koolahul Sing

Jewun Doss Sahoo v. Shah Kubeer-Ooddeen

James Clark v. Baboo Rouplaul Mullick

Jeswunt Sing-Jee Ubby Sing Jee v. Jet Sing Jee Ubby Sing Jee

Edward Cobb Morgan v. George William Leech

Rajah Deedar Hossein v. Ranee Zuhoor-oon, Nissa

Babun Wullad Raja Katik v. Davood Wullad Nunnoo

Juggeewun Das Keeka Shah v. Ramdas Brijbookun Das

Rajah Pedda Vencatapa Naidoo, Bahadur v. Aroovala Roodrapa Naidoo

Maharajah Mitterjeet Sing v. The Heirs of the Late Ranee, Widow of Rahah Juswunt Sing

Sheikh Imdad Ali v. Mussumat Kootby Begum

The Bank of Bengal v. Radakissen Mitter

Maharajah Ishuree Persad Narain Sing v. Lal Chutterput Sing

Jewa-Jee v. Trimbuk-Jee

Baboo Janokey Doss v. Bindabun Doss

Syud Abbas Ali Khan v. Yadeem Ramy Reddy

Aga Kurboolie Mahomed v. The Queen on the Prosecution of Mahomed Kuli Mirza

Sri Sunkur Bharti Swami v. Sidha Lingayah Charanti

Nugent Kirkland v. Modee Pestonjee Keoorsedjee

Dhurm Das Pandey v. Mussumat Shama Soondri Dibiah

Konadry Valabha v. Valia Tamburati

Jeswunt Sing-Jee Ubby Sing-Jee v. Jet Sing-Jee Ubby Sing-Jee

Maha-Raja Tej Chund Bahadur v. Sri Kanth Ghose

Srimut Moottoo Vijaya Raghanadha Gowery Vallabha Perria Woodia Taver v. Rany Anga Moottoo Natchiar

Khajah Hidayut Oollah v. Rai Jan Khanum

Juveer Bhaee v. Vuruj Bhaee

Hosanna Arathoon Kerakoose v. William Ambrose Serle

Chowdry Deby Persad v. Chowdry Dowlut Sing

Namboory Setapaty v. Kanoo-Colanoo Pullia

The Mokuddims of Kunkunwady v. The Enamdar Brahmins of Soorpal

Anne Casement v. John Williamson Fulton

Henry Fawcett v. The Justices of Bombay

Farm Jee Cowas Jee v. William Thompson and Henry Kebbel

Archibald Francis Arbuthnot v. John Bruce Norton

John Cowie v. William Remfry

The Queen on the Prosecution of the Bombay Government v. Eduljee Byramjee

Rungama v. Atchama

Munni Ram Awasty v. Sheo Churn Awasty

Rewun Persad v. Mussumat Radha Beeby

Francis Hart Dyke v. Thomas Walford, (PC)

His Majesty's Attorney-General at the Relation of George Westcott v. William Douglas Brodie

Robert Wigram Crawford v. Richard Spooner

Josiah Patrick Wise v. Kishenkoomar Bous

In re: James Minchin

The Queen on the Prosecution of the Bombay Government v. Samuel Stephenson, Alloo Paroo

Mussumat Golab Koonwur v. The Collector of Benares

Ram Rutton Rae v. Furrook-Oon-Nissa Begum

Rany Pudmavati v. Baboo Doolar Sing

Rany Srimuty Dibeah v. Rany Koond Luta

Raja Burdakanth Roy v. Aluk Munjooree Dasiah

Ramloll Thackoorseydass v. Soojumnull Dhondmull

Muttyloll Seal v. Robert O'Dowda

Ras Muni Dibiah v. Pran Kishen Das

Mussumat Imam Bandi v. Hurgovind Ghose

Huradhun Mookurjia v. Muthoranath Mookurjia

Mudhoo Soodun Sundial v. Suroop Chunder Sirkar Chowdry

Raja Oodit Purkash Sing v. Henry Martindell and William Stacy

Dogra Persad Roy Chowdry v. Tarra Persad Roy Chowdry

Bank of Bengal v. James William Macleod

Bank of Bengal v. Christopher George Fagan

East India Company v. Oditchurn Paul

Muttyloll Seal v. Annundochunder Sandle

Raja Sutti Churn Ghosal v. Mudden Kishore Indoo

Anund Lal Sing Deo v. Maharaja Dheraj Gurrood Narayun Deo Bahadur

Richard Spooner v. Juddow

Maha Raja Dheeraj Raja Mahatab Chund Bahadoor v. The Government of Bengal

Doolubdass Pettamberdass v. Ramloll Thackoorseydass

Thomas Charles Loughnan v. Haji Joosub Bhulladina

Baboo Kasi Persad Narain v. Mussumat Kawalbasi Kooer

Musadee Mahomed Cazum Sherazee v. Meerza Ally Mahomed Shoostry

Rawut Urjun Sing v. Rawut Ghunsiam Sing

Nawab Amin-Ool-Dowlah v. Syud Roshun Ali Khan

East India Company v. Nuthumbadoo Veerasawmy Moodelly

John Robert Douglas v. Collector of Benares

In re: Rajah Bommaranjee Bahadoor

In re: Musadee Mahomed Cazum Sherazee

Harmer v. Bell, (PC)

In re: Rajah Vassareddy Lutchmeputty Naidoo

Her Highness Ruckmaboye v. Lulloobhoy Mottichund

In Re.: Sibnarain Ghose.

Muttyloll Seal v. Launcelot Dent

Robert Castle Jenkins v. Henry Heycock

Henry McKellar v. John Wallace and John Spence

Kadir Bukhsh Khan v. Mussumatain Fusseeh-Oon-Nissa

Rai Sri Kishen v. Rai Huri Kishen

Robert Watson v. Sreemunt Lal Khan

Musadee Mahomed Cazum Sherazee v. Meerza Ally Mahomed Shoostry

Sreemutty Rabutty Dossee v. Sibchunder Mullick

Government of Bengal v. Nawab Jafur Hossein Khan

Gudadhur Purshad Tewarree v. Moosumat Soonderkoomaree

In re.: The Nawab of Surat

Gopeekrist Gosain v. Gungapersaud Gosain

Seto Luchmeechund v. Seto Zorawur Mull

Sibnarain Ghose v. Hullodhur Doss

Dwarka Doss v. Baboo Jankee Doss

Gungadhur Seal v. Sreemutty Raddamoney Dossee

Raja Lelanund Sing Bahadoor v. Government of Bengal

Nusserwanjee Pestonjee v. Meer Mynoodeen Khan Wullud Meer Sudroodeen Khan Bahadoor

Baboo Gunesh Dutt Singh v. Maharaja Moheshur Singh

Ameer-oon-Nissa v. Moorad-oon-Nissa

Rajah Bommarauze Bahadur v. Rangasamy Mudaly

Rughoonauth Sahoi Chotayloll v. Manickchund and Kaisreechund

John Doe on the demise of Rajah Seebkristo v. East India Company

Nagalutchmee Ummal v. Gopoo Nadaraja Chetty

Bamundoss Mookerjea v. Omeish Chunder Raee

Sreemutty Rabutty Dossee v. Radanauth Sein

Ardaseer Cursetjee v. Perozeboye

Hunoomanpersaud Panday v. Mussumat Babooee Munraj Koonweree

Bodhrao Hunmont v. Nursing Rao

Hurrydoss Dutt v. Sreemutty Uppoornah Dossee

Bebee Tokai Sherob v. Davod Mullick Fureedoon Beglar

Modee Kaikhooscrow Hormusjee v. Cooverbhaee

Nana Narain Rao v. Hurree Punt Bhao and Shree Newas Rao

Stafford Bettesworth Haines v. East India Company

John Cockrane v. Hurrosoondurri Debia

Peter Clarkson Reed v. Sreemutty Gourmoney Dabee

Ranee Hurrosoondree Debiah v. Rajah Pran Kishen Sing

Gooroochurn Sein v. Radanauth Sein

Sreemutty Soorjeemoney Dossee v. Denobundoo Mullick

Sree Mutty Brindasoondery Dossee v. Rooderpersaud Mookerjee

Nga Hoong v. The Queen

Ranee Hurrosoondree Dibiah v. Rajah Pran Kishen Sing

Chuoturya Run Murdun Syn v. Sahub Purhulad Syn

John Rose Troup v. East India Company

Soondur Koomaree Debbeea v. Gudadhur Pershad Tewarree

Bunwaree Lal v. Maharajah Het Narain Sing

Bamundoss Mookerjea v. Mussamut Tarinee

A.R. Clarke and C.N.P. Chapman v. Thomas Hart, (PC

Cheyt Ram v. Chowdhree Nowbut Ram

Rajah Enayet Hossein v. Sayud Ahmed Reza and Mahammad Reza

Unide Rajaha Bommarauze Bahadur v. Pemmasamy Venkatadry Naidoo

Mussumat Ameena Khatoor v. Radhabenod Misser

Maharajah Moheshur Sing v. Bengal Government

East India Company v. Andrew Robertson

Katchy Kullyana Rangappah Kalacka Tola Oodiar v. Baloosamy Chetty

Maharajah Hetnarain Sing v. Baboo Modnarain Sing

Juggomohun Ghose v. Manickchund and Kaisreeechund

Prannath Roy Chowdry v. Rookea Begum

Thomas Alexander Wise v. Jugbundoo Bose and Josiah Patrick Wise

Secretary of State in Council of India v. Kamachee Boye Sahaba

Zemindar of Ramnad v. Zemindar of Yettiapooram

Sumbhoolall Girdhurlall v. Collector of Surat and Nusserwanjee Pestonjee

Sreemutty Anundomohey Dossee v. John Doe, On the Demise of the East-India Company

Sonatun Bysack v. Sreemutty Juggutsoondree Dossee

Rajmohun Gossain and Jugmohun Gossain v. Gourmohun Gossain

Prannath Roy Chowdry v. Ranee Surnomoyee

Mahomed Bauker Hoossain Khan Bahadoor v. Shurfoon Nissa Begum

G.F. Fischer v. Kamala Naicker

Baboo Gopal Lall Thakoor v. Teluk Chunder Rai

Mohun Lall Sookul v. Bebee Doss

Ranee Birjobuttee v. Pertaub Sing

Gooroopersad Khoond v. Juggutchunder

Collector of Masulipatam v. Cavaly Vencata Narrainapah

Maharajah Koowur Baboo Nitrasur Singh v. Baboo Nund Loll Singh

The Government of Bengal v. Mussumat Shurruffutoonnissa (after her Death Sayyud Shah Assad Oolah her son and Heir) and Sayyud Shah Enayet Hossein

Thomas Eales Rogers v. Rajendro Dutt

Ram Gopal Mookerjea v. Samuel Masseyk

Luckmee Chund v. Zorawur Mull

Anundmohun Pal Chowdhoory v. Kishen Chunder Bannerjea Chowdhoory

Doorga Doss Chowdry v. Ramanauth Chowdry

Joykissen Mookerjea v. Collector of East Burdwan

Gourmoney Debia v. Khaja Abdool Gunny

Doorgapersaud Roy Chowdry v. Tarapersaud Roy Chowdry

Moses Kerakoose v. Benjamin Brooks

Gasper Gregory v. John Cochrane

Chetty Colum Comara Venkatachella Reddyer v. Rajah Rungasawmy Streemunth Jyengar Bahadoor

Vencataswara Yettiapah Naicker v. Alagoo Moottoo Servagaren

Mohun Lall Sookul v. Bebee Doss

Moonshee Buzul-Ul-Raheem v. Luteefut-Oon-Nissa

Myna Boyee v. Ootaram, Myaram and Taukooram

George Lamb v. Bejoy Kishen Dass

Golaub Koonwurree Bebee v. Eshan Chunder Chowdhooree

Mussumat Kripomoye Debia v. Gerischunder Lahore

Chundermoonee Debia Chowdhoorayn v. Munmoheenee Debia

Peninsular and Oriental Steam Navigation Co. v. Secretary of State for India (PC)

Mohun Lall Sookul v. Bebee Doss

Omanath Chowdry v. Sheikh Nujeeb Chowdry

Mussamut Khoob Conwur v. Baboo Moodnarain Singh

Anundmoyee Dossee v. Poornoo Chunder Roy

Collector of Masulipatam v. Cavaly Vencata Narrainapah

Ranee Cowulbas Koonwur v. Baboo Loll Bahadoor Singh

Naragunty Lutchmeedavamah v. Vengama Naidoo

Gobind Chunder Sein v. Valentine Ryan

Sreemutty Soorjeemoney Dossee v. Denobundoo Mullick

Salik Ram and Huraram v. Azim Ali Beg

Rajah Nursing Deb v. Roy Koylasnath

Nana Nurain Rao v. Huree Punth Bhao

Maharajah Mahashur Singh Bahadoor v. Baboo Hurruck Narain Singh

Juggomohun Ghose v. Kaisreechund

Mussumauth Anundmoyee Chowdhoorayan v. Sheeb Chunder Roy

Varden Seth Sam v. Luckpathy Royjee Lallah

The Queen v. Joykissen Mookerjee

Rajah Muhesh Narain Sing v. Kishanund Misr

Ramasawmy Aiyan v. Venkata Achari

Charlotte Abraham v. Francis Abraham

Prannath Chowdry v. Ranee Surnomoye Dossee

Katama Natchiar v. Srimut Rajah Moottoo Vijaya Raganadha

Ghoolam Moortoozah Khan Bahadoor v. Government

The Collector of Madura v. Veeracamoo Ummal

The Advocate-General of Bengal v. Ranee Surnomoye Dossee

Khajah Mohamed Gouhur Ali Khan v. Khajah Ahmed Khan

Khajah Mohamed Gouhur Ali Khan v. Ashrufoonissa

Rajah Lelanund Sing v. The Government of Bengal

Mohun Lall Sookool v. Goluck Chunder Dutt

Ramalinga Pillai v. Sadasiva Pillai

Joykishen Mookerjee v. The Collector of East Burdwan

Venayeck Anundrow v. Luxumeebaee

Gour Monee Debia v. Khajah Abdool Gunnee

Ranee Surnomoyee v. Maharajah Sutteeschunder Roy, Bahadoor

Zemindar of Ramnad v. Zemindar of Yettiapooram

Pakala Balakristnama Patrulu v. Sree Naraina Mardaraz Devu

Rajah Perladh Sein v. Baboo Bhoodoo Singh

Rajah Lelanund Singh Bahadoor v. Maharajah Moheshur Singh Bahadoor

Saligram and Hurnarayun v. Mirza Azim Ali Beg

Sevvaji Vijaya Raghunadha Valoji Kristnan Gopalar v. Chinna Nayana Chetti

Josiah Patrick Wise v. Bhoobun Moyee Debia Chowdrainee

Baboo Gopal Lall Thakoor v. Teluck Chunder Rai

Shama Purshad Roy Chodery v. Hurro Purshad Roy Chowdery

Mulkah Do Alum Nowab Tajdar Bohoo v. Mirza Jehan Kudr

Mussumat Bhoobun Moyee Debia v. Ram Kishore Acharj Chowdhry

Mussumat Jariut-Ool-Butool v. Mussumat Hoseinee Begum

Mussumut Chundrabullee Debia v. Luckhea Debia Chowdrain

Sreenanth Bhuttacharjee v. Ramcomul Gungopadya

Murtunjoy Chuckerbutty v. John Cockrane

Mutusawmy Jagavera Yettapa Naiker v. Vencataswara Yettia

Nawab Sidhee Nuzur Ally Khan v. Rajah Oojoodhyaram Khan

Sheonath v. Ramnath

Tayammaul v. Sashachalla Naiker

Maharanee Inderjeet Kooar v. Mussumath Ismudh Koonwur

Mussumut Chundrabullee Debia v. Luckhee Debia Chow

Kamala Naicken v. Pitchacootty Chetty

Alexander John Forbes v. Ameeroonissa Begum

Prankishen Paul Chowdry v. Mothooramohun Paul Chowdry

Shah Mukhen Lall v. Nawab Imtiazood Dowlah

Lalla Bunseedhur v. Koonwur Bindeseree Dutt Singh

Maharajah Rajundur Kishwur Sing, Bahadoor v. Sheopursun Misser

Rampersha Tewarry v. Sheochurn Doss

Tarakant Bannerjee v. Puddomoney Dossee Rasmoney

Jowala Buksh, son of Meeta Ram v. Dharum Singh alias Imdad Ulee Khan; Mussumat Rajah Koonwur

Nawab Sidhee Nuzur Ally Khan v. Rajah Ojoodhyaram Khan

Mudhun Mohun Doss v. Gokul Doss

Goree Monee Dossee v. Juggut Indro Narain Chowdery

Eshenchunder Singh v. Shamachurn Bhutto

Srimut Rajah Moottoo Vijaya Raganadha v. Katama Natchiar Alias Coolundapoory

Baboo Rewun Pershad v. Jankee Pershad

Sreemanchunder Dey v. Gopaul Chunder Chuckerbutty

Appovier Alias Seetaramier v. Rama Subba Aiyan

Charles Seaton Guthrie v. Frederick George Lister

Ashrufood Dowlah Ahmed Hossein Khan Bahadoor v. Hyder Hossein Khan

Shah Koondun Lall v. Rajah Ameer Hussun Khan

Mussumat Thakoor Deyhee v. Rai Baluk Ram

Mussumat Jariut-Ool-Butool v. Mussumat Hoseinee

Juggomohun Bukshee v. Roy Mothooranath Chowdry

Meethun Bebee v. Busheer Khan

J.P. Wise and Juggunath Roy Chowdry v. Sunduloonissa Chowdranee

Moonshee Buzloor Ruheem v. Shumsoonnissa Begum

Nugenderchunder Ghose v. Sreemutty Kaminee Dossee.

Seetul Pershad v. Mussumat Doolhin Badam Konwur.

Thakoorain Sahiba and Chowdree Jai Chund v. Mohun Lall

Gunga Gobind Mundul v. Collector of the Twenty-Four Pergunnahs

Lalla Narain Doss v. Estate of The Ex-King of Delhi

Ruttonji Edulji Shet v. Collector of Tanna

Tareeny Churn Bonnerjee v. William Maitland

Mussumat Cheetha v. Baboo Miheen Lall

Greedharee Doss v. Nundokissore Doss

Baboo Dhunput Singh v. Gooman Singh, Muddun Lall Doss

Nawab Umjad Ally Khan v. Mussumat Mohumdee Begum, Mussumat Nawab, Afzul Muhul

Mohummud Zahoor Ali Khan v. Mussumat Thakooranee Rutta Koer

Bhugwandeen Doobey v. Myna Baee

Cavaly Vencata Narrainapah v. Collector of Masulipatam

Bissonauth Chunder v. Sreemutty Bamasoondery Dossee

Baboo Beer Pertab Sahee v. Rahah Rajender Pertab Sahee

Nogender Chunder Ghose and Mohumder Chunder Ghose

The Collector of Madhura v. Mottoo Ramalinga Sathu

Soorendronath Roy v. Heeramonee Burmoneah

Fatima Khatoon Chowdrain v. Mahomed Jan Chowdry

Gridhari Lall Roy v. The Bengal Government

Pestonjee Nussurwanjee v. Manockjee & Co.

Muttusawmy Jagavera Yettappa Naicker, Zemindar Of

Sree Eckowrie Sing v. Heeraloll Seal

Rajah Burdacant Roy v. Baboo Chunder Coomar Roy

Shah Mukhun Lall v. Baboo Shree Kishen Singh

Rajah Burodacant Roy v. The Commissioner of the Soonderbuns

Rajah Burodacant Roy v. The Commissioner of the Soonderbuns

Mussumat Ranee Surno Moyee v. Shooshee Mokhee Burmonia

Rajah Suttosurrun Ghosal v. Moheshchunder Mitter

Ex-parte Kisto Nauth Roy.

Rajah Sahib Perhlad Sein v. Maharajah Rajender Kis

Chowdry Pudum Singh v. Koeroodey Singh

Sreemutty Dossy v. Ranee Lalunmonee

Rajah Enayet Hossain v. Girdharee Lall

Radha Jeebun Moostuffy v. Taramonee Dossee

Thomas Alexander Wise v. Juggobundhoo Bose

Katchekaleyana Rungappa Kalakka Tola Oodiar v. Kac

Ikbaloodowlah v. Sah Bunarsee Doss And Mookrumoodo

Rae Manick Chund v. Madhoram

Kaleepershad Tewarree v. Lalla Binda Lall

Neelkisto Deb Burmono v. Beerchunder Thakoor

The Bank of Hindustan, China and Japan v. The Eastern Financial Association

Gopeekishen Goshamee v. Brindabunchunder Sircar Chowdhry

Rajah Leelanund Singh v. Rajah Mohendernarain

Aga Syed Abdool Hoosain v. Adam Lenaine and Richard Snadden

Goshain Tota Ram v. Rajah Rickmunee Bullub

Nilmadhub Doss v. Bishumber Doss

H.A. Brett, Collector of Salem v. Ellaiya

Rajah Suraneni Venkata Gopala Narasimha Row, Bahadoor v. Raja Suraneni Lakshma Venkama Row

Inderun Valungypooly Taver v. Ramasawmy Pandia Talaver

Robert Watson v. The Collector of Zillah Rajshahye

Ram Chunder Dutt v. Chunder Coomar Mundul

Raj Lukhee Dabea v. Gokool Chunder Chowdhry

Moulvie Sayyud Ali v. Mussumat Bebee Ultaf Fatima

Bamasoondery Dassyah v. Radhika Chowdhrain

Maharanee Shibessouree Debia v. Mothooranath Acharjo

Khajah Assanoollah v. Obhoy Chunder Roy

Mussumat Fanny Barlow v. Sophia Eveline Orde

Stree Rajah Yanumula Venkayamah v. Stree Rajah Yanumula Boochia Vankondora

In the Matter of Shree Mohun Ghutuck.

Bunarsee Dass v. Gholam Hossein

Seth Lukhmee Chund Rao, Bahadoor v. Seth Indra Mull

Bhyah Ram Singh v. Bhyah Ugur Singh

Nawab Azimut Ali Khan v. Hurdwaree Mull

Nawab Azimut Ali Khan v. Jowahir Sing

Geresh Chunder Lahoree v. Mussumat Bhuggobutty Debia

Gungowa Kome Malupa v. Erawa Kome Jogapa

Felix Lopez v. Muddun Mohun Thakoor

Alexander John Forbes v. Meer Mahomed Tuquee

Maharajah Dheeraj Mahtab Chund, Bahadoor v. Bulram Singh

Rajah Lelanund Singh v. Maharajah Luckmissur Singh, Bahadoor

Sri Gajapathi Radhika Patta Maha Devi Garu v. Sri Gajapathi Nilamani Patta Maha Devi Garu

Baboo Bodhnarain Singh v. Baboo Omrao Singh

In the matter of Victoria Skinner, alias Nawshaba Begum.

Umrithnath Chowdhry v. Goureenath Chowdhry

Ram Surun Singh v. Mussamut Pran Peary

Mussumat Mitna v. Syud Fuzl Rub

Mussumat Oodey Koowur v. Mussumat Ladoo

Pattabhiramier v. Vencatarow Naicken

Ranee Bistoopria Putmadaye v. Nund Dhul

Ranee Surut Soondree Debea v. Baboo Prosonno Coomar Tagore

Radanath Doss v. Gisborne and Co.

Mantappa Nadgowda v. Baswuntrao Nadgowda

Syud Tuffuzzool Hossein Khan v. Rughoonath Pershad

Charles Seton Guthrie v. Abool Mozuffer

Rajendro Nath Holdar v. Jogendro Nath Banerjee

Bhowan Doss v. Sheikh Mahomed Hossein

Lalla Bunseedhur v. The Government of Bengal

Anundo Moyee Dossee v. Dhonendro Chunder Mookerjee

Oukur Pershad Bustooree v. Mussamut Foolcoomaree Bebee

William Farquharson v. Dwarkanath Sing

Mussumat Thukrain Sookraj Koowar v. Government

Futteh Chund Sahoo v. Leelumber Singh Doss

Brojonath Koondoo Chowdry v. Khelut Chunder Ghose

Hurryhur Mookhopadhya v. Madub Chunder Baboo

Rao Kurun Sing v. Nawab Mahomed Fyz Ali Khan

Kooer Goolab Sing v. Rao Kurun Sing

Albert Birmingham Miller v. Thomas Barlow

Moonshee Ameer Ali v. Maharanee Inderjeet Singh

Kooldeep Narain Singh v. The Government

Faez Buksh Chowdry v. Fukeer-Oodeen Mahomed Ahassun Chowdry

Ramamani Ammal v. Kulanthai Natchear

Thomas Newton v. Hon. C.A. Turner

Juggut Mohini Dossee v. Mussumat Sokheemoney Dossee

Alexander John Forbes v. Baboo Luchmeeput Singh

Jogendro Deb Roy Kut v. Funindro Deb Roy Kut

Helen Skinner v. Sophia Evenlina Orde

Mussumat Bebee Bachun v. Sheikh Hamid Hossein

Baboo Lekraj Roy v. Baboo Mahtab Chand

Hyder Hossain v. Mahomed Hossain

Mussumat Anundee Koonwur v. Khedoo Lal

Mussumat Ameeroonnissa Khanum v. Mussumat Ashrufoonnissa

Radhabenode Misser v. Kripa Moyee Debea

Kristo Kinkur Roy v. Rajah Burrodacaunt Roy

Mussumat Buhuns Kowur v. Lalla Buhooree Lall

Ram Gopal Roy v. Gordon Stuart & Co., Secretaries to the Bengal Goal Company, Pershan Chunder Chatterjee

Saroda Prosaud Mullick v. Luchmeeput Sing Doogur

Anund Loll Doss v. Jullodhur Shaw

The Government of Bombay v. Desai Kullianrai Hakoomutrai

The General Manager of The Raj Durbhunga v. Maharajah Coomar Ramaput Singh

Sham Chand Bysack v. Kishen Prosaud Surma Alias Raja Baboo

Ramalakshmi Ammal v. Sivanantha Perumal Sethurayar

G.C.W. Forester v. The Secretary of State for India in Council

Baboo Bissessurnath v. Maharajah Mohessur Bux Singh Bahadoor

Ramcoomar Koondoo v. Macqueen

Juttendromohun Tagore v. Ganendromohun Tagore

Mollwo, March and Co. v. The Court of Wards

William Hay v. William Gordon

Rajah Salig Ram v. The Secretary of State for India in Council

Gopee Lall v. Mussamat Sree Chundraolee Buhoojee

Mussumat Mulleeka v. Mussumat Jumeela

Sree Narain Mitter v. Sreemutty Kishen Soondory Dassee

Sadut Ali Khan v. Khajeh Abdool Gunnee

James Scott Elliot v. Bhoobun Mohun Bonnerjee

Rajah Leelanund Singh Bahadoor v. Thakoor Munoorunjun Singh

Newab Mulka Jehan Sahiba v. Mahomed Ushkurree Khan

Rajah Pirthee Singh v. Ranee Raj Kower

Soorjomonee Dayee v. Suddanund Mohapatter

Widow of Shunker Sahai v. Rajah Kashi Pershad

Ranee of Chillaree v. The Government of India

Thakur Durriao Singh v. Thakur Davi Singh

Munnoo Lall v. Lalla Choonee Lall

Runjeet Singh, Gooman Singh and Doond Singh v. Kooer Gujraj Singh

Meer Reasut Hossein v. Hadjee Abdoollah

Olivia H. Thery v. Kristodhun Bose

Kristo Indro Saha v. Huromonee Dassee

Mirza Himmut Bahadoor v. Mussumat Sahebzadee Begum

Maharana Fattehsangji Jaswatsangji v. Dessai Kalli

Bunwaree Lall Sahoo v. Mohabeer Proshad Singh

Baboo Doorga Pershad v. Mussumat Kundun Koowar, (P

Lindsay Petroleum Company v. Hurd, (PC)

Byjnath Lall v. Ramoodeen Chowdry

Rani Mewa Kuwar v. Rani Hulas Kuwar

The Port Canning Land, Investment, Reclamation and Dock Company Limited v. A Smith

Mohummud Buhadoor Khan v. The Collector of Bareilly

Brindabun Chunder Sircar Chowdhry v. Brindabun Chunder Dey Chowdhry

Tacoordeen Tewarry v. Nawab Syed Ali Hossein Khan

The Collector of Trichinopoly v. Lekkamani (First

Oolagappa Chetty v. Hon. D. Arbuthnot

Rajah Muttu Ramalinga Setupati v. Perianayagum Pil

Baboo Lekraj Roy v. Kanhya Singh

Chedambara Chetty v. Renga Krishna Muthu Vira Puchaiya Naickar

Girdharee Lall v. Kantoo Lall

Alexander Watson v. Aga Mehedee Sherazee

Rajah Sri Chaitanya Chundra v. The Collector of Ganjam

Toondun Singh v. Pokhnarain Singh, Telukdharee Singh

Meer Mahomed Hossein v. A.J. Forbes

The Madras Railway Company v. The Zemindar of Carvatenagarum

Moulvie Mahomed Shumsool Hooda v. Shewukram, alias

Ganendro Mohun Tagore v. Rajah Juttendro Mohun Tagore

Dhonender Chunder Mookerjee v. Mutty Lall Mookerjee

Hursuhai Singh v. Syud Lootf Ali Khan

Sirdar Bhagwan Singh v. The Secretary of State for India in Council

Seths Gujmull, Jeithmull and Thanmull v. Mussumat Chahee Kowar

Juggernath Sahoo, Sheosahoy Sahoo v. Syud Shah Mahomed Hossein

Luchmun Singh v. Shumshere Singh

Ram Sabuk Bose v. Monmohini Dossee

Rajah Nilmony Singh v. Kally Churn Battacharjee

Ameeroonissa Khatoon v. Abedoonissa Khatoon

Aumirtolall Bose v. Rajoneekant Mitter

Prosunno Kumari Debya v. Golab Chand Baboo

Strimathoo Moothoo Vijia Ragoonadah v. Dorasinga Tever

Hurronath Roy v. Gobind Chunder Dutt

Lokhee Narain Roy Chowdhry v. Kalypuddo Bandopadhya

Ram Tuhul Singh v. Biseswar Lall Sahoo and Soodish

Thakoor Jeebnath Singh v. The Court of Wards

Gajadhur Pershad v. The Two Widows of Emam Ali Beg

Sah Mukhun Lall Panday v. Sah Koondun Lall

Ranee Khajooroonissa v. Ranee Ryeesoonissa

Mussumat Bhagbutti Daee v. Chowdry Bholanath Thakoor

Sadasiva Pillai v. Ramalinga Pillai

Thumbasawmy Mudelly v. Mahomed Hossain Rowthen

Chowdhry Chintamun Singh v. Mussamut Nowlukho Konwari

Baijun Doobey v. Brij Bhookun Lall Awusti

Garden Gully United Quarts Mining Company v. Hugh

Krishna Behari Roy v. Brojeswari Chowdranee

Rajah Kishen Dutt Ram Panday v. Narendar Bahadoor

Juneswar Dass v. Mahabeer Singh, (PC)

Mussumat Phoolbas Koonwur v. Lalla Jogeshur Sahoy,

Mayor of Lyons v. Advocate-General of Bengal, (PC)

Jumoona Dassya Chowdhrani v. Bamasoonderai Dassya

Ranee Sonet Kowar v. Mirza Himmut Bahadoor, (PC)

Moung Shoay Att v. Ko Byaw, (PC)

Sri Vira Viradhi Vira Pratapa v. Sri Brozo Kishoro

Damodhar Gordhan v. Deoram Kanji, (PC)

Bisheswari Debya v. Govind Persad Tewari, (PC)

Ranee Khujooroonissa, Widow of Enayut Hossein v. M

Girdhari Singh v. Hurdeo Narain Singh, (PC)

Reasut Hossein v. Hadjee Abdoollah, (PC)

Hurpurshad v. Sheo Dyal

Cowasjee Nanabhoy v. Lallbhoy Vullubhoy, (PC)

Mirza Mahomed Aga Ali Khan Bahadoor v. The Widow o

Nidhoomoni Debya v. Saroda Pershad Mookerjee, (PC)

Chowdhri Murtaza Hossein v. Mussumat Bibi Bechunni

Rajah Vellanki Venkata Krishna Row v. Venkata Rama Lakshmi Narsayya

Narain Singh v. Shimbhoo Singh

Ram Coomar Coondoo v. Chunder Canto Mookerjee

Abedoonissa Khatoon v. Ameeroonissa khatoon

Konwur Doorganath Roy v. Ram Chunder Sen

Rajah Vurmah Valia v. Ravi Vurmah Mutha

Pauliem Valloo Chetty v. Pauliem Sooryah Chetty

Vasudev Sadashiv Modak v. The Collector of Ratnagiri

William v. Irvine The Union Bank of Australia

Parasram Singh and Bholonath and Rooder Narain Singh v. Prem Narain Singh

Baron Forester and Wife (Widow of D.O. Dyce Sombre

Sheo Soondary v. Pirthee Singh

Delhi and London Bank, Limited v. Melmoth A.D. Orchard

Thakoor Hardeo Bux v. Thakoor Jawahir Singh

Rajah Parichat v. Zalim Singh

Mohammed Ewaz v. Birj Lall

Sri Gajapathi Nilamani Patta Maha Devi Garu v. Sri Gajapathi Radhamani Patta Maha Devi Garu

Baboo Lekhraj Roy v. Kunhya Singh

Maharajah Pertab Narain Singh v. Maharanee Subhao Kooer

Jugdeep Narain Singh v. Deendyal Lal

Brij Indar Bahadur Singh v. Ranee Janki Koer

Norender Narain Singh v. Dwarka Lal Mundur

Hurropersaud Roy Chowdhry v. Shamapersaud Roy Chowdhry

Srimati Uma Devi v. Gokoolanund Das Mahapatra

Sreemutty Nittokissoree Dossee v. Jogendro Nauth Mullick

Periasami v. Periasami

Seth Gokuldass Gopuldass v. Murli and Zalim

James Dunbar Smith v. Her Majesty the Queen, (PC)

Sheo Singh Rai v. Mussumut Dakho and Moorari Lall

Dorab Ally Khan v. Abdool Azeez

Burmah Trading Corporation, Limited v. Mirza Mahomed Ally Sherazee and the Burmah Company, Limited

Bhoobun Mohini Debya v. Hurrish Chunder Chowdhry

Tekait Doorga Persad Singh v. Tekaitni Doorga Konw

Jardine, Skinner v. Rani Surut Soondari Debi

Maharajah Pertab Narain Singh v. Maharanee Subhao Koer

Her Majesty The Queen v. Burah

Ramjisdas and Imtiaz Ali v. Rajah Bhagwan Bax

The Zemindar of Pittapuram v. The Proprietors of the Mutta of Kolanka

Syud Bazayet Hossein v. Dooli Chund

Prince Mirza Jehan Kudr Bahadur v. Nawab Afsur Bahu Begum

The Maharajah of Bulrampur v. Uman Pal Singh and Ganesh Singh

Joy Narain Giri v. Grish Chunder Myti

Gouri Shunker v. The Maharajah of Bulrampore

Sahibzada Zeinulabdin Khan v. Sahibzada Ahmed Raza Khan

Chotay Lall v. Chunno Lall

Rameshur Pershad Narain Singh v. Koonj Behari Pattuk

Doolar Chand Sahoo v. Lalla Chabeel Chand

Gulabdas Jugjivandas v. The Collector of Surat

Nawab Malka Jahan Sahiba v. Deputy Commissioner of Lucknow in Charge of the Nazul Department

Suraj Bunsi Koer (Mother and guardian of the infant sons) v. Sheo Proshad Singh

Raj Bahadoor Singh v. Achumbit Lal

Thakoor Hurdeo Bux v. Thakoor Jowahir Singh

Mussumat Imrit Kanwar v. Roop Narain Singh, (PC)

Narayanrao Ramchandra Pant v. Ramabai Widow of Ramchandra Pant

Tiru Krishnama Chariar v. Krishnasawmi Tata Chariar

Stuart Skinner alias Nawab Mirza v. William Orde

Sayad Mir Ujmudin Khan Valad Mir Khamrudin Khan v. Zia-Ul-Nissa Begam

Rajah Kishendatt Ram v. Rajah Mumtaz Ali Khan

Ramasawmi Chetti v. The Collector of Madura

Chidambaram Chettiar v. Gouri Nachiar

Kali Kishen Tagore v. Jodoo Lal Mullick

Ramasawmi Aiyan v. Vencataramaiyan

Rughoobur Dyal Sahoo v. Maharajah Kishen Pertab Sahee

Bissessur Lall Sahoo v. Maharajah Luchmessur Singh

Sameer Mull and Chundun Mull v. Chogalall

Ashutosh Dutt v. Doorga Churn Chatterjee

Dewan Manwar Ali v. Unnoda Pershad Roy

Nagardhas Saubhagyadas v. The Conservator of Forests and the Sub-Collector of Kolaba

On Petition of F.W. Quarry

Rani Lekraj Kuar v. Baboo Mahpal Singh

Badri Parshad v. Babu Murlidhur

Dinomoyi Debi v. Roy Luchmiput Singh

Sir Maharajah Drig Bijai Singh v. Gopal Datt Panday

Indromoni Chowdhrani v. Behari Lal Mullick, for self and as Guardian of Haran Krishna Mullick

Rajah Venkata Narasimha Appa Row Bahadur v. Rajah Narayya Appa Row Bahadur

J.P. Wise v. Ameerunnissa Khatoon

The New Beerbhoom Coal Company, Limited v. Boloram Mahata

Karunabdhi Ganesa Ratnamaiyar v. Gopala Ratnamaiyar and Rangaiyar

Pallikelagatha Marcar v. John Gothfried Sigg

Ram Krishna Das Surrowji v. Surfunnissa Begum, Richard Hendry

Adrishappa Bin Gadgiappa v. Gurushidappa Bin Gadgiappa

Hira Lall v. Budri Dass, (PC)

Moniram Kolita v. Kerry Kolitany

Lakshman Dada Naik v. Ramchandra Dada Naik

Sophia Orde and James Skinner v. Alexander Skinner

Lulloobhoy Bappoobhoy, Cassidass Moolchund v. Cassibai

Mahashoya Shosinath Ghose v. Srimati Krishna Soondari Dasi

Maharani Rajroop Koer v. Syed Abul Hossein

Pedda Ramappa Nayanivaru v. Bangari Seshamma Nayanivaru

Rani Anund Koer v. The Court of Wards on behalf of Chundra Shekhar an Infant

Baboo Kameswar Pershad v. Run Bahadoor Singh

Dinendronath Sannyal v. Ramcoomar Ghose

Haji Mahommed Faiz Ahmed Khan v. Haji Ghulam Ahmed Khan

Sastry Velaider Aronegary v. Sembecutty Vaigalie,

Sudisht Lal v. Mussummat Sheobarat Koer

Ram Lal Mookerjee v. The Secretary of State for India in Council

Maharaval Mohansingji Jeysingji v. The Government of Bombay

Rajah Nilmoni Singh v. Ram Bundhoo Roy

The "Brenhilda" v. British India Steam Navigation Company

Dooli Chand v. Ram Kishen Singh

Rajendronath Dutt v. Shaik Mahomed Lal

Mutta Vaduganadha Tevar Son and Daughters of Rani Kattama Natchiar v. Dorasinga Tevar

Prince Suleman Kadr v. Darab Ali Khan

Fakharuddin Mahomed Ahsan Chowdhry v. Official Trustee of Bengal

Chaudhri Ujagur Singh v. Chaudhri Pitam Singh

Venkateswara Iyan v. Shekhari Varma, Valiya Rajah Avergal of Palghautcherry

Mungul Pershad Dichit v. Grija Kant Lahiri Chowdhry

Pulukdhari Roy v. Rajah Radha Pershad Singh

Rajah Udaya Aditya Deb v. Jadub Lal Aditya Deb

Seth Jaidial v. Seth Sita Ram

The Secretary of State for India in Council v. Rani Anundmoyi Debi

Mussummat Bebea Sahodra v. Roy Jung Bahadoor

Hurro Doorga Chowdhrani v. Maharani Surut Soondari Debi

Sirdar Sujan Singh v. Ganja Ram

Pudma Coomari Debi v. The Court of Wards

Nawab Muhammad Azmat Ali Khan v. Mussumat Lalli Begum

Chooramun singh v. Shaik Mahomed Ali

Doorga Persad v. Kesho Persad Singh

Mussumat Bilasmoni Dasi v. Rajah Sheo Pershad Singh

Thakurain Ramanund Koer v. Thakurain Raghunath Koer

Hira Lall v. Ganesh Pershad

Rajah Nilmoni Singh v. Bakranath Singh

Rajah Venkata Kannakamma Row v. Rajah Rajagopala Appa Row Bahadur

The Mussoorie Bank, Limited v. Albert Charles Raynor

Hurro Pershad Roy Chowdhry v. Gopal Chunder Dutt

Purmanundass Jeevundass v. Venayekrao Wassoodeo, (

Rao Karan Singh v. Raja Bakar Ali Khan

Muttayan Chettiar v. Sangili Vira Pandia Chinnatambiar

Poreshnath Mookerjee v. Anathnath Deb

Rajah Nilmoni Singh Deo Bahadoor v. Taranath Mookerjee

Edward D. Sinclair v. L.P.D. Broughton

Charles Russell v. Queen, (PC)

Rai Balkrishna v. Mussumat Masuma Bibi, Mussumat Said-Un-Nissa Nawab Mohamed Hosein Khan, and The Collector of Ghazipur on behalf of the Court of Wards

Misir Raghobardial v. Rajah Sheo Baksh Singh

Mussamut Lachho v. Maya Ram, Mohammed Ibrahim

Hurrish Chunder Chowdry v. Kali Sundari Debia

The Maharajah of Burdwan v. Srimati Tara Soondari Debia

R. Olpherts and E. Macnaghten v. Mahabir Pershad Singh

Omrao Begum v. The Government of India

Radha Pershad Singh v. Ram Purmeswar Singh

Srimati Janoki Debi v. Sri Gopal Acharjia

Balwant Rao Bishwant Chandra Chor v. Purun Mal Chaube

Mohesh Lal v. Mohunt Bawan Das

A.B. Miller, Official Assignee, High Court, Calcut

Ahmud Hossein Khan v. Nihaluddin Khan

Kumar Tarakeshwar Roy v. Kumar Shoshi Shikarswar

Lalla Sheoparshad v. Juggernath

Rajah Nilmoni Singh Deo Bahadoor v. Umanath Mookerjee

Situl Pershad v. Luchmi Pershad Singh

Mina Konwari v. Juggut Setani

Kali Komul Mozoomdar v. Uma Shunkur Moitra

Najban Bibi v. Chand Bibi

Isri Dut Koer v. Mussumut Hansbutti Koerain

Rai Balkishen Dass v. Raja Run Bahadoor Singh

Surendranath Banerjea v. The Chief Justice and Judges of The High Court of Bengal

Attorney General of Ontario v. Mercer, (PC)

Ram Sarup v. Mussumat Bela

Ajudhia Buksh v. Mussamut Rukmin Kuar and Gujadhar Buksh

Burjore and Bhawani Pershad v. Mussumat Bhagana

Achal Ram v. Udai Partab Addiya Dat Singh

Abdool Hye v. Mir Mohamed Mozuffer Hossein

Ram Kirpal Shukul v. Mussumat Rup Kuari

Chaudhri Hira Sing v. Chaudhri Gunga Sahai and Amin Singh

Baboo Hurdey Narain Sahu v. Pundit Baboo Rooder Perkash Misser

Syed Sadakut Hossein v. Syed Mahomed Yusoof

Hodge v. Queen, (PC)

Narotam Das v. Sheo Pargash Singh

Moung Hmoon Htaw v. Mah Hpwah

Thakur Ishri Singh v. Baldeo Singh

Rao Bahadur Singh v. Mussamats Jawahir Kuar and Phul Kuar

Gooroo Das Pyne v. Ram Narain Sahoo

Kishna Nand v. Kunwar Partab Narain Singh

Jonmenjoy Coondoo v. George Alder Watson

Rai Bishen Chand v. Mussumat Asmaida Koer

Jugol Kishore v. Maharajah Jotindro Mohun Tagore

Haji Abdul Razzak v. Munshi Amir Haidar

Gokuldoss Gopaldoss v. Rambux Seochand

Rajah Rup Singh v. Rani Baisni and the Collector of Etawah

Rajah Amir Hassan Khan v. Sheo Baksh Singh

Raja Ajit Singh v. Raja Bijai Bahadur Singh

Bani Ram v. Nanhu Mal

Gungapershad Sahu v. Gopal Singh

Madho Pershad v. Gajadhar

Partab Narain Singh v. Trilokinath Singh

Kali Das Nullick v. Kanhya Lal Pundit

The Deputy Commissioner of Rae Bareli v. Lal Rampal Singh

Bishenmun Singh v. Land Mortgage Bank of India Limited

The Rajah of Pittapur v. Sri Rajah Row Buchi Sittaya Garu

Thakur Rohan Singh v. Thakur Surat Singh

Gungapershad Sahu v. Maharani Bibi

Ramdin v. Kalika Pershad

Rajah Run Bahadoor Singh v. Mussumut Lachoo Koer

Rani Bhagoti v. Rani Chandan

Fanindra Deb Raikat v. Rajeswar Dass alias Jagindra Deb Raikat

The Rajah of Pittapur v. Sri Rajah Venkata Mahipati Surya

Abdul Wahid Khan v. Mussumat Nuran Bibi

Sookhmoy Chunder Dass v. Srimati Monohurri Dasi

Rai Ragunath Bali v. Rai Maharaj Bali

The Zemindar of Palcondah v. The Secretary of State for India in Council

Prince Mirza Jehan Kadr Bahadoor v. Nawab Badshoo Bahoo Sahiba

Bhubaneswari Debi v. Nilcomul Lahiri

Toolshi Pershad Singh v. Rajah Ram Narain Singh

Sri Kishen v. The Secretary of State for India in Council

Mitchell v. Mathura Dass

Moulvi Muhammad Abdul Majid v. Mussumat Fatima Bibi

The Official Trustee of Bengal v. Krishna Chunder Mozoomdar

Srimati Kamini Soondari Chowdhrani v. Kali Prosunno Ghose

Thakur Sangram Singh v. Mussumat Rajan Bai

Akhoy Chunder Bagchi v. Kalapahar Haji

Nilakant Banerji v. Suresh Chandra Mullick

Tekait Ram Chunder Singh v. Srimati Madho Kumari

Coomari Rodeshwar v. Manroop Koer

RIEL v. The Queen, (PC)

Mussamut Nanomi Babuasin v. Modun Mohun

Maharajah Mirza Sri Ananda Sultan Bahadoor of Vizianagaram Samastanam v. Pidaparti Surianarayana Sastri

Sarabjit Singh v. F.C. Chapman

Nan Karay Phaw v. Ko Htaw Ah

Kuar Balwant Singh v. Kuar Doulut Singh

Dharani Kant Lahiri Chowdhry v. Kristo Kumari Chowdhrani

Barton v. Taylor, (PC)

Judoo Lall Mullick v. Gapaul Chunder Mookerjee

Hari Ravji Chiplunkar v. Shapurji Hormusji

Gan Kim Swee v. Ralli

Dakhina Mohun v. Jagadamba Chowdhrani

Sir Raja Rao Venkata Mahapati Surya Rao Bahadur v. The Hon. Sri Raja Rao Venkata Mahapati Gangadhara Rama Rao Bahadur

Genda Puri v. Chatar Puri

Salmon v. Duncombe, (PC)

Rewa Mahton v. Ram Kishen Singh

The Collector of Godavery v. Addanki Ramanna Pantulu

Sayyid Mansur Ali Khan v. Babu Sarju Parshad

Venkata Narasimha Appa Row v. The Court of Wards

Imambandi Begum v. Kumleswari Pershad

Ledgard v. Bull

Ramcoomar Ghose v. Kali Krishna Tagore

Hurronath Roy Bahadoor v. Krishna Coomar Bukshi

Maharani Inder Kumari v. Maharani Jaipal Kumari

Thakur Harihar Buksh v. Thakur Uman Parshad

Mussamat Amanat Bibi v. Luchman Pershad and Narotam Dass

Ajudhia Pershad v. Sidh Gopal

Maharani of Burdwan v. Murtunjoy Singh

Babu Sheo Lochun Singh v. Babu Saheb Singh

Krishna Kishori Chowdhrani v. Kishori Lal Roy

Pirthi Pal Singh and Uman Pershad Singh (Sons of Hurdeo Bux Deceased) v. Thakur Jewahir Singh

Thayammal and Kuttisami Aiyan v. Venkatarama Aiyan

Simbhunath Panday v. Golab Singh

Waghela Rajsanji v. Shekh Masludin

Pettachi Chettiar v. Sangili Veera Pandia Chinnath

Anangamanjari Chowdhrani v. Tripura Soondari Chowdharani

Abdool Hoosein Zenail Abadin v. Charles Agnew Turner (Office assignee of the Estate of Aga Mahomed Shirazee)

Mylapore v. Yeo Kay

Meenakshi Naidoo v. Subramaniya Sastri

Babu Bindeshri Parshad v. Mahant Jairam Gir

Uman Parshad v. Gandharp Singh

Robert Watson and Co. v. Sham Lal Mittar

Girishchunder Maiti v. Rani Anundmoyi Debi and Bhupendra Narain Roy

Musammat Rajeswari Kuar v. Rani Bal Krishan

Doulut Ram v. Mehr Chand

Rani Janki Kunwar v. Raja Ajit Singh

In the Matter of Southekul Krishna Row

Bishen Chand Basawut v. Syed Nadir Hossein

Nawab Zain-Ul-Abdin Khan v. Muhammad Asghar Ali Khan

Tekait Kali Pershad Singh v. Anund Roy

Musammat Thakro v. Ganga Pershad

Thakur Shankar Baksh v. Dya Shankar

Raikishori Dasi v. Debendranath Sircar

Rani Sartaj Kuari v. Rani Deoraj Kuari (Mother and Guardian of Lal Narindur Bahadur)

Rajah Madho Singh v. Ajudhia Singh

Gunga Narain Gupta v. Tiluckram Chowdhry

Sardhari Lal v. Ambika Pershad

Bhagbut Pershad v. Mussumat Girja Koer

Mahomed Buksh Khan v. Hosseini Bibi

Maharani Indar Kunwar and Udit Narayan v. Maharani Jaipal Kunwar

Radhamadhub Holdar v. Monohur Mookerji

Amanat Bibi v. Imdad Husain

Trilokinath Singh v. Pertab Narain Singh

Hari Saran Moitra v. Bhubaneswari Debi (for Self and as Guardian of her Minor Son Jotindra Mohun Lahiri) and Nilcomul Lahiri.

Sri Ammi Devi Garu v. Sri Vikrama Devu Garu (A Minor represented by the Collector and Agent to the Court of Wards)

Chundi Churn Barua v. Rani Sidheswari Debi

Mussummat Chand Kour v. Partab Singh

Srimati Kamini Debi v. Asutosh Mookerjee

Kali Krishna Tagore v. Secretary of State for Indi

Moulvi Abu Mahomed Abdool Kader v. Srimati Amtal Karim Banu and Srimati Amtal Kader Banu

Appasami Odayar v. Subramanya Odayar

T.R. Arunachellam Chetti v. V.R.R.M.A.R. Arunachellam Chetti

Mussamat Basso Kuar v. Lala Dhum Singh

Haidar Ali v. Tassadduk Rasul

Meenakshi Naidu v. Immudi Kanaka Ramaya Kounden

Secretary of State for India in Council v. Maharajah Luchmeswar Singh

Hari Ram and Raja Ram v. Sheodial Ram and Hardial Ram

Shankar Baksh v. Hardeo Baksh

Majid Hosain v. Mussumat Fazl-Un-Nissa

Mohima Chundar Mozoomdar v. Mohesh Chundar Neogi

Sreemutty Kristoromoney Dossee v. Maharajah Norendro Krishna Bahadoor

Nandi Singh v. Sita Ram

Bhaiya Rabidat Singh v. Maharani Indar Kunwar

Bhugwandass v. The Netherlands India Sea and Fire Insurance Company of Batavia

Sivaraman Chetti v. Muthia Chetti

Kali Dutt Jha v. Sheik Abdool Ali

In re Twidale's Petition

Srinath Das v. Khettermohun Singh

Mahabir Pershad Singh v. Macnaghtens

Muhammad Yusuf Khan v. Abdul Rahman Khan

Lachman Singh v. Mussummat Puna

Srimati Hemangini Dasi v. Kedar Nath Kudu Chowdhry

Gossamee Sree Greedharreejee v. Rumanlolljee Gossamee

Syed Lutf Ali Khan v. Futteh Bahadoor

Nawab Muhammad Amanulla Khan v. Badan Singh

Tiluckdari Singh v. Chulhan Mahton

Navivahoo v. Turner (Official Assignee)

Tarachurn Chatterji v. Suresh Chunder Mookerji

Gregson v. Rajah Sri Sri Aditya Deb

Nawab Sultan Mariam Begum v. Nawab Sahib Mirza

Pertab Chunder Ghose v. Mohendra Purkait

Sheikh Muhummad Mumtaz Ahmad v. Zubaida Jan

Haidar Ali Khan v. Nawab Ali Khan

Mussammat Sundar v. Mussammat Parbati

Mungniram Marwari v. Mohunt Gursahai Nund

Strang, Steel and Co. v. A. Scott and Co.

Kissorymohun Roy v. Hursook Dass

Babu Ram Singh v. The Deputy Commissioner of Bara Banki

Sheik Mahomed Ahsanulla Chowdhry v. Amarchand Kundu

Mohunt Modhusudan Das v. Krishna Prapanna Ramaning Das

Budri Narain v. Mussummat Sheo Koer

Rai Babu Mahabir Pershad v. Rai Markunda Nath Sahai

Kumar Biseswar Roy v. Kumar Shoshi Sikhareswar Roy

Secretary of State For India In Council v. Srimati Fahamidunnissa Begum and Shamachurn Gangooli

Lala Gowri Sunker Lal v. Janki Pershad

Khagendra Narain Chowdhry v. Matangini Debi

Mussammat Hayat-Un-Nissa v. Sayyid Muhammad Ali Khan

Bhagwan Sahai v. Bhagwan Din

Rani Pirthi Pal Kunwar v. Rani Guman Kunwar

Ram Lal v. Saiyid Mehdi Husain

Haidar Ali v. Tassaduk Rasul Khan

Rani Hemanta Kumari Debi v. Brojendra Kishore Roy Chowdry

Maharaja Luchmeswar Singh v. The Chairman of The Darbhanga Municipality

Robert Watson and Co. v. Ram Chand Dutt

Shri Kalyanraiji v. The Mofussil Company, Limited

Mussummat Durga Choudhrain v. Jawahir Singh Choudhri

Dewan Ran Bijai Bahadur Singh v. Rae Jagatpal Singh

Srimantu Raja Yarlagadda Mallikarjuna v. Srimantu Raja Yarlagadda Durga

Raja Jogendra Bhupati Hurri Chundun Mahapatra v. Nityanund Mansingh

Madho Parshad v. Mehrban Singh

In Re: Quarry

Maina v. Brij Mohan

Maharaja Radha Parshad Singh v. Lal Sahab Rai

Umes Chunder Sircar v. Mussummat Zahoor Fatima

Bishambhar Nath v. Nawab Imdad Ali Khan

Srimati Bibi Jarao Kumari v. Rani Lalonmoni

Kali Kishore Dutta Gupta Mozoomdar v. Bhusan Chunder

Rahimbhoy Hibibhoy v. Turner

Rajah Hurronath Roy Bahadoor v. Rundhir Singh

Lala Muddun Gopal Lal v. Mussumat Khikhinda Koer

Peacock v. Byjnauth

Raja Har Narain Singh v. Chaudhrain Bhagwant Kuar

Tanjore Ramachendra Row v. Vellayanadan Ponnusami

Zemindar of Merangi v. Sri Rajah Satrucharla Ramabhadra Razu

Dosibai v. Ishwardas Jagjiwandas

Chundrabati Koeri v. Harrington

Fuzul Karim v. Haji Mowla Buksh

Muhammed Nawaz Khan v. Alam Khan

Wajid Khan v. Raja Ewaz Ali Khan

Lall Chand v. The Agra Bank, Limited

Irrawaddy Flotilla Company v. Bugwandass

Bama Soondari Debi v. Tara Soondari Debi

Macleod v. Attorney-General For New South Wales, (

Rajah Partab Bahadur Singh v. Rajah Chitpal Singh

Hanuman Kamut v. Hanuman Mandar

Khoo Kwat Siew v. Wooi Taik Hwat

Lachmi Parshad v. Maharajah Narendro Kishore Singh Bahadur

Secretary of State for India in Council v. Nellakutti Siva Subramania Tevar

Maharaja Jagatjit Singh v. Rajah Sarabjit Singh (A Minor by his Next Friend)

Ramratan Sukal v. Mussumat Nandu

Hurrichurn Bose v. Monindra Nath Ghose

Aga Ahmed Ispahany v. Judith Emma Crisp

Behari Lal v. Madho Lal Ahir Gyawalin

Ramchandra Narsingraj v. Trimbak Nasagar Ekbote

Maharajah Sir Luchmeswar Singh Bahadoor, K.C.I.E v. Sheik Manowar Hossein

Neikram Dobay v. Bank of Bengal

Secretary of State For India In Council v. Durjibhoy Singh

Surendrakeshav Roy v. Doorgasundari Dassee

Indur Chunder Singh v. Radhakishore Ghose

Saroda Prosunno Paul v. Shamlall Paul

Srimati Rani Hurripria v. Rukmini Debi

Nawab Sahib Mirza v. Mussammat Umda Khanam

Bireswar Mookerji v. Ardha Chunder Roy Chowdhry

Omrao Begum v. Secretary of State for India in Council

Rajcoomar Roy v. Gobind Chunder Roy

Nam Narain Singh v. Roghunath Sahai

Lala Amarnath Sah v. Rani Achan Kuar

Prosunno Coomar Sanyal v. Kasi Das Sanyal

Frederick Deeming, (PC)

Syed Nurul Hossein v. Sheosahai

Zakeri Begum v. Sakina Begum

Gajapati Radhika v. Vasudeva Santa Singaro

Kameshwar Pershad v. Rajkumari Ruttun Koer

Brij Mouhun Thakoor v. Bai Uma Nath Chowdhary

Nawab Khaja Ahsanulla Khan Bahadoor v. Hurri Churn Mozoomdar

Abdul Gafur v. Nizamudin

Sarat Chunder Dey v. Gopal Chunder Laha

Sri Gajapati Radhamani Garu v. Maharani Sri Pusapa

Ram Gopal v. Shamskhaton

Connecticut Fire Insurance Co. v. Kavanagh, (PC)

Rahimbhoy Hubibbhoy v. Turner

Greender Chunder Ghose v. Troylockhonauth Ghose

Shekh Sultan Sani v. Shekh Ajmodin

Sri Sri Sri Lakshmi Narayana Ananga Garu v. Sri Madhawa Deo Garu

Mohesh Narain Moonshi v. Taruck Nath Moitra

Raja Surja Kant Acharya v. Rani Hemanta Kumari Dubi

Sowdaminee Dossee v. The Administrator-General of Bengal

Syed Ashgar Reza v. Syed Medhi Hossein Khan

Narindar Bahadur Singh v. Achal Ram

Sarju Parshad v. Bir Bhaddar Sewak Panday

Mahomed Abdool Hai v. Gujraj Sahai

Ismail Ariff v. Mahomed Ghouse

Secretary of State For India in Council v. Shanmugaraya Mudaliar

Kunwar Ram Lal v. Nil Kanth

Balgobind Das v. Narain Lal

Rajah Mokham Singh v. Rajah Rup Singh

Rajah Nilmoni Singh v. Kirti Chunder Chowdhry

Ex parte Macrea

The Delhi and London Bank Limited v. Oldham

Hurrinath Chatterji v. Mohunt Mothoor Mohun Goswami

Tassaduk Rasul Khan v. Ahmad Husain

Prince Mirza Suleman Kadr v. Nawab Mehdi Begam Surreya Bahu

Rajah Gobind Lal Roy v. Ramjanam Misser

Dakshina Mohun Roy Chowdhry v. Saroda Mohun Roy Chowdhry

Ramalingam Pillai v. Vythilingam Pillai

Mahomed Riasat Ali v. Mussumat Hasin Banu

Ghasiti v. Umrao Jan

Gunga Pershad Sahu v. The Land Mortgage Bank of India, Limited

Goswami Shri 108 Shri Girdhariji Shri Govindraiji Maharaj v. Goverdhanlalji Girdhariji Maharaj

Abdul Wahid Khan v. Shaluka Bibi

Lukhi Narain Jagadeb v. Maharaja Jodu Nath Deo

Mahant Gajraj Puri v. Achaibar Puri

Tewari Jaswant Singh v. Lala Sheo Narain Lal

Makund Ram Sukal v. Saliq Ram Sukal

Kishore Bun Mohunt v. Dwarkanath Adhikuri

Abdool Razack v. AGA Mahomed Jaffer Bindaneem

Bala Gouri Vallabha Tevar v. Zemindar of Shivaganga

Ponnambala Tambiran v. Sivagnana Desika Gnana Sambhanda Pannara Sannadhi

Imambandi Begum v. Kamleswari Pershad

Kader Moideen v. C.W. Nepean

Rani Hemanta Kumari Debi v. Maharajah Jagadindra Nath Roy Bahadur

The Bombay Burmah Trading Corporation, Limited v. Smith

Umrao Begam v. Irshad Husain

Deo Kuar v. Man Kuar

Prit Koer v. Mahadeo Pershad Singh

Cherukunneth Manakel Neelakandhen Namboodiripad v. Vengunat Swaroopathil P.R. Varma Valia Nambidi

Sirdar Gurdyal Singh v. The Rajah of Faridkote

Chutraput Singh Doorga v. Dwarkanath Ghose

Mussummat Lachhan Kunwar v. Anant Singh

Sayad Muhammad v. Fatteh Muhammad

Thakur Pershad v. Sheikh Fakir-Ullah

Choteynarain Singh v. Mussamat Ratan Koer

Ram Ranjan Chuckerbutty v. Ram Narain Singh

Kalka Singh v. Parasram

Syed Muzhar Husein v. Bodha Bibi

Beti Maharani v. Collector of Etawah.

Abul Fata Mahomed Ishak v. Russomoy Dhur Chowdhry

Luchmun Lal Chowdhry v. Kanhya Lal Mowar

Mohunt Bhagban Ramanuj Das v. Mohunt Roghunundun Ramanuj Das

Asharfi Lal v. The Deputy Commissioner of Bara Banki

Mir Mahomed Mozuffer Hossein v. Kishori Mohun Roy

Bejai Bahadur Singh v. Bhupindar Bahadur Singh

Gurusami Pillai v. Sivakami Ammal

Administrator-General of Bengal v. Prem Lal Mullick

Abbott v. The Minister for Lands, (PC)

In Re: Parbati Charan Chatterji

Kustoor Chand Rai Bahadur v. Rai Dhunput Singh Bahadur

Sajid Ali and Wajid Ali v. Ibad Ali

Lala Chhajmal Das v. Brijbhukan Lal

Kishori Mohun Roy v. Gunga Bahu Debi

Ganga Bakhsi v. Jagat Bahadur Singh

Administrator-General of Bengal v. Prem Lal Mullick

Mathusri Umamba Boyi Saiba v. Mathusri Deepamba Boyi Saiba

Municipal Corporation of the City of Toronto v. Vi

Jiwan Singh v. Misri Lal

Imdad Husain v. Aziz-un-nissa

Baijnath Sahai v. Ramgut singh

Norendra Nath Sircar v. Kamalbasini Dasi

Jogeswar Narain Deo v. Ram Chund Dutt

Sri Rajah Papamma Rao Bahadur v. Sri Vira Pratapa Korkonda

Toolsey Persaud Bhuckt v. Benayek Misser

Reynolds v. Attorney-General for Nova Scotia, (PC)

Bhaiya Ardawan Singh v. Raja Udey Partab Singh

Maheshar Baksh Singh v. Ratan Singh

Nawab Mirza Ali Kadar Bahadur v. Indar Parshad

Rajah Muhammad Mumtaz Ali Khan v. Sheorattanjir

Muthuswami Mudaliyar v. Sunambedu Muthukumaraswami Mudaliyar

Attorney-General for Ontario v. Attorney-General for the Dominion of Canada, (Privy Council)

Hurri Bhusan Mookerji v. Upendra Lal Mookerji

Grenon v. Luchmeenarain Augurwallah

Muttuvaduganadha Tevar v. Periasami alias Udayana Tevar

Thakur Nitrpal Singh v. Thakur Jai Singh Pal

Bengal Indigo Company, Limited v. Mohunt Roghubur Das

Muhammad Ikram-Ud-Din v. Mussammat Najiban

Miller v. Babu Madho Das

A.J. Gould v. Stuart, (PC)

Mathura Das v. Raja Narindar Bahadur Pal

Lalta Pershad v. Sheikh Azzir-Ud-Din Ahmid

Nawab Ibrahim Ali Khan v. Ummat-ul-Zohra

Maulvi Muhammad Abdul Majid v. Muhammad Abdul Aziz

Bitto Kunwar v. Kesho Pershad

Amriteswari Debi v. Secretary of State for India in Council

Sheosagar Singh v. Sitaram Singh

Srimant Rajah Yarlagadda Mal Likarjuna Prasad Nayudu Bahadur Zamindar Garu v. Makerla Sridevamma

Lalit Mohun Singh Roy v. Chukkun Lal Roy

Bai Motivahoo v. Bai Mamoobai

Ram Autar v. Raja Muhammad Mumtaz Ali Khan

Mary Tug Company, Limited v. British India Steam Navigation Company, Limited

Aga Mahomed Jaffer Bindaneem v. Koolsom Bee Bee

Sri Raja Viravara Thodhramal Rajya Lakshmi Devi Garu v. Sri Raja Viravara Thodhramal Surya Narayana Dhatrazu Bahadur Guru

Sala Mahommed Jafferbhoy v. Dame Janbai

Raja Modhu Sudan Singh v. Rooke

Debi Pershad Singh v. Joynath Singh

Rabiabai v. Mahomed Ismail

Shamchand Pal v. Protap Chunder Pal

Moti Lal v. Karrab-Ul-Din

Muhammad Yusuf-Ud-Din v. The Queen-Empress

Sumbhu Nath Santra Mahapatra v. Srimati Surjamoni Dei

Dharam Chand Lal v. Bhawani Misrain

Manmatha Nath Mitter v. Secretary of State for India in Council

Rajah Row Venkata Surya Mahipati Ram Krishna Ras Bahadur v. The Court of Wards

Gandadhar Tilak v. Queen Empress.

Bindesri Naik v. Gangasaran Sahu

Prince Suleman Kadar Bahadur v. Nawab Mehndi

Robert Skinner v. Charlotte Skinner

Dowlat Koer v. Ramphul Das

Thomas Francis Allen v. William Cridge Flood And W

Lala Narain Das v. Lala Ramanuj Dayal

Rao Balwant Singh v. Rani Kishori

Sri Raja Rao Lakshmi Kantaiyammi v. Sri Raja Inuganti Rajagopa Rao

Rash Mohini Dasi v. Umesh Chunder Biswas

Raja Vellanki Venkata Rama Row v. Raja Papamma Row

Sukhamoni Chowdhrani v. Ishan Chunder Roy

Damoderdas Tapidas v. Dayabhai Tapidas

Faiz Muhammad Khan v. Muhammad Saeed Khan

Saadatmand Khan v. Phul Kuar

Srimati Akikunnissa Bibi v. Rup Lal Das

Hakim Muhammad Ikram-ud-din v. Najiban

Balkishen Das v. Simpson

Sri Mahant Govind Rao v. Sita Ram Kesho

Ram Churn Singh v. Ranigunge Coal Association Limited

Nirmal Chunder Bonnerjee v. Mahomed Siddick

Rameswar Koer v. Syed Nawab Mehdi Hossein Khan

Kader Moideen v. C.W. Nepean

Muhammad Imam Ali Khan v. Sardar Husain Khan

Sham Sunder Lal v. Achhan Kunwar

Canada Sugar Refining Company, Limited v. Queen, (

Sayed Mazhar Husain v. Bodha Bibi

River Steam Navigation Company v. Choutmull

Pandit Ram Narain v. Maulvi Muhammad Hadi

Ajabsing v. Nanabhau Valad Dhansing Raul

Macauliffe v. Wilson

Isabella Dilworth v. Commissioner for Land and Inc

Fischer v. Secretary Of State For India In Council

Bhugwandas Mitharam v. Rivett-Carnac

Muhammad Siddiq Khan v. Muhammad Nasir-Ul-Lah Khan

Muhammad Mehndi Ali Khan v. Muhammad Yasin Khan

Sri Raja Rao Venkata Surya Mahipati Rama Krishna Rao Bahadur v. Court of Wards And Venkata Kumari Mahipati Surya Rao

Pranal Annee v. Lakshmi Annee

Sri Braja Kisora Devu Garu v. Sri Kundana Devi Patta Mahadevi Garu

Rajah Setrucherla Ramabhadra v. Rajah Setrucherla

Sri Balusu Gurulingaswami v. Sri Balusu Ramalakshmamma

Runchordas Vandrawandas v. Parvatibhai

Tika Ram v. Deputy Commissioner of Bara Banki

Bhagwan Singh v. Bhagwan Singh, minor

Sundaralingasawmi Kamaya Naik v. Ramasawmi Kamaya Naik

Lala Beni v. Kundan Lall

Parsotam Gir v. Narbada Gir

Sri Balsu Ramalaksmamma v. The Collector of Godaveri District

Chotalal Lakhmiram v. Manohar Ganesh Tambekar

Hasan Jafar v. Muhammad Askari

In Re: Rajendro Nath Mukerji, A Vakil

Loknath v. Bissessarnath

Diwan Ran Bijai Bahadur Singh v. Indarpal Singh

Monmohini Debi v. Robert Watson and Co.

Mohesh Chandra Dhal v. Satrughan Dhal

Deputy Commissioner of Bara Banki v. Munshi Ram Pa

Domaty Nursiah v. S.R.M. Ramen Chetty

The Rajah of Bobbili v. Inuganti China Sitarasami Garu

Innasimuthu Udayan v. Upakarathudayan

Uditnarain Singh v. Golabchand Sahu

Maharani Beni Pershad Koeri v. Dudh Nath Roy

Sultan Nawaz Jung v. Rustumji Nanabhoy Byramji Jijibhoy

Annapurni Nachiar v. Forbes and Menakshi Sundra Nachiar

Balbhaddar Singh v. Sheo Narain Singh

McLeod v. St. Aubyn, (PC)

Balkishen Das v. Legge

Roshan Singh v. Balwant Singh

Haranund Roy Chetlangia v. Ram Gopal Chetlangia

Shama Churn Kundu v. Khettromoni Dasi

Mahomed Meera Ravuthar v. Savvasi Vijaya Raghunadha Gopalar

Ah Shain Shoke v. Moothia Chetty

Tara Lal Singh v. Sarobur Singh

Rewa Prasad Sukal v. Deo Dutt Ram Sukal

Thakur Shankar Buksh v. Balwant Singh

Gnanasambanda Pandara Sannadhi v. Velu Pandaram

Sardar Jagjot Singh v. Rani Brijnath Kunwar

Sah Lal Chand v. Indarjit

Fatimatulnissa Begum v. Soonder Das

Girish Chunder Lahiri v. Shoshi Shikhareswar Roy

Padapa Bin Bhujangapa v. Swamirao Shriniwas

Yeo Htean Sew v. Abu Zaffer Koreeshee

Radhamoni Debi v. The Collector of Khulna

Amrito Lal Dutt v. Surnomoye Dasi

Luchmi Koer v. Chowdhry Mohunt Roghu Nath Das, (PC

Narhari Bin Shivappa v. Malkarjun Bin Shidramappa Pasare, (Privy Council)(Bombay)

Garurudhwaja Parshad Singh v. Saparandhwaja Parsha

Rajah Kotagiri Venkata Sub-Bamma Rao v. Rajah Vellanki Venkatrama Rao

Moung Tha Hnyeen v. Moung Pan Nyo

Thiruthipalli Raman Menon v. Variangattil Palisseri Raman

Raja Yarlagadda Mallikarjuna Prasada Nayudu v. Raja Yarlagadda Durga Prasada Nayudu

Subbarayer v. Subbammal

Mlkarjun Bin Shidramappa Pasare v. Narhari Bin Shivappa

Moung Tha Hnyin v. Mah Thein Myah

Surjan Singh v. Sardar Singh

Hodges v. Delhi And London Bank Limited

Raja Bhup Indar Bahadur Singh v. Bijai Bahadur Singh

Mody v. The Queen Insurance Company, (Privy Council)(Bombay)

Khushi Ram v. The Deputy Commissioner of Kheri, (Privy Council)(Oudh)

Maharajah of Bharatpur v. Ram Kanno Dei

Immudipattam Thirugnana S.O. Kondama Naik v. Periy

Rajah Rameshar Baksh Singh v. Arjun Singh

Banarsi Parshad v. Kashi Krishna Narain

Mujibunnissa v. Abdul Rahim and Abdul Aziz

Rai Radha Kisben v. Collector of Jaunpore

The Secretary of State for Foreign Affairs v. Char

East Indian Railway Company v. Kalidas Mukerjee

Harendra Lal Roy Chowdhry v. Maharani Dasi

Udwant Singh v. Tokhan Singh

Aziz-Un-Nissa v. Tassadduk Husain Khan

Jafri Begam v. Syed Ali Raza

Vasudeva Padhi Khadanga Garu v. Maguni Devan Baksh

Jagdish Bahadur v. Sheo Partab Singh

Annoda Mohini Roy Chowdhry v. Bhuban Mohini Debi

Radha Raman Shaha v. Pran Nath Roy, (Privy Council)(Bengal)

Ahmad Yar Khan v. The Secretary of State for India

Choudhri Makbul Husain v. Lalta Pershad

Shankar Sarup v. Mejo Mal

Raja Mohammad Mumtaz Ali Khan v. Sakhawat Ali Khan

Karim Nensey v. Heinrichs

Kong Yee Lone & Co. v. Lowjee Nanjee

Radha Krishn Das v. Rai Krishn Chand

Ganga Bakhsh Singh v. Dalip Singh

Sukh Dei v. Kedar Nath, Ram Charan and Bisheshar P

Harriss v. Brown

Rangayya Goundan v. Nanjappa Rao

Batul Begum v. Mansur Ali Khan

Raja Pudmanund Singh Bahadoor v. Hayes

Asghar Ali Khan v. Kurshed Ali Khan

N.A. Subramania Iyer v. King-Emperor

Bahadur Singh v. Mohar Singh

Narendra Nath Pahari v. Ram Gobind Pahari

Dinobundhu Shaw Chowdhry v. Jogmaya Dasi

Moti Chand v. Ganga Parshad Singh

Ghulam Jilani v. Muhammad Hussan

Karuppanan Servai v. Srinivasan Chetti

Dinomoni Chowdhrani v. Brojo Mohini Chowdhrani

Bhoy Hong Kong v. Ramanathan Chetty

Mohesh Chunder Dhal v. Satrughan Dhal

Chandika Bakhsh and Drigbijai Singh v. Muna Kuar

Srimati Rani Parbati Kumari Debi v. Jagadis Chunder Dhabal

Khagendra Nath Mahata v. Pran Nath Roy

Kalagurla Suryanarayana v. Yarlagadda Naidoo, (Privy Council)(Bengal)

Thanmull v. Sirdar Ali Khan, (Privy Council)(Hyderabad)

Secretary of State For India in Council v. Krishnamoni Gupta

Raja Bommadevara Venkata Narasimha Naidu v. Raja Bommadevara Bhashyakarlu Naidu

Gopal Chunder Bose v. Kartich Chunder Dey, (Privy Council)(Bengal)

Gangaram v. Sitaram, (Privy Council)(Court of the Judicial Commissioner, Hyderabad Assigned Districts)

Sham Koer v. Dah Koer

Sri Gopal v. Pirthi Singh

Shambati Koeri v. Jago Bibi

Rajah Tasadduq Rasul Khan v. Manik Chand

Raja Chelikani Venkayyamma Garu v. Raja Chelikani Venkataramanayyamma

Raja Rampal Singh v. Balbhaddar Singh

Gokul Mandar v. Pudmanund Singh

Subramanian Chettiar v. Arunachalam Chettiar

Raja Pertab Bahadur Singh v. Gajadher Baksh Singh

Buta v. Municipal Committee of Lahore

Ram Nundun Singh v. Maharani Janki Koer

Ram Pershad Singh v. Lakhpati Koer

Nidha Sah v. Murli Dhar

Rai Jagatal Singh v. Raja Jageshwar Baksh Singh

Ram Narain Joshi v. Parmeswar Narain Mahta

Raja Raja Jee Bahadur Garu v. Raja Parthasaradhi Appa Row

Ram Anugra and Narain Singh v. Chowdhry Hanuman Sahai

Maharaja Jagadindra Nath Roy Bahadoor v. The Secretary of State For India in Council

His Highness The Gaekwar of Baroda v. Gandhi Kachrabhai Kasturchand

Vinayak Waman Joshi Rayarikar v. Gopal Hari Joshi Rayarika

Dwarkanath Sadanand v. Munchershaw Bomonji Chothia, (Privy Council)(Bombay)

Jiban Krishna Roy v. Brojo Lal Sen

Syed Ashgar Reza Khan v. Syed Mahomed Mehdi Hossein Khan

Baker Ali Khan v. Anjuman Ara Begam

Mohori Bibee v. Dhurmodas Ghose

Nawab Ghulam Kasim Khan v. Sardar Muhammad Afzal Khan, (Privy Council)(Punjab)

Rahim-Ud-Din v. Rewal

Banarsi Parshad v. Ram Narain

Balabux Ladhuram v. Rukhmabai

Balkishen Das v. Ram Narain Sahu

Haji Saboo Sidick v. Ayeshabai

Tirlok Nath Shukul v. Musammat Lachmin Kunwari

Pria Nath Das v. Ram Taran Chatterji

Gharib-ul-Lah v. Khalak Singh

Verabhai Ajubhai v. Bai Hiraba

Sardar Muhammad Afzal Khan v. Nawab Ghulam Kasim Khan

Syed Mahamad Yusuf-Ud-Din v. Secretary of State For India in Council

Firm of Shriram Supram v. The Firm of Madangopal Gowardhan, (Privy Council)(Hyderabad)

Annamalai Chetty v. Murugasa Chetty

Shaik Mahomed Meracoir v. Donner, (Privy Council)(Madras)

Mussammat Bibi Walian v. Banke Behari Pershad Singh

Hem Chunder Chowdhry v. Kali Prosunno Bhaduri

Maung Po Hti v. Mahomed Cassim

Sheo Shankar Lal v. Debi Sahai

Lal Sheo Pertab Bahadur Singh v. Allahabad Bank, Limited

Webb v. Macpherson

Raja Balwant Singh v. Secretary of State For India in Council

Pestoiiji Jehangirji v. The Firm of Jaisingdas Hansraj, (Privy Council)(Hyderabad)

Rani Bhagwan Kuar v. Jogendra Chandra Bose

Sahebzadah Mahomed Zahur-ud-din v. Sahebzadah. Nur-ud-din, (Privy Council)(Bengal)

Hadji Mahomed Hady v. The Collector Rangoon Town Lands, (Privy Council)(the Chief Court of Lower Burma)

Musammat Maqboolan v. Ahmad Husain

Maharaj Kumar Bagheswari Pershad Singh v. Khaja Mahomed Gowhar Ali Khan

Chowdhry Ganesh Dutt Thakoor v. Mussummat Jewach Thakoorain

Abdul Aziz Khan Sahib v. Appayasami Naicker

Mohammad Abdussamad v. Kurban Husain

Raja Rangayya Appa Rao Bahadur v. Bobba Sriramulu

Kedar Mal Marwari v. Dewan Bishen Pershad

Raja Yarlagadda Mallikarjuna Prasada Nayadu v. Raja Yarlagadda Durga Prasada Nayadu

Chaudhri Thakur Das v. Chaudhri Jairaj Singh

Amar Chuder Kundu v. Soshi Bhusan Roy

Thakurain Jaipal Kunwar v. Bhaiya Indar Bahadur Singh

Seth Narsinghdass v. Seth Ramlal, (Privy Council)(the Court of the Judicial Commissioner)

Bholanath Nundi v. Midnapore Zemindary Company, Limited

Seena Pena Reena Seena Mayandi Chettiyar v. Chokkalingam Pillay

Raj Chunder Sen v. Gangadas Seal

Jotindra Mohun Lahiri v. Guru Prosunno Lahiri

Srish Chandra Roy v. Roy Banomali Rai

Thakur Ganesh Bakhsh v. Thakur Harihar Bakhsh

Durga Prosad Sureka v. Bhajan Lall

Rani Srimati v. Khajendra Narayan Singh

Thakurain Balraj Kunwar v. Rae Jagatpal Singh

Kali Das Chuckerbutty v. Ishan Chunder Chuckerbutty, (Privy Council)(High Court of Judicature at Fort William in Bengal)

Bombay Tramway Company, Limited v. Municipal Corporation of The City of Bombay

Fakir Chunder Dutt v. Ram Kumar Chatterji

Puliyampatti Naranier v. Kuppier, (Privy Council)(the High Court of Judicature at Madras)

Turner v. Haji Goolam Mahomed Azam

Musammat Shafiq-Un-Nisa v. Khan Bahadur Raja Shaban Ali Khan

Munnu Lal v. Maulvi Saiyid Muhammad Ismail

Sham Kumari v. Raja Rameswar Singh Bahadur

Maung Shwe Oh v. Maung Tun Gyaw

Debi Pershad Chowdhry v. Rani Radha Chowdhrain

Upendra Krishna Mandal v. Ismail Khan Mahomed

Nilratan Mandal v. Ismail Khan Mahomed

Maharajah Madhava Singh v. The Secretary of State for India in Council

Durga Bakhsh Singh v. Mirza Muhammad Ali Beg

Shivabasava Kom Amingavda v. Sangappa Bin Amingavda

Maharaja Jagadindra Nath Roy Bahadur v. Rani Hemanta Kumari Debi

Khiarajmal v. Daim

Chutterput Singh v. Maharaj Bahadoor

Raja Rampal Singh v. Ram Ghulam Singh

Ma Me Gale V. Ma Sa Yi.

Akbar Khan v. Ramzan Khan, (Privy Council)(Court of the Judicial Commissioner of Oudh)

Maharajah of Jeypore v. Gunapuram Deenabandhu Patnaik

Bombay-Burmah Trading Corporation, Limited v. Dorabji Cursetji Shroff

Rajah of Parlakimidi v. The Secretary of State for India in Council.

Lal Achal Ram v. Raja Kazim Husain Khan

Ezra v. Secretary of State for India in Council.

Rai Banomali Roy Bahadur v. Jagat Chundra Bhowmick

Maulvi Saiyid Muhammad Munawwar Ali v. Razia Bibi

Gopi Narain Khanna v. Babu Bansidhar

Sri Veerabhadra Raju Bahadur Garu v. Chiranjivi Baju Garu

Shaikh Kamar-Ud-Din Ahmad v. Jawahir Lal

Musammat Bulli Kunwar v. Musammat Bhagirathi, (Pri

Nawab Haidar Husain Khan v. Nawab Faghfur Mirza

Colonial Sugar Refining Co. Ltd. v. Irving, (Privy Council)

Thakur Sheo Singh v. Rani Raghubans Kunwar

Bai Gungabai v. Bhugwandas Valji

Thukur Jawahir Singh v. Lachhman Das, (Privy Council)(the Court of the Judicial Commissioner of Oudh)

Takurain Ritraj Koer v. Thakurain Sarfaraz Koer

Mahant Bishambhar Das v. Thakur Drigbijai Singh

Mirza Kurratulain Bahadur v. Nawab Nuzhat-Ud-Dowla Abbas Hossein Khan, alias Peara Saheb

Benode Behari Bose v. Srimati Nistarini Dassi

Moolla Cassim Bin Moolla Ahmed v. Moolla Abdul Rahim

In Re. : Lubeck, An Advocate

Basanta Kumari Debi v. Kamikshya Kumari Debi

Kachi Kaliyana Rengappa Kalakka Thola Udayar v. Kachi Yuva Rengappa Kalakka Thola Udayar

Chaudhri Ahmad Bakhsh v. Seth Raghubar Dayal

Tituram Mukerji v. Cohen

Sri Raja Venkata Narasimha Appa Rao Bahadur Zemindar Garu v. Sri Raja Sobhanadri Appa Rao Bahadur Zemindar

Mussammat Sahoda v. Ganesh Parshad, (Privy Council)

Kunwar Sanwal Singh v. Rani Satrupa Kunwar

Raja Chitpal Singh v. Bhairon Bakhsh Singh, (Privy Council)(the Court of Judicial Commissioner of Oudh)

Municipal Officer, Aden v. Hajee Ismail Hajee Allana

Maharajah Bahadur Sir Jotindra Mohun Tagore v. Srimati Bibi Jarao Kumari

Jawahir Singh v. Someshar Datt

Raja Udai Partab Adiya Dat Singh v. Musammat Muna, (Privy Council)(the Court of the Judicial Commissioner of Oudh)

Hemchand Devchand v. Azam Sakarlal Chhotamlal

Sardar Karam Singh v. Thakurain Bhagwant Kunwar, (Privy Council)(the Court of Judicial Commissioner of Oudh)

Mutsaddi Lal v. Kundan Lal

Venganat Swaroopathil Valia Nambidi Avergal v. Cherakunnath Nambiyathan Nambudris Krishnan Nambudripad

Gangamoyi Debi v. Troiluckhya Nath Chowdhry

Thakur Durga Singh v. Thakur Sheopal Singh, (Privy Council)(the Court of Judicial Commissioner of Oudh)

Ismail Mussajee Mookerdum v. Hafiz Boo

Moulvi Mahoomed Ikramu Huq v. Wilkie

Chaudhri Mehdi Hasan v. Muhammad Hasan

Malik Ahmad Wali Khan v. Musammat Shamsi Jahan Begam

Rani Hemanta Kumari Debi v. The Secretary of State for Indian Council, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Rani Hemanta Kumari Debi v. Maharaja Jagadindra Nath Roy Bahadur, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Musammat Lall v. Murli Dhar

Sheikh Hub Ali v. Wazir-un-Nissa

Manohar Lal v. Jadu Nath Singh

Gangaram Biharilal v. The Firm of Shriram Shaligram, (Privy Council)(the Court of Judicial commissioner, Hyderabad)

Bai Kesserbai v. Hunsraj Morarji

Dhanipal Das v. Raja Maneshar Bakhsh Singh

Vasudeva Modeliar v. Shadagopa Modeliar

Ramanathan Chetti v. Murugappa Chetti

Maniram Seth v. Seth Rupchand

Laliteswar Singh v. Mohunt Ganesh Das

Kannepalli Suryanarayana v. Pucha Venkata Ramana

Chandrasangji Himatsangji v. Mohansangji Hamirsangji

Thakur Tirbhuwan Bahadur Singh v. Raja Rameshar Bakhsh Singh

Nawab Shah Ara Begam v. Nanhi Begam

Goswami Sri Ghanshiam Lalji v. Ram Narain

Ganesh Pershad v. Syed Mahomed Khaliluddin, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Thakur Amjad Ali Khan v. Nawab Ali Khan, (Privy Council)(the Court of Judicial Commissioner of Oudh)

Khan Bahadur Sajan Lalji v. The Hyderabad (Deccan) Company, Limited, (Privy Council)(the Court of the Judicial Commissioner, Hyderabad)

Rameshwar Parshad Singh v. Ram Bahadur Singh, (Privy Council)(the High Court of Judicature for the North western provinces, Allahabad)

Perry v. Clissold, (PC)

Rani Sundar Koer v. Rai Sham Krishen

Rani Chandra Kunwar v. Chaudhari Narpat Singh

Gujrajmati Teorain v. Saiyid Akbar Husain

Shahoo Banoo v. Aga Mahomed Jaffer Bindaneem

In re S.B. Sarbadhicary

Bomanjee Cowasjee v. The Chief Judge and the Judges of the Chief Court of Lower Burma

Jonnalagadda Venkamma v. Jonnalagadda Subrahmaniam

Deputy Commissioner of Kheri v. Khanjan Singh

Bijoy Gopal Mukerji v. Srimati Krishna Mahishi Debi

Anandrao Ganpatrao v. Vasantrao Madhavrao, (Privy Council)(the High Court of Judicature at Bombay)

Lal Bahadur v. Kanhaia Lal

Prayaga Doss Jee Varu v. Tirumala Anandam Pillai Pursisa Sriranga Charylu Varu

Sadagopa Chariar v. A. Rama Rao

Faiyaz Husain Khan v. Munshi Prag Narain

Dhanukdhari Singh v. Mahabir Pershad Singh

Bachoo Hurkisondas v. Mankorebai

Kessowji Issur v. The Great Indian Peninsula Railw

Hari Mohun Misser v. Surendra Narayan Singh

Annada Pershad Panjar v. Prasannamoyi Dasi

Har Shankar Partan Singh v. Lal Raghuraj Singh

Nabakumari Debi v. Behari Lal Sen

Mussamat Chanda Dei v. Madho Saran, (Privy Council)(the High Court of Judicature for the North-Western Provinces, Allahabad)

Rajah Muhammad Mumtaz Ali Khan v. Murad Bakhsh

Shahzadi Begam v. The Secretary of State for Indian in Council

Ibrahim Goolam Ariff v. Saiboo

Moulvie Mahomed Ikramull Huq v. Wilkie, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Chabildas Lalloobhai v. Dayal Mowji

Vasudeva Mudaliar v. K.S. Srinivasa Pillai

Bajrangi Singh v. Manokarnika Bakhsh Singh

Raja Gokuldas v. Seth Ghasiram

Srimati Bibi Phul Kumari v. Ghanshyam Misra

Musummat Walihan v. Jogeshwar Narayan

Ma Wun Di v. Ma Kin

Fatima Bibi v. Sheikh Ahmed Baksh

Guru Prasanna Lahiri v. Jotindra Mohun Lahiri

Musammat Surajmani v. Rabi Nath Ojha

Raja Pramada Nath Roy v. Raja Ramani Kanta Roy

Muhammad Naseem v. Mira Muhammad Abbas Ali Khan, (Privy Council)(the Court of the Judicial Commissioner of Oudh)

Raja Rai Bhagwat Dayal Singh v. Debi Dayal Sahu

Baijnath Ram Gaenka v. Ramdhari Chowdhry

Pestonji Jivanji v. Shapurji Edulji Chinoy

Douglas Menzies v. Umphelby, (Privy Council)

Hansraj v. Sundar Lal and Dwarka Das

T.P. Petherpermal Chetty v. R. Muniandi Servai

Dalip Singh v. Chaudhrain Nawal Kunwar

Radha Prosad Mullick v. Ranimoni Dassi

Bank of Bombay v. Suleman Somji

Debendra Nath Dutt v. The Administrator-General of Bengal

Sankaralinga Nadan v. Raja Rajeswara Dorai

Ibrahim Esmael v. Abdool Carrim Peermamode

Atar Singh v. Thakar Singh

Bank of Bombay v. Suleman Somji

Kalka Parshad v. Mathura Parshad

Mahomed Ali Haidar Khan v. Secretary of State for India in Council

Pandit Gaya Parshad Tewari v. Sardar Bhagat Singh

Amna Bibi v. Uditnarain Misra

Chokhey Singh v. Jote Singh

Sham Shivendar Sahi v. Maharani Janki Koer

Kishori Lal v. Chunni Lal

Ramgopal Sahu v. Barsati Singh

Mahomed Kala Mea v. Harperink

Rama Kanta Das Mahapatra v. Chowdhuri Shamanand Das

Nogendra Nath Mitter v. Kumudini Dasi, (Privy Coun

Ram Chandra Marwari v. Rani Keshobati Kumari

Raja Maneshar Bakhsh Singh v. Shadi Lal

Jagarnath Pershad v. Hanuman Pershad

Rup Narain v. Mussammat Gopal Devi

Maheshar Parshad v. Muhammed Ewaz Ali Khan

Musammat Parbati Kunwar v. Rani Chadarpal Kunwar

Musammat Parbati v. Chaudhri Naunihal Singh

Durgadut Singh v. Maharaja Sir Rameshwar Singh Bahadur

Munshi Karim-Ud-Din v. Kunwar Gobind Krishna Narain

Sham Sunder Lal v. Musammat Kaisar Zamani Begam, (

Ma Ywet v. Ma Me

Munshi Prag Narain v. Thakur Kamakhia Singh

Secretary of State for India in Council v. India General Steam Navigation and Railway Company, Limited.

Shunmugaroya Mudaliar v. Manikka Mudaliar

Kunwar Pertab Singh v. Musammat Izzat-Un-Nissa Begam

Muhammad Kamil v. Musammat Imtiaz Fatima

Abhiram Goswami v. Shyama Charan Nandi

Musammat Rashid-Un-Nisa v. Muhammad Ismail Khan

Thakur Nawab Ali Khan v. Wahid Ali

Maung Tha Hnyin v. Maung Mya Su

Raja Peary Mohan Mukerji v. Norendra Nath Mukerji

Sardar Ganpat Rao Moharkar v. Sardar Anand Rao Baji Sahib Moharkar

Musammat Lal Kunwar v. Chiranji Lal

Secretary of State For India In Council v. Maharajah of Tippera, (Privy Council)

Udai Raj Singh v. Raja Bhagwan Bakhsh Singh

Imdad Ahmad (Defendants) v. Raja Pateshri Partap Narain Singh

Chanda Singh, (Privy Council)(the Chief Court of the Punjab)

Munshi Munnu Lal v. Ghulam Abbas

Lala Rup Chand v. Jambu Parshad

Seth Kanhaya Lal v. National Bank of India, Limited Delhi

Official Assignee, Bombay v. Registrar, Small Cause Court Amritsar

Cassim Ahmed Jewa v. Narainan Chetty

Clara B. Jones v. North Vancouver Land and Improve

Lala Brij Narain v. Kunwar Tejbal Bikram Bahadur

Sri Raja Parthasarathi Appa Row v. Chevendra Venkata Narasayya

Ghazanfar Ali Khan v. Musammat Kaniz Fatima

Thakurain Sheoraj Kunwar v. Thakur Harihar Bakhsh Singh

Thakur Anant Singh v. Thakur Durga Singh

Kumar Hari Narayan Singh Deo Bahadur v. Sriram Chakravarti

Damodar Das v. Adhikari Lakhan Das

Nawab Khwaja Muhammad Khan v. Nawab Husaini Begam

Maharaj Kedar Nath v. Thakur Ratan Singh

Debi Bakhsh Singh v. Chandrabhan Singh

Lala Bhagwat Sahai (since deceased) v. Bepin Behari Mitter

Bohra Thakur Das v. Collector of Aligarh

Roy Jatindra Nath Chowdhri v. Prasanna Kumar Banerji

Musammat Bachi v. Bikhchand Jimal, (Privy Council)(the Court of the Judicial Commissioner of Sind)

Kumar Chandra Kishore Roy v. Prasanna Kumari Dasi

Bur Singh v. Uttam Singh

Muhammad Bakar v. Nawab Mirza Muhammad Bakar Ali Khan

Maharajah Manindra Chandra Nandi v. The Secretary of State for India in Council

Haji Ashfaq Husain v. Lala Gauri Sahai

Kishen Parshad v. Har Narain Singh

Damodar Narayan Chowdhri v. Dalgliesh

Lingam Krishna Bhupati Devu Garu v. Sri Mirza Sri Pusapati Vijayarama Gajapatiraj Maharaja Manya Sultan Bahadur of Vizianagaram, (Privy Council)(the High Court of Judicature at Madras)

Bhagabati Barmanya v. Kali Charan Singh (Plaintiff)

Hanif-Un-Nisa v. Faiz-Un-Nisa

Thakur Umrao Singh v. Thakur Lachhman Singh

Sri Sri Ishwar Shyam Chand Jiu v. Ram Kanai Ghose

Sheikh Mahomed Jan v. Munshi Ganga Bishun Singh

Srimati Nityamoni Dasi v. Madhu Sudan Sen

Bishun Chand Bachhaot v. Bijoy Singh Dudhuria, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Lala Khunni Lal v. Kunwar Gobind Krishna Narain

Purna Sashi Bhattacharji v. Kalidhan Rai Chowdhuri

Srinivasa Moorthy v. Venkatavarada Iyengar

Maung Pe v. Ma Lon Ma Gale

Mouji Lal v. Musammat Chandrabati Kumari

Ko Tha Hnyin v. Ma Hnin I

G.W. Davis v. Maung. Shwe Go

Madho Prasad v. Mahant Ramrattan Gir, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Kaikhusru Aderji Ghaswala v. Secretary of State for India in Council

Bombay Burmah Trading Corporation, Limited v. Aga Mahomed Khaleel Shirazee

Maung Kyin v. Ma Shwe La

Maharajah Rameshwar Singh Bahadur v. Secretary of State for India in Council

Mirza Sadik Husain v. Musammat Kaniz Zohra Begam

Thakur Rang Lal Singh v. Maharajah Sir Ravaneshwar Pershad Singh Bahadur

Jamna Das v. Pandit Ram Autar Pande

Mir Sarwarjan v. Fakhruddin Mahomed Chowdhuri

Durga Prasad Lahiri Chowdhuri v. Srimati Sashibala Debi, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Thakurain Lekhraj Kunwar v. Thakur Harpal Singh

Muhammad Umar Khan v. Muhammad Niaz-Ud-Din Khan

Bir Bikram Deo v. The Secretary of State for India in Council

Mata Din v. Sheikh Ahmad Ali

Syed Mahomed Ibrahim Hossein Khan v. Ambika Persad Singh

Kunwar Ragho Prasad v. Lala Mewa Lal

Jeolal Mahton v. Loke Narayan Mahton, (Privy Council)(the High Court of Judicature at Fort William, in Bengal)

Mi Me v. Mi Shwe Ma

Nawab Muhammad Ahsan Ullah Khan v. Nawab Ibrahim Ali Khan

Debi Mangal Prasad Singh v. Mahadeo Prasad Singh

Raja Sri Sri Durga Prasad Singh v. Braja Nath Bose

Vasudeva Mudaliar v. Sadagopa Mudaliar

Raja Balwant Singh v. Reverend Rockwell Clancy and Rao Maharaj Singh

Jadu Lal Sahu v. Maharani Janki Koer

Rani Dharam Kunwar v. Balwant Singh

Brij Lal v. Suraj Bikram Singh

Vissanji, Sons & Co. v. Shapurji Burjorji Bharoocha

Champat Singh v. Jangu Singh, (Privy Council)(the Court of the Judicial Commissioner of Oudh)

Ganga Bahu Debi v. Apurba Krishna Roy, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Mirza Sajjad Husain v. Nawab Wazir Ali Khan

Haji Buksh Elahi v. Durlav Chandra Kar

Chaudhri Mohammad Mehdi Hasan Khan v. Sri Mandir Das

Loftus Otway Clarke v. Brojendra Kishore Roy Chowdhury

In Re: G. Krishnasami Aiyar

Moosa Goolam Ariff v. Ebrahim Goolam Ariff

Lala Fateh Chand v. Rani Kishen Kunwar

Rangoon Botatoung Company, Limited v. The Collector, Rangoon

Banarsi Das v. Bansi Lal, (Privy Council)(the Chie

Shrimant Raje Bahadur Raghojirao Saheb v. Shrimant Raje Lakshmanrao Saheb

Musammat Bhawani Kumar v. Mathura Prasad Singh

Shamu Patter v. Abdul Kadir Ravuthan

Tripurari Pal v. Jagat Tarini Dasi

Bank of Bombay v. Nandlal Thackerseydass

Babui Bacha Kumar v. Babui Surajkala Kumar, (Privy Council)(the High Court of Judicature at Fort William in Bengal)

Mulraj Khatau v. Vishwanath Prabhuram Vaidya

Ahmedbhoy Habibbhoy v. Bombay Fire and Marine Insurance Company, Limited

Court of wards for the property of Makhdum Hassan Bakhsh v. Ilahi Bakhsh

Azima Bibi v. Munshi Shamalanand, (Privy Council)(The High Court of Judicature at Fort William in Bengal)

Kunwar Raghubir Singh v. Musammat Moti Kunwar, (Privy Council)(the High Court of Judicature for the North-Western Provinces, Allahabad)

Saiyid Abdullah Khan v. Saiyid Basharat Husain

Dharani Kanta Lahiri Chowdhari v. Gabar Ali Khan,

Pandit Suraj Narain v. Pandit Ikbal Narain

Secretary of State for India in Council v. Moment

Baijnath Ram Goenka v. Nand Kumar Singh

Harry Rickards v. John Inglis Lothian, (PC)

Kidar Nath v. Mathu Mai, (Privy Council)(the Chief Court of the Punjab)

Seth Kanhaya Lal v. The National Bank of India Limited

Majmudar Hiralal Ichhalal v. Desai Narsilal Chaturbhujdas

Richard Ross Skinner v. Kunwar Naunihal Singh

Tekait Krishna Prasad Singh v. Moti Chand

Lala Soni Ram v. Kanhaiya Lal. (P.C.)(D.B)

Basant Singh v. Mahabir Pershad

Mohan Lalji v. Gordhan Lalji Maharaj

Joopoody Sarayya v. Pulavarti Lakshmanasivamy, (Privy Council)(the High Court of Judicature at Madras)

Gulabsingh v. Raja Seth Gokuldas

Ganesha Row v. Tuljaram Row

Raja Debi Bakhsh Singh v. Habib Shah

Chiman Lal v. Hari Chand

Brijraj Singh v. Sheodan Singh

Janki Pershad Singh v. Dwarka Pershad Singh

Ramkishore Kedarnath v. Jainarayan Ramrachhpal

Partab Singh v. Bhabuti Singh

Net Ram Singh v. Musammat Tursa Kunwar, (Privy Council)(the High Court of Judicature for the North-Western Provinces, Allahabad)

Vaithinatha Pillai v. The King-Emperor

Durga Prasad Singh v. Rajendra Narayan Bagchi

Rameshwar Kumar v. The Collector of Gaya

George Staunton Clifford v. The King-Emperor

Thakur Barmha v. Jiban Ram Marwari

Kali Bakhsh Singh v. Ram Gopal Singh

Barhamdeo Prasad v. Tara Chand

Jagrani Koer v. Kuar Durga Prasad

Parbati Dasi v. Raja Baikuntha Nath De, (Privy Council)

T.S. Natcheappa Chetty v. The Irrawaddy Flotilla Company, Ltd., (Privy Council)(the Chief Court of Lower Burma)

Thakur Sheo Narain Singh v. Thakur Bishunath Singh, (Privy Council)(the Court of Judicial Commissioner of Oudh)

Arun Chandra Singh v. Kamini Kumar Bardhan

Bhaiya Sher Bahadur v. Baiya Ganga Bakhsh Singh

Venkata Narasimha Appa Row v. Parthasarathy Appa Row

Kali Charan v. Abdul Rahman and others (PC)

Payana Reena Saminathan v. Pana Lana Palaniappa

David Maclaren and another v. The Attorney-General for the Province of Quebec (PC)

The State of South Australia v. The State of Victoria (PC)

Bijoy Gopal Mukerji and other; v. Girindra Nath Mukerji and others (PC)

Cedars Rapids Manufacturing and Power Company v. Locoste and others (PC)

Mt. Bakhtawar Begam, Defendant- v. Husaini Khanum and another (PC)

Lala Brij Lal, Defendant- v. Mt. Inda Kanwar and others (PC)

Sin. Manokarani Debi v. Haripada Mitter (PC)

Ma Nhin Bwir v. U Shwe Gone (PC)

Arthur Henry Forbes v. Maharaj Bahadur Singh and others (PC)

Chidambaram Chettiar v. Srinivasa Sastrial and others (PC)

Ibrahim v. King-Emperor (PC)

Batuk Nath, Decree-holder- v. Mt. Munni Dei and ot

Chunilal Parvatishankar, Plaintiff- v. Bai Samarath (PC)

Lala Mahabit Prasad and others v. Mt. Taj Begum and others (PC)

Equitable Life Assurance Society of the United States v. Reed (PC)

Harendra Lal Roy Chowdhuri v. Sm. Haridasi Debi and others (PC)

Mt. Amir Begam, Defdt.- v. Syed Badr-ud-din Husain and others (PC)

Sm. Ranimoni Dasi and another v. Radha Prasad Mullick and others (PC)

Arthur Allen and others v. John C. Hyatt and others (PC)

John King and Company, Limited v. The Chairman of the Municipal Commissioners of Howrah and others (PC)

Chandri Abdul Majid, Judgment-debtor- v. Jawahir L

Channing Arnold v. King-Emperor (PC)

Nalini Kanta Lahiri and another; v. Sarnamoyi Debya and others (PC)

Australian Widows' Fund Life Assurance Society, Limited v. National Mutual Life Association of Australasia Limited (PC)

Mt. Hiran Bibi and others v. Mt. Sohan Bibi (PC)

Perfect Pottery Co., Ltd. v. Ida L. Rose (PC)

Ram Sewak v. Jagannath (PC)

Nga Lu Gale v. Nga Po Than (PC)

Wassaw Exploring Syndicate Limited v. African Rubber Company, Limited (PC)

Bijraj Nopani and another v. Sm. Pura Sundary Dasee (PC)

P.C.E. Paul and another v. W. Robson and others (PC)

Peter Charles Ernest Paul v. William Robson (P.C.)

Sheo Shankar Ram v. Mt. Jaddo Kunwar (PC)

Rai Dwarka Nath Sarkar and another; v. Haji Mohamed Akbar and others (PC)

Shoharat Singh and others, Defendants v. Mt. Jafri Bibi (PC)

Ragunath Das and others v. Sundar Das Khetri and another (PC)

Maha Prasad Singh v. Ramani Mohan Singh (PC)

Mrs. Annie Besant, Defendant- v. G. Navayaniah and another (PC)

Jalandhar Thakur v. Jharula Das (PC)

United Buildings Corporation, Limited v. Corporation of the City, of Vancouver (PC)

British Columbia Electric Railway Company Limited v. Violet Gentile (PC)

Ravi Veeraraghavulu and others, Defendants- v. B. Venkata Narasimha Naidu (PC)

British Columbia Electric Railway Company Limited v. Vancouver, Victoria and Eastern Railway and Navigation Company and Corporation of the City of Vancouver (PC)

Ramchandra and others; v. Vinayak and another (PC)

Davies v. James Bay Railway Company (PC)

Carrie and another v. Mac Dermott (PC)

Raja Srinath Roy and others v. Dinabandhu Sen and others (PC)

(Maharaja) Surja Kanta Acharjya v. Sarat Chandra Roy Chowdhuri (PC)

Elias Smith and others v. Seth S. Smith and Dale M. King (PC)

Atta Kwamin v. Kobina Kufuor (PC)

Ekradeshwar Singh v. Musammat Janeshwari Bahusin (PC)

Levine v. Serling (PC)

Commissioner of Taxes v. The Melbourne Trust, Limited (PC)

West India Electric Company, Limited v. Mayor and Council of Kingston (PC)

Syme v. Commissioner of Taxes (PC)

Edward Augustus Glen Campbell v. The West India Electric Company, Limited (PC)

The West India Electric Company, Limited v. The Attorney-General for Jamaica (PC)

The Pastoral Finance Association, Limited v. The Minister (PC)

Charles J. Wills and others v. The Central Railway Company of Canada (PC)

Edward Feltham Coates and others v. The Sovereign Bank of Canada (PC)

City of Halifax v. Nova Scotia Car Works, Limited (PC)

The Windsor, Essex, and Lake Shore Rapid Railway Company v. A.J. Nelles and another (PC)

Secretary of State for India, Defendant v. Kirtibas Bhupati Harichandan Mahaatra, Plaintiff (PC)

Attorney-General for the Province of Alberta; v. Attorney-General for the Dominion of Canada (PC)

Seth Ram Lal and another, Defendants- v. Narsingdas and others (PC)

Jhandu, Plaintiff- v. Tariff and others (PC)

Dhiraj Chandra Bose and another, Defendants v. Sm. Hari Dasi Debi and another, Plaintiffs (PC)

John Deere Plow Company Limited v. Theodore F. Wharton (PC)

Munna Lal Parruck and others v. Sarat Chundey Mukerji and another (PC)

Adam Uffelmann v. The Stecher Lithographic Company and others (PC)

Mildred Howard v. William Miller and another (PC)

Karmali Abdulla Allarakia, Plaintiff- v. Karimji Jiwanji and others (PC)

Hamabai Framjee Petit, Defendant v. Secretary of State for India, Plaintiff (PC)

Mahomed Musa and others, Plaintiffs v. Aghore Kumar Ganguli and others, Defendants (PC)

Kumar Digambar Singh, Plaintiff- v. Ahmad Sayeed Khan (PC)

Jambu Prasad, Plaintiff- v. Muhammad Nawab Aftab Ali Khan and others (PC)

Jehangir Dadabhoy and another, Defendants v. Kaikhusru Kavasha and others, Plaintiffs (PC)

Hari Kishen Bhagat and others v. Kashi Pershad Singh and others (PC)

Sheo Narain Singh and others, Plaintiffs- v. Bishunath Singh and another (PC)

Charles Edward Victor Seneviratne Corea v. Mahatantrigey Iseris Appuhamy and another (PC)

Eliza F.T. Higgs Vatcher and others v. Henry Paull and others (PC)

Ravaneshwar Prasad Singh and others v. Baijnath Ram Goenka and others (PC)

Shivalingappa Basappa Shintre, Plaintiff v. Revappa and others, Defendants (PC)

Ahmed Musaji Saleji and others v. Hashim Ebrahim Saleji and others (PC)

The Toronto Suburban Railway Company v. The Corporation of the City of Toronto (Pc)

Attorney-General for the State of New South Wales (At the Relation of A.A. Cocks and others); v. J.L. Williams (PC)

(Shaikh Haji) Mutasaddi Mian and another, Defendants; v. Mahomed Idris and others, Plaintiffs (PC)

Attorney-General of Southern Nigeria v. John Holt and Company (Liverpool), Limited and other (PC)

Ram Kanai Singh Deb Darpashaha and another v. Mathewson and others (PC)

Bombay Cotton Manufacturing Co., Defendants- v. R.B. Motilal Shivlal (PC)

Motabhoy Mulla Essabhoy, Defendant- v. Mulji Haridas (PC)

Moti Lal Shival, Defendant v. Bombay Cotton Manufacturing Co., Ltd. Plaintiffs (PC)

Gibbons v. Lenfestey and another. (PC)

Balmukund and others, Accused v. King-Emperor (PC)

Chuah Hooi Gnoh Neoh, Plaintiff v. Khaw Sim Bee, Defendant (PC)

(Mahant) Lahar Puri, Plaintiff v. (Mahant) Puran Nath, Defendant (PC)

V. Venkatanarayana Pillai, Plaintiff- v. Subbammal and another (PC)

Bal Gangadhar Tilak and others, Plaintiffs v. Shrinivas Pandit and others, Defendants (PC)

The Toronto Power Company, Limited v. Kate Paskwan (Pc)

Grand Trunk Railway Co. of Canada, Defendants v. Albert Nelson Robinson, Plaintiff (PC)

Eastern Trust Company v. MaKenzie Mann and Co., Ld. (PC)

Puttu Lal and others, Plaintiffs v. Mt. Parbati Kunwar and another, Defendants (PC)

Vasonji Morarji, Defendant v. Mt. Chanda Bibi, Plaintiff (PC)

Padman and others v. Hanwanta and others (PC)

Padarath Halwai and others, Defendants v. Ram Narain Upadhia and others (PC)

Secretary of State for India, Defendant v. Bai Rajbai, Plaintiff (PC)

Odlum and others; v. City of Vancouver and others (PC)

Rajwant Prasad Pande and others, Plaintiffs- v. Ram Ratan Gir and others (PC)

Bagga and others v. Saleh and others (PC)

Canadian Pacific Railway Company; v. Frechette (PC)

Merwanji Muncherji Cama and another, Plaintiffs- v. Secretary of State for India (PC)

Rutherford, Defendant- v. Acton-Adams (PC)

Thomas Harrison Odonkor v. Konor Emmanuel Mate Kole and others (Pc)

Ward and Others; v. Brown and Others (PC)

Tara Kumari v. Chaturbhuj Narayan Singh and others (PC)

Ganga Sahai, Defendant v. Kesri and others, Plaintiffs (PC)

Mt. Bilas Kunwar, Plaintiff v. Desraj Ranjit Singh and others, Defendants (PC)

British South Africa Co., Plaintiffs v. Lennon, Lim, Defendants (PC)

Arthur John Pate v. W.C. Pate and others (PC)

The Canadian Pacific Railway Company v. Frank McDonald (Pc)

The King; v. Catherine Lena Broad (PC)

Copthall Stores, Lim.; v. Willoughby's Consolidated Co., Lim. (PC)

Buddah Singh and others, Plaintiffs v. Laltu Singh and others, Defendants (PC)

Thakur Umed Singh and another v. R.B. Seth Sobhag Mal Dhadha and another (PC)

Ravaneshwar Prasad Singh v. Chandi Prasad Singh and others (PC)

A.K.A.S. Jamal v. Moola Dawood Sons and Co. (PC)

The Roumanian

Bhupendra Krishna Ghose and another, Plaintiffs- v. Amarendra Nath Dey and another (PC)

Nageshar Prasad Pande v. Raja Pateshri Partab Narain Singh and another (PC)

Subramanian Chettiar, Plaintiff v. Raja Rajeswar Dorai and others, Defendants (PC)

Venkatanarayana Pillay, Plaintiff v. Subbammal and another, Defendants (PC)

Haji Umar Abdul Rahiman, Plaintiff v. Gustadji Muncherji Cooper, Defendant (PC)

Musahar Sahu and another v. Hakim Lal and another (PC)

Seth Jawant Rai, Plaintiff v. Secretary of State for India, Defendant (PC)

Amir Chand, Plaintiff v. Bakshi Harihar Prashad Singh and others, Defendants (PC)

Nagindas Bhagwandas, Plaintiff v. Bachoo Hurkissondas, Defendant (PC)

The Corporation of the Bank of Australasia and others v. The Municipal Council of Sydney (Pc)

Abdurahim Haji Ismail Mithu, Defendant v. Halimabai, Plaintiff (PC)

Jamshed Khodaram Irani, Plaintiff v. Burjorji Dhunjibhai, Defendant (PC)

Parbhu Dayal, Plaintiff v. Makbul Ahmad and others, Defendants (PC)

The Union Insurance Society of Canton, Limited v. George Willes and Company (Pc)

Bank of Bengal, Plaintiffs- v. Ramanathan Chetty and others (PC)

Central Trust and Safe Deposit Co. v. Snider and Carleton (PC)

Steedman, Defendant v. Drinkle and others, Plaintiffs (PC)

Foley Brothers and others v. James A. McItwee and others (Pc)

Srimathi Nrityamoni Dassi and others v. Lakhan Chandra Sen (Pc)

Holditch v. Canadian Northern Ontario Railway Company (Pc)

(Suna Anna) Arunachellam Chetty and others v. S.R.M. Ramaswami Chetty (Pc)

Dulhin Genda Kunwar v. Harnandan Prashad Singh and others (PC)

Cook v. G.S. Deeks and others (PC)

Bonanza Creek Gold Mining Co. v. Regem. (PC)

Attorney-General for the Dominion of Canada v. Attorney-General for the Province of Alberta and others, Respondent v. Attorney-General for the Province of British Columbia (Pc)

Attorney-General for the Province of Ontario v. At

Adwaitya Prasad and others, Defendants- v. Baldeo Dass and another (PC)

(Soona Mayana Kena Roona) Meyappa Chetty v. Soona Navena Supramanian Chetty (PC)

Debi Bakhsh Singh v. Shadi and others (Pc)

Sheoparsan Singh and others, Plaintiffs v. Ramnandan Prasad Narayan Singh and others (Pc)

Ram Parkash Das, Plaintiff- v. Anand Das and others (PC)

Pranjivandas Jagjivandas Mehta, Plaintiff- v. Chan Ma Phee (Pc)

Jamna Bai Saheb Mohitai Avergal, Defendant No. (2), v. Vasanta Rao Anand Rao Dhybar (Pc)

Jatindra Nath Basu and others, Defendants v. Peyer Deye Debi and others (PC)

Sri Kishan Lal, Plaintiff- v. Mt. Kashmiro and others (PC)

In the Matter of Part, Cargo ex Steamship "Zamora." [From the High Court of Justice (England). Probate, Divorce, and Admiralty Division (In Prize)] v. (Pc)

In the Matter of part cargo ex steamship "Panariellos."From the High Court of Justice (England), Probate, Divorce and Admiralty Division (In Prize). v. (Pc)

The Pindos, The Helgoland, The Rostock. v. (Pc)

The Marquis Bacquehem v. (Pc)

In the matter of the Steamship "Concadoro." From His Britannic Majesty's Supreme Court for Egypt (In Prize). v. (Pc)

Riven Steam Navigation Co., Ltd v. Hathor Steamship Co., Ltd. (Pc)

In the Matter of the Steamship "Ophelia" From the High Court of Justice (England), Probate, Divorce, and Admiralty Division v. (Pc)

Maharaj Ram Narayan Singh, Defendant- v. Adhindra Nath Mukherji and others (PC)

Mahomed Ismail Ariff and others v. Ahmed Moolla Da

Sri Rajah Malraju Lakshmi Venkayyamma Rao Bahadur

Manche Kojo Ababio IV v. Quartey and Another (Pc)

The Bolivar Probate, Divorce, and Admiralty Divisi

Mt. Girja Bai v. Sadashiv Dhundiraj and others (Pc

Sir Rodolphe Forget v. Cement Products Company of

The Attorney-General for the State of Queensland (

Mt. Maqbul Fatima and others v. Amir Hasan Khan an

(Maharaja Sri) Ram Chandra Banj Deo, Plaintiff- v.

Chandrika Bakhsh Singh, Plaintiff- v. Indar Bikram

Ramdas Vithaldas Durbar v. S. Amerchand and Co. (P

Ridd Milking Machine Company Limited v. Simplex Mi

Fateh Chand v. Rup Chand (Pc)

Toronto Corporation v. Toronto Railway (PC)

Radha Kunwar, Defendant- v. Reoti Singh (Pc)

Secretary of State for India v. Chellikani Rama Ra

Janaki Ammal, Defendant- v. Narayanaswami Aiyer (P

Sadik Husain Khan, Plaintiff v. Hashim Ali Khan an

Maharajah of Bobbili, Plaintiff- v. Sri Raja Naras

Fowles v. Easternand Australian Steamship Company,

Nobin Chandra Barua and others v. Chandra Madhab B

Bull and others v. Attorney-General of New South W

Banga Chandra Dhur Biswas and another v. Jagat Kis

A.J.S. Joseph and others, Plaintiffs- v. Corporati

Hamilton, Grimsby and Beamsville Railway Company v

Mahomed Syedol Ariffin bin Mahomed Ariff v. Yeoh O

Mst. Atkia Begam, Defendant v. Muhammad Ibrahim Ra

Murtaza Husain Khan v. Muhammad Yasin Ali Khan, (P

Ahmad Raza and others v. Syed Abid Husain and othe

Diwakar Rao v. Chandan Lal Rao and others (Pc)

Thetford Mines Town Corporation v. Amalgamated Asb

Isaac Brickies v. William H. Snell (PC)

Alexander Smith v. Council of Rural Municipality o

British Columbia Electric Railway Company, Limited

Jhanda Singh, Plaintiff v. Wahid-ud-din and others

Commercial Cable Company v. Governor of Newfoundla

Corporation of the City of Toronto v. Consumers' G

Hamira Bibi and others v. Zubaida Bibi and others

Secretary of State for India, Defendant v. Maharaj

Yorkshire Insurance Company, Limited v. Campbell (PC)

Toronto Electric Light Company Limited v. Corporation of the City of Toronto (PC)

Municipal Corporation of the City of Bombay, Plaintiffs- v. Great Indian Peninsula Ry. Co. (Pc)

Trustees of the Roman Catholic Separate Schools for the City of Ottawa v. Mackell and others (PC)

Trustees of the Roman Catholic Separate Schools for Ottawa v. Ottawa Corporation and others (PC)

Shripat Singh Dugar and others v. Maharaja Prodyot Kumar Tagore and others (PC)

Maung Tun Tha, Plaintiff v. Ma Thit and others, Defendant (PC)

D.T. Keymer, Plaintiff- v. P. Visvanatham Reddi (Pc)

(Maharaja) Ramnarain Singh, Defendant- v. Adhindra Nath Mukherji and others (Pc)

Alexander Gillies v. The Gane Milking Machine Company (Limited) (Pc)

Chhatrapat Singh Dugar; v. Kharag Singh Lachmiram and others (Pc)

Maung Shwe Goh v. Maung Inn (PC)

Sulaiman, Defendant No. 2 v. Biyaththumma and others (PC)

Raja Muhammad Abdul Hussan Khan, Plaintiff- v. Prag and others (PC)

(Mutu K.A.) Ramanadan Chettiar v. Vava Levvai Marakayar and others (Pc)

Ralph Sudleir Falkiner (trading as the Falkiner Electric Company) v. Percy Whitton (Pc)

Shrinivasdas Bavri, Plaintiff- v. Meherbai and others (Pc)

Deo Nandan Prashad, Defendant v. Janki Singh and others, Plaintiffs (PC)

Shashi Bhusan Misra and others v. Raja Jyoti Prasad Singh Deo and others (PC)

Deonandan Prashad Singh v. Ramdhari Chowdhri and others (PC)

Moti Chand and others, Plaintiffs v. Ikram-Ullah Khan and others, Defendants (Pc)

Mina Kumari Bibi, Plaintiff v. Bijoy Singh Dudhuria, Defendant (PC)

Beg, Defendant, v. Allah Ditta and others (Pc)

Narottam Das, Plaintiff v. Kedar Nath Samanta and others, Defendants (PC)

Har Chandi Lal and others, Plaintiffs v. Sheoraj Singh and others (Pc)

Tricomdas Cooverji Bhoja, Defendant- v. Sri Gopinath Jiu Thakur (PC)

Moti Lal and others v. Kundan Lal and another (Pc)

T.S. Murugesam Pillai, Plaintiff v. M.D. Gnana Sambandha Pandara Sannadhi and others, Defendants (Pc)

Montreal Street Railway Company v. Normandin (Pc)

Raja Ranjit Singh Bahadur, Defendant v. Sm. Kali Dasi Debi and others (Pc)

Dame Alice Fraser and others v. The City of Fraserville (Pc)

Mary Wood and others v. James Ebenezer Haines (Pc)

The Dominion Iron and Steel Company Limited v. (1) C.W. Burt, (2) George C. Topshee, (3) Mrs. Emily Burns, (4) Joseph Jamael, (5) John Kattar (Pc)

Canadian Pacific Railway Company v. Parent and another (Pc)

Suraj Narain and another v. Ratan Lal and another (Pc)

Basant Kumar Roy and others, Plaintiffs v. Secretary of State for India and others, Defendants (Pc)

Simon de Costa and others v. M. D. L. de Silva and others (Pc)

Haji Mahomed Eusop bin Aboo-Bakar since deceased (now represented by Haji Abdul Rahman and another) v. Mahomed Hassan bin Abdul Latib (Pc)

In the matter of part cargo ex steamship "Belgia". v. (Pc)

Muhammad Abdul Aziz and another, Plaintiffs v. Mir Tasadduq Husain and others, Defendants (Pc)

(Maharaja) Manindra Chandra Nandi v. Raja Durga Prashad Singh (Pc)

Dal Singh v. King-Emperor (Pc)

Sahu Ram Chandra and another, Plaintiffs v. Bhup Singh and others, Defendants (Pc)

Madhu Sudan Chowdhri and others, Plaintiffs v. Mst. Chandrabati Chowdhri and others, Defendants (Pc)

K.P.L.S. Palaniappa Chetty and another v. Sreenath Devasikamony Pandara Sannadhi (Pc)

In the matter of Part Cargo ex Steamship "Stanton." (Appeal of Messrs. Lindvall and Helmer). v. (Pc)

Warnaculasuria Pelesia Tamel and others v. Halambe

Attorney General for New Zealand v. Brown and others (Pc)

Jogi Das and another, Plaintiffs v. Ganga Ram and others (Pc)

Kawal Nain and others, Plaintiffs v. Budh Singh and others, Defendants (Pc)

Jadunath Singh and another, Plaintiffs- v. Thakur Sita Ramji and another (Pc)

Lachhman Prasad and others v. Sarnam Singh and others (Pc)

The Municipal Corporation of the Township of Cornw

Kandukuri Bala Surya Prasada Row and another, Plaintiffs v. Secretary of State for India, Defendant (Pc)

Jones and others v. The Commonwealth Court of Conciliation and Arbitration and others (Pc)

Peirce Leslie and Co., Defendants- v. N. Giriah Chettiar (Pc)

Sinnetamby Chetty v. Elsie De Livera and others (Pc)

Mary Lilian Hira Devi, Plaintiff- v. Kunwar Digbijai Singh (Pc)

T.A. Balakrishna Udayar v. Vasudeva Ayyar (Pc)

Chowdhuri Shyamananda Das Paharaj Bidyadhar Bhuiya Mahapatra v. Rankanta Das Mahapatra and others (Pc)

Govind Das, Plaintiff- v. Bishambhar Das (Pc)

The Australian Alliance Assurance Company v. The Attorney-General for Queensland and others (Pc)

Dividson v. Commissioner of Taxes (Pc)

Ambulavana Pandara Sannadhi v. The Secretary of State for India in Council (Pc)

Khulna Loan Co. Ltd. v. Jnendra Nath Bose and others (Pc)

In the matter of Cargo ex. Steamship "Consul Corfitzon" per Palen, trading as Nettraby Laderfabrik v. His Majesty"s Procurator-General (Pc)

Reginald Ernest De Soysa v. The Attorney General for Ceylon (Pc)

Haradas Acharjya Choudhuri and others, Plaintiffs- v. Secretary of State for India and others (Pc)

The Crew Levick Company v. His Majesty's Procurator-General (Pc)

Maung Thwe, Plaintiff- v. Maung Tun Pe (Pc)

Mt. Gunjeshwar Kunwar v. Durga Prashad Singh and others. (Pc)

Mensa Akuamankra, since deceased (now represented by Ohene Kwasi Boahene) v. Paul and another (Pc)

Sarah Elizabeth Green and others v. Lawrence Dumsday and another (Pc)

Brij Indar Singh, Plaintiff- v. Lala Kanshi Ram and others (Pc)

Thakur Giridhari Singh, Plaintiff- v. Megh Lal Pandey and others (Pc)

Deputy Commissioner of Kheri for Mahewa Estate, Defendant- v. Rani Bijai Raj Koer (Pc)

Maung Kyin and another, Defendants- v. Ma Shwe Law and others (Pc)

Fidelity and Casualty Company of New York v. Mitchell (Pc)

Vancouver Power Company Limited v. Corporation of the District of North Vancouver (Pc)

Abdullah Ashgar Ali Khan, Defendant- v. Ganesh Dass (Pc)

Sri Radha Krishna Chanderji, Defendant- v. Ram Bahadur and others (Pc)

Toronto Railway Company v. The King, Respondent. Attorney-General for England and Attorney-General for Canada (Pc)

Pacific Coast Coal Mines Limited and other v. Arbuthnot and others (Pc)

In the matter of the Steamship " Sudmark " The Hamburg-Amerika Line v. His Majesty"s Procurator in Egypt (Pc)

Canadian Northern Pacific Railway Company v. The Corporation of the City of New Westminster (PC)

In the matter of the Steamship "Hakan" Augf, Aktiebolaget Kepler v. His Majesty"s Procurator (Pc)

(Rai Bhaiya) Dirgaj Deo Bahadur v. Beni Mahto and others (Pc)

Saudagar Singh, Defendant- v. Pardip Narayan Singh and others (Pc)

Sri Sethuramaswamiar and others, Defendant- v. Sri Meruswamiar and others (Pc)

Duport and Jones v. Grieve and Company (Pc)

Maung Po Naing v. Ma on Gaing (Pc)

(Raja) Braja Sundar Deb v. Sm. Swarna Manjari Dei and others (Pc)

Anant Ram and others, Plaintiffs- v. Collector of Etah and others (Pc)

Abdul Hussein Khan, Plaintiff- v. Mst. Bibi Sona Dero and Another (Pc)

In the matter of cargo ex sailing ship "Parchim" N.V. Veendammer Vunstmesthandel v. His Majesty"s Procurator-General (Pc)

Krishnasami Panikondar; Defendant 1- v. Ramasami Chettiar and others (Pc)

Mst. Sakina Bai and others v. Kaniz Fatima Begam (Pc)

Amrit Narayan Singh, Plaintiff- v. Gaya Singh and others (Pc)

In the matter of Part Cargo ex steamship "Baron Stjernbald" Aktieobaget Forende Chokladfabrikerne v. His Majesty"s Procurator General (Pc)

Bhagwandas Parasram, Plaintiff v. Barjorji Ruttonji Bomanji, Defendant (Pc)

Methoram Ramrakhiomal and others, Plaintiffs v. Rewachand Ramrakhiomal and others, Defendants (Pc)

Tarini Charan Sarkar v. Bishun Chand and other (Pc)

Imperial Tobacco Company (Newfoundland) Limited v. Duffy (Pc)

Rehmatunnissa Begum and others v. Price and others (Pc)

In the matter of Part Cargo ex steamship "Lutzow". The American Trading Company v. His Majesty"s Procurator in Egypt (Pc)

In the matter of Part Cargo ex-Steamship "Anglo Mexican", His Majesty's Procurator v. Mayer (Pc)

Ganapathy Mudaliar, Plaintiff- v. Krishnamachariar and others (Pc)

Radhakant Lal and others, Plaintiffs- v. Nazma Begum and others (Pc)

Fung Ping Shan and another v. Tong Shun (Pc)

Irshad Ali and others, Defendants- v. Mt. Kariman and others, Plaintiffs (Pc)

Dwarka Nath Pai Mohan Chaudhuri and another, Plaintiffs- v. Rivers Steam Navigation Co. Ltd. (Pc)

In the matter of the Steamship "Alwina" His Majesty's Procurator-General v. Holland Gulf Stoomvavt Maatschappij (Pc)

Hardit Singh and others, Plaintiffs- v. Gurmukh Singh and others (Pc)

Canada National Fire Insurance Company v. Hutchings and others (Pc)

Rai Ganga Pershad Singh and others, Defendants- v. Ishri Pershad Singh and others (Pc)

Charles Conard Stollmeyer v. The Petroleum Development Company, Limited (Pc)

Stollmeyer and others v. Trinidad Lake Petroleum Company Limited and others (Pc)

Dakas Khan and others, Plaintiffs- v. Ghulam Kasim Khan and others (Pc)

Debendra Nath Das, Defendant- v. Bibudhendra Mansingh Bhramarbar Roy (Pc)

John and others; v. Dodwell and Company, Limited (Pc)

In the matter of the steamship "stigstad."A.F. Kla

Jurawan Lal and another, Plaintiffs- v. Baldeo Singh and another (Pc)

Imambandi and others, Defendants- v. Haji Mutsaddi and others (Pc)

Rajindra Bahadur Singh, Defendant- v. Rani Raghubans Kunwar (Pc)

In the matter of Damaged Cargo Ex-Steamship "Sudmark."Captain F.D. Gilpin Brown, R.N. and another v. The Chartered Bank of India, Australia and China and others (Pc)

Kundan Lal v. Mt. Begam-un-Nisa and another (Pc)

Arthur John Fry Gibbons v. Walter Vincent Lenfestey and another (Pc)

Karachi Port Trust v. J. Mackenzie Davidson and others (Pc)

Abdul Rahim Mahomed Narma and others, Plaintiffs- v. The Municipal Commissioner for the City of Bombay and others (Pc)

Het Ram, Defendant- v. Shadi Ram and others (Pc)

(Lala) Kanhai Lal v. (Lala) Brij Lal and others (Pc)

The Derfflinger (No. 2) v. (Pc)

Yangtsze Insurance Association Limited v. Lukmanjee (Pc)

Jagannath Prasad Singh (Raja of Deo), Defendant- v. Syed Abdullah and others (Pc)

Basudeo Roy and others, Defendants- v. Jugal Kishwar Das and others (Pc)

Raja Joyti Prashad Singh (Raja of Pachete) v. Kumud Nath Chatterji and others (Pc)

De Verteuil v. Knaggs and another (Pc)

Nederlandshe Handel Maatschappji v. Maneckjee Pallonjee (Pc)

Rani Parbati Kunwar, Defendant- v. Deputy Commissioner of Kheri and another, Plaintiff (Pc)

Aziz Khan, Plaintiff- v. Duni Chand and others (Pc)

Mewa Singh and others, Plaintiffs- v. Basant Singh and others (Pc)

Lala Kalyan Das and others, Plaintiffs- v. Sheik Maqbul Ahmad and others (Pc)

Rani Hemanta Kumari Debi and others, Plaintiffs- v. Maharajah Jagadindra Nath Roy Bahadur (Pc)

Minister of Railways and Harbouss of the Union of South Africa v. Simmer and Jack Proprietary Mines Limited (Pc)

Demerara Turf Club, Limited (in Liquidation) v. Wight (Pc)

Madana Mohana Ananga Bheema Deo, Plaintiff- v. Purushotthama Ranga Bheema Deo (Pc)

Lal Sripat Singh, Defendant v. Lal Basant Singh, Plaintiff (Pc)

Sri Raja Rao Venkata Mahipati Gangadara Rama Rao Bahadur v. Raja of Pittapur (Pc)

Narayan Ganesh Ghatate, Plaintiff- v. Baliram and another (Pc)

Percy II. Fradd v. Brown and Company (Limited) (Pc)

Ram Tahal Naik and another v. Bhagwati Prasad (Pc)

Maharaja Ranjit Singh Bahadur v. Maharaj Bahadur Singh (Pc)

Chaudhri Risal Singh and another, Plaintiffs v. Balwant Singh and others, Defendants (Pc)

Rajani Kanta Ghose and another, Plaintiffs v. Secretary of State for India, Defendant (Pc)

Nafar Chandra Pal Chowdhury, Plaintiff- v. Shukur Sheikh (Pc)

Jayawickreme and another v. Amarasuriya (since deceased) (Pc)

Watcham v. Attorney-General on behalf of the Govt. of the East Africa Protectorote (Pc)

Gaurishankar Balmukund v. Chinnumiya and others (Pc)

Wickramasinghe Nawaratne Panditta Wasala Abeykoon Ganwila Herat Mudianselage Tikiri Bandara Ellekewala v. The Attorney General for Ceylon (Pc)

Sh. Sharfuddin Hossain and another, Plaintiffs- v. Samanta Radha Charan Das and another (Pc)

Srimati Bhabatarini Debt Chowdhurani and others v. Dharani Kanta Lahiri Chowdhury and others (Pc)

Suryanarayana and others, Plaintiffs- v. Patanna and others (Pc)

Richard Stuart Pieris and another v. Ernest Mark Shattock and others (Pc)

Raja Jagaveera Rama Venkateswara Ettappa Maharaja,Defendant- v. Arumugam Chetty and others (Pc)

Lala Balla Mal and another, Plaintiffs- v. Ahad Shah and another (Pc)

K. Veerabasararaju Pantulu and others, Plaintiffs- v. K. Balasurya Prasada Rao Pantulu and another (Pc)

Hip Foong Hong v. H. Neotia and Company (Pc)

Permanent Trustee Company of New South Wales and another v. Fels (Pc)

Banwari Lal, Plaintiff- v. Mahesh and others (Pc)

Harihar Banerji and others; v. Ramshashi Roy and others (Pc)

Aloysia Muttunayagam and another v. Margaret Brito (Pc)

Jadho Mahto and another v. Dewan Babu Adya Prashad and others (Pc)

Kaikushru Bezonji Nanabhoy Capadia, Plaintiff- v. Shirinbai Bezonji Capadia and others (Pc)

Egbert and others v. Northern National Crown Bank (Pc)

Paramanda Das Goswami and others, Plaintiffs- v. Kripasindhu Roy and others (Pc)

Durga Prasad Singh v. Tata Iron and Steel Co., Ld. (Pc)

Ratanlal Choonilal Pannalal, Plaintiff- v. Municipal Commissioner for the City of Bombay and others (Pc)

Hakim Maulvi Muhammad Mahbub Ali Khan v. Bharat Indu and others (Pc)

Raja Durga Prashad Singh; Plaintiff- v. Tribeni Singh and others (Pc)

In re Southern Rhodesia. Matter specially referred to the Judicial Committee. v. (Pc)

Sunderbai and another, Plaintiffs. v. Collector of Belgaum and others (Pc)

In the matter of Part Cargo ex-Steamship "Antilla" and other Steamships Peder Melin and Co. v. H. M. Procurator Genera (Pc)

Canada Foundry Company Limited v. Edmonton Portland Cement Company (Pc)

Ch. Gur Narayan and others, Plaintiffs- v. Sheolal Singh and others, Defendants (Pc)

Dominion Trust Company v. New York Life Insurance Co. (Pc)

Madhab Chandra Bera, since deceased (now represented by Khetra Mohan Bera) and another v. Srimati Sarat Kumari Debt and others (Pc)

Musammat Imtiaz-un-nisa v. Mumtaz Hussain, since deceased (Pc)

Idris and others, Plaintiffs- v. Jane Skinner and others (Pc)

Firm Sadasuk Janki Das v. Sir Kishen Pershad and another (Pc)

Appa Rao and others v. Satyanarayana Varaprasada Rao. (Pc)

Zamindar of Sanivarapupet v. Zamindar of South Vallur

Raja Rajeswara Dorai (Rajah of Ramnad), Defendant No. 2 v. Sundara Pandiyasawmi Tevar, Plaintiff 3 (Pc)

A.V. Joseph, Plaintiff- v. R. Shew Bux (Pc)

Minister of Justice for the Dominion of Canada v. City of Levis (Pc)

Maharaja Ram Narayan Singh; v. Ram Saran Lal and others (Pc)

John Usher Jones v. Edward Scott Grogan (Pc)

William Alexander and another v. Gocul Das and another (Pc)

Mt. Jeuna Bahu and others, Plaintiffs- v. Parmeshwar Narayan Mahta and others (Pc)

Rachappa Subrao Jadhav Deta, Defendant- v. Shidappa Venkatrao Jadhav Desai (Pc)

Srimati Rani Knar Mani Singh Mandhata v. H.H. the Hon'ble Nawab Bahadur of Murshidabad (Pc)

(Raja Yerlagadda) Mallikarjuna Prasada Naidu Bahadur Zamindar Garu, Plaintiff- v. R. Somayya and others (Pc)

Juscurn Boid, Plaintiff- v. Pirthichand Lal Choudhury (Pc)

Pratapsing Shivsingh and another, Defendants- v. Sri Agarsinghji Raisinghji (Pc)

His Majesty's Procurator in Egypt v. Deutsche Kohlen Depot Gesellschaft (Pc)

Rangaswami Gounden; Plaintiff- v. Nachiappa Gounden (PC)

The Turul. v. (Pc)

Maharaja of Jeypore, Plaintiff- v. Rukmani Pattamahdevi (Pc)

Baikunta Nath Bera, since deceased (now represented by Beni Lal Bera, and others v. Chandra Mohan Bera, since deceased and others (Pc)

Seth Ghunsham Das and others v. Uma Pershad and others (Pc)

Raghubar Dayal, Plaintiff- v. The Bank of Upper India Ltd. (Pc)

Wijeyesekera v. Festing (Pc)

Gannabhattula Venkamma v. Gannabhattula Venkatarathamma and others (Pc)

Nazir Begam, Plaintiff- v. Rao Raghunath Singh and others (Pc)

Basar Khan and others; Plaintiffs- v. Moulvi Syed Leakat Hossein and others (Pc)

Mt. Afzal un-Nissa v. Abdul Karim and others (Pc)

Raghunath Roy Marwari and others, Plaintiffs v. Raja Durga Prashad Singh and others (Pc)

(Nalluri) Kristnamma and another, Plaintiffs- v. Kamepalli Venkatasubbayya and others (Pc)

Raja Setrucharlu Ramabhadra Raju Bahadur and others, Defendants- v. Maharaja of Jeypore and others, Plaintiffs (Pc)

Mst. Hardei, Plaintiff- v. Bhagwan Singh and others (Pc)

Damusa and another, Plaintiffs- v. Abdul Samad and others (Pc)

Surendra Nath Roy and others, Plaintiffs- v. Dwarka Nath Chakravarty and another (Pc)

Annie Besant v. Advocate General of Madras, (PC)

(Upadrashta) Venkata Sastrulu, Plaintiff- v. Divi Seetharamudu and others (Pc)

South Australian Brewing Company, Limited v. Hill (Pc)

Melbourne Tramway and Omnibus Company, Limited v. The Tramway Board (Pc)

British America Elevator Company Limited v. Bank of British North America (Pc)

Electrical Development Company of Ontario v. Attorney-General for Ontario and Hydro-Electric Power Commission of Ontario (Pc)

Theodore and another v. Duncan and another (Pc)

Lennon v. Gibson and Howes, Limited (Pc)

Mating Ba Dun and another v. The Mulla Rice Mill Co., Ltd. (Pc)

Maharajah of Jeypore and another v. Vikarama Deo Garu (Pc)

S. Paul De Silva and another v. The Korossa (Ceylon) Rubber Company, Limited (Pc)

Ma Hnit and others v. Maung Po Pu (Pc)

Raja Braja Sundar Deb, Defendant- v. Bhola Nath and another (Pc)

Madho Rao, Plaintiff- v. Gulam Mohiuddin (Pc)

Texas Co. Ltd., Plaintiff- v. Bombay Banking Co. and another (Pc)

Sunitibala Debi v. Dhara Sundari Debi and another (Pc)

Midnapur Zemindary Company Ltd., Plaintiffs- v. Uma Charan Mandal and others (Pc)

Port Canning and Land Improvement Company Limited v. Sm. Katyani Deli (Pc)

N. Varada Pillai and another, Plaintiffs- v. Jeevarathnammal (Pc)

Muhammad Wali Khan, Plaintiff- v. Muhammad Mohi-ud-Din Khan and others (Pc)

Ch. Satgur Prasad, Defendant- v. Raj Kishore Lal and others (Pc)

A. R. R. M.V. Arunachallam Chetty and others, Defendants- v. Venkatachalapathi Guruswamigal (Pc)

Mt. Bhagwant Koer and others, Defendants- v. Dhanukdhari Prasad Singh and another (Pc)

Hemanta Kumari Debi v. Midnapur Zamindari Co. (Pc)

Balthazay and Son v. Firm E. M. Abowath (Pc)

Balthazar and Son v. E. M. Abowath (A Firm) (Pc)

In re The Initiative and Referendum Act. v. (Pc)

Mary Board v. William Board Respondent, The Attorney-General for the Province of Alberta (Pc)

Edgar Stanley Walker v. Catherine Walker, Respondent and The Attorney-General, for Manitoba - Intervener (Pc)

Lachmandas Khandelwal and another, Plaintiffs- v. Raghumull (Pc)

Secretary of State for India v. Maharajah of Bobbili (Pc)

Bugga and others v. Emperor (Pc)

Gopal Chundra Choudhari and others, Defendants- v. Rajani Kanta Ghosh and others (Pc)

Grant Smith and Company and McDonnell Limited v. Settle Construction and Dry Dock Company (Pc)

Amritrao and others, Defendants- v. Mukundrao and others (Pc)

Raj Raghubar Singh and another, Defendants- v. Jai Indra Bahadur Singh (Pc)

Manna Lal, Plaintiff- v. Karu Singh and another (Pc)

Rao Kishore Singh, Plaintiff- v. Mst. Gahenabai and another (Pc)

In the matter of the Steamship Hamborn v. (Pc)

In the matter of the Steamship "Leonora" and Cargo. v. (Pc)

Attorney-General for the Dominion of Canada and others v. Ritchite Contracting and Supply Company Limited and others (Pc)

The Esquimalt and Nanaimo Railway Company v. H.W. Treat (Pc)

Joseph Edward Auger and others v. Dame Covinne H. Beaudry and others (Pc)

Workmen's Compensation Board v. Canadian Pacific Railway Company (Pc)

Corporation of the Township of Richmond v. Arthur Wellsley and others (Pc)

Canadian Pacific Railway Company v. Denton Dale Pyne (Pc)

John Mackay and Company v. Corporation of the City of Toronto (Pc)

Quesnel Forks Gold Mining Company Limited v. Ward and others (Pc)

Craig v. Lamoureux (Pc)

Hakim Shiam Sundarlal and others, Plaintiffs- v. The Secretary of State for India (Pc)

Esquimalt and Nanaimo Railway Company v. Charles Wilson and another, Respondents. and Esquimalt and Nanaimo Railway Company, Appellants v. Elizabeth Dunlop (Pc)

Trustees of the Roman Catholic Separate Schools for the City of Ottawa v. The Quebec Bank and others (Pc)

Bankim Bihari Maiti; v. Shrimati Matangini Dasi (Pc)

Mahunt Damodur Ramanuj Das v. Chemai Tihari (Pc)

Ma Hnit and others, Plaintiffs- v. Hashim Ebrahim Meter and another (Pc)

Mohunt Bhagwan Ramanuj, Plaintiff v. Ramkrishna Bose and another (PC)

Ganpat v. Lalamiya (Pc)

Rajammal v. Srirangathammal and others (Pc)

Donald Campbell and Company v. Jeshraj Girdhari Lal (Pc)

Bindeshri Prasad and another, Plaintiffs- v. Mst. Baisakha Bibi and others (Pc)

Damistelti Ramchendraudu and others v. Damisetti Janakiramanna and others (Pc)

Haridas Ranchordas and another, Defendants- v. Mercantile Bank of India Ltd. (Pc)

Chintamanibhatka Venkata Reddi Pantula and another, Plaintiffs- v. Rani Saheba of Wadhwan (Pc)

Poosathurai, Plaintiff- v. Kannappa Chettiar and others (Pc)

Sakinabai, Plaintiff- v. Shirinibai and others (Pc)

Solema Bee Bee v. S. S. A. O. Chetty Firm (Pc)

Scottish Australian Mining Co. v. New Redhead Co. (Pc)

Robert Skinner alias Sirdar Mirza v. R.H. Skinner (PC)(From Allahabad)

Radha Kishun, Plaintiff- v. Khurshed Hossein and others (Pc)

Matru Mal and others, Defendants- v. Mt. Durga Kunwar (Pc)

Kulsambi and others v. Khensabai and others (Pc)

Addar Khan and others v. John Mullins (Pc)

Muhammed Rustam Ali Khan and another, Plaintiffs- v. Municipal Committee of Karnal City (Pc)

Canadian Pacific Railway v. S.S. Storstad (Pc)

The Commander, Officers and Crew of His Majesty's Submarine "E-14" v. His Majesty's Procurator General (Pc)

Krishna Ayyangar v. Nallaperumal Pillai and others (Pc)

Montreal Tramways Company v. Savignac (Pc)

Emerson Brantingham Implement Company v. Schofield (Pc)

M.R. Seturatnam Aiyar and others, Plaintiffs- v. Venkatachela Goundan and others (Pc)

The East India Railway Company v. Major Andrew Torton Kirkwood (PC)

Trustees for the Improvement of Calcutta v. Chandra Kant Ghosh (Pc)

S.N. Sen and another, Plaintiffs- v. Bank of Bengal (Pc)

Toronto Railway Company v. Corporation of the City of Toronto (Pc)

Isabella Taylor v. Davies and Others (Pc)

Nageshar Baksh Singh, Defendant- v. Mt. Ganesha (PC)

Marshall's Township Syndicate Limited v. Johannesburg Consolidated Investment Company Limited (Pc)

Girdhar Dass v. Sri Krishna Datt Dube and others (Pc)

Amatul Fatema Bibi and others, Plaintiffs ( v. Abdul Alim Saheb and another (Pc)

Toronto Railway Co. (2) v. Corporation of the city of Toranto (Pc)

Toronto Railway v. Toronto Corporation. (No. 3) (Pc)

Union Steamships Company of New Zealand Limited v.

(Rajkumar Babu) Bishun Prakash Narayan Singh v. Maharani Janki Koer and others (Pc)

Firm Ramchand Manjimal and others v. Firm Goverdhandas Vishandas Ratanchand and others (Pc)

Commissioners of Taxation v. English, Scottish and Australian Bank Limited (Pc)

Debendra Nath Ghosh and others v. New Thethurya Coal Company Limited (PC)

Quebec Railway, Light, Heat and Power Company Limited v. Vandry and Others (Pc)

Lal Jagdish Bahadur Singh, v. Mahabir Prasad Singh and others (Pc)

Le Hong Mi v. Attorney (Pc)

Bugga and others v. King-Emperor (Pc)

Ramathai Vadivelu Mudaliar, Defendant- v. Peria Manicka Mudaliar and others (Pc)

George A. Moore and Company (Incorporated) v. Henry Marks and Company Limited (Pc)

The Montreal Tramways Company v. Peter Mac Allister (Pc)

A.R.A.R.S.M. Somasundaram Chetty v. R.M.A.R.A.R.RM. Arunasalam Chetty and another (Pc)

The Kin Tye Loong v. Selh and others (Pc)

B.L. Rai and others v. Bhaiyalal and another (Pc)

Asita Mohan Ghosh Moulik v. Nirode Mohan Boy Ghosh Moulik and others (PC)

McCawley v. The King, Respondent, Attorney-General for England (Pc)

Lala Ganpat Lal, Defendant- v. Bindbasini Prashad Narayan Singh and others (Pc)

A. Kristnayya and others, Defendants v. A. Lakshmipathi and others (Pc)

Sunderlal, Defendant- v. Ramjilal (Pc)

Official Trustee of Madras v. A. Sundaramurthi Mudaliar and another (Pc)

R.M.M.C.T. Vyravan Chetti and another, Defendants- v. V.K.N.S.P. Subramanian Chetti and another (Pc)

Gnanendra Nath Das and another v. Surendra Nath Das and others (Pc)

(Sri Sri Sri) Ramchandra Deo Garu v. Chaitana Sahu and others (PC)

Ambalavana Pandara Sannidhi Avergal v. Sri Meenakshi Sundareswaral Devastanatn of Madura and others (Pc)

E.F. Newing v. His Majesty's procurator General (Pc)

Toolsidas Tejpal v. M.P. Venkatachalapathy Aiyar and another (Pc)

In the matter of the cargo ex-Steamship "Oscar II" His Majesty's Procurator-General v. Olivarius and Christensen and the Thames and Mersey Marine Insurance Company, Limited (Pc)

In the matter of Part cargo ex-steamship "Noordan". v. (Pc)

Sitabai and another v. Bapu Anna Patil and another (Pc)

Bharat Indu and others v. Hakim Mohammad Hamid Ali Khan and others (Pc)

Trinidad Shipping and Trading Company Limited v. G.R. Alston and Company (Pc)

In the matter of Part Cargo ex-Steamship "Urna" The J. K. Armsby Company v. His Majesty's Procurator-General (Pc)

Rajapakse, v. Fernando (Pc)

Nataraja Tambiran v. Kailasam Pillai (Pc)

Tirugnana pal v. Ponnammai Nadathi and others (PC)

Mirza Yadalli Beg v. Tukaram and another (Pc)

Rani Indar Kuar v. Thakur Baldeo Bakhsh Singh (Pc)

Mst. Kamla Lachhmi v. Mahant Basdeo Prasad and another (Pc)

Nawab Bahadur Muhammas Rustam Ali Khan and another v. Nawab Maulvi Mnslitaq Husain and others (Pc)

Chowdhury Siurweshwar Misser and another v. Mst. Maheshrani Misrain and others (Pc)

Balwant Rao and others v. Baji Rao and others (Pc)

Tilakdhari Lal and another v. Khedan Lal and others (Pc)

Charan Das and others v. Amir Khan and others (Pc)

(Srimati) Giribala Dasi v. Kalidas Bhanja and others (Pc)

Whittaker, v. The Durban Corporation. (Pc)

Sheokuarbai v. Jeoraj (Pc)

City of Quebec v. Bastien (Pc)

Weet India Electric Company Limited v. Roberts (Pc)

W. Krishnamachariar and another v. A. Sankara Sah (Pc)

Mati Lal Das v. Eastern Mortgage and Agency Co., L

Paguet and another v. Corporation of Pilots for and below the Harbour of Quebec Respondents Attorney General for Canada, (Pc)

In the matter of the Steamship "Dusseldorf:" v. (Pc)

The King v. Paulson and others (Pc)

F.J.R. Kerwick v. K. M. Kerwick (Pc)

Hussonally Sullemanji v. Tribhowandas Mangaldas Nathubhai and others (Pc)

Lampson v. City of Quebec (Pc)

Curtis's and Harvey (Canada), Limited, in Liquidation v. North British and Mercantile Insurance Company, Limited (Pc)

Les President et Syndics de la commune de Lapraire

Scrutton, Sons and Company v. The Attorney General for Trinidad (Pc)

The National Bank of Australasia Limited v. Paul Hamilton Joseph, Since deceased and others (Pc)

Raja Anand Rao v. Ramdas Daduram and others (Pc)

Maharaj Bahadur Singh and another v. A.H. Forbes (Pc)

Rameshwar Singh, Decree-holder- v. Homeswar Singh,

Gerrard v. Crowe and another (Pc)

Daw Bwa and others v. U. Ba. Thaw and others (PC)

The Attorney General for the Province of Quebec and others v. The Attorney General for the Dominion of Canada and another (Pc)

Indian Immigration Trust Board of Natal v. Govindasamy (Pc)

Attorney-General for Canada v. Attorney General for the Province of Quebec (PC)

Radhakrishna Aiyar and another v. Swaminatha Aiyar (Pc)

(Malraju) Lakshmi Venkayamma Row, Plaintiff- v. Venkatadri Appa Rao and others (Pc)

Midnapur Zamindari Co., Ltd v. Naresh Narayan Roy (PC)

Kali Nath Roy v. King-Emperor (Pc)

Pokhar Singh and others v. Jagu Singh and others (Pc)

(Sayyapureddi) Chinayya Dhora and others v. Emperor (Pc)

The Pacific Coast Coal Mines Limited, and others v. John Arbuthnot and others (Pc)

Maharaj Bahadur Singh v. Balchand and others (PC)

Maharaj Bahadur Singh v. Balchand Chowdhury and others (Pc)

Nakimo Dewani and others, Plaintiffs- v. Mt. Pemba Dichen and others (Pc)

Raja of Ramnad, Decree-holder- v. Velusami Tevar a

Khetramoni Dasi and another v. Jiban Krishna Kundu and others (Pc)

Secretary of State for India, Defendant- v. Srinivasa Chariar and others (Pc)

Wazir Sundar Singh v. Musammat Farida Khanam and another (Pc)

The Ship "Marlborough Hill" v. Alex, Cowan and Sons, Limited and others (Pc)

In the matter of Part Cargo ex-Steamship "Hilding" v. (Pc)

Bai Shirinbai, Defendant- v. Ratanbai and others (Pc)

Adit Narayan Singh, Defendant- v. Mahabir Prasad Tiwari (PC)

Jacobson v. Jamaica Times (Pc)

Hemelryck v. William Lyall Shipbuilding Company, Limited (Pc)

Amar Nath and another, Defendants- v. Hukam Chand Nathu Mal and others (Pc)

Mt. Fakrunisa and others v. Moulvi Izarus Sadik and others (Pc)

Sitla Baksh Singh, Plaintiff- v. Sital Singh and others (Pc)

Ma. Shwe Mya v. Maung Mo Hnaung (PC)

Mt. Sabitri Thakurain, Petitioner- v. Savi and another (Pc)

Gulab Singh and others, Defendants- v. Ballabhdas (Pc)

Baijnath Prasad Singh and others, Defendants- v. Tej Bali Singh (Pc)

G.H. Hook v. Administrator General of Bengal and others (Pc)

Malayandi Appaya Sami Naieker v. Midnapore Zamindary Co., Ld. (PC)

Bhaidas Shivdas, Plaintiff- v. Bai Gulab and another (Pc)

Societe Maritime Francise v. Shanghai Dock and Engineering Co. Limited (Pc)

Muhammad Habidullah v. Bird and Company (PC)

Great West Saddlery Company Limited v. King, Respondent. Attorney-General for Canada, Intervener and Consolidated Appeals. (Pc)

Ramabhadra Naidu, Defendant v. Kadiriyasami Naicker, Plaintiff (PC)

Meka Venkatadri Appa, Rao Bahadur Zamindav Garu an

Mathura Prashad and others, Plaintiffs- v. Chandra Narayan Chowdhury and others (Pc)

Ghulam Abbas Khan and another, Plaintiffs- v. Mt. Amatul Fatima and others (Pc)

Har Narayan and another, Plaintiffs- v. Surja Kunwari and another (Pc)

Thompson v. Malan (Pc)

Lakshmidar Mahanti v. Ratnakar Mahapatra and others (Pc)

Syed Habibur Rahman Chowdhury and another, Plaintiffs- v. Syed Altaf Ali Chowdhuri and others (PC)

Muruga Goundan v. King Emperor (PC)

Rai Bahadur Seth Nemichand, since deceased (now represented by Seth Teekam Chand) v. Seth Radha Kishen (since deceased) and others (PC)

Mahammad Abul Hasan Khan, Plaintiff v. Lachmi Narain and others (PC)

Malayandi Appayasami Naieker v. Midnapore Zamindar

Gobinda Chandra Pal (alunatic) and others, Convicts- v. Kailash Chandra Pal and others (PC)

Musammat Sukhi v. Ghulam Safdar Khan and others (PC)

Raja Peary Mohan Mukerji and another v. Monohar Mukerji and others (PC)

Raja Sir Mohammad Ali Mohammad Khan Bahadur v. Qazi Ramzan Ali and others (Pc)

Rana Sheonath Singh, Defdt.- v. Badan Singh and others (PC)

Musti Venkata Jagannada Sarma v. Musti Veerabhadrayya (PC)

WaKeford v. Lincoln Bishop. (Pc)

Condogianis v. Guardian Assurance Company Ltd. (Pc)

Mi Asha and another v. Jogendra Lal Chowdhury (Pc)

A. Perrazu and others v. A. Subbarayadu and others (PC)

Chandra Kanta Das v. Parasullah Mullick (PC)

Sitaram Bhaurao Deshmukh and others v. Jiaul Hasan Khan Sirajul Hasan Khan (PC)

Narindra Bahadur Singh, Judgment-debtor v. Oudh Co

Abdul Azeez v. Niadar Mal and others (Pc)

Jagannatha Bheema Deo, Plaintiff v. Kunja Behari Deo (PC)

Thiruvenkataswami lyengar and another v. Pavadai Pillay and others (PC)

Westralian Powell Wood Process v. Regem. (Pc)

Amba v. Shrinivasa Kamathi (PC)

Yadao v. Namdeo (PC)

Bandhu Ram and others v. Chintaman Singh and others (PC)

Palaniappa Chettiar v. Alagan Chetti and others (PC)

Bipradas Pal Chowdhury (since deceased now represented by Manmatha Pal Chawdhury) and others v. Kamini Kumar Lahiri and others (PC)

Gordhandas Kessowji, v. Champsey Dossa and others (Pc)

Kamawati, Plaintiff v. Digbijai Singh, Defendant (PC)

Fernando v. Gunatillaka (Pc)

Dulhin Lacchambati Kumari and others v. Bodh Nath Tiwari and others (PC)

Maharaja Kesho Prasad Singh, Defendant- v. Siv Saran Lal (PC)

Vidya Varuthi Thirtha Swamigal, Deft. v. Baluswami Ayyar and others, Plaintiffs (PC)

A. S. Vedachela Mudaliar, Defendant v. Subramania Chettiar and others, Plaintiffs (PC)

Ramkishore and others, Plaintiffs v. Jainarayan and others, Defendant (PC)

Surisetti Butchayya and another v. Parthasarathy Appa Rao and another (PC)

Amodu Tijani v. Secretary for Southern Provinces (Pc)

Corporation of Calcutta v. Chairman of the Cossipore and Chitpore Municipality (PC)

M. Ihtishan Ali and another v. Jamna Prasad and others (PC)

Sachindra Nath Roy and others, Plaintiffs. v. Maharaj Bahadur Singh and others, Defendants (PC)

Secretary of State v. Raja of Venkatagiri (PC)

Kuthali Moothavar, Plaintiff v. Peringati Kunharan Kutty (PC)

Secretary of State for India-in-Council v. Maharaja of Burdwan (PC)

Bain v. Central Vermont Railway Company (Pc)

Canadian Pacific Wine Company Limited v. Tuley and others (Pc)

Australia Commonwealth v. Hazeldell (Pc)

Matamajaw Salmon Club v. Duchaine (Since Deceased) (Pc)

Corporation of the City of Victoria v. Bishop of Vancouver Island (Pc)

Mayait v. Maung Chit Maung (PC)

Stephens and Co. v. Allen. (Pc)

G. M. O'meara and another v. Benet and others (Pc)

Khaw Sim Tek and others v. Chuah Hooi Gnoh Neoh (PC)

Hameed and another v. Special Officer under the Waste Lands Ordinances (Pc)

Bhaidas Shivdas v. Bai Ghulab and another (PC)

Royal Trust Company v. Minister of Finance of the Province of British Columbia (Pc)

Pandurang Krishnaji v. M. Tukaram and others (PC)

K. S. Bonnerji, Official Receiver v. Sitanath Das and another (PC)

T. R. Venkata Rao, Plaintiff v. T. V. Tuljaram Rao and others, Defendants (PC)

Raja Rai Bhagwat Dayal Singh (Plaintiff) v. Ram Ratan Sahu and others (PC)

In re The Board of Commerce Act, 1919 AND The Combines and Fair Prices Act v. (Pc)

Gout and another v. Cimitian (Pc)

Nalam Pattabhiram Rao and others v. Mandavilli Narayanamoorthy and others (PC)

Muhammad Hafiz and another v. Mirza Muhammad Zakariya and others (PC)

Naba Kishore Mandal and others v. Upendra Kishore Mandal and others (PC)

Wilson and others v. Esquimalt and Nanaimo Railway Company (Pc)

Burland and another v. The King (Pc)

Sasiman Chowdhurain and others, Defendants- v. Shib Narain Chowdhury and others (PC)

Nathu Khan and others v. Burtonath Singh and others (PC)

Bawa Magniram Sitaram v. Kasturbhai Manibhai and another (PC)

Seth Maniklal Mansukhbai v. Raja Bijoy Singh Dudhoria and others (Pc)

Mohammad Sher Khan v. Raja Seth Swami Dayal (PC)

Secretary of State, Defendants- v. Raja of Vizianagaram and another (PC)

Union Bank of Australia, Limited v. McClintock and others (Pc)

Gopal Lal Sett v. Purna Chandra Basak and others (PC)

Forbes v. Git and others (Pc)

Canada Cement Company Limited v. La Ville De Montreal Est (Pc)

Mahomed Ibrahim Rowther v. Shaik Ibrahim Rowther and others (PC)

Sabz Ali Khan, Plaintiff v. Khair Muhammad Khan and others, Defendants (PC)

Sanyasi Charan Mandal, Defendant v. Krishnadhan Banerji and others (PC)

Nanku Prasad Singh v. Kamta Prasad Singh and others (PC)

Mahanth Jagannath Das, Plaintiff- v. Janki Singh and others (PC)

Arab Ali Khan v. Mahammud Ali Khan and another (PC)

Attorney-General of Manitoba v. Kelly, (Privy Council)

T. B. Ramchandra Rao and another v. A. N. S. Ramchandra Rao and others (PC)

Panna Lal and another v. Nihai Chand (Substituted for the Marwar Bank, in liquidation) (PC)

Rai Baijnath Goenka v. Ravaneshwar Prasad Singh (PC)

Sripat Singh Dugar and another v. Rai Hariram Goenka and others (PC)

Shew Darshan Singh v. The Deputy Commissioner, Partabgarh (PC)

Chhajju Ram, Defendant- v. Neki and others, Plaintiff (PC)

Khajeh Suleman Quadir and another, Plaintiffs- v. Salimullah Bahadur and others, Defendants (PC)

Ramalinga Annavi and another, Defendants v. Narayana, Annavi and others, Plaintiffs (PC)

L. Oppenheim and Company, Plaintiffs v. Hajee Mahomed Haneef Saheb, Defendant (PC)

K. Gopal Chetty and another, Defendants- v. L. G. Vijayaraghavachariar (PC)

Ratha Krishna Ayyar and another v. Sunderswamy Iyer (PC)

Mohammad Abdul Ghani Khan and another, Plaintiffs v. Mt. Fakhr Jahan Begam and others (PC)

Manindra Chandra Nandi, Defendant- v. Ram Kumar Lal Bhagat and others (PC)

T. P. Srinivas Chariar and another v. C. N. Evalappa Mudaliar (Pc)

Syed Kasam and others, Defendants- v. Jorawar Singh and others (Pc)

The King v. Nat Bell Liquors, Limited, (PC)

Banku Behari Dhur v. J. C. Galstaun and another (Pc)

Amulya Chandra Banerjee and others v. Corporation of Calcutta (Pc)

Bijai Raj Kunwar v. Jai Indra Bahadur Singh (Pc)

Chet Ram and others, Plaintiffs- v. Ram Singh and others, Defendants (PC)

Sarju Prasad Missir and others v. Maksudan Ghoudhuri and others (Pc)

Pramatha Nath Roy v. William Arthur Lee (Pc)

Badri Narain Singh, Plaintiff v. Harnam Kuar and others, Defendants (PC)

Chidambava Sivaprakasa Pandara Sannadhigal, Plaintiff v. Veerama Reddi and others (PC)

Shankar Ganesh Dabir v. Secretary of State (Pc)

Narain Das v. Abinash Chandar and another (Pc)

Damodar Narayan Ghaudhury and others v. S. A. Miller and others (Pc)

Radha Krishna and others, Plaintiffs v. Bisheshar Sahay and others (Pc)

Dinbai v. K. B. Nusserwanji Rustomji and others (PC)

Fort Press Co., Limited v. Municipal Corporation of the City of Bombay and another (Pc)

Medai Dalavoi Thirumalaiyappa Mudaliar v. Nainar Tevan and others (PC)

E. Subbaraya Pillai and others, Defendants v. Venkata Perumal Raja Bahadur and others, Plaintiffs (Pc)

Ramsumran Prasad and another v. Mt. Shyam Kumari and others (Pc)

Palchur Sankarareddi and others v. Palchur Mahalakshmama and others (PC)

Jai Berham and others v. Kedar Nath Marwari and others (PC)

Sardar Singh and others v. Kunj Bihari Lal and others (PC)

Ram Gopal Lal, Defendant v. Aipna Kunwar, Plaintiff (Pc)

Socrates Atychides v. Secretary of State (Pc)

Jagdeo Narain Singh and others, Plaintiffs- v. Baldeo Singh and others (PC)

E. D. Sassoon & Co. v. Ramdutt Ramkissen Das, (PC)

Chottey Lal v. The Collector of Moradabad (PC)

Data Ram Jani and others v. Mt. Basant Kunwar (Pc)

Bholanath Sen v. Balaram Das and others (Pc)

E. D. Sassoon and Co., Defendants- v. Ramdutt Ramk

Behari Lal-Bulaki Ram v. Kundan Lal and another (Pc)

Rajangam Ayyar, v. Rajangam Ayyar (PC)

Ma Shwe Mya v. Maung Ho Hnaung (Pc)

Shiba Prashad Singh v. Rani Prayag Kumari Debi, (P

Pirthipal Singh v. Ganesh Din Singh and another (Pc)

Khawaja Mahummad Hamid v. Mian Mahmud and others (Pc)

Khatubai v. Mahomed Haji Abu and others (Pc)

Khawaja Muhammad Hamid v. Mian Mahmud, (Calcutta)

A. E. Salayjee v. Fatima Bi Bi (Pc)

Nur Mahomed Peerbhoy and another v. Dinshaw Hormasji Motiwalla and another (Pc)

P. M. Sadasiva Mudaliar and others v. A. R. Hajee Fakeer Mahomed Sait and Sons (Pc)

Thakurain Harnath Kuar v. Thakur Indar Bahadur Singh (Pc)

Mahomed Sulaiman v. Kumar Birendra Chandra Singh (deceased) and others (Pc)

Kishan Narain v. Pala Mal and others (Pc)

(Chelikani) Venkatarayanim Garu and others v. Venkata Subadrayamma Jagapathi Bahadur Garu, and others (PC)

(Srimati) Saratkumari Dasi v. Amulyadhan Kundu and others (PC)

Sahdeo Narain Deo and others v. Kusum Kumari (PC)

The Secretary of State v. Laxmi Bai and another (P

Baikuntha Nath Chattoraj v. Prasannamoyi Debya and another (Pc)

(Maria) Venkanna and another v. (Merla) Agasthiah and others (PC)

Ram Bujhawan Prasad Singh and another, Defendants v. Nathu Ram and others, Plaintiffs (PC)

Mt. Hafizan Bibi v. Mt. Suba Bibi and others (PC)

(Haji) Abdur Rahim v. Narayan Das Aurora and others (PC)

Harichand Mancharam, Defendant- v. Govind Laxman Gokhale, Plalntiff (PC)

M. Subramanian and another v. M.L.R.M. Lutchman and others (PC)

Harnandrai Fulchand v. Pragdas Budhsen (PC)

Rani Jagadamba Kumari v. Wazir Narain Singh (PC)

Foolcooverbai, Plaintiff v. Rai Saheb Keshrisingh Rajmal, Defendant (PC)

Kamulammal, (Since deceased) now represented by Kattari Nagaya Kamarajendra Ramasami Pandiya Naicker v. T. B. K. Visvanathaswami Naicker, since deceased, and others (PC)

Bibi Akhtari Begam v. Diljan Ali (PC)

Rajanikanta Pal and other v. Jagamohan Pal (PC)

(Kumar) Naresh Narayan Roy v. Secretary of State for India (PC)

Baijnath Goenka Bahadur since deceased now represented by Kedar Nath Goenka v. Nanda Kumar Singh and others (PC)

Banubai Framji Commissariat and another v. Manilal Jugaldas (PC)

Keshavhl Brothers and Company v. Diwan Chand and C

Gopi Lal v. Lakhpat Rat and others (PC)

Sourindra Nath Mittra and others v. Heramba Nath Bandopadhaya and others (PC)

Mirza Abid Hussain Khan and another v. Ahmad Hussain and others (PC)

Sudhamani Das and another v. Surat Lal Das and others (PC)

Champsey Bhara and Company v. Jivraj Balloo Spinning and Weaving Company Ltd. (PC)

Tata Iron and Steel Company Ltd. v. The Chief Revenue Authority of Bombay (PC)

Naba Kumar Das and others v. Rudra Narayan Jana and another (PC)

Biswa Nath Singh v. Jugal Kishore and others (PC)

Baliram Singh and another v. Rai Bahadur Seth Narsingdas Prayagdas Mohta and another (PC)

Surapati Roy and others v. Ram Narayan Mukerji and others (PC)

Kumar Prasanna Deb Raikat v. Uddhab Chandra, since deceased, and others (PC)

(Seth) Kanhaya Lal, since deceased (now represented by Seth Hanuman Parshad and another) v. The National Bank of India, Limited, Delhi (PC)

Heng Moh and Company, Plaintiffs- v. Lim Saw Yean and others, Defendants (PC)

Satish Chandra Chatterji and others v. Kumar Satish Kantha Roy and others (PC)

Mirza Mahomed and another v. The Official Assignee (PC)

Balgobind and others v. Badri Prasad and another (PC)

(Raja) Mahomed Mumtaz Ali Khan v. Mohan Singh (PC)

Putlibai and others v. Sorabji Naoroji Gamdia and others (PC)

(Musammat) Jatti, Plaintiff- v. Banwari Lal and others (PC)

(Raja) Indrajit Pratap Bahadur Sahi v. Amar Singh and others (PC)

Annada Mohan Roy v. Gour Mohan Mullick and others (PC)

Alcock Ashdown and Company, Limited v. The Chief Revenue Authority, Bombay (PC)

The Midnapur Zemindari Company Limited v. Uma Char

Jamnabai v. Fazalbhoy Heptoola, and other (PC)

The Maharaja of Kolhapur v. Shri Bala Maharaj and

(Seth) Kevaldas Tribhovandas, Defendant v. Sakerlal Bulakhidas and another, Plaintiffs (PC)

A.S.S. Subbaiya Pandaram v. Mohamad Mustafa Maracayar (since deceased) and others (PC)

Phirozshaw Bomanjee Petit v. Bai Goolbai and others (PC)

Sri Raja Bommadavara Naganna Nuidu Bahadur Zamindar Garu and another v. Ravi Venkatapayya and others (PC)

Lal Ram Singh and others v. The Deputy Commissioner of Partabgar (PC)

Ma Than Than v. Ma Pwa Thit (PC)

Madhavrao Waman Saundalgekar and others, Defendant

Imperial Bank of India v. U Rai Gyaw Thu and Co., Ltd., and others (PC)

Raja Srinath Ray and others, Plaintiffs v. Maharaj

Khanderao Vithoba Kore v. Municipal Corporation of Bombay, (PC)

Kumar Satya Narain Singh v. Raja Satya Niranjan Chakravarti and others (PC)

Ram Singh v. Ram Chand (PC)

Obala Kondama Naicker Ayyan and another v. Kandasamy Goundar (PC)

Raja Brij Narain Rai v. Mangla Prasad Rai and others (PC)

Kaju Mal and Others v. Salig Ram (PC)

Khanderao Vithoba Kore, since deceased (Now represented By Bhimabai v. The Municipal Corporation of Bombay and another (PC)

Pujari Lakshmana Goundan and another, Defendants- v. Subramania Ayyar and others, Plaintiffs (PC)

Baijnath Singh and others v. Jamal Bros. and Co. Ltd. and another (PC)

The India General Navigation And Railway Co. Ltd. v. The Dekhari Tea Company, Ltd., and others (PC)

Malireddi ayyareddi, v. Adusumilli Gopalkrishnayya and another (PC)

Nagendrabala Dasi and another, v. Dinanath Mahish and others (PC)

Radha Kishun and others v. Hiralal Sah and others (PC)

Motibai Hormusjee Kanga v. Jamsetjee Hormusjee Kanga (PC)

Ramlal Hargopal v. Kisanchandra and others (PC)

A.S.N. Nainapillai marakayar and others v. T. A. R. A. Rm. Ramanathan Chettiar and others (PC)

Macmillan and Company, Limited v. K. and J. Cooper (PC)

Ma Thaung and another v. Ma Than and others (PC)

Raghunath Prasad Sahu v. Sarju Prasad Sahu and others (PC)

Mirza Abid Husain Khan v. Mt. Kaniz Fatima and others (PC)

Hari Baksh v. Babu Lal and another (PC)

Attorney-General of Ontario v. Reciprocal Insurers having, (Privy Council)

Mahomed Raza v. Syed Yadgar Hussain and others (PC)

Waman Ganesh and another v. Sarubai (PC)

Mt. Lajwanti and others v. Safa Chand and others (PC)

Marwadi Ramjivan Nevatia, Defendants v. H. Bhikaji and Co., Plaintiff's (PC)

Ramabai v. Harnabai and another (PC)

Taba Singh v. Emperor. (PC)

Judawan Prasad v. Shatruhan Prasad (PC)

Sahu Ram Kumar v. Muhammad Yakub and another (PC)

Chaudhri Nusrat Ali and others; v. Ghulam Sarwar and others (PC)

M. V. Ramakrishna Rao Garu and another v. K. Sriramulu and others (PC)

Nabi Baksh and others v. Ahmad Khan and others (PC)

Mt. Durga Devi and another v. Shambhu Nath and another (PC)

Kalyandappa and others v. Chanbasappa (PC)

Mahomed Rahimtulla Haji Joosab v. Esmail Allarakhia (PC)

Seth Hukum Chand and others v. Raja Ran Bahadur Singh and another (PC)

Midnapur Zamindary Co. Ltd. v. Kumar Naresh Naraya

Kodoth Ambu Nair v. Secretary of State for India (PC)

Veerappa Chetty and another v. L.A.R. Arunachellam Chetty (PC)

The Secretary of State for India in Council v. Roy Jatindra Nath Chowdhury and another (PC)

Sri Rajah Vatsavaya Venkata Subhadrayyamma Jagapati Bahadur Garu v. Sri Poosapati Venkatapati Raju Garu and others (PC)

Ashrafi Singh v. Bidya Prasad Narayan Singh and others (PC)

Jagatput Dugar alias Kalidas Dugar v. Puran Chand Nahatta and another (PC)

Ganga, Ram and others v. Natha Singh and others (PC)

Maharu Walad Lotu v. Khandu Walad Hari Patil and another (PC)

The Imperial Tobacco Company of India Limited v. Albert Bonnan and Bonnan and Company (PC)

Sarkar Barnard and Co., Plaintiffs- v. Alak Manjary Kuari and another (PC)

Sobhuza II v. Miller and others (PC)

Rai Radha Kishun and others v. Jag Sahu and others (PC)

Kenchava Kom Sanyellappa Hosmani and another v. Girimallappa Channappa Samasagar (PC)

Vaidyanatha Ayyar and another, Defendants v. Swaminatha Ayyar and another, Plaintiffs (PC)

Raja Bahadur Narasingerji Gyanagerji since deceased (now represented by Raja Dhanarajagirji); v. Raja Panuganti Parthasaradhi Rayanim Garu and others (PC)

Nayak Vajesingji Joravarsingji and others v. The Secretary of State for India in Council (PC)

Lachmi Narayan Agarwala and others v. Rameshwar Prasad Singh and others (PC)

Maharajadhiraj Sir Rameshwar Singh Bahadur v. Hitendra Singh and others (PC)

Maharojadhiraj Sir Rameshwar Singh Bahadur v. Hitendra Singh and others (PC)

Mitra Sen Singh and others v. Mt. Janki Kuar and others (PC)

Lachmi Narayan Marwary and others v. Balmakund Marwary and another (PC)

Thakur Chandrika Bakhsh Singh and another; v. Madho Singh (PC)

Ma Sa Bon and others v. Ma Da Twe and others (PC)

Maharaja Kesho Prasad Singh v. Sheo Pargash Ojha and others (PC)(Allahabad)

Annapurnabai and another v. Ruprao (PC)

J. E. Caron v. The King, (PC)

Kirkwood and others v. Maung Sin and another (PC)

Sat Narain v. Behari Lal and others (PC)

Maung Dwe and others v. Khoo Haung Shein and others (PC)

Dasaraju Jagannadha Rao Pantulu Garu v. Sri Vyricherla Suryanarayanaraj Bahadur Garu and others (PC)

Barendra Kumar Ghosh v. Emperor (PC)

Cowasji Edalji Dadachanji v. Ratanbai and another (PC)

Lala Jai Narain v. Lola Prag Narain and another (PC)

Sasi Sekhareshwar Roy v. Lalit Mohan Maitra (PC)

Saiyid Manzur Hassan and others v. Saiyid Muhammad Zaman and others (PC)

Ramadhin Singh and others v. Mt. Chandrama Kuer and another (PC)

Fateh Singh and others v. Jagannath Baksh Singh an

Umrao v. Emperor (PC)

Ranodip Singh and others v. Parmeshwar Parshad and others (PC)

(Mirza) Fida Rasul and others v. (Mirza) Yakub Beg and others (PC)

Hanmant Rao v. Emperor (PC)

Palani Ammal v. Muthuvenkatachala Moniagar and others (PC)

William Graham v. Krishna Chandra Dey (PC)

Gutta Bhadrayya v. Kalagara Kanakamma (PC)

Ahmed Khan Najoo Khan (since deceased now represented by Suleman Khan and others) v. Ali Ebrahim Noor and another (PC)

Raja Maharaj Kumar Satya Niranjan Chakravarti and others v. Ram Lal Kaviraj and others (PC)

Debi Rai and others v. Pahlad Das and another (PC)

Jag Prasad Rai and another, Plaintiffs. v. Mt. Singari (PC)

Lala Tulsi Ram v. Ram Saran Das (PC)

Surajmull Nagoremull v. Triton Insurance Co., Ltd. (PC)

Pragdas Budhsen v. (PC)

(Seth) Moti Lal Hirabhai and others v. Bai Mani (PC)

R.B. Lala Narsingh Das v. Secy. of State for India (PC)

Karimunnessa Khatun and others v. Mahomed Fazlul Karim and others (PC)

Baijnath Singh v. Hajee Vally Mahomed Hajee Abba (PC)

Seth Motilal Hirabhai v. Bai Mani, (Privy Council)

Haji Hedayetulla v. Mahomed Kamil and others (PC)

Mt. Maina Bibi and others v. Chaudhri Vakil Ahmad and others (PC)

Sm. Katyayani Debi v. Udoy Kumar Das (PC)

Ramagirji Neelakantagirji v. Annavajihala Venkatachallam (PC)

Hashmat Ali and another v. Mt. Nasib-ul-Nissa (PC)

Secretary of State for India v. Great Indian Peninsula Railway (PC)

Motilal Itchhalal Gandhi v. Haji Moosa Haji Mahomed (PC)

Tilakdhari Singh and others v. Maharaja Kesho Prasad Singh (PC)

Sri Rajah Venkatadri Appa Rao Bahadur Garuand, others v. Mahboob Sirfraz Vanth Sri Raja Parthesarathi Appa Rao Bahadur Garu, Zamindar of Bhadrachalam and Pala vancha, and others (PC)

Dhanraj Joharmal v. Soni Bai (PC)

Kedarnath Goenka v. Anant Prasad Singh and others (PC)

Neki and others v. Chhajju Ram and another (PC)

Lal Rajindra Narain Singh alias Lallu Sahib v. Mt. Sundar Bibi (PC)

Sreemanthu Rajah Yarlagadda Mallikarjuna Prasada Nayudu Bahadur, Zamindar, since deceased (now represented by Sreemanthu Rajah Yarlagadda Anki needu Prasad Bahadur Zamindar Garu) v. Renduchintala Subbayya and others (PC)

Adappa and others v. Gandappa Bharmagouda Desai (since deceased) and another (PC)

Begu and others v. Emperor (PC)

N.S.P.K.L. Palaniappa Chettiar since deceased (now represented by N.S.P.K.L. Kolandaivelu Ghettiar) v. K.V. Kathiresan Chettiar and others (PC)

Mian Ghulam Basul Khan v. The Secretary of State for India (PC)

Ghulam Rasul Khan v. Secretaey Of State For India

Gajadhar Mahton v. Ambika Prasad Tewari and others (PC)

Mt. Lajwanti and others v. Safa Chand, since deceased, and others (PC)

Hope Prudhomme and Company v. Hamel and Horley, Ltd. (PC)

Probhudas v. Ganidada (PC)

Udoychand Pannalal v. P. E. Guzdar and Company (PC)

Sevak Jeranchod Bhogilal and others v. The Dakore Temple Committee and others (PC)

Vaithialinga Mudaliar and others v. Srirangath Anni and others (PC)

A.H. Forbes v. Sir L.E. Ralli and others (PC)

Diwan Chand Kirpa Ram and Co. v. Weld and Co. (PC)

Pramatha Nath Mullick v. Pradhyumna Kumar Mullick and another (PC)

Harigir Kisangir Gosavi v. Anand Bharathi Vishnu Bharathi Gosavi (PC)

Kirkwood alias Ma Thein and another v. Maung Sin and another (PC)

Mt. Bhagwani Kunwar and another v. Mohan Singh and others (PC)

Raja Rajendra Narain Dhanj Deo, Substituted for J. C. Aguilar v. Kumar Gangananda Singh and others (PC)

Doddawa Kom Bennepgowda v. Bennapagowda Bin Yenkangowda and others (PC)

Bai Monghibai and others v. Pragji Dayal Hariani (PC)

Sura Lakshmiah Chetty and others, Defendants- v. Kothandarama Pillai (PC)

Mir Subhan Ali, Defendant- v. Imami Begum and others (PC)

Raja Ganesh Narayan Sahi Deo v. Manik Lal Chander,

Kondappalli Vijayaratnam and another v. Mandapaka Sudarsana Rao and others (PC)

Nowroji Rustomji Wadia v. The Government of Bombay (PC)

Lucia Jacob v. David Alexander Wills (PC)

Burn and Company, Limited v. His Highness Thakur S

Rajah Bhupendra Narayan Singh Bahadur v. Madar Buksh Sheikh and others (PC)

Sri Kanchumarthi Venkata Seetharama Chandra Row v. Kanchumarthi Raju alias Venkata Krishna Row and others (PC)

Mt. Hira Bibi and others v. Ram Hari Lal and others (PC)

Homeshwar Singh and others v. Jugal Kishore Marwari and another (PC)

Maung Bya and another v. Maung Kyi Nyo and others (PC)

Mt. Farid-un-nisa v. Munshi Mukhtar Ahmad and another (PC)

Rajah Bhupendra Narayan Singh v. Narapat Singh (PC)

Dr. Vrasapillai Gabriel v. A.S. Eliatamby and another (PC)

Mahomed Ali Mamoojee v. Howeson Brothers (PC)

Y. A. J. Noorbhai and another v. S. P. L. K. R. Karuppan Chetty (PC)

S. Soundar Rajan and others v. C. M. Natarajan and others (PC)

Sourendra Mohan Sinha and others v. Hari Prasad Sinha and others (PC)

Mahabir Prasad Tewari v. Jamuna Singh and another (PC)

Ma Chit Su v. National Bank of India, Ltd. and another (PC)

Lal Bahadur and others v. Ambika Prasad and another (PC)

Dadabhoy Framji Cama v. Cowasji Dorabji Panday and others (PC)

Mt. Nag Kuer v. Sham Lal Sahu and others (PC)

Ahmad Khan and others v. Mt. Channi Bibi (PC)

(Kuar) Mata Prasad and another v. (Kuar) Nageshar Sahai and others (PC)

Firm of Rai Bahadur Bansilal Abir chand v. Ghulam Mahbub Khan and another (PC)

Ram Protap Chamria v. Durga Prosad Chamria and others (PC)

D.R.K. Saklat and others v. Bella (PC)

Shafi Ahmad and others v. King Emperor (PC)

Broken Hill Proprietary Company Limited v. Municipal Council of Broken Hill, (PC)

(Kunwar) Chiranjit Singh v. Har Swarup (PC)

(Rao Bahadur) Man Singh v. Maharani Nawlakhbati and another (PC)

Maharaj Bahadur Singh v. Seth Hukum Chand and others (PC)

Jawahir Singh v. Udai Parkash and others (PC)

Lal Chand Marwari v. Mahant Ramrup Gir and another (PC)

Lionel Norton Hoysted v. Commissioner of Taxation,

(Sri Mirza Raja Sri) Pushavati Alakh Narayan Gajapatiraj Maharaj Manya Sultan Bahadur Garu v. Secretary of State for India (PC)

Raja Rajeswara Setupati Avergal, Plaintiff v. Kamid Rowthen and others, Defendants (PC)

Thomas Charles William Skipp v. Lilian Mildred Kelly (PC)

(Maung) Kyi Oh and another, v. Ma Thet Pon (PC)

Hajee Shakoor Gany, since deceased. (now represented by Dawood Hajee Shakoor, minor) v. T.S. Sabapathi Pillai (PC)

Muhammad Khaleef Shirazi and Sons v. Les Tanneries Lyonnaises and another (PC)

Gajadhar Prashad Sahu v. Mahadeo Prashad Sahu (PC)

Sourendra Mahan Sinha and others v. Hari Prasad Sinha and others (PC)

Rameswar Bazaz v. Rani Shyama Sundari Debi (PC)

Maneckji Pestonji Bharucha and another v. Wadilal Sarabhai and Company (PC)

Secretary of State v. Raja Jyoti Prashad Singh Deo Baha dur and others (PC)

Pursuttamdas Agarwala v. Gobind Prosad Agarwala and others (PC)

Seth Lakhmi Chand v. Mt. Anandi and others (PC)

Balbhaddar Singh and another v. Badri Sah and another (PC)

Haveli Shah and another v. Khan Saheb Shaikh Painda Khan (PC)

Ganesh Lal Pandit and others, v. Khetramohan Mahapatra and others (PC)

Ram Charan Lonia and others v. Bhagwan Das Maheshri, since deceased and others (PC)

Sobhuza II v. Miller, (Privy Council)

(Maung) Po Kin and another v. Maung Po Shein (PC)

Bindeshwari Prasad Singh v. Maharaja Kesho Prasad Singh Bahadur (PC)

(Bai) Nagubai Manglorkar v. Bai Monghibai (since deceived) and others (PC)

(Nattu) Kesava Mudaliar v. V.S. Govindachariar and others (PC)

(Raja) Dhakeshwar Prasad Narain Singh v. Mt. Gulab

Lakshman Chandra Mandal, v. Takim Dhali and others (PC)

Chandra Shekhar Bakhsh Singh and another v. Mt. Ra

Pancham and others v. Ansar Hussain and others (PC)

Saiyid Jowai Hussain v. Gendan Singh, since deceased, and others (PC)

Annada Prashad Das v. Ambica Prashad Das and another (PC)

Masit-Ullah and others v. Damodar Prasad (PC)

Dayal Singh v. Indar Singh (PC)

Rawat Sheo Bahadur Singh v. Beni Bahadur Singh (PC)

(Thakur) Nirman Singh and others v. Thahur Lal Rudra Partab Narain Singh and others (PC)

R.M.K.R.M. Somasundaram Chetty v. M.R.M.V.L. Subramanian Chetty (PC)

Niladri Sahu v. Mahantan Mahant Chaturbhuj Das and others (PC)

(Sheik) Nasiruddin and another v. Ahmad Husain and others (PC)

Thakur Bhagwan Singh v. Allahabad Bank, Ltd. (PC)

Sobhagmal Gianmal v. Mukundchand Balia (PC)

Samuel Crawford Hogarth and others v. Cory Brothers and Company Limited (PC)

William Arratoon Lucas v. Bank of Bengal and others (PC)

Jagadishwar Narayan v. Muhammad Hazig Hussain and others (PC)

T.V. Kalyanasundaram Pillai v. Karuppa Mooppanar and others (PC)

Jagannath Prosad Singh Chowdhury v. Surajmul Jalal and others (PC)

Dewan Bahadur Seth Umed Mal and others v. Chand Mal (PC)

Lalit Mohan Pal Roy v. Srimati Dayamoyi Roy Chowdhurani (since deceased) (PC)

Ma Mi and another v. Kallander Ammal (PC)

Mt. Abadi Begum and others v. Mt. Bibi Kaniz Zainab and others (PC)

Mt. Nand Rani Kunwar v. Mt. Indar Kunwar and others (PC)

Pathumsa Ammal v. Rajagopala Mudaliyar (PC)

Fitzholmes and another v. Bank of Upper India Ltd., in Liquidation (PC)

Madat Khan and another v. King-Emperor (PC)

Mukand Singh and others, Accused v. King-Emperor (PC)

Krishnendra Nath Sarkar and others v. Rani Kusum Kamini Debi (PC)

Kachireddi Nagireddi v. Sakireddi Chinna Narayanareddi and others (PC)

Ramsaran Mandar and others v. Mahabir Sahu (PC)

Ma Mi and another v. Kallander Ammal (PC)

Panaganti Ramarayanimgar v. Sri Rajah Velugoti Govinda Krishna Vachendra Bahadur Varu and others (PC)

Sri Krishn Das and others v. Nathu Ram and another (PC)

Deo Narain Pande v. Agyan Ram Pande and others (PC)

V. M. Abdul Rahman v. King-Emperor (PC)

Shri Sachidanand Vidya Shanhar Bharati Swami Guru Shri Sachidanand Vidya Narsinha Bharati Swami Jajadguru and another v. Shri Vidya Narsinha Bharati Guru Vidya Shankar Bharati Swami Math Karvir and another (PC)

British America Nickel Corporation Limited, and others v. M.J. O'Brien Limited (PC)

Sonaton Pal, v. J.G. Galstaun and others (PC)

William Richard Doughty v. Commissioner of Taxes (PC)

Lingangowda Dod-Basangowda Pati and others v. Basangowda Bistangowda Patil and others (PC)

William Robins v. National Trust Co., Ltd. and others (PC)

Mt. Barkatunnissa Begum v. Debi Bakhsh and another (PC)

Saheb Rai and others v. Shafiq Ahmad and others (PC)

Punjab Cotton Press Co. Ltd. v. Secretary of State (PC)

Sathappa Chetty and others v. S.N. Subrahmanyan Chetty and others (PC)

Raghunath Prasad Singh and others v. Deputy Commissioner of Partabgarh and others (PC)

Ma Hnit v. Fatima Bibi and another (PC)

Banku Behari Chatterji v. Narain Das Datt and others (PC)

Tadi Bulli Gangi Reddi v. Tadi Bulli Tammi Reddi and another (PC)

Keshoram Poddar v. Nundo Lai Mallick (PC)

Maharaja Bahadur Keshava Prasad Singh v. Secretary of State (PC)

Ma On v. Maung Tin (PC)

Kala Chand Banerjee v. Jagannath Manwari and another (PC)

Dhanna Mal and others v. Rai Bahadur Lala Moti Sagar (PC)

Secretary of State for India v. Tarak Chandra Sadhukhan (PC)

Dwarka Nath Singh and others v. Keshri Mall and others (PC)

Sheobaran Singh v. Mt. Kulsum-un-nissa and others (PC)

Basiram Saha Roy and others v. Ram Ratan Roy and others (PC)

Srimati Nayan Munjari Dasi v. Khagendra Nath Das and others (PC)

Krishna Reddi v. Gandavaram Raghava Reddi and another (PC)

Niamat Rai and others v. Din Dayal and others (PC)

Mahant Bai and others v. Mt. Lachhmina Kunwar and another (PC)

Vibhudapriya Thirtha Swamiar v. Lakshmindra Thirtha Swamiar (PC)

Narayan Das Khettry v. Jatindra Nath Roy Chowdhry and others (PC)

Radha Binodemandal v. Sri Gopal Jiu Thakur and others (PC)

Krishnamurthi Ayyar v. Krisknamurthi Ayyar and another (PC)

Soniram Jeetmull v. R.D. Tata and Company, Ltd. (PC)

Daing Soharah Binte Daing Tadaleh and another v. Chabak Binte Lasaliho and another (PC)

John Agabog Vertannes and others v. James Golder Robinson and another (PC)

Maung Sin v. Ma Tok (PC)

Sri Protap Chandra Deo Dhabal Deb v. Raja Jagadish Chandra Deo Dhabal Deb (PC)

John Howard Wigg and another v. Attorney General of Irish Free State (PC)

Kojo Pon v. Atta Fua (PC)

Sasti Kinkar Banerjee v. Hursookdas Chogemull (PC)

The Firm of Saleh Mahomed Umer Dossal v. Seth Nathoomal Kessamal (PC)

Indar Prasad and another v. Jagmohan Das and another (PC)

A.H. Bull and Co. v. West African Shipping Agency and Lighterage Co. (PC)

M.A. Sassoon and Sons, Ltd. v. The International Banking Corporation (PC)

Bhagchand Dagdusa Gujarathi and others v. Secretary of State for India (PC)

Carl Franz Adolf Ottoingenohl v. Wing On and Co. (Shanghai) Ltd. (PC)

Andrahennedige Dinohamy and another v. Wijetunge Liyanapatabendige Balahamy and others (PC)

Manche Anege Akue v. Manche Kojo Ababio IV (PC)

Henry Peter Christopher De Silva v. Dorothy Margaret Catherine De Silva and another (PC)

Capt. J.A. Cates, Tug and Wharfage Co., Ltd. v. The Franklin Fire Insurance Co. of Philadelphia, Pennsylvania (PC)

Municipal Council of Sydney v. Margaret Alexandra Troy (PC)

Balla Mal and others v. Ata Ullah Khan and others (PC)

Sunmonu v. Disu Raphael, (represented by Awanotu) (PC)

Raja Rajeswara Setupati v. Muthanan Servai (PC)

Kaikhushroo Rustomji Wallace v. The Bombay Company Ltd. (PC)

Laxmanrao Madhavrao Jahagirdar v. Shriniwas Lingo Nadgir and others (PC)

V.E.A.R.M. Firm and another v. Maung Ba Kyin and another (PC)

Abdul Wahab Khan v. Tilakdhari Lal and others (PC)

George Richards Laffer v. Francis Arnold Gillen (PC)

Ramgowda Annagowda Patil and others v. Bhausaheb and others (PC)

Lala Jagmohan Saran v. Sahu Deoki Nandan and others (PC)

Suraj Bhan Singh and others v. Sah Chain Sukh and others (PC)

Saiyid Mehdi Ali Khan v. Chaudhri Ghanshiam Singh (PC)

Mukund Dharman Bhoir and others v. Balkrishna Padmanji and others (PC)

Lim Yam Hong and Co. v. Lam Choon and Co. (PC)

Sardar Gurbakhsh Singh v. Gurdial Singh and another (PC)

Alwar Naidu and another v. Kothandapani Naidu and others (PC)

Royal Bank of Canada v. Joseph Salvatori (PC)

Ontario Jockey Club Ltd., Defendants v. Samuel MoBride, Plaintiff (PC)

Secretary of State for India v. Mt. Girjabai (PC)

Delhi Cloth and General Mills Co., Ltd. v. Income-tax Commissioner, Delhi, and another (PC)

Maung Po Nyun v. Ma Saw Tin (PC)

Gauri Shankar and others v. Jiwan Singh and others (PC)

Shiam Sundar Singh v. Jagannath Singh (PC)

Rani Chattra Kumari Devi v. W.W. Broucke (PC)

V.P.R.V. Chockalingam Chetty v. Seethai Ache and others (PC)

Commissioner of Income-Tax, Bombay v. Western India Turf Club, Ltd. (PC)

Jafferali Bhalao Lakha and others v. Standard Bank of South Africa, Limited (PC)

Mt. Ramanandi Kuer v. Mt. Kalawati Kuer (PC)

Sukdevdoss Ramprasad v. Govindoss Chathurbhujadoss and Co. (PC)

John Lachlan McGillivray Watson v. Bertha Elinor Lilian Haggitt and others (PC)

Ma Saw Kin and others v. Maung Tun Aung Gyaw (PC)

Martand Rao v. Malhar Rao (PC)

Sir Bissessar Dass Daga, and others v. Emmanuel Vas and others (PC)

Ardeshir Bhicaji Tamboli v. Agent, G.I.P. Ry. Co., Bombay (PC)

Khushaldas Gokaldas and others v. Chimanlal Kalidas and others (PC)

Sime, Darbij and Co., Ltd. v. Official Assignee of the Estate of Lee Pang Seng (a bankrupt) (PC)

Madhavrao Ganpatrao Desai and others v. Balabhai Raghunath Agaskar and others (PC)

P. C. Muthu Chettiar v. K. V. Meenakshisundaram Ayyar and others (PC)

Abdur Rahim and others v. Syed Abu Mahomed Barkat Ali Shah and others (PC)

Bhagwan Singh and others v. Ujagar Singh (PC)

Puran Chand Nahatta v. Monmotho Nath Mukherjee and others (PC)

Seth Maganmal and another v. Darbarilal Chowdhry (PC)

V.P.R.V. Chockalingam Chettyar v. E.N.M.K. Chettyar Firm and others (PC)

Sunder Mull and another v. Satya Kinkar Sahana and others (PC)

John H. Arseculeratne v. J.B.M. Perera (PC)

R. Arunachala Nayudu v. S.R. Balakrishna and Co. (PC)

Jewan Lal Daga and another v. Nilmani Chaudhuri (PC)

Komammal v. Annadana Jadaya Gounder (PC)

Benoy Krishna Mukerjee and others v. Satish Chandra Giri and others (PC)

Robert Hercules Skinner v. Rosy Skinner and others (PC)

Bhogilal Bhikachand and others v. The Royal Insurance Co. Ltd. (PC)

Balaram and others v. Naktu and others (PC)

Hongkong and Shanghai Banking Corporation v. Lo Lee Shi (PC)

Alexandre Lacoste and others v. Cedars Rapids Manufacturing and Power Co. (PC)

Mt. Bhagwati and another v. Banarsi Das and others (PC)

Venkat Subba Srinivas Hegde v. Subba Rama Hegde (PC)

Rao Narsingh Rao v. Beti Mahalakshmi Bai and another (PC)

Tewari Raghuraj Chandra and others, v. Rani Subhadra Kunwar and others (PC)

Thakur Bhagwan Singh v. Darbarsingh (PC)

Baijnath Ram and another v. Gopal Ram Khemka and others (PC)

Firm Chhunna Mal-Ram Nath v. Firm Mool Chand-Ram Bhagat (PC)

Jijibhoy N. Surty v. T. S. Chettyar (a firm) (PC)

Master of the British Steamship " Singleton Abbey " v. Master of the Italian Steamship "Sara" (PC)

Mt. Hussain Bibi v. Sayad Nur Hussain Shah and others (PC)

Musa Miya walad Mahammad Shaffi and another v. Kadar Bax walad Khaj Bax and another (PC)

Universal Negro Improvement Association, Inc., and others v. Ann Rebecca Morter (PC)

Jaigobind Pandey v. Ramnandan Sahai and others (PC)

Hitendra Singh and others v. Maharajadhiraj Sir Rameshwar Singh Bahadur and another (PC)

A.T.K.P.L.M. Muthiah Chetti v. Palaniappa Chetti and others (PC)

Banking Service Corporation, Ltd. (Brooks Securities, Ltd.), v. Toronto Finance Corporation, Ltd. and another (PC)

Ramkissen Singh and others v. Mohammad Abdul Sattar and others (PC)

Motilal and another v. Thakur Ujiar Singh and another (PC)

Kumar Kamakhya Narayan Singh v. Ram Raksha Singh and others (PC)

Nawab Sadiq Ali Khan and others v. Jai Kishori and others (PC)

(Maharajah Bahadur) Kesho Prosad Singh v. Madho Prosad Singh and others (PC)

(Kunwar) Jang Bahadur v. Bank of Upper India, Ltd., Lucknow, in liquidation (PC)

Guran Ditta, and another v. T. Ram Ditta (PC)

Sakalaguna Nayudu and another, v. Chinna Munuswami Nayakar (PC)

Thakur Ashutosh Deo Ghatwal and another v. Batisidhar Shroff (PC)

Secretary of State v. Parbati Charan Shaha and others (PC)

Bommadevara Naganna Nayudu Bahadur and another v. Bommadevara Rajya Lakshmi Devi Amma Garu (PC)

Hemlata Debi v. Satya Charan Banerji and others (PC)

Rikhi Ram and another v. Dhanpat Rai and others (PC)

Parashuram Detaram Shamdasani and another v. Tata Industrial Bank, Ltd. and others (PC)

Ramgopal and others, v. Dhanji Jadhavji Bhatia (PC)

William Edward Akaje Macauley v. Judges of the Supreme Court of Sierra Leone and another (PC)

Ruhulla and others v. Hassanalli Degumia (PC)

(Maung) Shwe Myo v. (Maung) Po Wa (PC)

Deputy Commissioner of Bara Banki v. Receiver of the Estate of Choudhry Shafiq-uz-Zaman and others (PC)

Ardeshir H. Mama v. Flora Sassoon (PC)

Tejpal-jamna das v. Ernest v. David and others (PC)

Tom Boevey Barrett v. African Products, Ltd. (PC)

Maung Ba Pe and another v. Maung Shew Ba (PC)

Rajah Bejoy Singh Dudhoria v. Surendra Narayan Singh and others (PC)

King v. Caledonia Collieries, Ltd. (PC)

Helen Ann Gray and others v. Perpetual Trustee Co., Ltd. and another (PC)

W.C. Macdonald, Registered v. Fred Latimer and others (PC)

Karnani Industrial Bank, Ltd. v. Satya Niranjan Shaw and another (PC)

Secretary of State v. Valarpuram Kandadai Ramanujachariar and others (PC)

H. Pestonji and Co. and others v. Cox and Co. (PC)

Molapo Mojela v. Thabo Lerotholi Mojela (PC)

Eshugbayi Eleko v. Officer administering the Government of Nigeria and another (PC)

Parashuram Detaram Shamdasani and another v. The Tata Industrial Bank, Ltd. and others (PC)

Narendra Nath Dutta and another v. Abdul Hakim and others (PC)

Kessarbai v. Jethabhai Jivan (PC)

Kishan Singh v. Emperor (PC)

Gauri Nath Kakaji v. Mt. Gaya Kuar (PC)

Inglewood Pulp and Paper Co. Ltd. v. New Brunswick

Mt. Vaishno Ditti v. Mt. Rameshri and others (PC)

Secretary of State v. Volkart Brothers (PC)

Inche Noriah binte Mohamed Tahir v. Shaik Allie bin Omar bin Abdullah Bahashuan (PC)

Laurence Arthur Adamson and others v. Melbourne and Metropolitan Board of Works (PC)

Ghulam Hussein Ahmed Somaji and others v. Land Acquisition Officer, South Salsette, Bandra (PC)

Canadian Spool Cotton Co. Ltd. v. City of Montreal (PC)

Srimati Tarakumari and another v. Tribeni Prasad Singh and another (PC)

Bal Kishen v. Ram Charan (PC)

Juggi Lal-Kamalapat of Cawnpore and others v. The Swadeshi Mills, Co. Ltd. of Bombay (PC)

K.L.S.V.E. Annamalai Chetty v. K.L.S.V.E. Subramanian Chetty and others (PC)

Acharyashri Sripati Prasadji Bihari Lalji Maharaj v. Barot Laxmidas Dungerbai and others (PC)

Peddi Reddi Jogi Reddi v. Panem Chinnabbi Reddi and others (PC)

Yellappa Ramappa Naik and others v. Tippanna (PC)

(Rajah Keesara) Venkatappayya and others v. Rajah Nayani Venkata Ranga Rao (PC)

Acharyashri Sripati Prasadji Bihari Lalji Maharaj v. Barot Laxmidas Dungerbai and others (PC)

Pope Appliance Corporation v. Spanish River Pulp and Paper Mills Ltd. (PC)

Raja Shri Prakash Singh v. The Allahabad Bank Ltd. (PC)

Bomanji Ardeshir Wadia and others v. Secretary of State (PC)

Lakhamgowda Basavaprabhu Sar Desai v. Appanna and others (PC)

Jonathan Collins Zizer v. The Judges of the Supreme Court of Nigeria (PC)

Manickavachaga Desikar and others v. Paramasivan and others (PC)

Ma Ngwe Naing v. Maung Tha Maung (PC)

(Srimati) Sarat Kumari Bibi v. Rai Sakhi Chand Bahadur and others (PC)

(Sreemati) Krishna Promada Dasi v. Dhirendra Nath Ghosh and others (PC)

Mohammad Wajid Ali Khan v. Puran Singh and others (PC)

Tan Chew Hoe Neo v. Chee Swee Cheng and others (PC)

Mahomed Ali Mamoojee v. William Stansfield Grosvenor Harvey and others (PC)

Lewis Pugh Evans Pugh v. Ashutosh Sen and others (PC)

Sennimalai Goundan and another v. Sellappa Goundan and others (PC)

Wearne Brothers, Ltd. v. Russa Engineering Works and others (PC)

Udit Narain Singh v. Mubarak Ali and others (PC)

Hariram Serowgee v. Madan Gopal Bagla and another (PC)

Ram Charan Ramanuj Das Mohant v. Gobinda Ramanuj Das Mohant and others (PC)

Keshavrao Vasantrao Vijaykar v. Nanabhai Sadanand and others (PC)

Atmaram Bhagwant Ghadgay v. Collector of Nagpur (PC)

Rameshwar Singh and another v. Bajit Lal Pathak and others (PC)

Kumar Gopika Raman Roy v. Atal Singh and others (PC)

Ramdutt Ramkissen Dass v. E.D. Sassoon and Co. (PC)

Haveli Shah and another v. Charan Das and others (PC)

Bhagat Ram v. Khetu Ram and another (PC)

U. Po Naing v. Burma Oil Company, Ltd. (PC)

Rakhal Chandra Basak and others v. Secretary of State (PC)

Vallabhdas Naranji v. The Collector (PC)

Binda Prasad and another v. Kishori Saran and others (PC)

Ma Sin and others v. Collector of Rangoon (PC)

V. Seethaya and others v. P. Subramanya Somayajulu and another (PC)

Gurudas Kundu Choudhury v. Kumar Hemendra Kumar Roy (PC)

K.T. Ganapathy Pillay v. Alamaloo and another (PC)

Krishna Kumari Devi v. Rajendra Bahadur Sinha Deo and another (PC)

R. Bhawani Singh v. Misbah-ud-din (PC)

Amjad Khan v. Ashraf Khan and others (PC)

Jwaladutt R. Pillani v. Bansilal Motilal (PC)

Raja Reshee Case Law v. Satis Chandra Pal and another (PC)

Mt. Ekradeshwari Bahuasin Saheba v. Homeshwar Singh and others (PC)

Mohabbat Ali Khan v. Muhammad Ibrahim Khan and others (PC)

Khoo Sain Ban v. Tan Guat Tean and others (PC)

Ram Sundar Lal and another v. Lachhmi Narain and another (PC)

Faizullah Khan and another v. Mauladad Khan and others. (PC)

Lal Narsingh Partab Bahadur Singh v. Mohammad Yaqub Khan and others (PC)

Venkata Kumara, Mahipati Suryarao Bahadiir Guru v. Secy. of State (PC)

Subrahmanya Chettiyar and others v. V.P. Subrahmanya Mudaliyar and others (PC)

James Richard, Rennel Skinner v. Kunwar Naunihal Singh (PC)

Prafulla Nath Tagore v. Satya Bhusan Das and others (PC)

Charles Hubert Kinch v. Edward Keith Walcott and others (PC)

(Raja) Satya, Niranjan Chakravarty and others v. Surajubala Debi and another (PC)

Saiyad Qasim Husain and others v. Habibur Rahman and others (PC)

Bhimanath Missir and others v. Sm. Tara Dai and others (PC)

Vallabdas Narainji v. Development Officer, Bandra (PC)

Mt. Jaggo Bai v. Utsava Lal (PC)

Ma Mya and another v. Ma Me Kyin and another (PC)

Nuh-Ullah Khan and others v. Mohammad Shafij-Ullah Khan (PC)

Bhuban Mohan Basack v. Chairman of the Municipal Commissioners, Dacca and others (PC)

Ramji Patel v. Rao Kishore Singh (PC)

Maine and New Brunswick Electrical Power Co. Ltd. v. Alice M. Hart (PC)

Hiralal Sahu and others v. Lachhmi Prasad Narain Singh (PC)

Bhai Panna Singh and others v. Bhai Arjun Singh and others (PC)

Ghanendra Kumar Roy and others v. Prafulla Nath Thakur (PC)

Netherlandsche Handel Maatschappij v. R.M.P. Chettiar Firm and others (PC)

Mafatlal Gagalbai v. Jivanlal Girdhurdas and another (PC)

(Kunwar) Mulayam Singh and another v. Sheoraj Singh and others (PC)

Satish Chandra Joardar and others v. Birendra Nath Roy (PC)

Benjamin F. Groat v. Hydro Electric Power Commission of Ontario (PC)

Maharaj Bahadur Singh and others v. A.H. Forbes (PC)

Joydurga Dasi v. Saroj Ranjan Sinha and others (PC)

Albert Bonnan v. Imperial Tobacco Co., of India, Ltd. (PC)

Dorothy Valentine Burnard v. William Douglas Lysnar (PC)

Radhobo Baloba Vagh and others v. Aburao Bhagwantrao Shirole and others (PC)

Muhammad Abdul Jalil Khan and others v. Muhammad Obaid Ullah Khan and others (PC)

Sahib Chandra and another v. Lachmi Narain and others (PC)

Robert Hall and another v. Pelmadulla Valley Tea and Rubber Co. Ltd. (PC)

(Mahanth) Basdeva Nandgir v. (Mahanth) Shantanand Gir (PC)

Bommadevara Naganna Naidu Bahadur and another v. V. Pitchayya and others (PC)

R.M.A.R.R.M. Arunachalam Chetti v. V.E.A. Vayiravan Chetti and others (PC)

Cheang Thye Phin v. Lam Kin Sang and others (PC)

Kamlapat Moti Lal v. Union Indian Sugar Hills Co. Ltd. (PC)

Pateshwari Partab Narain Singh v. Sitaram and others (PC)

Honasa Ramasa Lad Dhakad and others v. Kalyan Chand Lalchand Patni Gujarati and others (PC)

James R.R. Skinner v. Robert Hercules Skinner and others (PC)

Eugene Rerthiaume v. Dame Anne-Marie Yvonne Dastous (PC)

Ma Pwa May and another v. S.R.M.M.A. Chettiar Firm (PC)

Raghunath Prasad Singh and another v. Deputy Commissions, Partabgarh and others (PC)

Midnapur Zemindary Co. Ltd. v. Secy. of State (PC)

Bijai Saran Sahi and others v. Rudra Bageshwari Prasad Bahadur Sahi and others (PC)

Daniel Eugene Lecavalier v. City of Montreal (PC)

Luigi Ambrosini, Ltd. v. Bakare Tinko and another (PC)

Canadian General Electric Co. Ltd. v. Fada Radio Ltd. (PC)

Henrietta Muir Edwards and others v. Attorney Gene

Nallaparaju Mirja Atchutharamaraju and others v. Kruttiventi Perraju Garu and others (PC)

National Bank of Upper India Ltd. v. Bansidhar (PC)

Siddik Mahomed Shah v. Mt. Saran and others (PC)

Ma Yait and others v. Official Assignee (PC)

(Mir) Safdar Ali and another v. Mirza Maksudali Beg (PC)

Dal Bahadur Singh and others v. Bijai Bahadur Singh and others (PC)

Mt.Fatma Bibi and others v. Saadat Ali and others (PC)

Balkisan Devchand and others v. Kunjalal Hiralal Agarwala and other (PC)

Commissioner of Income-tax, Bombay Presidency v. Ahmedabad New Cotton Mills Co. Ltd. (PC)

(Khajeh) Habibullah Saheb v. Janki Nath Roy and others (PC)

Eri Beach Co. Ltd. v. Attorney-General of Ontario

Knut Knutson v. Attorney-General (PC)

Virabhadrayya Garu v. Mahalakshmamma Garu and others (PC)

Mudanna Virayya v. Mudanna Adenna and others (PC)

Julien Marret v. Mahomed Khaleel Shirazi and Sons and others (PC)

Roshan Ali Khan and another v. Asghar Ali and others (PC)

Kalipada De and others v. Dwijapada Das and others. (PC)

Bon Kwi and others v. Firm S.K.R.S.K.R. and others (PC)

Sadasheo v. Vithoba and others (PC)

Vellaswamy Servai and others, v. L. Sivaraman Servai (PC)

Chung Chuck v. Rex (PC)

Commr. of Income-tax, Bombay Presidency v. Bombay Trust Corporation, Ltd. (PC)

Surendra Nath Karan Deo v. (Kumar) Kamakhya Narain Singh (PC)

(Gudivada) Mangamma v. (Maddi) Mahalakshmamma (PC)

Gangabai and others v. Fakirgowda Somaypagowda Desai and others (PC)

Amiruddi Gazi and others v. Makhan Lal Chatterji and others (PC)

Harry Kempson Gray and another v. Bhagu Mian and others (PC)

(Rai) Pramatha Nath Mullick Bahadur v. Secy. of State (PC)

Atta Mohammad v. Emperor (PC)

(Lala) Ram Narain and others v. Radha Kishen Moti Lal Chamaria (PC)

Hukamchand Kasliwal and another v. Radha Kishen Moti Lal Chamaria and others (PC)

Hunsraj and others v. Bejoy Lal Seal and others (PC)

A, a Pleader of Agra v. Judges of the High Court of Judicature Allahabad (PC)

Wali Mohammad and others v. Mohammad Baksh and others (PC)

(Shah) -Ahid Husain and others v. Mohammad Ismail and others (PC)

Musammat Saraswati Bahuria v. Surajnarayan Chaudhu

Kamini Kumar Basu and others v. Birendra Nath Basu and another (PC)

(Syed) Muhammad Mazaffaralmusari v. Bibi Jabeda Khatun and others (PC)

James Richardson and Sons Ltd. v. The Ship "Robert J. Paisley" (PC)

Ottoman Bank v. Etienne Chakarian (PC)

Alexandre Bouzourou v. The Ottoman Bank (PC)

Rustomji Ardeshir Cooper v. Dhairyawan Annasaheb Narandas Thakersey Mulji and others (PC)

Sourendra Nath Mitra and others v. Tarubala Dasi (PC)

Lord Strickland and others v. Giuseppe Grima and others (PC)

Wanganui Sash and Door Factory and Timber Co. Ltd. v. Roland Moore Maunder and another (PC)

Adjai Coal Co. Ltd. v. Panna Lal Ghosh and others (PC)

(Morris) Leventhal and others v. David Jones Ltd. (PC)

Bai Mangu and others v. The Bharatkhand Cotton Mills Co. Ltd. (PC)

(Misir) Bhairon Prasad v. Mt. Gopi Kunwar and another (PC)

The Trustees' Corporation (India) Limited v. The Commissioner of Income-tax, Bombay Presidency (PC)

(Sri) Thakurji Maharaj and another v. Mt. Ram Dei (PC)

A, a pleader v. The Judges of the High Court of Madras (PC)

Khan Bahadur Mehrban Khan v. Makhna and others (PC)

M. Aditya Prasad v. Ram Ratan Lal and another (PC)

(Mahant) Bhagwanpuri v. Secy. of State and others (PC)

Mayasankar Bhagwanji v. Sachindra Mohan Ghosh (PC)

Sitalakshmi Ammal v. Venkata Subrahmanian (PC)

Khoo Hooi Leong v. Khoo Chang Yeok (PC)

Raoji and others v. Kunjalal Hiralal Agarwala and others (PC)

Attorney General of British Columbia v. McDonald Murphy Lumber Co., Ltd. (PC)

M.M. Ispahani v. Societa Veneziana di Navigazione a Vapore (PC)

Shahahid Hussain and others v. Mahomed Ismail and others (PC)

Mt. Nawasi Begam and another v. Mt. Dilafroz Begam and others (PC)

Ganeshi Lal and another v. Thakur Charan Singh and others (PC)

John Agabeg Vertannes v. James Golder Robinson, and others (PC)

Raja Bahadur Raja Bishnath Saran Singh v. Rawat Sheo Bahadur Singh (PC)

Parsotim Thakur v. Lal Mohar Thakur, (PC)

Suleman and another v. Abdul Latif and others (PC)

Bir Bikram Kishore Manikya Bahadur v. Ali Ahmad (PC)

Nilkanth Balwant Natu and others v. Vidya Narasinh Bharathi Swami and others (PC)

Performing Right Society Ltd. v. Urban District Council of Bray (PC)

Jitendra Nath Ghose and others v. Monmohan Ghose and others (PC)

Ahidhar Ghosh v. Secy. of State (PC)

(Chaudhuri) Abdul Rahman Khan v. (Lala) Parsotam Das and others (PC)

Sagarmull Nathany v. John Carapiet Galstaun (PC)

Benjamin Knowles v. Emperor (PC)

Rampati Chatterji and others v. Ramani Mohan Sen and others (PC)

(Maulana) Mohammad Ibrahim Riza Malak v. Commissioner of Income-tax, Nagpur (PC)

(Baba) Jwala Das v. Pir Sant Das and others (PC)

Probhat Chandra Barua v. Emperor (PC)

Raja of Ramnod v. Mangalam and others (PC)

Sunitibala Debi v. Manindra Chandra Roy Chaudhury and another (PC)

Secretary of State For India In Council v. Saroj K

Jahandad Khan and others v. Abdul Ghafur Khan (PC)

Narayanaswami Ayyar and others v. Rama Ayyar and others (PC)

Moti Lal Manucha v. Unao Commercial Bank, Ltd., Cownpore and another (PC)

Mukhlal Singh and another v. Kishuni Singh and others (PC)

Bishnath Saran Singh v. Chandrapal Singh and others (PC)

Ram Harakh and others v. Hanwant Ram (PC)

(Pandit) Shalig Ram and others v. Bawa) (Charanjit Lai and another (PC)

Rajendra Prosad Bose and another v. Gopal Prosad Sen (PC)

Rai Ram Pratap Chamaria Bahadur and others v. Secretary of State (PC)

Mitar Sen Singh v. Maqbul Hasan Khan and others (PC)

T.H. Hancock v. Imperial Bank of Canada (PC)

Suresh Chandra Mukherjee and another v. (Srijukta) Joytirmoyee Debi and others (PC)

Dattatraya Krishna Rao Kane v. Secy. of State (PC)

Mt. Bolo v. Mt. Koklan, and others (PC)

Bank of Montreal v. Dominion Gresham Guarantee and Casualty Co. (PC)

Senaji Kapurchand and others v. Pannaji Devichand (PC)

Hugh Francis Hoole and others v. Royal Trust Co. and another (PC)

Jagmohan Singh and another v. Pandit Sri Nath and others (PC)

Mohammad Ali Mohammad Khan v. Mt. Bismillah Begam and another (PC)

Sakariyawo Oshodi v. Moriamo Dakolo and others (PC)

Official Assignee of the Estate of Mahomed and another v. Cowasji Dinshaw and Bros. and others (PC)

Osumanyawa Yaw Ewua v. Nana Sir Ofori Atta (PC)

Official Assignee of the Estate of Cheah Soo Tuan v. Khoo Saw Cheow (PC)

Motilal and others v. Nanhelal and another (PC)

Robert Alan Hill and others v. Permanent Trustee Co. of New South Wales Ltd. and others (PC)

Annamalai Chettiar and others v. A.M.K.C.T. Muthukaruppan Chettiar and another (PC)

Secretary, Cantonment Committee, Barrackpore v. Satish Chandra Sen (PC)

William Dimech v. Goffredo Alessandro Chretien and another (PC)

Achi Thayar Ammal and others v. Balkis Nachial (PC)

Charu Chandra Ghose v. Kumar Kamakhya Narain Singh and others (PC)

Bagesswari Charan Singh v. Kumar Kamakhya Narain Singh (PC)

Ramanathan Chetty v. Mira Saibo Marikar (PC)

Nageshwar Bux Roy v. Bengal Coal Co., Ltd. and others (PC)

Official Receiver v. P.L.K.M.R.M. Chettyar Firm (PC)

Prafulla Ranjan Das v. Chief Justice and Judges of Patna High Court (PC)

Shell Company of Australia, Limited v. Federal Commissioner of Taxation, (PC)

Dulahin Jadunath Kuar and others v. Raja Bisheshar Bakhsh Singh and others (PC)

Nanhelal and another v. Umrao Singh (PC)

Commissioner of Income-tax, Bombay v. Remongton Typewriter Company (Bombay ) Limited (PC)

Abdul Ghafur and others v. Mt. Hussain Bibi and others (PC)

Miss Dottie Karan v. Lachmi Prasad Sinha (PC)

Seth Nanhelal v. Umrao Singh, (PC)

Steel Co. of Canada Ltd. v. Ramsay (P.C.)

Govindrao and another v. Rajabai and another (PC)

(Obla) Sundarachariar and others v. Narayana Ayyar and others (PC)

(Sri Kanchumarti) Venkata Krishnayya Garu v. Secy. of State (PC)

Mt. Saraswati Bahuria v. Surajnarayan Chaudhuri and others (PC)

Steamship "Eurana" v. Burrard Inlet Tunnel and Bridge Co. (PC)

Shaikh Faqir Bakhsh v. Murli Dhar and others (PC)

Gobinda Narayan Singh and others v. Sham Lal Singh and others (PC)

Raj Kumar Gobinda Narayan Singh v. Sham Lal Singh,

Dawood Hashim Esoof and another v. C. Tuck Shein (PC)

Padmalav Achariya and another v. (Srimatyia) Fakira Debya and others (PC)

G.H.C. Ariff v. Jadunath. Majumdar Bahadur (PC)

United States Shipping Board v. The Ship "St. Albans" (PC)

Proprietary Articles Trade Association and others v. Attorney General of Canada and others (PC)

(Moulvi) Zahirulsaid Alvi v. R.S. Seth Lachhmi Narayan (PC)

Pakala Venkanna and others v. Sri Rao Swetachalapati Ramakrishna Ranga Rao Bahadur Garu (PC)

Krishna Rao v. Sundara Siva Rao and others (PC)

(Valluri) Ramanamma v. Marina Viranna (PC)

Lim Teck Kim v. Wee Hum Soon and others (PC)

(Rai) Jatindra Nath Chowdhury v. Uday Kumar Das and others (PC)

The Canadian Pacific Railway Company v. The King (PC)

Mt. Munni Bibi and another v. Tirloki Nath and others (PC)

Margaret Goonswardene v. Eva Moonemale Goonewardene and others (PC)

A Pleader v. The Judges of the High Court of Judicature at Allahabad (PC)

Rai Rajendra Kumar Ghosh Bahadur and others v. Rash Behari Mandal and others (PC)

Commissioner for Local Government Lands and Settlement v. Abdulhusein Kaderbhai (PC)

Ram Krishna Muraji v. Ratan Chand and another (PC)

Bhagat Singh and others v. Emperor (PC)

Sri Thakur Ram Krishna Muraji v. Ratan Chand, (PC)

Gulzari Lal v. The Collector of Etah (PC)

Shankar and another v. Daooji Misir and others (PC)

Lakhamgouda Basuprabha Sardesai v. Baswantrao and others (PC)

Wasif Ali Mirza Nawab Bahadur of Murshidabad v. Karnani Industrial Bank Ltd. (PC)

Raghunandan Ram Sahu and others v. Mahanth Ramsunder Das and others (PC)

Bal Krishna and others v. Ram Krishna and others (PC)

Secretary of State v. Hindustan Co-operative Insurance Society Ltd. (PC)

Bhupendra Narayan Sinha, Bahadur v. Rajeswar Prosad Bhakat and others (PC)

Eshugbayi Eleko v. Officer Administering the Government of Nigeria and another (PC)

Raja Bhupendra Narayan Sinha Bahadur v. Rajeswar P

Pondicherry Railway Co. Ltd. v. Commissioner of Income-tax, Madras (PC)

Parsotim Thakur and others v. Lal Mohar Thakur and others (PC)

Bibi Aesha v. Mohammad Abdul Kabir (PC)

Srijukta Saraju Bala Debi and others v. Srimati Jyotirmoyee Debi and others (PC)

Manmohan Das and others v. Mt. Ramdei and another (PC)

(Mahanth) Krishna Dayal Gir v. Rani Bhubneshwari Kuar and others (PC)

Jagmohan Das v. Jugal Kishore and another (PC)

Egyptian Salt and Soda Co., Limited v. Port Said Salt Association, Limited (PC)

Aveline Scott Ditcham v. James J. Miller (PC)

Chhatra Kumari Devi v. Mohan Bikram Shah and others (PC)

Sri 5 Rani Chhatra Kumari Devi v. Prince Sri 5 Moh

Raghubans Narain Singh and others v. Khub Lal Singh and another (PC)

Tirupparankundaram etc., Madura Devasthanams v. Alikhan Sahib and others (PC)

Alfred Ernest Mitchell and others v. Carr Lazarus Phillips and others (PC)

Naba Kumar Hazra and another v. Radheshyam Mahish and others (PC)

Pazundaung Bazaar Co. Ltd. and others v. Municipal Corporation of the City of Rangoon (PC)

Henry Greer Robinson v. State of South Australia (PC)

S.P.A. Annamalay Chetty v. B. A. Thornhill (PC)

Janaki Nath Roy and others v. Dina Nath Kundu and others (PC)

Imperial Bank of India v. Bengal National Bank, Limited (in liquidation) (PC)

Papiah Naidu v. Naganatha Sethupathi and another (PC)

K.B. Mian Karim Bakhsh and others v. Dargah Pir Rattan Nath and others (PC)

Jagat Mohan Nath Sah Deo v. Pratap Udai Nath Sah Deo and others (PC)

Arthur Wijetilaka v. Don Edmund Ranasinghe (PC)

Monohar Das Mohanta Moharaj v. Hazarimull Babu and others (PC)

Kishun Prasad Pandey and others v. Durga Prasad Thakur and others (PC)

B. Iswarayya v. Swarnam Iswarayya (PC)

Venkat Rao and another v. Namdeo and others (PC)

Jotindra Nath Roy v. Nagendra Nath Roy and another (PC)

E.P. Mohamed Noordin v. S.E.S. Abdul Kareem and Co. and another (PC)

James Lewis Kraft and others v. Oliver Kenneth McAnulty (PC)

Louis Dreyfus and Co. v. R. A. Arunachala Ayya (PC)

P.M.A.M. Vellaiyappa Chetty and others v. Natarajan and another (PC)

H. V. Low and Company, Limited v. Raja Bahadur Jyoti Prosad Singh Deo (PC)

Turner Morrison and Company, Ltd. v. Monmohan Chowdhury (PC)

U Po Lein and another v. Ma Huin Hlaing (PC)

Attorney-General of Ontario v. National Trust Company, Ltd. (P.C.)

The Ripon Press and Sugar Mill Co. Limited, Bellary v. V. Gopal Chetti and others (PC)

Julio Mascarenhas and others v. Mercantile Bank of India, Ltd. (PC)

Tara Kumari v. Chandra Mauleshwar Prasad Singh (PC)

Nawab Mirza Mohammad Sadiq Ali Khan and others, v. Nawab Fakr Jahan Begam and another (PC)

Attorney-General of Canada v. Attorney-General of Ontario and others (PC)

Giuseppe Bianco v. Giovanni Vincenzn Demarco (PC)

Maharaja Kumar Gopal Saran Narain Singh v. Sita Devi (PC)

Saiyid Rashid Ahmad and another v. Mt. Anisa Khatun and others (PC)

Jogesh Chandra Roy v. Emdad Meah (PC)

Manmatha Nath Mullick v. Sheikh Hedait Ali and others (PC)

Promatha Nath Mittra and others v. Gostha Behari Sen and others (PC)

Secy. of State v. Sannidhiraju Subbarayudu and others (PC)

Prem Narain v. Ram Charan and others (PC)

Krishna Chandra Bhowmich v. Pabna Dhana Bhandar Co., Ltd. (in Liquidation) and others (PC)

(Thakur) Bageshwari Charan Singh v. Thakurain Jagarnath Kuari and another (PC)

S.S. "Leopold L. D." v. The Hochelaga Steamship Co. Ltd. (PC)

(Sri Sri Sri) Krishna Chendra Gaja pati Narayana Deo v. Challa Ramanna and others (PC)

Hans Nath and others v. Ragho Prasad Singh (PC)

Ghulam Mohammad v. Ghulam Husain and others (PC)

Rajkumar Sen Choudhury and others v. Ram Sundar Sh

Faqir Chand and others v. Aziz Ahmad Khan and others (PC)

Mohammad Ejaz Husain and another v. Mohammad Iftikhar Husain and others (PC)

(Kadiyala) Venkata Subamma and another v. (Katreddi) Ramayya and others (PC)

Satgur Prasad v. Har Narain Das (PC)

Raja Baghunandan Prasad Singh and another v. Raja Kirtyanand Singh Bahadur (PC)

Raymond Lincoln v. Mrs. Alice Poupinel de Valence (PC)

Tuan Man and another v. Che Som and others (PC)

Prag Narain v. The Collector of Agra (PC)

Bechu Singh and another v. Kamakhya Narain Singh (PC)

The Official Liquidator of M.E. Moola Sons Ltd. v. Perin R. Burjorjee (PC)

Sheoprasan Singh v. Munshi Narsingh Sahay and others (PC)

Shama Kant Lal and others v. (Mahanth) Ramdhan Puri (PC)

Lal Indra Shah v. Sheoshankar and others (PC)

The King v. The B.C. Fir and Cedar Lumber Co., Ltd. (PC)

Dulahin Jadunath Kuar v. Bisheshar Bakhsh Singh (PC)

Abdul Halim Khan v. Raja Saadat Ali Khan and others (PC)

Commissioner of Income-Tax, Bengal v. Shaw Wallace and Company (PC)

U Pe v. U Maung Maung Kha (PC)

Mohindar Singh and another v. Emperor (PC)

Shiba Prasad Singh v. Rani Prayag Kumari Debi and others (PC)

Mohammad Raza and others v. Mt. Abbas Bandi Bibi (PC)

Maung Sein Done v. Ma Pan Nyun and others (PC)

William Abercrombie Shaw v. Frederick Chater Jack (PC)

Nagendra Nath Dey and another v. Suresh Chandra Dey and others (PC)

Vacuum Oil Company v. Secretary of State (PC)

Sardar Nisar Ali Khan v. Mohammad Ali Khan (PC)

Commissioner of Income-tax, C.P. and Berar v. S.M. Chitnavis (PC)

The Benares Bank, Ltd. v. Hari Narain and others (PC)

Official Assignee of Bombay v. K.R.P. Shroff and others (PC)

Smt. Brij Indar Kuar v. Thakur Jai Indar Bahadur S

Gafur Mohammad v. Mohammad Sharif and others (PC)

(K.B.Seth) Sorabjee v. (Seth) Dwarkadas Ranchhoddas and others (PC)

Erroll Mackay v. Maharaja Dhiraj Kameshwar Singh and another (PC)

Lasa Din v. Mt. Gulab Kunwar and others (PC)

Mohammad Astam Khan and others v. Feroze Shah (PC)

Jehangir Shapoorji Taraporevala v. Reverend , Secretary of the Bombay Tract and Book Society Savarkdr (PC)

Australian Investment Trust, Limited v. Strand and Pitt Street Properties, Limited (PC)

Mohammad Afsal Khan v. Abdul Rahman and others (PC)

Zahirul-Said Alvi v. Lachhmi Narayan (PC)

Tsang Chuen v. Li Po Kwai (PC)

Benoy Krishna Das v. Salsiccioni (PC)

Aspro, Limited v. Commissioner of Taxes (P.C.)

Winnipeg Electric Co. v. Jacob Geel (PC)

Corporation of the City of Montreal v. Montreal Industrial Land Co. Ltd. (PC)

Sri Chandra Churdeo and others v. Laldhari Prasad Singh and others (PC)

Norman Lethbridge Cowper v. Paper Sacks Proprietary, Limited and another (PC)

Hansraj Gupta and others v. N.P. Asthana and others (PC)

Guntur Cotton, Jute and Paper Mills Co. Ltd., Guntur v. (Pydah) Venkatachalapati and another (PC)

E.R. Croft v. Sylvester Dunphy (PC)

Secy. of State v. Velivelapalli Mallayya and others (PC)

Indira Rani Ghose v. Akhoy Kumar Ghose (PC)

Paul Pronek v. Winnipeg, Selkirk and Lake Winnipeg Railway Co. (PC)

(Sri) Nandamani Ananga Bhima Deo v. Sri Suseela Mala Patta Mahadevi (PC)

Florence A. Deeks v. H.G. Wells and others (PC)

Bhimabai Jivangouda Patil and another v. Gurunathgouda, Khandappagouda Patil (PC)

Alice Marie Vandepitte v. The Preferred Accident Insurance Company of New York (PC)

Albert Godamune v. The King (PC)

Arthur Andrew Cipriani and others v. Macdonald Burnett (PC)

Shyam Narain Singh v. Suraj Narain Pandey and another (PC)

Nana Kwaku Amoah and another v. Nana Sir Ofori Atta (PC)

Naresh Mohan Thakur and others v. Brij Mohan Misra and others (PC)

Kirtyanand Singh v. Prithi Chand Lal Chaudhury (PC)

Currimbhoy and Co. Ltd. v. L.A. Greet and others (PC)

O.A.P.R.M.A.R. Adaikappa Chettiar v. Thomas Cook and Son (Bankers) Ltd. (PC)

Alexander Ewan Campbell v. Thomus Ernest Rofe (PC)

Jagannath Rao Dani v. Rambharosa and another (PC)

"Truth"and "Sportsman,"Limited v. George Stanley T

Don Charles Weerasekera v. Hettige Don John Peiris (PC)

Rai Bishunath Prasad Singh v. Rani Chandika Prasad Kumari and others (PC)

Radhakisson Gopikisson v. Balmukund Ramchandra (PC)

Hansraj Gupta and others v. Dehra Dun-Mussoorie Electric Tramway Co. Ltd. (PC)

Abdulla Asghar Ali and others v. Ganesh Das Vig (PC)

Shadi Lal v. Lal Bahadur and others (PC)

V.M. Abdul Rahman and others v. D.K. Cassim and Sons and another (PC)

Jnanendra Mohan Bhaduri and another v. Rabindra Na

Kalawati Devi v. Dharam Prakash (PC)

Mt. Bahu Rani and another v. Thakur Rajendra Baksh Singh (PC)

Raja Mohan and others v. Nisar Ahmad Khan and another (PC)

Bachchu Lal and others v. Mohammad Mah and others (PC)

Har Prasad and others v. Fazal Ahmad and others (PC)

Mahanth Ram Charan Das v. Munshi Naurangi Lal (PC

Maung Maung Gyi v. Ma Nyi Ma Gyi (PC)

Commissioner of Income-tax, Behar and Orissa v. Kameshwar Singh of Darbhanga (PC)

Mahabir Singh v. Rohini Ramanadhwaj Prasad Singh (

Raghunandan Prasad Singh and another v. Commissioner of Income-tax, Bihar and Orissa (PC)

Commissioner Of Income Tax v. Maharajadhiraja Kame

(Thotapalli Sarvabhotla ) Venkata Chandikamba v. Indrakanti Viswanathamayya (PC)

Dwarkanath Varma and another v. Emperor (PC)

R.S. Rochi Ram v. Faizullah Khan and others (PC)

Gummidela Anantapadmanabhaswami v. Official Receiv

Bai Krishnabai v. Framroz Edulji Dinshah and another (PC)

Jagdishwar Dayal Singh v. Dwarka Singh and others (PC)

Ram Raghubir Lal and others v. United Refineries (Burma) Limited, and others (PC)

Secy. of State v. S. Subramaniya Ayyar (PC)

Rhodesia Railways Ltd. v. Collector of Income-tax of Bechuanaland Protectorate (PC)

Rhodesia Railways, Ltd. v. Resident Commissioner and Treasurer of the Bechuanaland Protectorate and another (PC)

Garudas v. Mahant Laldas and another (PC)

Bejoy Singh Dudhuria v. Commissioner of Income-tax, Calcutta (PC)

Raja Bejoy Singh Dudhuria v. Commissioner Of Incom

Official Assignee of Madras v. T. Krishnaji Bhat (PC)

Chaturbhuj Piramal v. Chunilal Oomkarmal (PC)

Sultan Begum and others v. Nawab Qamar Ara Begum (PC)

Raja Ranbahadur Singh and another v. Nagarseth Kasturbhai Mani Bhai and another (PC)

Sahebrao Narayanrao Deshmukh v. Jaiwantrao Yadaorao Deshmukh and another (PC)

Amarendra Man Singh Bhramarbar and another v. Sanatan Singh and others (PC)

Kodoth Ambu Nair v. Echikan Cherekere Kelu Nair (PC)

Kanhaiya Lal and another v. Hamid Ali (PC)

K.S. Mian Feroz Shah v. Sohbat Khan and others (PC)

Kumaravelu Chettiar and others v. T.P. Ramaswami Ayyar and others (PC)

Commissioner of Income-tax, United Provinces of Agra and Oudh v. Basant Rai Takhat Singh (PC)

P.S.S.M.K.T. Cathiresan Chettiar v. N.S. Natchiappa Chettiar (PC)

Anup Manto v. Mita Dusadh and others (PC)

Hukum Chand and others v. Maharaj Bahadur Singh and others (PC)

Angostura Bitters, Ltd. v. Albert Kerr and another (PC)

(Mian) Feroz Shah v. Income-tax Commissioner Punjab and N.W.F. Province Lahore (PC)

Feroz Shah v. Income Tax Commissioner, (PC)

Krishnayya Surya Rao Bahadur Garu and another v. Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Rajah of Pittapur (PC)

Soniram Rameshwar v. Mary Pointo, (PC)

Batu Pahat Bank, Ltd. v. Official Assignee of Property of Tan Keng Tin, A Bankrupt (P.C.)

Basil Banger Lawrence v. Emperor (PC)

Ewe Keok Neoh v. Ng Ann Thye (PC)

Mayor, Councillors and Burgesses of the Borough of New Plymouth v. Taranaki Electric-Power Board (PC)

Ras Behari Lal and others v. Emperor (PC)

Minister of National Revenue v. Catherine Spooner (PC)

Margaret Brooker v. Thomas Borthwick and Sons (Australasia), Ltd. (PC)

Florrie Edridge and others v. Rustomji Danjibhoy Sethna (PC)

Abdullah Bey Chedid and others v. Tenenhaum (PC)

Nizam Din and others v. Godar and others (PC)

Harry Pope v. Official Assignee, Rangoon (PC)

Abdul Majid Khan and another v. Sharaswatibai and others (PC)

W.M.S. Muttu Mohammado v. S.K.R.A.A.R. Ramasami Ch

Mt. Sat Bharai v. Barkhurdar Shah and another (PC)

Malayan Tobacco Distributor Ltd. v. United Kingdom Tobacco Co. Ltd. (PC)

Mauladad Khan and others v. Faizullah Khan and others (PC)

Rajani Kanta Pal v. Sajani Sundari Dassaya (PC)

Govind Prasad and others v. Kunwarani Bala Kunwar and others (PC)

Lim Charlie and another v. Official Receiver (PC)

Khalil-ur-Raftman Khan v. Collector of Etah (PC)

Secy. of State v. Anant Krishnaji Nulkar and others (PC)

Kishori Lal and another v. Collector of Etah (PC)

Jonathan Edward David v. S.P.A. De Silva (PC)

Secy. of State v. Debendra Lal Khan (PC)

Mount Royal Assurance Co., and others v. Cameron Lumber Co. Ltd. (PC)

Commissioner of Income-tax, United Provinces of Agra and Oudh v. Tehri-Garhwal State (PC)

Madho Ram v. Secy. of State (PC)

Rajendra Nath Mukerjee and others v. Commissioner of Income-tax (PC)

Secy. of State v. Foucar and Co. Ltd. (PC)

Anup Mahto v. Mita Dusadh and others (PC)

Ramsaran Singh v. Mahabir Sewak Singh and others (PC)

Sir Rajendranath Mukerjee v. Commissioner of Incom

Kamakhya Dat Ram v. Khushal Chand (PC)

Mahomedally Adamji Peerbhoy and others v. Akberally Abdulhussein Adamji Peerbhoy and others (PC)

Baraboni Coal Concern, Ltd. v. The Servitors and Shebaits of Sree Gopinath Jiu, Gokulananda Mohanta Thakur and others (PC)

(Nawab Major) Mohammad Akbar Khan v. Court of Wards and others (PC)

Clifford B Reilly v. Emperor (PC)

Bharat Insurance Co., Ltd. v. Income-tax Commissioner, Punjab, Lahore (PC)

Karapaya Servai and others v. Mayandi (PC)

(Firm) Radha Kishan Jaikishan and others v. Municipal Committee, Khandwa (PC)

Bhup Narain Singh v. Gokul Chand Mahton and others (PC)

Jogannath and others v. Shri Nath and others (PC)

Mt. Allah Rakhi and others v. Shah Mohammad Abdur Rahim and others (PC)

Maung Ba Thaw and another, Insolvents v. Ma Pin (PC)

Baraboni Coal Concern, Ltd. v. Deba Prasanna Mukherjee and another (PC)

Secy. of State v. Rameswaram Devasthanam and others (PC)

Western Power Co. Canada, Ltd. v. Corporation of the District of Matsqui (PC)

Birendranath Singh and another v. Mirtunjai Singh and others (PC)

Popuri Ramayya v. Putcha Lakshminarayana (PC)

Revati Mohan Das v. Jatindra Mohan Ghosh and others (PC)

Kamta Singh and others v. Chaturbhuj Singh and others (PC)

Vancouver Malt and Sake Brewing Co. Ltd. v. Vancouver Breweries, Ltd. (PC)

Secy. of State v. Parashram Madhavrao (PC)

(Elvira Rodrigues) Siqueira v. (Godnicalo Hypolito Constancio) Noronha (PC)

(Vytla) Sitanna v. Marivada Viranna and others (PC)

Trustees of the Sir Currimbhoy Ebrahim Baronetcy Trust v. Commissioner of Income-tax Bombay (PC)

Omanhene Kobina Foli v. Chief Obeng Akessee (PC)

Ramachandra Deo Mahaharajulungaru v. Sri Lakshiminarasimha Bahadur and others (PC)

Kenneth De Sola Joseph and another v. Esther Phillips (PC)

Someshwar Dutt v. Tribhawan Dutt and another (PC)

Ottoman Bank, Nicosia v. Dascalopoulos (PC)

H.A. Morine v. London Loan Assets, Ltd. and others (PC)

Birendra Bikram Singh v. Brij Mohan Pande (PC)

Babu alias Govindoss Krishnadoss v. Official Assignee, Madras and others (PC)

Norwich Union Fire Insurance Society, Ltd. v. Wm.H. Price (PC)

G.A.P. Brickenden v. London Loan and Savings Co., Canada and others (PC)

Chandra Mani Saha and others v. Anarjan Bibi and others (PC)

Bishun Chand v. Girdhari Lal and another (PC)

Collector of Gorakhpur v. Bam Sundar Mal and others (PC)

Jean Mac Kenzie v. Royal Bank of Canada (PC)

Maharajadhiraj of Darbhanga v. Commissioner of Income-tax, Bihar and Orissa (PC)

P.K.P.S. Pichappa Chettiar and others v. Chokalingam Pillai and others (PC)

F.E. Dinshaw v. Commissioner of Income-tax, Bombay (PC)

Abdul Latif Khan and others v. Mt. Abadi Begam and others (PC)

Kamakhya Narain Singh v. Abhiman Singh and others (PC)

Lachmi Narain and another v. Syed Ibrahim Hussain (PC)

Raghunath Singh and others v. Mt. Hansraj Kunwar and others (PC)

Toshanpal Singha and others v. District Judge, Agra, and others (PC)

Kalyan Mal v. Ahmad Uddin Khan and another (PC)

Bisheshwar Pratap Sahi and another v. Parath Nath and another (PC)

Mohammad Akbar Khan v. Mian Musharaf Shah and another (PC)

Khoo Tek Keong v. Ch'ng Joo Tuan Neoh and another (PC)

(Mian) Pir Bux v. Mohomed Tahar (PC)

Warren Ducane Smith v. The King (PC)

Sheo Swarup and others v. King Emperor (PC)

The Piracy Jure Gentium, In re. v. (PC)

Mundacheri Koman v. Thachangat Puthan Vittil Achut

Official Assignee, Madras v. Mercantile Bank of India, Ltd. (PC)

Chee Wor Lok and others v. Yeoh Saw Geok (PC)

Ohene Moore v. Akesseh Tayee (PC)

Dawsons Bank, Ltd. and others v. Vulcan Insurance Co., Ltd. (PC)

Rt. Hon. Gerald Lord Strickland v. Carmelo Mifsud Bonnici (PC)

B. Sampat Kumar Singh v. Dr. B. Peters and others (PC)

William Francts O'Connor v. Gordon Waldron (PC)

Maung Sein Shwe v. Maung Sein Gyi and others (PC)

Seth Pratapsingh Moholalbhai and another v. Keshavlal Harilal Setahvad and another (PC)

Ram Narain Chaudhry and others v. Mt. Pan Kuer and others (PC)

C. Kasivisvanathan Chettiar v. S.V.S. Chokalingam Chettiar (PC)

Nippon Yusen Kaisha v. China Navigation Co., Ltd. (PC)

L. Guran Ditta v. T.R. Ditta (PC)

Kala Ram v. Punjab National Bank, Ltd., Peshawar (PC)

Chunbidya and others v. Emperor (PC)

Maharaja Srischandra Nandy and others v. Baijnath Jugal Kishore (Firm) (PC)

(Babu) Mahadeo Prasad Singh and others v. Karia Bharthi (PC)

Secy. of State v. Saroj Kumar Acharjya Choudhury and others (PC)

Ejas Ali Qidwai and others v. Special Manager, Court of Wards, Balrampur Estate and others (PC)

Sri Radha Krishna Thakurji and another v. (Babu) Raghunandan Sinha and others (PC)

Chandrika Prasada v. Bombay Baroda and Central India Ry. Co. (PC)

S.T. Nagappa Chettiar v. Brahadambal Ammani Rajayee Sahiba and another (PC)

Sailendra Nath Das and another v. Saroj Kumar Das and others (PC)

(Rawat) Mangal Singh and others v. Mt. Siddhan Kunwar and others (PC)

Maqbul Ahmad and others v. Onkar Pratap Narain Singh and others (PC)

Nune Sivayya and another v. Maddu Ranganayakulu and another (PC)

Liladhar Nemchand v. Rawji Jugjiwan (PC)

Dawsons Bank, Ltd. v. Nippon Menkwa Kabushihi Kaish (Japan Cotton Trading Co., Ltd). (PC)

H. Hunter, Liquidator, Bank of Upper India Ltd. and others v. Rani Kaniz Abid and others (PC)

Fanny Skinner and another v. Bank of Upper India, Ltd. and others (PC)

Atmaram Abhimanji v. Bajirao Janrao and others (PC)

King-Emperor v. Dahu Raut (PC)

Patel Chhotabhai and others v. Jnan Chandra Basak and others (PC)

Ramakrishna Ayyar v. Parameswara Ayyar and others (PC)

Vijaysingji Chhatrasingji v. Shivsangji Bhimsanji (PC)

Hari v. Emperor (PC)

Maritime National Fish, Ltd. v. Ocean Trawlers Ltd. (PC)

Sri Raja Vasireddi Sri Chandra Mou-leswara Prasada Bahadur v. Secy, of State and others (PC)

Tarakdas Acharjee Choudhury and others v. Secy of State and others (PC)

Basant Singh and others v. Brij Raj Saran Singh and others (PC)

(Babu) Sheonandan Prasad Singh and others v. Hakim Abdul Fateh Mohammad Reza and another (PC)

Commissioner of Income-tax, Madras v. P.R.A.L. Muthukaruppan Chettiar (PC)

Gopal Saran Narain Singh v. Commissioner of Income-tax, Bihar and Orissa (PC)

Maharajkumar Gopal Saran Narain Singh v. Commissio

Attorney-General of Trinidad and Tobago v. Gordon Grant and Company, Limited, (Privy Council)

Kedar Nath Goenka v. Munshi Ram Narain Lal and others (PC)

Robert Lyon Moore and others v. Attorney-General for Irish Free State and others (PC)

British Coal Corporation and others v. The King Opposite Party. (PC)

Walter Smith and another v. Ahmed Abdeenbhoy Peerbhoy (PC)

Homeshwar Singh and others v. (Maharajadhiraj) Kameshwar Singh Bahadur of Darbhanga and another (PC)

Bharat Spinning and Weaving Co. Ltd. v. Manilal Lallubhai and another (PC)

Krishnayya Rao and another v. Venkata Kumara Mahipathi Surya Rao (PC)

Commissioner of Income-tax, Bihar and Orissa v. Kameshwar Singh (PC)

(Sahu) Ramjimal v. Riaz-ud-din and others (PC)

Satindra Nath Choudhury v. Jatindranath Choudhury and another (PC)

Advocate-General of Bombay v. Phiroz Rustomji Bharucha and others (PC)

Hoe Kim Being v. Maung Ba Chit (PC)

Lakhmi Chand v. Mt. Anandi (PC)

Raoul Tremblay v. Duke Price Power Co. Ltd. (PC)

Atma Ram v. Beni Prasad and others (PC)

(Kunwar) Rameshwar Bakhsh Singh and others v. (Thakurain) Balraj Kuar and others (PC)

Steamer "Philip T. Dodge" v. Dominion Bridge Co. Ltd. and others (PC)

Li Tse Shi v. Pong Tsoi Ching (PC)

Bhagwan Bakhsh Singh and another v. Mahesh Baksh Singh and others (PC)

Secy. of State and another v. Srimutty Parijat Debi and another (PC)

Richard Thorold Grant v. Australian Knitting Mills, Ltd. and others (PC)

Northwestern Utilities, Ltd. v. London Guarantee and Accident Co. Ltd. and others (PC)

Commissioner of Income-tax, Madras v. Buckingham and Carnatia Company, Ltd., Madras (PC)

Somasekhara Royal and others v. Sugutur Mahadeva Royal and others (PC)

Commissioner of Income-tax, Bombay Presidency and Aden v. Currimbhoy Ebrahim and Sons, Ltd. (PC)

Commissioner Of Income Tax v. Currimbhoy Ebrahim a

(Maharaj Kumar) Srinivas Prasad Singh v. Keshava Prasad Singh and others (PC)

Devendra Prasad Sukul and others v. Surendra Prasad Sukul and another (PC)

Pratapmull Agarwalla and another v. Dhanbati Bibi and others (PC)

Surendra Krishna Roy and another v. Mirza Mohammad Syed Ali Mutawali and others (PC)

N.H.M. Abdul Cader and others v. S.L. Ahamado Lebbe Marikar and others (PC)

K.C. Mukerjee, Official Receiver v. Mt. Ramratan Kuer and others (PC)

Montreal Trust Co. v. British Columbia Land and Investment Agency, Ltd. (PC)

Dhanu Lal Suchanti v. Hukum Chand and others (PC)

Bindeswari Charan Singh v. Bageshwari Charan Singh (PC)

National Mutual Life Association of Australasia, Ltd. v. Commissioner of Income-Tax, Bombay Presidency and Aden (PC)

Bhojraj v. Sita Ram and others (PC)

Kusum Kumari v. Debi Prosad Dhandhania and others (PC)

Monohar Mukerji v. Bhupendra Nath Mukerji and others (PC)

Tyagaraja Mudaliyar and another v. Vedathanni (PC)

Gujarat Ginning and Manufacturing Co., Ltd. Ahmedabad v. Motilal Hirabhai Spinning and Manufacturing Co., Ltd., Ahmedabad (PC)

(Marjorie L'Estrange) Trickett v. Queensland Insurance Co. Ltd and others (PC)

Cora Lillian Mc Pherson v. Oran Leo Mc Pherson (PC)

Bullabh Das and another v. Nur Mohammad and another (PC)

Ghanshayam Das Jagnani v. (Firm) Ramnarayan Ganeshnarayan (PC)

Nathu Lal and another v. Babu Ram and others (PC)

(Sri Raja) Inuganti Venkatarama Rao v. (Sri Raja) Sobhanadri Appa Rao Bahadur Garu and others (PC)

Nazir Ahmad v. Emperor (PC)

Hem Singh and others v. Basant Das and another (PC)

Sarda Mahesh Prasad Singh v. Badri Lal Sahu and others (PC)

D. Davis & Co., Ltd. v. Brunswick (Australia), Ltd., and others (PC)

Gabriel Togonu Bickersteth and another v. Evan Adeleye Shanu (PC)

Antonio Dias Caldeira v. Frederick Augustus Gray (PC)

Dorothy Margaret Catherine Hulme King v. Henry Peter Christopher De Silva (PC)

Srimant Chota Raja Saheb Mohitai v. S. Sundaram Ayyar and others (PC)

Rm. Ar. Ar. Arunachalam Chettiar v. Commissioner of Income-tax, Madras (PC)

Adibel Hinnawi v. Yacoub Fahmi Abuel Hudael Faruqi (PC)

Rm.Ar.Ar.Rm. Arunachalam Chettiar v. Commissioner

Andre Paul Terence Ambard v. The Attorney-General of Trinidad and Tobago (PC)

Effuah Amissah v. Effuah Krabah and others (PC)

Dolatsinghji Jaswantsinghji v. Khachar Mansur Bukhad and others (PC)

Central Bank of India, Ltd. v. Guardian Assurance Co., Ltd., and another (PC)

Srimath Daivasikhamani Ponnambala Desikar and another v. Periyanan Chetti and another (PC)

Attygalle and another v. The King (PC)

Metropolitan Coal Co., Ltd. v. Jacob Pye (PC)

In Re, The Finance Act (Northern Ireland), (PC)

(Nawab Major Sir) Mohammad Akbar Khan v. Attar Singh and others (PC)

Shiv Narain Jafa v. Judges of High Court, Allahabad (PC)

Dennis Romain Renouf v. Attorney-General for Jersey (PC)

Imperial Bank of Canada v. Mary Victoria Begley (PC)

Gopi Krishna Kasaudhan v. Mt. Jaggo and another (PC)

Rajah Kocherlokota Venkata Jagannatha Rao Garu v. (Maharajah Ravu) Venkata Kumara Mahipati Surya Rao Bahadur and others (PC)

Nrisingha Charan Nandy Choudhry v. Rajniti Prasad Singh and others (PC)

Inayat Khan v. Emperor (PC)

George Pardew Lovibond v. Grand Trunk Ry. Co., Canada and others (PC)

Lala Kundan Lal and another v. Mt. Musharrafi Begam and others (PC)

Jagannath Rao v. Rambharosa and another (PC)

Commissioner of Income-tax, Bengal v. Mercantile Bank of India, Ltd. and others (PC)

Tan Ah Boon v. State of Johore (PC)

M.E. Moolla Sons, Ltd. (in Liquidation) v. Official Assignee, Rangoon and others (PC)

Commissioner of Income-tax, Bengal v. Hungerford Investment Trust, Ltd. (PC)

George Frier Grahame v. Attorney-General, Fiji (PC)

Sodeman v. R., (PC)

Mahadeo v. The King (PC)

Nazir Ahmad v. King-Emperor (PC)

(Raja) Jagadish Chandra Deo Dhabal Deb v. Gour Hari Mahato and others (PC)

Frederick Emmanuel Abeyesundera v. Ceylon Exports, Ltd. and another (PC)

Sat Narain and another v. Sri Kishen Das and others (PC)

Alluri Venkatapathi Raju and another v. Dantuluri Venkatanarasimha Raju and others (PC)

Commissioner of Income-tax, Bombay Presidency and Aden and others v. Bombay Trust Corporation, Ltd. (PC)

Murugesam Pillai v. Minakshisundara Ammal (PC)

Hugh Crawford Magee v. Charles W. Magee and others (PC)

Purnananthachi v. T.S. Gopalaswami Odayar and others (PC)

Venkata Hanumantha Bhushana Rao Garu v. Gade Subbayya and another (PC)

Enid Browne v. Florence Yoda Moody and others (PC)

Stephen Seneviratne v. The King (PC)

Parashram Balaji Deshmukh and another v. Asaram and others (PC)

Mt. Binda Kuer and others v. Lalita Prasad Choudhary and others (PC)

Someshwari Prasad Narain Deo and others v. Maheshwari Prasad Narain Deo and others (PC)

Vinayakrao Dhundiraj Biwalkar, Plaintiff v. Secy. of State, Defendant (PC)

Ganesh Chunder Dhur v. Lal Behary Dhur and others (PC)

Vernon Lloyd-Owen v. Alfred E. Bull and others (PC)

Attorney-General of New Zealand v. New Zealand Insurance Co., Ltd. and others (PC)

James Eggay Taylor v. United Africa Co., Ltd. (PC)

Permanent Trustee Company of New South Wales, Ltd. and another v. Francis Henry Bridgewater (PC)

Alexander Perera Chandarasekera v. The King (PC)

Shaikh Shukrullah and others v. Mt. Zohra Bibi and others (PC)

Talluri Venkata Seshayya and others v. Thadikonda Kotiswara Rao and others (PC)

Kayastha Pathshala, Allahabad v. Mt. Bhagwati Devi and others (PC)

Kalyanji Vithaldas and others v. Commissioner of Income-tax, Bengal (PC)

R.T. Rangachari v. Secretary of State (PC)

R. Venkata Rao v. Secretary of State (PC)

United Motor Finance Co. v. Addison and Co., Ltd. (PC)

Hazariram Marwari and others v. Bansidhar Dhandhania and others (PC)

Mahant Ramdhan Puri and others v. Chaudhury Lachmi Narain and others (PC)

Mangal Singh v. The King-Emperor

Sarat Chandra Basu v. Bijoy Chand Mahatab Maharajadhiraj Bahadur of Burdwan (PC)

A.V. Palanivelu Mudaliar v. Neelavathi Ammal and another (PC)

The Mayor, Councillors and Citizens of the City of Auckland and others v. The Alliance Assurance Co., Ltd. (PC)

James Eggay Taylor v. United Africa Co., Ltd. (PC)

Pir Ahsanullah Shah v. Pir Ziauddin Shah, (PC)(FB)

Attorney-General of Canada v. Attorney-General of Ontario and others (PC)

Attorney-General of Canada v. Attorney-General of Ontario and others (PC)

Attorney-General of British Columbia v. Attorney-General of Canada and others. (PC)

Attorney-General of British Columbia v. Attorney-General of Canada and others. (PC)

Attorney-General of British Columbia v. Attorney-General of Canada and others. (PC)

Attorney-General of Ontario v. Attorney-General of Canada and others. (PC)

Nutbehari Das v. Nanilal Das and others (PC)

Hubert Rowan Hodge v. Shahebzada Mahomed Kamgar Shah and others (PC)

Maharaja Sir Kesho Prasad Singh Bahadur v. Bahuria Mt. Bhagjogna Kuer and others (PC)

Mt. Biro v. Atma Ram and others (PC)

Maritime Electric Co., Ltd. v. General Dairies, Lt

Alexander Kennedy v. The King (PC)

Bishambhar Nath Kapoor and others v. Lala, Amar Nath and others (PC)

Nathu Mal v. Raman Mal and others (PC)

Commissioner of Income-tax, United and Central Provinces v. Badridas Ramrai Shop, Akola, Owner Laxminarayan Badridas Shrawagi (PC)

Mt. Fatima Begum v. Ahmad Ali Khan and another (PC)

Mangal Singh v. King-Emperor. (PC)

Commissioner of Income Tax v. Laxminarain Badridas

Bharat Dharma Syndicate, Ltd. v. Harish Chandra (PC)

Fakir and others v. King Emperor. (PC)

Ali Zamin v. Akbar Ali Khan and others (PC)

Radha Kishan Jaikishan (Firm) v. Municipal Committee, Khandwa

Surat Cotton Spinning and Weaving Mills, Ltd. v. Secretary of State (PC)

St. Francis Hydro Electric Co., Ltd. and others v. The King and others (PC)

Tata Hydro-Electric Agencies, Ltd., Bombay v. Commissioner of Income-tax, Bombay Presidency and Aden (PC)

Babu Kedarnath Goenka v. Maharaj Kumar Babu Bageshwari Prasad Singh and others (PC)

Kumar Pramatha Nath Ray and others v. Nani Lal Roy and others (PC)

Mt.Vaishno Ditti v. Mt. Rameshri and others (PC)

American Mail Line Ltd., Owners of the Steamship "President Jefferson" v. Motor Vessel "Afrika" (PC)

Mahabir Prasad and another v. Syed Mustafa Husain and others (PC)

Hari Sadashiv Khare v. Sitabai Ramchandra Sadashiv Khare and another (PC)

William I. Bishop Ltd. and others v. James Maclare

Lal Durga Bakhsh Singh v. Rani Brij Raj Kuar (PC)

Sri Sri Iswari Bhubaneshwari Thakurani v. Brojo Nath Dey and others (PC)

Indian Radio and Cable Communications Co., Ltd. v. Commissioner of Income-tax, Bombay Presidency and Aden (PC)

Indian Radio and Cable Communications Co. Ltd v. C

Captain W.F. Wake-Walker, O.B.E., R.N. v. Steamer Colin W. Ltd. and others (PC)

International Railway Company v. Niagara Parks Commission (PC)

Jupiter General Insurance Co., Ltd. v. Ardeshir Bomanji Shroff (PC)

Rokkam Lakshmi Reddi and another v. Rokkam Venkata Reddi and others (PC)

Secretary of State v. Sri Raja Sobhanadri Appa Rao Bahadur Zamindar Garu (PC)

Commissioner of Income-tax, Bombay Presidency and

Commissioner, Lucknow Division v. Deputy Commissioner of Partabgarh (PC)

Dwarka Nath Singh and others v. Mt. Raj Rani and others (PC)

Muhammad Husain Khan and others v. Babu Kishva Nandan Sahai (PC)

Lal Harihar Pratap Bakhsh Singh and another v. Thakur Bajrang Bahadur Singh and another (PC)

Secretary of State v. Midnapore Zamindary Co., Ltd., and others (PC)

Estate and Trust Agencies (1927) Ltd. v. Singapore Improvement Trust (PC)

Kumar Krishna Prosad Lal Singh Deo v. Baraboni Coal Concern, Ltd., and others (PC)

Pradyumna Kumar Mulliak v. Kumar Dinendra Mullick and another (PC)

Omanhene Kwamin Bassayin v. Omanhene Bendentu II (PC)

E.B.M. Company, Ltd. v. Dominion Bank (PC)

Parmeshari Din v. Ram Charan and others (PC)

Commissioner of Income-tax, Madras v. B.J. Fletcher (PC)

Goswamini Shri Kamala Vahooji Maharaj of Kutch Mandvi v. Collector of Bombay (PC)

Kunwar Rajendra Bahadur Singh v. Rai Rajeshwar Bali and others (PC)

Christian Yao Kisiedu and others v. Djorbua Dompreh and others (PC)

Rattan Lal v. Baij Nath and others (PC)

Bengal Coal Co. Ltd. v. Sri Hanardan Kishore Lal S

Richard Phillip Phillips and others, Defendants v. William Francis Barns, Plaintiff (PC)

M.P.M. Murugappa Chetti and another v. Official Assignee, Madras (PC)

His Highness Maharaja Man Singh of Sewai Jaipur v. Arjun Lal and others (PC)

Richard Micallef and others v. Giuseppe Bugeja Bonnici (PC)

Commissioners for the Port of Calcutta v. Corporation of Calcutta (PC)

Thakur Ganesh Bakhsh Singh and others v. Thakur Ajudhia Bakhsh Singh and others (PC)

The King v. Southern Canada Power Co., Ltd. (PC)

A. Vivian Mansell v. Star Printing and Publishing Co., Toronto, Ltd. (PC)

Isaac W.C. Solloway and another v. J.P. McLaughlin (PC)

Raja Ram v. Raja Bakhsh Singh and others (PC)

Commissioner of Income-tax, Bombay v. Sarangpur Cotton Manufacturing Co. Ltd., Ahmedabad (PC)

Firm Harjivanlal Balkison v. Firm Radhakison Gopikison (PC)

Commissioner of Income-tax, Punjab, North-West Frontier and Delhi Provinces, Lahore v. Nawal Kishore-Kharaiti Lal (PC)

Secretary of State v. Sunderji Shivji and Co. and others (PC)

Ottoman Bank of Nicosia v. Ohanes Chakarian (PC)

Ford Motor Company of India Ltd. v. Secretary of State (PC)

Secretary of State v. Kuchwar Lime and Stone Co. Ltd. (PC)

Nawab Sikandar Begam v. Zulfikar Wali Khan (minor), and others (PC)

Raja Braja Sunder Deb v. Raja Rajendra Narayan Bhanj Deo (PC)

Mahunt Shatrugan Das v. Bawa Sham Das and others (PC)

Raja Jagadish Chandra Deo Dhabal Deb v. Mirza Santal and others (PC)

Mercantile Bank of India Ltd. v. Central Bank of India Ltd. (PC)

Balasubrahmanya Pandya Thalaivar v. M. Subbayya Tevar and another (PC)

Sunder Singh-Mallah Singh Sanatan Dharam High School Trust, Indaura v. Managing Committee, Sunder Singh-Mallah Singh, Rajput High School, Indaura and others (PC)

District Local Board, Ahmedabad and others v. Secretary of State (PC)

Syed Sabir Hussain and another v. S. Farzand Hasan and others (PC)

Thakur Gajendra Shah v. Thakur Shankar Bakhah Singh and others (PC)

Lala Atma Ram v. Thakur Sadhu Singh and another (PC)

Mt. Anurago Kuer v. Darshan Raut and others (PC)

Babu Manmohan Das v. Baldeo Narain Tandon and others (PC)

Bengal Nagpur Railway Co. Ltd. v. Ruttanji Ramji and others (PC)

Syed Altaf Hussain and others v. Diwan Syed Ali Rasul Ali Khan and others (PC)

C. Sabhapathi v. G. Huntley (PC)

Mahant Har Kishen Das v. Satgur Prasad (PC)

Firm Rai Bahadur Het Ram-Bodh Raj v. Firm Seth Aya

Martin Cashin and others v. Peter J. Cashin (PC)

Mohammad Hatibul Haq and others, Plaintiffs v. Seth Tikam Chand, Defendant (PC)

Thakur Gaya Bakhsh Singh since deceased (now represented by Rani Suraj Kunuar and another) and another v. Deo Singh and others (PC)

R. Shanmuga Rajeswara Sethupathi v. Chidambaram Chettiar and others (PC)

Lala Karam Chand and another v. Firm Mian Mir Ahmad Aziz Ahmad and another (PC)

Messrs P.C. Mullick and another v. Commissioner of Income-tax, Bengal (PC)

Canadian Shredded Wheat Co. Ltd., Plaintiffs v. Kellogg Company of Canada Ltd. and another, Defendants (PC)

Raja Bahadur Dhanarajagerji v. Raja Panuganti Parthasaratlii Rayanim Varu and others (PC)

Charles Francis Martin de Bueger v. J. Ballantyne and Co. Ltd. (PC)

Babulal Chaukhani v. King-Emperor. (PC)

Ahmed Angullia v. Estate and Trust Agencies (1927) Ltd. and others (PC)

Nippon Yusen Kaisha v. Ramjiban Serowgee (PC)

T.R. Pratt (Bombay) Ltd. v. M.T. Ltd. (PC)

Gaekwar Baroda State Railway v. Hafiz Habib-ul-Haq and others (PC)

Nathu Lal v. Collector of Budaun (PC)

Mt. Ali Begam and others v. Badr-ul-Islam Ali Khan and others (PC)

Partap Singh and another v. Sant Kaur and another (PC)

Nawab Mirza Mohammad Kazim Ali Khan and another v. Nawab Mirza Mohammad Sadiq Ali Khan and others (PC)

Commissioner of Income-tax, Bombay Presidency and Aden v. Messrs. Khiemchand-Ramdas (PC)

Malik Harkishan Singh v. Malik Partap Singh and others (PC)

Secretary of State v. Bank of India Ltd. (PC)

Pandit Parma Nand v. Nihal Chand and another (PC)

Rowland Ady and others v. Administrator General of Burma, Administrator to the estate of Hosain Hamadanee (PC)

Sain Maule Shah v. Ghane Shah and others (PC)

Mauna Po Hla and another v. Ma Ngwe Sint and others (PC)

Carson and Co. Ltd. v. Dorothy Margaret Catherine Hulme King (PC)

Rai Bajrang Bahadur Singh and another v. Rai Beni Madho Bakhsh Singh and Others (PC)

Mahant Satnam Singh v. Bawan Bhagwan Singh (PC)

Sardar Mohammad Nawaz Khan v. Bhagata Nand (Gurdwara Committee Panja Sahib, Hassan Abdal) (PC)

Attorney-General for the Isle of Man v. Emily Moore (PC)

Commissioner of Income-tax, Bombay Presidency and Aden v. Chunilal B. Mehta, Bombay (PC)

Nathu Ramu Mahajan and others v. Gangabai (PC)

Raja Shyam Sunder Singh and others v. Kaluram Agarwala and others (PC)

Elizabeth Arminella Burrows Sifton v. Clifford Sifton and others (PC)

Bengal Coal Co. Ltd., v. Sri Sri Janardan Kishore Lal Singh Deo and another (PC)

Edgar Sammut and another v. Strickland (PC)

Sooniram Ramniranjandass v. Alagu Nachiyar Koil (Temple) (PC)

Rana Uma Nath Bakhsh Singh v. Jang Bahadur (PC)

Oudh Commercial Bank, Ltd., Fyzabad v. Pandit Bishambhar Nath Bajpai (PC)

Attorney-General of Alberta v. Attorney-General of Canada, and others (PC)

Dinabandhu Chatterjee v. Ashutosh Chatterjee and others (PC)

Smt. Rajlakshmi Dassi v. Bholanath Sen and others (PC)

Dawa Faqir Singh v. Emperor. (PC)

Rani Huzur Ara Begam and another v. Deputy Commissioner, Gonda, and others (PC)

Owners and Parties interested in S. S. "Malacca Maru" v. Deutsche Dampfschifffahrts Gesellschaft "Hansa" (owners of S. S. "Martienfels") (PC)

Peoples Bank of Northern India Ltd. v. Mian Ghulam Jan and another (PC)

Northern Ontario Power Co. Ltd. v. La Roche Mines Ltd. and another (PC)

Pestonjee Bhicajee Firm v. Patrick H. Anderson (PC)

Mary Elizabeth Wood and others v. Gerald Allan Wood (PC)

George Walkem Shannon and others v. Lower Mainland Dairy Products Board and another (PC)

Lala Nand Kishore v. Azmat Ulla, Official Receiver, Delhi, and another (PC)

Kumar Kamalaranjan Roy v. Secretary of State (PC)

Smt. Premila Devi and others v. Peoples Bank of Northern India Ltd. (in Liquidation) (PC)

Mohammad Ismail and others v. Hanuman Parshad and another (PC)

Firm Gokal Chand Jagan Nath v. Firm Nand Ram Das-Atma Ram (PC)

S.N. Bannerjee and another v. Kuchwar Lime and Stone Co. Ltd. and others (PC)

Chaudhri Mahbub Singh and others v. Haji Abdul Aziz Khan (PC)

I.L.M. Cadija Umma and another v. S. Don Manis Appu (PC)

Commissioner of Income-tax, Madras v. S.L. Mathias (PC)

Ram Kinkar Banerjee and others v. Satya Charan Srimani and others (PC)

Corporation of Calcutta v. Moti Chand Chowdhury and others (PC)

Prahladrai Chooreewalla v. Commissioners for the Port of Calcutta (PC)

Pyrmont Ltd. and another v. Lucila Schott (PC)

Chung Chi Cheung v. The King (PC)

Raja Ajai Verma v. Mt. Vijai Kumari and another (PC)

Sm. Radharani Dassya and others v. Sm. Brindarani and others (PC)

Pakala Narayana Swami v. Emperor. (PC)

Canadian Celanese Ltd. v. B.V.D. Co. Ltd. (PC)

Dame Diana Meredith and others v. Dame Elizabeth Magdalene Meredith and others (PC)

Oudh Commercial Bank, Ltd., Fyzabad v. Thakurain Bind Basni Kuer and others (PC)

United Towns Electric Co. Ltd. v. Attorney-General

Philip Graham Greenwood v. Philip Graham Greenwood and others (PC)

Richard Gillie v. Posho Ltd. (in liquidation) (PC)

Nana Akpandja v. Fiaga Egblomesse (PC)

Anath Nath Biswas and others v. Dwarka Nath Chakravarti and others (PC)

Mt. Wallan v. Fazla and others (PC)

Vyricherla Narayana Gajapatiraju v. Revenue Divisional Officer, Vizagapatam (PC)

Ulagalum Perumal Sethurayar v. Rani Subbulakshmi Nachiar (PC)

Simon Christopher Jayawardene v. Alfred Christy Jayawardene and others (PC)

Mahanth Singh v. U Ba Yi (PC)

Mt.Bhagwati v. Mt. Ram Kali (PC)

Nitya Nand and others v. Lala Karam Chand (PC)

Kunwar Surendra Bahadur Singh and others v. Thakur Behari Singh and others (PC)

Bhaya Mohammad Asim Khan and others v. Raja Saadat Ali Khan and others (PC)

Jugal Kishore Narain Singh and others v. Charoo Chandra Sur and others (PC)

Seth Biradh Mal and others v. Sethani Prabhabhati Kunwar and others (PC)

Lachhmeshwar Sahai v. Mt. Moti Rani Kunwar (PC)

Sardar Surendar Singh and another, Plaintiffs v. Chaudhri Ghulam Mohammad, Defendant (PC)

C.P. Matthen and others v. District Magistrate, Trivandrum and another (PC)

Ram Narain Sahu and another, Plaintiffs v. Mt. Makhna, Defendant (PC)

Sir Hari Shankar Paul and another, Plaintiffs v. Kedar Nath Saha and others, Defendants (PC)

Douglas George Wright and another v. New Zealand Farmers Co-operative Association of Canterbury Ltd. (PC)

Monghibai v. Cooverji Umersey. (PC)

Thelwall Thomas Maurice v. Goldsbrough Mort & Co. Ltd. (PC)

Ladore Et Al. v. Bennett Et Al., (PC)

Keshardeo Chamria v. Commissioner of Income-tax, Bengal (PC)

Commissioner of Income-tax, Bengal v. Himalaya Assurance Co. Ltd. (PC)

In Re, Himalaya Assurance Co. Ltd., (PC)

Saadat Kamel Hanum v. Attorney-General, Palestine (PC)

Mian Feroz Shah, Plaintiff v. Mohammad Akbar Khan, Defendant (PC)

Dawson's Bank Ltd. v. Maung Mya Thwin and others (PC)

Trustees of Tribune Press, Lahore v. Commissioner of Income-tax, Punjab (PC)

In Re, The Trustees of The Tribune, (PC)

Baba Kartar Singh Bedi v. Dayal Das and others (PC)

Tan Ma Shwe Zinand others v. Khoo Soo Chong and others (PC)

Lola Chuni Lal and another v. Udai Prakash and others (PC)

Hari Chand and others v. Secretary of State (PC)

Haji Maula Bux v. Abdul Latif (PC)

Sah Mauji Ram v. Sah Chaturbhuj (PC)

Bhupendra Mohan Roy and others v. Smt. Purna Sashi Debi and others (PC)

Keolapati and another v. Raja Amar Krishna Narain Singh and another (PC)

Atisukhlal Bhaidas and others v. Natvarlal Ichharam Desai (PC)

Nadimpalli Narayanaraju and another v. Yennamsetti Suryanarayudu and others (PC)

Probodh Kumar Das and others v. Dantmara Tea Co. and others (PC)

Chandan Mull Indra Kumar and others v. Chiman Lal Girdhar Das Parekh and another (PC)

Babu Bhagwan Din and others v. Gir Har Saroop and others (PC)

Francis Day and Hunter Ltd. v. Twentieth Century Fox Corporation Ltd., and others (PC)

S.R.M.S. Chethambaram Chettiar v. Loo Thon Poo (PC)

Jadunath Roy and others v. Parameswar Mullick and others (PC)

A. Ranganatham Chetti and others v. M. Ethirajulu Nayudu (PC)

Satish Chandra Giri v. Dharanidhar Singha Boy and others (PC)

Lala Ram Sarup v. Court of Wards through Deputy Commissioner, Delhi and others (PC)

Sunil Kumar Kerr v. Sisir Kumar Kerr and others (PC)

Macdonell Errol Mackay and others v. Oswald Forbes (PC)

Raja Janaki Nath Roy and another v. Raja Pramatha Nath Malta and others (PC)

Commissioner of Income-tax Central and United Provinces, Lucknow v. Messrs. Motiram Nandram (PC)

Commissioner of Income-tax, Bombay Presidency, Sind and Baluchistan v. Ahmedabad Advance Mills Ltd. (PC)

Isaac Theophilus Akkunna Wallace-Johnson v. King,

Gadadhur Mullick and others v. Official Trustee of Bengal and others (PC)

Hori Ram Singh v. Emperor. (PC)

Rama Shah v. Lal Chand (PC)

Arthur John Mellor and others v. Australian Broadcasting Commission (PC)

Jagat Singh and others v. Sangat Singh and others (PC)

Raja Bhagwan Baksh Singh v. Secretary of State (PC)

Thomas Bear and Sons (India) Ltd., Plaintiffs v. Prayag Narain and another, Defendants (PC)

Sir Jamshedjee Jeejibhoy, Bart., and others v. Sorabji Byramji Warden and others (PC)

Secretary of State v. Mask and Co. (PC)

Societe Belge de Banque S.A., Plaintiff v. Rao Girdhari Lal Chaudhary, Defendant (PC)

Nand Kishwar Bux Roy v. Gopal Bux Rai and others (PC)

Gujarat Ginning and Manufacturing Co. Ltd. v. V. Govindan Nair (PC)

Hansraj Gupta and others v. Dehra Dun-Mussoorie Electric Tramway Co., Ltd. (PC)

Holford Stewart v. George Alfred Francis Hancock (PC)

Commissioner of Income-tax, Bengal v. Messrs. Mahaliram Ramjidas (PC)

Thakur Bhagwan Singh and others v. Bishambar Nath (minor) and others (PC)

Mosque known as Masjid Shahid Ganj and others v. Shiromani Gurdwara Parbandhak Committee, Amritsar and another (PC)

Suleman Haji Ahmed Umer Defendant v. Haji Abdulla Haji Rahimtulla, Plaintiff (PC)

Hem Chandra Roy Chaudhury v. Suradhani Debya Chaudhurani and others (PC)

Jagadish Chandra Deo Dhabal Deb v. Debnath Mahto (PC)

Seth Kishori Lal and another v. Bhawani Shankar and others (PC)

Nathu Lal and others v. Mt. Gomti Kuar and others (PC)

Mirza Akbar v. King-Emperor. (PC)

M.L.M. Mahalingam Chettiar v. Ramanathan Chettiar and others (PC)

Bank of Chettinad Ltd. v. Commissioner of Income-tax, Madras (PC)

Samuel L. Levy v. Assicurazioni Generali (PC)

Radhakissen Chamria and others v. Durga Prosad Chamria and another (PC)

John E. Brownlee v. Vivian Mac Millan (PC)

Raja Bahadur Sir Rajendra Narayan Bhanj Deo v. Commissioner of Income-tax, Bihar and Orissa (PC)

Sir Rajendra Narayan Bhanja Deo v. Commissioner Of

Bank of Khulna, Ltd. v. Jyoti Prokash Mitra and others (PC)

Raneegunge Coal Association Ltd. v. Tata Iron and Steel Co. Ltd. (PC)

Arjuno Naiko and others v. Modonomohono Naiko and others (PC)

Mt. Har Naraini Kunwar v. Sajjan Pal Singh and others (PC)

Shankarrao Dagadujirao Jahagirdar v. Sambhu Nathu Patil (PC)

Raja, Profulla Nath Tagore v. Santosh Kumar Das and another (PC)

Bishun Dayal v. Kesho Prasad and another (PC)

S.R.M.C.T.S.S.P.A. Chettyar Firm v. U On Maung (PC)

Mahomedally Tyebally and other v. Safiabai and others (PC)

Babu Nisar Ahmad Khan v. Babu Raja Mohan Manucha and others (PC)

T. and J. Brocklebank, Ltd. v. Noor Ahmode (PC)

Punjab Co-operative Bank, Ltd., Amritsar v. Commissioner of Income-tax, Lahore (PC)

Upendra Nath Bose v. Lall and others (PC)

Mt. Subhani and others v. Nawab and others (PC)

O.Rm. O.M. Sp. Firm v. P.L.N.K.M. Nagappa Chettiar and another (PC)

General Accident Fire and Life Assurance Corporation Ltd. v. Janmahomed Abdul Rahim (PC)

Canada Rice Mills Ltd. v. Union Marine and General Insurance Co., Ltd. (PC)

Connors Bros. Ltd. and others v. Bernard Connors (PC)

Ismail Ahmed Peepadi v. Momin Bibi and others (PC)

Sri Sri Iswar Ram Chandra Bigraha Thakur and another v. Bengal Duars Bank Ltd. (PC)

Cecily Harriett Matilda Peiris v. R.M. Sellamuttu Pillai and another (PC)

Maharaja Sris Chandra Nandy and another, Defendants v. Rakhalananda Thakur and others, Plaintiffs (PC)

Ramanathan Chettiar v. M.Ar.Rm. Viswanathan Chettiar (PC)

Malik Mohammad Ikhtiar and others v. Himtu Ram and others (PC)

Jagadamba Loan Co. Ltd. v. Raja Shiba Prasad Singh and others (PC)

Maharani Hemanta Kumari Debi and others v. Gauri Shankar Tewari and others (PC)

Olga Hall v. Kingston and Saint Andrew Corporation (PC)

Michel Habib Raji Ayoub and others v. Sheikh Suleiman El Taji El Farouqui (PC)

Ernest Hugh Canning and others v. Soobran Partap and another (PC)

Merla Ramanna v. Chelikani Jagannadha Rao and other (PC)

Maung Sin v. Maung Byaung and others (PC)

Jagat Narayan Singh v. Khartar Sah and another (PC)

M.M.R.M. Chettiar Firm v. S.R.M.S.L. Chettiar Firm and others (PC)

Hoani Te Heuheu Tukino v. Aotea District Maori Land Board (PC)

International Railway Co. v. Niagara Parks Commission (PC)

Heirs of Prince Mohamed Selim v. Attorney-General of Palestine (PC)

Sardar Nisar Ali Khan and others v. Mt. Fatima Sultan and others (PC)

Secretary of State v. Sardar Rustam Khan and others (PC)

Committee of Management of Gurdwara Penja Sahib and another v. Lieutenant Sardar Mohammad Nawaz Khan and others (PC)

Dairen Kisen Kabushiki Kaisha and others v. Shiang Kee (known as China Merchants Steam Navigation Company, Ltd.) (PC)

A.L.N. Narayanan Chettyar and another v. Official Assignee, High Court Rangoon and another (PC)

Bhowanipur Banking Corporation, Ltd. v. Sreemati Durgesh Nandini Dassi (PC)

P.T. Krishnaswami Ayyangar v. Chevula Kamalamma and others (PC)

Appa Trimbak Deshpande and another v. Waman Govind Deshpande and others (PC)

Bhowanipur Banking Corpn. Ltd. v. Sudhindra Kumar

Jaber Elias Kotia and another v. Katr Bint Jiryes Nahas (PC)

Commissioner of Income-tax, Punjab, North-West Frontier and Delhi Provinces, Lahore v. Dewan Bahadur Dewan Krishna Kishore, Rais, Lahore (PC)

Muhammad Nawaz alias Nazu v. Emperor. (PC)

Port Royal Pulp and Paper Co., Ltd. v. Royal Bank of Canada (PC)

S.N. Banerji and another v. Kuchwar Lime and Stone Co., Ltd. (in Liquidation) and another (PC)

Sri Sri Baidyanathji through Sadupadhya Sri Sri Bhabaparitananda Ojha v. Smt. Urmila Devi and others (PC)

Tikait Umed Narain Singh and another v. Equitable Coal Co., Ltd., and others (PC)

Raja Velugoti Sarvagna Kumara Krishna Yachendra Bahadur Varu v. Raja Rajeswara Rao and another (PC)

State Aided Bank of Travancore, Ltd. v. Dhrit Ram (PC)

Kedar Nath Goenka v. Maharaj Kumar Babu Rageswari Prasad Singh and others (PC)

Esmail Lebbe Marikar Ebrahim Lebbe Marikar v. Bartlect and Company (PC)

Khaw Joo Jeang v. Khaw Joo Chye and others (PC)

Commissioner of Income-tax, Bihar and Orissa v. Maharajadhiraja Sir Kameshwar Singh of Darbhanga (PC)

Bhuru Mal v. Jagannath and others (PC)

Secretary of State v. Srimath Vidya Sri Varada Thirta. (PC)

Kumar Chandra Singh Dudhoria and others v. Midnapore Zemindary Co. Ltd. (PC)

Guardian Trust and Executors Co. of New Zealand Ltd. v. Public Trustee of Dominion of New Zealand (PC)

Navroji Ardeshir Cooper and others v. Official Assignee, Bombay (PC)

Raja Jogendra Narayan Deb and another v. Debendra Narayan Roy and others (PC)

Raja Shiva Prasad Singh v. Tincouri Banerji and another (PC)

The Coca-Cola Company of Canada Ltd. v. Pepsi-Cola Company of Canada Ltd. (PC)

Secretary of State v. Sri Narain Khanna (PC)

Kuppaimetu Guruvappa Naicker v. M. Mounaguruswami Naicker (PC)

Shah Ram Chand v. Pandit Parbhu Dayal and others (PC)

Mathukumalli Ramayya and others v. Uppalapati Lakshmayya (PC)

Raja Rajgan Maharaja Jagatjit Singh v. Raja Partab Bahadur Singh (PC)

Mahlikilili Dhalamini and others v. The King (PC)

Dr. Sardar Bahadur, Sir Sunder Singh Majithia v. Commissioner of Income-tax, United and Central Provinces (PC)

G. Dadhar Dhir Samanta v. Rani Labanyabati Dei, (P

Sir Sundar Singh Majithia v. Commissioner Of Incom

Robert Hercules Skinner v. Bank of Upper India Lim

Bank of Upper India, Ltd. v. Robert Hercules Skinner and others (PC)

Lala Hakim Rai v. Lala Ganga Ram (PC)

Lala Hem Chand v. Lala Pearey Lal and others (PC)

Abiba Ali v. Alhaji Mama Ali (PC)

Jeannette Robinson Belyea and another v. Samuel A. Mc Bride and others (PC)

Raghbir Lala and others v. Mohammad Said and others (PC)

Bishnath Singh and others v. Balwant Rao Naik Kalia and others (PC)

In the matter of S.S. "Prins Knud" and her cargo, France Fenwick Tyne and Wear Company, Ltd. v. H.M. Procurator General (PC)

Canadian Pacific Railway Company v. Leonard Lockhart (PC)

Madhorao Narayanrao Ghatate v. Ramkuwarsha and others (PC)

Mt. Sahodra v. Ram Babu (PC)

Pr. N.Sm. Chockalingam Chettiar v. Official Assignee of Madras (PC)

John Oni Akerele v. The King (PC)

Lala Raghbir Singh v. Seth Bam Rattan and others (PC)

Babu Raja Mohan Manucha and others v. Babu Manzoor Ahmad Khan and others (PC)

Nawab Habibulla v. Commissioner of Income-tax, Bengal (PC)

Ahmedabad Municipality v. Secretary of State (PC)

Ram Lal Dutt Sarkar v. Dhirendra Nath Roy and others (PC)

Muralidhar Chatterjee v. International Film Co., Ltd. (PC)

Abraham S. Marrache v. Herminia Ashton (PC)

Gopal Das and another v. Sri Thakurji and others (PC)

Bhabatarini Debi v. Ashalata Debi and others (PC)

T.R. Bhawani Shankar Joshi and another v. Gordhandas Jamnadas and another (PC)

Attorney-General of Alberta v. Attorney-General of Canada and others (PC)

Smt. Bhagbati Dei and another v. Muralidhar Sahu (PC)

William Ralph Guevara v. Robert Woodburn (PC)

Nawab Humayun Begam v. Nawab Shah Mohammad Khan and another (PC)

Jitendra Nath Roy v. Samarendra Nath Mitter and others (PC)

Pigneguy and another v. Yemen Ltd. (PC)

Ishwari Prasad Singh and others v. Kameshwar Singh, Bahadur and others (PC)

Govind Prasad and another v. Pawankumar (PC)

Babui Rajeshwari Kuer and another v. Babui Khukhna Kuer and others (PC)

Syed Mohammad Saadat Ali Khan v. Mirza Wiquar Ali Beg and others (PC)

Mahomed Siddique Yousuf v. Official Assignee of Calcutta (PC)

Indian Iron and Steel Co., Ltd. v. Commissioner of Income-tax, Bengal (PC)

Baba Narayan Lakras and others v. Saboosa and others (PC)

District Board of West Tanjore v. Secretary of State (PC)

Secretary of State v. T.R.M.T.S.T. Thinnappa Chettiar and others (PC)

Ryots of Garabandho and other villages, v. Zemindar of Parlakimedi and another (PC)

Hemraj alias Babu Lal v. Khem Chand and others (PC)

Gouri Dutt Ganesh Lall Firm v. Madho Prasad and others (PC)

Raja Bahadur Kamakshya Narain Singh of Ramgarh v. Commissioner of Income-tax, Bihar and Orissa (PC)

Valarshak Seth Apcar v. Standard Coal Co., Ltd. and others (PC)

Mt. Besar Kuer v. Bishundeo Singh and others (PC)

Hanna Eissa Kawas v. Bishara Elias Kawas and others (PC)

Kunwar Rohani Ramandhwaj Prasad Singh v. Thakur Har Prasad Singh and others (PC)

Thakur Shah v. Emperor. (PC)

Otto George Gfeller v. The King (PC)

Debi Prasad Sharma and others v. Emperor. (PC)

Abitibi Power and Paper Co., Ltd. v. Montreal Trust Co. and others Respondents Attorney-General for Ontario, (PC)

Kedarnath Himatsingka v. Rani Prabhabati Saheba and others (PC)

Patiala State Bank v. Commissioner of Income-tax, Bombay Presidency, Sind and Baluchistan (PC)

Babu Jyoti Bhushan and others v. Babu Shiva Prasad Gupta and another (PC)

Anant Bhikkappa Patil, minor, by next friend Gangabai Kom Bhikkappa v. Shankar Ramchandra Patil (PC)

Sheikh Rahmat Ilahi v. Mohammad Hayat Khan and others (PC)

Raja Braja Sunder Deb and others v. Bamdeb Das alias Pattanaik and others (PC)

Krishna Kant Prasad Shukul and another v. Dhanu Lal Choudry and others (PC)

Morarji Goculdas and Co. v. Sholapur Spinning and Weaving Co. Ltd. and others (PC)

In the matter of part cargo ex S.S. "Monte Contes" Conservas Cerqueira Limitada v. H.M. Attorney-General and Proctor for Gibraltar (PC)

Sarala Sundari Dassya v. Dinabandhu Roy Brajaraf Saha (Firm) (PC)

Sardar Abdul Rahman Khan v. Sardar Mohd. Ashraf Khan and others (PC)

Mian Saleh Mohammad Shah v. Sayyad Zawar Hussain Shah and another (PC)

Chaudhary Paras Ram Singh and others v. Babu Raja Mohan Manucha and others (PC)

Sheth Maneklal Mansukhbhai v. Sheth Chimanlal Kalidas and others (PC)

Martin and Co. and another v. Syed Faiyaz Husain and others (PC)

Lachhmi Sewak Sahu v. Ram Rup Sahu and others (PC)

Thakur Raghuraj Singh v. Lala Hari Kishan Das and another (PC)

Bilasrai Joharmal and another v. Shivnarayan Sarupchand and others (PC)

Corporation of Calcutta v. Province of Bengal (PC)

Seth Manakchand v. Chaube, Manoharlal and another (PC)

Sm. Ashtbhuja Ratan Kuer v. Thakur Debi Baksh Singh and another (PC)

Parbhu v. Emperor. (PC)

K.R. Easwaramurthi Goundan v. Emperor. (PC)

Vassiliades v. Vassiliades and another (PC)

Sopher and another v. Administrator-General of Bengal and another (PC)

Chambers v. Chambers and others (PC)

Madras and Southern Mahratta Ry. Co. Ltd. v. Bezwada Municipality (PC)

Shree Meenakshi Mills, Ltd. v. Patel Brothers (PC)

Mohindar Singh v. Ramindar Singh and another (PC)

Andiappan Ambalam and others v. V.E. Meyyappan Servai and others (PC)

N.R. Kapur v. Murli Dhar Kapur and another (PC)

Galos Hirad and another v. The King (PC)

Add Muhammed El Dabbah v. Attorney General of Palestine (PC)

Bank of Baroda, Ltd. v. Punjab National Bank Ltd. and others (PC)

Bai Shevantibai v. Janardhan Raghunath Warick and others (PC)

Batey Krishna v. Parsotam Das and others (PC)

All India Spinners Association of Mirzapur, Ahmedabad v. Commissioner of Income-tax, Bombay Presidency, Sind and Baluchistan (PC)

Zafrul Hasan and others v. Farid Ud-Din and others (PC)

Rai Bahadur Madhoram Sand and others v. Raja Bahadur Kirtya Nand Sinha and others (PC)

K.S. Agha Mir Ahmad Shah and another v. Mir Mudassir Shah and others (PC)

Venkataramana Ayyar v. Natesa Pillai, (PC)(FB)

Eric Reginald Charles Alexander Strologo v. The King (PC)

Narayan Jivangouda Patil and another v. Puttabai and others (PC)

Tungabai Bhratar Purushottam Shamji Kumbhojkav v. Yeshvant Dinkar Jog and another (PC)

Raja Jwaleshwari Pratap Narain Singh v. Babu Parchand Bir Singh (PC)

Mt. Kesarbai and another v. Indarsingh alias Ishwarkumar (PC)

Shambhu Nath Shivpuri Plaintiff v. Pushkar Nath and others (PC)

Shri 108 Puja Pad Udit Panch Parmeshwar Panchaiti Akhara Udasi Nirwani v. Surajpal Singh alias Chhedi Singh and others (PC)

Lala Man Mohan Das v. Janki Prasad and others (PC)

Bishun Singh alias Babu Singh and another v. Sri Thakurji Mangla Nain Bhagwan and others (PC)

Al. Vr. St. Virappa Chettiar v. Periakaruppan Chettiar (PC)

Trinidad Lake Asphalt Operating Co., Ltd. v. Commissioners of Income-tax for Colony of Trinidad and Tobago (PC)

Emperor v. Khwaja Nazir Ahmad (PC)

Emperor v. Benoari Lal Sarma and others (PC)

Radha Krishen v. Sri Krishen and others (PC)

M. Ethirajulu Naidu v. A. Ranganatham Chetti and others (PC)

Daniel Youth v. The King (PC)

Rajammal alias Sundarammal and others v. Sabapathi Pillai and another (PC)

Govind Ram and others v. Madan Gopal and others (PC)

Rarnchandra Jivaji Kanagoand another v. Laxman Shrinivas Naik and another (PC)

Rambhusan Das v. Anand Das (PC)

Kishori Lal v. Emperor. (PC)

Secretary of State v. Ambdlal Khora and others (PC)

Marudanayagam Pillai v. Manickavasakam Chettiar (PC)

Devji Goa and others v. Tricumji Jiwandas and others (PC)

Goonesinha v. O. L. de Kreiser (PC)

Twentsche Overseas Trading Co. Ltd. v. Uganda Sugar Factory Ltd. (PC)

Lyallpur Bank Ltd. v. Ramji Das (deceased) through his sons, and others (PC)

Doorga Prosad Chamaria v. Secretary of State (PC)

Governor-General in Council v. Province of Madras. (PC)

K.B. Mian Feroz Shah v. Firm R.S. Hira Singh Attar Singh and others (PC)

Mahbub Shah v. Emperor . (PC)

Lola Jairam Das and others v. Emperor. (PC)

Manindra Chandra Lala v. Mahaluxmi Bank Limited (PC)

Thakur Lalta Bakhsh Singh and others v. Lala Phool Chand and others (PC)

Maharajah of Pithapuram v. Commissioner of Income-tax, Madras (PC)

Lakshman Prasad v. John and others (PC)

Judah v. Isolyne Shrojbashini Bose and another. (PC)

Srimati Renula Bose v. Rai Manmatha Nath Bose and others (PC)

Tammanna Shivappa Kori and others v. Parappa Girimallappa Kori, minor, by his guardian, Satawa kom Girimallappa Kori (PC)

Veeradhi Birabair Sri Pratapa Ramchandra Ananga Bhima Deo Kesri Gajapati v. Sri Chakrapani Deo (PC)

Kunwar Rajendra Bahadur Singh v. Mr. Justice Kunwar Dalip Singh (PC)

Kesar Chand and others v. Uttam Chand and others (PC)

Midnapore Zamindary Co. Ltd. v. Kumar Narendra Nath Roy and others (PC)

Mt. Inder Kuer v. Mt. Pirthipal Kuer and another (PC)

Rao Sobhagsingh v. Rao Ranjitsingh (PC)

Parashuram Detaram Shamdasani v. Emperor. (PC)

Commissioner of Income-tax, Bombay, Sind and Baluchistan v. P.E. Polson (PC)

Harold White v. The King (PC)

Subbiah Ready and another v. T. Jardon (PC)

Secretary of State v. G. Krishna Rao (PC)

Ali Mahomed Adamalli v. Emperor. (PC)

Malak Khan v. Emperor. (PC)

Chainchal Singh v. Emperor. (PC)

Nur Mohammad v. Emperor. (PC)

Emperor v. Sibnath Banerji and others (PC)

Olive French Marsh v. Norman Leslie Fits Morns Marsh (PC)

Madan Theatres, Ltd. v. Dinshaw and Co., Bankers Ltd., through Official Liquidator (PC)

In the matter of the Ship "Sidi Ifni" Angel Saavedra Rios, Master and another v. His Majesty's Attorney-General and Proctor for Gibraltar (PC)

Atma Singh v. Emperor. (PC)

Chaturbhuj Singh v. Gobind Prasad Singh, (Privy Co

Sir Mohd. Akbar Khan v. Attar Singh (deceased) and others (PC)

V.E.A. Annamalai Chettiar v. Vattiammai Achi and another (PC)

Sri Raja Bommadevara Naganna Naidu Bahadur Zamindar Garu v. Sri Raja Bommadevara Venkatrayulu Naidu Bahadur Zamindar Garu and another (PC)

Mohamed Sugal Esa Mamasan Rer Alalah v. The King (PC)

The Advocate Co. Ltd. v. Arthur Leslie Abraham (PC)

Corporation of the City of Toronto v. Attorney Gen

Sohrabji Dhunjibhoy Medora and another v. The Oriental Government Security Life Assurance Co. Ltd. (PC)

Kwaku Mensah v. The King (PC)

Brij Bhushan Singh v. Emperor. (PC)

K.A. Krishna v. The Indo-Union Assurance Co., Ltd. (PC)

Babu Anand Behari Lal v. Messrs, Dinshaw and Co., Bankers Ltd., Lucknow (PC)

British South Africa Co. v. Commissioner of Income-tax (PC)

Mamand and others v. Emperor. (PC)

Ram Dularey v. Ram Lal and others, (PC)

Messrs. Siddique and Co. v. Messrs. Utoomal and Assudamal Co. (PC)

Karunapejjalage Bilindi and others v. Wellawa Attadassi Thero (PC)

Commissioner of Income-tax Bengal v. Gurupada Dutta and others, (PC)

Prasanna Deb Raikat v. Tanjina Khalan and others (PC)

Dhup Lal and others v. Emperor. (PC)

Joseph Melville v. The King (PC)

Joseph Darmanin for the firm C. Darmanin and Son v. Carmel Micallef for the firm F. Micallef and Son (PC)

Narayanan Chettiar v. Kaliappa Chettiar. (PC)

Jagdish Narain v. Nawab Said Ahmed Khan. (PC)

Ram Rattan v. Parma Nand (PC)

The Free Press of India (Madras) Ltd. v. James Finlay and Co. Ltd. (PC)

Shankar Dattatraya Prabhavalkar and others v. Municipal Corporation of the City of Bombay and another (PC)

E.L. Ebrahim Lebbe Marikar v. Austin De Mel Ltd. (PC)

M. Samiullah v. Collector of Aligarh (PC)

Attorney-General of Ontario and others v. Canada Temperance Federation and others (PC)

Abdul Hameed Sitti Kadija and another v. Frederick John De Saram and others (PC)

Chhabba Lal v. Kallu Lal and others (PC)

Punjab Province v. Daulat Singh and others (PC)

Abdul Rahim v. Emperor. (PC)

Vander Poorten and others v. The Settlement Officer (PC)

Shankarlal Narayandas Mundade v. The New Mofussil Co. Ltd. and others (PC)

Swaminarayan Jethalal Chimanlal and others v. Acharya Shri Devendraprasadji (PC)

Rani Provabhati Saheba and others v. Secretary of State and others (PC)

Kuar Shyam Pratap Singh v. Collector of Etawah, representing Rani Rathorni Narain Kunwar and others (PC)

V.S. Subbiah Nadar, Administrator of Estate of T.P. Sokkalal Ram Sait v. E.P. Kumaraval Nadar (deceased) and others (PC)

Thomas Shorunke v. The King (PC)

Mary Khayat v. Nasrallah Salim Khoury and another (PC)

Thakur Jagannath Baksh Singh v. The United Provinces (PC)

Babu Kailash Chandra Jain v. Secretary of State (PC)

Beninson and others v. Shiber (PC)

Kelani Valley Motor Transit Co., Ltd. Kelani Valley Motor Transit Co. v. Colombo-Ratnapura Omnibus Co.Ltd. (PC)

Emperor v. Vimlabai Deshpande (PC)

Thiruvenkata Ramanuja Pedda Jiyyangarlu Valu v. Prathivathi Bhayankaram Venkatacharlu and others (PC)

Harmes and another v. Hinkson (PC)

Ramanugrah Singh v. Emperor. (PC)

Natha Singh and another v. Emperor. (PC)

Ramdhandas Jhajtiaria, v. Ramkisondas Damla and other (PC)

Mt. Dilafroz and another v. Raja Gauhar Zamir Khan and others (PC)

Lala Duni Chand and others v. Mt. Anar Kali and others (PC)

Kumar Singh Chhajor and others v. Emperor. (PC)

Mt. Dan Kuer v. Mt. Sarla Devi (PC)

Munnalal, minor, and others v. Mst. Kashibai and others (PC)

Amar Ahmed v. Durgah Committee, Ajmer (PC)

Chhaterpati Pratap Bahadur Sahi and others v. Lachmidhar Prasad Singh and others (PC)

Sellamani Ammal.... v. Thillai Ammal and another ..... (PC)

Sm. Bibhabati Devi v. Ramendra Narayan Roy and others (PC)

Ramdhandas Jhajharia v. Ramkisondas Dalmia, (PC)

British Columbia Electric Railway Co. Ltd. v. The King on the information of Alt. Genl. (PC)

Antonio Buttigieg v. Captain Stephen H. Cross and others (PC)

Egged Co-operative Society Ltd. v. Levi Geffen (PC)

Province of Bombay v. Municipal Corporation of the City of Bombay and another (PC)

Thakur Chandra, Singh, Istimrardar of Bandanwara (District Ajmer) v. Mod Singh and another (PC)

The King v. Dominion Engineering Co., Ltd. (PC)

Gooderham and Worts, Ltd. v. Canadian Broadcasting Corporation (PC)

The Treasurer of Ontario v. Mrs. Frances Eugenia Blonde and others (PC)

Attorney-General of Canada and another v. Attorney-General of the Province of Quebec and another Respondents and Attorney-General of Saskatchewan, Alberta and Manitoba, Interveners. (PC)

Canada and Dominion Sugar Co. Ltd. v. Canadian National (West Indies) Steamships, Ltd. (PC)

S.S. Sv. Kasiviswanathan Chettiar, since deceased, now represented by Lakshmi Achi v. S.S.S. Sv. Somasundaram Chettiarand others (PC)

B.N. Ry. Co. Ltd. v. Corporation of Calcutta (PC)

Davis and Co., Incorporated v. H.M. Procurator General (PC)

Minister of National Revenue v. Wrights and Canadian Ropes, Ltd. (PC)

Chittambaram v. Emperor. (PC)

Pulukuri Kottaya and others v. Emperor. (PC)

Attorney-General of Ontario and others v. Attorney-General of Canada and others Respondents and the Attorney-General of Quebec Intervener (PC)

Mohammad Yakub Khan v. Emperor. (PC)

Municipal Council of Colombo v. Kuna Mana Navanna Suna Pana, Letchiman Chettiar (PC)

Megh Raj and another v. Allah Rakhia and others (PC)

Alfred William Ludditt and others v. Ginger Coote Airways Ltd. (PC)

Prafulla Kumar Mukherjee v. Bank of Commerce Ltd.,

Bank of Commerce, Ltd. Khulna v. Amulya Krishna Ba

Zahiruddin v. Emperor. (PC)

Emperor v. Sadashiv Narayan Bhalerao (PC)

Raleigh Investment Co. Ltd. v. The Governor-General in Council (PC)

Fiberglas Canada Ltd. and others v. Spun Rock Wools Ltd. and another (PC)

Kapalavayi Kasi Rama Rao and another v. Kotta Venkataratnam (PC)

Hamid Hasan Nomani v. Banwarilal Roy and others (PC)

V.C.A.R. Amnamalai Chettiar v. M.N.M.M. Ramanathan Chettiar(since deceased) and another (PC)

Joseph Connell v. The King (PC)

Maganlalji Gordhanlalji Maharaj v. Purshottamlalji Wagheshlalji Maharaj and another (PC)

K.S. Mahomed Aslam Khan v. Khalilul Rehman Khan and others (PC)

Jan Mohammad and others v. R.B. Karm Chand and others (PC)

M.A. Rajagopala Ayyar v. M.A. Venkataraman(minor) and other (PC)

Kunwar Sri Niwas v. Chaudhri Jui Narain Singh and others (PC)

Mohamed Amin v. Jogendra Kumar Bannerjee and others (PC)

Thiagaraja Bhagavathar and another v. Emperor. (PC)

Commissioner of Income-tax Central and United Provinces v. Mt. Bhagwati (PC)

Ghanta China Ramasubbayya and another v. Moparthi Chenchuramayya, minor, and others (PC)

The Lahore Central Co-operative Bank Limited v. Qadir Bakhsh and others (PC)

Commissioner of Income-tax, Bengal v. Chowringhee Properties, Ltd. (PC)

Adusumilli Gopalakrishnayya Garu v. Province of Madras (PC)

Dalsukh M. Pancholi v. The Guarantee Life and Employment Insurance Co., Ltd. and others (PC)

Srinivas Mall Bairoliya and another v. Emperor. (PC)

Bhagwat Ram and others v. Ramji Ram and others (PC)

Kashi Nath v. Bhagwan Das and another (PC)

Suryanarayanamurthi v. Suramma and others (PC)

Saran Singh v. Dwarka Naih and others (PC)

Government of the Province of Bombay v. Hormusji Manekji (PC)

Malik Damsaz Khan v. Commissioner of Income-tax, Punjab and N.W.F. Province (PC)

Sohan Singh v. Governor-General in Council (PC)

Amar Nath Ghosh v. Sukhraj Rai and others (PC)

Mt. Jaggo Bai v. Hari Har Prasad Singh and another (PC)

Appalaswami v. Suryanarayanamurti and others (PC)

Brijlal Ramjidas and another v. Govindram Gordhandas Seksaria and others (PC)

Vellayan Chettiar and others v. The Government of the Province of Madras and another (PC)

Rao Bhimsingh v. Shersingh and others (PC)

Rani Munia and another v. Surendra Bikram Singh (PC)

Premraj v. Mt. Chand Kanwar (PC)

N. Sankaranarayana Pillayan and others v. The Board of Commissioners for the Hindu Religious Endowments, Madras, and another (PC)

A.R. Ramaswami Ayyar v. Hariram and others (PC)

Prem Singh Hyanki and another v. Deb Singh Bisht and another (PC)

Mazhar Husain and others v. Rao Bahadur Adiya Sara

Mohammad Din and others v. Imam Din and another (PC)

Paul Couvreur and another v. M.G. Shapiro (PC)

Attorney-General of Alberta v. Attorney-General of Canada and another (PC)

Sir Mohammad Akbar Khan v. Mt. Motai and others (PC)

Khuda Bakhsh and another v. Sardar Budh Singh and another (PC)

K. Kochunni alias Muppil Nayar v. K. Kuttanunni alias Elaya Nayar and others (PC)

Lachhman Das v. Commissioner of Income-tax, Punjab, N.W.F. and Delhi Provinces, Lahore (PC)

R.M.A.R.A. Adaikappa Chettiar and another v. R. Chandrasekhara Thevar (PC)

Bishan Singh (deceased) v. Mahbub Ali and another (PC)

Medapati Surayya and others v. Tondapu Bala Gangadhara Ramakrishna Reddi and others (PC)

Vathyam Balarama Sastri v. Vavilala Vasudeva Sastri (PC)

Margaret Buckley v. The Attorney General, (PC)

Govindram Seksaria a firm and another v. Edward Radbone (PC)

Commissioner of Income-tax, West Punjab, North-West Frontier and Delhi Provinces, Lahore v. Tribune Trust, Lahore (PC)

Hasanali and others v. Mansoorali and others (PC)

Hafiz Mohammed Fateh Nasib v. Sir Swarup Chand Hukum Chand, a firm and another (PC)

Patesari Maharaj v. The King (PC)

Battan Singh and others v. Amirchand and others (PC)

Emmanuel Joseph v. The King (PC)

Adan Haji Jama and others v. The King (PC)

The Producers Co-operative Distributing Society, Ltd. v. Commissioner of Taxation (PC)

Vishwanath Vishnu Dabholkar v. The King (PC)

Gokulchand Dwarkadas Morarka v. The King (PC)

Hardat Ram and others v. Paras Nath and others (PC)

Jogindra Nath Dutta and others v. The Administrator-General of Bengal and others (PC)

Sri Raja Inuganti Venkata Rajagopala Rama Suryaprakasa Rao Garu and another v. Maharaja of Pithapuram and another (PC)

Raja Mahadeva Royal Y.B. v. Raja Virabasava Chikka Royal and other (PC)

Yenkanna v. Achanna (PC)

Nawazish Ali Khan v. Ali Raza Khan (PC)

Israel Margolis v. Sarkis Izmirilian (PC)

Wallace Brothers and Co., Ltd v. The Commissioner of Income - tax, Bombay City and Bombay Suburban District (PC)

H.H.B. Gill and another v. The King (PC)

Mosur Subramania Sastri v. Seshama Raju and others (PC)

Parikh Atmaram Maneklal v. Bai Hira (PC)

Victor Maduka and others v. Eseodimegwu (PC)

Pearey Lal v. Nanak Chand and others (PC)

Bhagwanji Morarji Goculdas v. Alembic Chemical Works Co. Ltd. and others (PC)

Sri Kakulam Subrahmanyam and another v. Kurra Subba Rao (PC)

Peter Cosquieri v. Magdalena Formento and others (PC)

Ratti Ram and Sons (a firm) v. Moti Lal and others (PC)

Pethu Reddiar and others v. Rajambu Ammal (PC)

Margaret Line v. The Electric Wire Co., of Palestine Ltd. (PC)

Joseph Klein and others v. Eliahu (Leo) Heiman and others (PC)

United Provinces v. The Lower Ganges-Jumna Electricity Distributing Co. Ltd. and another (PC)

The Palestine Kupat Am Bank Co-operative Society Ltd. v. Government of Palestine and others (PC)

Raja of Venkatagiri v. Sri Krishnayya Rao Bahadur, Zamindar (PC)

North West Frontier Province v. Suraj Narain Anand (PC)

The High Commissioner for India and another v. I.M. Lall (PC)

Gurunatharudhaswami Guru Shidharudhaswami v. Bhimappa Gangadharappa Divate and another (PC)

Durga Prasad and another v. Ghanshiam Das and others (PC)

The Bank of Chettinad Ltd. of Colombo v. Commissioner of Income-tax, Colombo (PC)

Mehr Chand v. Shib Lal and another (PC)

Gouri Dutt Maharaj v. Sukur Mohammed and others (PC)

Navaneethakishna Marudappa Thevar v. Navaneethakrishna Sivasubramania Hirudalaya Marudappa Pandian (PC)

Beli Ram and Brothers and others v. Chaudri Mohammad Afzal and others (PC)

Mangibai Gulabchand and another v. Suganchand Bhikamchand and others (PC)

Bharat Raj v. B. Parshottam Das and others (PC)

Abdul Razaq v. Ali Bakhsh and another (PC)

Albert West Meads v. The King (PC)

Neelangouda, Adoptive Father, Limbangouda Patil v. Ujjangouda, Adoptive Father, Shankargouda Patil and others (PC)

Nuzha Bint El-Haj Suleiman Abu Khadra v. Haj Ibrahim Saleh El-Helou and others (PC)

Naim Molvan, the owner of the Motor Vessel "Asya" v. The Attorney - General, Palestine (PC)

The English and Scottish Joint Co-operative Wholesale Society Ltd. v. The Commissioner of Agricultural Income-tax, Assam (PC)

Bhan Kumar Chand and another v. Mohan Lal and others (PC)

Mohammad Khalil Khan and others v. Mahbub Ali Mian and others (PC)

A.J.E.G. Caspersz v. The King (PC)

Governor-General in Council, represented by the General Manager, South Indian Railway v. The Municipal Council, Madura, through its Commissioner (PC)

C.S. Nataraja Pillai (now deceased) and another v. C.S. Subbaraya Chettiar (PC)

Sara Vesraswami alias Sara Veerraju v. Talluri Narayya (deceased) and others (PC)

Kadappa Bapurao Desai v. Lingappa Ramchandra Desai (PC)

Madholal Sindhu v. Official Assignee of Bombay

Ernest Prempeh and others v. The King (PC)

The Premier Construction Co. Ltd. v. The Commissioner of Income-tax, Bombay City (PC)

Nkwantahene Nana Kwame Boakye Tromu II v. Bechemhene Nana Fosu Gyeabour II (PC)

Commissioner of Income-tax, Bihar and Orissa v. Kamakhaya Narayan Singh and others (PC)

Commissioner Of Income Tax v. Raja Bahadur Kamakha

Pragdas Mathuradas v. Jeewanlal (1929) Ltd. (PC)

Mustafa Ali Khan v. The Commr. of Income-tax, U. P. Ajmer and Ajmer- Merwara (PC)

Shrinivasrao v. Vinayakrao (PC)

Maharaja of Pittapuram v. Province of Madras (PC)

The Bank of Bihar Ltd. v. Sarangdhar Singh and another (PC)

Muthuswami Thevar v. Chidambara Thevar (PC)

Balasubramania Raghunatha Rangaswami Singapuliar v. S.T. Nagappa Chettiar alias Chockalinga Chettiar (since deceased) now represented by S.T. Muthiah Chettiar and others (PC)

Samuel Seward Toddings v. Edmund Graham Gibbons (PC)

The Union Trustee Co. of Australia Ltd. v. Lena Ethel Bartlam and others (PC)

Chandra Kishore Tewari and others v. Deputy Commis

Walli Mohammad and another v. The King (PC)

M.G. Perera v. Andrew Vincent Peiris and another (PC)

D.R. Fraser and Co. Ltd. v. The Minister of National Revenue. (PC)

The Labour Relations Board of Saskatchewan v. John East Iron Works Ltd., Respondent.The Attorney-General of Canada, Saskatchewan, Ontario and Nova Seotia (PC)

N.K.M.S.P. Visalakshi Achi v. R.M.M.L. Muthiah Chettiar and others (PC)

Imam Din v. Mt. Said Bibi (since deceased) and others (PC)

Commissioner of Income- tax, Bombay City v. Great Eastern Life Assurance Co., Ltd. (PC)

Mohammad Jan and another v. Rafi-ud-din and others (PC)

International Harvester Co. of Canada Ltd. v. Provincial Tax Commission and others (PC)

The Commissioner of Income-tax, Bombay Mofussil v. The Western India Life Insurance Co. Ltd., Satara (PC)

Phanindra Chandra Neogy v. The King (PC)

Antonio Buttigieg v. Inez Faizon and others (PC)

Noor Mohamed v. The King (PC)

The Attorney-General of Saskatchewan v. The Attorney-General of Canada and others (PC)

Chenard and Co. and others v. Joachim Arissol (PC)

Adyanath Ghatak v. Krishna Prasad Singh and another (PC)

The Hulli Electricity Co. Ltd. v. The Province of Bombay (PC)

Badridas Daga, and another v. Commissioner of Income-tax, Central and United Provinces, Lucknow (PC)

Ranshah Bapu v. The Government of the Central Provinces (PC)

Government of the Province of Bombay v. Pestonji Ardeshir Wadia and others (PC)

Hubert P. James v. Gulam Hussein Pakseema (PC)

Tumahole Bereng and others v. The King (PC)

Chief Kwame Asante v. Chief Kwame Tawia (PC)

Sri Raja Yarlagadda Siva Rama, Prasad Bahadur v. Majeti Potharaju and other (PC)

Promode Kumar Roy and others v. Nikhil Bhusan Mukhopadhya and others (PC)

N.S. Venkatagiri Ayyangar and another v. The Hindu Religious Endowments Board, Madras (PC)

Kalidindi Ramakrishna Raju and another v. Kalidindi Narayana Raju and others (PC)

Oivind Lorentzen, as Director of Shipping and Curator of the Royal Norwegian Government v. The Ship "Alcoa Rambler" (Alcoa Steamship Co. Inc. Owners) (PC)

Bhuboni Sahu v. The King (PC)

Gannamaneedi Madhavayya and another v. Gannamaneedi Achamma (Since deceased) and another (PC)

The Commissioners of Income-tax v. Henry Ignatius Meldaho (PC)

Rai Harendra Lal Roy Bahadur Estates Ltd. v. Hem Chandra Naskar and another (PC)

Joy Chand Lal Babu v. Kamalaksha Chaudhury and others (PC)

Sri Raja Velugoti, Sarvagna Kumara Krishna Yachenda Bahadur Garu and others v. Sri Raja Sobhanadri Apparao Bahadur Zamindar Garu and another (PC)

Ratanlal Chamaria v. Keshar deo Chamaria (PC)

Aniruddha Mitra v. The Administrator General of Bengal and others (PC)

Bhagwan Das v. The King (PC)

William Yachuk and another v. The Oliver Blais Co., Ltd. (PC)

Fatma Binti Hafidh v. The Administrator-General, Zanzibar Protectorate (PC)

George Edmund de Silva v. Attorney-General of Ceylon and others (PC)

Yusofalli Mulla Noorbhoy v. The King (PC)

Jadunath Roy and another v. Kshitish Chandra Acharjya Choudhury and others (PC)

Mt. Gomtibai v. Kanchhedilal and others (PC)

Kumbhan Lakshmanna and others v. Tangirala Venkateswarlu and others (PC)

Sri Rajah Ravu Venkata Mahipathi Gangadhara Rama Rao Bahadur, Yuvarajah of Pithapuram and another v. The Commissioner of Income tax, Madras (PC)

Sree Meenakshi Mills, Ltd. v. Provincial Textile Commissioner, Madras (PC)

Lennox Arthur Patrick O'Reilly and others v. Cyril Cuthbert Gittens (PC)

A. Veerayya Vandayar and others v. Sivagami Achi and another (PC)

Jaduram v. Ramdassi (PC)

Sri Sri Shiba Prasad Singh, deceased, now represen

Bereng Griffith Lerotholi and others v. The King (Privy council)(From Basutoland) (Full Bench)

Sha Shivraj Gopalji v. Edappakath Ayissa Biand others (PC)

Messrs Mohanlal Hargovind of Jubbulpore v. Commissioner of Income-tax, C.P. and Berar, Nagpur (PC)

Ghulam Sarwar Khan and others v. Abdul Wahab Khan and others (PC)

V. Rm. Km. M. Kulandaivelan Chettiar v. Official Receiver of South Arcot and others (PC)

Durga Prosad Chamria and another v. Sewkishendas Bhattar and others (PC)

Savitri Devi and others v. Ram Ran Bijoy Prasad Singh and others (PC)

Tan Teck Neo v. George Tan and others (PC)

Provincial Treasurer of Manitoba v. Wm. Wrigley Jr. Co. Ltd. (PC)

Lakshmidhar Misra and others v. Rangalal and others (PC)

Commonwealth v. Bank of N.S.W., (PC)

Abasand Oils Ltd. v. Boiler Inspection and Insurance Co. of Canada (PC)

T. A. Menon v. The King (Privy council)(From Calcutta) (Full Bench)

Sanmukhsingh and another v. The King (PC)

Basangouda v. Yellappagouda (PC)

Dhondu v. The King (PC)

Dhondu v. The King (PC)

Nagarmel and others v. Bajranglal and another (PC)

Chandu Lal Agarwalla and another v. Khalilur Rahaman and others (PC)

Ramkrishna Krishnarao Kulkarni v. Ramchandra Shriniwas Kulkarni and others (PC)

Narayan Jivaji Patil in substitution for Shankar Dyamangouda, Patil, deceased v. Ghirunath Khandappagouda Patil and others (PC)

Tiruchendur Sri Subramaniaswams Temple v. P. Ramaswamia, Pillai and others (PC)

Sudarsan Das v. Ram Kirpal Das and others (PC)

Zakka Pattalhirami Reddi v. Menakur Balarami Reddi and others (PC)

Misri Lal Nayak v. Mt. Surji and others (PC)

Suka v. The King (Privy council) (From Nagpur)(Full Bench)

C.S. Nataraja Pillai (now deceased) and another v. C.S. Subbaraya Chettiar (PC)

N. Subramania, Pillai v. A. Draviyasundaram Pillai (PC)

The Governor-General in Council v. Constance Zena Wells (PC)

Lumbhardar Zutshi and another v. The King (Privy Council)

Manaka and others v. Madharao and others (PC)

Ghulam Hussain v. The King (PC)

Shankarlal Patwari v. Hiralal Murarka and others (PC)

Kanda and others v. Waghu (PC)

Autar Singh and another v. Sir Mohammad Ejaz Rasool Khan and others (PC)

Municipality of Hyderabad v. Mangharam Hukumatrai (PC)

Gajambal Ramalingam and others v. Ruknul Mulk Syed Abdul Wajic and others (PC)

Raj Shatranjai v. Raj Raj Bahadur Singh and another (PC)

Attorney-General of the Colony of Fiji v. J.P. Bayly Ltd. (PC)

Benares Bank Ltd. (in Liquidation) v. The Official Assignee of Calcutta, Trustee for the Estate of M. L. Laik and others (PC)

Ram Kissendas Dhanuka and others v. Satya Charan Law and others (PC)

N.S. Krishnaswami Ayyangar and others v. Perumal Goundan (since deceased) and others (PC)

Cyril Waugh v. King (P.C.)

Manmohan Das v. United Provinces and others (PC)

The Bank of India Ltd. and others v. Jamsetji A.H. Chinoy and Messrs. Chinoy and Co. (PC)

Govindram Gordhandas Seksaria and another v. State of Gondal by His Highness the Maharaja of Gondal and others (PC)

Brij Bhushan v. The State Of Delhi (SC)

Mohindar Singh and another v. The King (Privy council)(From Colony of Singapore)(Full Bench)

Khimji Poonja and Co., Messrs. v. Baldeo Das C. Parikh, (SC) (Constitutional Bench)

Ram Krishna Ramnath Agarwal, Kamptee v. Secretary, Municipal Committee, Kamptee, (SC) (Constitutional Bench)

Abdulla Ahmed v. Animendra Kissen Mitter, (SC)

Gorakhram Sadhuram v. Laxmibai, (SC)

Prandas v. State, (SC) (Constitutional Bench)

Bhawanipore Banking Corporation Ltd. v. Gouri Shanker Sharma, (SC)

Maneklal Mansukhbhai v. Hormutsji Jamshedji Ginwalla and Sons, (SC)

Lakhi Narayan Das v. The Province Of Bihar (SC)

Sambasivam v. Public Prosecutor, Federation of Mal

Piyaratana Unnanse v. Wahareke Sonuttara Unnanse,

Abdul Karim Basma v. Gladys Muriel Wrekes, (PC)

Commissioner of Income-tax, Bombay v. Ahmedbhai Umarbhai and Co., Bombay., (SC)(Constitutional Bench)

Nanalal Zaver v. Bombay Life Assurance Co., Ltd., (SC)(Constitutional Bench)

Rachpal Mahraj v. Bhagwandas Daruka, (SC)

Chittaranjan Mukherji v. Barhoo Mahto, (SC)

Ram Babu Saksena, Dr. v. State, (SC) (Constitutional Bench)

Pritam Singh v. State, (SC)

Commissioner of Agricultural Income-tax, West Bengal v. Keshab Chandra Mandal., (SC)

Ashutosh Lahiry v. The State of Delhi, (SC) (Const

A.K. Gopalan v. State of Madras, (SC) (Constitutio

Rashid Ahmed v. Municipal Board, Kairana, (SC)(Constitutional Bench)

New Piece Goods Bazaar Co. Ltd., Bombay v. Commissioner of Income-tax Bombay., (SC)

Romesh Thappar v. State of Madras, (SC)(Constitutional Bench)

N.B. Khare, Dr. v. State of Delhi, (SC)

Chief Controlling Revenue Authority v. Maharashtra Sugar Mills Ltd., (SC)

Commissioner of Income-tax, U.P. v. Messrs Gappumal Kanhaiya Lal, (SC)

Brij Bhusan v. State of Delhi, (SC) (Constitutional Bench)

Bharat Bank, Ltd., Delhi v. Employees of the Bharat Bank, Ltd., Delhi, (SC)

Kannangara Aratchige Dharmasena v. The King (Privy council)(From Supreme Court of Ceylon.)(Full Bench)

M.R.M.M.M.N. Nadarajan Chettiar v. Chandrasekera,

Nakkuda Ali v. M.F.De S. Jayaratne, (PC)

Slazengers (Australia) Pvt. Limited v. IVY Phyllis

Sinnasamy Selvanayagam v. The King (PC)

Province of Bombay v. Khushaldas S. Advani, (SC)(Constitutional Bench)

Kapore Chand v. Kadar Unissa Begum, (SC)

Co-operative Society of Debts v. Nandlal, (SC)

Narhari v. Shanker, (SC)

Mohinder Singh v. State, (SC)

Ranga Nilayam Rama Krishna Rao v. Kandokori Chellayamma, (SC)

Chintamanrao v. State of M.P., (SC)

Sarju Pershad Ramdeo Sahu v. Jwaleshwari Pratap Narain Singh, (SC)

Ram Gopal v. Nand Lal, (SC)

Jeevantha v. Hanumantha, (SC)

Naguba Appa v. Namdev, (SC)

Prem Chand Satramdas v. State of Bihar, (SC)

A.M. Hair and Co. v. Gordhandas Sagarmull, (SC)

Arjuna Lal Misra v. State, (SC)

Mahasay Ganesh Prasad Ray v. Narendra Nath Sen, (SC)

Sheodhari Rai v. Suraj Prasad Singh, (SC)

Mangan Lal Deoshi v. Mohammad Moinul Huque, (SC)

Kali Ram Dokania v. S.K. Ulfat Hossain, (SC)

Kamala Ranjan Roy v. Baijnath Bajoria, (SC)

Yeshwant Deorao v. Walchand Ramchand, (SC)

State of Tripura v. Province of East Bengal, (SC)

Charanjit Lal Chowdhury v.Union of India, (SC)

Janardhan Reddy v. State, (SC) (Constitutional Bench)

State of Bombay v. Narottamdas Jethabhai, (SC)

V. VR. N.M. Subbayya Chettiar v. Commissioner of Income-tax, Madras, (SC)

Gnambal Ammal v. T. Raju Ayyar, (SC)

Commissioner of Income-tax, West Bengal v. Calcutta Agency Ltd., (SC)

Executors of the Estate of Lt. Commr. J.K. Dubash v. Commissioner of Income-tax, Bombay City, (SC)

Pannalal Jankidas v. Mohanlal, (SC)

H. P. Singh v. Thakur Prasad Tewari, (SC)

M.F.De S. Jayaratne v. Bapu Miya Mohamed Miya, (PC

Ramjilal v. Income-tax Officer, Mohindar Garh, (SC)

Ram Nandan Prasad Narayan Singh v. Kapildeo Ramjee, (SC)

Keshavan Madhava Menon v. State of Bombay, (SC)(Constitutional Bench)

State of Bombay v. Atma Ram Shridhar Vaidya, (SC)(Constitutional Bench)

Tarapada De v. State of W.B., (SC)

Tulsiram Kanu v. State, (SC)

Rai Brij Raj Krishna v. Messrs. S.K. Shaw, (SC)

Badri Narain Jha v. Rameshwar Dayal Singh, (SC)

Fatma Haji Ali Mohammad Hajee v. State of Bombay, (SC)

D.I. Mac Pherson, Col. v. M.N. Appanna, (SC)

Firm Sriniwas Ram Kumar v. Mahabir Prasad, (SC)

Chandrasinh Manibhai v. Surjit Lal Ladhamal Chhabda, (SC)

Ujagar Singh v. State of Punjab, (SC)

D. Stephens v. Nosibolla, (SC)

Arjun Singh v. Kartar Singh, (SC)

V. Ramaswami Aiyengar v. T.N.V. Kailasa Thevar, (SC)(Constitutional Bench)

Santosh Kumar Jain v. State, (SC)

Iswar Gopal Jieu Thakur v. Pratapmal Bagaria, (SC)

McKee v. McKee, (PC)

Janardhan Reddy v. State of Hyderabad, (SC)

Ram Dhan Lal v. Radhe Sham, (SC)

R.R. Chari v. State of U.P., (SC)

Ravula Hariprasada Rao v. State, (SC)

Raja Braja Sundar Deb v. Moni Behara, (SC)

State of Seraikella v. Union of India, (SC)

Ram Singh v. State of Delhi, (SC)

State of Madras v. Champakam Dorairajan, (SC)

B. Venkataramana v. State of T.N., (SC)(Constitutional Bench)

United Commercial Bank Ltd. v. Workmen, (SC) (Constitutional Bench)

Sukhdev Singh v. Maharaja Bahadur of Gidhaur, (SC)

Angurbala Mullick v. Debabrata Mullick, (SC)

Eastern Investments Ltd. v. Comr. of Income-tax, West Bengal, (SC)

Bishundeo Narain v. Seogeni Rai, (SC)

Karnani Industrial Bank Ltd. v. Province of Bengal, (SC)

Pashupatinath Malia v. Deba Prosanna Mukherjee, (SC)

S. Krishnan v. State of Madras, (SC)

Bhagwati Prasad Sah v. Dulhin Rameshwari Kuer, (SC)

Mummareddi Nagi Reddi v. Pitti Durairaja Naidu, (SC)

Geoffrey Manners & Co. Ltd. v. The State of Bombay (SC)

Maharashtra Sugar Mills Ltd. v. State of Bombay, (

In re Article BTZKACA401ETZK143, Con

Manohar Lal v. State, (SC)

Logendranath Jha v. Polai Lal Biswas, (SC)

Wilayat Khan v. State of U.P., (SC)

State of Bombay v. F.N. Balsara, (SC)

Tara Singh v. State, (SC)

Nance v. British Columbia Electric Railway Co., Lt

Lakshminarain Bhadani v. Commr., of Income-tax, Bihar and Orissa, (SC)

Commissioner of Excess Profits Tax, Bombay City v. Lakshmi Silk Mills Ltd., (SC)

Kishori Lal v. Shrimati Shanti Devi, (SC)

Pushkar Singh v. State of Madhya Bharat, (SC)

Harla v. State of Rajasthan, (SC)

Commissioner of Income-tax and Excess Profits Tax, Madras, v. R. S. A. Sankara Ayyar, (SC)

Commissioner of Income tax, Bombay v. Finlay Mills Ltd., (SC)

Bhim Sen v. State of Punjab, (SC)

Joylal Agarwala v. State, (SC)

Shankari Prasad Singh Deo v. Union of India, (SC)

Collector of Bombay v. Municipal Corporation of the city of Bombay, (SC)

Sant Lal Mahton v. Kamla Prasad, (SC)

Muthuswami v. State of Madras, (SC)

State of Orissa v. Madan Gopal Rungta, (SC)

Rudreshwari Prasad Sinha v. Rani Probhabati , (SC)

Ganga Saran v. Firm Ram Charan Ram Gopal , (SC)

Hate Singh Bhagat Singh v. State of Madhya Bharat, (SC)

Commissioner of Income-tax, West Bengal v. Isthmian Steamship Lines, (SC)

Mothey Anja Ratna Raja Kumar v. Koney Narayana Rao, (SC)

Commissioner of Police, Bombay v. Gordhandas Bhanji, (SC)

Adamji Umar Dalal v. State of Bombay, (SC)

Ram Kumar Das v. Jagdish Chandra Deo, (SC)

Tikait Hargobind Prasad Singh v. Phaldani Kumari, (SC)

Makhan Singh Tarsikka v. State of Punjab , (SC)

District Board, Tanjore v. M. K. Noor Mohamed Rowther, (SC)

Chinnathayi v. Kulasekara Pandiya Naicker, (SC)

Bejoy Chand Patra v. State of W.B., (SC)

Annagouda Nathgouda v. Court of Wards Satara, (SC)

Kedar Lal Seal v. Hari Lal Seal, (SC)

Bhagat Singh v. State, (SC)

Surajpal Singh v. State, (SC)

Rameshwar v. State of Rajasthan, (SC)

Jangal Prasad v. State, (SC)

P.D. Shamdasani v. Central Bank of India Ltd., (SC)

State of W.B. v. Anwar Ali Sarkar, (SC) (Constitut

N.P. Ponnuswami v. Returning Officer, Namakhal Constituency, Namakkal, Salem Dist., (SC)(Constitutional Bench)

Naranjan Singh Nathawan v. State of Punjab , (SC)

Bhujangrao Daulatrao v. Malojirao Daulatrao, (SC)

W.H. King v. Republic of India, (SC)

Hemraj v. Rustomji, (SC)

Bathina Ramakrishna Reddy v. State of Madras, (SC)

Dhiyan Singh v. Jugal Kishore, (SC)

Kashinath Bhaskar Datar v. Bhaskar Vishweshwar, (SC)

Ruby General Insurance Co. Ltd. v. Pearey Lal Kumar, (SC)

Mohammad Yasin v. Town Area Committee, Jalalabad, (SC)

Ram v. Notified Area Committee, Khatauli, (SC)

Kathi Raning Rawat v. State of Saurashtra, (SC)(Constitutional Bench)

Abdul Gani v. State of M.P., (SC)

Kashmira Singh v. State of M.P., (SC)

Pannalal v. Naraini, (SC)

Pragdasji Guru Bhagwandasji v. Ishwarlalbhai Narsibhai, (SC)

G. Veerappa Pillai v. Raman and Raman Ltd., (SC)

Gunupati Keshavram Reddy v. Nafisul Hasan and the State of U.P., (SC)

Amjad Khan v. State, (SC)

Lachhman Singh v. State, (SC)

Dattatraya Moreshwar v. State of Bombay, (SC)

State of Madras v. V. G. Row, (SC)

Bhupendra Narain Singha Bahadur v. Bahadur Singh, (SC)

Parry and Co. Ltd., Dare House, Madras v. Commercial Employees Association, Madras., (SC)

Mahabir Gope v. Harbans Narain Singh, (SC)

Phool Kuer v. Pem Kuer, (SC)

Pangambam Kalanjoy Singh v. State of Manipur, (SC)

Joshi Girjadharji v. Lachmanji Panth, (SC)

Bhagwan Singh v. State of Punjab , (SC)

State of Bihar v. Kameshwar Singh, (SC)

Gurbachan Singh v. State of Bombay, (SC)

Nar Hari Shastri v. Badrinath Temple Committee, (SC)

Gur Narain Das v. Gur Tahal Das, (SC)

Gokal Chand v. Parvin Kumari, (SC)

Lachmandas Kewalram v. State of Bombay, (SC)

Union of India v. Hira Devi, (SC)

D.K. Nabhirajiah v. State of Mysore, (SC)

State of Bombay v. Purushottam Jog Naik, (SC)

Ebrahim Aboobakar v. Custodian General of Evacuee Property, New Delhi, (SC)

Shamrao V. Parulekar v. District Magistrate, Thana, Bombay, (SC)

State of Bihar v. Shailabala Devi, (SC)

State of Bombay v. Virkumar Gulabchand Shah, (SC)

L. S. Raju v. State of Mysore, (SC)

United Commercial Bank Ltd. v. Secretary, U.P. Bank Employees Union, (SC)

Hanuman Govind Nargundkar v. State of M.P., (SC)

Sunderabai v. Devaji Shankar Deshpande, (SC)

Attorney-General of Ceylon v. Mackie and another, (P.C.)

K.V. Krishnamurthy Iyer v. State of Madras, (SC)

N. Peddanna Ogeti Balayya v. Katta V. Srinivasayya Setti Sons , (SC)

State of Travancore-Cochin v. Bombay Company Ltd., Alleppey, (SC)

Hira Devi v. District Board, Shahjahnpur, (SC)

Mohd. Amin v. Vakil Ahmad, (SC)

Palvinder Kaur v. State of Punjab , (SC)

Rameshwar Bhartia v. State of Assam, (SC)

Kamakshaya Narayan Singh v. Chohan Ram, (SC)

Ganpati Rai Hiralal, Messrs. v. Aggarwal Chamber of Commerce Ltd., (SC)

Raj Lakshmi Dasi v. Banamali Sen (SC)

Aswini Kumar Ghose v. Arabinda Bose, (SC)

Payyavula Vengamma v. Payyavula Kesanna, (SC)

Keshardeo Chamria v. Radha Kissen Chamria, (SC)

Raghuvanshi Mills Ltd. Bombay v. Commissioner of Income -tax, Bombay City, (SC)

Bhatia. Co-operative Housing Society Limited, Messrs. v. D. C. Patel, (SC)

Raj Bajrang Bahadur Singh v. Thakurain Bakhtraj Kuer, (SC)

Ganeshi Lal v. Joti Pershad , (SC)

Nemi Chand v. Edward Mills Co. Ltd., (SC)

State Of Punjab v. Ajaib Singh, (SC)

Chelloor Mankkkal Narayan, Ittirvi Nambudiri v. State of Travancore-Cochin, (SC)

Puran v. State of Punjab (I), (SC)

Sunderlal v. State of M.P., (SC)

State Government, Madhya Pradesh v. Ramkrishna Ganpatrao Limsey, (SC)

Venkateswarloo v. Supdt., Central Jail, Hyderabad State, (SC)

Gunendra Nath Mitra v. Satish Chandra Hui (SC)

Vishwamitra Press (Karyalaya) Kanpur v. Workers of Vishwamitra press, (SC)

Buckingham and Carnatic Co. Ltd. v. Workers of the Buckingham and Carnatic Co. Ltd., (SC)

Zwinglee Ariel v. State of M.P., (SC)

Sisir Kumar Dutta v. State of W.B., (SC)

Darshan Singh Balwant Singh v. State of Punjab, (SC)

Godavari Parulekar v. State of Bombay, (SC)

T.B. Ibrahim, Proprietor, Bus Stand, Tanjore v. Regional Transport Authority, Tanjore, (SC)

State of Madras v. C. P. Sarathy, (SC)

D. N. Banerji v. P. R. Mukherjee, (SC)

Sanwat Khan v. State of Rajasthan, (SC)

Ameerunnissa Begum v. Mahboob Begum, (SC)

Sha Mulchand and Co. Ltd. v. Jawahar Mills Ltd., Salem, (SC)

Mohanlal Goenka v. Benoy Kishna Mukherjee, (SC)

V.E.A. Annamalai Chettiar v. S.V.V.S. Veerappa Chettiar, (SC)

Ajmer Singh v. State of Punjab, (SC)

Importers and Manufactures Ltd., Messrs. v. Pheroze Framroze Taraporewala, (SC)

Workers of the Industry Colliery v. Management of the Industry Colliery, (SC)

Aswini Kumar Ghose v. Arabinda Bose, (SC)

Strawboard Manufacturing Co. Ltd. v. Gutta Mill Workers' Union, (SC)

Anglo-French Textile Co. Ltd. v. Commissioner of Income Tax, Madras, (SC)

Firm Chhotabhai Jethabai Patel and Co. v. State of M.P., (SC)

Anglo-French Textile Co. Ltd. v. Commissioner of I

Commissioner of Income-tax, Madras v. K. Srinivasan, (SC)

Commissioner of Income-tax, Madras v. Arunachalam Chettiar, (SC)

Kalipada Chakraborti v. Palani Bala Devi, (SC)

Turner Morrison and Co. Ltd. v. Commissioner of Income-tax, West Bengal, (SC)

Ram Mills Ltd., Bombay v. Commr. of Excess Profits Tax, Central Bombay, (SC)

Kalawati v. State of H.P., (SC)

Syed Qasim Razvi v. State of Hyderabad, (SC)

Lal Bhagwant Singh v. Kishen Das, (SC)

K. M. S. Lakshmanier and Sons v. Commissioner of I

Thakurain Raj Rani v. Dwarkanath Singh, (SC)

Thakur Prasad v. State of M.P., (SC)

Bejoy Gopal Mukherji v. Pratul Chandra Ghose, (SC)

Nalinakhya Bysack v. Shyam Sunder Haldar, (SC)

Ram Nath Madhoprasad v. State of M.P., (SC)

Keshao Mills Ltd. v. Commissioner of Income-tax, Bombay, (SC)

Gaya Electric Supply Co. Ltd. v. State of Bihar, (SC)

Mahadev Dhanappa Gunaki v. State of Bombay, (SC)

Rizwan-Ul-Hasan v. State of U.P., (SC)

Magga v. State of Rajasthan, (SC)

Ram Prasad Narayan Sahi v. State of Bihar, (SC)

Hoosein Kasam Dada (India) Ltd., Messrs. v. State of M.P., (SC)

Ishwardeo Narain Singh v. Kamta Devi, (SC)

B. Satyanarayana v. Konduru Venkatapayya, (SC)

Asrumati Debi v. Kumar Rupendra Deb Raikot, (SC)

T. Saraswathi Ammal v. Jagadambal, (SC)

Election Commission India v. Saka Venkata Rao, (SC)

Namdeo Lokman Lodhi v. Narmadabai, (SC)

Hiralal v. Badkulal, (SC)

Ram Narayan Singh v. State of Delhi, (SC)

Chairman of the Bankura Municipality, Bankura v. Lalji Raja and Sons, (SC)

Trimbak v. State of M.P., (SC)

Vijendrajit Ayodhya Prasad Goel v. State of Bombay, (SC)

State of Bombay v. Pandurang Vinayak, (SC)

Satish Chandra Anand v. The Union of India, (SC)

Atherton West and Co. Ltd., Messrs. Kanpur, U. P., v. Suti Mill Mazdoor Union, (SC)

K. Damodaran v. State of Travancore-Cochin, (SC)

Trojan and Co., Messrs. v. RM. N. N. Nagappa Chettiar, (SC)

State of Bombay v. United Motors (India) Ltd., (SC)

Poppatlal Shah v. State of Madras, (SC)

Seksaria Cotton Mills Ltd. v. State of Bombay, (SC)

Mushtak Hussein v. State of Bombay, (SC)

Habeeb Mohamed v. State of Hyderabad, (SC)

Basir-ul-Huq v. State of W.B., (SC)

Sidhakamal Nayan Ramanuj Das v. Bira Naik, (SC)

Punjab National Bank Ltd. v. Employees of the Bank, (SC)

Ebrahim Aboobaker v. Tek Chand Dolwani, (SC)

State of Assam v. Keshab Prasad Singh, (SC)

Lakshmana Nadar v. B. Ramier, (SC)

Kumbha Mawji v. Dominion of India, (SC)

Ram Krishan Bhardwaj, Dr. v. State of Delhi, (SC)

Motipur Zamindari Co. Ltd. v. State of Bihar, (SC)

Commissioner of Income-tax West Bengal v. H. Hirjee, (SC)

Maqbool Hussain v. State of Bombay, (SC)

Lloyds Bank Ltd. v. Lloyds Bank Indian Staff Association, (SC)

Lloyds Bank Ltd. v. Lloyds Bank Indian Staff Association (Calcutta Branches), (SC)

Abdul Khader v. State of Mysore, (SC)

National Sewing Thread Co. Ltd. Chidambaram v. James Chadwick and Bros. Ltd., (SC)

State of Travancore-Cochin v. Shanmugha Vilas Cashewnut Factory, Quilon, (SC)

Brahma Prakash Sharma v. State of U.P., (SC)

Dalip Singh v. State of Punjab, (SC)

Shiv Narain Jafa v. Hon'ble Judges of the High Court of Judicature at Allahabad, (SC)

Raghubir Singh v. Court of Wards, Ajmer, (SC)

Cheruvu Nageshwaraswami v. Vadrevu Viswasundara Rao, (SC)

R. Mathalone v. Bombay Life Assurance Co. Ltd., (SC)

Purnendu Nath Tagore v. Administrator-General of West Bengal, (SC)

Nain Sukh Das v. State of U.P., (SC)

Rao Shiv Bahadur Singh v. State of Vindhya Pradesh, (SC)

Kedar Nath Bajora v. State of W.B., (SC)

Gopal Krishnaji Ketkar v. Mahomed Jaffer Mohamed Hussein, (SC)

Shrinivas Pannalal Chokhani v. State of M.P., (SC)

K.C. Gajapati Narayan Deo v. State of Orissa, (SC)

Sardar Indra Singh and Sons Ltd., Calcutta v. Commissioner of Income-tax, West Bengal, (SC)

Sohan Pathak and Sons, Messrs. v. Commissioner of Income-Tax, U.P., (SC)

Commissioner of Income Tax, West Bengal v. M/s A. W. Figgis and Co., (SC)

Nisa Stree v. State of Orissa, (SC)

Nawab Singh v. State of U.P., (SC)

Sodhi Shamsher Singh v. State of Pepsu, (SC)

Habeeb Mohammad v. State of Hyderabad, (SC)

Sidheshwar Mukherjee v. Bhubneshwar Prasad Narain Singh, (SC)

Deputy Commr., Hardoi v. Rama Krishna Narain, (SC)

Commissioner of Income-tax Bombay City v. Century Spinning and Manufacturing Co. Ltd., (SC)

Allahabad Bank Ltd. v. Commissioner of Income-tax, West Bengal, (SC)

Commissioner of Income-tax, West Bengal v. Messrs. Jeewanlal Ltd., Calcutta, (SC)

Sadhu Singh Harnam Singh v. State of Pepsu, (SC)

Minerva Mills Ltd., Bangalore v. Workers of the Minerva Mills, (SC)

Kikabhai Premchand. Kt. Bombay v. Commissioner of

Chainrup Sampatram v. Commissioner of Income-tax West Bengal, (SC)

K.R.M.T. Thiagaraja Chetty and Co. v. Commissioner of Income-tax, Madras, (SC)

C. N. Arunachala Mudaliar v. C. A. Muruganatha Mudaliar, (SC)

Kshetra Mohan, Messrs. v. Commr. of Excess Profits Tax, West Bengal, (SC)

Jagadguru Gurushiddaswami v. Dakshina Maharashtra Digambar Jain Sabha, (SC)

Commissioner of Income Tax, Madras v. K. R. M. T.

Kura v. Jag Ram, (SC)

Saraswathi Ammal v. Rajagopal Ammal, (SC)

Harihar Chakravarty v. State of W.B., (SC)

Commissioner of Income-tax, Bombay City v. Royal W

Wali Singh v. Sohan Singh, (SC)

Ishwar Sridhar Jew v. Sushila Bala Dasi, (SC)

Satyabrata Ghose v. Mugneeram Bangur and Co., (SC)

Surendra Singh v. State of U.P., (SC)

Natvarlal Punjabhai v. Dadubhai Manubhai, (SC)

Durga Prasad v. Deep Chand, (SC)

Harnam Singh v. Regional Transport Authority, Calcutta Region, (SC)

State of W.B. v. Serajuddin Batley, (SC)

Raja Kulkarni v. State of Bombay, (SC)

Krishna Pillai v. State of Madras, (SC)

Sukhdev Singh v. Hone'ble C.J., S. Teja Singh, (SC)

Central National Bank Ltd. v. United Industrial Bank Ltd., (SC)

Shibban Lal Saksena v. State of U.P., (SC)

Bank of New South Wales v. Walter Richard James Laing (P.C.)

Anglo-French Textile Co. Ltd. v. Commissioner of Income-tax, Madras, (SC)

Chilukuri Venkateswarlu v. Chilukuri Venkatanarayana, (SC)

Akhlakali Hayatalli v. State of Bombay, (SC)

State of W.B. v. Bella Banerjee, (SC)

Kalyanpur Lime Works Ltd. v. State of Bihar, (SC)

Union of India v. Madan Gopal Kabra, (SC)

D.R. Madhavakrishnaiah v. Income-tax Officer, Bangalore, (SC)

State of W.B. v. Subodh Gopal Bose, (SC)

Prem Nath v. State of Delhi, (SC)

Baburao Shantaram v. Bombay Housing Board, (SC)

Dwarkadas Shrinivas v. Sholapur Spinning and Weavi

Biswambhar Singh v. State of Orissa, (SC)

Dunichand Hakim v. Deputy Commr. (Deputy Custodian, Evacuee Property) Karnal, State of Punjab, (SC)

Commr. of I.T./Excess Profits Tax, Bombay City v. Bhogilal Lacherchand, (SC)

Dwarka Prasad Laxmi Narain v. State of U.P., (SC)

Cooverjee B. Bharucha v. Excise Commissioner and the Chief Commissioner, Ajmer, (SC)

Kutuhal Yadav v. State of Bihar, (SC)

Mahadeo Prasad v. State of W.B., (SC)

Narayan Tewary v. State of W.B., (SC)

Chinna Baliga v. State of Hyderabad (SC)

Vice Chancellor, Utkal University v. S.K. Ghosh, (SC)

Waryam Singh v. Amarnath, (SC)

Jagan Nath v. Jaswant Singh, (SC)

Mangleshwari Prasad v. State of Bihar, (SC)

Jai Ram v. Union of India, (SC)

K.S. Rashid and Son. v. Income-tax Investigation Commission, (SC)

Madhya Bharat Cotton Association Ltd. v. Union of India, (SC)

Gopal Krishna Potnay v. Union of India, (SC)

Karnail Singh v. State of Punjab, (SC)

Raj Rajendra Malojirao Shitole v. State of Madhya Bharat, (SC)

Raja Krushna Bose v. Binod Kanungo, (SC)

Zamindar of Ettayapuram, Tirunelveli District v. State of Madras, (SC)

AL. VR ST. Veerappa Chettiar v. State of Madras, (SC)

Liquidators of Pursa Ltd. v. Commissioner of Income-tax, Bihar, (SC)

Bhagat Ram v. State of Punjab, (SC)

R.E.S. Corporation Ltd. v. State of Andhra, (SC)

State of Bihar v. Abdul Majid, (SC)

Bissu Mahgoo v. State of U.P., (SC)

Ebrahim Vazir Mavat v. State of Bombay, (SC)

State of Rajasthan v. Rao Manohar Singhji, (SC)

Chaturbhuj Vithaldas Jasani v. Moreshwar Parashram", (SC)

Behram Khurshid Pesikaka v. State of Bombay, (SC)(

Ram Das v. State of W.B., (SC)

Ram Bharosey v. State of U.P., (SC)

Kripal v. State of U.P., (SC)

Purushottam Jethanand v. State of Kutch, (SC)

Rao Shiv Bahadur Singh v. States of Vindhya Pradesh, (SC)

Kishore Chandra Singh Deo v. Babu Ganesh Prasad Bhagat, (SC)

Yusuf Abdul Aziz v. State of Bombay, (SC)

Suleman Issa v. State of Bombay, (SC)

V.M. Syed Mohammad and Co. v. State of Andhra, (SC)

Babul Chand Mitra v. Chief Justice and other Judges of Patna High Court, (SC)

S. Soma Singh v. State of Pepsu, (SC)

State of Rajasthan v. Nath Mal, (SC)

Oramba Sundari Dasi v. Iswar Gopal Jieu, (SC)

Gajanand v. State of U.P., (SC)

M.P. Sharma v. Satish Chandra, District Magistrate, Delhi, (SC) (Constitutional Bench)

Jagannath Ramanuj Das v. State of Orissa, (SC)

Himmatlal Harilal Mehta v. State of M.P., (SC)

Commr., Hindu Religious Endowments, Madras v. Lakshmindra Thirtha Swamiar of Shirur Mutt, (SC) (Constitutional Bench)

State of Rajasthan v. Mewar Textile Mills Ltd. Bhilwara, (SC)

M.S. Sheriff v. State of Madras, (SC)

Bihari Singh Madho Singh v. State of Bihar, (SC)

A.J. Peiris v. State of Madras, (SC)

Ratilal Panachand Gandhi v. State of Bombay, (SC)

Kishanchand Ramdas Gajwani v. Chief Controller, I & E, New Delhi (SC)

Srinivas Krishnarao Kango v. Narayan Devji Kango, (SC)

Gobardhan Das v. Lachhmi Ram, (SC)

Tahir Hussain v. District Board, Muzaffarnagar, (SC)

S.A. Venkataraman v. The Union of India, (SC)

Shyamlal v. State of Uttar Pradesh, (SC)

Hem Singh v. Harnam Singh, (SC)

Lakshiminarayan Ram Gopal and Son Ltd. v. Governme

Gopal Singh v. Ujagar Singh, (SC)

Commissioner of Income-tax Bombay City v. Ratilal Nathalal, (SC)

M.K. Gopalan v. State of M.P., (SC)

John Adebayo v. Official Receiver of Nigeria (P.C.)

Biswabhusan Naik v. State of Orissa, (SC)

Sital Das v. Sant Ram, (SC)

Nathoo Lal v. Durga Prasad, (SC)

Shankar Sitaram Sontakke v. Balkrishna Sitaram Sontakke, (SC)

Kiran Singh v. Chaman Paswan, (SC)

Chunchun Jha v. Ebadat Ali, (SC)

Manilal Mohanlal Shah v. Sardar Sayed Ahmed Sayed Mahmad, (SC)

Wuntakal Yaloi Chenabasavana Gowd v. Rao Bahadur Y. Mahabaleshwarappa, (SC)

Commissioner of Income tax, Bombay South, Bombay v. Messrs Ogale Glass Works Ltd., Ogale Wadi, (SC)

Commissioner of Income-tax, Bombay South, Bombay v. Kirloskar Bros. Ltd., (SC)

Dhirendra Kumar v. Superintendent and Remembrancer of L.A. to the Government of W.B., (SC)

Chhote Khan v. Mal khan, (SC)

Sitaji v. Bijendra Narain Choudhary, (SC)

Ronald Wood Mathams v. State of W.B., (SC)

Wazir Chand v. State of H.P., (SC)

Kedar Nath Bajoria v. State of W.B., (SC)

Dinabandhu Sahu v. Jadumoni Mangaraj, (SC)

Audh Behari Singh v. Gajadhar Jaipuria, (SC)

Ashalata Debi v. Jadu Nath Roy, (SC)

Virendra Singh v. State of U.P., (SC)

State of U.P. v. Seth Jagamander Das, (SC)

Sales Tax Officer, Pilibhit v. Messrs Budh Prakash Jai Prakash, (SC)

Bholanath J. Thaker v. State of Saurashtra, (SC)

T.C. Basappa v. T. Nagappa, (SC)

Nar Singh v. State of U.P., (SC)

Aftab Ahmad Khan v. State of Hyderbad, (SC)

Madan Mohan Singh v. State of U.P., (SC)

Moti Das v. State of Bihar, (SC)

Kishan Lal v. Bhanwar Lal, (SC)

State of M.P. v. G.C. Mandawar, (SC)

Tolaram Relumal v. State of Bombay, (SC)

Harishankar Bagla v. State of M.P., (SC)

S.S. Roy v. State of Orissa, (SC)

E.D. Sassoon and Company Ltd. v. Commissioner of Income-Tax, Bombay City, (SC)

Dominion of India v. Shrinbai A. Irani, (SC)

Hem Raj Devilal v. State of Ajmer, (SC)

State of Madras v. C.G. Menon, (SC)

Durga Shankar Mehta v. Raghuraj Singh, (SC)

Vashist Narain Sharma v. Dev Chandra, (SC)

Kalishanker Das v. Dhirendra Nath, (SC)

Rattan Anmol Singh v. Atma Ram, (SC)

Rajnarain Singh v. Chairman, Patna Administration

Moran Mar Basselios Chatholicos v. Most Rev. Mar Poulose Athanasius, (SC)

Ravanna Subanna v. G.S. Kaggeerappa, (SC)

K.N. Guruswamy v. State of Mysore, (SC)

Chamru Budwa v. State of M.P., (SC)

Marachalil Pakku v. State of Madras, (SC)

Satya Dev Bushahri v. Padam Dev, (SC)

State of Bombay v. Bombay Education Society, (SC)

G a Senior Advocate of the Supreme Court, (SC)

G a Senior Advocate of the S.C. v. Hon'ble C.J. and Judges, Bombay H.C., (SC)

Suraj Mall Mohta and Co. v. A.V. Visvanatha Sastri

Jagjivan Mavji Vithalani v. Messrs. Ranchhoddas Meghji, (SC)

S.A.A. Biyabani v. State of Madras, (SC)

Inder Singh Bagga Singh v. State of Pepsu, (SC)

Kapur Singh v. State of Pepsu, (SC)

Karnail Singh v. Election Tribunal, Hissar (SC)

Hari Shanker Prasad Gupta v. Sibban Lal Saksena, (SC)

Jamuna Prasad Mukhariya v. Lacchi Ram, (SC)

Rananjaya Singh v. Baijnath Singh, (SC)

Hira Lal Dixit v. State of U.P., (SC)

R.M. Seshadri v. Dist. Magistrate, Tanjore, (SC)

Zaverbhai Amaides v. State of Bombay, (SC)

Kunjilal v. State of M.P., (SC)

Umrao Singh Ajit Singhji v. Bhagwati Singh Balbir Singh, (SC)

Dhirubha Devisingh Gohil v. State of Bombay, (SC)

State of Bombay v. Bhanji Munji, (SC)

Saghir Ahmad v. State of U.P., (SC)

Edward Mills Co. Ltd., Beawar v. State of Ajmer, (SC)

Bijay Cotton Mills Ltd. v. State of Ajmer, (SC)

M. Y. Shareef v. Hon'ble Judges of the Nagpur High Court, (SC)

Mahendra Kumar v. Vidyavati, (SC)

Lal Shyamshah v. Sujaniram, (SC)

Chamber of Commerce, Hapur v. State of U.P., (SC)

Satya Dev Busheri v. Padam Dev, (SC)

Rajkumar Mills Ltd. v. Commissioner of Income-Tax, Bombay, (SC)

State of Punjab v. Mohar Singh Pratap Singh, (SC)

Baburao Narayanrao Sanas v. Union of India, (SC)

Meenakshi Mills Ltd., Madurai v. A. V. Visvanatha Sastri, (SC)

Gopal Das Mohta v. Union of India, (SC)

Laxmanappa Hanumantappa Jamkhandi v. Union of India, (SC)

Ramkishan Mithanlal Sharma v. State of Bombay, (SC)

Dhirajlal Girdharilal v. Commissioner of Income-tax, Bombay, (SC)

Narain Swadeshi Weaving Mills, Messrs. v. Commr. of Excess Profits Tax, (SC)

Bacha F. Guzdar, Bombay v. Commissioner of Income Tax, Bombay, (SC)

India United Mills Ltd. v. Commr. of Excess Profits Tax, Bombay, (SC)

Dhakeswari Cotton Mills Ltd. v. Commissioner of Income-tax, West Bengal, (SC)

Commr. of Excess Profits Tax, West Bengal v. Messrs. Adair Dutta and Co. Ltd., (SC)

Dhakeswari Cotton Mills Ltd. v. Commissioner of In

Kalidas Dhanjibhat v. State of Bombay, (SC)

Mahesh Prasad v. State of U.P., (SC)

Commissioner of Income-tax, Madras v. Mysore Chromite Ltd., (SC)

General Family Pension Fund v. Commissioner of Income-tax, West Bengal, (SC)

Anderson Wright Ltd. v. Moran and Co., (SC)

Navinchandra Mafatlal, Bombay v. Commissioner of Income Tax, Bombay City, (SC)

Ramjanam Singh v. State of Bihar, (SC)

P. Murugiah v. C.L. Jainudeen, (PC)

Richard James Pye v. Minister For Lands For New So

Shamrao Bhagwantrao Deshmukh v. Dominion of India , (SC)

Kishan Prasad and Co. Ltd. v. Commissioner of Income-tax, Punjab, (SC)

Assam Bengal Cement Co. Ltd., Messrs, v. Commissioner of Income-tax, West Bengal, (SC)

Central Bank of India Ltd. v. Ram Narain, (SC)

Bansidhar Mohanty v. State of Orissa, (SC)

Munir Mills Co. Ltd. v. Suti Mills Mazdoor Union, Kanpur, (SC)

Gaya Sugar Mills Ltd. v. Nand Kishore Bajoria, (SC)

P. Joseph John v. State of Travancore-Cochin, (SC) (Constitutional Bench)

Sakhawant Ali v. State of Orissa, (SC) (Constitutional Bench)

R. S. Seth Shanti Sarup v. Union of India, (SC) (Constitutional Bench)

Edward Eera v. State of W.B., (SC)

Budhan Choudhry v. State of Bihar, (SC) (Constitutional Bench)

Naresh Charan Das Gupta v. Paresh Charan Das Gupta, (SC)

Bhataraju Nageshwara Rao v. Hon'ble Judges of the Madras High Court, (SC)

Pandurang v. State of Hyderabad, (SC)

Duni Chand Rataria v. Bhuwalka Brothers, Ltd., (SC

Ganpati Singhji v. State of Ajmer, (SC) (Constitutional Bench)

Dhirendra Chandra Pal v. Associated Bank of Tripur

Hari Vishnu Kamath v. Ahmad Ishaque, (SC) (Constitutional Bench)

Gurunath v. Kamalabai, (SC) (Constitutional Bench)

H. N. Rishbud v. State at Delhi, (SC)

Sewa Singh v. Jangir Singh, (SC)

Monohar Das Mohanta v. Charu Chandra Pal, (SC)

Shreekantiah Ramayya Munipalli v. State of Bombay, (SC)

Kuruma v. The Queen, (PC)

Ameer-un-Nissa Begum v. Mahboob Begum, (SC)

Salig Ram v. Maya Devi, (SC)

Commissioner of Income Tax v. H. Bjordal, (PC)

Girja Datt Singh v. Gangotri Datt Singh, (SC)

Nanak Chand v. State of Punjab, (SC)

D. P. Joshi v. State of Madhya Bharat, (SC)

Rishideo Pande v. State of U.P., (SC)

S. Sita Manharani v. Chhedi Mahto, (SC)

Automobile Products of India, Ltd. v. Rukmaji Bala, (SC)

State of Bihar v. Kumar Amar Singh, (SC)

State of Bombay v. Mulji Jetha and Co., (SC)

Ram Narain v. State of Punjab, (SC)

Gurbakhsh Singh v. State of Punjab, (SC)

Ram Devi v. State of U.P., (SC)

Shyabuddinsab Mohidinsab Akki v. Gadag-Betgeri Municipal Borough, (SC)

Hans Muller of Nurenburg v. Superintendent, Presidency Jail, Calcutta, (SC)

Amrik Singh v. State of Pepsu, (SC)

Collector of Bombay v. Nusserwanji Rattanji Mistri, (SC)

Dhirendra Nath Mitra v. Mukanda Lal Sen, (SC)

Suraj Pal v. State of U.P., (SC)

Divisional Engineer, G. I. P. Railway v. Mahadeo Raghoo, (SC)

A.V.D.' Costa, Divisional Engineer v. B.C. Patel, (SC)

Jugalkishore Saraf v. M/s. Raw Cotton Co. Ltd., (SC)

Dasrath Gond v. State of Orissa, (SC)

Bhim Sen v. State of U.P., (SC)

Shivnandan Sharma v. Punjab National Bank Ltd., (SC)

Sahu Madho Das v. Mukand Ram, (SC)

Sangram Singh v. Election Tribunal Kotah, (SC)

Thawardas Pherumal v. Union of India, (SC)

State of Bihar v. M. Homi, (SC)

Shiromani Gurdwara Parbandhak Committee v. Lt. Sardar Raghubir Singh, (SC)

Shiromani Gurdwara Parbandhak Committee, Amritsar v. Raja Shiv Rattan Dev Singh, (SC)

U. J. S. Chopra v. State of Bombay, (SC)

N. Satyanathan v. K. Subramanyan(SC)

Shiva Jute Baling Ltd. v. Hindley and Co. Ltd., (SC)

Maharaj Umeg Singh v. State of Bombay, (SC)

Raj Kali Kuer v. Ram Rattan Pandey, (SC)

Rao Shiva Bahadur Singh v. State of Vindhya Prades

Rai Sahib Ram Jawaya Kapur v. State of Punjab, (SC)

Thakur Amar Singhji v. State of Rajasthan, (SC)

Registrar of Trade Marks v. Ashok Chandra Rakhit Ltd., (SC)

Anil Behari Ghosh v. Latika Bala Dassi, (SC)

Chatturam Horilram Ltd., Messrs. v. Commissioner of Income-Tax B. and O., (SC)

Ram Shankar Singh v. State of U.P., (SC)

M. K. Ranganathan v. Government of Madras, (SC)

Delhi Cloth and General Mills Co. Ltd. v. Harnam Singh, (SC)

Om Prakash Gupta v. State of Uttar Pradesh (SC)(Co

Director of Endowments, Government of Hyderabad v.

Bhikaji Keshao Joshi v. Brijlal Nandlal Biyani, (SC)

Bengal Immunity Co. Ltd. v. State of Bihar, (SC) (

Thakur Prasad Bania v. State of Bihar, (SC)

Sucheta Kripalani v. S. S. Dulat, (SC)

Saiyid Alimuddin v. Saeed Ahmad, (SC)

Mohinder Singh v. State of Punjab, (SC)

S. Khader Sheriff v. Munnuswami, (SC)

T. Nagappa v. T. C. Basappa, (SC)

Tirath Singh v. Bachittar Singh, (SC)

Atley v. State of U.P., (SC)

Prabhu Babaji Navle v. State of Bombay, (SC)

Chattanatha Karayalar v. Ramchandra Iyer, (SC)

V. O. Vakkan v. State of Madras, (SC)

Messrs Mohanlal Hargovind Das v. The State of Madhya Pradesh , (SC)

Ram Narain Sons Ltd. v. Asst. Commissioner of Sales Tax, (SC)

Nathu v. State of U.P., (SC)

Tropical Insurance Co. Ltd. v. Union of India, (SC)

In the matter of D, an advocate of the Supreme Court, (SC)

Narayanan Nair Raghavan Nair v. State of Travancore-Cochin, (SC)

Machander v. State of Hyderabad, (SC)

State of Madras v. K.M. Rajagopalan, (SC)

Kishan Singh v. State of Rajasthan, (SC)

Bed Raj v. State of U.P., (SC)

Deonandan Mishra v. The State of Bihar, (SC)

Bhikaji Narain Dhakras v. State of M.P., (SC)

State of Bombay v. Ali Gulshan, (SC)

Jugal Kishore Rameshwardas v. Goolbai Hormusji, (SC)

Prithi Nath v. Birkha Nath, (SC)

Member, Board of Revenue v. Arthur Paul Benthall, (SC)

Rawalpenta Venkalu v. State of Hyderabad, (SC)

Mathurala Adi Reddy v. State of Hyderabad, (SC)

Bhagwandas Gangasahai, M/s. v. Union of India, (SC)

Daji Saheb v. Shankar Rao Vithalrao Mane, (SC)

Purshottam Govindji Halai v. B. M. Desai, Additional Collector of Bombay, (SC)

Topandas v. State of Bombay, (SC)

Baladin v. State of U.P., (SC)

Abdul Sattar v. State of Mysore, (SC)

State of Madras v. V. Srinivasa Ayyangar, (SC)

Ponnammal v. R. Srinivasarangan, (SC)

Shri Virindar Kumar Satyawadi v. The State of Punjab, (SC)

Ananda Behera v. State of Orissa, (SC)

State of Madras v. Gurviah Naidu and Co. Ltd., (SC)

Sadhu Ram v. Custodian-General of Evacuee Property, (SC)

Indira Sohanlal v. Custodian of Evacuee Property,

Kamakshya Narain Singh v. Collector and Deputy Commissioner of Hazaribagh, (SC)

Willie (William) Slaney v. State of M.P., (SC)

Matajog Dobey v. H.C. Bhari, (SC)

Surjan v. State of Rajasthan, (SC)

Eradu v. State of Hyderabad, (SC)

Gurucharan Singh v. State of Punjab, (SC)

Pratap Singh v. Krishna Gupta, (SC)

Chhutanni v. State for U.P., (SC)

Sunder Singh v. State of U.P., (SC)

Pritam Singh v. State of Punjab , (SC)

Merla Ramanna v. Nallaparaju, (SC)

Brajnandan Sinha v. Jyoti Narain, (SC)

Mohammad Baqar v. Naim-un-Nisa Bibi, (SC)

R. Kanwar Raj Nath v. Pramod C. Bhatt, Custodian of Evacuee Property, (SC)

Vidya Verma v. Dr. Shiv Narain Verma, (SC)

Corporation of Calcutta v. Mulchand Agarwala, (SC)

Laxmi Narain Kalra v. State of U.P., (SC)

Thaivalappil Kunjuvara Varied v. State of Travancore-Cochin, (SC)

Chandi Prasad Singh v. State of U.P., (SC)

Tilkeshwar Singh v. State of Bihar, (SC)

Jayaram Vithoba v. State of Bombay, (SC)

Minister of National Revenue v. Anaconda American

K. C. Mathew v. State of Travancore-Cochin, (SC)

Rajahmundry Electric Supply Corporation Ltd. v. A. Nageshwara Rao, (SC)

Union of India v. Commercial Tax Officer, West Bengal, (SC)

A. Thangla Kunju Musaliar v. M. Venkatachalam Potti, Authorised Official and Income-Tax Officer, (SC)

M. Ct. Muthiah v. Commissioner of Income-tax Madras, (SC)

P. L. Lakhanpal v. State of J. and K, (SC)

Aher Raja Khima v. State of Saurashtra, (SC)

J. K. Iron and Steel Co., Ltd., Kanpur v. Iron and Steel Mazdoor Union, Kanpur, (SC)

Pradyat Kumar Bose v. Hon'ble Chief Justice of Calcutta High Court, (SC)

Harihar Prasad Singh v. Deonarain Prasad, (SC)

State of Bombay v. R. S. Nanji, (SC)

Ram Chandra Palai v. State of Orissa, (SC)

Sadasib Prakash Brahmchari, Trustee of Mohiparakash Muth v. State of Orissa, (SC)

Jai Narain Ram Lundia v. Kedar Nath Khetan, (SC)

Santa Singh v. State of Punjab, (SC)

Sailendra Narayan Bhanja Deo v. State of Orissa, (SC)

P. Lakshmi Reddy v. L. Lakshmi Reddy, (SC)

Pratapmal Luxmichand, Messrs. v. Commissioner of Income-tax, M.P., (SC)

Raja Ram Chandra Reddy v. Rani Shankaramma, (SC)

Muktilal Agarwala v. Trustees of the Provident Fund of the Tin Plate Co. of India Ltd., (SC)

Chunilal Khushaldas Patel v. H. K. Adhyaru, (SC)

Firm Bhagat Ram Mohanlal v. Commissioner of Excess Profits Tax Nagpur, (SC)

Vikrama Das Mahant v. Daulat Ram Asthana, (SC)

Kuldip Singh v. State of Punjab, (SC)

Commissioner of Income-tax, Madras v. R. Venkataswamy Naidu, (SC)

Bhagwan Datta Shastri v. Ram Ratanji Gupta, (SC)

Government of State of Bihar v. Ram Bharosa Singh, (SC)

Dulichand Laxminarayan v. Commissioner of Income-Tax, Nagpur, (SC)

Mela Ram and sons, Messrs. v. Commissioner of Income-tax, Punjab, (SC)

Commissioner of Income-tax, Bombay v. Messrs. C. Parakh and Co. (India) Ltd., (SC)

Heptulla Brothers Limited v. Jambhai Jeshangbhai T

Ram Krishan v. State of Delhi, (SC)

Wasim Khan v. State of U.P., (SC)

Shambhu Nath Mehra v. State of Ajmer, (SC)

Bimbadhar Pradhan v. State of Orissa, (SC)

Vemireddy Satyanarayan Reddy v. State of Hyderabad, (SC)

Commissioner of Income-Tax and Excess Profits Tax, Madras v. South India Pictures Ltd. Karaikudi, (SC)

Raman and Raman Ltd. v. State of Madras, (SC)

Trust Company Limited v. T.H.I. De Silva, (PC)

Bidi Supply Co. v. Union of India, (SC)

Lawrence Joachim Josepth D'Souza v. State of Bombay, (SC)

Sukha v. State of Rajasthan, (SC)

Karanpura Development Co. Ltd. v. Kamakshya Narain Singh, (SC)

Bhairebendra Narayan Bhup v. State of Assam, (SC)

Banarsidas v. State of U.P., (SC)

Basdev v. The State of Pepsu, (SC)

Moseb Kaka Chowdhry v. State of W.B., (SC)

Tika Ramji v. State of U.P., (SC)

Nagubai Ammal v. B. Shama Rao, (SC)

Kartar Singh v. State of Punjab, (SC)

Bipin Lal Kuthiala v. Commissioner of Income-tax, Punjab, (SC)

Jaswantrai Manilal Akhaney v. State of Bombay, (SC)

State of Punjab v. Kharaiti Lal, (SC)

Modi Food products and Co. Ltd. v. Faqir Chand Sharma, (SC)

Hari Khemu Gawali v. Deputy Commissioner of Police, Bombay, (SC)

Madan Gopal Bagla v. Commissioner of Income-tax, West Bengal, (SC)

Bhagubhai Dullabhbhai Bhandari v. District Magistrate, Thana, (SC)

Rayulu Subba Rao v. Commissioner of Income-tax, Madras, (SC)

Ram Narain v. Simla Banking and Industrial Co. Ltd., (SC)

J. Narayana Rao v. V. G. Basayarayappa, (SC)

Shirinbai Manekshaw v. Nargacebai J. Motishaw, (SC)

Mohammad Shah v. Fasihuddin Ansari, (SC)

Chikkarange Gowda v. State of Mysore, (SC)

Awadh Behari Sharma v. State of M.P., (SC)

Wazir Singh v. State of Punjab, (SC)

Mehta Parikh and Co., Messrs v. Commissioner of Income-tax, Bombay, (SC)

Subramaniam v. Public Prosecutor, (PC)

Haripada Dey v. State of W.B., (SC)

British India Corporation Ltd. v. Industrial Tribunal, Punjab, (SC)

Dharman v. State of Punjab, (SC)

S. Swamirathnam v. State of Madras, (SC)

Keshav Nilkanth Joglekar v. Commissioner of Police, Greater Bombay, (SC)

Shamrao Vishnu Parulekar v. District Magistrate, Thana, (SC)

State of M.P. v. K. P. Ghiara, (SC)

Mangal Singh v. State of Madhya Bharat, (SC)

Ram Narain v. State of U.P., (SC)

Bachharam Datta Patil v. Vishwanath Pundlik Patil, (SC)

Management of all Tea Estates in Assam v. Indian National Trade Union Congress Dibrugarh, (SC)

G. A. Monterio v. State of Ajmer, (SC)

Pershadi v. State of U.P., (SC)

U.P. Government v. H.S. Gupta, (SC)

Sree Meenakshi Mills Ltd., Madurai v. Commissioner

Balbir Singh v. State of Punjab, (SC)

Niranjan Singh v. State of U.P., (SC)

Laxmi devi sugar Mills Ltd. v. Nand Kishore Singh, (SC)

Deoki Nandan v. Murlidhar, (SC)

Shyam Behari v. State of U.P., (SC)

Rohtas Industries Ltd. v. Brijnandan Pandey, (SC)

Clerks and Depot Cashiers of the Calcutta Tramways Co. Ltd. v. Calcutta Tramways Co. Ltd., (SC)

Burn and Co. v. Their Employees, (SC)

Hanuman Jute Mills v. Amin Das, (SC)

In re'M' an Advocate (S.C.)

Bipinchandra Jaisinghbai Shah v. Prabhavati, (SC)

Mela Ram v. The Commissioner of Income-Tax, Punjab, (SC)

Raja Rajinder Chand v. Sukhi, (SC)

Pipraich Sugar Mills Ltd. v. Pipraich Sugar Mills Mazdoor Union, (SC)

Lakshmi Devi, Sugar Mills Ltd. v. Ram Sarup (SC)

Raja Bahadur Motilal Poona Mills Ltd. v. Tukaram Piraji Musale, (SC)

Caltex (India) Ltd. v. E. Fernandes, (SC)

Dwarka Das Bhatia v. State of J&K, (SC)

Bombay Labour Union v. M/s International Franchises (P) Ltd., (SC)

Central Provinces Transport Service Ltd. Nagpur v. Raghunath Gopal Patwardhan, (SC)

Fruit and Vegetable Merchants Union v. Delhi Improvement Trust, (SC)

Brij Bhukhan v. State of U.P., (SC)

Karnani Properties Ltd. v. Augustine, (SC)

Khacheru Singh v. State of U.P., (SC)

Baroda Borough Municipality v. Its Workman, (SC)

Mohammad Afzal Khan v. State of J&K, (SC)

Abdul Jabar Butt v. State of J&K, (SC)

Chief Commissioner of Ajmer V. Radhey Shyam Dani, (SC)

Jumman v. State of Punjab, (SC)

Rajes Kanta Roy v. Shanti Debi, (SC)

Dharangadhara Chemical Works Ltd. v. State of Saurashtra, (SC)

Ram Chandra v. State of U.P., (SC)

Hariprasad Shivshankar Shukla v. A. D. Divelkar, (SC)

Banaras Ice Factory Ltd. v. Its Workmen, (SC)

A. S. Krishna v. State of Madras, (SC)

Mohammad Ghouse v. The State of Andhra, (SC)

Surendra Nath Khosla v. S. Dalip Singh, (SC)

Lalit Mohan Das v. Advocate-General, Orissa, (SC)

New Prakash Transport Co. Ltd. v. New Suwarna Transport Co. Ltd., (SC)

Sudhdeo Jha Utpal v. State of Bihar, (SC)

Zabar Singh V. State of U.P., (SC)

Punjab National Bank Ltd. v. Ram Kunwar, Industrial Tribunal, Delhi, (SC)

Harinder Singh v. S. Karnail Singh, (SC)

Pannalal Binjraj, Messrs. v. Union of India, (SC)

Harish Chandra Bajpai v. Triloki Singh, (SC)

A. M. Allison v. B. L. Sen, (SC)

Niemla Textile Finishing Mills Ltd. v. 2nd Punjab

Om Parkash Gupta v. State of U.P., (SC)

Yamuna Prasad v. Jagdish Prasad Khare, (SC)

L.J. Leach and Co. Ltd. v. Messrs. Jairdine Skinner and Co., (SC)

Ganga Ram Das v. Tezpur Kaibarta Co-operative Fishery Society Ltd., (SC)

Kamala Devi v. Bachulal Gupta, (SC)

Messrs. Hooghly Jute Mills v. Their Employees, (SC)

Dharmanand Pant v. State of U.P., (SC)

Ramyed Rai v. State of Bihar, (SC)

State of Bihar v. Ram Naresh Pandey, (SC)

State of Assam v. Sristikar Dowerah, (SC)

Garikapati Veeraya v. N. Subbiah Choudhry, (SC)

Pirgonda Hongonda Patil v. Kalgonda Shidgonda Patil, (SC)

Sardar Inder Singh v. State of Rajasthan, (SC)

Manak Lal v. Dr. Prem Chand Singhvi, (SC)

K. N. Mehra V. State of Rajasthan, (SC)

Hansraj Moolji v. State of Bombay, (SC)

Baij Nath Prasad Tripathi v. State of Bhopal, (SC)

Nisar Ali v. State of U.P., (SC)

Asgarali Nasarali Singaporewalla v. State of Bombay, (SC)

V.C.K. Bus Service Ltd. v. Regional Transport Authority, Coimbatore, (SC)

Raghubansh Lal v. State of U.P., (SC)

Krishna Kumar v. Municipal Committee (SC)

Bhatnagars and Co. Ltd., Messrs. v. Union of India, (SC)

Kailash Nath v. State of U.P., (SC)

Lila Vati Bai v. State of Bombay, (SC)

Sohan Lal v. Union of India, (SC)

State of Bombay v. Salat Pragji Karamsi, (SC)

Newspapers Ltd. v. State Industrial Tribunal U.P., (SC)

State of U.P. V. Mohammed Sayeed, (SC)

T. S. Swaminatha Odayar v. Official Receiver of West Tanjore, (SC)

Amar Singh v. Custodian, Evacuee Property Punjab,

A. V. Fernandez v. State of Kerala, (SC)

Bhagwan Das v. State of Rajasthan , (SC)

State of M.P. v. Veereshwar Rao Agnihotri, (SC)

Ramji Lal Modi v. State of U.P., (SC)

R. M. D. Chamarbaugwalla v. Union of India, (SC)

State of Bombay v. R.M.D. Chamarbaugwala, (SC)

State of Bombay v. Ramnath Goenka, (SC)

Sarwan Singh Rattan Singh v. State of Punjab, (SC)

Collector of Malabar v. Erimmal Ebrahim Hajee, (SC)

Vadivelu Thevar v. State of Madras, (SC)

Baldeo Singh v. State of Bihar, (SC)

Gurbachan Singh v. State of Punjab, (SC)

Commissioner of Excess Profits Tax, West Bengal v. Ruby General Insurance Co. Ltd., (SC)

Member for the Board of Agricultural Income Tax, Assam v. Sindhurani Chaudhurani, (SC)

Gulabdas and Co. v. Assistant Collector of Customs, (SC)

Bashiruddin Ashraf v. State of Bihar, (SC)

Union of India v. M/s. Chaman Lal Loona and Co., (SC)

Kamla Prasad Khetan v. Union of India, (SC)

Pratap Chandra Sen v. Commissioner of Labour, Bihar Patna, (SC)

Narayan Bhaskar Khare, Dr. v. Election Commission of India, (SC) (Constitutional Bench)

C v. Advocate-General of Madras, (SC)

Babulal Amthalal Mehta v. Collector of Customs, Calcutta, (SC)

Menakuru Dasaratharami Reddi v. Duddukudru Subbu Rao, (SC)

Commissioner of Income-Tax Bombay City, Bombay v. Provident Investment Co. Ltd., (SC)

F. N. Roy v. Collector of Customs, Calcutta, (SC)

Commissioner of Income-Tax, M.P. and Bhopal v. Sodra Devi, (SC)

Commissioner of Income-tax v. Patiala Cement Co. Ltd., (SC)

Steel Brothers and Co. Ltd. v. Commissioner of Income Tax, (SC)

Raghubar Mandal Harihar Mandal, M/s. v. State of Bihar, (SC)

J. K. Trust, Bombay v. Commissioner of Income-tax / Excess Profits Tax, Bombay, (SC)

Oriental Investment Co. Ltd. v. Commissioner of Income-tax Bombay, (SC)

Maharajadhiraj Sir Kameshwar Singh v. Commissioner of Income-tax B. and O., (SC)

Associated Tubewells Ltd., Messrs. v. R. D. Gujarmal Modi, (SC)

United Commercial Bank Ltd., Calcutta v. Commissio

Commissioner of Income-tax v. Jyotikana Chowdhuran

Commissioner of Income-tax West Bengal, Calcutta v. Benoy Kumar Sahas Roy, (SC)

Sardul Singh Caveeshar v. State of Bombay, (SC)

Radha Kissan Chamria v. Keshardeo Chamria, (SC)

Prem Singh v. Deputy Custodian General, Evacuee Property, (SC)

N. Subramania Iyer v. Official Receiver, Quilon, (SC)

AL. PR. Rangannathan Chettiar v. AI. PR. AL Perikaruppan Chettiar, (SC)

Prakash Chandra Pathak v. State of U.P., (SC)

Attorney General v. AR. Arunachalam Chettiar, (Privy Council)

Narayan Rao v. State of A.P., (SC)

W.O. Holsworth v. State of U.P., (SC)

Virendra v. State of Punjab, (SC)

Mobarik Ali Ahmed v. State of Bombay, (SC)

Kanai Lal Sur v. Paramnidhi Sadhukhan, (SC)

Council of the Institute of Chartered Accountants v. B. Mukherjea, (SC)

Equitable Coal Co. Ltd. v. Algu Singh, (SC)

Abdul Shakur v. Rikhab Chand, (SC)

S.S. Shetty v. Bharat Nidhi Ltd., (SC)

Macherla Hanumantha Rao v. State of A.P., (SC)

Bakhshish Singh v. State of Punjab, (SC)

Puranlal Lakhanpal v. Union of India, (SC)

Subramania Goundan v. State of T.N., (SC)

Mangoo Singh v. Election Tribunal, Bareilly, (SC)

Union of India v. T.R. Verma, (S.C.)

Hartwell Prescott Singh v. The Uttar Pradesh Government, (SC)

Martin Burn Ltd. v. R N. Banerjee, (SC)

State of U.P. v. Manbodhan Lal Srivastava, (SC)

Surinder Kumar v. Gian Chand, (SC)

The State of Bombay v. Saubhagchand M. Doshi, (SC)

Khushal Rao v. State of Bombay, (SC)

State of Madras v. A. Vaidyanatha Iyer, (SC)

State of U.P. v. Mohammad Nooh, (SC)

Bombay Salt and Chemical Industries v. L.J. Johnson, (SC)

Ramgopal Ganpatrai Ruia v. State of Bombay, (SC)

Ramaswamy Nadar v. State of T.N., (SC)

Kapil Deo Shukla v. State of U.P., (SC)

N.B. Khare, Dr. v. Election Commission of India, (SC)

Kirpal Kuar v. Bachan Singh, (SC)

Commissioner of Income-tax v. McMillan and Co., (SC)

Indian Iron & Steel Co., Ltd. v. Their Workmen, (SC)

Crown Aluminium Works v. Their Workmen, (SC)

Sidheswar Ganguly v. State of W.B., (SC)

Jaswant Singh v. State of Punjab, (SC)

Mill Manager, Model Mills Nagpur Ltd. v. Dharam Das, (SC)

Sarjug Rai v. State of Bihar, (SC)

Nani Gopal Biswas v. Municipality of Howarah, (SC)

Dhian Singh Sobha Singh v. Union of India, (SC)

Leo Roy Frey v. Superintendent, District Jail, Amritsar, (SC)

Parshotam Lal Dhingra v. Union of India, (SC)

Sree Meenakshi Mills Ltd. v. Their Workmen, (SC)

Patna Electric Supply Co. Ltd., Patna v. Bali Rai, (SC)

Nohiria Ram v. Union of India, (SC)

Venkataramana Devaru v. State of Mysore, (SC)

Aggarwal Chamber of Commerce Ltd. v. Ganpat Rai Hira Lal, (SC)

British India Electric Construction Co., Ltd. v. W

Sashi Mohan Debnath v. State of W.B., (SC)

State of U.P. v. Swadeshi Cotton Mills Co. Ltd., (SC)

Asa Ram v. Ram Kali, (SC)

Kalua v. State of U.P., (SC)

Dharam Singh Rathi v. State of Punjab, (SC)

Indu Bhusan Chatterjee v. State of W.B., (SC)

Syedna Taher Saifuddin Saheb v. State of Bombay, (SC)

Sathappa Chettiar v. Ramanathan Chettiar, (SC)

Rajvi Amar Singh v. State of Rajasthan, (SC)

Provincial Library v. Commissioner of Income Tax,

Inayat Ullah v. Custodian, Evacuee Property, (SC)

S.A. Venkataraman v. State, (SC)

P. Balakotaiah v. Union of India, (SC)

State of Mysore v. H.L. Chablani, (SC)

G.X. Francis v. Banke Bihari Singh, (SC)

Jagannath Behera v. Raja Harihar Singh Maharaj Bhramarbara Roy, (SC)

Khem Chand v. Union of India, (SC)

State of Kerala v. P.J. Joseph, (SC)

Central India Spinning and Weaving & Mfg. Co. Ltd. v. Municipal Committee, Wardha, (SC)

Ganesh Flour Mills Co. Ltd. v. Employees of Ganesh Flour Mills Co. Ltd., (SC)

Bombay Dyeing and Manufacturing Co. Ltd. v. State of Bombay, (SC)

Raja Ganga Pratap Singh v. Allahabad Bank Ltd., Lucknow, (SC)

Workmen of Dimakuchi Tea Estate v. Management of Dimakuchi Tea Estate, (SC)

Santosh Kumar v. Bhai Mool Singh, (SC)

Khushi Ram v. Hashim, (SC)

Kanta Prahsad v. Delhi Administration, (SC)

Talab Haji Hussain v. Madhukar Purshottam Mondkar,

Nagendra Nath Bora v. Commissioner of Hills Division, (SC)

State of Mysore v. Mysore Spinning and Manufacturing Co. Ltd., (SC)

Saila Bala Dassi v. Nirmala Sundari Dassi, (SC)

State of U.P. v. C. Tobit, (SC)

K.S. Srinivasan v. Union of India, (SC)

Chintaman Rao v. State of M.P. (SC)

Kashinath Sankarappa Wani v. New Akot Cotton Ginning and Pressing Co., Ltd., (SC)

Tata Iron and Steel Co., Ltd. v. State of Bihar, (SC)

Collector of Commercial Taxes, Cuttack v. Bharat Sabai Grass Ltd., (SC)

Bai Hira Devi v. Official Assignee of Bombay, (SC)

Kanaiyalal Chandulal Monim v. Indumati T. Potdar (SC)

Kashi Bai v. Sudha Rani Ghose, (SC)

Earnest John White v. Kathleen Olive White, (SC)

Pashabhai Patel and Co. (Private) Ltd. v. S.I.H. Razvi, (SC)

M.P.V. Sundararamier and Co. v. State of A.P., (SC

Virsa Singh v. State of Punjab, (SC)

Union of India v. Jeewan Ram, (SC)

Ross-Clunis v. Papadopoullos, (PC)

Express Newspapers (Pvt.) Ltd. v. The Union of Ind

Kasturi and Sons (Private) Ltd. v. N. Salivateswaran, (SC)

Bala Subrahmanya Rajaram v. B.C. Patil, (SC)

State of Bihar v. Basawan Singh, (SC)

Keshavlal Lallubhai Patel v. Lalbhai Trikumlal Mills Ltd., (SC)

Kapur Chand Pokhraj v. State of Bombay, (SC)

Chandranath Mukherjee v. Tusharika Debi, (SC)

Raigarh Jute Mills Ltd. v. Eastern Rly., (SC)

Shantabai v. State of Bombay, (SC)

Kapur Chand Pokhraj v. State of Bombay, (SC)

Ram Krishna Dalmia v. Justice S.R. Tendolkar, (SC)

Gulab Chand v. Kudilal, (SC)

Gordhandas Purshottamads Sonawala v. Eastern Cotton Co., (SC)

Kanhaiyalal v. Dr. D.R. Banaji, (SC)

Kamlabai v. Sheo Shankar Dayal, (SC)

Workmen of Assam Co. Ltd. v. Assam Co., Ltd., (SC)

Babulal Bhuramal v. Nandram Shivram, (SC)

State of Madras v. Gannon Dunkerley and Co. (Madras) Ltd., (SC)

Konduri Buchirajalingam v. State of Hyderabad, (SC)

A. Gowrishankar v. Sales-tax Officer, Secunderabad, (SC)

Pandit Banarsi Das Bhanot v. State of M.P., (SC)

J.K. Chaudhuri v. R.K. Datta Gupta, (SC)

Mathuradas Kanji v. Labour Appellate Tribunal, (SC

Mithan Lal v. State of Delhi, (SC)

Gordhandas Lalji v. B. Banerjee, (SC)

Peare Lal Hari Singh v. State of Punjab, (SC)

Nagpur Electric Light and Power Co. Ltd. v. K. Shreepathirao, (SC)

B.N. Srikantiah v. State of Mysore, (SC)

Nani Bai v. Gita Bai Kom Rama Gunge, (SC)

Sales Tax Officer Cuttack v. B.C. Patel and Co., (SC)

Mahadayal Premchandra v. Commercial Tax Officer, Calcutta, (SC)

Ganga Dhar v. Shankar Lal, (SC)

Madhavrao Narayanrao Patwardhan v. Ram Krishna Govind Bhanu, (SC)

Erin Estate, Galah Ceylon v Commissioner of Income-tax, Madras, (SC)

K. Kamaraja Nadar v. Kunju Thevar, (SC)

Inamati Mallappa Basappa v. Desai Basavaraj Ayyappa, (SC)

Mohd. Hanif Quareshi v. State of Bihar, (SC)

Sovachand Baid v. Commissioner of Income-tax, (SC)

Moti Ram v. Commissioner of Income-tax, (SC)

Badridas Daga v. Commissioner of Income Tax, (SC)

A.N. Lakshman Shenoy v. Income-Tax Officer, Ernakulam, (SC)

Income-tax Officer, Bangalore v. K.N. Guruswamy, (SC)

Dalmia Dadri Cement Co. Ltd. v. Commissioner of Income-tax, (SC)

M.K. Venkatachalam, I.T.O. v. Bombay Dyeing and Mfg. Co. Ltd., (SC)

Commissioner of Income-Tax, Bombay v. Amritlal Bhogilal and Co., (SC)

Saurashtra Salt Manufacturing Co. v. Bai Valu Raja, (SC)

K.A. Dhairyawan, Dr. v. J.R. Thakur, (SC)

Raghunath Das v. Gokal Chand, (SC)

Sewpujanrai Indrasanarai Ltd. v. Collector of Customs, (SC)

Mazagaon Dock Ltd. v. Commissioner of Income-Tax a

Neelakantan Damodaran Namboori v. Velayudhan Pillai Narayana Pillai, (SC)

Deity Pattabhiramaswamy v. S. Hanymayya, (SC)

Bishan Singh v. Khazan Singh, (SC)

S.B. Adityan v. S. Kandaswami, (SC)

Gallu Sah v. State of Bihar, (SC)

Workmen of Dahingeapara Tea Estate v. Dahingeapara Tea Estate, (SC)

Jiyajeerao Cotton Mills Ltd. v. Commissioner of Income-tax and Excess Profits Tax, Bombay, (SC)

In re : The Kerala Education Bill, 1957, (SC) (Constitutional Bench)

State of Mysore v. Workers of Gold Mines, (SC)

Anant Gopal Sheorey v. State of Bombay, (SC)

Ramdhan Puri v. Bankey Bihari Saran, (SC)

Maktul v. Manbhari, (SC)

Razia Begum v. Sahebzadi Anwar Begum, (SC)

Kaushal Kishore v. Ram Dev, (SC)

Percy Simons Trading as Acme Credit Services v. Anthony Eugene Middleton Gale, (PC)

Clifford John Chick and Jack Wesley Chick v. Commi

D. Macropollo and Co. (Pvt.) Ltd. v. D. Macropollo and Co. (Pvt.) Ltd., Employees Union, (SC)

Badri Rai v. State of Bihar, (SC)

Puranmal Agarwalla v. State of Orissa, (SC)

Govinda Reddy v. State of Mysore, (SC)

Sita Ram Goel v. Municipal Board, Kanpur, (SC)

M. Ramappa v. Sangappa, (SC)

Hanskumar Kishan Chand v Union of India, (SC)

Sheopat Singh v. Harish Chandra, (SC)

State of Bihar v. D.N. Ganguly, (SC)

S. Veerabadran Chettiar v. E.V. Ramaswami Naicker, (SC)

Ram Parkash v. State of Punjab, (SC)

Dr. S.B. Dutt v. University of Delhi, (SC)

S.K.G. Sugar Ltd. v. Ali Hassan, Chairman, Industrial Tribunal, Bihar, (SC)

Kakumanu Pedasubhayya v. Kakumanu Akkamma, (SC)

Bhajahari Mondal v. State of W.B., (SC)

Sailendranath Sinha, Dr. v. Jasoda Dulal Adhikary,

Moran Mar Basselios Catholicos v. Thukalan Paulo A

Siraj-ul-Haq Khan v. Sunni Central Board of Waqf, U.P., (SC)

Radha Sundar Dutta v. Mohd. Jahadur Rahim, (SC)

Bipin Behari Sarkar v. State of W.B., (SC)

Ratan Gond v. State of Bihar, (SC)

Sales Tax Officer, Banaras v. Kanhaiya Lal Makund Lal Saraf, (SC)

Commissioner of Income-tax v. Bhurangya Coal Co., (SC)

S.M. Jakati v. S.M. Borkar, (SC)

V. Govindarajulu Mudaliar v. Commissioner of Income-tax, Hyderabad, (SC)

State of M.P. v. Revashankar, (SC)

Baru Ram v. Prasanni, (SC)

Radeshyam Khare v. State of M.P., (SC)

Ghaio Mal and Sons v. State of Delhi, (SC)

Maharaj Kumar Kamal Singh v. Commissioner of Income-tax, Bihar and Orissa, (SC)

Kochu Govindan Kaimal v. Thayankoot Thekkot Lakshmi Amma, (SC)

Pranab Kumar Mitra v. State of W.B., (SC)

Indermani Jatia v. Commissioner of Income-tax, U.P., (SC)

Commissioner of Income-tax, M.P. and Bhopal v. Vyas and Dhotiwala, (SC)

Commissioner of Income Tax, Delhi v. Delhi Flour Mills Co. Ltd., Delhi, (SC)

Chennuru Gavararaju Chetty v. Chennuru Sitaramamurthy Chetty, B.P. Sinha, S.J., (SC)

P. Krishna Menon v. Commissioner of Income-tax, Mysore, (SC)

Commissioner of Income-tax Nagpur v. Rai Bahadur J

M.C.V.S. Arunachala Nadar v. State of Madras, (SC)

Kays Constructions Co. (Private) Ltd. v. Its Workmen, (SC)

State of U.P. v. Bansraj, (SC)

Rajputana Agencies Ltd. v. Commissioner of Income-tax, (SC)

Vinod Kumar v. State of H.P., (SC)

Dwarka Nath Tewari v. State of Bihar, (SC)

Commissioner of Income-tax, Bihar and Orissa v. Ramakrishna Deo, (SC)

Y. Narayana Chetty v. Income-tax Officer, Nellore, (SC)

Dhandhania Kedia and Co. v. Commissioner of Income-tax, (SC)

Y.S. Parmar, Dr. v. Hira Singh Pal, (SC)

G. Mckenzie and Co. Ltd. v. Its Workmen, (SC)

S.Pl. Narayanan Chettiar v. M. Ar. Annamalai Chett

Bhogilal Chunilal Pandya v. State of Bombay, (SC)

Thomas Dana v. State of Punjab, (SC)

Commissioner of Income-tax, Delhi v. S. Teja Singh, (SC)

Gullapalli Nageswara Rao v. A.P. State Road Transport Corporation, (SC)

Special Land Acquisition Officer, Bangalore v. T. Adinarayan Setty, (SC)

H. Venkatachala Iyengar v. B.N. Thimmajamma, (SC)

Rameshwar Proshad Khandelwal v. Commissioners, Land Reforms and Jagirs, Madhya Bharat, (SC)

Lakhmichand Baijnath v. Commissioner of Income Tax West Bengal, (SC)

Raghubir Singh v. State of Ajmer, (SC)

Alamgir v. State of Bihar, (SC)

Sriram Ram Narain Medhi v. State of Bombay, (SC)

Basheshar Nath v. Commissioner of Income-tax, Delh

G. Venkataswami Naidu and Co. v. Commissioner of I

Punjab Distilling Industries Ltd. v. Commissioner of Income-tax, Simla, (SC)

M.P. Davis v. Commissioner of Agricultural Income-tax, (SC)

N.T. Veluswami Thevar v. G. Raja Nainar, (SC)

Dau Dayal v. State of U.P., (SC)

Kishori Lal v. Chaltibai, (SC)

Gokuldas Ratanji Mandhavia v. Commissioner of Inco

Asa Ram v. District Board, Muzaffarnagar, (SC)

Narain v. State of Punjab, (SC)

Chaube Jagdish Prasad v. Ganga Prasad Chaturvedi, (SC)

Atma Ram v. State of Punjab, (SC)

Badri Prasad v. Nagrimal, (SC)

Central Bank of India Ltd. v. K.R. Meenakshisundaram, (SC)

D.S. Garewal v. State of Punjab, (SC)

P.V. Sivarajan v. Union of India, (SC)

C.K. Achutan v. State of Kerala, (SC)

M.S.M. Sharma v. Krishna Sinha, (SC)

Hukum Chand Malhotra v. Union of India, (SC)

State of Rajasthan v. G. Chawla, (SC)

Maharana Shri Jayavantsinhji Ranmalsinhji v. State of Bombay, (SC)

Haji Mohammad Ekramul Haq v. State of W.B., (SC)

Attar Singh v. State of U.P., (SC)

Raghubar Sarup v. State of U.P., (SC)

Raja Bahadur K.C. Deo Bhanj v. Raghunath Misra, (SC)

Mizaji v. State of U.P., (SC)

Gummalapura Taggina Matada Kotturuswami v. Setra Veeravva, (SC)

Burn & Co. Limited v. Their Workmen, (SC)

Mohan v. State of U.P., (SC)

Asiatic Steam Navigation Co. Ltd. v. Sub-Lt. Arabinda Chakravarti, (SC)

Faguna Kanta Nath v. State of Assam, (SC)

Deep Chand v. State of U.P., (SC)

Western India Theatres Ltd. v. Cantonment Board, Poona, Cantonment, (SC)

Western India Theatres Ltd. v. Municipal Corporation of the City of Poona, (SC)

Y.V. Srinivasamurthy v. State of Mysore, (SC)

Gopi Chand v. Delhi Administration, (SC)

Jute and Gunny Brokers Ltd. v. New Central Jute Mills Co. Ltd., (SC)

Trivenibai v. Lilabai, (SC)

Diwan Sugar and General Mills (Private) Ltd. v. Union of India, (SC)

Madanraj v. Jalamchand Lodha, (SC)

Kadiri Kunhahammad v. State of Madras, (SC)

Bengal Chemical and Pharmaceutical Works Ltd. v. Their Employees, (SC)

Damodhar Tukaram Mangalmurti v. State of Bombay, (SC)

Lipton Ltd. v. Their Employees, (SC)

State of M.P. v. Mubarak Ali, (SC)

Hamid Raza v. State of M.P., (SC)

Amalgamated Electricity Co. Ltd. v. N.S. Bathena, (SC)

Waman Shriniwas Kini v. Ratilal Bhagwandas and Co., (SC)

Raman and Raman Ltd. v. State of Madras, (SC)

R. Abdulla Rowther v. State Transport Appellate Tr

Mulk Raj v. State of U.P., (SC)

Commr. of I.T., Mysore, Travancore-Cochin and Coorg, Bangalore v. Indo Mercantile Bank Ltd., (SC)

Seth Teomal v. Commissioner of Income-tax, (SC)

Prem Nath Kaul v. State of J. and K., (SC)

Jogta Coal Co. Ltd. v. Commissioner of Income-tax, West Bengal, (SC)

Kavalappara Kottarathil Kochunni v. State of Madras, (SC)

Omar Salay Mohamed Sait v. Commissioner of Income-tax, Madras, (SC)

Mahadeo v. State of Bombay, (SC)

Delhi Cloth and General Mills Ltd. v. Kushal Bhan, (SC)

McGregor and Balfour Ltd. v. Commissioner of Income-lax, West Bengal, (SC)

S.K. Sahgal, Additional Collector, Banaras v. Maharaj Kishore Khanna, (SC)

Commissioner of Income-tax, Hyderabad, Deccan v. V

Commissioner of Income Tax, West Bengal v. Calcutt

Balakrishna Savalram Pujari Waghmare v. Dhyaneshwar Maharaj Sansthan, (SC)

Emerald and Company Ltd. v. Commissioner of Income Tax, Bombay City (SC)

Howrah Trading Co. Ltd. v. Commissioner of Income-tax, Central, Calcutta, (SC)

Gherulal Parakh v. Mahadeodas Maiya, (SC)

Chaganlal Textile Mills Pvt. Ltd. v. Chalisgoan Girni Kamgar Union, (SC)

Om Prabha Jain v. Gian Chand, (SC)

Sardar Sarup Singh v. State of Punjab, (SC)

Textile Supply Co., Assam v. Commissioner of Income tax, Assam (SC)

Kaushalya Devi v. Bachittar Singh, (SC)

Mallappa Girimallappa Betgeri v. R. Yellappagouda Patil, (SC)

Chandrika Prasad Tripathi v. Shiv Prasad Chanpuria, (SC)

Bhagwan Singh v. Rameshwar Prasad Shastri, (SC)

Maharana Mills (Private) Ltd. v. Income Tax Officer, Porbander, (SC)

Shibraj Singh v. State of W.B., (SC)

Maharajadhira Ja Sir Kameshwar Singh v. Commission

Tractors (India) Ltd. v. Md. Sayeed, (SC)

East Indian Coal Co. Ltd. v. Parbati Sankar Mukherjee, (SC)

R.C. Mitter and Sons, Calcutta v. Commissioner of

Mahant Moti Das v. S.P. Sahi, (SC)

Mahant Ram Saroop Dasji v. S.P. Sahi, Special Officer-in-charge of Hindu Religious Trusts, (SC)

State of Bihar v. Charusila Dasi, (SC)

State of Bihar v. Bhabapritananda Ojha, (SC)

Commissioner of Income-tax, West Bengal v. Calcutta National Bank Ltd., (SC)

Commissioner of Sales-tax, Eastern Division, Nagpur v. Husenali Adamji and Co., (SC)

Ram Gopal v. Anant Prasad, (SC)

Management of Ranipur Colliery under Equitable Co. Ltd. v. Bhuban Singh, (SC)

Shiva Glass Works Co. Ltd. v. Their Workmen, (SC)

Andheri Marol Kurla Bus Service v. State of Bombay, (SC)

Ranjit Singh v. State of Pepsu, (SC)

Ramanlal Mohanlal Pandya v. State of Bombay, (SC)

Ghulam Mehdi v. State of Rajasthan, (SC)

India General Navigation and Railway Co., Limited v. Brojolal Chakraborty (SC)

State of Ajmer v. Shivji Lal, (SC)

Calcutta Electric Supply Corporation Ltd. v. Calcutta Electric Supply Workers' Union, (SC)

Salekh Chand v. State of U.P., (SC)

Commissioner of Income Tax Bombay North, Kutch and Saurashtra v. Patel and Co., Jamnagar, (SC)

Ujagar Singh v. Jeo, (SC)

Ram Dial v. Sant Lal, (SC)

Din Dayal Sharma v. State of U.P., (SC)

Patna Electric Supply Co. Ltd. Patna v. Patna Electric Supply Workers' Union, (SC)

Muzaffarpur Electric Supply Co. Ltd. v. Muzaffarpur Electric Supply Workers' Union, (SC)

Bhinka v. Charan Singh, (SC)

Dolgobinda Paricha v. Nimai Charan Misra, (SC)

Sasa Musa Sugar Works (P) Ltd. v. Shobrati Khan, (SC)

Management of Balipara Tea Estate v. Its Workmen, (SC)

Orissa Cement Ltd. v. Habibullah, (SC)

Tika Ram and Sons Ltd. v. Its Workman, (SC)

Chimmonlall Rameshwarlall, v. Commissioner of Income Tax (Central), Calcutta, (SC)

Saroj Kumar Mazumdar v. Commissioner of Income-tax, West Bengal, (SC)

Sarupchan Hukamchand and Co. v. Union of India, (SC)

Indian Molasses Co. (Private) Ltd. v. Commissioner of Income-tax, West-Bengal, (SC)

Trustees of the Charity Fund, Esplanade Road Fort, Bombay v. Commissioner of Income-tax, Bombay, (SC)

Commissioner of Income-tax, Bihar and Orissa v. Patney and Co., (SC)

Tahsildar Singh v. State of U.P., (SC) (Constitutional Bench)

Associated Cement Companies, Ltd. Dwarka v. The workmen, (SC)

Tata Oil Mills Co. Ltd. v. Its Workmen, (SC)

Crompton Parkinson (Works) Private Ltd. Bombay v. Its Workmen, (SC)

Titaghur Paper Mills Co. Ltd. v. Their Workmen, (SC)

Indian Oxygen and Acetylene Co. private Ltd. Bombay v. Its Workmen, (SC)

Kirloskar Oil Engines Ltd. v. Its Workmen, (SC)

Anil Starch Products Ltd. v. Ahmedabad Chemical Workers' Union, (SC)

Indian Hume Pipe Co. Ltd. v. Their Workmen, (SC)

Ispahani Ltd. v. Ispahani Employees' Union, (SC)

Great Indian Motor Works Ltd. v. Their Employees, (SC)

Phulbari Tea Estate v. Its Workmen, (SC)

Lord Krishna Sugar Mills Ltd. v. Union of India, (SC) (Constitutional Bench)

Narayandas Bhagwandas Madhavdas v. State of W.B., (SC)

Grahams Trading Co. India Ltd. v. Their Workmen, (SC)

Kapoor and Co. v. Workmen of Kapoor and Co., (SC)

Commissioner of Income Tax, Bombay City v. M. K. Kirtikar, (SC)

Commissioner of Income-tax Bombay City II v. Ranchhoddas Karsondas, Bombay, (SC)

Shalimar Works Limited v. Their Workmen, (SC)

B.P. Hira, Works Manager, Central Railway, Parel, Bombay v. C.M. Pradhan, (SC)

Management of Praga Industries, Ltd. Coimbatore v. The Workers, (SC)

Jnanendra Nath Ghose v. State of W.B., (SC)

British India General Insurance Co. Ltd. v. Captain Itbar Singh, (SC)

Shri Jagadish Mills Ltd. v. Commr. of I.T., Bombay North, Kutch and Saurashtra, Ahmedabad, (SC)

Calcutta Co. Ltd. v. Commissioner of Income-tax, W

New Jehangir Vakil Mills Ltd. v. Commissioner of Income-tax, Bombay North, Kutch and Saurashtra, (SC)

Paras Nath Thakur v. Mohani Dasi, (SC)

Central Bank of India v. Their Workmen, (SC)

Manager, Hotel Imperial, New Delhi v. Chief Commissioner, Delhi, (SC)

Charan Singh v. State of U.P., (SC)

P.R. Chowdhary v. State of U.P, (SC)

Abdul Rahim Ismail C. Rahimtoola v. State of Bombay, (SC)

Lalchand Bhagat Ambica Ram v. Commissioner of Income-tax, Bihar and Orissa, (SC)

Ahmedabad M. and C.P. Co. Ltd., Ahmedabad v. Commr. of excess Profits Tax, (SC)

Baldota Brothers v. Libra Mining Works, (SC)

Commissioner of Income-tax, West Bengal v. Kalu Babu Lal Chand, (SC)

Maharajadhiraj Sir Kameshwar Singh v. State of Bihar, (SC)

Guest, Keen, Williams Pr. Ltd. Calcutta v. P. J. Sterling, (SC)

Umacharan Shaw & Bros. v. Commissioner of Inco

Dhrangadhra Chemical Works Ltd. v. Dhrangadhra Municipality, (SC)

Associated Hotels of India Ltd. v. R.N. Kapoor, (SC)

Naresh Chandra Ganguli v. State of W.B., (SC)

V.V. Giri v. D. Suri Dora, (SC)

Commissioner of Income Tax, Delhi v. P.M. Rathod and Co., (SC)

Digambar Rao Bindut v. Dev Rao Kamble (SC)

Union of India v. Kishorilal Gupta and Bros., (SC)

Krishna Kumar v. Union of India, (SC)

C.S.D. Swami v. State, (SC)

Kamarhatty Co. Ltd. v. Ushnath Pakrashi, (SC)

Management Hotel Imperial, New Delhi v. Hotel Workers' Union, (SC)

Baron Uno Carl Samuel Akethielm v. Rolf De Mare (P.C.)

State of Saurashtra v. Memon Haji Ismail Haji Valimohammed, (SC)

Godrej and Co. v. Commissioner of Income-tax, Bombay City, Bombay, (SC)

Rajah of Venkatagiri v. State of A.P., (SC)

Vaikuntam Chandrappa v. State of A.P., (SC)

Hindustan Forest Company v. Lal Chand, (SC)

Shiva Jute Baling Limited v. Hindley and Company Limited, (SC)

Gullappalli Nageswararao v. State of A.P., (SC)

State of Madras v. C.P. Agencies, (SC)

Gohar Begum v. Suggi, (SC)

Babulal Parate v. State of Bombay, (SC)

Ramaswami Chettiar v. Official Receiver, Ramanathapuram at Madurai, (SC)

G.D. Sharma v. State of U.P., (SC)

Vishwanath v. State of U.P., (SC)

Chinubhai Haridas v. State of Bombay, (SC)

State of Punjab v. Shadi Lal, (SC)

Radha Prasad Singh v. Gajadhar Singh, (SC)

Topanmal Chhotamal v. Kundomal Gangaram, (SC)

Rehman Shagoo v. State of J. and K., (SC)

Associated Cement Companies, Ltd., Chaibasa Cement Works, Jhinkpani v. Their Workmen, (SC)

Lilachand Tuljaram Gujar v. Mallappa Tukaram Borgavi, (SC)

Parbati Kuer v. Sarangdhar Sinha, (SC)

Chhadamilal Jain v. State of U.P., (SC)

State of Bihar v. Hira Lal Kejriwal, (SC)

Jethanand Betab v. State of Delhi, (SC)

Chimanlal Premchand v. State of Bombay, (SC)

Abdul Rehman Mahomed Yusuff v. Mahomed Haji Ahmad Agbotwala (S.C.)

Om Prakash v. State of U.P., (SC)

Narayan Bhagwantrao Gosavi Balajiwale v. Gopal Vinayak Gosavi, (SC)

Punjab National Bank Ltd. v. All India Punjab National Bank Employees' Federation, (SC)

State of Bombay v. Rusy Mistry, (SC)

Krishnan Nair v. State Of Kerala (SC)

Sitaram Ramcharan v. M.N. Nagrashana, (SC)

Satyanarayan Laxminarayan Hegde v. Mallikarjun Bhavanappa Tirumale, (SC)

Kedar Nath Motani v. Prahlad Rai, (SC)

Dev Kanta Barooah v. Kusharam Nath, (SC)

S. Gurmej Singh v. S. Pratap Singh Kairon, (SC)

Keshav Lakshman Borkar v. Dr. Deorao Lakshman Anande, (SC)

Bibhuti Bhusan Chatterjee v. State of Bihar, (SC)

Romesh Chandra Arora v. State, (SC)

Municipal Board, Mainpuri v. Kanhaiya Lal, (SC)

B.K. Pal Chaudhry, Dr. v. State of Assam, (SC)

Corn Products Refining Co. v. Shangrila Food Products Ltd., (SC)

Shubnath Deogam v. Ram Narain Prasad, (SC)

M. Narasimhachar v. State of Mysore, (SC)

State of Rajasthan v. Rehman, (SC)

India General Navigation and Railway Co. Ltd. v. Their Workmen, (SC)

Indian Hume Pipe Co. Ltd. v. The Workmen, (SC)

Brahmachari Research Institute, Calcutta-4 v. Their Workmen, (SC)

Dunlop Rubber Co. (India) Ltd. v. The Workmen, (SC)

Dalmia Cement (Bharat) Ltd., v. Their Workers, (SC)

Indian Bank Ltd. Madras v. Indian Bank Employees' Union, (SC)

N.R. Ghose v. State of W.B., (SC)

K. Satwant Singh v. State of Punjab, (SC)

Union of India v. Amar Singh, (SC)

Balvantrai Chimanlal Trivedi, Manager, Raipur Mafg. Co. Ltd., Ahmedabad v. M. N. Nagrashna, (SC)

Shambhu Nath Singh v. State of Bihar, (SC)

Bhaskar Waman Joshi v. Shrinarayan Rambilas Agarwal, (SC)

Dharamdas Hukamatrai Dorwani v. State of Bombay, (SC)

Shrinivasa Reddy v. State of Mysore, (SC)

Y. Mahaboob Sheriff and Sons v. Mysore State Transport Authority, Bangalore, (SC)

Official Liquidators, U. P. Union Bank Ltd. v. Rameshwar Nath Agarwal, (SC)

Jibon Krishna Mukherjee v. New Beerbhum Coal Co. Ltd., (SC)

Bharwad Mepa Dana v. State of Bombay, (SC)

George N. Houry v. Commissioner of Income Tax, (PC

Nachiappa Chettiar v. Subramaniam Chettiar, (SC)

Okara Electric Supply Co. Ltd. v. State of Punjab, (SC)

Rukhmabai v. Lala Laxminarayan, (SC)

S.M. Banerji v. Krishna Agarwal, (SC)

All India Station Masters' and Assistant Station Masters' Association v. General Manager, Central Railway, (SC)

Budhi Nath Jha v. Manilal Jadav (SC)

Feroz Din v. State of W.B., (SC)

State of Bihar v. Gopi Kishore Prasad, (SC)

Narumal v. State of Bombay, (SC)

State of Bihar v. Rai Bahadur Hurdut Roy Moti Lall Jute Mills, (SC)

State of J. and K. v. Thakur Ganga Singh, (SC)

State v. Hiralal Girdharilal Kothari, (SC)

M.G. Desai v. State of Bombay, (SC)

Chaturbhai M. Patel v. Union of India, (SC)

Narendra Kumar v. Union of India, (SC)

Rathod Bhimjibhai Masrubhai Rajput v. State of Bombay, (SC)

Fedco (P) Ltd., v. S.N. Bilgrami, (SC)

State of Delhi v. Ram Lohia, (SC)

Maharaj Prithvisinghji Bhimsinghji v. State of Bombay, (SC)

Anant Chintaman Lagu v. State of Bombay, (SC)

Rani Drigraj Kuer v. Raj Sri Amar Krishna Narain Singh, (SC)

Mineral Development Ltd. v. State of Bihar, (SC)

State of U.P. v. M. P. Singh, (SC)

S. Kapur Singh v. Union of India, (SC)

C.I. Emden v. State of U.P., (SC)

Union of India v. Bhanamal Gulzarimal Ltd., (SC)

Beetham v. Trinidad Cement, Ltd., (PC)

Sajan Singh v. Sardara Ali, (PC)

Bhagwan Sahai v. State of Punjab, (SC)

Kangshari Haldar v. State of W.B., (SC)

Hamdard Dawakhana v. Union of India, (SC)

Bhagwant Rao v. Vishwas Rao, (SC)

J.C. Jain v. R.A. Pathak, (SC)

Management of the Trichinopoly Mills Ltd. v. National Cotton Textile Mill Workers' Union, (SC)

Textile Machinery Corporation Ltd. v. Its Workmen, (SC)

Swadeshi Industries Ltd. v. Its Workmen, (SC)

Management of Itakhoolie Tea Estate v. Its Workmen, (SC)

R. Muthammal v. Sri Subramaniaswami Devasthanam, Tiruchendur, (SC)

Nanduri Yogananda Lakshminarasimhachari v. Agastheswaraswamivaru, (SC)

Amalendu Ghosh v. District Traffic Superintendent. North Eastern Railway, Katihar, (SC)

Ballabhdas Agarwala v. J.C. Chakravary, (SC)

Shivji Nathubhai v. Union of India, (SC)

Jagan Nath Sathu v. Union of India, (SC)

Alopi Parshad and Sons, Ltd., M/s. v. Union of India, (SC)

Champalal v. Samrathbai, (SC)

Superintendent, Central Prison Fatehgarh v. Dr. Ram Monohar Lohia, (SC)

Khandesh Spinning and Weaving Mills Co., Ltd., Jalgaon v. Rashtriya Girni Kamgar Sangh, Jalgaon, (SC)

J.V. Gokal and Co. (Private) Ltd. v. Assistant Collector Sales-Tax (Inspection), (SC)

L.H.A. College Pharmacy, Pilibhit v. L.H.A. College Pharmacy Workers' Union Pilibhit, (SC)

State of Bombay v. Hospital Mazdoor Sabha, (SC)

Management of the Bangalore Woolen Cotton and Silk Mills Co. Ltd. v. B. Dasappa, M.T., (SC)

Rohtas Industries Ltd. v. Workmen, (SC)

Petlad Turkey Red Dye Works Co. Ltd. v. Dyes and Chemical Workers Union, (SC)

Moti Ram v. Suraj Bhan, (SC)

S.N. Namasivayam Chettiar v. Commissioner of Income Tax, Madras, (SC)

Management of the Cannanore S. and W. Mills, Ltd. v. Secy., Cannanore S. and W. Mills Workers' Union, (SC)

T.K. Gangi Reddy v. M.C. Anjaneya Reddy, (SC)

Port Engineering Works v. Workers (SC)

State of U.P. v. Hafiz Mohd. Ismail, (SC)

Kundan Sugar Mills, M/s. v. Ziyauddin, (SC)

Shahdara (Delhi) Saharanpur Light Railway Company Ltd. v. Upper Doab Sugar Mills Ltd., (SC)

Corporation of the City of Nagpur v. Its employees, (SC)

Associated Cement Co. Ltd. v. P.D. Vyas, (SC)

Caltex (India) Ltd., v. Their Workmen, (SC)

J.K. Iron and Steel Co. Ltd. v. Its Workmen, (SC)

Management of Rajendra Mills Ltd. v. Their Workmen, (SC)

Rohtas Sugar Ltd. v. Mazdoor Seva Sangh, (SC)

Bijay Cotton Mills Ltd. v. Its Workmen, (SC)

Nagindra Bala Mitra v. Sunil Chandra Roy, (SC)

Jhagrakhand Collieries (Private) Limited v. Central Govt. Industrial Tribunal, Dhanbad, (SC)

Mathew alias Sunny v. State of Kerala, (SC)

University of Ceylon v. Fernando, (PC)

Commissioner of Income Tax. Bombay North v. Chandulal Keshavlal and Co., Petlad, (SC)

Commissioner of Income Tax, Bombay North v. Harivallabhdas Kalidas and Co., (SC)

Doom Dooma Tea Co. Ltd. v. Workmen of Daimukhia (SC)

Commissioner of Income Tax, Bombay North v. Chamanlal Mangaldas and Co., (SC)

Tinnevelly Tuticorin Electric Supply Co. Ltd. v. Their Workmen, (SC)

Management of the Kodaneri Estate v. Its Workmen, (SC)

Bihar State Co-operative Bank Ltd. v. Commissioner of Income Tax, (SC)

Brihan Maharashtra Sugar Syndicate Ltd. v. Janardan Ramchandra Kulkarni, (SC)

State Bank of India, Calcutta v. Workmen (SC)

Management of Pratap Press, New Delhi v. Secretary, Delhi Press Workers's Union Delhi, (SC)

Balwan Singh v. Lakshmi Narain, (SC)

State of Vindhya Pradesh v. Moradhwaj Singh, (SC)

Sahibzada Saiyed Muhammed Amirabbas Abbasi v. State of Madhya Bharat (SC)

Piyare Lal Adishwar Lal (M/s.) v. Commissioner of Income Tax Delhi, (SC)

Manager, Bengal Nagpur Cotton Mills Ltd. v. J. Bastian, (SC)

Rabari Ghela Jadav v. State of Bombay, (SC)

Mohammed Dastagir v. State of Madras, (SC)

Swadesamitran Limited Madras v. Their Workmen, (SC)

Associated Electrical Industries (India) Private, Ltd., Calcutta v. Its Workmen, (SC)

Associated Cement Companies Ltd. Porbandar v. Their Workmen, (SC)

Titaghur Paper Mills Co. Ltd. v. Ram Naresh Kumar (SC)

James Anderson v. Commr. of I.T., Bombay, (SC)

Her Highness Maharani Kesarkunverba Saheb of Morvi v. Commr. of I.T., (SC)

D.N. Dutta v. Income Tax Investigation Commission, (SC)

Parbhani Transport Co-operative Society Ltd. v. Regional Transport Authority, Aurangabad, (SC)

Commr. of I.T., Excess Profits Tax, Bombay v. Shamesher Printing Press, Bombay, (SC)

Burn & Co. Ltd. Howrah Works, Howrah v. Employees Represented by Burn's Sramik Union (SC)

U.P. Electric Supply Co. Ltd., v. Workmen of S.M. Choudhary, Contractors, (SC)

Peirce Leslie and Co. Ltd., Kozhikode v. Their Workmen, (SC)

Management of Vishnu Sugar Mills Ltd., Harkhua v. Workmen, (SC)

Tea Districts Labour Association, Calcutta v. Ex-employees of Tea Districts Labour Association, (SC)

Yellappagouda Shankarogouda Patil v. Basangouda Shiddangouda Patil, (SC)

Rashtriya Mill Mazdoor Sangh, Patel, Bombay v. Apollo Mills Ltd., (SC)

Pramatha Nath Mukherjee v. State of W.B., (SC)

C. T. Muniappan v. State of Madras, (SC)

Dhannjay Ram Sharma v. M.S. Uppadaya, (SC)

Reference by The President of India under Article 143(1) , (SC) (Constitutional Bench)

Charandas Haridas v. Commissioner of Income Tax, Bombay North, Kutch and Saurashtra, Ahmedabad, (SC)

Godavari Sugar Mills Ltd., Fort Bombay v. D.K. Worlikar, (SC)

Jaikrishnadas Manohardas Desai v. State of Bombay, (SC)

Sarwarlal v. State of Hyderabad, (SC)

B.T. Manufacturing Co. Ltd., Ahmedabad v. Textile

Dalmia Cement (Bharat) Ltd. New Delhi, M/s. v. Their Workmen, (SC)

Sri Sita Ram Sugar Mills Ltd., Baitalpur, District Deoria (U. P.) v. Their Workmen, (SC)

Bareilly Electricity Supply Co. Ltd. v. Sirajuddin (SC)

New India Motors (P.) Ltd., New Delhi v. K.T. Morris, (SC)

Orissa Cement Limited, Rajgangpur v. Their Workmen (SC)

North Brook Jute Co., Ltd., v. Their Workmen, (SC)

India General Navigation and Railway Co. Ltd. Calcutta v. Their Workmen, (SC)

Chairman of the Bankura Municipality v. Lalji Raja and Sons, (SC)

B.N. Elias and Co. Ltd., Employees' Union v. B.N. Elias and Co. Ltd., (SC)

Management of Kairbetta Estate, Kotagiri P.O. v. Rajamanickam, (SC)

Bharat Barrel and Drum Manufacturing Company (Private) Limited v. Govind Gopal Waghmare, (SC)

Raruha Singh v. Achal Singh, (SC)

N. Kalindi v. Tata Locomotive and Engineering Co., Ltd., Jamshedpur, (SC)

R.P. Kapur v. State of Punjab, (SC)

State of Bombay v. S.S. Miranda Ltd., (SC)

M.L. Bose and Co. Private Ltd., Calcutta v. Its Employees, (SC)

Management of Swatantra Bharat Mills, New Delhi v. Ratna Lal, (SC)

Burn and Co., Ltd., Howrah Iron Works; Howrah v. Their Employees, (SC)

Bengal Textiles Association, Calcutta v. Commr. of I.T., W.B., Calcutta, (SC)

Kusumben D. Mahadevia, Bombay v. Commissioner of Income Tax, Bombay, (SC)

French Motor Car Co., Ltd., Calcutta v. Their Employees (SC)

Central India Coalfields Ltd., Calcutta v. Ram Bilas Shobnath, (SC)

State of U.P. v. Khushi Ram, (SC)

Nand Lal Misra v. Kanhaiya Lal Misra, (SC)

Chartered Bank, Bombay v. Chartered Bank Employees' Union, (SC)

Assam Oil Co. Ltd., New Delhi v. Its Workmen, (SC)

Management of Chandramalai Estate, Ernakulam v. Its Workmen, (SC)

Workmen of M/s. Indian T. and R. Co., Ltd., Bareilly v. M/s. Indian T. and R. Co., Ltd., Bareilly, (SC)

I. M. H. Press, Delhi v. Additional Industrial Tribunal, Delhi, (SC)

Standard-Vacuum Refining Co. of India Ltd. v. Their Workmen, (SC)

Bhim Sen v. Gopali (SC)

Muir Mills Co., Kanpur v. Their Workmen, (SC)

M.P. Mineral Industry Association, Nagpur v. Regional Labour Commissioner (Central), Jabalpur, (SC)

In re. Sant Ram, (SC)

Management of Birla Cotton, Spinning and Weaving Mills Ltd., Delhi v. Workmen, (SC)

Muller and Phipps (India) Private Ltd., New Delhi v. K. C. Sud, (SC)

Abdul Hamid Choudhury v. Nani Gopal Swami (SC)

Phaltan Sugar Works Ltd., Sakharwadi v. Employees of the Phaltan Sugar Works Ltd., (SC)

Hathising Manufacturing Co., Ltd., Ahmedabad v. Union of India, (SC)

Darbar Shri Vira Vala Surag Vala Vadia, Saurashtra v. State of Saurashtra, (SC)

Commr. of I.T., Bombay North, Kutch and Saurashtra, Ahmedabad v. Indira Balkrishna, (SC)

Qamar Shaffi Tyabji v. Commissioner, Excess Profits Tax, Hyderabad, (SC)

Bashirbhai Mohamedbhai v. State of Bombay, (SC)

Shoorji Vallabhdas and Co., Bombay v. Commissioner of Income-Tax Excess Profits Tax, Bombay, (SC)

Rajkumari Kaushalya Devi v. Bawa Pritam Singh, (SC)

Mahadeolal Kanodia v. Administrator General of Wes

Satyadhyan Ghosal v. Deorjin Debi, (SC)

Sahebzada Mohammad Kamgarh Shah v. Jagdish Chandra Deo Dhabal Deb, (SC)

Commissioner of Income Tax, Bombay City, Bombay v. Nandlal Gandalal, (SC)

Bombay Gas Co. Ltd. v. Workmen, (SC)

Bombay Gas Co. Ltd. v. Shridhar Bhau Parab, (SC)

Brijendralal Gupta v. Jwalaprasad, (SC)

State of Bombay v. Supreme General Films Exchange Ltd., (SC)

Pingle Industries Ltd., Secunderabad v. Commissioner of Income Tax, Hyderabad, (SC)

Printers (Mysore) Private Ltd. v. Pothan Joseph, (

Commissioner of Income Tax, Ahmedabad v. Karamchand Premchand Ltd., Ahmedabad, (SC)

H.C. Narayanappa v. State of Mysore, (SC)

Jadab Singh v. H.P. Administration, (SC)

Chandaji Kubaji and Co., v. State of A.P., (SC)

Arunachalam Pillai v. Southern Roadways Ltd., (SC)

Dattajirao Bahirojirao Ghorpade v. Vijayasinhrao, (SC)

Cotton Agents Ltd., Bombay v. Commr. of I.T. (Central), Bombay, (SC)

East and West Steamship Co., Georgetown, Madras v. S. K. Ramalingam Chettiar, (SC)

Kavalappara Kottarathil Kochuni v. State of Madras, (SC)

Commissioner of Income Tax, Bombay City v. Jalgaon Electric Supply Co. Ltd., Bombay, (SC)

Vanguard Fire and General Insurance Co. Ltd Madras v. Fraser and Ross, (SC)

Newspapers Ltd.; Allahabad v. U. P. State Industrial Tribunal, (SC)

Commissioner of I.T., Bombay City, Bombay v. Elphinstone Spinning and Weaving Mills Co. Ltd., (SC)

Commissioner of I.T., Bombay v. Khatau Makanji Spinning and Weaving Co. Ltd., Bombay, (SC)

Luhar Amrit Lal Nagji v. Doshi Jayantilal Jethalal, (SC)

Ramnagar Cane and Sugar Co. Ltd. v. Jatin Chakravorty, (SC)

Vadilal Panchal v. Dattatraya Dulaji Ghadigaonkar, (SC)

State of U.P. v. Deoman Upadhyaya, (SC)

Major U. R. Bhatt v. Union of India, (SC)

Commissioner of Income Tax, Bombay City, I, Bombay v. Narsee Nagsee and Co. Bombay, (SC)

Jai Kaur v. Sher Singh, (SC)

Bhagat Singh v. State of Punjab, (SC)

Guduthur Bros., v. Income Tax Officer, Special Circle, Bangalore, (SC)

"Truth" (N.Z.) Ltd. v. Philip North Holl

Commissioner of Income Tax Punjab, Himachal Pradesh and Bilaspur v. Thakar Das Bhargava, (SC)

Dalip Singh v. State of Punjab, (SC)

State of U.P. v. Raja Syed Mohammad Sadat Ali Khan, (SC)

M.S.M. Sharma v. Dr. Krishna Sinha, (SC) (Constitutional Bench)

Avtar Singh Police Constable v. The Inspector General of Police, Punjab (SC)

Hoshiarpur Central Co-operative Bank, Ltd. Hoshiarpur v. Commissioner of Income Tax, Simla, (SC)

Balvantrai Chimanlal Trivedi v. M.N. Nagrashna, (SC)

Sardar Shamsher Singh v. Raja Sarda Narain Singh, (SC)

Babu Barkya Thakur v. State of Bombay, (SC)

Commissioner of Income Tax, Bombay City, Bombay v. S.K.F. Ball Bearing Co. Ltd., (SC)

State of Madras v. M.A. Noor Mohammed and Co., (SC

Director of Rationing and Distribution v. Corporation of Calcutta, (SC)

Zoraster and Co., M/s. v. Commissioner of Income Tax, Delhi Ajmer, Rajasthan and Madhya Bharat, (SC)

Madhubhai Amathalal Gandhi v. Union of India, (SC)

State of Rajasthan v. Thakur Pratap Singh, (SC)

The State of Orissa v. Dhirendranath Das, (SC)

State of Bombay v. K.P. Krishnan, (SC)

Radhakishan Laxminarayan Toshniwal v. Shridhar Ramchandra Alshi, (SC)

Universal Imports Agency, M/s. v. Chief Controller of Imports and Exports, (SC)

Associated Hotels of India, Ltd. v. R. B. Jodha Mal Kuthalia, (SC)

Vasantlal Maganbhai Sanjanwala v. State of Bombay,

State of U.P. v. H. H. Maharaja Brijendra Singh, (SC)

State of W.B. v. Naba Kumar Seal, (SC)

Tata Iron and Steel Co., Ltd. Bombay v. S. R. Sarkar, (SC)

Rajputana Mining Agencies Ltd. v. Union of India, (SC)

Raja Narayanlal Bansilal v. Maneck Phiroz Mistry, (SC)

Mineral Development Ltd. v. Union of India, (SC)

State of Bombay v. Parshottam Kanaiyalal, (SC)

R. S. A. C. Kasi Iyer v. Commissioner of Income Tax, Mysore Travancore-Cochin and Coorg, Bangalore, (SC)

Bhopal Sugar Industries Ltd. v. Income Tax Officer, Bhopal, (SC)

Shri Shubhlaxmi Mills Ltd. v. Union of India, (SC)

Baldeo Singh v. Commissioner of Income Tax Delhi and Ajmer, (SC)

K. M. Nanavati v. State of Bombay, (SC)

Vitthalbhai Naranbhai Patel v. Commissioner of Sales Tax, M. P., Nagpur, (SC)

Upper Ganges Sugar Mills Ltd. v. Khalil-ul-Rahman, (SC)

Shanno Devi v. Mangal Sain, (SC)

J. Y. Kondala Rao v. Andhra Pradesh State Road Transport Corporation, (SC)

Samarth Transport Co. (P) Ltd. v. Regional Transport Authority, Nagpur, (SC)

Brij Raj Singh v. Laxman Singh, (SC)

B.V. Patankar v. C.G. Sastry, (SC)

Ram Nath v. M/s. Ram Nath Chhittar Mal, (SC)

State of Orissa v. Ram Narayan Das, (SC)

Deshraj v. Akhtar Hussain, (SC)

Bullion and Grain Exchange Ltd. v. State of Punjab, (SC)

Narain Das v. State of U.P., (SC)

State of Mysore v. Mysore Spinning and Manufacturi

Shew Bux Mohata v. Bengal Breweries Ltd., (SC)

Thakur Manmohan Deo v. State of Bihar, (SC)

State of Orissa v. M/s. Chakobhai Ghelabhai and Co., (SC)

State of Bihar v. Rani Sonabati Kumari, (SC)

Anwarkhan Mahboob Co., M/s. v. State of Bombay, (SC)

T. Cajee v. U. Jormonik Siem, (SC)

State of Orissa v. Gobinda Rath, (SC)

State of Orissa v. Karamshi Waghji Chauda, (SC)

Anwarkhan Mehboob Co. v. State of M.P., (SC)

Sudhansusekhar Singh Deo v. State of Orissa, (SC)

E. M. Muthappa Chettiar v. Income Tax Officer, Special Circle, E. P. T. Circle, Coimbatore, (SC)

Homi Jehangir Gheesta v. Commissioner of Income Tax, Bombay City, (SC)

State of Bombay v. Bandhan Ram Bhandani, (SC)

Atiabari Tea Co. Ltd. v. State of Assam, (SC)

B. K. Wadeyar, Sales-tax Officer, IV Division Licence Circle, Bombay v. M/s. Daulatram Rameshwarlal, (SC)

Burmah Shell Oil Storage and Distributing Co. of India Ltd. v. Commercial Tax-Officer, (SC)

L. Hazari Mal Kuthiala v. Income Tax Officer, Special Circle, Ambala Cantt, (SC)

Bharat Sugar Mills Ltd. v. State of Bihar, (SC)

Padam Sen v. State of U.P., (SC)

Amba Lal v. Union of India, (SC)

Gangadharrao Narayanrao Mujumdar v. State of Bombay, (SC)

Rangildas Varajdas Khandwala v. Collector of Surat, (SC)

State of M.P. v. Baldeo Prasad, (SC)

Madhaorao Phalke v. State of Madhya Bharat, (SC)

Commercial Banking Co. of Sydney Ltd. v. Edward Rolf Mann (P.C.)

Purushottam Umedbhai and Co. v. M/s. Manilal and Sons, (SC)

Catherine Lee v. Lee's Air Farming Ltd. (P.C.)

State of Kerala v. V.M. Patel (SC)

Kaushalendra Prasad Narain Singh v. Nand Kishore Prasad Singh (SC)

State of Bihar v. Kripa Shankar Jaiswal, (SC)

Jaswant Sugar Mills Ltd., Meerut v. Badri Prasad, (SC)

Commissioner of Income Tax, Madhya Pradesh and Bhopal, Nagpur v. Bhopal Textiles Ltd., (SC)

Pannalal Nandlal Bhandari v. Commissioner of Income Tax, Bombay City, Bombay, (SC)

Tungabhadra Industries Ltd., Kurnool, M/s. v. Commercial Tax Officer, Kurnool, (SC)

Nathmal Tolaram v. Superintendent of Taxes, Dhubri, (SC)

Bhimraj Pannalal v. Commissioner of Income Tax (SC)

State of Bombay v. Vishnu Ramchandra, (SC)

Thakur Kesari Singh v. State of Rajasthan, (SC)

Newton Chikli Collieries Ltd. v. Commissioner of Income Tax, Madhya Pradesh and Bhopal, Nagpur (SC)

Maharajadhiraja Sir Kameshwar Singh v. Commissioner of Income Tax, Bihar and Orissa, (SC)

P.C. Joshi v. State of U.P., (SC)

Tobacco Manufacturers (India) Ltd. v. Commissioner of Sales-tax, Bihar, Patna, (SC)

Azimunnissa v. Deputy Custodian, Evacuee Properties, District Deoria, (SC)

District Board, Ghazipur v. Lakshmi Narain Sharma, (SC)

Makhan Lal Malhotra v. Union of India, (SC)

Sarat Chandra Rabha v. Khagendranath Nath, (SC)

R. P. Kapur v. Sardar Pratap Sing Kairon, (SC)

Jagdish Prasad Saxena v. State of Madhya Pradesh, (SC)

Shrimant Appasaheb Tuljaram Desai v. Balchandra Vithalrao Thube, (SC)

State of Kerala v. Cochin Coal Company Ltd., (SC)

Commissioner of Sales-tax, U. P. v. Modi Sugar Mills Ltd., (SC)

Calcutta Discount Co. Ltd. v. Income Tax Officer, Companies District I, Calcutta, (SC)

Tirlok Nath v. Union of India, (SC)

State of M.P. v. Chintaman Sadashiva Waishampayan, (SC)

Commissioner of Income Tax, Bombay City II, Bombay v. National Syndicate, Bombay, (SC)

Krishna Flour Mills, Bangalore City v. Commissioner of Income Tax, Bangalore (SC)

East India Housing and Land Development Trust Ltd.

M. Pentiah v. Muddala Veeramallappa, (SC)

India Copper Corporation Ltd. v. State of Bihar, (SC)

Bhaichand Amoluk & Co. v. Commissioner of Income Tax, Bombay City I (SC)

Parsram Parumal v. Ashtabhuja Prasad (SC)

Commissioner of Income Tax, Hyderabad v. Dewan Bahadur Ramgopal Mills Ltd., (SC)

Manohar Lal v. State of Punjab, (SC)

State of U.P. v. Basti Sugar Mills Co. Ltd., (SC)

Cawnpore Tannery Ltd., Kanpur v. S. Guha, (SC)

Swadeshi Cotton Mills Co., Ltd., M/s. Kanpur, v. Rajeshwer Prashad, (SC)

Imperial Chemical Industries (India) Pvt. Ltd. v. The Workmen, (SC)

State of Punjab v. Sodhi Sukhdev Singh, (SC)

State of Bombay V. M/s. Ratilal Vadilal and Bros., (SC)

Pandit Jhandu Lal v. State of Punjab, (SC)

Setabganj Sugar Mills Ltd. v. Commissioner of Income Tax, Central , Calcutta, (SC)

Commissioner of Income Tax, Bombay City, Bombay v. Bipinchandra Maganlal and Co. Ltd., Bombay, (SC)

Ram Padarath Mahto v. Mishri Sinha, (SC)

Ahmedabad Textile Industry's Research Association v. State of Bombay, (SC)

Keki Bejonji v. State of Bombay, (SC)

Pratap Singh v. State of Vindhya Pradesh, (SC)

Maharaja Pravir Chandra Bhanj Deo Kakatiya v. State of M.P., (SC)

Lloyds Bank Ltd., New Delhi v. Panna Lal Gupta, (SC)

Damodar Valley Corporation, M/s. v. State of Bihar, (SC)

Hingir-Rampur Coal Co., Ltd. v. State of Orissa, (SC)

Kantilal Manilal v. Commissioner of Income Tax Bombay North, Kutch and Saurashtra, Ahmedabad, (SC)

Seth Mathuradas v. Commissioner of Income Tax, Madhya Pradesh and Bhopal, Nagpur (SC)

Delhi Cloth and General Mills Co., Ltd. v. Rameshwar Dayal, (SC)

Abdul Hakim Quraishi v. State of Bihar, (SC)

Srish Chandra Sen v. Commissioner of Income Tax, West Bengal, (SC)

Management of Madura Mills Co., Ltd. v. Workmen, (SC)

Ghasiram Lachminarayan and Co. v. Corporation of Calcutta (SC)

Haji Aziz and Abdul Shakoor Bros., M/s. v. Commissioner of Income-Tax, Bombay City II, (SC)

Commissioner of Income Tax, Bombay, City II, Bombay v. Sitaldas Tirathdas, Bombay, (SC)

Commissioner of Income Tax, Bombay City I, Bombay v. M/s. Jagannath Kissonlal, Bombay, (SC)

Madan Mohan Dhamma Mal Ltd., M/s. v. State of W.B., (SC)

State of U.P. v. Babu Ram Upadhya, (SC)

State of U.P. v. Ajodhya Prasad, (SC)

Commissioner of Income Tax, W. B. v. Royal Calcutta Turf Club, (SC)

Management of Jokai (Assam) Tea Co., Ltd. v. Workmen Represented By The Assam Chah Karmachari Sangha, Dibrugharh (SC)

Commissioner of Income Tax B. and O. v. Maharaja Pratapsingh Bahadur, (SC)

Mahesh Anantrai Pattani v. Commissioner of Income

C. A. Abraham v. Income Tax Officer, Kottayam, (SC)

K. R. C. S. Balakrishna Chetty and Sons and Co. v. State of Madras, (SC)

All India Reporter Ltd. v. Ramchandra D. Datar, (SC)

Maharaja Chintamani Saran Nath Sah Deo v. Commissioner of Income Tax, Bihar and Orissa, (SC)

Basant Lal Banarsi Lal, Messrs. v. Bansi Lal Dagdulal, (SC)

S. C. Cambatta and Co. Private Ltd., M/s. Bombay v. Commissioner of Excess Profits Tax, Bombay, (SC)

Delhi Stock Exchange Association Ltd. v. Commissioner of Income Tax, Delhi, (SC)

Jeshtamani Gulabrai Dholkia v. Scindia Steam Navigation Co. Bombay, (SC)

State of Madhya Pradesh v. Gwalior Sugar Co. Ltd. (SC)

Commissioner of Income Tax, Bombay v. M/s. Dwarkadas Khetan and Co., (SC)

Khajoor Singh, Lt. Col. v. Union of India, (SC) (Constitutional Bench)

Esthuri Aswathiah v. Income Tax Officer, Mysore State, (SC)

Ramnarain Sons (Pr.) Ltd., M/s. v. Commissioner of Income Tax, Bombay, (SC)

Jagat Dhish Bhargava v. Jawahar Lal Bhargava, (SC)

Ram v. State of Maharashtra, (SC)

Rameshwar Dayal v. State of Punjab, (SC)

Gazula Dasaratha Rama Rao v. State of A.P., (SC)

Hoshiarpur Electric Supply Co. v. Commissioner of Income Tax, Simla, (SC)

Commissioner of Income-Tax, Bombay v. M/s. Abdullabhai Abdulkadar, (SC)

State of Bombay v. Automobile and Agricultural Industries Corporation, Bombay (SC)

Punjab National Bank Ltd. v. Workmen (SC)

Manna Lal v. Collector of Jhalawar, (SC)

Raghuvanshi Mills Ltd. Bombay v. Commissioner of Income-Tax, (SC)

Changdeo Sugar Mills Ltd. v. Commissioner of Income Tax, Bombay, (SC)

Workmen of the Hercules Insurance Co. Ltd. v. Hercules Insurance Co. Ltd., Calcutta, (SC)

Surajpal Singh v. State of U.P., (SC)

New Maneck Chowk Spg. and Wvg. Co. Ltd., Ahmedabad v. Textile Labour Association, Ahmedabad, (SC)

Commissioner of Excess Profits Tax, Madras v. N. M. Rayaloo Iyer and Sons, (SC)

State of Andhra v. Gaddam Venkatappayya, (SC)

Provat Kumar Mitter v. Commissioner of Income Tax, West Bengal, (SC)

Kishan Chand Arora v. Commissioner of Police, Calc

Kunnathat Thathunni Moopil Nair v. State of Kerala

Voltas Ltd. v. Workmen, (SC)

Birdhichand Sharma v. First Civil Judge, Nagpur, (SC)

State of Bombay v. S. L. Apte, (SC)

Sanwat Singh v. State of Rajasthan, (SC)

Ram Prasad Vishwakarama v. Chairman, Industrial Tribunal, Patna, (SC)

Lord Krishna Textile Mills v. Workmen, (SC)

State of Kerala v. C. M. Francis and Co., (SC)

Seth Jamnadas Daga v. Commissioner of Income Tax, (SC)

Ambica Mills Co. Ltd. v. S. B. Bhatt, (SC)

J. K. Cotton Spinning and Weaving Mills Co. Ltd. v. State of U.P., (SC)

Andhra Scientific Co., Ltd. v. A . Seshagiri Rao, (SC)

Income-Tax Officer, Alwaye v. Asok Textiles Ltd. Alwaye, (SC)

Diamond Sugar Mills Ltd. v. State of U.P., (SC)

British India Corpn Ltd. v. Shri J.V. Dass (SC)

R. G. S. Naidu and Co. v. Commissioner of Income Tax and Excess Profits Tax, Madras, (SC)

Bayyana Bhimayya v. Government of Andhra Pradesh, (SC)

Commissioner of Agricultural Income Tax, Trivandrum v. Calvary Mount Estates (Private) Ltd., (SC)

Travancore Rubber and Tea Co., Ltd. v. Commissioner of Agricultural Income-Tax, Kerala, (SC)

Bata Shoe Co., (P) Ltd. v. D. N. Ganguly, (SC)

Alembic Chemical Works Co. Ltd. v. The Workmen, (SC)

Raja Bahadur Visheshwara Singh v. Commissioner of Income Tax, Bihar and Orissa, (SC)

Inder Singh and Sons Ltd. v. Workmen in The West Chirimiri Colliery Through Chhatisgarh Colliery Workers' Federation (SC)

Shrinivas Tiwari v. Rukmini Raman Pratap Singh (SC)

Sarjoo Prasad v. State of U.P., (SC)

Burmah-Shell Oil Storage & Distributing Co. of India Ltd. v. Workmen (SC)

M/s. Godavari Sugar Mills Ltd. v. Kopargaon Taluka Sakhar Kamgar Sabha, (SC)

Oriental Metal Pressing Works (P). Ltd. v. Bhaskar Kashinath Thakoor, (SC)

Tulsidas Kilachand v. Commissioner of Income Tax, Bombay City I, (SC)

Ladhu Ram Taparia v. Commissioner of Income Tax, (Central), Calcutta (SC)

Dharamvir Dhir v. Commissioner of Income Tax, Bihar and Orissa, (SC)

First National City Bank v. Commissioner of Income Tax, Bombay City, (SC)

Chrestien Mica Industries Ltd. v. State of Bihar (SC)

Gouri Prasad Bagaria v. Commissioner of Income Tax, West Bengal, Calcutta (SC)

K.A. Ramachar v. Commissioner of Income Tax, Madras, (SC)

Commissioner of Income Tax, Bombay City, Bombay v. Navinchandra Mafatlal, (SC)

Dr. Akshaibar Lal v. Vice-Chancellor, Banaras Hind

Ramswaroop Das v. State of Bihar, (SC)

Bhor Industries Ltd., M/s. v. Commissioner of Income Tax, Bombay City I, Bombay, (SC)

Rabia Bai v. Custodian General of Evacuee Property, (SC)

Babulal Parate v. State of Maharashtra, (SC)

Gopal Vinayak Godse v. State of Maharashtra, (SC)

Saibal Kumar Gupta v. B. K. Sen, (SC)

Jardine Henderson Ltd. v. Their Employees, (SC)

Management of M/s. May and Baker (India) Ltd. v. Their Workmen, (SC)

Airlines Hotel (Private) Ltd., Bombay v. Its Workmen, (SC)

Victor Oil Co. Ltd. v. Amar Nath Das (SC)

Central Talkies Ltd., Kanpur v. Dwarka Prasad, (SC)

Jatish Chandra Ghosh, Dr. v. Hari Sadhan Mukherjee, (SC)

National Cement Mines Industries Ltd. v. Commissioner of Income Tax, West Bengal, Calcutta, (SC)

Mohammed Noorulla v. Commissioner of Income Tax, Madras, (SC)

Union of India v. Maharaja Kishangarh Mills Ltd., (SC)

Natwarlal Shankarlal Mody v. State of Bombay (SC)

Gopal Das Sindhi v. State of Assam, (SC)

Standard Vacuum Refining Co. of India v. Workmen, (SC)

Firestone Tyre And Rubber Company of India Private Ltd. v. Workmen (SC)

Commissioner of Income Tax, Bihar v. Smt Durgabati (SC)

Dwarkadas Kesardeo Morarka v. Commissioner of Income Tax, Central, Bombay (SC)

International Contractors Ltd. v. Prasanta Kumar S

State of M.P. v. Ahmadulla, (SC)

Ardeshir H. Bhiwandiwala v. State of Bombay, (SC)

Vallabhdas v. Municipal Committee, Akola, (SC)

Pioneer Motors (Private) Ltd. v. Municipal Council, Nagercoil, (SC)

T. V. R. Subbu Chetty's Family Charities v. M. Raghava Mudaliar, (SC)

Ralli Estates Ltd. v. Commissioner of Income Tax,

Chhatu Ram Horil Ram Private Ltd. v. State of Bihar, (SC)

Governor-General in Council v. Musaddi Lal, (SC)

Mahabir Prasad Rungta v. Durga Datta, (SC)

Oriol Industries Ltd. v. Bombay Mercantile Bank Ltd., (SC)

Burmah-Shell Refineries Ltd. v. Workmen, (SC)

V. R. Subramanyam v. B. Thayappa, (SC)

Satinder Singh v. Umrao Singh, (SC)

Commissioner of Income Tax, Bombay City v. Dharamdas Hargovandas, (SC)

Ranchhoddas Atmaram, M/s. v. Union of India, (SC)

State of Bombay v. Fakir Umar Dhanse, (SC)

Bangalore Woollen, Cotton and Silk Mills Co. Ltd., v. Corpn. of the City of Bangalore by its Commr., (SC)

M/s. Jethanand and Sons, v. State of U.P., (SC)

Hazrat Syed Shah Mastarshid Ali Al Quadari v. Commissioner of Wakfs, West Bengal, (SC)

Mahanth Ram Das v. Ganga Das, (SC)

Shivdeo Singh v. State of Punjab, (SC)

Mallesappa Bandeppa Desai v. Desai Mallappa Alias Mallesappa, (SC)

Kaushalaya Devi v. Baijnath Sayal, (SC)

Burrakur Coal Co. Ltd., M/s. v. Union of India, (SC)

Amalgamated Coalfields Ltd. v. Janapada Sabha, Chhindwara, (SC)

Kashinathsa Yamosa Kabadi v. Narsingsa Bhaskarsa Kabadi, (SC)

Chief Inspector of Mines v. Karam Chand Thapar, (SC)

Banwarilal Agarwalla v. State of Bihar, (SC)

Ganga Dutt Murarka v. Kartik Chandra Das, (SC)

C. Mohammad Yunus v. Syed Unnissa, (SC)

Sri Vedaraneeswaraswamy Devasthanam v. Dominion Of India (SC)

Teeka v. State of U.P., (SC)

Prakash Cotton Mills (Private) Ltd. v. State of Bombay, (SC)

Shuganchand v. Prakash Chand, (SC)

Maharudrappa Danappa Kesarappanavar v. State of Mysore, (SC)

Government of U.P. v. Raja Mohammad Amir Ahmad Khan, (SC)

Jute and Gunny Brokers Ltd. v. Union of India, (SC)

China Cotton Exporters, M/s. v. Beharilal Ramcharan Cotton Mills Ltd., (SC)

Custodian of Evacuee Property v. Khan Saheb Abdul Shukoor, (SC)

Sarda Prasad v. Lala Jumna Prasad, (SC)

Padmini Kunwar Ju Sahiba v. State of Vindhya Pradesh, (SC)

Commissioner of Income Tax, Bombay City I, Bombay v. M/s. Filmistan Ltd., (SC)

Haridas Mondal v. Anath Nath Mittra, (SC)

Devidas v. Shrishailappa, (SC)

Pratap Chand v. Ram Narayan (SC)

Commissioner of Income Tax, Andhra Pradesh, Hyderabad v. M/s. Bhikaji Dadabhai and Co., (SC)

Jibon Chandra Sarma Doloi v. Anandi Ram Kalita, (SC)

N. Kasturi v. D. Ponnammal, (SC)

State of J. and K. v. Ghulam Rasool, (SC)

Raje Anandrao v. Shamrao, (SC)

E. V. Balakrishnan v. Mahalakshmi Ammal, (SC)

Rathnavarmaraja v. Vimla, (SC)

Dhanrajamal Gobindram, M/s. v. M/s. Shamji Kalidas and Co., (SC)

Karumuthu Thiagarajan Chettiar v. E. M. Muthappa Chettiar, (SC)

M. V. Joshi v. M. U. Shimpi, (SC)

Shapoor Fredoom Mazda v. Durga Prosad Chamaria, (SC)

Donald Miranda v. Commissioner of Income Tax, Bombay City II, Bombay, (SC)

Tambreshwar Prasad v. Shri K.C. Gupta, (SC)

Gurbachan Singh v. Puran Singh, (SC)

Commissioner of Income Tax, Poona v. Buldana District Main Cloth Importers Group, (SC)

Jagannath Prasad Sharma v. State of Uttar Pradesh, (SC)

Bawa Harigir v. Assistant Custodian, Evacuee Property, Bhopal, (SC)

Commissioner of Income Tax, Madhya Pradesh, Nagpur v. Khushal Chand Daga, (SC)

Bhagat Singh v. Jaswant Singh, (SC)

State of A.P. v. Kandimalla Subbaiah, (SC)

State of Madhya Pradesh v. Syed Qamarali, (SC)

Dafedar Niranjan Singh v. Custodian, Evacuee Property (Pb), (SC)

Jagannath Agarwala v. State of Orissa, (SC)

Md. Sharfuddin v. R. P. Singh, (SC)

Bharoo Mal v. Custodian General, Evacuee Property, (SC)

Commissioner of Excess Profits Tax Hyderabad v. M/s. S. R. V. G. Press Company, Kurnool, (SC)

Rev. Thoman Williams v. John, (SC)

N.T. Patel and Co. v. Commissioner of Income Tax, Madras, (SC)

Senairam Doongarmall v. Commissioner of Income Tax

Lokmanaya Mills Barsi Ltd. v. Barsi Borough Municipality, Barsi, (SC)

Purshotam Lal Dhawan v. Diwan Chaman Lal, (SC)

Mrutunjay Pani v. Narmada Bala Sasmal, (SC)

Ramavatar Budhaiprasad v. Assistant Sales Tax Officer, Akola, (SC)

M/s Nand Lal Raj Kishan v. The Commissioner of Sales Tax, Delhi (SC)

Dibakar Satpathy v. Hon'ble the Chief Justice and his Companion Justices of the Orissa High Court, (SC)

B. K. Kar v. Honble the Chief Justice and his companion Justices of the Orissa High Court, (SC)

Endupuri Narasimham and Son v. State of Orissa, (SC)

M/S Brooke Bond India Private Ltd., Bangalore v. S. Suba Raman (SC)

Major Gopal Singh v. Custodian, Evacuee Property, (SC)

Bhau Ram v. Baij Nath Singh, (SC)

Singhai Ajit Kumar v. Ujayar Singh, (SC)

Kundan Lal Rallaram v. Custodian, Evacuee Property, Bombay, (SC)

P. V. Bheemsena Rao v. Sirigiri Pedda Yella Reddi, (SC)

Kailash Chandra v. Union of India, (SC)

Swadeshi Cotton Mills Co. Ltd. v. State Industrial Tribunal, U. P., (SC)

Keshavlal Mohanlal Shah v. State of Bombay, (SC)

Durgah Committee, Ajmer v. Syed Hussain Ali, (SC)

Thakur Bahadur Singh v. State of Rajasthan, (SC)

Salig Ram v. Munshi Ram, (SC)

Fazal Bhai Dhala v. Custodian-General, Evacuee Property, New Delhi, (SC)

K. S. Nanji and Co. v. Jatashankar Dossa, (SC)

Sainik Motors, M/s. Jodhpur v. State of Rajasthan, (SC)

Lakshman Singh Kothari v. Rup Kanwar, (SC)

Abdullabhai M. Bhagat v. Income Tax Officer, Special Circle, Madras, (SC)

Abdul Hakim Khan v. Regional Settlement Commissioner-cum-Custodian of Evacuee Property, Bhopal, (SC)

Sinha Govindji (In Both The Petitions) v. The Deputy Chief Controller of Imports and Exports (SC)

Orient Paper Mills Ltd. v. State of Orissa, (SC)

Devanagere Cotton Mills Ltd. Devanagere v. Dy. Commissioner, Chitradurga, (SC)

S. N. Dutt v. Union of India, (SC)

Daryao v. State of U.P., (SC)

Jivabhai Purshottam v. Chhagan Karson, (SC)

Ashok Leyland Ltd., Messrs. v. State of Madras, (SC)

Berar Swadeshi Vanaspathi v. Municipal Committee, Shegaon, (SC)

Hukam Singh v. State of U.P., (SC)

Raja Rameshwar Rao v. Raja Govind Rao, (SC)

Jadao Bahuji v. Municipal Committee, Khandwa, (SC)

Murlidhar Chiranjilal, M/s. v. M/s. Harishchandra Dwarkadas, (SC)

Shew Bux Mohata v. Tulsimanjari Dasi, (SC)

M. A. Rahman v. State of A.P., (SC)

Raja Harish Chandra Raj Singh v. Deputy Land Acquisition Officer, (SC)

Puranlal Lakhanpal v. President of India, (SC)

Pure Drinks (P) Ltd. v. Kirat Singh Maungatt (SC)

Deep Chand v. State of Rajasthan, (SC)

Garment Cleaning Works, Bombay v. The Workmen, (SC)

M/s. Jeewanlal (1929) Ltd., Calcutta v. Its Workmen, (SC)

Mohanlal Jain v. His Highness Maharaja Shri Sawai Man Singhji, Ex. Ruler of Jaipur, (SC)

Sonapur Tea Co. Ltd. v. Deputy Commissioner and Collector of Kamrup, (SC)

Mahadeo Paikaji Kolhe, Yavatmal v. State of Bombay, (SC)

A. V. Venkateswaran, Collector of Customs, Bombay v. Ramchand Sobhraj Wadhwani, (SC)

State of Andhra Pradesh v. Abdul Khader, (SC)

Union of India v. Ghaus Mohammad, (SC)

Zafar Ali Shah, Dr. v. Assistant Custodian of Evacuee Property, Jhansi, (SC)

Ghaurul Hasan v. State of Rajasthan, (SC)

B. Subbarama Naidu v. B. Siddama Naidu, (SC)

Fida Hussain v. State of Uttar Pradesh, (SC)

Akbar Khan Alam Khan v. Union of India, (SC)

Bangalore Woollen, Cotton and Silk Mills Co. Ltd. v. Corporation of the City of Bangalore, (SC)

Commissioner of Income Tax, Bombay v. Scindia Steam Navigation Co. Ltd., (SC)

Madan Lal Arora v. Excise and Taxation Officer, Amritsar, (SC)

State of Bihar v. M/s. Karam Chand Thapar and Brothers Ltd., (SC)

Patneedi Rudrayya v. Velugubantla Venkayya, (SC)

Glass Chatons Importers and Users Association v. Union of India, (SC)

Inder Singh v. Gurdial Singh, (SC)

Ramdhandas v. State of Punjab, (SC)

Kishori Mohanlal Bakshi v. Union of India, (SC)

Hiralal Patni v. Loonkaran Sethiya, (SC)

Abdul Gafoor, Proprietor, Shaheen Motor Service, Channaryaptna v. State of Mysore, (SC)

Daji Krishnaji Desai Tambulkar v. Ganesh Vishnu Kulkarni, (SC)

Shri Madhav Laxman Vaikunthe v. State of Mysore, (SC)

Collector of Customs, Baroda v. Digvijaysinhji Spinning and Weaving Mills Ltd., Jamnagar, (SC)

Rajputana Textiles (Agencies) Ltd., M/s. v. Commissioner of Income-tax, Bombay City, (SC)

Malik Ram v. State of Rajasthan, (SC)

U. Unichoyi v. State of Kerala, (SC)

Gobald Motor Service Ltd. v. R. M. K. Veluswami, (

Ranjit Singh v. Commissioner of Income Tax, U.P., (SC)

State of Assam v. Ramesh Chandra Dey, (SC)

J. K. Jute Mills Co. Ltd., M/s. v. State of U.P., (SC)

John Donald Mackenzie v. Chief Inspector of Factories, Bihar, Ranchi, (SC)

S. P. Jinadathappa v. R. P. Sharma, (SC)

Pandit Kishan Lal v. Ganpat Ram Khosla, (SC)

Ram Chandra Prasad v. State of Bihar, (SC)

Mohan Lal Goenka v. State of W.B., (SC)

Abinash Chandra Bannerji v. Uttarpara Hitkari Sabha (SC)

Bishan Das v. State of Punjab, (SC)

Carl Still G. m. b. H. v. State of Bihar, (SC)

Purushottamdas Dalmia v. State of W.B., (SC)

L. N. Mukherjee v. State of Madras, (SC)

Sakharam v. Manikchand Motichand Shah, (SC)

Jagannath v. Union of India, (SC)

Gorkha Ram v. Custodian General of India, Delhi, (SC)

Shah Bhojraj Kuverji Oil Mills and Ginning Factory v. Subhash Chandra Yograj Sinha, (SC)

P. J. Irani v State of Madras, (SC)

Jyoti Pershad v. Administrator for the Union Territory of Delhi, (SC)

Dargah Committee, Ajmer v. State of Rajasthan, (SC)

Abhayanand Mishra v. State of Bihar, (SC)

E. G. Barsay, Major v. State of Bombay, (SC)

Om Prakash v. State of Punjab, (SC)

Indian Aluminium Co. Ltd. v. Commissioner of Income-tax, West Bengal, Calcutta, (SC)

Guru Datta Sharma v. State of Bihar, (SC)

Nav Rattanmal v. State of Rajasthan, (SC)

Chandi Prasad, Chokhani v. State of Bihar, (SC)

State of Bihar v. Rameshwar Pratap Narain Singh, (SC)

Javer Chand v. Pukhraj Surana, (SC)

Mohammad Saheb Mahboob Medico, Dr. v. Deputy Custodian General, (SC)

Harinagar Sugar Mills Ltd. v. Shyam Sundar Jhunjhu

State of Bihar v. Dulhin Shanti Devi, (SC)

Rangilal Choudhury v. Dahu Sao, (SC)

Kartar Singh v. State of Punjab, (SC)

French India Importing Corporation, Delhi, M/s. v. Chief Controller of Imports and Exports, (SC)

Rana Sheo Ambar Singh v. Allahabad Bank Ltd., (SC)

Tirumalachetti Rajaram v. Tirumalachetti Radhakrishnayya Chetty, (SC)

Registrar, Co-operative Societies v. Dharam Chand, (SC)

Ram Saran Lall v. Domini Kuer, (SC)

Harnam Das v. State of U.P., (SC)

Sinha Ramanuja Jeer v. Ranga Ramanuja Jeer, (SC)

Jawala Ram v. State of Pepsu , (SC)

George Oakes (Private) Ltd., Messrs. v. State of Madras, (SC)

Nilkanta Sidramappa Ningashetti v. Kashinath Somanna Ningashetti, (SC)

Jaisri Sahu v. Rajdewan Dubey, (SC)

Hota Venkata Surya Sivarama Sastry v. State of A.P., (SC)

N. Masthan Sahib v. Chief Commissioner, Pondicherry, (SC)

Union of India v. Pandurang Kashinath More, (SC)

General Manager, southern Railway v. Rangachari, (

Management of Pakshiraja Studios v. Workers in Pakshiraja Studios, (SC)

Binani Commercial Co. Ltd., M/s. v. Ramanlal Maganlal Mehta, (SC)

State of Punjab v. Nathu Ram, (SC)

Mohammad Hussain Gulam Mohammad v. State of Bombay, (SC)

Instalment Supply (Private) Ltd. v. Union of India, (SC)

Gopal Das Verma, Dr. v. Dr. S. K Bhardwaj, (SC)

Delhi Administration v. Ram Singh, (SC)

State of Bihar v. Umesh Jha, (SC)

Hari Shanker Lal v. Shambhu Nath, (SC)

Joginder Singh v. Deputy Custodian General, (SC)

Hira Lal Patni v. Kali Nath, (SC)

Ramlal v. Rewa Coalfields Ltd., (SC)

Bhagwan Dayal v. Reoti Devi, (SC)

Tarachand Damu Sutar v. State of Maharashtra, (SC)

State of Punjab v. Suraj Parkash Kapur, (SC)

Sheodhyan Singh v. Sanichara Kuer, (SC)

Shriram Jhunjhunwala v. State of Bombay, (SC)

Commissioner of Income-tax, Bombay v. S.P. Jain , (SC)

Charu Chandra Kundu v. Gurupada Ghosh, (SC)

River Steam Navigation Co. Ltd. v. Shyam Sunder Tea Co, Ltd., (SC)

Commissioner of Income-tax, New Delhi v. M/s. Chuni Lal Moonga Ram, Delhi, (SC)

Union of India v. Mohindra Supply Co., (SC)

Gulab Bai v. Manphool Bai, (SC)

State of Vindhya Pradesh (Now the State of Madhya Pradesh) v. Moula Bux, (SC)

Krishnamurthi Vasudeorao Deshpande v. Dhruwaraj, (SC)

Raja J. Rameshwar Rao v. Commissioner of Income Tax, Hyderabad, (SC)

Ram Bux Chaturbhuj v. State of Rajasthan, (SC)

Director of Public Works v. Ho Po Sang, (PC)

Imperial Tobacco Company of India Ltd. v. Its Workmen, (SC)

Aniyoth Kunhamina Umma v. Ministry of Rehabilitation, Government of India, New Delhi, (SC)

Victorine Roberts v. Letter "T" Estates Ltd. (P.C.)

Annamunthodo v. Oilfields Workers' Trade Union, (PC)

Salar Jung Estate Committee Per Its Executive Secretary Mohd. Abdul Wahab v. CIT, Hyderabad Division (SC)

Rajah S. V. Jagannath Rao v. Commissioner of Income-tax, Hyderabad, (SC)

Nandlal Bhandari Mills Ltd., Indore v. State of Madhya Bharat, (SC)

Kanhaiyalal Lohia v. Commissioner of Income Tax, West Bengal, (SC)

Rohtas Industries Ltd. v. State of Bihar, (SC)

Commissioner of Income Tax, Bombay City II v. Shakuntala, (SC)

Punjab National Bank Ltd. v. Workmen (SC)

Mahalakshmi Sugar Mills Co. Ltd. v. Workmen, (SC)

State of A.P. v. Thadi Narayana, (SC)

Bhikraj Jaipuria v. Union of India, (SC)

Lalji Haridas v. Income Tax Officer (SC)

Indore Iron and Steel Registered Stockholders' Association (P.) Ltd. v. State of M.P., (SC)

Ahmedabad Miscellaneous Industrial Worker's Union v. Ahmedabad Electricity Co., Ltd., (SC)

Kanshi Ram Jagan Nath v. State, (SC)

Roshan Lal Mehra v. Ishwar Dass, (SC)

State of Bombay v. Kathi Kalu Oghad, (SC)

Management of Marina Hotel v. The Workmen, (SC)

Balaji v. Income-tax Officer, Special Investigation Circle, Akola, (SC)

V.K. Javali, Dr. v. State of Mysore, (SC)

The State of Orissa v. Murlidhar Jena, (SC)

Amar Jyoti Stone Crushing Co. v. Union of India, (SC)

Ramchand Jagdish Chand, M/s. v. Union of India, (SC)

Corporation of Calcutta v. Padma Debi, (SC)

Subhadra v. Narsaji Chenaji Marwadi, (SC)

Paresh Chandra Chatterjee v. State of Assam, (SC)

Commissioner of Income-tax, Madras v. S. A. S. Marimuthu Nadar, (SC)

Ganeshi Ram v. District Magistrate, (SC)

Chandrakant Krishnarao Pradhan v. Jasjit Singh, the Collector of Customs, Bombay, (SC)

Senior Electric Inspector v. Laxminarayan Chopra, (SC)

Commr. of I.T., Kerala and Coimbatore v. Puthiya Ponmanichintakam Wakf by Manager P.P. Ayesha Bi Bi, (SC)

V.N.M. Arunachala Nadar v. Commissioner of Excess Profits Tax (SC)

Dooars Tea Co., Ltd. v. Commissioner of Agricultural Income-tax, West Bengal, (SC)

Ambalal M. Shah v. Hathisingh Manufacturing Co. Ltd., (SC)

R.M.D.C. (Mysore) Private, Ltd., M/s. v. State of Mysore, (SC)

Government of the State of U.P. v. Kunwar Sri Trivikram Narain Singh, (SC)

Mahant Sankarshan Ramanuja Das Goswami v. State of Orissa, (SC)

Rani Purnima Debi v. Kumar Khagendra Narayan Deb, (SC)

Krishan Chander Nayar v. The Chairman, Central Tractor Organisation, (SC)

Dhaneshwar Narain Saxena v. The Delhi Administration, (SC)

All India Bank Employees' Association v. National

State Bank of India v. Parkash Chand Mehra, (SC)

Union of India v. Ram Kanwar, (SC)

Devata Prasad Singh Chaudhuri v. Hon'ble Chief Justice and the Judges of the Patna High Court, (SC)

Payare Lal v. State of Punjab, (SC)

State of Punjab v. Barkat Ram, (SC)

Scindia Steam Navigation Co. Ltd. v. Union of India, (SC)

Andhra Bank Ltd. v. R. Srinivasan, (SC)

Karanpura Development Co. Ltd. v. Commissioner of Income-tax, West Bengal, (SC)

Gian Singh v. The State of Punjab, (SC)

Tori Singh v. State of U.P., (SC)

Raghubar Dayal Jai Parkash, M/s. v. Union of India, (SC)

Ramratan v. State of Rajasthan, (SC)

Dr. H.S. Rikhy v. New Delhi Municipal Committee, (SC)

State v. Captain Jagjit Singh, (SC)

Abhiraj Kuer v. Debendra Singh, (SC)

Goswami Shree Vallabhalalji v. Goswamini Shree Mahalaxmi Bahuji Maharaj, (SC)

Sunkavilli Suranna v. Goli Sathiraju, (SC)

Abdul Kadir Shamsuddin Bubere v. Madhav Prabhakar Oak, (SC)

Magiti Sasamal v. Pandab Bissoi, (SC)

Bharat Sugar Mills Ltd. v. Jai Singh (SC)

Mool Chand Sharma v. State of U.P., (SC)

Immani Appa Rao v. Gollapalli Ramalingamurthi, (SC)

State of Bihar v. Lt. Col. K. S. R. Swami, (SC)

Badri Narayan Singh v. Kamdeo Prasad Singh, (SC)

Sakal Papers (P) Ltd. v. Union of India, (SC)

Jawahar Lal Barman v. Union of India, (SC)

Collector of Customs, Madras v. Nathella Sampathu

Muniappan v. State of Madras, (SC)

Bombay Union of Journalists v.'Hindu' Bombay, (SC)

Sivayogeswara Cotton Press, Devangere v. M. Panchaksharappa, (SC)

Mannalal Jain v. State of Assam, (SC)

Uppalapati Veera Venkata Satyanarayanaraju v. Josyula Hanumayamma, (SC)

Dossibai N. B. Jeejeebhoy v. Khemchand Gorumal, (S

Attorney-General of Ceylon v. Scindia Steam Navigation Company Limited, India, (PC)

State of Saurashtra v. Jamadar Mohamad Abdulla, (SC)

Bombay Cycle Stores Co. (P) Ltd. v. State of Bombay (SC)

First Additional Income-tax Officer, Mysore v. H. N. S. Iyengar, (SC)

Suvvari Sanyasi Apparao v. Boddepalli Lakshminarayana, (SC)

State of Bombay v. Nararandas Mangilal Agarwal, (SC)

Dhagamwar Narsingh v. S. S. Grewal, (SC)

Rama Shankar Singh v. State of W.B , (SC)

Workmen of the Bombay Port Trust v. Trustees of Port of Bombay, (SC)

Jyoti Bhushan Gupta v. Banaras Bank Ltd., (SC)

Radhakrishna Sivadutta Rai v. Tayeballi Dawoodbhai, (SC)

Harbans Singh v. State of Punjab, (SC)

Promod Chandra Deb v. State of Orissa, (SC)

Haji Sk. Subhan v. Madhorao, (SC)

Gordon woodroffee Leather Manufacturing Co. v. Commissioner of Income-tax, Madras, (SC)

Additional Income-tax Officer, Circle I, Salem v. E. Alfred, (SC)

The Municipal Committee, Raipur v. Phoolchand (SC)

Board of Trustees, Ayurvedic and Unani Tibia College, Delhi v. State of Delhi, (SC)

G.S. Dugal And Co. (Private) Ltd. v. State of Orissa (SC)

Mallala Suryanarayana v. Vijaya Commercial Bank Ltd. (SC)

Burmah Construction Company, M/s v. State of Orissa, (SC)

L. Janakirama Iyer v. P. M. Nilakanta Iyer, (SC)

Shankar Balaji Waje v. State of Maharashtra, (SC)

Ram Saran Das and Bros. v. Commercial Tax Officer, Calcutta, (SC)

Jiyajeerao Cotton Mills Ltd., Birlanagar, Gwalior v. State of M.P., (SC)

Kalimata Thakurani of Kalighat v. Jibandhan Mukherjee, (SC)

Ranbir Singh Sehgal v. State of Punjab, (SC)

In the matter of 'A' an Advocate (S.C.)

Devendra Pratap Narain Rai Sharma v. State of Uttar Pradesh, (SC)

Kesar Singh v. Balwant Singh, (SC)

Rajah of Vizianagaram v. Official Receiver and Official Liquidator of Vizianagaram Mining Co. Ltd., (SC)

Issardas Daulat Ram v. Union of India, (SC)

Gian Chand v. State of Punjab, (SC)

Bidi, Bidi Leaves and Tobacco Merchants' Association, Gondia v. State of Bombay, (SC)

Gujarat Engineering Co. v. Ahmedabad Misc. Industrial Workers' Union (SC)

Mysore Kirloskar Limited v. Workers of the Mysore Kirloskar Ltd. (SC)

Krishna Gopal Bhatwadekar v. State Bank of India (SC)

Manohar Lal Chopra v. Rai Bahadur Rao Raja Seth Hiralal, (SC)

Rikhabdass v. Ballabhdas, (SC)

Calcutta Jute Manufacturing Co. Ltd., M/s. Calcutta v. Calcutta Jute Manufacturing Workers' Union, (SC)

Kirloskar Oil Engines Ltd., Kirkee v. The Workmen, (SC)

Bhagwati Saran v. State of U.P., (SC)

Motipur Zamindary Co. (Private) Ltd., M/s. v. State of Bihar, (SC)

Accountant General, Bihar v. N. Bakshi, (SC)

K. T. M. T. M. Abdul Kayoom v. Commissioner of Income Tax, (SC)

V. Ramachandra Ayyar v. Ramalingam Chettiar, (SC)

Management of Tocklai Experimental Station represented by the Indian Tea Association v. Workmen, (SC)

K. M. Nanavati v. State of Maharashtra (SC)

Mohammad Serajuddin v. R. C. Misra, (SC)

George Oakes (Private) Ltd., M/s. v. State of Madras, (SC)

Benjamin Leonard MacFoy v. United Africa Company Ltd, (PC)

Macfoy v. United Africa Co., Ltd., (PC)

Birajmohan Das Gupta v. State of Orissa, (SC)

P. Srinivasa Naicker v. Engammal and after her death her legal representative Narayanaswami, (SC)

Additional Settlement Commissioner, Nagpur v. Yeshwant Madhao Mahajan, (SC)

Trimbak Damodhar Raipurkar v. Assaram Hiraman Patil, (SC)

C.P.C. Motor Service, Mysore v. State of Mysore, (SC)

Nilkanth Prasad v. State of Bihar, (SC)

Raja Ram Mahadev Paranjype v. Aba Maruti Mali, (SC)

Sitabati Debi v. State Of West Bengal (SC)

Mathra Parshad and Sons, M/s. v. State of Punjab, (SC)

Satish Churn Law v. H. K. Ganguly, (SC)

State of W.B. v. M/s. B. K. Mondal and Sons, (SC)

Purushothaman Nambudiri v. State of Kerala, (SC)

Karimbil Kunhikoman v. State of Kerala, (SC)

Hari Shankar v. Rao Girdhari Lal Chowdhury, (SC)

A.N. D'Silva v. Union of India, (SC)

Jethanand Betab v. Hon'ble Judges of the Punjab High Court, (SC)

N. Masthan Sahib v.Chief Commissioner, Pondicherry, (SC)

Chhotabhai Jethabhai Patel and Co., M/s. v. Union

Kalyan Singh v. State of U.P., (SC)

Juggilal Kamlapat v. General Fibre Dealers Ltd., (SC)

State of Bombay v. F. A. Abraham, (SC)

Raja Sailendra Narayan Bhanj Deo v. Kumar Jagat Kishore Prasad Narayan Singh, (SC)

Commissioner of Income-tax, Bombay v. Laxmichand Narayandas, (SC)

Dr. Rai Shivendra Bahadur v. Governing Body of the Nalanda College, (SC)

R. L. Arora v. State of U.P., (SC)

His Holiness Sri Vishwothama Thirtha Swamiar of Sode Mutt v. State of Mysore, (SC)

Shyamapada Chakraberty. v. Controller of Insurance Government of India, Simla, (SC)

Ram Singh v. State of U.P., (SC)

War Profits Tax Commissioner v. M/s. Binodiram Balchand, (SC)

Sikander Jehan Begum v. Andhra Pradesh State Government, (SC)

New Bank of India Ltd. v. Pearey Lal, (SC)

Bhaiyalal Shukla v. State of M.P., (SC)

Municipality of Anand v. State of Bombay, (SC)

Poohari Fakir Sadavarthy of Bondilipuram v. Commr., Hindu Religious and Charitable Endowments, (SC)

Pramatha Nath Talukdar v. Saroj Ranjan Sarkar, (SC)

State of Orissa v. Bhupendra Kumar Bose, (SC)

Maharana Shri Jayvantsinghji Ranmalsinghji v. State of Gujarat, (SC)

Arjun Prasad v. Shantilal Shankarlal Shah, (SC)

Sardar Syedna Taher Saifuddin Saheb v. State of Bombay, (SC)

Munshi Ram v. Banwari Lal, (SC)

Jumma Masjid, Mercara v. Kodimaniandra Deviah, (SC)

Mithoolal Nayak v. Life Insurance Corporation of India, (SC)

Commissioner of Income-tax, Kerala and Coimbatore v. Helen Rubber Industries, Ltd. Kottayam, (SC)

P. V. Raghava Reddi v. Commissioner of Income-tax, Madras, (SC)

Southern Roadways Private Ltd. v. Union of India, (SC)

Commissioner of Income Tax, Madras v. P. M. Mathuraman Chettiar, (SC)

Steelsworth Limited v. State of Assam (SC)

Commissioner of Income Tax, Bombay North, Ahmedabad v. Lakhiram Ramdas, (SC)

Neta Ram v. Jiwan Lal, (SC)

Income-tax Officer, Circle II, Madurai v M.R. Vidyasagar, (SC)

Kamalabai Jethamal v. State of Maharashtra, (SC)

Commissioner of Income Tax, Madras v. S. V. Angidi, Chettiar, (SC)

Vijai Pratap Singh v. Dukh Haran Nath Singh, (SC)

Sunder Singh v. State of Punjab, (SC)

Palakdhari Singh v. State of U.P., (SC)

Lodna Colliery Co. (1920) Ltd. v. Bhola Nath Roy, (SC)

Dhrangadhra Chemical Works Ltd., Dhrangadhra v. Workmen (SC)

Bagalkot Cement Co. Ltd., v. R. K. Pathan, (SC)

State of Bombay v. Umarsaheb Buransaheb Inamdar, (SC)

Kanbi Karsan Jadav v. State of Gujarat, (SC)

Kedar Nath Singh v. State of Bihar, (SC)

Aluminium Factory Workers' Union v. Indian Aluminium Co. Ltd. (SC)

Income-tax Officer, V Circle, Madras v. S. K. Habibullah, (SC)

A.B. Abdulkadir v. State of Kerala, (SC)

Basant Ram v. Union of India, (SC)

Management of Sone Valley Portland Cement Co. Ltd. v. Their Workmen, (SC)

Workmen v. Mgmt. of the Bangalore, W.C. and S. Mills Co, Ltd., (SC)

Daulat Ram v. State of Punjab, (SC)

Sankatha Singh v. State of U.P., (SC)

Udai Bhan v. State of U.P., (SC)

Commissioner of Income-tax, Delhi and Rajasthan, New Delhi v. National Finance Ltd., (SC)

Hafiz Din Mohammad Haji Abdulla v. State of Maharashtra (SC)

Pratap Singh v. Gurbaksh Singh, (SC)

Management of U. B. Dutt and Co. (Private) Ltd. v. Workmen of U. B. Dutt and Co. (Private) Ltd., (SC)

Kamlapat Motilal v. Commissioner of Income Tax, U.P. and V.P., Lucknow (SC)

Management of Western India Match Company Limited, v. Industrial Tribunal (SC)

Employers In Relation To The Bhowra Colliery v. Workmen Represented (SC)

Girjashankar Kashiram v. Gujarat Spinning and Weaving Co. Ltd. (SC)

Commissioner of Income Tax, Bombay City I, Bombay v. Manilal Dhanji, Bombay, (SC)

Harikisan v. State of Maharashtra, (SC)

Bipat Gope v. State of Bihar, (SC)

South India, Millowners' Association v. Secretary,

Ramalingam and Co., M/s. v. State of Madras, (SC)

Thakur Narwar Singh v. State of Madhya Pradesh (SC)

Punjab National Bank Ltd. v. K. L. Kharbanda, (SC)

State of Rajasthan v. Mst. Vidhyawati, (SC)

Ballabhdas Agrawal v. State of Bihar, (SC)

Jitmal Bhuramal v. Commissioner of Income Tax, Bihar and Orissa, Patna, (SC)

Sita Ram v. State of M.P., (SC)

Novex Dry Cleaners, New Delhi v. Workmen of Novex Dry Cleaners Represented, (SC)

Calcutta Gas Company (Proprietary) Ltd. v. State of W.B., (SC)

Workmen of The British Overseas Airways Corporation v. British Overseas Airways Corporation (SC)

Board of Revenue, U.P. Allahabad v. Sardarni Vidyawati, (SC)

Board of High School and Intermediate Education, U.P., Allahabad v. Ghanshyam Das Gupta, (SC)

Dalbir Singh v. State of Punjab, (SC)

State of U.P. v. Laxmi Ice Factory. Lucknow, (SC)

Ram Krishna Ram Nath, M/s. v. Janpad Sabha, (SC)

C. Vasantlal and Co. v. Commissioner of Income Tax, Bombay City I, Bombay (SC)

Inder Lal v. Lal Singh, (SC)

Satya Narain Singh v. District Engineer, P. W. D., Ballia, (SC)

Atlas Cycle Industries, Ltd. Sonepat v. Their Workmen, (SC)

Hoshiar Singh v. Gurbachan Singh, (SC)

Dalmia Dadri Cement Limited, Charkhi Dadri (Punjab) v. Shri Avtar Narain Gujral, Ex-Industrial Tribunal, Punjab (SC)

National Union of Commercial Employees v. M.R. Meher, Industrial Tribunal, Bombay, (SC)

Banwari v. State of U.P., (SC)

Commissioner of Income-tax, Bombay City, Bombay v. Shapoorji Pallonji Mistry, (SC)

State of U.P. v. Shankar, (SC)

Baljeet Singh v. Risal Singh (SC)

Krishan Lal v. Delhi Administration (SC)

Fine Knitting Co., Ltd. v. Industrial Court, Bombay (SC)

State of Maharashtra v. Laxman Jairam, (SC)

Izhar Ahmad Khan v. Union of India, (SC)

Hem Nolini Judah v. Isolyne Sarojsbashini Bose, (SC)

Indore Malwa United Mills Ltd. v. Commissioner of Income Tax, (Central) Bombay, (SC)

Soorajmull Nagarmull, M/s. v. Commissioner of Income-tax, (Central), Calcutta, (SC)

Gondumogula Tatayya v. Penumatcha Anande Vijaya Timma Jagapathiraju, (SC)

Shambhoo v. State of Uttar Pradesh (SC)

Amarsarjit Singh v. State of Punjab, (SC)

Kameshwar Prasad v. The State of Bihar, (SC)

Tekan v. Ganeshi, (SC)

Commissioner of Income-tax, Bombay City I. Bombay v. Bai Shirinbai K. Kooka, (SC) (Constitutional Bench)

R. B. S. S. Munnalal v. S. S. Rajkumar, (SC)

Management of Remington Rand of India Ltd. v. Its Workmen (SC)

Workmen of Rohtak General Transport Company Private Ltd v. Rohtak General Transport Co. (P) Ltd. (SC)

Srinivas Gopikishen Badruka v. State of Andhra Pradesh (SC)

R. C. Jall Parsi v. Union of India, (SC)

Income-tax Officer, North Satara, v. Arvind N. Mafatlal, (SC)

Orient Weaving Mills (P) Ltd. v. Union of India, (SC)

K. Simrathmull v. Nanjalingiah Gowder, (SC)

Williamsons (India) Private, Ltd. v. Workmen (SC)

State of Assam v. Tulsi Singh, (SC)

Fazilka Electric Supply Co. Ltd. v. Commissioner of Income-tax, Delhi, (SC)

Management of the D.C.M. Chemical Works v. Workmen (SC)

Pratapray Manmohandas v. Bombay Bullion Association Ltd., (SC)

Jardine Henderson Ltd. v. The Workmen, (SC)

Management of Indian Cable Co., Ltd. Calcutta v. Workmen, (SC)

Sirmur Chemical and General Industries Ltd. v. Union of India (SC)

Kewal Krishan v. State of Punjab, (SC)

Bachhittar Singh v. State of Punjab, (SC)

Dharam Singh v. State of Uttar Pradesh (SC)

Bokaro and Ramgur Ltd. v. State of Bihar, (SC)(Lar

Griffiths (Inspector of Taxes) v. J.P. Harrison (W

M/s. Serajuddin & Co. v. The Workmen, (SC)

Maharaj Jagat Bahadur Singh v. Badri Parshad Seth, (SC)

K.M.S. Reddy, Commissioner of Income Tax, Kerala v. West Coast Chemicals and Industries Ltd. (SC)

State of U.P. v. Dr. Vijay Anand Maharaj, (SC)

Commissioner of Income Tax, Bombay City I, Bombay v. Shoorji Vallabhdas (SC)

Kanji Manji v. Trustees of the Port of Bombay, (SC

Vithal Krishnaji v. Parduman Ram Singh (SC)

Chevalier I. I. Iyyappan v. Dharmodayam Co., Trichur, (SC)

Bank of Bihar Ltd., Patna v. Commissioner of Income Tax, Bihar, Orissa and Patna (SC)

Oudh Sugar Mills Ltd. v. Union Of India, (SC)(Constitution Bench)

Central Potteries Ltd., Nagpur v. State of Maharashtra, (SC)

State of A.P. v. Duvvuru Balarami Reddy, (SC)

State of A.P. v. Kolla Sree Ramamurthy, (SC)

B. Surinder Singh Kanda v. Government of the Feder

State of M.P. v. Binod Mills Company Ltd., (SC)

Cantonment Board, Ambala Cantonment v. Dipak Parkash, (SC)

Raja Jagannath Baksh Singh v. State of U.P., (SC)

Trust Mai Lachhmi Sialkoti Bradari v. Chairman, Amritsar Improvement Trust, (SC)

R. K. Dalmia v. Delhi Administration (SC)

State of Bombay v. Sardar Venkat Rao Krishna Rao Gujar, (SC)

East India Tobacco Co., M/s. v. State of A.P., (SC)

Sukhbans Singh v. State of Punjab, (SC)

The High Court, Calcutta v. Amal Kumar Roy, (SC)

Nawab Zain Yar Jung v. Director of Endowments, (SC)

Kharbuja Kuer v. Jangbahadur Rai, (SC)

Automobile Transport (Rajasthan) Ltd. v. State of

Amar Nath Dogra v. Union of India, (SC)

Chhotabhai Jethabhai Patel and Co., M/s. v. State of U.P., (SC)

Ujjam Bai v. State of U.P., (SC)

Radhakrishnadas v. Kaluram, (SC)

Indramani Pyarelal Gupta, Dr. v. W. R. Natu, (SC)

Kunj Behari Lal Agarwal v. Union of India, (SC)

Tulsi Das Khimji v. The Workmen, (SC)

The Workmen of Western India Match Co. Ltd. v. The Western India Match Co. Ltd., (SC)

J. Pandurangarao v. A.P. Public Service Commission, Hyderabad, (SC)

Achyut Adhicary v. State of West Bengal, (SC)

Hindustan Ideal Insurance Co. Ltd. v. Life Insurance Corporation of India, (SC)

State of W.B. v. S. N. Basak, (SC)

State of W.B. v. S. K. Ghosh, (SC)

Municipal Corporation of the City of Jabalpur v. State of M.P., (SC)

Daya v. Joint Chief Controller of Imports and Exports, (SC)

Govt. of Andhra Pradesh v. Syed Mohd. Khan, (SC)

Gambhir Mal Pandiya v. J. K. Jute Mills Co. Ltd, Kanpur, (SC)

Kapur Chand Godha v. Mir Nawab Himayatalikhan Azamjah, (SC)

Soorajmull Nagarmull v. State of W.B., (SC)

Chief Commissioner, Ajmer v. Brijniwas Das, (SC)

Nedunuri Kameswaramma v. Sampati Subba Rao, (SC)

Ramnath Verma v. State of Rajasthan, (SC)

State of Bihar v. Kameshwar Prasad Verma, (SC)

Commissioner of Income Tax, Bombay South, Poona v. P. T. Anklesaria (SC)

Raghuthilakathirtha Sreepadangalavaru Swamiji v. S

Ram Lal Kapur and Sons (P) Ltd., M/s. v. Ram Nath, (SC)

G. Gilda Textile Agency, Vijayawada, M/s. v. State of A.P., (SC)

Collector of Customs, Madras v. K. Ganga Setty, (SC)

Firm Ghulam Hussain Haji Yakoob and Sons v. State of Rajasthan, (SC)

Vithal Yeshwant Jathar v. Shikandarkhan Makhtumkhan Sardesai, (SC)

Kishinchand Chellaram v. Commissioner of Income-tax (Central) Bombay, (SC)

First Additional Income Tax Officer, Karaikudi v. T.M.K. Abdul Kassim (SC)

Kalyan Peoples' Co-operative Bank Ltd. v. Dulhanbibi Aqual Aminsaheb Patil, (SC)

Upper Doab Sugar Mills Ltd. v. Shahdara (Delhi) Sa

Lachhman Dass on behalf of firm Tilak Ram Ram Bux v. State of Punjab, (SC)

M.G. Agarwal v. State of Maharashtra, (SC)

T.R. Bhavani Shankar Joshi, v. Somasundara Moopanar, (SC)

Second Additional Income Tax Officer, Guntur v. Atmala Nagaraj etc. (SC)

S. S. Grewal v. Bhowra Kankanee Collieries Ltd., (SC)

V. T. S. Chandrasekhar Mudaliar v. Kulandaivelu Mudaliar, (SC)

Baleshwar Rai alias Nepali Master etc. v. State of Bihar (SC)

Amritdhara Pharmacy v. Satya Deo Gupta, (SC)

Dokku Bhushayya v. Katragadda Ramakrishnayya, (SC)

Sewa Singh v. State of Punjab (SC)

Regional Settlement Commissioner, Jaipur v. Sundardas Bhasin, (SC)

Chinna Gowda Etc. v. State of Mysore (SC)

Shalig Ram v. Firm Daulat ram Kundanmal, (SC)

Collector of Customs, Calcutta v. East India Commercial Co. Ltd., Calcutta, (SC)

Firm Hansraj Nathuram v. Firm Lalji Raja and Sons, (SC)

Kumar Bimal Chandra Sinha v. State of Orissa, (SC)

Raj Rajendra Sardar Moloji Nar Singh Rao Shitole v. Shankar Saran, (SC)

Shri Raja Durga Singh of Solan v. Tholu, (SC)

Union of India v. M/s. Udho Ram and Sons, (SC)

Laxman Balwant Bhopatkar v. Charity Commissioner, Bombay, (SC)

Mohanlal Chunilal Kothari v. Tribhovan Haribhai Tamboli, (SC)

Thakur Sukhpal Singh v. Thakur Kalyan Singh, (SC)

Jetmull Bhojraj v Darjeeling Himalayan Railway Co. Ltd., (SC)

West Ramnad Electric Distribution Co. Ltd., M/s. v. State of Madras, (SC)

Somawanti v. State of Punjab, (SC)

Gopal Das Baheti v. State of Assam (SC)

Birla Cotton Spinning and Weaving Mills, Ltd. v. The Workmen, (SC)

Kali Pada Chowdhury v. Union of India, (SC)

State of Mysore v. Shivabasappa Shivappa Makapur, (SC)

C. A. Cherian, Dr. v. A. Menon, (SC)

Commissioner of Income Tax, Mysore, Bangalore v. Mysore Sugar Co. Ltd. Bangalore, (SC)

Dahya Lala v. Rasul Mahomed Abdul Rahim, (SC)

National Steel Works Ltd., Bombay v. Commissioner of Income Tax, Bombay City 1, Bombay, (SC)

Amarchand Lalitkumar, M/s. v. Shree Ambica Jute Mills Ltd., (SC)

Prabhoo v. The State of U.P., (SC)

Jagannath Prasad v. State of U.P., (SC)

Nand Kumar v. State of Rajasthan, (SC)

Ram Autar v. State of U.P., (SC)

Jia Lal v. Delhi Administration, (SC)

Rajinder Kumar v. State of Punjab, (SC)

Suraj Ahir v. Prithinath Singh, (SC)

Khardah Company Ltd. v. Raymon and Co. (India) Private Ltd., (SC)

East India Commercial Co. Ltd., M/s. Calcutta v. Collector of Customs, Calcutta, (SC)

State of M.P. v. Yakinuddin, (SC)

R. Viswanathan v. Rukn-ul-Mulk Syed Abdul Wajid, (SC)

Padma Vithoba Chakkayya v. Mohd. Multani, (SC)

Waverly Jute Mills Co. Ltd. v. Raymon and Co. (India) Pvt. Ltd., (SC)

Mahabir Gope v. State of Bihar, (SC)

Raghav Prapanna Tripathi v. State of U.P., (SC)

Bhaiya Punjalal Bhagwanddin v. Dave Bhagwatprasad Prabhuprasad, (SC)

Chunilal V. Mehta and sons Ltd. v. Century. Spinning and Manufacturing Co. Ltd., (SC)

Krishna Prasad v. Gouri Kumari Devi, (SC)

Straw Board Manufacturing Co. Ltd., Saharanpur v. Govind, (SC)

Joseph Kuruvilla Vellukunnel v. Reserve Bank of In

Bhau Ram v. Baij Nath Singh, (SC)

Tatanagar Foundry Co. Ltd. v. Their Workmen, (SC)

Regional Provident Fund Commissioner, Bombay v. Shree Krishna Metal Manufacturing Co., Bhandara, (SC)

Orissa Cement Ltd., M/s. v. Union of India, (SC)

Sugauli Sugar Works (Private) Ltd. v. Assistant Registrar, Co-operative Societies, Motihari, (SC)

Muhammadbhai Khudabux Chhipa v. State of Gujarat,

Pukhraj v. D. R. Kohli, Collector of Central Excise, Madhya Pradesh and Vidarbha, (SC)

Mohan Singh v. State of Punjab, (SC)

State of U.P. v. Abdul Samad, (SC)

Madan Gopal Rungta v. Secretary to the Government of Orissa, (SC)

State of Kerala v. Narayani Amma Kamala Devi, (SC)

Madanlal Fakirchand Dudhediya v. Shree Changdeo Sugar Mills Ltd., (SC)

Chairman of The Municipal Commissioners of Howrah v. Shalimar Wood Products (Private) Ltd., (SC)

Bekaru Singh v. State of U.P., (SC)

Thakur Mohd. Ismail v. Thakur Sabir Ali, (SC)

Boota Mal v. Union of India, (SC)

Collector of Monghyr v. Keshav Prasad Goenka (SC)

R.R. Chari v. State of Uttar Pradesh, (SC)

State of Bihar v. Mangal Sao, (SC)

State of Madras v. Kannepalli Chinna Venkata Chalamaya Sastri, (SC)

Shanti Prasad Jain v. Director of Enforcement, Foreign Exchange Regulation Act, (SC)

Management of Digwadih Colliery Tata And Iron Steel Co. Ltd. v. Ramji Singh (SC)

Dhrangadhra Chemical Works Ltd. v. Workmen (SC)

Bhagwanbhai Dulabhi Jadhav v. State of Maharashtra (SC)

Budhu Ram v. State of Rajasthan (SC)

Ramesh v. State of Maharashtra, (SC)

K. Chinnaswamy Reddy v. State of A.P., (SC)

Express Newspapers Private Ltd. v. Michael Mark, (SC)

Employers In Relation To The Bhagaband Colliery v. Their Workmen (SC)

Jabalpur Electric Supply Co. Ltd. v. Sambhu Prasad Shrivastav, (SC)

Management of Ritz Theatre (Private) Ltd., Delhi v. Its Workmen, (SC)

S. Shivdev Singh v. State of Punjab, (SC)

B. M. Ramaswamy v. B. M. Krishnamurthy, (SC) (Constitutional Bench)

Jai Dev v. State of Punjab, (SC)

Abdul Mateen v. Ram Kailash Pandey, (SC)

Brooke Bond India Private Ltd. v. Workmen (SC)

Kirloskar Oil Engines Ltd. v. Hanumant Laxman Bibawe, (SC)

Amritsar Rayon and Silk Mills (Private) Ltd. v. Their Workmen, (SC)

Management of Express Newspapers (Private) Ltd., Madras v. The Workers, (SC)

L. H. Sugar Factories and Oil Mills (Pvt.)Ltd., Pilibhit, M/s. v. The Workmen, (SC)

Abinash Chandra Bose v. Bimal Krishna Sen, (SC)

Delhi Cloth And General Mills Co., Ltd. v. Workmen (SC)

Rajkamal Kalamandir (P) Ltd. v. Indian Motion Pictures Employees' Union (SC)

India Marine Service Private Ltd. v. Their Workmen, (SC)

Upper Ganges Valley Electricity Supply Co. Ltd. v. G.S. Srivastava (SC)

Gurcharan Singh v. State of Punjab, (SC)

State of Maharashtra v. Jagatsing Charansing Arora, (SC)

C.A. Rodrick v. Karam Chand and Bros. (P) Ltd. (SC)

Hindusthan Motors Workers' Union v. Hindusthan Motors Ltd. (SC)

Rohtas Industries Ltd., Dalmianagar v. Sri Ali Hasan (In Ca No. 32 of 1961) and Sri Ali Hasan (IN CA No. 33 of 1961) (SC)

Sheikh Abdul Kayum v. Mulla Alibhai, (SC)

State Trading Corporation of India Ltd. v. State of Mysore, (SC)

British India Corporation Ltd. v. Collector of Central Excise, Allahabad, (SC)

Narain Singh v. State of Punjab, (SC)

Provincial Transport Services v. State Industrial Court, Nagpur, (SC)

National Iron and Steel Co. Ltd., M/s. Belur, Howrah v. The Workmen, (SC)

Tata Oil Mills Co. Ltd. v. Workmen (SC)

V. Narasimharaju v. V. Gurumurthy Raju, (SC)

State of M.P. v. Abdeali, (SC)

Ishwari Prasad Misra v. Mohammad Isa, (SC)

Amalgamated Electricity Co., Ltd. v. Naval Sorabjee Bhathena (SC)

Madan Gopal v. State of Punjab, (SC)

Board of High School and Intermediate Education, U. P. Allahabad v. Bagleshwar Prasad, (SC)

Babu Singh v. State of Punjab (SC)

Cement Marketing Co., of India (Pvt.) Ltd. v. Stat

State Trade Corporation of India Ltd. v. State of Mysore, (SC)

R.G. Jacob v. Republic of India, (SC)

State Trading Corporation of India, Ltd. v. State

Bhiva Doulu Patil v. State of Maharashtra, (SC)

Khandige Sham Bhat v. Agricultural Income-tax Officer, Kasaragod, (SC)

Dalmia Dadri Cement Ltd. v. Workmen (SC)

Ram Sarup v. Munshi, (SC)

Sidhrajbhai Sabbai v. State of Gujarat, (SC)

Shyam Kartik Singh v. Mathura Koei, (SC)

Gursahai Saigal v. Commissioner of I.T. Punjab, (SC)

Assistant Collector of Central Excise And Cus. v. J.C. Shah, (SC)

Raja Bahadur Dhanraj Girji v. Raja P. Parthasarathy Rayanimvaru (SC)

Adhyaksha Mathu Babu's Sakti Oushadhalaya Dacca (P) Ltd. v. Union of India, (SC)

P.B. Diwan Badri Dass v. Industrial Tribunal, Punjab, Patiala, (SC)

State of West Bengal v. Tulsidas (SC)

Bridge and Roofs Co. Ltd., M/s v. Union of India, (SC)

Jyotish Thakur v. Tarakant Jha, (SC)

Parmanand v. Ganpatrao (Since Deceased) After Him his Legal Representatives (SC)

V.G. Peterson v. O.V. Forbes, (SC)

Gurbaksh Singh v. Nikka Singh, (SC)

M. S. Anirudhan v. Thomco's Bank Ltd., (SC)

Additional Coll. Of Cus., Calcutta v. Sitaram Aggarwala, (SC) (Constitution Bench)

Commissioner of Income Tax, Bombay City I, Bombay v. Jubilee Mills Ltd., Bombay (SC)

Sobhraj Odharmal v. State of Rajasthan, (SC)

M.S. Venkitanarayana Iyer v. Collector of C. Ex., Madras, (SC)(Constitution Bench)

Gujarat University v. Krishna Ranganath Mudhokar, (SC)

Tata Iron and Steel Co. Ltd. v. State of Bihar, (SC) (Constitutional Bench)

Amalgamated Coalfields Ltd. v. Janapada Sabha Chhindwara, (SC)

Mangalore Ganesh Beedi Works, M/s. v. State of Mysore, (SC)

Khem Chand v. Union of India, (SC)

Jaswant Sugar Mills Ltd., Meerut v. Lakshmi Chand,

Union Territory of Tripura v. Gopal Chander Dutta Choudhury, (SC)

Swami Motor Transports (P) Ltd v. Sri Sankaraswamigal Mutt, (SC)

Ramrao Jankiram Kadam v. State of Bombay, (SC)

Y. Lakshmi Narayana Reddy v. State of A.P., (SC)

Chimanlal Jagjivandas Sheth v. State of Maharashtra, (SC)

Tulsi Ram v. State of U.P., (SC)

Hazari Lal v. State of Bihar, (SC)

Pioneer Tradersm, M/s. v. Chief Controller of Imports and Exports, Pondicherry, (SC)

Radha Kishan v. State of U.P., (SC)

Chandrika Sao v. State of Bihar, (SC)

M.R. Balaji v. The State of Mysore, (SC)

Dhanvantrai Balwantrai Desai v. State of Maharashtra, (SC)

Kanwal Lal v. State of Punjab, (SC)

Shabir Hussain Bholu v. State of Maharashtra, (SC)

State of M.P. v. Peer Mohd., (SC)

Shanti Prasad Jain v. Director of Enforcement, Foreign Exchange Regulation, (SC)

Amir Singh v. Ram Singh (SC)

Management of Delhi Transport Undertaking v. Industrial Tribunal, Delhi (SC)

Roop Chand v. State of Punjab, (SC)

Bhikusa Yamasa Kshatriya, M/s v. Sangamner Akola Taluka Bidi Kamgar Union, (SC)

Pooran Chand v. Motilal, (SC)

State of Kerala v. M. Appukutty, (SC)

Jagannath Sonu Parkar v. State of Maharashtra, (SC)

Union of India v. Delhi Cloth and General Mills Co. Ltd., (SC)

Commissioner of Income-tax, Bombay City II, Bombay v. M/s. Jadavji Narsidas and Co., (SC)

M. Chockalinagam v. Commissioner of Income-tax Madras, (SC)

Management of Hamdard Dawakhana Wakf Delhi v. Workmen (SC)

Engineering Mazdoor Sabha v. Hind Cycles Ltd., (SC

State of Orissa v. Bidyabhushan Mohapatra, (SC)

Guru Estate v. Commissioner of Income-tax, Bihar and Orissa, Patna, (SC)

Udit Narain Singh Malpaharia v. Additional Member Board of Revenue, Bihar, (SC)

Pyare Lal Bhargava v. State of Rajasthan, (SC)

Bagalkot City Municipality v. Bagalkot Cement Co., (SC)

Commissioner of Income-tax, Bombay City I, Bombay v. Amarchand N. Shroff, (SC)

Anakapalle Co-operative Agricultural and Industrial Society Ltd. v. Workmen, (SC)

Shankar Textile Mills v. Workmen (SC)

T. V. V. Narasimham v. State of Orissa, (SC)

A. V. Thomas v. Commissioner Of Income Tax, (SC)

Commissioner of Income Tax Bombay City 1, Bombay v. AFCO (Private) Ltd. Bombay (SC)

O. K Ghosh v. E X. Joseph, (SC)

Gandhara Transport Co. Ltd., M/s v. State of Punjab, (SC)

Travancore Rubber and Tea Co. Ltd., Alleppey v. State of Kerala, (SC)

Official Assignee, High Court, Bombay v. Haradagiri Basavanna Gowd, (SC)

Karimtharuvi Tea Estates Ltd. Kottayam v. State of Kerala, (SC)

State of Madras v. A. R. Srinivasan, (SC)

Anant Prasad Lakshminiwas Ganeriwal v. State of A.P., (SC)

Petlad Turkey Red Dye Works Co., Ltd. v. Commissioner of Income-tax, Bombay North, Ahmedabad, (SC)

Heggade Janardhan Subbaraya v. State of Mysore, (SC)

Prem Chand Garg v. Excise Commissioner, U. P., (SC

Mahendra Lal Jaini v. State of U.P., (SC)

Ajit Kumar Palit v. State of W.B., (SC)

Chimandas Bagomal Sindhi v. Jogeshwar, (SC)

Neptune Assurance Co. Ltd. v. Life Insurance Corporation of India , (SC)

Virupaxappa Veerappa Kadampur v. State of Mysore, (SC)

Mohmedalli v. Union of India, (SC)

Ananga Bijoy Mittra v. Tata Iron & Steel Co., Ltd. (SC)

Commissioner of Inland Revenue v. A.W. Davith Appu

French Motor Car Co., Ltd. v. The Workmen, (SC)

Maulud Ahmad v. State of U.P., (SC)

Gajendra Narain Singh v. Johrimal Prahlad Rai, (SC)

Boya Araya Narasimhulu v. The State of Andhra Prad

Shankararamiah A. v. M.S. Lakshminarayanamoorthi, (SC)(Constitution Bench)

Bhoju Mandal v. Debnath Bhagat , (SC)

C. Abdul Shukoor Saheb v. Arji Papa Rao, (SC)

Haji T. J. Abdul Shakoor v. Bijai Kumar Kapur, (SC)

Ahmedabad Manufacturing and Calico Printing Co., L

P.S. Subramanyan v. Simplex Mills Ltd. Bombay, (SC)

Mysore State Electricity Board v. Bangalore Woolen, Cotton and Silk Mills Ltd., (SC)

Burmah Shell oil Storage and Distributing Co. of India Ltd. v. Belgaum Borough Municipality, (SC)

The State of Punjab v. Joginder Singh, (SC)

Biswambhar Singh v. State of Orissa (SC)

Commissioner of Income Tax, Bombay City-I/Bombay v. Robert J. Sas (SC)

A. L. V. R. S. T. Veerappa Chettiar v. S. Michael, (SC)

Raja V. V. Muvva Gopala Krishna Yachendra v. Rajah V. V. S. K. Krishna Yachendra, (SC)

M. Hassanji and Sons, M/s. v. State of M.P., (SC)

Birichh Bhuian v. State of Bihar, (SC)

Sudhindra Thirtha Swamiar v. Commissioner for Hindu Religious and Charitable Endowments, Mysore, (SC)

Banwarilal Jhunjhunwala v. Union of India, (SC)

William Jacks and Co. Ltd., M/s. v. State of Bihar, (SC)

Municipal Board, Pushkar v. State Transport Authority, Rajasthan, (SC)

Firm A. T. B. Mehtab Majid and Co. v. State of Madras, (SC)

Ramkishorelal v. Kamalnarayan, (SC)

V.S. Menon v. Union of India, (SC)

Kirloskar Brothers Ltd. v. Workman, (SC)

State of Assam v. Padma Ram Borah, (SC)

Gour Chandra Rout v. Public Prosecutor, Cuttack, (SC)

New India Sugar Mills Ltd., M/s. v. Commissioner o

Maharaja Shree Umaid Mills Ltd. v. Union of India, (SC)

Fateh Mohd. v. Delhi Administration, (SC)

State of W.B. v. Hemant Kumar Bhattacharjee, (SC)

Associated Stone Industries (Kotah) Ltd. v. Union Of India (SC)

Nibaran Chandra Bag v. Mahendra Nath Ghughu, (SC)

City of Nagpur Corporation, Nagpur v. John Servage Philip, (SC)

Dr. Vimla v. Delhi Administration, (SC)

Lim Chin Aik v. The Queen, (PC)

A. V. Thomas and Co. Ltd. v. Deputy Commr. of Agricultural Income Tax and Sales Tax, Trivendrum, (SC)

Venkata Reddy v. Pethi Reddy, (SC)

Pfizer Private Ltd., Bombay v. The Workmen, (SC)

Musabhai Noormohamed Tejani v. Official Receiver (PC)

Ram Sagar v. State of Bihar (SC)

Purshottamdas Thakurdas v. Commissioner of Income-tax, Bombay City I, Bombay, (SC)

Akadasi Padhan v. State of Orissa , (SC)

M. Narayanan Nambiar v. State of Kerala, (SC)

Ramji Missar v. State of Bihar, (SC)

Pushpawatibai v. Ratansi, (SC)

Banarsi Das v. Cane Commissioner, Uttar Pradesh, (SC)

Indian Oxygen Ltd. v. Workmen (SC)

Patna Improvement Trust v. Lakshmi Devi, (SC)

Phool Chand Sharma v. Chandra Shanker Pathak, (SC)

Corporation of the City of Nagpur, v. Nagpur Handloom Cloth Market Co. Ltd., (SC)

Pearey Lal v. Rameshwar Das, (SC)

Prithi Nath Singh v. Suraj Ahir, (SC)

Ram Lochan Ahir v. State of W.B., (SC)

Rai Sahib Ramdayal Ghasiram Oil Mills and Partnership Firm v. Labour Appellate Tribunal, (SC)

Management of Wenger and Co. v. Their Workmen, (SC)

National Insurance Co. Ltd., Calcutta v. Life Insurance Corporation of India, (SC)

P. H. Divecha v. Commissioner of Income Tax, Bombay City I, Bombay, (SC)

A. Lakshmanaswami Mudaliar, Dr. v. Life Insurance Corporation of India, (SC)

Trustees of the Port of Madras by its Chairman v. K.P.V. Sheik Mohamed Rowther & Co. (SC)

Life Insurance Corporation of India v. K.R. Krishnamurthi (SC)

Commissioner of Income-tax, Bombay City I, Bombay

S.C. Prashar v. Vasantsen Dwarkadas, (SC)

Commissioner of Income Tax, Bihar and Orissa v. Sa

P. V. Godbole v. Jagannath Fakirchand, (SC)

Commissioner of Income-tax, Madras v. Janaba Mohammad Husain Nachiar Ammal, (SC)

Kurapati Venkata Mallayya v. Thondepu Ramaswami and Co., (SC)

T.P. Daver v. Lodge Victoria No. 363, S.C. Belgaum, (SC)

Michael Golodetz v. Serajuddin and Co., (SC)

Jay Engineering Works Ltd. v. Union of India, (SC)

Laxman Purshottam Pimputkar v. State of Bombay, (SC)

Nehru Motor Transport Co-operative Society Ltd., M/s. v. State of Rajasthan, (SC)

The Hindustan Times Ltd., New Delhi v Their Workmen, (SC)

Om Prakash Gupta v. Rattan Singh, (SC)

Banarsi Das v. Kanshi Ram, (SC)

Ladli Prashad Jaiswal v. Karnal Distillery Co. Ltd., Karnal, (SC)

Kharak Singh v. State of U.P., (SC)

Lakshmi Narain v. First Addl. Dist. J., Allahabad, (SC)

Durga Prasad v. Banaras Bank Ltd., (SC)

State of W.B. v. Union of India, (SC)

Bhopal Sugar Industries Ltd., M.P. v. D. P. Dube, Sales Tax Officer, Bhopal Region, Bhopal, (SC)

Bhopal Sugar Industries Ltd., M.P. v. D. P. Dube, Sales Tax Officer, Bhopal Region, Bhopal, (SC)

Management of National Radio Corporation v. Workmen (SC)

Dinaram Chutiya v. Divisional Manager, Kakaian Tea Estate (SC)

Management of Indian Oxygen Ltd Jamshedpur v. Workmen (SC)

Fateh Chand v. Balkishan Dass, (SC)

Ittyavira Mathai v. Varkey Varkey, (SC)

New Central Jute Mills CO. Ltd. v. State of W.B., (SC)

Ishwarlal Desai v. Bai Vijkor, (SC)

Tilkayat Shri Govindlalji Maharaj v. State of Rajasthan, (SC)

K. S. Ramamurthy Reddiar v. Chief Commissioner, Pondicherry, (SC)

M. Ramappa v. Government of Andhra Pradesh, (SC)

Moti Singh v. State of U.P., (SC)

Bengal Bhatdee Coal Co., Ltd. v. Ram Probesh Singh, (SC)

In the matter of Mr. 'P' an Advocate., (SC)

Bai Velbai v. Commissioner Income Tax, Bombay City (SC)

Krishna Govind Patil v. State of Maharashtra, (SC)

Shankarlal Aggarwala v. Shankarlal Poddar, (SC)

State of Rajasthan v. Sripal Jain, (SC)

Punjab National Bank Ltd. v. Workmen (SC)

Krishnachandra v. State of M.P., (SC)

Firm of Illuri Subbayya Chetty and sons v. State of A.P., (SC)

Ram Bilas Singh v. The State of Bihar (S.C.)(Constitutional Bench)

State of M.P. v. Balkishan Nathani, (SC)

K. M. Shanmugam v. S. R. V. S. (P) Ltd., (SC)

Bank of Bihar v. Mahabir Lal, (SC)

Sekendar Sheikh v. State of W.B. (SC)

S. N. Ranade v. Union of India, (SC)

Bhikusa Yamasa Kshatriya (Pri) Ltd. v. Union of India, (SC)

Kale Khan Mohammad Hanif v. Commissioner of Income Tax, Madhya Pradesb and Bhopal (SC)

Panna Lal v. State of Bombay, (SC)

Rai Ramkrishna v. State of Bihar, (SC)

Girdharmal Kapur Chand v. Dev Raj Madan Gopal, (SC)

Ukha Kolhe v. State of Maharashtra, (SC)

Janapareddy Latchan Naidu v. Janapareddy Sanyasamma, (SC)

State of Punjab v. Mst. Qaisar Jehan Begum, (SC)

Arjan Singh v. Narain Singh (SC)

K. Venkataramiah v. A. Seetharama Reddy, (SC)

The State of Assam v. Bimal Kumar Pandit, (SC)

Collector of South Satara v. Laxman Mahadev Deshpande, (SC)

Shyamlal v. State of U.P., (SC)

Jagir Kaur v. Jaswant Singh, (SC)

Municipal Council, Palai v. T. J. Joseph, (SC)

State of Punjab v. British India Corporation Ltd., (SC)

P.H. Kalyani v. M/s. Air France Calcutta, (SC)

Tata Oil Mills Co. Ltd. v. The Workmen, (SC)

Ranendra Chandra Banerjee v. Union of India, (SC)

Jang Singh v. Brij Lal, (SC)

Kamla Devi v. Takhatmal, (SC)

Meenglas Tea Estate v. The Workmen, (SC)

State of Uttar Pradesh v. Jogendra Singh, (SC)

London-Rubber Co., Ltd. v. Durex Products Incorpor

Hari Narain v. Badri Das, (SC)

Lakkireddi Chinna Venkata Reddi v. Lakkireddi Lakshmama, (SC)

National Insurance Co. Ltd. v. Life Insurance Corp

Ahmad Hafiz Khan v. Mohammad Hasan Khan, (SC)

Oriental Bank of Commerce Ltd. v. Harcharn Das Loo

Firm Seth Radha Kishan v. Administrator, (SC)

Lakshmi Achi v. T.V.V. Kailasa Thevar (SC)

A. S. K. Krishnappa Chettiar v. S. V. V. Somiah, (SC)

Daluram Pannalal Modi, M/s. v. Assistant Commissioner of Sales Tax, Indore, (SC)

Garikipati Veerayya v. Nannapaneni Subbayya Chowdhary (SC)

Naunihal Kishan v. R. S. Ch. Partap Singh, (SC)

Pulavarthi Venkata, Subba Rao v. Valluri Jagannadha Rao, (SC)

Raghubir Saran, Dr. v. State of Bihar, (SC)

Braham Parkash and Jagdish Chand v. Manbir Singh, (SC)

State of U.P. v. Mohammad Naim, (SC)

Bhagwan Swarup Lal Bishan Lal v. State of Maharashtra, (SC)

Mirza Raja Pushpavathi Vijayaram v. Pushavathi Vis

Sirsilk Ltd. v. Government of A.P., (SC)

Management of Hotel Ambassador v. Workmen (SC)

G.S. Bansal v. The Delhi Administration, (SC)

Harinagar Cane Farm v. State of Bihar, (SC)

Philip John Plasket Thomas v. Commissioner of Income Tax, Calcutta, (SC)

Mrs. Chandnee Vidya Vati Madden v. Dr. C.L. Katial, (SC)

Varada Bhavanarayana Rao v. State of A.P., (SC)

Akola Electric Supply Co., (P.) Ltd. v. J. N. Jarare, (SC)

W.M. Agnani v. Badri Das (SC)

V. D. Talwar v. Commissioner of Income-tax, Bihar, (SC)

Bijayananda Patnaik v. Satrughna Sabu, (SC)

Commissioner of Income Tax, Madras v. C. M. Kothari, Madras, (SC)

Sreelekha Banerjee v. Commissioner of Income Tax Bihar and Orissa, (SC)

Union of India v. Birla Cotton Spinning & Weaving Mills, (SC)

Laxmidas Dayabhai Kabrawala v. Nanabhai Chunilal Kabrawala, (SC)

Patel Gordhandas Hargovindas v. Municipal Commissi

Maharaja Sir Pateshwari Prasad Singh v. State of Uttar Pradesh (SC)

Madamanchi Ramappa v. Muthaluru Bojjappa, (SC)

Ahmad Adam Sait v. M. E. Makhri, (SC)

Thakkar Hemraj Keshavji v. Shah Haridas Jethabhai, (SC)

Murli Dhar v. Chuni Lal, (SC)

Motipur Zamindari Company Pvt. Ltd. v. Workmen, (SC)

University of Delhi v. Ram Nath, (SC)

Ramachandra Shenoy v. Hilda Brite, (SC)

Byramjee Jeejeebhoy (P) Ltd. v. State of Maharasht

Raja Rameshwara Rao v. Commissioner of Income Tax Hyderabad, (SC)

Raja Ram Jaiswal v. State of Bihar, (SC)

Basti Sugar Mills Ltd., M/s. v. Ram Ujagar, (SC)

Kesoram Cotton Mills Ltd., M/s. v. Gangadhar, (SC)

Chandra Bhan Gosain v. State of Orissa, (SC)

New Marine Coal Co. (Bengal) Private Ltd. v. Union of India, (SC)

C.B. Gosain v. State of Orissa (SC)

Innamuri Gopalam and Maddala Nagendrudu v. State of Andhra Pradesh, (SC)

Champaran Cane Concern (dissolved) v. State of Bihar, (SC)

A. Raghavamma v. A. Chenchamma, (SC)

Bihari Mills v. Ahmedabad Municipal Corporation (SC)

Associated Industries (P) Ltd. v. Regional Provident Fund Commissioner, Kerala, Trivandrum, (SC)

Sube Singh v. Kanhiya Singh (SC)

Sitalpur Sugar Works Ltd. v. Commissioner of Income Tax, Bihar And Orissa Patna (SC)

State of Andhra Pradesh v. S. Sree Rama Rao, (SC)

State of Rajasthan v. Ram Saran, (SC)

New Jehangir Vakil Mills Co. Ltd. v. Commr. of I.T., (SC)

P. J. Ratnam v. D. Kanikaram, (SC)

Bengal Kagazkal Mazdoor Union v. Titagarh Paper Mills Co. Ltd. (SC)

S.R. Tewari v. The District Board, Agra, (SC)

State of U.P. v. Bhagwant Kishore Joshi, (SC)

Munnalal v. State of U.P., (SC)

Management of Express Newspapers Ltd. v. B. Somayajulu, (SC)

Societe De Traction et D'Electricite Societe Anony

Eastren Bank Ltd. v. Shivdas Vishnu Naik (SC)

Central Bank of India Ltd. v. P. S. Rajagopalan, (SC)

Kalwa Devadattam v. Union of India, (SC)

Union of India v. A. L. Rallia Ram, (SC)

M. Selvaraj Daniel v. Management of State Bank of India (SC)

Chittaranjan Das v. State of W.B., (SC)

Canara Banking Corporation Ltd. v. U. Vittal (SC)

Raizada Topandas v. M/s. Gorakhram Gokalchand, (SC)

Canara Bank Ltd. v. Anant Narayan Surkund (SC)

State of A.P. v. Cheemalapati Ganeswara Rao, (SC)

Ajendranath v. State of M.P., (SC)

Sri Ram M. Vijayalakshmamma Rao Bahadur Ranee of Vuyyur v. Collector of Madras (SC)

Ram Ran Bijai Singh v. Behari Singh, (SC)

State of Bihar v. Kundan Singh, (SC)

Bachchoo Lal v. State of U.P. (SC)

Darya singh v. State of Punjab, (SC)

Nandeshwar Prasad v. U.P. Government, (SC)

Santa Sila Devi v. Dhirendra Nath Sen, (SC)

Mohan Chowdhury v. Chief Commissioner, Union Territory of Tripura, (SC)

Workmen of Joint Steamer Companies v. Joint Steamer Companies, (SC)

Union of India v. Ram Charan, (SC)

Rajabai Abdul Rehman Munshi v. Vasudev Dhanjibhai Mody, (SC)

Raghunath Keshava Kharkar v. Ganesh, (SC)

Khardah and Co. Ltd., M/s. v. The Workmen, (SC)

Manindra Land and Building Corporation Ltd. v. Bhutnath Banerjee, (SC)

Rameshwar Prasad v. Shambehari Lal Jagannath, (SC)

Western India Match Co. Ltd. v. Their Workmen, (SC)

Anand Bazar Patrika (P) Ltd. v. Their Employees, (SC)

Cochin State Power and Light Corporation Ltd. v. Workmen (SC)

Sur Enamel and Stamping Works Ltd. v. The Workmen, (SC)

Union of India v. Ladulal Jain, (SC)

Murarka Radhey Shyam Ram Kumar v. Roop Singh Ratho

Subodh Gopal Bose v. Ajit Kumar Haldar, (SC)

"Truth" (N. Z.) Ltd. v. Gladys Valentine Howey (P.

Union of India v. Bibhuti Bhusah Sen (SC)

Nagraj v. State of Mysore, (SC)

Kunju Kesavan v. M. M. Philip, (SC)

Valjibhai Muljibhai Soneji v. State of Bombay, (SC)

Associated Cement Companies Ltd. v. Workmen (SC)

M/s J.K. Cotton Spinning and Weaving Mills v. Labo

Bombay Gas Co. Ltd. v. Gopal Bhiva, (SC)

State of A.P. v. N. Venugopal, (SC)

Athmanathswami Devasthanam v. K. Gopalaswami Ayyangar, (SC)

Union of India v. Maddala Thanthaiah, (SC)

Gopal Jalan and Co. v. Calcutta Stock Exchange Association Ltd., (SC)

Badat and Co., Bombay v. East India Trading Co., (SC)

Chaliagulla Ramachandrayya v. Boppana Satyanarayana, (SC)

Prativa Bose v. Kumar Rupendra Deb Raikat, (SC)

Raghubir Prosad v. Chamanlal (SC)

Inre, Sea Customs Act (1878), Section 20 (2), (SC)

General Manager, B. E. S. T. Undertaking, Bombay v. Agnes, (SC)

Vasudev Gopalkrishna Tambwekar v. Board of Liquidators, Happy Home Co-op. Housing Society, Ltd., (SC)

Nihal Singh v. State of Punjab, (SC)

Kirpal Singh v. State of U.P. , (SC)

Hazara Singh Gill v. State of Punjab, (SC)

Asoka Kumar David v. M.A.M.M. Abdul Cader, (PC)

Matchwel Electricals (India) Ltd. v. Workmen (SC)

State Trading Corporation of India Ltd. v. Commercial Tax Officer, (SC)

Indian Hume Pipe Co. Ltd. (In Both The Appeals) v. Workmen (In Both The Appeals) (SC)

Bengal Nagpur Cotton Mills Ltd. v. Board of Revenue, M.P., (SC)

Cherubin Gregory v. State of Bihar, (SC)

Mohinder Singh v. State of Punjab, (SC)

Karam Chand Thapar and Bros, Ltd. v. Workmen, (SC)

R.P. Kapur v. Pratap Singh Kairon, (SC)

Buckingham and Carnatic Co. Ltd.v. Venkatiah, (SC)

R.P. Kapur v. Pratap Singh Kairon (SC)

Workmen of M/s. Jessop and Co. Ltd. v. Jessop and Co. Ltd. (SC)

Shri Jagannatham and Bros. v. Sowdambigai Motors Service Dharampuram (SC)

Bennett Coleman and Co., Employees' Union v. Management of Bennett Coleman and Co. (SC)

South India Corporation (P) Ltd. v. Secretary, Board of Revenue, Trivandrum, (SC)

Northern Dooars Tea Co. Ltd. v. Workmen of Demdima Tea Estate, (SC)

M/s Aluminium Corporation of India Ltd. v. Workmen (SC)

Airlines Hotel (P) Ltd. Bombay v. Workmen (SC)

Vasumatiben Gaurishankar Bhatt v. Naviram Manchharam Vora, (SC)

State Bank, Bikaner v. Balai Chander Sen, (SC)

Lachman Utamchand Kirpalani v. Meena, (SC)(Larger

Guru Gobinda Basu v. Sankari Prasad Ghosal, (SC)

Major S.S. Khanna v. Brigadier F.J. Dhillon, (SC)

Ghanshyamdas v. Regional Assistant Commissioner, of Sales Tax, Nagpur, (SC)

State of U.P. v. Singhara Singh, (SC)

State of Orissa v. M/s. M. A. Tulloch and Co., (SC)

Noor Khan v. State of Rajasthan, (SC)

Guramma Bhratar Chanbasappa Deshmukh v Mallappa Chanbasappa, (SC)

State of Mysore v. K. Manche Gowda, (SC)

Valia Peedikakkandi Katheessa Umma v. Pathakkalan Narayanath Kunhamu, (SC)

Deputy Director of Consolidation, Azamgarh v. Deen Bandhu Rai, (SC)

University of Mysore v. C.D. Govinda Rao, (SC)

Sharnappa Mutyappa Halke v. State of Maharashtra, (SC)

P.C. Wadhwa v. The Union of India, (SC)

Sajjan Singh v. State of Punjab, (SC)

T. Devadasan v. Union of India, (SC)

Kharkan v. State of U.P., (SC)

Hukma v. State of Rajasthan, (SC)

Karam Singh Sobti v. Pratap Chand, (SC)

Union of India v. H. C. Goel, (SC)

S. Pratap Singh v. State of Punjab, (SC)

Makhan Singh Tarsikka v. State of Punjab, (SC)

Gopal Narain v. State of U.P., (SC)

Kaushalya Devi v. Mool Raj (SC)

Anand Nivas Private Ltd. v. Anandji Kalyanji's Ped

Rameshwar Shaw v. District Magistrate, Burdwan, (SC)

Sunil Kumar Das v. District Magistrate (SC)

State of A.P. v. Gundugola Venkata Suryanarayana Garu, (SC)

Shashi Kumar Banerjee v. Subodh Kumar Banerjee, (SC)

Babu Lal v. State of U.P., (SC)

State of Punjab v. Jagdip Singh, (SC)

Afzal Ullah v. State of U.P., (SC)

Bhagwandas Goenka v. Union of India (SC)

Jagdish Mitter v. Union of India, (SC)

Kaushalya Rani v. Gopal Singh, (SC)

State of U.P. v. Kaushailiya, (SC)

Steen v. Law (Privy Council)

Mohan Singh v. Bhanwarlal, (SC)

H. H. the Maharana Sahib Shri Bhagwat Singh Bahadur of Udaipur v. State of Rajasthan, (SC)

Jamuna Singh v. Bhadai Shah, (SC)

Corporation of Calcutta v. Calcutta Tramways Co. Ltd. Calcutta, (SC)

State of Gujarat v. Jethalal Ghelabhai Patel, (SC)

Pabitra Kumar Banerji v. State of W.B., (SC)

Syed Yakoob v. K. S. Radhakrishnan, (SC)

Mohd. Ikram Hussain V. State of U.P., (SC)

Chandi Kumar Das Karmarkar v. Abanidhar Roy, (SC)

Raj Kishore Tewari v. Govindaram Bhansali (SC)

Bhagwati Prasad Sah v. Bhagwati Prasad Sah (SC)

Makhan Singh Tarsikka v. State of Punjab, (SC)

Himansu Kumar Bose v. Jyoti Prokash Mitter, (SC)

General Assurance Society Ltd. v. Life Insurance Corporation of India, (SC)

Raichand Amulakh Shah, M/s. v. Union of India, (SC)

Thungabhadra Industries Ltd., M/s. v. Government of A.P., (SC)

Vora Abbasbhai Alimahomed v. Haji Gulamnabi Haji Safibhai, (SC)

Champaklal Chimanlal Shah v. Union of India, (SC)

Mahalakshmi Mills Ltd. Bhavnagar v. Commr. of I.T., Bombay North, Kutch and Saurashtra, Ahmedabad, (SC)

State of Maharashtra v. Mishrilal Tarachand Lodha, (SC)

Mangilal v. Sugan Chand Rathi, (SC)

Industrial Chemical Corpn. v Excise Commissioner, U.P., Allahabad, (SC)(Constitution Bench)

State of Orissa v. Debaki Debi (S.C.)

Bhogaraju Venkata Janaki Rama Rao v. Board of Commrs. for Hindu Religious Endowments, A.P., (SC)

Jayantilal Amratlal Shodhan v. F. N. Rana, (SC)

Samnuggur Jute Factory Co. Ltd. v. Workmen (SC)

Tandur and Navandgi Stone Quarries (P) Ltd. v. Workmen (SC)

Addanki Tiruvenkata Thata Desika Charyulu v. State of A.P., (SC)

Abdul Aziz v. State of Maharashtra, (SC)

Workmen of Balmer Lawrie and Co. Ltd. v. Balmer La

General Manager, Bhilai Steel Project, Bhilai (M. P.) v. Steel Works' Union Bhopal, (SC)

Management of R. S. Madho Ram and Sons (Agencies) Private Ltd.v. The Workmen, (SC)

Greaves Cotton and Co. v. Their Workmen, (SC)

Associated Power Company Limited v. Companies Workmen Employed (SC)

State of Madras v. Karumuthu Thiagarajan Chettiar, (SC)

State of Punjab v. Okara Grain Buyers Syndicate Ltd., Okara, (SC)

Commissioner of Income Tax, Punjab v. M/s. Indian Woollen Textiles Mills, (SC)

Nawabganj Sugar Mills Co. Ltd v. Workmen, (SC)

R. P. Kapur v. Union of India, (SC)

Jivarajbhai Ujamshi Sheth v. Chintamanrao Balaji, (SC)

Provincial Government of Madras v. J. S. Basappa, (SC)

Commissioner of Income Tax, Andhra Pradesh, Hyderabad v. Raja Reddy Mallaram, (SC)

Chandra Deo Singh v. Prakash Chandra Bose, (SC)

Life Insurance Corporation of India v. Sunil Kumar Mukherjee, (SC)

Workmen of Dewan Tea Estate v. Their Management, (SC)

State of Orissa v. Ram Chandra Devi, (SC)

N. A. Malbary and Bros., M/s. Surat v. Commissioner of Income Tax, Bombay North, Ahmedabad, (SC)

The Commissioner of Income Tax, Madras v. C.G. Krishnaswami Naidu (SC)

State of Kerala v. Goverdhan Hathibhai and Co. (SC)

The Commissioner of Income Tax, Punjab v. M/s Jai Parkash Om Prakash Company Ltd. (SC)

Manji Dana Coram v. Commissioner of Income Tax, Nagpur (SC)

Mcleod and Co. Ltd. v. The Workmen, (SC)

Manipur Administration v. M. Nila Chandra Singh, (SC)

Fakir Chand v. Komal Prasad (SC)

Yash Pal Sahi, Dr. v. Delhi Administration, (SC)

Bengal-Kagazkal Mazdoor Union v. Titaghur Paper Mills Co. Ltd. (SC)

Commissioner of Income Tax, Bombay v. James Anderson, (SC)

South Indian Bank Ltd. v. A. R. Chacko, (SC)

Workmen of Subong Tea Estate v. Outgoing Managemen

State Bank of India v. Nanak Chand Jain, (SC)

Associated Cement Staff Union v. Associated Cement Co. Ltd. Bombay, (SC)

Monimala Devi v. Indu Bala Debya, (SC)

Virdhachalam Pillai v. Chaldean Syrian Bank Ltd., Trichur, (SC)

Moti Ram Deka v. General Manager North East Frontier Railway, (SC)

Burn and Co. Ltd. v. Workmen (SC)

Sultan Brothers Private Ltd., M/s. Bombay v. Commissioner of Income Tax, Bombay City II, Bombay, (SC)

Bai Achhuba Amarsingh v. Kalidas Harnath Ojha, (SC)

C. Beepathuma v. Velasari Shankaranarayana Kadambolithaya, (SC)

Life Insurance Corporation of India v. Commissioner of Income Tax, Delhi and Rajasthan, (SC)

Sri Rama Vilas Service (P) Ltd. v. C. Chandrasekaran, (SC)

Bhusawal Borough Municipality v. Amalgamated Electricity Co. Ltd., Bhusawal, (SC)

Kok Hoong v. Leong Cheong Kweng Mines Ltd., (P.C.)

V. R. Sadagopa Naidu v. Bakthavatsalam, (SC)

Mathri v. State of Punjab, (SC)

Ram Sarup v. Union of India, (SC)

Khyerbari Tea Co. Ltd. v. State of Assam, (SC)

Arjun Singh v. Mohindra Kumar, (SC)

Shivram Poddar v. Income Tax Officer, Central Circle II, Calcutta, (SC)

R. Ratilal and Co. v. National Security Assurance

State of Punjab v. Rattan Singh, (SC)

Shahzad Kunwar v. Raja Ram Karan Bahadur, (SC)

Ramnarayan Mor v. State of Maharashtra, (SC)

Ram Saran Dass v. State of Punjab, (SC)

T. Prem Sagar v. Standard Vacuum Oil Company, Madr

Free Lanka Insurance Co. Ltd. v. A. E. Ranasinghe

V.K. Verma v. Radhey Shyam, (SC)

Management of the Express Newspapers (Private) Ltd. v. Presiding Officer, Labour Court, (SC)

Kanakarathanammal v. V.S. Loganatha Mudaliar, (SC)

State of M.P. v. Champalal, (SC)

Bombay Union of Journalists v. State of Bombay, (SC)

State Bank of India v. M. Selvaraj Daniel, (SC)

Podar Plastics (P) Ltd. Bombay v. Workmen, (SC)

Vidyacharan Shukla v. Khubchand Baghel, (SC)

Jabar Singh v. Genda Lal, (SC)

Sait Nagjee Purushotham and Co., Calicut v. Commissioner of Income Tax, Madras, (SC)

Afrahim Sheikh v. State of W.B., (SC)

V.N. Vasudeva v. Kirori Mal Luhariwala, (SC)

Subbarao v. Member, Election Tribunal, Hyderabad, (SC)

Suraj Rattan Thirani v. Azamabad Tea Co. Ltd., (SC

In Re Lily Isabel Thomas, (SC)

Commissioner of Taxes v. Nchanga Consolidated Copp

Ram Sewak Yadav v. Hussain Kamil Kidwai, (SC)

Pentapati China Venkanna v. Pentapati Bangararaju, (SC)

State of M.P. v. Bhailal Bhai, (SC)

Somchand Sanghvi v. Bibhuti Bhusan Chakravarty, (SC)

G.S. Ramaswamy v. The Inspector-General of Police, Mysore State, (SC)

Rani Ratnaprova Devi v. State of Orissa, (SC)

Kothamasu Kanakarathamma v. State of A.P., (SC)

Ikebife Ibeneweka v. Peter Egbuna, (PC)

Faddi v. State of M.P., (SC)

Soni Vallabhdas Liladhar v. Assistant Collector of Customs, Jamnagar, (SC)

Balmukand v. Kamla Wati, (SC)

Union of India v. Indra Deo Kumar, (SC)

C.S. Rowjee v. State of A.P., (SC)

Income Tax Officer, A Ward, Sitapur v. Murlidhar Bhagawan Das, (SC)

K. C. Thomas, 1st Income Tax Officer, Market Ward, Bombay v. Vasant Hiralal Shah, (SC)

British India Corporation Ltd. Kanpur, U.P. v. Workmen of British India Corporation Ltd. (SC)

Godavari Shamrao Parulekar v. State of Maharashtra, (SC)

R. Chitralekha v. State of Mysore, (SC)

State of Gujarat v. Vora Fiddali Badruddin Mithiba

Shyam Behari v. State of M.P., (SC)

M.N. Clubwala v. Fida Hussain Saheb, (SC)

Indo-China Steam Navigation Co. Ltd. v. Jasjit Singh, Additional Collector of Customs, Calcutta, (SC)

British India Steam Navigation Co. Ltd. v. Jasjit Singh (SC)

Haricharan Kurmi v. State of Bihar, (SC)

Thansingh Nathmal v. Superintendent of Taxes, Dhubri, (SC)

H.R.S. Murthy v. Collector of Chittoor, (SC)

Brij Mohan Singh v. Priya Brat Narain Sinha, (SC)

Gurudatta Mal v. State of U.P., (SC)

State of U.P. v. Kartar Singh, (SC)

Shree Bajarang Jute Mills, Ltd., M/s. Guntur v. State of A.P., (SC)

Lalji Haridas v. State of Maharashtra, (SC)

K.J. Nathan v. S.V. Maruthi Rao, (SC)

Jagdev Singh Sidhanti v. Pratap Singh Daulta, (SC)

S. M. Karim v. Mst. Bibi Sakina, (SC)

R. L. Arora v. State of U.P., (SC)

Hiralal Parbhubhai v. Nagindas Atmaram Khatri, (SC)

Abdul Sattar Haji Ibrahim Patel v. State of Gujarat, (SC)

Ramchandra Rambux v. Champabai, (SC)

First Additional Wealth Tax Officer, Kozhikode v. Khan Bahadur Mammen Keyi (SC)

State of M.P. v. Bhopal Sugar Industries Ltd., (SC)

K. S. Rashid and Son, M/s. v. Income tax Officer, (SC)

Memon Abdul Karim Haji Tayab, Central Cutlery Stores v. Deputy Custodian-General, (SC)

Hukumchand Mills Ltd. v. State of M.P., (SC)

R. Abdul Quader and Co. v. Sales Tax Officer, 2nd circle, Hyderabad, (SC)

Rafiquennessa v. Lal Bhahdur Chetri, (SC)

Tata Engineering and Locomotive Co. Ltd. v. State of Bihar, (SC)

State of Rajasthan v. Mukan Chand, (SC)

Shiv Prasad Chuni Lal Jain v. State of Maharashtra, (SC)

Basant Kumar Sarkar v. Eagle Rolling Mills Ltd., (SC)

Matiullah Sheikh v. State of W.B., (SC)

Karamshi Jethabhai Somayya v. State of Bombay, (SC)

Town Municipal Committee Amraoti, Taluq v. Ramchandra Vasudeo Chimote (SC)

C. Rajagopalachari v. Corporation of Madras, (SC)

State of Madras v. D. Namasivaya Mudaliar, (SC)

Dhirendra Nath Gorai v. Sudhir Chandra Ghosh, (SC)

N. Vajrapani Naidu v. New Theatres Carnatic Talkies Ltd., (SC)

A.P. State Road Transport Corporation by its Chief

Raja Bira Kishore Deb v. State of Orissa, (SC)

B. Rajagopala Naidu v. State Transport Appellate T

Penu Balakrishna lyer v. Ariya M. Ramaswami Iyer,

Girdharilal Bansidhar v. Union of India, (SC)

Narottam Kishore Deb Varman v. Union of India, (SC)

Ugar Ahir v. State of Bihar, (SC)

Sunil Kumar Paul v. State of W.B., (SC)

State of U.P. v. Audh Narain Singh, (SC)

A. P. Krishnaswami Naidu v. State of Madras, (SC)

Raj Kumar Narsing Pratap Singh Deo v. State of Orissa, (SC)

Commissioner For Railways v. Francis John Quinlan,

Mithoo Shahani v. Union of India, (SC)

Brajlal Manilal and Co. v. Union of India, (SC)

Amar Chand Butail v. Union of India, (SC)

K. Joseph Autusthi v. M.A. Narayanan, (SC)

Income Tax Officer, Kolar Circle, Kolar v. Seghu Buchiah Setty, (SC)

Manipur Administration, Manipur v. Thokchom Bira Singh, (SC)

State of Rajasthan v. Shyam Lal, (SC)

Epari Chinna Krishna Moorthy v. State of Orissa, (SC)

Bihari Lal Batra v. The Chief Settlement Commissioner, (Rural) Punjab, Chandigarh, (SC)

Gulraj Singh v. Mota Singh, (SC)

D.S. Chellammal Anni v. Masanan Samban, (SC)

Commissioner of Income Tax, Bihar v. Dalmia Investment Company Ltd., (SC)

T.G. Shivacharana Singh v. State of Mysore, (SC)

Hari Das v. State of W.B., (SC)

Ram Sharan v. Dy. Inspector General of Police, Ajmer , (SC)

Dr. Sushila Balraj v. Andhendu Bhushan (SC)

Mahendra Manilal Nanavati v. Sushila Mahendra Nana

Munshi Ram v. Collector of C. Ex. And Land Cus., N

Dahyabhai Chhaganbhai Thakkar v. State of Gujarat, (SC)

Misrilal Parasmal, v. H.P. Sadasiviah, (SC)

Hyderabad Chemical and Pharmaceutical Works Ltd. v. State of A.P., (SC)

Malayalam Plantations Ltd., M/s. v. Deputy Commr. of Agricultural I.T. and Sales Tax, (SC)

Commissioner of Sales Tax, U. P. v. Bijli Cotton Mills, Hathras, U. P., (SC)

Maharaj Kumar Tokendra Bir Singh v. Secretary to the Government of India. Ministry of Home Affairs, (SC)

Radhey Shyam Sharma v. Post Master General, Central Circle, Nagpur, (SC)

Kanumukkala Krishnamurthy v. State of A.P., (SC)

Ibrahim v. State of Rajasthan, (SC)

Md. Quasim Larry v. Muhamad Samsuddin, (SC)

G. M. Talang v. Shaw Wallace and Co. Ltd., (SC)

State of U.P. v. Sabir Ali, (SC)

Mara v. Nikko, (SC)

Commr. of I.T. Punjab, J&K and H. P., Patiala v. Punjab Distilling Industries Ltd., Khassa, (SC)

V. S. Rice and Oil Mills v. State of A.P., (SC)

State of Mysore v. M.H. Bellary, (SC)

Labour Commissioner, Madhya Pradesh v. Burhanpur Tapti Mills Ltd., (SC)

Management of Bombay Co. (Private) Ltd. Cochin v. The Workmen of Bombay Co. (Private) Ltd., (SC)

Managements of Cinema Theaters v. Workmen (SC)

Bomabay Steel Rolling Mills Ltd. v. Khemchand Rakjkumar Steel Mills (SC)

K.V. Narayanaswami Iyer v. K.V. Ramakrishna Iyer, (SC)

Commissioner of Income Tax (Central), Calcutta v. Daulat Ram Rawatmull (SC)

Amalgamated Electricity Co. Ltd. v. N. S. Bathena , (SC)

Banarsi Debi v. Income Tax Officer, District IV, Calcutta, (SC)

Gramophone Company Ltd. v. Workmen (SC)

N. Raghavendra Rao v. Deputy Commissioner, South K

Tata Oil Mills Co. Ltd. v. The Workmen, (SC)

Saran Motors Private Ltd. v. Vishwanath (SC)

Gurdev Singh Sidhu v. State of Punjab, (SC)

Hochtief Gammon v. Industrial Tribunal, Bhubaneshwar, Orissa, (SC)

Ramachandra Narasimha Kulkarni v. State of Mysore, (SC)

J. Dalmia v. Commissioner of Income-Tax, (SC)

K. Narasimhiah v. H. C. Singri Gowda, (SC)

Devji v. Magan Lal R. Atharana, (SC)

Commissioner of Income Tax, Kerala and Coimbatore v. L. W. Russel, (SC)

Bharti Fire and General Insurance Co. Ltd. v. Comm

Patna Electric Supply Co. Ltd. v. Workmen (SC)

State of Andhra Pradesh v. Hoosinbhoy Sons and Co. (SC)

Motor Transport Controller, Maharashtra State v. Provincial Rashtriya Motor Kamgar Union Nagpur, (SC)

Basmati Devi v. Chamru Sao, (SC)

Management of D. C. Dewan Mohideen Sahib and Sons v. Secretary, United Beedi Workers' Union Salem, (SC)

State of Gujarat v. Kansara Manilal Bhikhalal, (SC

State of A.P. v. H. Abdul Bakhi and Bros., (SC)

Dr. Sham Lal Narula v. Commissioner of Income-Tax, Punjab, Etc., (SC)

Ben Gorm Nilgiri Plantations Co-Conoor (Nilgiris) v. Sales Tax Officer, Special Circle, Ernakulam, (SC)

Commissioner of Income Tax, Kerala v. M/s. Malayal

Rattan Lal v. State of Punjab, (SC)

Nilratan Sircar v. Lakshmi Narayan Ram Niwas, (SC)

State of U.P. v. Col. Sujan Singh, (SC)

Rupchand Gupta v. Raghuvanshi (Private) Ltd., (SC)

Ouseph Poulo v. Catholic Union Bank Ltd. H.O., Mala Angadi Vadama Village, Mukundapuram Taluk, (SC)

Sant Ram v. Labh Singh, (SC)

Commissioner of Income Tax, Madras v. A. Krishnaswami Mudaliar, (SC)

Commissioner of Income Tax, Madras v. A. Gajapathy Naidu, Madras, (SC)

Commr. of I.T., M.P. v. M/s. Swadeshi Cotton and Flour Mills (Private) Ltd., Indore, (SC)

Amba Prasad v. Mohaboob Ali Shah, (SC)

Kultar Singh v. Mukhtiar Singh, (SC)

Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara Nagpur v. Kalyanmal Mills Limited, Indore (SC)

Solana Ramachandra Rao v. Maddi Kutumba Rao, (SC)

State of Orissa v. M/s. M. A. Tulloch and Co., Ltd

Narottamdas v. State of M.P., (SC)

State of M.P. v. Sirajuddin Khan, (SC)

Gurbux Singh v. Bhooralal, (SC)

Commissioner of Income Tax, Madras v. Mir Mohammad

Silla Chandra Sekharam v. Ramchandra Sahu, (SC)

Bishweshwar Dayal Sinha v. University of Bihar, (SC)

New Asiatic Insurance Co. Ltd. v. Pessumal Dhanamal Aswani, (SC)

Commissioner of Income Tax, Madras v. M. Ganapathi Mudaliar (SC)

Union of India v. Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd., Birlanagar, Gwalior, (SC)

Commissioner of Income Tax, Madras v. Amrutanjan Ltd., Madras, (SC)

Commissioner of Income Tax, Bihar and Orissa, Patna v. Rani Bhuwaneshwari Kuer, (SC)

Ramniklal Pitambardas Mehta v. Indradaman Amratlal Sheth, (SC)

Gwalior Rayon Silk Manufacturing (Weaving) Co. Ltd., Birlagram, Nagda v. State of Madhya Pradesh (SC)

Income Tax Officer, Special Investigation Circle A', Nagpur v. J.B. Mangharam and Co., Gwalior and Others (SC)

Commissioner of Income-Tax, Kerala and Coimbatore v. P. Krishna Warriar, (SC)

Commissioner of Income Tax, Madras v. Sivakasi Match Exporting Co. Sivakasi, (SC)

Jagdish Chandra Gupta v. Kajaria Traders (India ) Ltd., (SC)

S.S. Gadgil v. Messrs. Lal and Co., (SC)

Commissioner of Income Tax, U.P., Lucknow v. Kanpur Coal Syndicate, Kanpur, (SC)

State of Madras v. C.J. Coelho, (SC)

Gillanders Arbuthnot and Co. Ltd., v. Commissioner of Income Tax Calcutta, (SC)

Kettlewell Bullen and Co. Ltd. v. Commissioner of Income Tax, Calcutta, (SC)

C.V.K. Rao v. Dantu Bhaskara Rao, (SC)

Masalti v. The state of U.P., (SC)

Union of India v. Abdul Jalil, (SC)

Poona City Municipal Corporation v. Dattatraya Nag

Commissioner of Income Tax Madras v. Kumbakonam Mutual Benefit Fund Ltd., (SC)

Commissioner of Income Tax, Madras v. Express News

A. Hajee Abdul Shukoor and Co. v. State of Madras, (SC)

Shivagouda Ravji Patil v. Chandrakant Neelkant Sadalge, (SC)

Murarilal v. Devkaran, (SC)

Rajendraswami of Govimutt v. Commr. of Hindu Religious and Charitable Endowments, (SC)

Commissioner of Income Tax, Delhi and Rajasthan, New Delhi v. Anant Rao B. Kamat, (SC)

Naini Gopal Lahiri v. State Of Uttar Pradesh (SC)(

State of Punjab v. Modern Cultivators, (SC)

Kunjan Singh v. State of Utter Pradesh (SC)

Anachuna Nwakobi, The Osha of Obosi v. Eugene Nzek

Biren Dutta v. Chief Commissioner of Tripura, (SC)

K. Hutchi Gowder v. Ricobdos Pataimull and Co., (SC)

Amrit Banaspati Co. Ltd. v. State of U.P., (SC)

Emmanuel Ayodeji Ajayi v. R.T. Briscoe (Nigeria) Ltd., (PC)

Commissioner of Income Tax, Bombay City I Bombay v

C. Periaswami Gounder v. Sundaresa Ayyar, (SC)

State of Mysore v. K.N. Chandrasekhara, (SC)

State of Mysore v. K.N. Chandrasekhara, (SC)

Ram Krissen Singh v. Divisional Forest Officer, Bankura (SC)

Kanwar Singh v. Delhi Administration, (SC)

Lalji Haridas v. R.H. Bhatt (SC)

Juggankhan v. State of M.P., (SC)

Murti Dusadhin v. Mohammad Mir Khan, (SC)

Potti Lakshmi Perumallu v. Potti Krishnavenamma, (SC)

State of W.B. v. P.N. Talukdar, (SC)

Anup Singh, Dr. v. Abdul Ghani, (SC)

Biswanath Prasad v. Union of India, (SC)

Popular Bank Ltd. v. J.K. Madhava Naik, (SC)

Balmukand v. District Magistrate, Delhi, (SC)

Ranjit D. Udeshi v. State of Maharashtra, (SC)

Sarju Prasad v. State of Bihar, (SC)

Ranjit Singh v. State of Punjab, (SC)

Kumaranand v. Brij Mohan Lal, (SC)

Deochand v. Shiv Ram, (SC)

Idol of Thakurji Shri Govind Deoji Maharaj, Jaipur v. Board of Revenue, Rajasthan, Ajmer, (SC)

State of Maharashtra v. Mayer Hans George, (SC)

Avtar Singh v. State of Punjab, (SC)

Vastulal v. Pareek Commercial Bank (SC)

Vastulal v. Pareek Commercial Bank (SC)

Uttamchand v. S.M. Lalwani, (SC)

Pentakota Sriramulu v. Cooperative Marketing Socie

Mallappa Basappa Desai v. Mallappa Virabhadrappa Desai, (SC)

Sheopat Singh v. Ram Pratap, (SC)

Mukund Deo v. Mahadu, (SC)

State of Bombay v. Shivabalak Gaurishankar Dube, (SC)

Gamini Krishnayya v. Guraza Seshachalam, (SC)

State of M.P. v. Bilaspur Co-operative Bank Ltd., (SC)

Deputy Custodian, Evacuee Property v. Official Receiver of the estate of Daulat Ram Surana, (SC)

Daya Ram v. Shyam Sundari, (SC)

Special Officer, Rent Reduction, Board of Revenue,

S. Varadarajan v. State of Madras, (SC)

Mahant Narayana Dasjee Varu v. Board of Trustees Tirumalai Tirupathi, Devasthanam, (SC)

Central Bank of India, Ltd., Amritsar v. Hartford Fire Insurance Co. Ltd., (SC)

Collector of Kamrup v. Kamakhya Ram Barooah, (SC)

Official Receiver, Kanpur v. Abdul Shakoor, (SC)

Pravin Chandra Mody v. State of A.P., (SC)

State of Rajasthan v. Leela Jain, (SC)

R.K. Agarwalla v. State of W.B., (SC)

Shankarlal Kacharabhai v. State of Gujarat, (SC)

Chhabildas Tribhuvandas Shah v. Commissioner of Income Tax, West Bengal (SC)

Commissioner of Agricultural Income Tax, Hyderabad v. Raja Ratan Gopal (SC)

Sri Yarlagadda Venkata Ramalinga Prasad Bahadur Zamindar v. Srimanthu Rajah Yarlagadda Sivaram Prasad Bahadur Zamindar, (SC)

Ramratan v. State of Bihar, (SC)

Ramesh R. Saraiya v. Commissioner of Income-Tax, Bombay City I, (SC)

B. Basavalingappa v. D. Munichinnappa, (SC)

Kamalammal v. Venkatalakshmi Ammal, (SC)

Harish Chandra v. State of M.P., (SC)

Thurukanni Pompiah v. State of Mysore, (SC)

Subhash Chandra v. Municipal Corporation of Delhi, (SC)

Kunwar Trivikram Narain Singh v. State of U.P., (SC)

Commissioner of Income Tax, U.P., Lucknow v. M/s.

C. Channabasavaih v. State of Mysore, (SC)

M/s. Kasturi Lal Ralia Ram Jain v. State of U.P., (SC)

Amin Lal v. Hunna Mal, (SC)

Pandyan Insurance Co. Ltd., Madurai v. Commissioner of Income Tax, Madras, (SC)

Life Insurance Corporation of India v. S.V. Oak, (SC)

Isher Singh v. Sarwan Singh, (SC)

In the matter of : Under Article BTZKACA401ETZK143, of the Constitution of India; ., (SC)

Indore Malwa United Mills Ltd., Gwalior v. State of M.P., (SC)

Commissioner of Income Tax, Madras v. Andhra Chamb

Municipal Corporation of Greater Bombay v. Lala Pa

A.P. State Road Transport Corporation v. Satyanarayana Transports (Private) Ltd., (SC)

State of Kerala v. K. M. Charia Abdulla and Co., (SC)

M/S. Modi Spinning & Weaving Mills Co. Ltd. v. Commissioner of Sales-tax, (SC)

Commissioner, Quilon Municipality v. M/s. Harrisons and Crosfield Ltd., Quilon, (SC)

N. B. Jeejeebhoy v. Assistant Collector, Thana Prant, Thana, (SC)

Modi Spinning and Weaving Mills, Co. Ltd. v. Commissioner of Sales Tax, Punjab, (SC)

P. Vajravelu Mudaliar v. Special Deputy Collector for Land Acquisition West Madras, (SC)

Sardar Govindrao v. State of M.P., (SC)

Kashiram Agarwala v. Union of India, (SC)

Administrator General of W.B., for the Estate of Raja P. N. Tagore v. Commr. of I.T. W. B., (SC)

Commissioner of Income Tax, Punjab v. R D. Aggarwal and Co., (SC)

Devilal Modi v. Sales Tax Officer, Ratlam, (SC)

Bishun Narain Misra v. The State of Uttar Pradesh, (SC)

Commissioner of Income Tax, Madras v. Ajax Products, Ltd., (SC)

State of Rajasthan v. M/s. Karamchand Thappar and Bros, (SC)

Laxmi Devi v. Mukand Kanwar, (SC)

Ramanbhai Ashabhai Patel v. Dabhi Ajitkumar Fulsinji, (SC)

State of Madras v. G. Sundaram, (SC)

Bondada Gajapathi Rao v. State of A.P., (SC)

Indian Copper Corporation Ltd. v. Commissioner of Commercial Taxes, Bihar, Patna, (SC)

Kaviraj Pandit Durga Dutt Sharma v. Navaratna Pharmaceutical Laboratories, (SC)

Commissioner of Income Tax, Gujarat v. Ashokbhai Chimanbhai, (SC)

Bombay Steam Navigation Co. (1953) Private Ltd. v. Commissioner of Income Tax, Bombay, (SC)

Jaipuria Brothers Ltd., M/s. v. State of U.P., (SC)

Associated Banking Corporation of India Ltd. v. Co

M/s. Ouchterloney Valley Estates Ltd. v. State of Kerala (SC)

Himatsingka Timber Co. Ltd. v. State of Orissa (SC)

Punjabrao v. Dr. D. P. Meshram, (SC)

Commissioner of Income Tax, Madras v. Indian Bank Ltd. Madras , (SC)

Commissioner of Income Tax. Madras v. V. MR. P. Fi

PR. AL. M. M. Annamalai Chettiar v. Commissioner of Income Tax, Madras, (SC)

Roshan Lal Gautham v. State of U.P., (SC)

Surasaibalini Debi v. Phanindra Mohan Majumdar, (SC)

Commissioner of Income Tax, Madras v. S. Raman Che

The State of Assam v. Ajit Kumar Sharma, (SC)

Workmen of Assam Match Co. Ltd. v. Presiding Officer, Labour Court (SC)

Navnit Lal C. Javeri v. K. K. Sen, Appellate Assis

J. K. Cotton Spinning and Weaving Mills Co. Ltd.,

First Additional Income Tax Officer, Kozhikode (Kerala) v. Mrs. Suseela Sadanandan (SC)

Workmen of M/s. British India Corporation Limited v. British India Corporation Ltd. (SC)

Sajjan Singh v. State of Rajasthan, (SC)

Raza Buland Sugar Co. Ltd., Rampur v. Municipal Board, Rampur, (SC)

Commissioner of Income Tax, Delhi Rajasthan and New Delhi v. Rao Thakur Narayan Singh, Ajmer, (SC)

Management of Delhi Transport Undertaking v. Industrial Tribunal, Delhi, (SC)

Management of Powai Tea Estate v. M.K. Barkataki (SC)

Karan Singh v. State of M.P., (SC)

Commissioner of Income Tax, Gujarat v. Messrs. A. Abdul Rahim and Co., Baroda, (SC)

Commissioner of Income Tax, Madras v. M/s. Bagyalakshmi and Co. Udamalpet, (SC)

Suganmal v. State of M.P., (SC)

Tansukh Rai Jain v. Nilratan Prasad Shaw, (SC)

Commissioner of Sales Tax v. Brijraj Rameshwar, (S

India General Navigation and Railway Co. Ltd. v. Workmen (SC)

Vidyodaya University of Ceylon v. Silva, (PC)

Burhanpur Tapti Mills Ltd. v. Burhanpur Tapti Mills Mazdoor Sangh, (SC)

Collector and Dy. Commissioner, Sultanpur v. Raja Jagdish Pratap Sahi, (SC)

Kapur Chand v. B.S. Grewal, (SC)

Commissioner of Income Tax, Madras v. M. K. Stremann, (SC)

Additional Income Tax Officer, Cuddapah v. A. Thimayya, (SC)

Hind Construction and Engineering Co., Ltd., v. Their Workmen, (SC)

Jyoti Prokash Mitter v. H. K. Bose, Chief Justice

Vegetable Products Ltd. v. Their Workmen, (SC)

Commissioner of Income Tax, Madras v. K. H. Chambers, Madras, (SC)

Commissioner of Income Tax, Gujarat v. Keshavlal Lallubhai Patel, (SC)

K. L. Johar and Co., M/s. v. Deputy Commercial Tax Officer, Coimbatore III, (SC)

State of Mysore v. Yaddalam Lakshminarasimhiah Setty and Sons, (SC)

State of Mysore v. Mysore Silk House, (SC)

Management of Murugan Mills Ltd. v. Industrial Tribunal, Madras, (SC)

White Hudson & Co. Limited v. Asian Organisation L

Dunlop Rubber Co. (India) Ltd. v. Their Workmen, (SC)

Standard Mills Co. Ltd. v. M. Ramalingam, (SC)

Bhikhi Lal v. Tribeni, (SC)

Gyarsi Bai v. Dhansukh Lal, (SC)

Government of A.P. v. Guntur Tobaccos Ltd., (SC)

Ramkarandas Radhavallabh v. Bhagwandas Dwarkadas, (SC)

The Hamdard Dawakhana (Wakt) v. Union of India , (SC)

Radha Kishan Bhatia v. The Union of India, (SC)

Bashiruddin Ashraf v. Bihar Subai Sunni Majlis-Awaqf, (SC)

Mademsetty Satyanarayana v. G. Yelloji Rao, (SC)

Municipal Board, Manglaur v. Mahadeoji Maharaj, (SC)

Brahma Nand Puri v. Neki Puri, (SC)

Sita Ram Jhunjhunwalla v. Bombay Bullion Association Ltd., (SC)

Management of Hindustan Commercial Bank Ltd., Kanpur v. Bhagwan Dass, (SC)

Board of Revenue, U.P. v. Rai Saheb Sidhnath Mehrotra, (SC)

Kays Construction Co. (Private) Ltd. v. State of U.P., (SC)

Ranchhod Lal v. State of M.P., (SC)

Builders Supply Corporation, M/s. v. Union of Indi

Kylasa Sarabhaiah, M/s. v. Commissioner of Income Tax, Hyderabad, (SC)

Patel Chunibhai Dajibha v. Narayanrao Khanderao Jambekar, (SC)

Raja Mohammad Amir Ahmad Khan v. Municipal Board of Sitapur, (SC)

Roshan Lal v. State of Punjab, (SC)

Jashwantrai Malukchand v. Anandilal Bapalal, (SC)

Banarasi Dass v. Wealth Tax Officer, Spl. Circle, Meerut, (SC)

Shankar Babaji Savant v. Sakharam Vithoba Salunkhe, (SC)

Mohammad Sulaiman v. Md. Ayub, (SC)

Regional Provident Fund Commissioner v. Shibu Metal Works, (SC)

Associated Cement Companies Ltd. v. P.N. Sharma, (SC)

B.N. Tewari v. Union of India, (SC)

Hindustan Construction Co., Ltd. v. V. S. Gaitonde, (SC)

Divisional Superintendent, Northern Railway, Allahabad v. Pushkar Datt Sharma (SC)

Mahijibhai Mohanbhai Barot Gokalbhai v. Patel Manibhai Gokalbhai, (SC)

Velji Raghavji Patel v. State of Maharashtra, (SC)

State of Gujarat v. Shyamlal Mohanlal Choksi, (SC)

A. Venkata Subbarao v. State of A.P., (SC)

Corporation of Calcutta v. Liberty Cinema, (SC)

Gulabchand Chhotalal Parikh v. State of Gujarat, (SC)

Temple Shri Radha Krishna v. Ramlal Baijlal, (SC)

Kurban Hussein Mohamedalli Bangawalla v. State of Maharashtra, (SC)

Mugneeram Bangur and Co. (P.) Ltd v. Gurbachan Singh, (SC)

John Douglas Keith Brown v. State of W.B., (SC)

V.K.A Ranganatha Konar v. Tiruchirapalli Municipal Council by its Commissioner, (SC)

Municipal Council, Khurai v. Kamal Kumar, (SC)

Chittoori Subbanna V. Kudappa Subbanna, (SC)

M. R. Patel v. State of Bihar, (SC)

Lotus Line Private Ltd. v. State of Maharashtra, (SC)

Amalgamated Commercial Traders v. A.C.K. Krishnaswami (SC)

Brij Kishore v. Vishwa Mitter Kapur, (SC)

Prabhakar Ramakrishna Jodh v. A.L. Pande (SC)

Chittarmal v. Shah Pannalal Chandulal, (SC)

Shanti Prasad Jain v. Kalinga Tubes Ltd., (SC)

South Asia Industries (P) Ltd. v. S. B. Sarup Singh, (SC)

Patnaik and Co., M/s. v. State of Orissa, (SC)

Babu v. State of U.P., (SC)

Mckenzies Limited v. State of Maharashtra, (SC)(Co

Raja Soap Factory v. S. P. Shantharaj, (SC)

State of Rajasthan v. Ghasilal, (SC)

Shah Chhotalal Lallubhai v. Charity Commissioner, Bombay, (SC)

Sahib Singh Mehra v. State of U.P., (SC)

Union of India v. Ram Bohra, (SC)

United Bank of India Ltd. v. Messrs Lekharam Sonaram and Co., (SC)

Bhaurao Shankar Lokhande v. State of Maharashtra, (SC)

Ajaib Singh v. Gurbachan Singh, (SC)

Ram Dayal v. The State of Punjab, (SC)

Joseph Pothen v. State of Kerala, (SC)

Puran Singh v. State of M.P., (SC)

Bhaiya Lal v. Harikishan Singh, (SC)

Md. Ayub Khan v. Commissioner of Police, Madras, (SC)

Keshav Mills Co. Ltd., Petlad v. Commissioner of Income Tax, Bombay North, Ahmedabad, (SC)

Bombay Municipal Corporation v. Dhondu Narayan Chowdhary, (SC)

Mangaldas Raghavji Ruparel v. State of Maharashtra, (SC)

Subramanya Desiga Gnanasambada Pandarasannadhi v. State of Madras, (SC)

Indian Copper Corporation Limited v. State Of Biha

Punjab Distilling Industries Ltd. v. Commissioner of Income Tax Punjab, (SC)

Shiv Nath Rai Ram Dhari v. Union of India, (SC)

Dwarka Nath v. Lalchand, (SC)

Subramania Desika Gnanasambanda Pandarasannidi v. State of Madras, (SC)

Ajoy Kumar Mukherjee v. Local Board of Barpeta, (SC)

Kaluram Onkarmal v. Baidyanath Gorain, (SC)

Sarvate T.B. v. Nemichand, (SC)

Gurbinder Singh v. Lal Singh, (SC)

Brundaban Nayak v. Election Commission of India, (SC)

Sales Tax Officer, Jodhpur v. M/s. Shiv Ratan G. Mohatta, (SC)

H. K. Choudhury, Regional Settlement Commissioner, Bombay v. Issardas Kundanmal Motiani, (SC)

Ramlal Onkarmal Firm v. Mohanlal Jogani Rice and Atta Mills, (SC)

Kesharichand Jaisukhalal v. Shillong Banking Corporation Ltd. Shillong, (SC)

Hukumchand Gulabchand Jain v. Fulchand Lakhmichand Jain, (SC)

Sahoo v. State of U.P., (SC)

State of Madras v. Kunnakudi Melamatam, (SC)

Amireddy Raja Gopala Rao v. Amireddi Sitharamamma,

Anowar Hussain v. Ajoy Kumar Mukherjee, (SC)

State of Bombay v. Nurul Latif Khan, (SC)

State of U.P. v. Srinarayan, (SC)

Union of India v. Mahadeolal Prabhu Dayal, (SC)

U. R. Mavinkurve, Divisional Forest Officer v. Thakore Madhavsinghji Gambhirsinghj, (SC)

Commissioner, Madras Hindu Religious Charitable Endowments, Madras v. Narayana Ayyangar, (SC)

Nand Kishore Saraf v. State of Rajasthan, (SC)

Karsandas H. Thacker v. M/s. Saran Engineering Co. Ltd., (SC)

State of U.P. v. Ramagya Sharma Vaidya, (SC)

Bhikari v. State of U.P., (SC)

Cochin State Power and Light Corporation Ltd. v. State of Kerala, (SC)

V. T. S. Thyagasundaradoss Thevar v. V. T. S. Sevuga Pandia Thevar, (SC)

Kantendra Jaymukhlal Majumdar v. Collector of Baroda, (SC)

Zainuddin Hossain Mirza v. Satyendra Nath Bose, (SC)

Tek Bahadur Bhujil v. Debi Singh Bhujil, (SC)

Nawab Usmanali Khan v. Sagar Mal, (SC)

Rangubai Kom Sankar Jagtap v. Sunderabai Bhratar Sakharam Jedhe, (SC)

Lala Shri Bhagwan v. Ram Chand, (SC)

University of Mysore v. Gopala Gowda, (SC)

Harbhajan Singh v. State of Punjab, (SC)

Sarju Prasad Saha v. State of U.P., (SC)

Morvi Mercantile Bank Ltd. v. Union of India, (SC)

R. S. Maddanappa v. Chandramma, (SC)

National Bank of Lahore Ltd. v. Sohan Lal Saigal, (SC)

Gopisetti Venkatratnam v. Vijayawada Municipality, (SC)

Fazlul Rabbi Pradhan v. State of W.B., (SC)

S. Chattanatha Karayalar v. Central Bank of India Ltd., (SC)

Anda v. State of Rajasthan , (SC)

Karpagathachi v. Nagarathinathachi, (SC)

Indra Kumar Karnani v. Atul Chandra Patitundi, (SC)

Union of India v. Watkins Mayor and Co., (SC)

Calcutta Tramways Co. Ltd. v. Corporation of Calcutta, (SC)

Vijay Singh v. State of Maharashtra, (SC)

Cantonment Board, Ambala v. Pyare Lal, (SC)

Sheikh Gulfan v. Sanat Kumar Ganguli, (SC)

Workmen of M/s. Dharam Pal Prem Chand (Saugandhi) v. M/s. Dharam Pal Chand (Saugandhi), (SC)

Badriprasad v. State of M.P., (SC)

Workmen employed in The Head Office of Martin's Light Railways v. Employers in relation to The Martin's Light Railways (SC)

Management of Technological Institute of Textile v. Workmen (SC)

Abdul Karim Khan v. Municipal Committee, Raipur, (SC)

Her Highness Maharani Mandalsa Devi v. M. Ramnarain Private Ltd., (SC)

Guranditta Mal Kapur, Dr. v. Amar Dass Chela Mahant Ram Saran, (SC)

Tata Iron and Steel Co. Ltd. v. S. N. Modak, (SC)

Tata Iron and Steel Co. Ltd. v. D. R. Singh, (SC)

Mehebub Beg v. State of Maharashtra (SC)

State of Rajasthan v. M/s. Harishanker Rajendrapal, (SC)

Hamilton and Co. (Private) Ltd. v. Workmen (SC)

Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara, Nagpur v. Kalooram Govindram, Jaora, Madhya Pradesh (SC)

Howrah Municipality Howrah v. Manasa Das Dey (Deceased) After him By his Widow (SC)

Calcutta Dock Labour Board v. Jaffar Imam, (SC)

Employers in relation to the Digwadih Colliery v. Their Workmen, (SC)

Nathulal v. State of M.P., (SC)

Commissioner of income tax, West Bengal, v. Gangadhar Banerjee and Co. (Private) Ltd., (SC)

State of Maharashtra v. Mohanlal Devichand Shah, (SC)

Oriental Metal Pressing Works Private Ltd v. Workmen (SC)

J.P. Shrivastava & Sons (Bhopal) Private Ltd. Bhopal v. Commissioner of Income Tax, Madhya Pradesh, Nagpur (SC)

Universal Guarantee Pty. Ltd. v. National Bank of Australasia Ltd. (P.C.)

Bishan Paul v. Mothu Ram, (SC)

Mohammad Safi v. State of W.B., (SC)

Life Insurance Corporation of India v. Crown Life

Bharat Kala Bhandar Ltd. v. Municipal Committee, Dhamangaon, (SC)

Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara Nagpur v. Seth Govindram Sugar Mills, (SC)

Alapati Venkataramiah v. Commissioner of Income Tax, Hyderabad, (SC)

Nirmala Bala Ghose v. Balai Chand Ghose, (SC)

Dwarka Nath v. Income-tax Officer, Special Circle, Kanpur, (SC)

Workmen of the Motipur Sugar Factory Private Ltd. v. Motipur Sugar Factory Private Ltd., (SC)

G.H. Grant, Dr. v. State of Bihar, (SC)

Janki Ram Bahadur Ram v. Commissioner of Income Tax, Calcutta, (SC)

Commissioner of Income Tax (Central) Calcutta v. Mugneeram Bangur and Co. (SC)

Commr. of I.T. (W.B.) v. Calcutta Hospital and Nursing Home Benefits Association Ltd., (SC)

Commissioner of Income Tax, Andhra Pradesh, Hyderabad v. Cocanada Radhaswami Bank Ltd., Kakinada, (SC)

Kedarnath Jute Manufacturing Co. Ltd. v. Commercial Tax Officer, (SC)

Kalooram Govindram, M/s. v. Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara, (SC)

Commissioner of Income Tax Madras v. Managing Trustees, Nagore Durgha, Nagore, (SC)

Damji Valji Shah v. Life Insurance Corporation of India, (SC)

Deo Kuer v. Sheo Prasad Singh, (SC)

Madhya Pradesh Industries Ltd., Kingsway, Nagpur v. Income Tax Officer, Special Investigation Circle B', Nagpur (SC)

Prabhakar Rao H. Mawle v. State of A.P., (SC)

Commissioner of Income Tax, U.P. Lucknow v. Kunwar Trivikram Narain Singh, (SC)

Union of India v. Indian Fisheries Private Ltd. Bombay, (SC)

Commissioner of Income Tax, Punjab, Jammu and Kashmir and Himachal Pradesh, Patiala v. S. Raghbir Singh, (SC)

Sree Bank Ltd. v. Sarkar Dutt Roy and Co., (SC)

Commissioner of Income Tax, Madras v. Chari and Chari Ltd., Madras, (SC)

Commissioner of Income Tax, Mysore, Bangalore v. M/s. Shah Mohandas Sadhuram, Mysore, (SC)

M.P. State Road Transport Corporation, Bairagarh v. B. P. Upadhyaya, Regional Transport Authority, (SC)

Kedar Pandey v. Narain Bikram Sah, (SC)

Narayandas Shreeram Somani v. Sangli Bank Ltd., (SC)

Jagdish Prashad v. The State of U.P., (SC)

Commissioner of Income Tax, U.P., Lucknow v. Maheshwari Devi Jute Mills Ltd., Kanpur, (SC)

Britannia Engineering Co. Ltd. v. Workmen (SC)

Tata Oil Mills Co. Ltd., Bombay v. K. V. Gopalan, (SC)

Commissioner of Income Tax, Mysore v. Shah Jethaji Phulchand, Davangere (In Both The Appeals) (SC)

Commissioner of Income Tax, Assam, Tripura and Manipur v. Panbari Tea Co. Ltd., (SC)

South Asia Industries Private Ltd. v. S. Sarup Singh, (SC)

Dilawar Beg v. State of M.P., (SC)

Poona Electric Supply Co. Ltd., Bombay v. Commissioner of Income Tax, Bombay City I, Bombay, (SC)

Radha Rani Bhargava v. Hanuman Prasad Bhargava, (SC)

Ram Charan Das v. Girja Nandini Devi, (SC)

Parimisetti Seetharanamma v. Commissioner of Income Tax, Andhra Pradesh, Hyderabad, (SC)

Mahadev Sharma v. State of Bihar, (SC)

State of Kerala v. Aluminium Industries Ltd., Kundara, Quilon (SC)

B. H. Aswathanarayana Singh v. State of Mysore, (SC)

Milkhiram (India) Private Ltd. v. Chamanlal Bros., (SC)

Kamala Mills Ltd., M/s. v. State of Bombay, (SC)

All India Reserve Bank Employees' Association v. Reserve Bank of India, (SC)

Pandurang Dhondi Chougule v. Maruti Hari Jadhav, (SC)

Tanjore Permanent Bank Ltd. Tanjore (In Both the Appeals) v. State of Madras and others (SC)

J.K. Cotton Spinning and Weaving Mills Co. (P) Ltd. v. Workmen Represented By Bhartiya Mazdoor Sangh, (SC)

R. Venkataswami Naidu v. Narasram Naraindas, (SC)

Port Louis Corporation v. Attorney-General of Maur

Sansar Chand v. Union of India (SC)

Municipal Corporation of the City of Jabalpur v. Kishan Lal, (SC)

Lekhraj Sathramdas Lalvani v. N. M. Shah, Deputy Custodian cum Managing Officer, Bombay, (SC)

Thayyil Mammo v. Kottiath Ramunni, (SC)

Mohammed Mahmood v. Tikam Das, (SC)

Aghnoo Nagesia v. State of Bihar, (SC)

Kumar Harish Chandra Singh Deo v. Bansidhar Mohanty, (SC)

Bhimaji Shankar Kulkarni v. Dundappa Vithappa Udapudi, (SC)

Chidambara Iyer v. P. S. Renga Iyer, (SC)

Sachidanand Prasad v. Babu Sheo Prasad Singh, (SC)

Bhanwarlal v. Regional Settlement Commissioner, Jaipur Cum Custodian Evacuee Property, (SC)

Rajeswar Prasad Misra v. State of W.B., (SC)

Gajjan Singh v. State of M.P., (SC)

Baijnath v. State of M.P., (SC)

A.D. Partha Sarathy v. State of A.P., (SC)

S. A. L. Narayan Row v. Ishwarlal Bhagwandas, (SC)

Begum Noorbanu v. Deputy Custodian General of Evacuee Property, (SC)

A. C. Estates, M/s. v. M/s. Serajuddin and Co., (SC)

Mahant Kaushalya Das v. State of Madras, (SC)

Mamoo v. Ramunni (SC)

Sadhu Singh v. Delhi Administration, (SC)

Matukdhari Singh v. Janardan Prasad, (SC)

Joint Chief Controller of Imports and Exports, Madras v. M/s. Aminchand Mutha, (SC)

M. G. Abrol, Additional Collector of Customs, Bombay v. M/s. Shantilal Chhotelal and Co., (SC)

Raja Bhanu Pratap Singh v. Assistant Custodian, E. P., Bahraich, (SC)

Sahib Singh Dugal v. Union of India, (SC)

Mirza Ali Akbar Kashani v. United Arab Republic, (SC)

Sant Saran Lal v. Parsuram Sahu, (SC)

Madhusudano Mollana v. Kontaru Naiko, (SC)

Pema Chibar v. Union of India, (SC)

V.N. Sarin v. Major Ajit Kumar Poplai, (SC)

Ahmedabad Millowners' Association v. Textile Labour Association, (SC)

Ishverlal Thakorelal Almaula v. Motibhai Nagjibhai

Ram Kishore Sen v. Union of India, (SC)

S. N. Sudalaimuthu Chettiar v. Palaniyandavan, (SC)

Achuthan Nair v. Chinnammu Amma, (SC)

Madhya Pradesh Industries Ltd. v. Union of India, (SC)

Bahrein Petroleum Co. Ltd. v. P. J. Pappu, (SC)

Bundelkhand Motor Transport Co., M/s. v. Behari La

Kamal Narain Sarma v. Dwarka Prasad Mishra, (SC)

S. Dutt, Dr. v. State of U.P., (SC)

Jan Mohammad Noor Mohamad Bagban v. State of Gujarat, (SC)

Jaora Sugar Mills (P) Ltd. v. State of M.P., (SC)

Pacific Minerals (P) Ltd. v. State of M.P., (SC)

Martin Burn Ltd. v. Corporation of Calcutta, (SC)

P. C. Gulati v. Lajya Ram, (SC)

Kanwal Ram v. Himachal Pradesh Administration, (SC)

P. Mohammed Meera Lebbai v. Thirumalaya Gounder Ramaswamy Goundar, (SC)

Ratilal Balabhai Nazar v. Ranchhodbhai Shankarbhai Patel, (SC)

Union of India v. West Punjab Factories, Ltd., (SC)

Ramchandra v. Tukaram, (SC)

State of Mysore v. Padmanabhacharya, (SC)

Bharat Singh v. Bhagirathi, (SC)

M. R. Goda Rao Sahib v. State of Madras, (SC)

S.N. Kamble v. Sholapur Borough Municipality, (SC)

M. V. S. Manikayala Rao v. M. Narasimhaswami, (SC)

Bhagwandas Goverdhandas Kedia v. M/s. Girdharlal Parshottamadas and Co, (SC)

Ram Ratan Gupta v. Director of Enforcement, Foreign Exchange Regulation, (SC)

Public Passenger Service Ltd., Chidambaram v. M. A. Khadar, (SC)

Ramvallabh Tibrewalla v. Dwarka Das and Co., (SC)

G.S. Palriwala v. Assistant Collr. of Cus., Calcutta (SC)

Santokchand Kanaiyalal Jain v. Bhusaval Borough Municipality, (SC)

State of Maharashtra v. Prabhakar Pandurant Sanzgiri, (SC)

Ram Manohar Lohia v. State of Bihar, (SC)

Ambika Prasad Thakur v. Maharaja Kumar Kamal Singh

Sawtram Ramprasad Mills Co. Ltd., Akola v. Baliram Ukandaji, (SC)

State of W.B. v. Nripendra Nath Bagchi, (SC)

A. K. Gupta and Sons Ltd. v. Damodar Valley Corporation, (SC)

Paramananda Mahapatra v. Commissioner of Hindu Religious Endowments, Orissa, (SC)

Harbhajan Singh v. Karam Singh, (SC)

Jai Shankar v. State of Rajasthan, (SC)

Atyam Veerraju v. Pechetti Venkanna, (SC)

Aluru Kondayya v. Singaraju Rama Rao, (SC)

Kalyani Stores v. State of Orissa, (SC)

Jawaharmal v. State of Rajasthan, (SC)

Jagannath Singh v. B. S. Ramaswamy, (SC)

Aluminium Corporation of India v. Union of India, (SC)(Constitution Bench)

N. K. Mohd. Sulaiman Sahib v. N. C. Mohd. Ismail Saheb, (SC)

State of Madras v. P. Govindarajulu Naidu, (SC)

Nichhalbhai Vallabhai v. Jaswantlal Zinabhai, (SC)

Municipal Board, Hapur v. Raguhuvendra Kripal, (SC)

Sarangadeva Periya Matam v. Ramaswami Goundar, (SC)

Nalini Dassi v. Kshitish Chandra Hajra, (SC)

Principal, Patna College, Patna v. Kalyan Srinivas Raman, (SC)

Sawai Singhai Nirmal Chand v. Union of India, (SC)

T.C. Hingorani v. G.P. Misra, (SC)

Sachidananda Banerjee, Assistant Collector of Cust

Biram Prakash v. Narendra Dass, (SC)

Krishnapasuba Rao Kundapur v. Dattatraya Krishnaji Karani, (SC)

Hari Krishna Bhargav v. Union of India, (SC)

Chittoor Motor Transport Co. (P) Ltd. v. Income Tax Officer, Chittoor, (SC)

Union of India v. Sukumar Pyne, (SC)

Anwar Khan Mehboob Co. v. State of M.P., (SC)

Lakshmi Rattan Engineering Works v. Regional Provident Fund Commissioner Punjab and Others (SC)

Thiruvalanjuli Vaithilingam Pillai Charities v. Vijayavalli Achi (SC)

Laliteshwar Prasad Sahi v. Bateshwar Prasad, (SC)

Gulab Bai v. Puniya, (SC)

Indian Chemical and Pharmaceutical Works, Hyderabad v. State of A.P., (SC)

State of M.P. v. Lal Bhargavendra Singh, (SC)

State of Kerala v. Bhavani Tea Produce Co., Ltd., Punalur, (SC)

State of M.P. v. Col. Lal Rampal Singh, (SC)

Utah Construction and Engineering Pty. Ltd. v. Pat

The State of Maharashtra v. Ministerial Services Association, (SC)

Ratan Lal v. State of Maharashtra, (SC)

Kumaon Motor Owners' Union Ltd. v. State of U.P., (SC)

Chairman Madappa v. M.N. Mahanthadevaru, (SC)

Gadde Venkateswara Rao v. Government of A.P., (SC)

Bishambhar Nath Kohli v. State of U.P., (SC)

Singareni Collieries Co. Ltd. v. Commissioner of Commercial Taxes, Hyderabad, (SC)

Ganesh Prasad v. Lal Umashankar Pratap Narain Singh, (SC)

R. Jeearatnam v. The State of Madras, (SC)

Venkatesh Narahar Katti v. Hajisaheb Khadirsaheb Mulla, (SC)

Yenumula Malludora v. Peruri Seetharathnam, (SC)

Punjab Sikh Regular Motor Service, Moudhapara, Raipur v. Regional Transport Authority, Raipur, (SC)

K. S. Venkataraman and Co. (P) Ltd., M/s. v. State of Madras, (SC)

State of Bombay v. Jagmohandas, (SC)

Bhagwati Prasad v. Chandramaul, (SC)

Eramma v. Muddappa, (SC)

R.B. Seth Champalal Ram Swarup v. Commissioner of Income Tax, East Punjab, Delhi and Ajmer (SC)

Commissioner of Wealth Tax (Central), Calcutta v.

Mongibai Hariram v. State of Maharashtra, (SC)

Commissioner of Income Tax, Andhra Pradesh v. H. E. H. Mir Osman Ali Bahadur, (SC)

State of Kerala v. N. Sami Iyer, (SC)

Commissioner of Income Tax (Central) Calcutta v. Standard Vacuum Oil Co., (SC)

Commissioner of Income Tax (Central), Calcutta v. Moon Mills Ltd., (SC)

H. E. H. Nizam's Religious Endowment Trust, Hyderabad v. Commr. of I.T., A.P., Hyderabad, (SC)

Purshottam H. Judye v. V. B. Potdar, (SC)

Cachar Chah Sramik Union, Silchar, Assam v. Management of Tea Estate of Cachar Assam, (SC)

Management of Utkal Machinery Ltd. v. Workman, Santi Patnaik, (SC)

A. K. Gopalan v. Government of India, (SC)

K. Ananda Nambiar v. Chief Secretary (SC)

State of Orissa by the Commissioner of Agricultural Income Tax, Orissa v. Shyam Sundar Patnaik, (SC)

Shibu Metal Works v. Workmen (SC)

Commissioner of Income Tax For Delhi And Rajasthan v. Shri Govind Commercial Co. (P) Ltd. Jaipur (SC)

India General Navigation And Railway Co. Ltd. v. Workmen (SC)

Madhya Pradesh, Nagpur and Bhandara, Nagpur v. Paluram Dhanania (SC)

Workmen, U.P. State Electricity Board v. Upper Ganges Valley Electricity Supply Co. (SC)

Chhatrasinhji Kesarisinhji Thakore v. Commissioner of Income tax, Bombay City II, (SC)

Management of The Travancore Titanium Products Ltd. v. Workmen (SC)

Management of Brooke Bond India (P) Ltd. v. Their Workmen, (SC)

Commissioner of Income Tax, Calcutta v. Jaipuria C

State of Punjab v. Jullundur Vegetables Syndicate, (SC)

Commissioner of Income Tax, Madras v. M/s. Best and Co. (Private) Ltd. Madras, (SC)

Bengal and Assam Investors, Ltd. v. Commissioner of Income Tax, W.B., Calcutta, (SC)

Mathura Prasad Shrivastava v. Saugor Electric Supply Company, Ltd., (SC)

Salem-Erode Electricity Distribution Co., (P) Ltd. v. Employees' Union, (SC)

Workmen of Lamabari Tea Estate v. Management (SC)

Filmistan (Private) Ltd. v. Workmen (SC)

Workmen of M/s National Tobacco Co. Ltd. v. National Tobacco Co. Ltd. (SC)

Management of the Syndicate Bank Ltd. v. The Workmen, (SC)

British Paints (India) Ltd., M/s. v. Its Workmen, (SC)

Bhagwan Dass v. State of Punjab, (SC)

Lakhmi Chand Khemani v. Kauran Devi, (SC)

Commissioner of Income Tax, U.P. v. Manmohan Das, (SC)

Employers In Relation To The Madhuband Colliery v. Workmen (SC)

Beharilal Shyamsunder v. Sales Tax Officer, C.U.I. Circle, Cuttack (SC)

Mahadeo v. Babu Udai Partap Singh, (SC)

Ram Swarup v. Shikar Chand, (SC)

State of Mysore v. Karnatak Coffee Co., (SC)

Russa H. Mehta Trust, Bombay v. Commissioner of In

Durgadas Shirali v. Union of India, (SC)

Workmen employed in The India Explosives Factory v. India Explosives Ltd. (SC)

Indra Singh and Sons (P) Ltd. v. Sales Tax Officer, Raigarh Circle, (SC)

Ballarpur Collieries Co. v. State Industrial Court, Nagpur, (SC)

Gotan Lime Syndicate v. Commissioner of Income Tax, Rajasthan and Delhi, (SC)

K. K. Handique v. Member, Board of Agricultural Income Tax, Assam, (SC)

Modi Sugar Mills Ltd. v. Commissioner of Sales Tax, U.P., (SC)

Commissioner of Income Tax, Kerala v. C.D. Lonappan Trichur (SC)

Rani Umeshwari Suthoo v. Member, Board of Revenue, Orissa (SC)

Commissioner of Income Tax, Assam, Tripura and Manipur v. Nand Lal Agarwal, (SC)

J. N. Sharma v. H. H. Vijaykuverba, (SC)

Workmen of the Bombay Port Trust v. Trustees of the Port of Bombay, (SC)

Eramma v. Veerupana, (SC)

Indore Malwa United Mills Ltd. v. Commissioner of Income Tax (Central) Bombay, (SC)

Commissioner of Income Tax, Punjab, J. and K. and

John Mowlem and Co. Ltd. v. The Commissioner of Sales Tax, Orissa (SC)

Syndicate Bank Limited v. Workmen (SC)

Jahiruddin v. K. D. Rathi, Factory Manager, Model Mills Nagpur Ltd., (SC)

State of Gujarat v. M/s Ananta Mills Ltd., (SC)

Commissioner of Income Tax, Kerala Ernakulam v. South Indian Bank Ltd., Trichur, (SC)

Kesoram Industries and Cotton Mills Ltd. v. Commissioner of Wealth Tax (Central), Calcutta, (SC)

Assam Oil Co., Ltd. v. Commissioner of Wealth Tax, (Central) Calcutta (SC)

Gurcharan Dass Chadha v. State of Rajasthan, (SC)

Transport ad Dock Workers Union v. New Dholera Steamships Ltd. (SC)

Deputy Commercial Tax Officer, Madras v. Rayalaseema Constructions (SC)

Hari Prasad Jayantilal and Co., M/s. v. V. S. Gupta, Income Tax Officer, Ahmedabad, (SC)

Commissioner of Income Tax, Punjab v. Lahore Elect

Jagjit Singh, Dr. v. Giani Kartar Singh, (SC)

Thakur Ram v. State of Bihar, (SC)

Baborally Sardar, M/s. v. Corporation of Calcutta, (SC)

T. S. Srinivasan v. Commissioner of Income-tax, Madras (SC)

M. Ct. M. Chidambaram Chettiar v. Commissioner of

State of Madhya Bharat v. Hiralal Ji, (SC)

Edwingson Bareh v. State of Assam, (SC)

Jagat Bahadur v. State of M.P., (SC)

Sundaram Finance Ltd. v. State of Kerala, (SC)

Commissioner of Income Tax, Bombay City-1, Bombay v. E. Francescanto (SC)

State of Kerala v. C. Velukutty (SC)

Carona Sahu Co., Private Ltd., M/s. v. State of Maharashtra, (SC)

State of M.P. v. Haji Hasan Dada, (SC)

Don John Francis Douglas Liyanage v. Queen, (PC)

Commissioner of Income Tax, Madhya Pradesh, Nagpur

Commissioner of Income Tax Bombay City I v. Dharampur Leather Co. Ltd., (SC)

Rohtak Hissar District Electricity Supply Co. Ltd. v. State of U.P., (SC)

State Bank of Patiala v. Ram Parkash, (SC)

State of Orissa v. Durga Charan Das, (SC)

Municipal Board of Hardwar v. Raghubir Singh, (SC)

Commissioner of Income Tax, M.P., Nagpur and Bhandara v. M/s. Nand Lal Bhandari Mills Ltd., (SC)

P. L. Bapuswami v. N. Pattay Gounder, (SC)

India Cements Ltd. v. Commissioner of Income Tax, Madras, (SC)

Lord Krishna Sugar Mills Ltd. v. Municipal Board, Saharanpur, (SC)

Durga Prasad v. H. R. Gomes, Superintendent (Prevention) Central Excise, Nagpur, (SC)

State of Punjab v. Hari Kishan Sharma, (SC)

Sub-Divisional Officer (Compensation Officer) Mirzapur v. Raja Srinivasa Prasad Singh, (SC)

State of Maharashtra v. Jugmander Lal, (SC)

Industrial Corporation Ltd. v. State of Bihar (SC)

Mathura Prasad v. Commissioner of Income Tax, U.P., Lucknow (SC)

G.S. Palriwala v. Assistant Collector of Customs,

T. A. Krishnaswamy v. State of Madras, (SC)

Binayak Swain v. Ramesh Chandra Panigrahi, (SC)

Commissioner of Income Tax, Madras v. P. K. N. Company Ltd., (SC)

Cumbum Roadways (P) Ltd., Madurai v. Somu Transport (P) Ltd., (SC)

Commissioner of Income Tax, Delhi and Rajasthan, New Delhi v. Mewar Textile Mills Ltd., (SC)

Mohd Idris v. Sat Narain, (SC)

Commissioner of Income Tax v. Raju and Mannar, (SC

Amritsar Sugar Mills Co. Ltd., M/s. v. Commissioner of Sales Tax, Uttar Pradesh, (SC)

State of Orissa v. M/s Utkal Distributors (P.) Ltd., (SC)

Mafatlal Narandas Barot v. J. D. Rathod, Divisional Controller, State Transport Mehsana, (SC)

Shitla Sahai Srivastava v. General Manager, North Eastern Railway, Gorakhpur, (SC)

Income Tax Officer, A-Ward, Lucknow v. Bachu Lal Kapoor, (SC)

State of Madras v. M/s. Swastik Tobacco Factory, Vedaranyam, (SC)

B.B. Irani v. Commissioner Income Tax (SC)

Dear and Co. (P) Ltd. (P) Ltd. v. Commissioner of Income Tax, Madras (SC)

State of Kerala v. Karimtharuvi Tea Estate Ltd. (SC)

Vanguard Fire and General Insurance Co. Ltd. v. Commissioner of Income Tax (SC)

First Income-tax Officer, Salem v. Short Brothers (P) Ltd., (SC)

Karimtharuvi Tea Estate Ltd. v. State of Kerala, (SC)

Commissioner of Agricultural Income Tax, Kerala v. Kailas Rubber and Co. Ltd. (SC)

Srinivasa Reddiar v. N. Ramaswamy Reddiar, (SC)

The Divisional Personnel Officer, Mysore v. S. Raghavendrachar, (SC)

Arun Electrics, Bombay v. Commissioner of Sales Tax, Maharashtra (SC)

Master Construction Co. (P) Ltd. v. State of Orissa, (SC)

Saravanabhavan and Govindaswamy v. State of Madras, (SC)

Gobald Motor Service (P) Ltd. v. Commissioner of Income Tax, Madras (SC)

VR. KR. S. Firm Kualakangsar v. Commissioner of Income Tax (SC)

V.S.S.V. Meenakshi Achi v. Commissioner of Income Tax (SC)

Jagannath Misra v. State of Orissa, (SC)

State of U.P. v. Raja Yadvendra Datt Dube, (SC)

State of J. and K. v. Caltex (India) Ltd., (SC)

Commr. of I.T., Delhi and Rajasthan v. M/s. Bharat Carbon and Ribbon Mfg. Co. Ltd., New Delhi, (SC)

Kajori Lal Agarwal v. Union of India, (SC)

Don John Francis Douglas Liyanage v. The Queen, (P

Commissioner of Income Tax, Punjab, H.P., J. and K

Sir Hukumchand and Mannalal Co. v. Commr. of I.T., Madhya Pradesh, Nagpur and Bhandara, (SC)

Ram Gopal Reddy v. Additional Custodian Evacuee Property, Hyderabad, (SC)

Ramesh v. Gendalal Motilal Patni, (SC)

K. V. Srinivasa Ayyangar v. P. N. Venkatasubramania Iyer, (SC)

State of Punjab v. Amar Singh Harika, (SC)

Commr. of I.T., Bombay v. Murlidhar Jhawar and Purna Ginning and Pressing Factory, Dharmabad, (SC)

Gowli Buddanna v. Commissioner of Income Tax, Mysore, (SC)

State of Orissa v. V. Babu Lal Chappolia (S.C.)

Hyderabad Deccan Cigarette Factory v. State of Andhra Pradesh (S.C.)

Commissioner of Income Tax, Bombay City-1 v. Tata Locomotive and Engineering Co., Ltd., (SC)

Dayawati v. Inderjit, (SC)

Roman Catholic Mission v. State of Madras, (SC)

Shastri Yagnapurushdasji v. Muldas Bhundardas Vaishya, (SC)

Sheodan Singh v. Daryao Kunwar, (SC)

Jamnagar Motor Transport Union (P) Ltd. v. Gokaldas Pitamber's L. R.s (SC)

Gulam Yasin Khan v. Sahebrao Yeshwantrao Walaskar, (SC)

Katra Education Society, Allahabad v. State of U.P., (SC)

Travancore Titanium Product Ltd., Kochuveli v. Commissioner of Income Tax, Kerala, (SC)

Godavari S. Parulekar v. State of Maharashtra, (SC)

State of Bihar v. Rambalak Singh , (SC)

M. V. Krishnan Nambissan v. State of Kerala, (SC)

Esthuri Aswathiah v. Commissioner of Income Tax, Mysore, (SC)

Everest Apartments Co-operative Housing Society Ltd., Bombay v. State of Maharashtra, (SC)

K. C. Khosla and Co. (P) Ltd., M/s. Delhi v. Deputy Commr. of Commercial Taxes, Madras Division, (SC)

Commissioner of Income Tax, Patiala v. M/s. Shahza

Municipal Committee, Damoh v. State of M.P., (SC)

Ratanlal Agrawal v. State of M.P., (SC)

B. R. Shankaranarayana v. State of Mysore, (SC)

Addanki Narayanappa v. Bhaskara Krishnappa, (SC)

Navinchandra Babubhai Nagarsheth v. Gujarat Revenue Tribunal, (SC)

Kehar Singh v. Dewan Singh, (SC)

Amar Singh v. Rana Balbahadur Singh, (SC)

Rao Nihalkaran v. Ram Gopal, (SC)

Girdharilal Amratlal Shodan v. State of Gujarat, (SC)

Mohamed Reza Debstani v. State of Bombay, (SC)

Nagar Mahapalika of the City of Kanpur v. Mohan Singh (S.C.)

State of U.P. v. R. B. Agarwal, (SC)

Yelamanchili Siva Panchaksharamma v. Yelamanchili Chinnabbayi, (SC)

Surendra Nath Bibra v. Stephen Court Ltd., (SC)

Probhudas Morarjee Rajkotia v. Union of India, (SC)

Maqbool Alam Khan v. Khodaija, (SC)

Chand v. M/s. Jagdish Pershad Kishan Chand, (SC)

S. Rama Iyer v. Sunderesa Ponnapoondar, (SC)

Shyam Kishori Devi v. Patna Municipal Corporation, (SC)

General Assurance Society Ltd. v. Chandmull Jain, (SC)

Ram Parshad v. State of Punjab, (SC)

Baban Singh v. Jagdish Singh (SC)

Ram Chandra Prasad Sharma v. State of Bihar, (SC)

Sitaram Motilal Kalal v. Santanuprasad Jaishanker Bhatt, (SC)

Ranjit Singh v. Pritam Singh, (SC)

State of M.P. v. Vishnu Prasad Sharma, (SC)

Collector of Customs, Calcutta v. G. Dass and Co., (SC)

Kishanchand Lunidasing Bajaj v. Commissioner of Income Tax, Bangalore, (SC)

State of Kerala v. M/s. N. Ramaswami Iyer and Sons, (SC)

Mervyn Continho v. Collector of Customs, Bombay, (SC)

State of Gujarat v. Jaganbhai Bhagwanbhai, (SC)

V. M. Rv. Ramaswami Chettiar v. R. Muthukrishna Aiyar, (SC)

G. Sadanandan v. State of Kerala, (SC)

Abdul Waheed Khan v. Bhawani, (SC)

Gulabchand v. Kudilal, (SC)

Durgacharan Naik v. State of Orissa, (SC)

Caltex (India) Ltd., Calcutta v. Presiding Officer, Labour Court, Patna, (SC)

Lakhan Mahto v. State of Bihar, (SC)

Municipal Corporation of Delhi v. Subhagwanti, (SC)

Orient Paper Mills Ltd. v. Union of India, (SC)

K. S. Abdul Azeez v. Ramanathan chettiar, (SC)

Maharaja Pratap Singh Bahadur v. Thakur Manmohan Dey, (SC)

Prabhu v. Ramdeo, (SC)

Maturi Pullaiah v. Maturi Narasimham, (SC)

Badaku Joti Svant v. State of Mysore, (SC)

B. N. Nagarajan v. State of Mysore, (SC)

Kulathil Mammu v. State of Kerala, (SC)

Cochin Devaswom Board, Trichur v. Vamana Setti, (SC)

Naresh Shridhar Mirajkar v. State of Maharashtra,

V. D. Jhingan v. State of U.P., (SC)

Himmatrao v. Jaikisandas, (SC)

State of Mysore v. Shanta Veerappa Channa Mallappa Bommanahalli, (SC)

Swami Das v. Mohinder Lal (S.C.)

State of Nagaland v. Ratan Singh, (SC)

State of Uttar Pradesh v. Akbar Ali Khan, (SC)

Kanhaiya Lal Khadiwala v. Vishwanath (S.C.)

Ram Chand and Sons Sugar Mills Private Ltd., M/s. Barabanki (U. P.) v. Kanhayalal Bhargava, (SC)

State of Madhya Pradesh v. Ratanlal (SC)

Ghanshiam Das v. Debi Prasad, (SC)

M. Padmanabha Setty v. K. P. Papiah Setty, (SC)

Sundar Singh v. Narain Singh, (SC)

State of Maharashtra v. Narhar Rao, (SC)

State of Maharashtra v. Atma Ram, (SC)

Arnold Rodricks v. State of Maharashtra, (SC)

Nathia Agarwalla v. Jahanara Begum, (SC)

State of W.B. v. Moti Lal Kanoria, (SC)

K. P. Chowdhry v. State of M.P., (SC)

Dhanji Ram Sharma v. Superintendent of Police, North Dist., Delhi Police, (SC)

Harinagar Sugar Mills Co. Ltd., Bombay v. M. W. Pradhan Court Receiver, High Court, Bombay, (SC)

Gordon Woodroffe and Co. (Madras) Ltd. v. Shaik M. A. Majid and Co., (SC)

Indian Iron and Steel Co. Ltd. v. Biswanath Sonar, (SC)

Dolai Maliko v. Krushna Chandra Patnaik, (SC)

Mohd. Murtiza Khan v. State Of M.P. (SC)

Dalchand v. Delhi Improvement Trust (New Delhi Development Authority), New Delhi, (SC)

Charan Singh v. Babu Lal, (SC)

Narandas Morardas Galiwala v. S. P. A. M. Papammal, (SC)

Pooran Singh v. State of U.P. (S.C.)

Additional Collector of Customs, Calcutta v. M/s Best and Co., (SC)

Bhrigunandan Prasad v. Appellate Officer, (SC)

Om Oil and Oil Seeds exchange, Ltd., M/s. Delhi v. Their Workmen, (SC)

Ram Kishore v. State of U.P., (SC)

Nandram Hunatram, M/s. Calcutta v. Union of India, (SC)

Ellerman and Bucknall Steamship Co. Ltd. v. Sha Misrimal Bherajee, (SC)

Firm Bansidhar Premsukhdas v. State of Rajasthan, (SC)

Gyasi Ram v. Brijbhushandas, (SC)

Biswambhar Roy v. Girindra Kumar Paul, (SC)

Gopalakrishna Pillai v. Meenakshi Ayal, (SC)

Veeda Menezes v. Yusuf Khan Haji Ibrahim Khan, (SC)

Kuchiyan Govinda Swami v. Kalliani Amma Lakshmi Amma, (SC)

Tirunagar Panchayat v. Madurai Co-operative House Construction Society, (SC)

Lord Krishna Sugar Mills Ltd. v. Commissioner of S

Vajesingh Salembhai Nayak v. State of Gujarat, (SC)

Patel Rambhai Becharbhai v. Patel Dahyabhahi Becharbhai, (SC)

T. D. Gopalan v. Commissioner for Hindu Religious and Charitable Endowments, Madras, (SC)

Chief Conservator of Forests, Rewa v. Ratan Singh Hans, (SC)

Vithal Dass v. Rup Chand, (SC)

Lilabhai (Dead) By Leagal Representative Goma Tibai v. Jai Prakash (SC)

Commissioner of Wealth Tax, West Bengal, Calcutta v. Imperial Tobacco Co. of India Ltd., (SC)

Chunilal Vithaldas v. Mohanlal Motilal Patel, (SC)

Ramprasad Dagaduram v. Vijaykumar Motilal Hirakhanwala, (SC)

State of Madras v. M/s. Radio and Electricals Ltd., (SC)

Gopi Ram v. State of Rajasthan, (SC)

P. L. Lakhanpal v. Union of India, (SC)

War Profits Tax Commissioner, Madhya Pradesh v. M/s. Binodram Balchand of Ujjain, (SC)

U.P. Co-operative Federation Ltd. v. Sunder Bros.,

State of M.P. v. Shobharam, (SC)

Rajwant Singh v. State of Kerala, (SC)

Sita Ram v. State of U.P., (SC)

State of Bihar v. S. K. Roy, (SC)

Vemareddi Ramaraghava Reddy v. Konduru Seshu Reddy, (SC)

Jahuri Sah v. Dwarika Prasad Jhunjhunwala, (SC)

State of Punjab v. Major Singh, (SC)

Barium Chemicals Ltd. v. Company Law Board, (SC)

Nalinikant Ambalal Mody v. S. A. L. Narayan Row, Commissioner of Income Tax, Bombay City 1, Bombay, (SC)

Indian Chemical Products Ltd. v. State of Orissa, (SC)

Abhoy Pada Saha v. Sudhir Kumar Mondal, (SC)

Ram Chandra Aggarwal v. State of U.P., (SC)

Kuppa Goundan v. M. S. P. Rajesh, (SC)

State of J. and K. v. Bakshi Gulam Mohammad, (SC)

Mahant Shri Srinivas Ramanuj Das v. Surjanarayan Das, (SC)

Cobb & Co. Limited v. Norman Eggert Kropp, (Privy

Murlidhar Himatsingka v. Commissioner of Income Tax, Calcutta, (SC)

Jaichand Lal Sethia v. State of W.B., (SC)

State of M.P. v. M/s. Azad Bharat Finance Co., (SC)

Pampapathy v. State of Mysore, (SC)

State of Mysore v. S.V. Narayanappa, (SC)

Basant Singh v. Janki Singh, (SC)

Satrughan Isser v. Subujpari, (SC)

Faqir Chand v. Sardarni Harnam Kaur, (SC)

M/s. Jalan Trading Co., Private, Ltd. v. Mill Mazdoor Sabha (S.C.)

Chandra Mohan v. State of U.P., (SC)

Girijanandini Devi v. Bijendra Narain Choudhary, (

Firm Madanlal Roshanlal Mahajan v. Hukumchand Mills Ltd., Indore, (SC)

Khub Chand v. State of Rajasthan, (SC)

Hasan Nurani Malak v. S. M. Ismail, Assistant Charity Commissioner, Nagpur, (SC)

Manorama S. Masurekar v. Dhanlaxmi G. Shah, (SC)

Shivanarayan Kabra v. State of Madras, (SC)

Shew Bux Mohata v. Ajit Nath Dutta, (SC)

M. P. Shreevastava v. Veena, (SC)

Ramrati Kuer v. Dwarika Prasad Singh, (SC)

N. S. Shethna v. Vinubhai Harilal Panchal, (SC)

Nand Kishore v. Ram Kishan, (SC)

Gandi Ramamurthy v. State of A.P., (SC)

Jiwanlal Achariya v. Rameshwarlal Agarwalla, (SC)

P. Arulswami v. State of Madras, (SC)

Jagarnath Singh v. H. Krishna Murthy, (SC)

Bakshish Singh Dhaliwal v. The State of Punjab, (SC)

Chouthi Prasad Gupta v. Union of India, (SC)

Gomathinayagam Pillai v. Palaniswami Nadar, (SC)

Lachhi Ram v. State of Punjab, (SC)

State of Gujarat v. Vinaya Chandra Chhota Lal Pathi, (SC)

Central Bank of India Ltd. v. Gokal Chand, (SC)

Tilak Ram v. Nathu, (SC)

State of M.P. v. Kaluram, (SC)

Union of India v. Metal Corporation of India Ltd., (SC)

Sri Vedagiri Lakshmi Narasimha Swami Temple v. Induru Pattabhirami Reddi, (SC)

Kuppuswami Chettiar v. A. S. P. A. Arumugam Chettiar, (SC)

Ram Baran Prasad v. Ram Mohit Hazra, (SC)

K. P. Raghavan v. M. H. Abbas, (SC)

Cherumanalil Lakshmi v. Myliyil Kunninanand Naradyani, (SC)

Wazir Chand Mahajan v. The Union of India, (SC)

Sukh Lal v. State Bank of India, (SC)

Subhas Chandra Das Mushib v. Ganga Prosad Das Mushib, (SC)

Har Swarup v. Brij Bhushan Saran, (SC)

Union of India v. Bungo Steel Furniture Private Ltd., (SC)

Chief Secretary to the Govt. of Mysore (In all the appeals) v. S.C. Chandraiah etc. (SC)

T.D. Kumar and Brothers (P) Ltd. v. Commissioner of Income Tax (SC)

Prafulla Kumar Malik v. Commissioner of Income Tax, Bihar and Orissa, Patna (SC)

Commissioner of Income Tax, U. P. Lucknow v. National Bank Ltd., (SC)

Ammathayee v. Kumaresan, (SC)

State of U.P. v. Raja Anand Brahma Shah, (SC)

Raja Anand Brahma Shah v. State of U.P., (SC)

Sree Meenakshi Mills Ltd., Madurai v. Commissioner of Income-tax, Madras, (SC)

Travancore Sugars and Chemicals Ltd. v. Commissioner of Income Tax, Kerala, (SC)

Meghraj Kothari v. Delimitation Commission, (SC)

Raja Yaduvendra Dutt Dubey v. State of Uttar Pradesh (SC)

Swadeshi Cotton Mills Company Ltd. v. Commissioner of Income Tax (SC)

Swadeshi Cotton Mills Company Ltd. v. Commissioner of Income Tax (SC)

State of Assam v. Ranga Muhammad, (SC)

Biswabahan Das v. Gopen Chandra Hazarika, (SC)

P. L. Lakhanpal v. Union of India, (SC)

C.P. Sarathy Mudaliar, Chittor v. Commissioner of Income Tax, Andhra Pradesh, (SC)

Jamuna Singh v. State of Bihar, (SC)

Hukumchand Mills Ltd. v. Commissioner of Income Tax Central Bombay, (SC)

Manujendra Dutt v. Purnedu Prosad Roy Chowdhury, (

Presidency Motors v. Deputy Commissioner of Commer

Circo's Coffee Company v. State of Mysore, (SC)

Raghubans Narain Singh v. U.P. Government, (SC)

Associated Clothiers Ltd., M/s. v. Commissioner of Income Tax Calcutta, (SC)

M. L. Sethi v. R. P. Kapur, (SC)

State of Assam v. Horizon Union, (SC)

State of Assam v. Kripanath Sarma, (SC)

Krishnamurthy v. Public Prosecutor, Madras, (SC)

State of Gujarat v. M/s. Kailash Engineering Co. (Pvt.), Ltd., (SC)

Shinde Brothers, M/s. v. Deputy Commissioner, Raichur, (SC)

Gulabbhai Vallabbhai Desai v. Union of India, (SC)

S. Narayanappa v. Commissioner of Income Tax, Bangalore, (SC)

Srichand K. Khetwani v. State of Maharashtra, (SC)

Marikar (Motors) Ltd. v. Sales Tax Officer, Special Circle Trivandrum (SC)

State of Gujarat v. Sakarwala Brothers (SC)

Jugal Kishore Baldeo Sahai, M/s. v. Commissioner of Income Tax, U. P. Lucknow, (SC)

Bungo Steel Furniture (Pvt.), Ltd. v. Union of India, (SC)

State of Mysore v. M/s. Guduthur Thimmappa and Son, (SC)

State of Gujarat v. M/s. Raipur Manufacturing Co. Ltd., (SC)

Samyukta Socialist Party v. Election Commission of India, (SC)

State of M.P. v. Banarasilal, (SC)

State of Uttar Pradesh v. Yashpal Singh, (SC)

Srinivas Gupta v. Hindustan Commercial Bank Ltd. (SC)

Hindustan Antibiotics Ltd. v. The Workmen, (SC)

State of Assam v. Kanak Chandra Dutta, (SC)

Commissioner of Income Tax Calcutta v. Bidhu Bhusan Sarkar, (SC)

Gujarat Pottery Works Private Ltd., M/s. v. B. P. Sood, (SC)

Bihar Mines Ltd. v. Union of India, (SC)

S. Vardachariar v. Gopala Menon, (SC)

S. Srinivasan, Erode v. Commissioner of Income Tax, Madras, (SC)

State of Madras v. Madurai Mills Co., Ltd., (SC)

State of Madras v. M.N.A. Abdul Rahiman, (SC)

State of Gujarat v. Vivekanand Mills, (SC)

Commissioner of Income Tax v. A. Tellery & Son

M.A. Razack & Company v. State of Madras (S.C.)

State of Mysore v. P.B. Hussain Kunhi and Co. (S.C.)

State of Madras v. Bell Mark Tobacco Co. (S.C.)

Commissioner of Wealth Tax, Madras v. Ramaraju Surgical Cotton Mills, Ltd., (SC)

Bharat Barrel and Drum Mfg Co., M/s. v. L. K. Bose, (SC)

Shyam Sunder v. Satya Ketu, (SC)

Standard Mills Co., Ltd., Bombay v. Commissioner of Wealth Tax, Bombay, (SC)

Rawail Chand v. State of Uttar Pradesh (S.C.)

S.A.L. Narayana Row, Commissioner of Income Tax v.

Commissioner of Income Tax Gujarat v. Girdhardas and Co. Private Ltd., (SC)

Jammu and Kashmir Bank Ltd. v. Attar-UI-Nisa, (SC)

Commissioner of Income Tax. West Bengal, Calcutta. v. Juggilal Kamalapat, (SC)

Commissioner of Income Tax, Bombay City 1 v. Godavari Sugar Mills Ltd., (SC)

Ashwin Nanubhai Vyas v. State of Maharashtra, (SC)

Raghunath Singh v. State of M.P. (SC)

Income Tax Officer v. S. Veeriah Reddiar, (SC)

Sales-tax Officer, Circle I, Jabalpur v. Hanuman P

Commissioner of Income Tax, Gujarat v . M/s. Kantilal Nathuchand Sami, (SC)

Commissioner of Income Tax, West Bengal v. East Coast Commercial Co. Ltd., (SC)

Hindustan Construction Co. Ltd., M/s. v. Union of India, (SC)

Bihta Co-operative Development and Cane Marketing

Manmohan Das Shah v. Bishun Das, (SC)

Commissioner of Agricultural Income Tax v. New Amb

Commissioner of Income Tax v. K.Y. Pilliah And Son

R. B. H M. Jute Mills, Katihar, M/s. v. Certificate Officer Katihar, (SC)

James Edward Jeffs v. New Zealand Dairy Production

Joint Family of Udayan Chinubhai v. Commissioner of Income-tax, Gujarat, (SC)

Chandulal Harjivandas v. Commissioner of Income Tax, Gujarat, (SC)

Soni Lalji Jetha v. Soni Kalidas Devchand, (SC)

Chandradhar Goswami v. Gauhati Bank Ltd., (SC)

O. RM. M. SP. SV. Firm v. Commissioner of Income T

Delhi Cloth and General Mills Co. Ltd. v. The Workmen, (SC)

Commissioner of Income Tax, Mysore v. Canara Bank Ltd., (SC)

Chandra Mohini Srivastava v. Avinash Prasad Srivastava, (SC)

Commissioner of Income Tax Madras v. Sri Meenakshi Mills Ltd., Madurai, (SC)

Gurbax Singh v. State of Punjab, (SC)

S. S. Rajalinga Raja v. State of Madras, (SC)

Commissioner of Income Tax, Madras v. Prithvi Insurance Co. Ltd., (SC)

Ram Kumar Agarwal and Bros., M/s. v. Commissioner of Income Tax, Calcutta, (SC)

Sri Krishna Coconut Co. v. East Godavari Coconut and Tobacco Market Committee, (SC)

Kantamani Venkata Narayana and Sons.,M/s. v. First Additional Income Tax Officer, Rajahmundry, (SC)

Commissioner of Taxes Assam v. Prabhat Marketing Co. Ltd., Gauhati, (SC)

RM. AR. AR. RM. AR. Ramanathan Chettiar v. Commissioner of Income Tax, Madras, (SC)

A. Narayanan v. Commissioner of Income Tax, Madras, (SC)

Hazarat Pirmahomed Shah Saheb Roza Committee v. Co

Parekh Wadilal Jivanbhai, M/s. v. Commr. of I.T., M.P., Nagpur and Bhandara, (SC)

Mahendra Rambhai Patel v. Controller of Estate Duty, Gujarat State, Ahmedabad, (SC)

Hari Chand Sarda v. Mizo District Council, (SC)

George Da Costa v. Controller of Estate Duty Mysore, (SC)

Commissioner of Income Tax, Bombay v. Smt. Kasturbai Walchand Trust, Bombay, (SC)

Lala Ram v. Supreme Court of India, (SC)

Dhun Dadabhoy Kapadia v. Commissioner of Income Tax. Bombay, (SC)

M. M. Parikh, I.T.O., Special Investigation Circle-B v. M/s. Navanagar Transport and Industries Ltd., (SC)

Samarendra Nath Sinha v. Krishna Kumar Nag, (SC)

Govind Dattatray Kelkar v. Chief Controller of Imports and Exports, (SC)

Khushi Ram Behari Lal & Co. v. Assessing Authority

Union Of India v. Daulat Ram, Etc. (SC)

Attar Singh v. Inder Kumar, (SC)

K. V. Rajalakshmiah Setty v. State of Mysore, (SC)

Raj Kishore Prasad Narayan Singh v. Ram Pratap Pandey, (SC)

Janak Raj v. Gurdial Singh, (SC)

Mohanlal Hargovindas v. State of M.P., (SC)

Mangal Singh v. Union of India, (SC)

Municipal Committee, Akot v. Manilal Manekji Pvt. Ltd., (SC)

Jai Singh v. The State (SC)

Municipal Corporation of Delhi v. Ghisa Ram, (SC)

Periyasami v. State of Madras, (SC)

Bharat Fire And General Insurance Ltd. v. Paramesh

Kumara Nand v. Brijmohan Lal Sharma, (SC)

Bhagat Ram v. State of Punjab, (SC)

Vijendra Nath v. Jagdish Rai Aggarwal, (SC)

Ajit Singh v. State of Punjab, (SC)

Superintendent and Remembrance of Legal Affairs, West Bengal v. Corporation of Calcutta, (SC)

Jain Jari Stores, Madras v. State of Madras, (SC)

Dinnapati Sadasiva Reddi, Vice-Chancellor, Osmania University v. Chancellor, Osmania University, (SC)

A.G. Benjamin v. Union of India, (SC)

Fakhruddin v. State of M.P., (SC)

Babulal v. Sheonath Das, (SC)

Lallan Prasad v. Rahmat Ali, (SC)

H. A. K. Rao v. Council of Institute of Chartered Accountants of India, New Delhi, (SC)

India and General Investment Trust Ltd., London. v. Purna Chandra Mardaraj Deo, (SC)

Chandra Bhushan v. Deputy Director of Consolidation, Uttar Pradesh (Regional) Lucknow, (SC)

Ghulam Sarwar v. Union of India, (SC)

Triloki Nath Tiku v. State of Jammu & Kashmir, (SC)

K.N. Shukla v. Navnit Lal Manilal Bhatt, (SC)

A.T. Durayappah of Chundikuly, Mayor of Jaffna v. W.J. Fernando, (PC)

Akarapu Katta Mallu v. Purna Chandra Rao, (SC)

Ram Chand Spg. and Wvg. Mills, M/s. v. M/s. Bijli Cotton Mills (P) Ltd., Hathras, (SC)

Prem Ballab Khulbe v. Mathura Datt Bhatt, (SC)

Lala Shanti Swarup v. Munshi Singh, (SC)

Syed Yousuf Yar Khan v. Syed Mohammed Yar Khan, (SC)

R. S. Seth Gopikisan Agarwal v. R. N. Sen, Assistant Collector of Customs and Central Excise, (SC)

State of U.P. v. Madan Mohan Nagar, (SC)

D. R. Nim v. Union of India, (SC)

State of Punjab v. Surjit Singh, (SC)

State of Mysore v. H. Sanjeeviah, (SC)

Niranjan Shankar Golikari v. Century Spinning and Manufacturing Co., Ltd., (SC)

Ramekbal Tiwary v. Madan Mohan Tiwary, (SC)

National Iron and Steel Co. Ltd., M/s. v. State of W.B., (SC)

Syed Khawaja Moinuddin v. Government of India, (SC)

Bijoya Lakshmi Cotton Mills Ltd., M/s. v. State of W.B., (SC)

N.C. Mukerjee and Co. v. Union of India (SC)

Raj Bahadur Seth Jessa Ram Fatehchand, M/s. v. Om Narain Tankha, (SC)

Raghubans Dubey v. State of Bihar, (SC)

Ahmedabad Mill Owner's Association v. I. G. Thakor

Valliammai Achi v. Nagappa Chettiar, (SC)

State of M.P. v. Thakur Bharat Singh, (SC)

Kamani Metals and Alloys Ltd. v. The Workmen, (SC)

State of Mysore v. G.N. Purohit, (SC)

Patel India Private Limited v. Union Of India (SC)

Workmen of Kankanee Colliery and Amlabad Colliery of M/s. Bhowra Kankanee v. Employers (SC)

Prem Nath v. S. Venkatesan (SC)

Management of the Northern Railway Co-operative Credit Society Ltd. v. Industrial Tribunal, (SC)

D. Sanjeevayya v. Election Tribunal Andhra Pradesh, (SC)

Employers of Azam Jahi Mills Ltd. v. The Workmen, (SC)

Maneklal Jinabhai Kot v. State of Gujarat, (SC)

I. N. Saksena v. State of M.P., (SC)

Ram Rishi Anal v. Delhi Administration, Delhi (SC)

Life Insurance Corporation of India v. Bibi Padmawati (S.C.)

Workmen of Shri. Ranga Vilas Motors (P) Ltd. v. Sri Rangavilas Motors (P) Ltd., (SC)

Shibsankar Nandy v. Prabartak Sangha, (SC)

S. Pritam Singh Chahil v. State of Punjab, (SC)

Bengal Timber Trading Co., Ltd. Calcutta v. Commissioner of Sales Tax, Madhya Pradesh, Indore, (SC)

C.P. Timber Works v. Commissioner of Sales Tax, Madhya Pradesh (SC)

State of Maharashtra v. Babulal Kriparam Takkamore, (SC)

S. Govinda Menon v. Union of India, (SC)

J.M. Ajwani v. Union of Ajwani, (SC)

Bishwanath v. Thakur Radha Ballabhji, (SC)

R. Santhanakumar Nadar v. Indian Bank Ltd. Madras, (SC)

New Delhi Municipal Committee, New Delhi v. Indian

Calcutta Insurance, Ltd. v. The Workmen, (SC)

State of Orissa v. Dr. Binapani Dei, (SC)

Khambhalia Municipality v. State of Gujarat, (SC)

B. Shama Rao v. Union Territory of Pondicherry, (SC)

State of Mysore v. Syed Ibrahim, (SC)

New Manek Chowk Spg. and Wvg. Mills Co. Ltd. v. Municipal Corporation of the City of Ahmedabad, (SC)

S.G. Jaisinghani v. Union of India, (SC)

Sher Singh v. State of U.P., (SC)

Commissioner of Sales Tax, Madhya Pradesh, Indore v. M/s. Jaswant Singh Charan Singh, (SC)

State of Assam v. Gauhati Municipal Board, Gauhati, (SC)

Mahant Harnam Singh v. Gurdial Singh, (SC)

Tata Engineering and Locomotive Co. Ltd. v Assistant Commissioner of Commercial Taxes , (SC)

Commissioner of Income Tax, Bihar and Orissa v. Manager, Court of Wards Estate, Bettiah, (SC)

I.C. Golak Nath v. State of Punjab", (SC)

Panna Lal v. Murari Lal , (SC)

Ram Bachan Lal v. State of Bihar, (SC)

Rajendra Prasad Jain v. Sheel Bhadra Yajee, (SC)

State of A.P. v. Nalla Raja Reddy, (SC)

State of Punjab v. M/s. Tara Chand Lajpat Rai, (SC

The State of Punjab v. Tara Chand Lajpat Rai., (SC

Moon Mills Ltd. v. M. R. Meher, President, Industrial Court, Bombay, (SC)

Union Of India v. Rai Bahadur Seth Shree Ram Durga

Bant Singh Gill v. Shanti Devi, (SC)

Krishan Kumar Narula v. State of J. and K., (SC)

Maneklal Chhotalal v. M. G. Makwana, (SC)

Nagpur Electric Light and Power Co. Ltd. v. Regional Director, Employees' State Insurance. Corp., (SC)

Mulraj v. Murti Raghunathji Maharaj, (SC)

Sital Parshad v. Kishori Lal, (SC)

Bina Das Gupta v. Sachindra Mohan Das Gupta, (SC)

P. L. Lakhanpal v. Union of India, (SC)

Haji Esmail Noor Mohammad and Co., M/s. v. Competent Officer, Lucknow, (SC)

Mangru Mahto v. Thakur Taraknathji Tarkeshwar, (SC)

Madan Lal v. Sunder Lal, (SC)

Commissioner of Income Tax v. Premji Bhimji, (SC)

United Engineering Workers Union v. K. W. Devanaya

Durayappah v. Fernando, (PC)

Phoolchand v. Gopal Lal, (SC)

Thakur Jugal Kishore Sinha v. Sitamarhi Central Co

Cochin Co. v. Commissioner of Income Tax, (SC)

Commissioner of Income Tax v. Thayaballi Mulla Jee

Commissioner of Income Tax v. Jwalaprasad Agarwala

Prem Nath v. State of Rajasthan, (SC)

Orient Paper Mills Ltd. v. Union of India, (SC)

Rai Bahadur Choudhary Raghuraj Singh v. Murari Lal, (SC)

Essen Private Ltd. v. Commissioner of Income Tax,

Commissioner of Income Tax v. Keshavji Morarji, (S

Ram Laxman Sugar Mills v. Commissioner of Income T

Commissioner of Income Tax, Bombay v. M/s. Walchand and Co. (Pvt.) Ltd., Bombay., (SC)

R.B. Seth Champalal Ram Swarup v. Commissioner of

Commissioner of Income Tax v. H.H. Raja of Bhor, (

L.M. Chhabda v. Commissioner of Income Tax, (SC)

Shahdara (Delhi) Sanaranpur Light Rly. Co. Ltd., M/s. v. Municipal Board Sanaranpur, (SC)

Union of India v. Indian Sugar Mills Association, (SC)

B. D. Bharucha v. Commissioner of Income-Tax, Central Bombay, (SC)

Jagir Singh v. State of Punjab, (SC)

Commissioner of Income Tax Central, Calcutta v. Amalgamated Development Ltd., (SC)

Union Co-operative Insurance Society v. Commissioner of Income Tax, Bombay, (SC)

Prem Dulari v. Raj Kumari, (SC)

Commissioner of Income Tax v. Managing Trustee, Ja

N.K.T. Sivalingam Chettiar v. Commissioner of Inco

Commissioner of Income Tax v. Webbing & Beltin

State of Maharashtra v. M. N. Kaul, Dr., (SC)

Johri Mal v. The Director of Consolidation of Holdings, Punjab, (SC)

Bhagat Raja v. Union of India, (SC)

Commissioner of Income Tax, Punjab, Jammu and Kashmir and Himachal Pradesh v. Daulat Ram Khanna, (SC)

Roshan Di Hatti v. Commissioner of Income Tax, (SC

Commissioner of Income Tax, West Bengal v. Anil Kumar Roy Chowdhury, (SC)

Capital Multi-Purpose Co-operative Societies, Bhop

Sindhi Lohona Choithram Parasram v. State of Gujar

Hiralal Vallabbram v. Sheth Knsturbhai Lalbhai, (S

M.J. Kanakabai v. Union of India, (SC)

Rajasthan State Electricity Board, Jaipur v. Mohan Lal, (SC)

Commissioner of Income Tax. Mysore v. Bangalore Transport Company Ltd., (In Liquidation) Bangalore, (SC)

East India Industries (Madras) Private Ltd., Madras v. Commissioner of Income Tax, Madras, (SC)

Commissioner of Income Tax, Andhra Pradesh v. K. Adinarayana Murty, (SC)

Hans Raj v. Rattan Chand, (SC)

Biswaranjan Bysack v. Commissioner of Income Tax Calcutta (SC)

Jamatraj Kewalji Govani v. State of Maharashtra, (SC)

Northern India Caterers (Private) Ltd. v. State of

State of Punjab v. Murli Dhar Mahabir Parshad (SC)

Madan Lal v. State of Punjab, (SC)

Unikat Sankunni Menon v. State of Rajasthan, (SC)

Income Tax Officer, Madras v. Budha Pictures, Madras, (SC)

Travancore-Cochin Chemicals (P) Ltd. v. Commissioner of Wealth Tax, Kerala, (SC)

Mohan Raja Bahadur , M/s. v. Commissioner of Income Tax. U. P., (SC)

Shah and Co. Bombay, M/s. v. State of Maharashtra, (SC)

Mangal Singh v. Ratno, (SC)

Sales Tax Officer Ponkunnam v. K. I. Abraham, (SC)

State of Assam v. Bharat Kala Bhandar Ltd., (SC)

Commissioner of Income Tax (Central), Calcutta v. Hardutroy Motilal Chamaria, (SC)

Deputy Commissioner of Agricultural Income Tax and Sales Tax, Quilon v. Travancor Rubber and Tea Co. Ltd. (SC)

Laxmikanta Sahu v. Superintendent of Excise, Berhampur (SC)

Inder Singh v. State of Punjab, (SC)

Devi Das Gopal Krishnan, M/s. v. State of Punjab, (SC)

Ahmedabad Manufacturing and Calico Printing Co. Ltd., Ahmedabad v. State of Gujarat, (SC)

Satwant Singh Sawhney v. D. Ramarathnam, Assistant Passport Officer, New Delhi, (SC)

Bhawani Cotton Mills Ltd., M/s. v. State of Punjab

Commissioner of Income Tax, West Bengal v. B.K. Dhote (SC)

State of Assam v. Labanva Probha Devi, (SC)

Additional Tahsildar, Raipur v. Gendalal (SC)

State of Madras v. T. Narayanaswami Naidu, (SC)

State of Madras v. P. M. Batcha and Co., (SC)

K. Gopal v. The Union of India, (SC)

State of Madras v. A.M. Safiulla and Company, (SC)

Chin Keow v. Government of Malaysia (P.C)

G. J. Fernandez v. State of Mysore, (SC)

Udhavdas Kewalram v. Commissioner of Income Tax, Bombay City I . (SC)

State of Madras v. R. Nandlal and Co., (SC)

Commissioner of Income-Tax v. M/s. Alps Theatre, Patiala, (SC)

T. N. K. Govindaraju Chetty, M/s. v. Commissioner of Income Tax, Madras, (SC)

Abhinandan Jha v. Dinesh Mishra, (SC)

Baidyanath Mishra v. The State Of Orissa (SC)

Dalhousie Investment Trust Company Ltd. v. Commissioner of Income Tax (Central, Calcutta (SC)

Raja Sharda Narain Singh v. Commissioner of Income Tax, U.P. (SC)

Deputy Commercial Tax Officer, Park Town Division,

Narain Das Suraj Bhan v. Commissioner, Sales Tax, U.P. (SC)

Esthuri Aswathiah v. Commissioner of Income Tax, Mysore, (SC)

Hukumchand v. Bansilal, (SC)

Sawan Ram v. Kalawanti, (SC)

Yusufalli Esmail Nagree v. State of Maharashtra, (SC)

State of Maharashtra v. Dr. R.B. Chowdhari, (SC)

Rentala Lachaiah v. Chimmapudi Subrahmanyam, (SC)

Controller of Estate Duty, Gujarat v. H.H. Iqbal Mahomed Khan, Nawab of Palanpur (SC)

Vishwanath v. Board of Revenue, (SC)

Pyare Lal v. New Delhi Municipal Committee, (SC)

Commissioner of Income Tax, Kerala v. Gemini Cashew Sales Corporation. Quilon, (SC)

Sarpanch, Lonand Grampanchayat v. Ramgiri Gosavi, (SC)

Custodian of Evacuee Property v. Jafran Begum, (SC)

Giriwar Prasad Narain Singh v. Dukhu Lal Das, (SC)

Commissioner, Sales Tax, U.P. v. Madan Lal Dayal Chand (SC)

Director of Supplies and Disposals, Calcutta v. Member, Board of Revenue, West Bengal, Calcutta, (SC)

Gurdit Singh v. Angrez Kaur, (SC)

Sundaram Co. (Private) Ltd., Madurai v. Commissioner of Income Tax, Madras, (SC)

State of Maharashtra v. Jamnabai Purshottam Asar, (SC)

Kesho v. The State Of Uttar Pradesh (SC)

The Commissioner, Sales Tax, U.P. (In Both The Appeals) v. M/s G.G. Industries, Agra (In Both The Appeals) (SC)

Commissioner of Income Tax, West Bengal v. George Henderson and Co. Ltd. (SC)

Kamla Prasad Singh v. Hari Nath Singh, (SC)

Income Tax Officer, Agra v. Radha Krishan, (SC)

Kuldip Singh v. Surain Singh (SC)

Kalawati Devi Harlalka v Commissioner of Income Ta

State of U.P. v. C. S. Sharma, (SC)

Rampyari Devi Saraogi v. Commissioner of Income Tax, West Bengal (SC)

State of A.P. v. Madiga Boosenna, (SC)

Commissioner of Income Tax, A.P. v. M/s. Motors an

G. Ekambarappa v. Excess Profits Tax Officer, Bellary, (SC)

Collector of Aurangabad v. Central Bank of India, (SC)

Secretary, Home (Endowments) Department, Government of A.P. v. Digyadarsan Rajendra Ram Dasjee Varu, (SC)

Hulas Rai Baij Nath, M/s. v. Firm K. B. Bass and Co., (SC)

Commissioner, Sales Tax, U.P. v. Harbilas Rai and Sons, Kanpur (SC)

Haji Suleman Haji Ayub Bhiwandiwala v. Narayan Sadashiv Ogale (SC)

Andhra Prabha Ltd. v. Secretary, Madras Union of Journalists, (SC)

Gummanna Shetty v. Nagaveniamma, (SC)

Commissioner of Income-Tax, Bombay City I, Bombay v. Greaves Cotton & Co. Ltd., Bombay (SC)

Vishnu Pratap Sugar Works (P) Ltd. v. Chief Inspector of Stamps, U.P., (SC)

Narain Lal v. Seth Sunderlal Tholia Jorhi, (SC)

State of Madras v. V.P.S.A.Narayana Nadar & Co., (

Ratilal Bhanjl Mithani v. Asstt. Collector of Customs, Bombay, (SC)

Commissioner of Income Tax, West Bengal v. Jalan Investment (Pvt.) Ltd., Calcutta (SC)

Government of Madras v. Simpson and Co. Ltd. (S.C.)

Commissioner of Income Tax, Kerala v. Joseph John (SC)

State of Madras v. Richardson and Cruddas Ltd. (SC)

Abdul Ghafoor v. Mohammad Kassam, (SC)

Commissioner of Income Tax, Madras v. Mahalakshmi Textile Mills Ltd., (SC)

Jai Charan Lal Anal v. State of U.P., (SC)

Killick Nixon and Co., M/s. v. Commissioner of Income Tax, Bombay City I, Bombay, (SC)

Commissioner of Income Tax, Gujarat v. Jayantilal Amratlal, (SC)

Seth Pushalal Mansinghka Private Ltd v. Commr. of I.T. Delhi Rajasthan and M.P., (SC)

State of Gujarat v. Memon Mahomed Haji Hasan, (SC)

Commissioner of Income Tax, Kerala v. R.R. Ramakrishna Pillai (SC)

Commissioner of Income Tax, Madras v. S. Nelliappan (Dead) By His Legal Representatives (SC)

Kirpaldass v. The State (SC)

Mohammed v. Workmen , (SC)

Avtar Singh v. State of J. and K., (SC)

VIth Income Tax Officer, City Circle II, Bangalore v. K. Y. Pillaiah and Sons, (SC)

Commissioner of Income Tax, Gujarat v. M/s. A. Raman and Co., (SC)

Zila Parishad Moradabad v. M/s. Kundan Sugar Mills, Amroha, (SC)

Bhanji Bhagwandas v. Commissioner of Income Tax. Madras, (SC)

B. M. Lall v. M/s. Dunlop Rubber Co. (India) Ltd., (SC)

Ranjit Singh Rao v. Raja Bai Saheba, (SC)

Commissioner of Income Tax Central, Calcutta v. Gold Mohore Investment Co. Ltd. (SC)

Madras Co-operative Central Land Mortgage Bank Ltd. v. Commissioner of Income Tax. Madras, (SC)

Dwarampudi Nagaratnamba v. Kunuku Ramayya, (SC)

Commissioner of Income Tax, Gujarat v. M/s. Tejaji Farasram Kharawalla Ltd., (SC)

C.T. Sienthilnathan Chettiar v. State of Madras (SC)

Commr. of I.T., Bombay City and Suburban District, Bombay v. Hukumchand Mills Ltd., Indore, (SC)

National Engineering Industries Ltd., Jaipur v. Hanuman, (SC)

Mohamed Samsudeen Kariapper v. S.S. Wijesinha, (PC

Dabur (Dr. S. K. Burman) Private Ltd., Deoghar, Bihar, M/s. v. The Workmen, (SC)

M. M. Ipoh v. Commissioner of Income Tax, Madras,

Collector of Customs and Excise, Cochin v. M/s. A. S. Bava, (SC)

Hindustan Brown Boveri Ltd. v. Workmen, (SC)

Municipal Council, Raichur v. Bohar Amarchand Prasanna, (SC)

Treogi Nath v. Indian Iron and Steel Co. Ltd., (SC

Revindra Nath v. Raghbir Singh, (SC)

Nagendra Prasad v. Kempananjamma, (SC)

Sant Ram Sharma v. State of Rajasthan, (SC)

Chief Mining Engineer, M/s. East India Coal Co., L

Commissioner of Commercial Taxes, Board of Revenue, Madras v. Ramkishan, Shrikishan Jhaver, (SC)

Gopi Kanta Sen v. Abdul Gaffur (SC)

Remington Rand of India Ltd. v. The Workmen, (SC)

Malwa Co-operative Milk Union Ltd. Indore v. Biharilal (SC)

Mohd. Akhtar v. State of U.P. (SC)

Roshan Lal Tandon v. Union of India, (SC)

Padam Singh v. Union of India, (SC)

Jagdev Singh v. State of J. and K., (SC)

Workmen of Charottar Gramodhar Sahakari Mandal Ltd. v. Charottar Gramodhar Sahakari Mandal Ltd. (SC)

Management of The Indian Overseas Bank Ltd. v. Workmen (SC)

A.C. Aggarwal Sub-Divisional Magistrate v. Mst. Ram Kali, (SC)

Jagdish Pandey v. Chancellor, University of Bihar, (SC)

Kalawati v. Bisheshwar, (SC)

Village Panchayat of Kanhan Pipri v. Standing Committee, Zila Parishad, Nagpur, (SC)

Pragdas Umar Vaishya v. Union of India (SC)

Dhara Singh v. District Judge, Meerut, (SC)

Central Bank of India Ltd. v. Karunamoy Banerjee, (SC)

Pabbojan Tea Co., Ltd. v. Deputy Commissioner. Lakhimpur, (SC)

K. L. Gupte v. Municipal Corporation of Greater Bombay, (SC)

State of Bihar v. Subodh Gopal Bose, (SC)

State of Punjab v. M/s. Sansari Mal Puran Chand, (SC)

Ghatge and Patil Concerns, 'Employees' Union v. Ghatge and Patil Transports Pvt. Ltd., (SC)

Syndicate Bank Ltd. v. K. Ramanath V. Bhat, (SC)

Employers of Firestone Tyre and Rubber Co. (Private) Ltd. v. The Workmen, (SC)

Prakash Chand Sharma v. Oil and Natural Gas Commission, (SC)

State of Mysore v. S.R. Jayaram, (SC)

M. Gopala Krishna Naidu v. State of Madhya Pradesh, (SC)

Sunderlal v. Paramsukhdas, (SC)

Collector, Varanasi v. Gauri Shanker Misra, (SC)

Collector, Akola v. Ramchandra, (SC)

Electrical Manufacturing Co. Ltd. v. D. D. Bhargava, (SC)

State of Madras v. M/s. A. Habibur Rehman and Sons

State of Mysore v. P. Narasing Rao, (SC)

Anandram Jivraj Gogle v. Premraj Mukunddas, (SC)

State of Kerala v. M/s. Cochin Coal Co., Ltd., (SC)

National Conduits (P) Ltd. v. S. S. Arora, (SC)

Dr. Bool Chand Vice-Chan. Kuru. Univ. v. The Chancellor, Kurukshetra University, (SC)

Tribhovandas Purshottamdas Thakkar v. Ratilal Motilal Patel, (SC)

Union of India v. Jubbi, (SC)

Krishna Chettiar v. State of Madras, (SC)

State Bank of Bikaner & Jaipur v. R.L. Khandelwal (SC)

Union of India v. Kamalabai Harjivandas Parekh, (SC)

Sukh Ram v. Gauri Shankar, (SC)

Indian Steel and Wire Products Ltd. v. State of Ma

Lakshmiratan Engineering Works Ltd., M/s. v. Asst.

N.S. Gujral v. Custodian of Evacuee Property, (SC)

Municipal Corporation of Greater Bombay v. Royal Western India Turf Club Ltd., (SC)

Sindhu Resettlement Corporation Ltd. v. Industrial Tribunal of Gujarat, (SC)

S. Sanyal v. Gian Chand, (SC)

Vithal Vasudeo Kulkarni v. Maruti Rama Nagane, (SC

Munni Lal v. Bishwanath Prasad, (SC)

Motichand Hirachand v. Bombay Municipal Corporation, (SC)

Deputy Commissioner and Collector, Kamrup v. Durganath Sarma, (SC)

Management of the Bangalore Woollen, Cotton and Silk Mills Co. Ltd. v. Workmen, (SC)

Sunder Lal and Son v. Bharat Handicrafts Private Ltd., (SC)

Abdul Hussain Tayabali v. State of Gujarat, (SC)

Sonawati v. Ram, (SC)

Workmen of Brahmputra Tea Estates v. Incoming Management of Brahmputra Tea Estates, (SC)

Lakshmi Narain Agarwal v. State Transport Authorit

Vidya Vati v. State of Punjab, (SC)

Ramswarup Guru Chhote Balakdas v. Motiram Khandu Patil, (SC)

Baidyanath Dubey v. Deonandan Singh, (SC)

Banarasi Dass Ahluwalia v. Chief Controlling Revenue Authority, Delhi, (SC)

Anandji Haridas and Co. (P) Ltd. v. S. P. Kasture, (SC)

Municipality of Taloda v. Charity Commissioner, Bombay, (SC)

Commander Pascal Fernandes, Lt. v. State of Maharashtra, (SC)

Madhya Pradesh Industries Ltd. v. State of Maharas

C.A. Rajendran v. Union of India, (SC)

Kantilal Babulal and Bros. v. H. C. Patel, (SC)

Andhra Sugars Ltd. v. State of A.P., (SC)

Secretary Madras Gymkhana Club Employees' Union v. Management of the Gymkhana Club, (SC)

Mohan Lal v Kasturi Lal (SC)

Kepong Prospecting Ltd. v. A.E. Schmidt, (PC)

Sardar Chandrojirao Angre v. State of M.P., (SC)

Braithwaite and Co. (India) Ltd., M/s. v. Employees' State Insurance Corporation, (SC)

Mysore State Road Transport Corporation v. Gopinath Gundachar Char, (SC)

State of Assam v. Raghava Rajgopalachari, (SC)

Sher Bahadur v. State of Bihar (SC)

Kartar Singh v. Union of India (SC)

Sita Ram v. Radha Bai, (SC)

National Engineering Industries Ltd. v. Its Workmen, (SC)

Naihati Jute Mills Ltd. v. Khyaliram Jagannath, (SC)

Alok Kumar Roy v. Dr. S. N. Sarma, (SC)

Straw Products Ltd. v. Income Tax Officer 'A' Ward Bhopal, (SC)

Sri Ram Vilas Service Ltd. Kumbakonam v. M/s. Raman and Raman Private Ltd., (SC)

S. Azeez Basha v. Union of India, (SC)

Calcutta Credit Corporation Ltd. v. Happy Homes (Private) Ltd., (SC)

Workmen of Delhi Electric Supply v. Management of Delhi Electric, (SC)

Income Tax Officer, Tuticorin v. T.S. Devinatha Na

S. RM. CT. PL. Palaniappa Chettiar v. Commissioner of Income Tax, Madras, (SC)

M. D. Dhanwatey v. Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara, (SC)

V.D. Dhanwatey v. Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara, (SC)

Ram Adhar Singh v. Ramroop Singh, (SC)

Narayan Swami v. State of Maharashtra, (SC)

T.M. Kanniyan v. Income Tax Officer, Pondicherry, (SC)

Divisional Forest Officer, Sarahan Forest Division of Simla Forest Circle, H. P. v. Daut, (SC)

Municipal Corporation, Indore v. Rai Bahadur Seth

N.R. Srinivasa Iyer v. Vanguard Fire and Genl. Ins. Co. Ltd. (SC)

Bhamburkar Shriniwas Gopal v. Brahma Deo (SC)

S.K. Dutta Income Tax Officer, Salary-cum-S. I. B. Circle, Assam v. Lawrence Singh Ingty, (SC)

Baburao Patel v. Dr. Zakir Hussain, (SC)

State of Orissa v. Sudhansu Sekhar Misra, (SC)

State of Gujarat v. Manilal Joitaram and Co., (SC)

Commissioner of Income Tax, Madhya Pradesh, Nagpur and Bhandara v. Dewas Cine Corporation, (SC)

Lallu Yeshwant Singh v. Rao Jagdish Singh, (SC)

Century Spinning and Manufacturing Co. Ltd. v. District Municipality of Ulhasnagar, (SC)

Union of India v. P.K. Roy, (SC)

P.S.N.S. Ambalavana Chettiar and Co. Ltd. v. Express Newspapers Ltd. Bombay, (SC)

Mohd. Yaqub v. State of J. and K., (SC)

Commissioner of Income-Tax v. Krishna And Sons, (SC)

Harjinder Singh v. Delhi Administration, (SC)

Seth Mohan Lal v. Grain Chambers Ltd., Muzaffarnagar, (SC)

Ishwarlal Girdharlal Joshi v. State of Gujarat, (SC)

Bhalachandra Waman Pathe v. The State of Maharashtra (SC)

Mahendra Pratap Singh v. Sarju Singh, (SC)

Ibrahim v. State of W.B., (SC)

Workmen of M/s. Hindustan Motors Ltd. v. M/s. Hindustan Motors Ltd., (SC)

Kalidindi Venkata Subbaraju v. Chintalapati Subbaraju, (SC)

Sowdagar Ahmed Khan v. Income-Tax Officer, (SC)

R.B. Bansilal Abirchand Firm v. Commissioner of Income-Tax, (SC)

Dalhousie Investment Trust Co. Ltd. v. Commissioner of Income Tax (Central) Calcutta, (SC)

Union of India v. M/s. Anglo Afghan Agencies, (SC)

Sevantilal Maneklal Sheth v. Commissioner of Incom

State of A.P. v. K. Satyanarayana, (SC)

Mangulal Chunilal v. Manilal Maganlal, (SC)

State of Gujarat v. Jaswantlal Nathalal, (SC)

Boddu Venkatakrishna Rao v. Boddu Satyavathi, (SC)

M.A. Jabbar v. Commissioner of Income Tax, Andhra Pradesh, (SC)

Deputy Commercial Tax Officer, Saidapet v. Enfield India Ltd. Co operative Canteen Ltd., (SC)

Commissioner of Income-Tax v. Bombay State Co-Operative Bank Ltd., (SC)

Regional Assistant Commissioner of Sales Tax, Indore v. Malwa Vanaspati and Chemical Co. Ltd., (SC)

Khan Bahadur Ahmed Alladin and Sons v. Commissioner of Income Tax, Andhra Pradesh, (SC)

Baul v. State of U.P., (SC)

Munshi Ram v. Delhi Administration, (SC)

Balwant Singh v. L.C. Bharupal, Income-Tax Officer, (SC)

Commissioner of Income Tax, West Bengal II v. Anusuya Devi, (SC)

Sri Tirumala Venkateswara Timber and Bamboo Firm, M/s. v. Commercial Tax Officer, Rajahmundry, (SC)

New Era Agencies (Pvt.) Ltd., M/s. v. Commissioner of Income Tax, Bombay City I. Bombay, (SC)

Swastik Oil Mills Ltd. v. H. B. Munshi, Deputy Commissioner of Sales Tax, Bombay, (SC)

Excise and Taxation Officer, Punjab v. Vishesher N

State Of Uttar Pradesh v. Naidar Singh (SC)

Harbans v. State of Uttar Pradesh (SC)

Suleman Rahiman Mulani v. State of Maharashtra, (SC)

Rameshwar Lal Patwari v. State of Bihar, (SC)

Her Highness Sethu Parvathi Bayi v. Commissioner of Wealth Tax, Kerala (S.C.)

State of M.P. v. Ram Prasad, (SC)

Bhanwar Singh v. State of Rajasthan, (SC)

Commissioner of Income Tax, Bombay City 1, Bombay v. Jubilee Mills Ltd. Bombay, (SC)

State of Punjab v. M/s. Bajaj Electricals Ltd., (SC)

Seth Sheo Prasad v. State of U.P., (SC)

Deorao alias Bapurao v. State of Maharashtra (S.C.)

Union of India v. J.A. Munaff, (SC)

Modi Co. v. Union of India, (SC)

Bihari Lal Kalbalia v. Deputy Commissioner, Santha

Associated Hotels of India Ltd. v. S. B. Sardar Ranjit Singh, (SC)

Konchada Ramamurty Subudhi v. Gopinath Naik, (SC)

Ram Chandra Arya v. Man Singh, (SC)

Commissioner of Expenditure-tax, Gujarat v. Darshan Surendra Parekh, (SC)

Balvantaray Ratilal Patel v. State of Maharashtra, (SC)

Gurcharan Prasad v. P. Krishnanand Giri, (SC)

Board of Revenue for Rajasthan, Ajmer v. Rao Baldev Singh, (SC)

S. Sankappa v. Income Tax Officer, Central Circle II, Bangalore, (SC)

Kehar Singh v. Chanan Singh, (SC)

Anand Prakash Saksena v. Union of India, (SC)

Laxmipat Choraria v. State of Maharashtra, (SC)

Haroom Haji Abdulla v. State of Maharashtra, (SC)

Mohanlal Maganlal Thakkar v. State of Gujarat, (SC)

Commissioner of income-tax, Bombay City I. Bombay v. Ciba of India Ltd., (SC)

Shamsher Singh v. State of Uttar Pradesh (SC)

Dy. Commissioner of Agl. Income-Tax and Sales-Tax v. Pierce Leslie and Company (S.C.)

Avadh Bihari Sinha v. University of Bihar, (SC)

Union of India v. R.P. Kapur, (SC)

Delhi Motor Co. v. U.A. Basrurkar (dead), (SC)

O.N. Mohindroo v. Bar Council of Delhi, (SC)

Chhedi Sao v. State of Bihar, (SC)

Rakhu Laxman Ruthod v. State of Maharashtra, (SC)

Commissioner of Income-tax, Bombay City II v. M/s. Shri Goverdhan Ltd., Bombay, (SC)

Manindraraj Singh (Dead) By His Legal Representatives v. Sheikh Khalilullah (SC)

Anglo American Direct Tea Trading Co. Ltd. v. Commissioner of Agricultural Incomes tax, Kerala, (SC)

T. S. P. L. P. Chidambaram Chettiar v. T. K. B. Santanaramaswami Odayar, (SC)

Virudhunagar Steel Rolling Mills Ltd. v. Government of Madras, (SC)

State of Uttar Pradesh v. Ram Bharosey, (SC)

Ramji Dixit v. Bhirgunath, (SC)

Hira Singh Pal. v. Madan Lal, (SC)

Rameshwar Bhagat v. State of Bihar, (SC)

Ram Kishore v. State of U.P., (SC)

Sheikhi v. State of Rajasthan, (SC)

Ningawwa v. Byrappa Shiddappa Hireknrabar, (SC)

P. Rajendran v. State of Madras, (SC)

Dharam Pratap Sah v. Smt. Kamleshwari Devi (SC)

Laxman Siddappa Naik v. Kattimani Chandappa Jampanna, (SC)

Laxmi Narain v. State of U.P. (SC)

Dhiraj Lal Manshankar Mehta v. State of Gujarat, (

Madan Lal v. Delhi Administration, (SC)

Pashupati Nath Singh v. Harihar Prasad Singh, (SC)

R. Ramakrishna Rao v. State of Kerala, (SC)

Hazari v. Neki, (SC)

State of M.P. v. Sardar D. K. Jadav, (SC)

Jawaharlal Gulabchand Ustad v. Surat Dairy Co. Ltd. (SC)

State of Uttar Pradesh v. Maharaj Narain, (SC)

Union of India v. Nanak Singh, (SC)

Firm Mukund Lal Veerkumar v. Purushottam Singh, (SC)

Sobhag Singh v. Jai Singh, (SC)

Birendra Pratap Singh v. Gulwant Singh, (SC)

Gram Sabha, Besahni. v. Ram Raj Singh, (SC)

Special Land Acquisition and Rehabilitation Officer, Sagar v. M. S. Seshagiri Rao, (SC)

Kt. N. Rm. Thenappa Chettiar v. N. S. Kr. Karuppan Chettiar, (SC)

Ram Dheeraj v. State of U.P., (SC)

Sahodrabai Rai v. Ram Singh Aharwar, (SC)

Management, Chitavalsah Jute Mills Co. Ltd. v. The Workmen of Chitavalsah Jute Mills, (SC)

State of Punjab v. Dharam Singh (SC)

Madanlal Ramchandra Daga v. State of Maharashtra, (SC)

South Bihar Sugar Mills Ltd. v. Union of India, (S

Union of India etc. v. Hariram Shamji Thakkar (SC)

Om Prabha Jain v. Abnash Chand, (SC)

Udai Ram Sharma v. Union of India, (SC)

Ghasi Ram v. Dal Singh, (SC)

P. D. Sharma v. State Bank of India, (SC)

Indian Hume Pipe Co. Ltd., M/s. v. Their Workmen, (SC)

Maharashtra State Electricity Board v. Kalyan Boro

Puttrangamma v. M. S. Ranganna, (SC)

M/s. Satyanarain Tea Co. (P) Ltd. v. State of West

Moti Lal Banker v. Maharaj Kumar Mahmood Hasan Kha

Gill and Co. Private Ltd. (In All The Appeals) v. Commercial Tax Officer, Hyderabad III (In All The Appeals) (SC)

Mohanlal Chokhany v. Commercial Tax Officer, Calcutta (SC)

Nair Service Society Ltd. v. K. C. Alexander, (SC)

Dalpat Singh v. State of Rajasthan, (SC)

M. V. Narasappa v. Commercial Tax Officer (SC)

A. Vishwanath Rao v. State of Mysore, (SC)

Ambalal Purshottam v. Ahmedabad Municipal Corporation of the City of Ahmedabad, (SC)

Mulamchand v. State of M.P., (SC)

Most Baidri v. Ramdas Choudhary, (SC)

Amolak Chand v. Raghuveer Singh, (SC)

Taraknath Ghose v. State of Bihar, (SC)

State of Punjab v. Sukh Raj Bahadur, (SC)

Municipal Corporation of Delhi v. Birla Cotton, Spinning and Weaving Mills, Delhi, (SC)

Western U. P. Electric Power and Supply Co., Ltd. v. State of U.P., (SC)

Arbind Kumar Singh v. Nand Kishore Prasad, (SC)

Rehman Kunju v. State of Kerala (S.C.)

Institute of Chartered Accountants of India v. P. K. Mukherjee, (SC)

Ram Charan v. State of U.P., (SC)

Dhruv Dev Chand v. Harmohinder Singh, (SC)

Shah Dhansukhlal Chhaganlal v. Dalichand Virchand Shroff, (SC)

Tikaram and Sons Ltd., M/s. v. Commissioner of Sales Tax, U. P., (SC)

Kollipara Sriramulu v. T. Aswatha Narayana, (SC)

P. S. L. Ramanathan Chettiar v. O. R. M. P. R. M. Ramanathan Chettiar, (SC)

Nagar Mahapalika, Varanasi v. Durga Das Bhattachar

United Commercial Bank Ltd. v. Okara Grain Buyers Syndicate Ltd., (SC)

Chief Commissioner, Delhi v. Chadha Motor Transport Co. (Private) Ltd., (SC)

State of Mysore v. Syed Mahmood, (SC)

Bhupendra Singh v. The State of Punjab, (SC)

Deoraj Singh v. State of U.P., (SC)

Tukaram G. Gaokar v. R. N. Shukla, (SC)

Bishan Chand Khanna v. Municipal Corporation of Delhi (SC)

Mohd. Usman v. State of Bihar, (SC)

Lal Singh v. State of Haryana, (SC)

State of Gujarat v. Chinubhai Gopaldas, (SC)

Ayodhya Prasad Vajpai v. State of U.P., (SC)

Ishwardas v. Maharashtra Revenue Tribunal, Nagpur, (SC)

Arya Pratinidhi Sabha v. State of Bihar, (SC)

Jageshwar Singh v. State of Bihar, (SC)

Dineshwar Singh v. State of Bihar, (SC)

G. Narayana Raju v. G. Chamaraju, (SC)

Gorantla Thataiah v. Thotakura Venkata Subbaiah, (SC)

Fort Gloster Industries Ltd. v. Sethia Mercantile Private Ltd., (SC)

State of Kerala v. P. P. Hassan Koya, (SC)

Godhara Borough Municipality, Godhara v. Godhara Electricity Co Ltd., (SC)

Atamdas v. Surya Prasad, (SC)

Nath Singh v. Board of Revenue, U.P., (SC)

State of M.P. v. Ranojirao Shinde, (SC)

Mohanta Lal Saha v. State of West Bengal (SC)

Mst. Lajwanti v. Lal Chand, (SC)

Mohar Rai v. State of Bihar, (SC)

Shri Krishan v. Sat Narain (SC)

Haji Irshad Ilahi v. Din Dara Shah, (SC)

Harnarain v. Deep Chand (SC)

A.R. Salay Mohamed Sait v. Jaffer Mohamed Sait's M

Lakhan Lal v. State of Bihar, (SC)

Sailendranath Bose v. State of Bihar, (SC)

State of Kerala v. Cochin Chemical Refineries Ltd., (SC)

S. Kirpal Singh Duggal v. Municipal Board, Ghaziabad, (SC)

T. K. Lakshmana Iyer v. State of Madras, (SC)

Ram Bilas Singh v. State of Bihar, (SC)

Moti Lal Jain v. State of Bihar, (SC)(Constitutional Bench)

B.S. Vadera v. Union of India, (SC)

State of A.P. v. P. Sagar, (SC)

Iman Ali v. State of Assam, (SC)

Kishanchand Narsinghdas Bhatia v. State Transport

Keshavlal Jethalal Shah v. Mohanlal Bhagwandas, (SC)(Constitutional Bench)

Statesman (Private) Ltd. v. H. R. De, (SC)

S.K. Ghosh v. Union of India, (SC)

Rustom Sheriar Irani v. State of Maharashtra (SC)

Jeewan Nath Wahal and Jagat Nath Wahal v. State of Uttar Pradesh (SC)

Herman King v. Queen, (PC)

Prem Raj v. D. L. F. Housing and Construction (Private) Ltd., (SC)

Siromani v. Hemkumar, (SC)

Chief Settlement Commissioner, Punjab v. Om Parkas

Dhulabhai v. State of M.P., (SC)

Laxman Kalu Nikalje. v. State of Maharashtra, (SC)

State of Gujarat v. Vakhatsinghji Vajesinghji Vaghela, (SC)

State of Maharashtra v. Madhavrao Damodar Patil, (

Jambu Rao Satappa Kocheri v. Neminath Appayya Hana

Bhalchandra v. State of Maharashtra, (SC)

Amrit Lal Goverdhan Lalan v. State Bank of Travancore, (SC)

Mahesh Bhagat v. Ram Baran Mahto, (SC)

Dhanki Mahajan v. Rana Chandubha Vakhatsing, (SC)

State of Bihar v. Maharaja Pratap Singh Bahadur, (SC)

State of Gujarat v. Mehbubkhan Usrnankhan, (SC)

Mohammed Bhakar v. Y. Krishna Reddy, (SC)

Union of India v. M/s. Khas Karanpura Colliery Co. , (SC)

Kannan v. Food Inspector, Cannanore Municipality (SC)

Karnesh Kumar Singh v. State of U.P., (SC)

State of Andhra Pradesh v. P.V. Rao, (SC)

Ramanlal Kantilal Jivabhai v. State of Gujarat, (S

State of Madras v. N.K. Nataraja Mudaliar, (SC)

Raj Kumar v. Union of India, (SC)

K. M. Kanavi v. State of Mysore, (SC)

State of Bihar v. Kapil Singh, (SC)

Raj Kumar Mohan Singh v. Raj Kumar Pasupatinath Saran Singh, (SC)

Ramanlal Gulabchand Shah v. State of Gujarat, (SC)

Bulchand Chandiram v. Bank of India Ltd., (SC)

Gopal Krishnaji Ketkar v. Mohamed Haji Latif, (SC)

Bhanuprasad Hariprasad Dave v. State of Gujarat, (SC)

Bashira v. State of U.P., (SC)

Boothalinga Agencies v. V. T. C. Poriaswami Nadar, (SC)

Maganlal Chhotalat Desai v. Chandrakant Motilal, (SC)

Triloki Nath Tiku v. State of J&K, (SC)

R. H. Bhutani v. Man. J. Desai, (SC)

Sudhir Chandra Nawn v. Wealth-tax Officer, Calcutta, (SC)

Balammal v. State of Madras, (SC)

Ram Kishan v. Jai Singh (SC)

M. Vasudevan Pillai v. City Council of Singapore, (PC)

Natau Ram Indra Sing v. Trikamal Jamandas Patel (SC)

Bunna Prasad v. State of U.P., (SC)

Seth Loon Karan Sethiya v. Ivan E. John, (SC)

Jotish Chandra Chaudhury v. State of Bihar, (SC)

Jang Bahadur Singh v. Baij Nath Tiwari, (SC)

Adbhudhnath Jha v. State of Bihar, (SC)

Hydro (Engineers) Pvt. Ltd. v. The Workmen, (SC)

Jai Lal v. Delhi Administration, (SC)

Ajaib Singh v. Joginder Singh, (SC)

Govind Sahai v. State of U.P., (SC)

Sheonath Prasad v. State of Bihar, (SC)

P.V. Jagannath Rao v. State of Orissa, (SC)

Baidyanath Prasad Srivastava v. State of Bihar, (SC)

Municipal Committee, Khurai v. Dhannalal Sethi, (SC)

Shiv Raj Singh v. Delhi Administration, (SC)

Harcharan Singh v. S. Mohinder Singh, (SC)

Ashiq Miyan v. State of M.P., (SC)

Ishwarlal Girdharilal Parekh v. State of Maharashtra, (SC)

M/s Burmah Shell Oil Storage and Distributing Co. of India Ltd. v. Workmen (SC)

Ramnaresh Prasad v. State of Bihar, (SC)

Kailash Singh v. State of Bihar, (SC)

Shankar Lal v. State of Maharashtra, (SC)

Devendra M. Surti v. State of Gujarat, (SC)

Laxman Balkrishna Joshi, Dr. v. Dr. Trimbak Bapu Godbole, (SC)

Ishwar Singh Bindra v. State of U.P., (SC)

Hadibandhu Das v. District Magistrate, Cuttack, (S

Janardan Yadhav Sakhre v. Mukund Vithoba Alone (SC)

Jagpati Singh v. Ramanand Singh (SC)

Nathu Ram Mirdha v. Gordhan Soni (SC)

Seth Goverdhan Das v. Sitabai (SC)

Orient Paper Mills Ltd. v. Union of India, (SC)

S. Rajagopal v. C.M. Armugam, (SC)

State of Punjab v. Bhai Ardaman Singh, (SC)

Amrit Lal Ambalal Patel v. Himathbai Gomanbhai Patel, (SC)

Kalinga Tubes Ltd. v. Workmen, (SC)

Sukamal Gupta v. Corporation of Calcutta (SC)

Yeshwant Rao Ghorpade v. Commissioner of Wealth Ta

Dina v. Narayan Singh (SC)

Kanchan Singh v. State of Bihar, (SC)

Samuel-Mckee Lawther v. The Council of the Royal College of Veterinary Surgeons (Privy Council)

Debabrata Bandopadhyay v. State of W.B., (SC)

Suresh Koshy George v. The University of Kerala , (SC)

Sham Sunder v. Union of India, (SC)

Kuchwar Lime and Stone Co. v. M/s. Dehri Rohtas Light Railway , (SC)

Hiralal Agrawal v. Rampadarath Singh, (SC)

Abdul Rahiman Khan v. Sadasiva Tripathi, (SC)

Ram Kristo Mandal v. Dhankisto Mandal, (SC)

M/s. Sanghvi Jeevraj Ghewar Chand v. Madras Chillies, Grains and Kirana Merchants Workers Union, (SC)

Krishna Ballabh Sahay v. Commission of Inquiry, (SC)

Konappa Rudrappa Nadgouda v. Vishwanath Reddy, (SC)

Anand Swarup Misra v. Hon'ble Mr. Justice B.N. Nigam (SC)

Chaturbhuj Pande v. Collector, Raigarh, (SC)

Commissioner of Income Tax, Mysore v. Gurunatha V. Dhakappa (Dead) By His Legal Representatives (SC)

Digvijaysinghji Hamirsinghji v. Manji Savda, (SC)

Bibi Aisha v. Bihar Subai Sunni Majlis Avaqaf, (SC)

Digendra Kumar Dey v. State of Assam (SC)

Bapusaheb Bhimrao Salunkhe v. Ganpatrao Annasaheb Deshmukh (SC)

Indian Oxygen Limited v. Narayan Bhoumik (SC)

Razak Khazir v. State of Jammu & Kashmir, (SC)

Jeewanlal (1929) Ltd. v. Commissioner of Income Taxwest Bengal II, Calcutta (SC)

Indian Oxygen Ltd. v. Udainath Singh , (SC)

S. Umrao Singh v. Darbara Singh, (SC)

Amalgamated Electricity Co. (Belgaum) Ltd. v. Municipal Committee, Ajmer, (SC)

Mewa Lal v. State of U.P. (SC)

P.C.K. Muthia Chettiar v. V.E.S. Shanmugham Chettiar, (SC)

Raghunath Das v. Union of India, (SC)

State of Gujarat v. Acharya Shri Devendraprasadji Pande, (SC)

Pandu Dhondu Cole v. State of Maharashtra, (SC)

Daya Nand v. Shri Jage, (SC)

Gaya Rai v. State Of Bihar (SC)

Lamboo v. State of Uttar Pradesh, (SC)

Nirshi Dhobin v. Dr. Sudhir Kumar Mukherjee, (SC)

Narbada Prasad v. Chhaganlal, (SC)

State of Punjab v. Satya Pal Dang, (SC)

Standard Motor Union Private Ltd., M/s. v. State of Kerala, (SC)

L.R. Ganapathi Thevar v. Navaneethaswaraswami Deva

Commissioner of Income Tax, U.P. v. Devi Prasad Vishwanath Prasad (SC)

G. Gopalreddy v. Shanta Bai Talpalikar (SC)

Ramasis Ahir v. State of Bihar, (SC)

Commissioner of Income-tax, Kerala v. K.B. Kalikutty, (SC)

M/s Baburam Prakash Chandra Maheshwari. v. Antarim Zila Parishad now Zila Parishad, Muzaffarnagar, (SC)

J.K. Woollen Manufacturers v. Commissioner of Inco

Commissioner of Income-tax, U.P. v. Jagannath Mahadeo Prasad, (SC)

Indian Oxygen Ltd. v. Workmen, (SC)

G.E.C. (P) Ltd., Naini, Allahabad, M/s. v. Labour Court Allahabad, (SC)

Gujarat Electricity Board v. Shantilal R. Desai, (SC)

Dewaji v. Ganpatlal, (SC)

Bidya Deb Barma v. District Magistrate, Tripura, Agartala, (SC)

Gujarat Electricity Board v. Girdharlal Motilal, (SC)

Bharat Nidhi Ltd. v. Takhatmal, (SC)

State of Gujarat v. Jetawat Lalsingh Amarsingh, (SC)

Niranjanlall Agarwalla v. Union of India, (SC)

Cricket Club of India v. Bombay Labour Union, (SC)

Bank of Bihar Ltd. v. Dr. Damodar Prasad, (SC)

Kamaraju Venkata Krishna Rao v. Sub-Collector, Ongole, (SC)

Somchand Manubhai Solanki v. Karsondas Ukabhai Parmer (SC)

Anant Ram Majhi v. Kolaka Nilakathan (SC)

Mohammad Mominuddin v. Government of Andhra Pradesh, (SC)

Mysore Steel Works Private Ltd v. Jitendra Chandra

Mohan Raj v. Surendra Kumar Taparia, (SC)

Paokai Haokip v. Rishang, (SC)

K. Venkateswara Rao v. Bekkam Narasimha Reddy, (SC)

Commissioner of Income-tax, Gujarat II v. M/s. B.

State of Kerala v. Haji K. Haji K. Kutty Naha, (SC)

Charity Commissioner, Bombay v. Administrator of the Shringeri Math, (SC)

Workmen of Orient Paper Mills Ltd. v. M/s. Orient Paper Mills Ltd., (SC)

Commissioner of Sales Tax, U.P. (In both the Appeals) v. D.C. Dhimani & Bros. Ltd.(In both the Appeals) (SC)

Deputy Commissioner of Agricultural Income Tax and Sales Tax, Quilon (In All the Appeals) v. Midland Rubber (SC)

State of Assam v. Deva Prasad Barua, (SC)

Kapurchand Shrimal v. Tax Recovery Officer, Hyderabad , (SC)

Addl. Assistant CST v. Firm Jagmohandas Vijay Kumar (SC)

Agricultural Implements' Dealers Syndicate v. CST (SC)

Commissioner of Sales Tax, U.P. v. Sukh Deo, (SC)

Balchand v. Income-tax Officer, Sagar, (SC)

Commissioner of Sales Tax, U.P. v. Indian Herbs Research Supply Co. (SC)

State of Madras v. K.C.P. Ltd., (SC)

Income Tax Officer, District II(ii) Kanpur v. Mani Ram, (SC)

J. P. Jani, Income Tax Officer, Circle IV, Ward-G,

Metal Box Company of India Ltd. v. Workmen, (SC)

Central Bank of India Ltd. v. Prakash Chand Jain, (SC)

Baladin Ram v. Commissioner of Income-tax, U.P., (SC)

Musamia Imam Haider Bax Razvi v. Rabari Govindbhai

Commissioner of Sales Tax, Madhya Pradesh v. Shri Allwyn Cooper (SC)

Sri Chandra Prakash v. Commissioner of Income Tax, U.P. (SC)

J.B. Advani and Co. Private Ltd. v. Shri R.D. Shah, Commissioner of Income Tax, Bombay City II (SC)

Commissioner of Income Tax, West Bengal II v. Durga Prasad More (SC)

Commissioner of Income Tax, Kerala v. Pangal Vittal Nayak & Co. (P) Ltd. (SC)

Maharashtra State Road Transport Corporation v. Balwant Regular Motor Service, Amravati, (SC)

Daffadar Bhagat Singh and Sons, M/s. v. Income-tax Officer, A Ward, Ferozapure, (SC)

Estate of the Late A.M.K.M. Karuppan Chettiar v. Commissioner of Income Tax, Madras (SC)

Assistant Controller of Estate Duty, Hyderabad v. Nawab Sir Mir Osman Ali Khan Bahadur (SC)

Ragho Prasad Gupta v. Krishna Poddar, (SC)

Kalva Suryanarayana v. Income-tax Officer, A-3 Ward, Hyderabad, (SC)

State of Rajasthan v. Mewar Sugar Mills Ltd., Bhopalsagar, (SC)

State of Punjab v. Brij Lal Palta, (SC)

West Jamuria Coal Co. Ltd. v. Workmen (SC)

Devjibhai Sadabhai Parmar v. Becharbhai Parmabhai (SC)

William Jacks & Company Ltd. v. State of Orissa (S

State of Rajasthan v. Karam Chand Thappar and Brothers (Coal Sales) Ltd. Jaipur, (SC)

Chockalinga Sethurayar v. Arumanayakam, (SC)

Commissioner of Sales Tax, Indore v. Mohammad Hussain Rahim Bux, (SC)

Benaras State Bank Ltd. v. Commissioner of Income Tax, U.P. (SC)

Onkar Singh v. Ghasiram Majhi (SC)

Ishwar Lal v. Commissioner Of Income Tax (SC)

E.J. Mathew v. State of Kerala (SC)

Begum Suriya Rashid v. State of Madhya Pradesh (SC)

Bhailal & Co., Bombay v. Workmen (SC)

State of Kerala v. Pothan Joseph and Sons (SC)

Deccan Merchants Co-op. Bank Ltd. v. Messrs Dalichand & Jugraj Jain, (SC)

Abdul Hameed Yousuff Sait v. Kalavati, (SC)

Laxmipat Singhania v. Commissioner of Income-tax, U.P., (SC)

Union of India v. Brijlal Purshottamdas, (SC)

Amar Surjit Singh v. State of Punjab, (SC)

Lakshmiratan Cotton Mills Co. Ltd., Kanpur v. Commissioner of Income-tax, U.P., (SC)

P. N. Krishna Iyer v. Commissioner of Income-tax, Kerala, (SC)

Mansukhlal and Brothers, M/s. v. Commissioner of Income-tax, Bombay City II, Bombay, (SC)

Chairman, Brooke Bond India Private Ltd., M/s. v.

Management of Churakulam Tea Estate (P) Ltd. v. Workmen, (SC)

Vinod Kumar v. Ajit Singh Ahluwalia, (SC)

C. R. Nagappa v. Commissioner of Income-tax, Mysore, (SC)

Sahu Rajeshwar Nath v. Income Tax Officer, C-Ward, Meerut, (SC)

Juggilal Kamlapat v. Commissioner of Income-tax, U.P., (SC)

Rajputana Trading Co., Ltd. v. Commissioner of Income-tax, West Bengal I, (SC)

Shakuntala Devi Jain v. Kuntal Kumari, (SC)

Commissioner of Income Tax, U.P. v. Abdul Hai Azim Ullah (SC)

Jagannath v. Narayan Uttamrao Deshmukh (SC)

Municipal Corporation, Indore v. K.N. Palsikar, (SC)

Dr. Lakhi Prasad Agarwal v. Nathmal Dokania, (SC)

Income-tax Officer, III Mangalore v. M. Damodar Bhat, (SC)

Commissioner of Income-tax, U.P. v. M/s. Madan Gopal Radhey Lal, (SC)

Commissioner of Wealth Tax, Madras v. R. A. Muthukrishna Ammal, (SC)

H.L. Sud, I.T. Officer, Companies Circle 1(1), Bom

Smt. Kishori Devi v. Lala Ram Narain Saigal, (SC)

Commissioner of Income-tax, Bangalore v. Union Tile Exporters, Bangalore, (SC)

Oriental Investment Co. (P) Ltd. v. Commissioner , (SC)

Commissioner, Sales Tax, U.P. v. Ganga Sugar Corporation Ltd., Saharanpur (SC)

Vijay Cotton & Oil Mills Ltd. v. State of Gujarat (SC)

Income Tax Officer, Cannanore v. M.K. Mohamad Kunhi, (SC)

Rev. Father W. Proost v. State of Bihar, (SC)

Jashbhai Chunibhai Patel v. Anverbeg A. Mirza, (SC)

Vishwanatha Reddy v. Konappa Rudrappa Nadgouda, (SC)

Bibhuti Bhusan Das Gupta v. State of W.B., (SC)

Bengal Chemical and Pharmaceutical Works Ltd. v. Workmen, (SC)

Management of the Consolidated Coffee Estates (1943) Ltd. v. Workmen (SC)

Shahdara (Delhi) Saharanpur Light Railway Co. Ltd. v. S.S. Railway Workers Union, (SC)

Vidya Sagar Joshi v. Surrinder Nath Gautam, (SC)

Municipal Corporation of Delhi v. Kishan Dass, (SC)

V. Sanjeevaraya Mudaliar v. N.A. Raghavachari, (SC)

Som Datt Datta v. Union of India, (SC)

Jaipur Udyog Ltd., M/s. v. Commissioner of Income-tax, Delhi and Rajasthan, (SC)

Hari Chand Aggarwal v. Batala Engineering Co. , (SC)

Union of India v. Salween Timber and Construction Co., (India), (SC)

Jaimal v. Financial Commissioner, Punjab, (SC)

State Bank of India v. Rajendra Kumar Singh, (SC)

Caltex (India) Ltd. v. Bhagwan Devi Morodia, (SC)

Mohd. Usman v. Union of India, (SC)

Hardeodas Jagannath, M/s. v. State of Assam, (SC)

Hansraj Gordhandas v. H. H. Dave, Assistant Collector and Central Excise and Customs, Surat., (SC)

Satish Kumar v. Surinder Kumar, (SC)

Bhagwan Das v. Paras Nath, (SC)

Workmen of the I.L.T.D. Co. Ltd. v. Management of I.L.T.D. Co. Ltd., Guntur, (SC)

Manager M/s. Pyarchand Kesarimal Porwal Bidi Factory v. Onkar Laxman Thenge, (SC)

Delhi Cloth and General Mills Co. Ltd. v. Workmen, (SC)

Harnath Singh v State of M.P., (SC)

Union of India v. K. Rajappa Menon, (SC)

Ramnath Singh (Dead) by Lrs. v. Mrs. K.N. Singh, (

Arjan Singh v. State of Punjab, (SC)

Rama Shankar Singh v. Shyamlata Devi, (SC)

Sampat Prakash v. State of J. and K., (SC)

Premier Automobiles Ltd. v. S.N. Srivastava, Income Tax Officer Companies Circle I (3), Bombay, (SC)

Sita Ram Chhawebharia and Another v. State of Bihar and another (SC)

Capt. Shamsher Chand v. Parkash Chand (SC)

Union of India v. Bashid Hasan Roomi, (SC)

State of Uttar Pradesh v. Dinanath Rai, (SC)

Badri Prasad v. State of M.P., (SC)

State of Maharashtra v. Himmatbhai Narbheram Rao, (SC)

Nani Gopal Mitra v. State of Bihar, (SC)

Mahadeo v. Shantibhai (SC)

Surjit Singh v. State of Punjab, (SC)

Shiv Charan v. State of Madhya Pradesh, (SC)

Assistant Collector of the Customs, Bombay v. L.R. Melwani, (SC)

Bahadur Singh v. Muni Subrat, (SC)

Union of India v. G.M. Shankaraiah, (SC)

Mohan Meakin Breweries Ltd. v. Commissioner of Excise, Bihar, (SC)

Surja v. Hardeva, (SC)

J.K. Steel Ltd. v. Union of India, (SC)

Dhani Devi v. Sant Bihari Sharma, (SC)

Ramesh Chandra Mehta v. State of W.B., (SC)

Dattatraya v. Shaikh Mahaboob Shaikh Ali, (SC)

Ajaib Singh v. State of Punjab, (SC)

Lalta v. State of U.P., (SC)

Alamohan Das v. State of W.B., (SC)

Hind Trading Co. v. Union of India, (SC)

Rattan Lal and Co. v. Assessing Authority, Patiala, (SC)

Sadhu Singh v. District Board, Gurdaspur, (SC)

Ramu Gope v. State of Bihar, (SC)

Shaikh Piru Bux v. Kalandi Pati, (SC)

Nirbhay Singh v. State of Madhya Pradesh, (SC)

Ram Sarup Gupta v. Delhi Administration (SC)

Vasudeo Chaube v. Vaidya Nand Kishore, (SC)

Purshottam Das v. Raj Mani Devi, (SC)

Motibhai Fulabhai Patel and Co., M/s. v. R. Prasad, Collector of Central Excise, Baroda, (SC)

Hans Raj v. Pt. Hari Ram (SC)

Union of India v. Jai Narain Misra, (SC)

Workmen of Shri Bajrang Jute Mills Ltd. v. Employers of Shri Bajrang Jute Mills Ltd., (SC)

Mohanlal H. Dayalani v. State of Gujarat (SC)

Illias v. Collector of Customs, Madras, (SC)

State of A.P. v. Yedla Perayya, (SC)

Virji Ram Sutaria v. Nathalal Premji Bhanvadia, (SC)

In the matter of Sushil v. ABC (SC)

Pushkar Mukherjee v. State of W.B., (SC)

Ram Prakash v. State of Uttar Pradesh (SC)

Security and Finance (P) Ltd. v. Dattatraya Raghav Agge, (SC)

Malkiat Singh v. State of Punjab, (SC)

In re : P.C. Sen, (SC)

Agra Electric Supply Co. Ltd. v. Labour Court, Meerut, (SC)

M.L. Bose and Co. (Private) Ltd. v. State of West Bengal (SC)

Balli Gope v. State of Bihar, (SC)

Akhtar Alam v. State of Bihar (SC)

M.C. Verghese v. T.J. Ponnan, (SC)

Krishna Daji Kalap v. State of Maharashtra (SC)

Management of the Fertilizer Corporation of India Ltd. v. Workmen, (SC)

Tarapore and Co., Madras, v. V/O. Tractors Export, Moscow, (SC)

Ram Swarup v. State of Madhya Pradesh, (SC)

Shyam Lal v. State of Uttar Pradesh, (SC)

Guruji Shrihari Baliram Jivatode v. Vithalrao, (SC)

Union of India v. Rai Bahadur Shreeram Durga Prasad (P) Ltd., (SC)

State of Gujarat v. Dr. Raghunath Balkrishna Chandrachud, (SC)

Perspective Publications (P.) Ltd. v. State of Maharashtra, (SC)

New Tajmahal Cafe (P) Ltd. v. Labour Court, Hubli (SC)

State of Mysore v. N.A. Kulkarni (SC)

Bai Radha v. State of Gujarat, (SC)

Bhima v. State of Haryana (SC)

B.C. Mohindra v. Municipal Board, Saharanpur, (SC)

Purtabpur Company Ltd. v. Cane Commissioner of Bihar, (SC)

Bachchu v. State of Uttar Pradesh, (SC)

J.K. (Bombay) Private Ltd. v. New Kaiser-I-Hind Spinning and Weaving Co., Ltd., (SC)

Durga Prasad v. Chief Controller of Imports and Exports, (SC)

Tilokchand Motichand v. H.B. Munshi, Commissioner of Sales Tax, Bombay, (SC)

Lala @ Buwa Shankar Gaikwad v. State of Maharashtr

Venkata Chalam Iyer Subramani Iyer v. State of Ker

K.M. Viswanatha Pillai v. K.M. Shanmugham Pillai, (SC)

Board of Directors v. N.K. Mohammed Khan (SC)

Workmen of Indian Express Newspaper Pvt. Ltd. v. Management of Indian Express Newspaper Pvt. Ltd., (SC)

K. Brahma Suraiah v. Laxminarayana, (SC)

Tarapore and Co., Madras v. V/O Tractoroexport Moscow, (SC)

Commissioner of Sales Tax Madhya Pradesh, Indore v. Madhya Pradesh Electricity Board, Jabalpur., (SC)

Deokaran Das Agarwala v. State of Bihar, (SC)

Hukum Singh v. State of Uttar Pradesh, (SC)

Ram Deo Nibar v. State of Uttar Pradesh, (SC)

Harnam Singh v. State of Jammu and Kashmir, (SC)

Mohd. Iqbal v. State of Jammu and Kashmir, (SC)

Abdul Aziz v. State of Jammu & Kashmir, (SC)

Goka Ramalingam v. Boddu Abraham, (SC)

Shashibhushan Prasad Misra v. Babuaji Rai, (SC)

Khushro S. Gandhi v. N.A. Guzder, (SC)

P.V. Govindan Nair v. State of Kerala (SC)

L.D. Healy v. State of Uttar Pradesh (SC)

Parry and Co., Ltd. v. P.C. Pal, Judge on the Second Industrial Tribunal, Calcutta, (SC)

State of A.P. v. Kokkiligada Meeraiah, (SC)

Parsram v. Shivchand, (SC)

R.M. Seshadri v. C. Vasantha Pai, (SC)

Prabhakar V. Sinari v. Shanker Anant Verlekar, (SC)

M. Mullick v. Burn & Co. Ltd., (SC)

Nishi Kant Jha v. State of Bihar, (SC)

Kassim Kunju Pookunju v. K.K. Ramakrishna Pillai (SC)

Payment of Wages Inspector, Ujjain v. Barnagar Electric Supply and Industrial Co. Ltd., (SC)

Shrimati Kaushalya Devi v. Shri K.L. Bansal, (SC)

K. Manick Chand v. Elias Saleh Mohamed Sait, (SC)

K. Manickchand v. Elias Saleh Mohammed Sai, (SC)

B. Shankara Rao v. State of Mysore, (SC)

Poley v. State of U.P., (SC)

Shivaji Rao v. State of Maharashtra (S.C.)

Mohan Lal Ganguly v. Jayanarayan Chaudhury, (SC)

Kishori Prasad v. State of Bihar, (SC)

P. Bhooma Reddy v. State of Mysore, (SC)

Soli Pestonji Majoo v. Ganga Dhar Khemka, (SC)

Union of India v. Radha Kissen Agarwalla, (SC)

Chunnilal Singh Ukkad Singh Raghuvanshi v. Gajadhar (SC)

Koteswar Vittal Kamath v. K. Rangappa Baliga and C

Municipal Council, Cannanore v. Raman Nanbiyar (SC)

Remington Rand of India Ltd. v. Workmen (SC)

State of Mysore v. D. Achiah Chetty, (SC)

Mannan v. State of Uttar Pradesh, (SC)

T.S. Baliah v. T.S. Rangachari, Income Tax Officer, Madras, (SC)

State of Maharashtra v. Panchapokosh Nagraj Iyer,

Union of India v. M/s. Motilal Padampat Sugar Mill

Sugra Bibi v. Hazi Kummu Mia, (SC)

Official Trustee, W.B. v. Sachindra Nath Chatterjee, (SC)

Rohtas Industries Ltd. v. S. D. Agarwal, (SC)

Collector of Central Excise And Land Customs v. Sanawarmal Purohit, (SC)

Sushanta Goswami v. State of W.B., (SC)

Owais Alam v. State of U.P., (SC)

Madhu Limaye, (SC)

Dr M. Chenna Reddy v. V. Ramachandra Rao (SC)

Workmen of the Gujarat Electricity Board, Baroda v. Gujarat Electricity Board, Baroda , (SC)

Karnail Singh v. Trilochan Singh (SC)

Ramrao v. Narayan, (SC)

Ram Autar Jalan v. Coal Products P. Ltd. (S.C.)

Plerce Leslie and Co. Ltd., M/s. v. Violet Ouchterlong Wapshare, (SC)

Manubhai Nandlal Amersey v. Popatlal Manilal Joshi, (SC)

Jaydeb Dana v. State of West Bengal, (SC)

Sampat Singh v. State of Rajasthan, (SC)

Manubhai Nandlal Amorsey v. Popatlal Manilal Joshi, (SC)

Punit Ram v. State Of Madhya Pradesh (SC)

Piara Singh v. State of Punjab, (SC)

Sukesh Chandra Maity v. State of West Bengal, (SC)

Dahari Rai v. State of U.P., (SC)

Mudigowda Gowdappa Sankh v. Ramchandra Revgowda Sankh, (SC)

Maganbhai Ishwarbhai Patel v. Union of India, (SC)

Lalroukung v. Maokho Lal Thangjom (SC)

Vallabbhai Nathabhai v. Bai Jivi, (SC)

State of W.B. v. Jugal Kishore More, (SC)

State of Gujarat v. Shantilal Mangaldas, (SC)

Riasat v. State Of U.P. (SC)

Tufail v. State of Uttar Pradesh (SC)

Kamta Prasad Updhyaya v. Sarjoo Prasad Tiwari (SC)

State Of Orissa v. Raghunath Sahu (SC)

Municipal Board, Sitapur v. Prayag Narain Saigal, (SC)

Durga (deceased) v. Milkhi Ram, (SC)

Rasbihari Panda v. State of Orissa, (SC)

Dhyan Singh v. Chandradip Singh, (SC)

State of U.P. v. Harish Chandra Singh, (SC)

Pratap Narain v. Chief Commissioner, Delhi (SC)

Nirmal Chand v. Vidya Wanti (Deceased) Through L.Rs. (SC)

Pandit Shree Krishna Selot v. Ramacharan Pujari (SC)

B. Shankar Raq Badami v. State of Mysore (SC)

Jalim Ram Mallah v. The R.S.N. Co. Ltd. (SC)

Karimji Rehmanji Chaipo v. A.T. Kundiwala (SC)

In Re: Adhir Kumar Sharma (SC)

Kanti Prasad Jayshanker Yagnik v. Purshottamdas Ranchhoddas Patel, (SC)

Sheodan Singh v. Mohan Lal Gautam, (SC)

Commissioner of Income Tax, Kerala v. Associated Engineering Corporation (P) Limited (SC)

Commissioner of Gift-Tax, Kerala v. Dr. George Kuruvilla (SC)

D.R. Gurushanthappa v. Abdul Khuddus Anwar, (SC)

State Of Gujarat v. Girjorirao Ramchandrarao (SC)

Laxman Prasad Vaidya v. Gangadhar Yadeorao Tamaskar (SC)

Rana Vidya Bhushan Singh v. Ratiram (SC)

State of M.P. v. Chandroji Rao Angre, (SC)

Sihor Electricity Works Ltd. v. Gujarat Electricity Board, (SC)

Deputy Commr. of Agricultural Income-tax and Salestax, Quilon v. Greenham Estate (P) Ltd. (SC)

Durga Das Khanna v. Commissioner of Income-tax Calcutta, (SC)

Municipal Committee, Amritsar v. State of Punjab, (SC)

Dalchand Jain v. Narayan Shankar Trivedi , (SC)

Rajendra Bahadur Singh v. State of Madhya Pradesh,

Padrauna Raj Krishna Sugar Works Ltd. v. Land Reforms Commissioner, U.P., (SC)

Abdul Karim v. State of W.B., (SC)

Ambika Sharan Singh v. Mhanat Mahadeva, (SC)

Raghunath v. Kedarnath, (SC)

Ganesh Prasad Dixit v. Commissioner of Sales Tax, Madhya Pradesh, (SC)

Workmen of M/s Sur Iron and Steel Co.(P) Ltd. v. M/s Sur Iron and Steel Co.(P) Ltd. , (SC)

Dr. (Mrs.) Shashi Chaudhury v. State of Jammu and Kashmir, (SC)

Railway Board, New Delhi v. Niranjan Singh, (SC)

Khaje Khanavar Khadarkhan Hussain Khan v. Siddavanahalli Nijalingappa, (SC)

State of Rajasthan v. M/s. Man Industrial Corporat

M. L. Abdul Jabbar Sahib v. H. Venkata Sastri and Sons, (SC)

Hooghly Trust (Private) Ltd. v. Commissioner of Income-tax, W. B. and Andaman and Nicobar Islands, (SC)

National and Grindlays Bank Ltd. v. Municipal Corporation for Greater Bombay, (SC)

Commissioner of Sales Tax v. Minerva Minerals, (SC

Sampat Prakash v. State of J&K, (SC)

Visweswaradas Gokuldas v. B. K. Narayan Singh, (SC)

State of Orissa v. Baishnab Sahu (SC)

Commissioner of Income-tax, Mysore v. D.C. Shah, (SC)

Sanatan Ghorai v. State of West Bengal, (SC)

Pal Singh v. State of Punjab (SC)

Chandul Lal v. Ram Dass, (SC)

Ananda Bazar Patrika (P) Ltd. v. Workmen , (SC)

Deo Chand v. Shiv Ram (SC)

Sukhram Singh v. Smt. Harbheji, (SC)

Modi Spinning and Weaving Mills Co. Ltd. v. Income-tax Officer, Special Investigation Circle (B), (SC)

Commissioner of Income Tax, West Bengal III v. Kamal Singh Rampuria (SC)

Commissioner of Income-Tax, Kerala v. P. Krishna Warrier (SC)

Hazara Singh v. State of U.P., (SC)

Bindadin v. Smt. Pran Devi, (SC)

Sheikh Abdul Rehman v. Jagat Ram Aryan, (SC)

M/s. Hanuman Mining Corporation v. The Commissioner of Sales Tax, Madhya Pradesh, Indore (SC)

Seth Anand Kumar v. Abnash Kaur (SC)

Nathuram Mirdha v. Gordhan Soni, (SC)

Workmen Of Kettlewell Bullen v. Kettlewell Bullen (SC)

Income-Tax Officer v. Rustomji son of Cowasji Jall (SC)

Lachhman Dass v. Municipal Committee, Jalalabad, (SC)

P. M. Mohammed Meerakhan v. Commissioner of Income-tax, Kerala, (SC)

Deputy Commr. of Agricultural I.T. and Sales Tax v. M/s. Palampadam Plantations Ltd., Kottayam, (SC)

M. R. Goyal v. Commissioner of Income-tax, Bombay City I, Bombay, (SC)

Samant N. Balakrishna v. George Fernandez, (SC)

Commissioner of Income Tax (Central), Calcutta v. Bikaner Trading Co. Ltd., Ratangarh, Rajasthan (SC)

V. Venugopala Varma Rajah v. Commissioner of Income Tax, Kerala, (SC)

Patel Bhuder Mavji v. Jat Mamdaji Kalaji, (SC)

State Bank of India v. Ghamandi Ram, (SC)

Malini Ayyappa Naicker v. Seth Manghraj Udhavdas Firm, (SC)

Firm Ishardass Devi Chand v. R. B. Parkash Chand, (SC)

Bhawani Das v. Jagjiwan Ram (SC)

P. Madurai Pillai v. G. Aiyalu Naidu (SC)

K. Rajagopala Reddy v. K. Kumaraswami Reddy (SC)

V.D.M.RM.M.RM. Muthiah Chettiar v. Commissioner of Income Tax Madras, (SC)

Commissioner of Income-tax, West Bengal I v. Allahabad Bank Ltd, (SC)

Commissioner of Income-tax, Kerala v. M/s. Manick Sons, (SC)

Aluminium Corporation of India v. Workmen , (SC)

R. Obliswami Naidu v. Addl. State Transport Appell

Raja Bahadur S.A.N.M.H. Mohapatra (dead) by L.R.S.

Western U.P. Electric And Power Supply Co. Ltd. v.

Deputy Commissioner of Agricultural Income Tax and Sales Tax, Quilon v. Dhanalakshmi Vilas Cashew Co., (SC)

Yogendra Nath Naskar v. Commissioner of Income-tax, Calcutta, (SC)

Hindustan Steel Ltd. v. M/s. Dilip Construction Co., (SC)

Upper Doab Sugar Mills Ltd. v. Shahadara (Delhi), Saharanpur Light Rly. Co. Ltd. (SC)

Pandit Lakshmikanta Jha v. Commissioner of Income-

New Savan Sugar and Gur Refining Co. Ltd., M/s. v. Commissioner of Income-tax, Calcutta, (SC)

Sukhram Singh v. Harbheji, (SC)

Rani Bai v. Yadunandan Ram, (SC)

Commissioner of Income-tax, A.P. v. A. Dharma Redd

Praga Tools Corporation v. C.A. Imanual, (SC)

Hyderabad Asbestos Cement Products Ltd. v. State of Andhra Pradesh, (SC)

Mehanga Singh v. Sunder Chand, (SC)

Karam Chand Thapar and Bros. Private Ltd., M/s. v. Commissioner of Income-tax (Central), Calcutta, (SC)

Commissioner of Income Tax, W.B. III Calcutta v. Imperial Chemical Industries (India) Private Ltd., (SC)

Devi Prasad v. Malluram Singhania , (SC)

Khila Dhish v. Mool Chand (SC)

Mahadeo Mandar v. Lilo Mandar (SC)

Probodh Chandra Barik v. State of West Bengal, (SC

Kashinath Keshav Pathak v. Shri Nand Kumar Pandharinath Madekar, (SC)

H.V. Kamath v. C.H. Nitraj Singh, (SC)

Commissioner of Income-tax, Madras v. S. Chenniappa Mudaliar, (SC)

Kerala State Electricity Board v. Ulahannan Markose (SC)

V. Venugopala Ravi Varma Rajah v. Union of India, (SC)

Jindas Oil Mill v. Godhra Electricity Co. Ltd., (SC)

State of Punjab v. Chandu Lal Kishori Lal, (SC)

Jai Narain v. Kishen Chand, (SC)

Momammad Abdul Khader Ibrahim Sahib v. Chidambaram Mudaliar (SC)

Bhola Nath Rai v. Vishwanatha Rai, (SC)

Ram Nath v. Chhaju Ram (SC)

Bhiwani Textile Mills v. The Workmen, (SC)

Radhakishan Kanhiya Lal v. High Court of Bombay (S.C.)

Commissioner of Income-tax, Bihar v. Ramniklal Kothari, (SC)

Malojirao Narsinghrao v. State of M.P., (SC)

Shivashankar Prasad Sah v. Baikunth Nath Singh, (S

N.V. Narendranath v. Commissioner of Wealth Tax, Andhra Pradesh, (SC)

Western U.P. Electric Power and Supply Co. Ltd. v. State of U.P., (SC)

Dr. B.D. Saxena v. State of Jammu and Kashmir, (SC)

Mohammad Ismail v. Nanney Lal, (SC)

Maharaj Krishan v. Janendra Kumar Jain, (SC)

V.P. Gopala Rao v. Public Prosecutor, Andhra Pradesh, (SC)

Dondapani Sahu v. Arjuna Panda (SC)

Chinnammal v. Ponnammal (SC)

Radha Mohan v. Raj Kumar, (SC)

State of Madhya Pradesh v. Harihar Gopal, (SC)

State of Maharashtra v. Baishankar Avalram Joshi, (SC)

Arati Paul v. Registrar, Original Side, High Court, Calcutta, (SC)

Baburao Bhavadu Sonar v. Punamchand Onkardas Nahata, (SC)

Sub-Divisional Officer, Mandla v. Pirma Gond, (SC)

State of Uttar Pradesh v. Kunwar Durgeshwar Dayal,

Giasi Ram v. Ramji Lal, (SC)

Beohar Rajendra Sinha v. State of M.P., (SC)

Shaikh Mahamad Umarsaheb v. Kadalaskar Hasham Karimsab, (SC)

Atma Das v. Suriya Prasad (SC)

Jankinath Sarangi v. State of Orissa, (SC)

Tata Engineering and Locomotive Co., Ltd. v. S.C. Prasad (SC)

Raghunath Singh (Alias) Manna v. State of U.P. (SC)

R.S. Lala Praduman Kumar v. Virendra Goyal (dead), (SC)

Basudeo Prasad Sinha v. Genda Mahto (SC)

Desarthi Ghose v. Tatindra Moharpal (SC)

Goppulal v. Thakurji Shriji Shriji Dwarkadheeshji, (SC)

Heavy Engineering Mazdoor Union v. State of Bihar, (SC)

Central Weaving and MFG. Co. v. Mill Mazdoor Sabha, Bomaby (SC)

Swaran Lata Ghosh v. Harendra Kumar Banerjee, (SC)

Commissioner of Income-tax, Bihar and Orissa v. M/

State of U.P. v. Shah Muhammad, (SC)

Amrit Sagar Gupta v. Sudesh Behari Lal, (SC)

S. Kartar Singh v. Chaman Lal, (SC)

Munshi Manzoor Ali Khan v. Sukbasi Lal, (SC)

Netherlands Steam Navigation Co. Ltd. v. Commissioner of Income-tax, West Bengal, (SC)

Bhutnath Chatterjee v. State of West Bengal, (SC)

S. Jhansi Lakshmi Bai v. Pothana Appa Rao, (SC)

Ranjit Chandra Chaudhury v. Mohitosh Mukerji, (SC)

Jai Jai Ram Manohar Lal v. National Building Material Supply, Gurgaon, (SC)

Amalendu Mukherjee v. Ram Kishun Singh (SC)

State of Rajasthan v. M/S. Ghasiram Mangilal Etc. (SC)

Muddada Chavannna v. Sri Sri Sri Kodandrama Swami Varu (SC)

Tata Iron And Steel Co. Ltd. v. State Of Bihar (SC)

Balak Singh v. Waqf Alu Allah Kavamkarda Ahmad Ullah Khan Saheb, (SC)

Town Municipal Council, Athani v. Presiding Office

Somnath Sahu v. State of Orissa, (SC)

Shri Vidya Prachar Trust v. Pandit Basant Ram, (SC)

Mani Mani v. Mani Joshua, (SC)

Khemchand Dayalji and Co. v. Mohammedbahi Chandbha

Prakash Mahadeo Godse v. State of Maharashtra (SC)

Narayan Misra v. State of Orissa, (SC)

Rev. Mons. Sebastiao Francisco Xavier dos Remedios Monteiro v. State of Goa, (SC)

Digyadarsan Rajendra Ramdassji Varu v. State of A.P., (SC)

Collector of Customs, Calcutta v. Soorajmull Nagarmull, (SC)

A.V.S. Narsimhas Rao v. State of A.P., (SC)

Mohd. Hussain Umar Kochra v. K.S. Dalipsinghji, (SC)

Sub-Divisional Officer, Sardar, Faizabad v. Shambhoo Narain Singh, (SC)

Mohd. Faruk v. State of M.P., (SC)

Union of India v. Jagjit Singh, (SC)

Thakur Jugal Kishore Sinha v. Nagendra Prasad Yadav, (SC)

Rt. Reve. Bishop S.K. Patro v. State of Bihar, (SC)

Bennett Coleman and Co. Pvt. Ltd. v. Punya Priya Das Gupta, (SC)

Co-operative Central Bank Ltd. v. Additional Industrial Tribunal, Andhra Pradesh, Hyderabad, (SC)

Sanwal (Deceased) v. Chabila, (SC)

S.M. Ram Lal & Company v. The Secretary to Government of Punjab, (SC)

Sunder Singh v. Narain Singh, (SC)

Commissioner of Income-tax, Central Calcutta v. M/s. Gold Mohore Investment Co. Ltd., (SC)

Commissioner of Income-Tax Csentral, Calcutta v. Gold Co. Ltd., (SC)

Shyam Behari Lal v. Lalla Jageshwar Prasad (SC)

State of Mysore v. P.N. Nanjundiah, (SC)

Union of India v. R.S. Dhaba, (SC)

Debesh Chandra Das v. Union of India, (SC)

Raj Bajrang Bahadur Singh v. Jai Narain, (SC)

Cantonment Board, Meerut v. Narain Dass, (SC)

Takhetray Shivdattray Mankad v. State of Gujarat, (SC)

Shrimati Lalithamma v. Subbanna (SC)

Kanchan Singh v. Director of Consolidation, (SC)

State of Gujarat v. R.G. Teredesai, (SC)

N. Swain v. B.K. Mahapatra, (SC)

State of Orissa v. Binode Kishore Mohapatra, (SC)

Assistant Commissioner of Urban Land Tax Madras v.

K.R. Chinna Krishna Chettiar v. Ambal and Co., (SC)

Voleti Venkata Ramarao v. Kesaparagada Bhaskararao, (SC)

Municipal Corporation of Delhi v. Shiv Prasad (SC)

Workmen of the Motor Industries Co. Ltd. v. Management of Motor Industries Co. Ltd., (SC)

Ratan Lal Shah v. Firm Lalman Das Chhadamma Lal, (SC)

Venkatrao Esajirao Limbekar v. State of Bombay, (SC)

Shankar Ramchandra Abhyankar v. Krishnaji Dattatraya Bapat, (SC)

Lallan Singh v. State of Bihar (SC)

Maganti Subrahmanyam v. State of A.P., (SC)

Abdul Gani Namthali v. Gulam Mohammad Paray (SC)

Debesh Bijony Sahana v. Mit Narain Singh, (SC)

Lakshmi Cotton Manufacturing Company Limited v. Co

State Of M.P. v. Mahant Kamal Puri, (SC)

Harwant Singh v. State of Haryana (SC)

State of Rajasthan v. Mukh Ram (SC)

Arjun Kanoji Tankar v. Santaram Kanoji Tankar , (SC)

Malya Apad Arat v. State of Maharashtra (SC)

State of Madhya Pradesh v. Kanhaiyalal, (SC)

H.V. Mathai v. Subordinate Judge, Kottyam, (SC)

State of Gujarat v. Patel Raghav Natha (S.C.)

Sakharam v. State of Maharashtra (SC)

Union of India v. Surjeet Singh Atwal, (SC)

Prabhat Kumar Mukherjee v. State of Bihar, (SC)

M/s. Central Tobacco Co., Bangalore v. Chandra Prakash, (SC)

State of Bihar v. Nathu Pandey, (SC)

Rash Behari Chatterjee v. Fagu Shaw, (SC)

Postmaster-General, Central Circle, Nagpur v. Radhabai (SC)

Pullangode Rubber and Produce Co. Ltd. Quilon v. Commissioner AGRL. Income-Tax, Trivandrum (SC)

Hira Lal Panna Lal Mahi v. State of Gujarat (SC)

Chottan Mahton v. State of Bihar (SC)

Management of the State Bank of Hyderabad v. Vasudev Anant Bhide, (SC)

Nityanand M. Joshi v. Life Insurance Corporation of India, (SC)

Chitra Ghosh v. Union of India, (SC)

Shiv Nath etc. v. Shri Mela Ram etc., (SC)

Thakur Birendra Singh v. State of Madhya Pradesh (SC)

Prithvi Cotton Mills Ltd. v. Broach Borough Municipality, (SC)

Vrajlal Manilal and Co., v. State of M.P., (SC)

Hari Nandan Sharan Bhatnagar v. S.N. Dikshit, (SC)

R.B. Subbaiyya v. State of Bihar, (SC)

Indu Bhushan Bose v. Rama Sundari Debi, (SC)

Baldevdas Shivlal v. Filmistan Distributors (India) Pvt. Ltd., (SC)

A.K. Kraipak v. Union of India, (SC)

Ram Gopal Chaturvedi v. State of Madhya Pradesh, (SC)

Raj Kumar Mohan Singh v. Raj Kumar Pashupati Nath Saran Singh, (SC)

Aher Mulu Laxman v. State of Gujarat (S.C.)

Ram Dayal v. Brijraj Singh, (SC)

Meghraj v. Bayabai, (SC)

U.P. Electric Supply Co. Ltd. v. R.K. Shukla, (SC)

Harakchand Ratanchand Banthia v. Union of India, (

Vivian Rodrick v. State of West Bengal (SC)

S.G. Mazumdar v. B.K. Lala (SC)

State of Uttar Pradesh v. Abdul Khaliq (SC)

Pankaj Kumar Chakrabarty v. State of W.B., (SC)

Yuvraj Digvijay Singh v. Yuvrani Pratap Kumari, (SC)

Tilak Chand Kureel v. Bhim Raj (SC)

Pandharinath Budho Patil v. State of Maharashtra (S.C.)

Abdul Razak Murtaza Dafadar v. State of Maharashtra, (SC)

Rayala Corporation (P) Ltd., M/s. v. Director of E

M.R. Radha v. State of Madras, (SC)

Blue Metal Industries Ltd. v. R. W. Dilley (P.C.)

Nanak Chand v. Chandra Kishore Aggarwal, (SC)

State of Madras v. Davar and Co., (SC)

Municipal Corporation of Delhi v. Khem Chand (S.C.)

Municipal Corporation of Delhi v. Jagdish Lal, (SC)

K.C. Aggarwal v. Delhi Administration, (SC)

T.B. Thakore v. State of Maharashtra (SC)

Malojirao v. State of M.P., (SC)

Jamnadas v. Smt. Radhabai (SC)

Union Of India v. R.V. Sada Siva Murthy (SC)

Commissioner of Income-Tax (Central), Calcutta v. MCLEOD & Co. Ltd., (SC)

Income Tax Officer, Special Investigation Circle B Meerut v. Seth Brothers, (SC)

State of Orissa v. Chandrashekhar Singh Bhoi, (SC)

Ayesha Bibi v. Commissioner of Wakf, West Bengal, (SC)

State Of Assam v. Harisingh (SC)

T.G. Venkataraman v. State of Madras, (SC)

Management of Ms. Gaziabad Engineering Co. Private Ltd. v. Its Workmen., (SC)

Jothi Timber Mart v. Corporation of Calicut, (SC)

Workmen of Lakheri Cement Works Ltd. v. Associated

Ramchand v. Thakur Janki Ballabhji Maharaj, (SC)

M.C. Chacko v. State Bank of Travancore, (SC)

Mathai Methews v. State of Maharashtra, (SC)

Commissioner of Income Tax, W. B. II, Calcutta v. Nalin Behari Lall Singha., (SC)

A.K. Jain v. Union of India, (SC)

Benaras State Bank Ltd. v. Commissioner of Income Tax, U.P., (SC)

Income Tax Officer v. M.C. Ponnoose, (SC)

Sultan Singh v. State of Rajasthan (S.C.)

Narain v. Munshi (S.C.)

Fazal Hussain v. State of J. and K., (SC)

Madan Raj Bhandari v. State of Rajasthan, (SC)

Deputy Commissioner of Agricultural Income-Tax and Sales Tax, North Zone, Kozhikode v. Ballapatam Produce Tea Co. (SC)

State of Kerala v. K.E. Nainan (SC)

Ram Singh v. State of U.P. (SC)

Sheikh Hafeez v. State of Bihar (SC)

State of Kerala v. A.B. Abdul Kadir, (SC)

Ram Prasad Sharma v. State of Bihar, (SC)

Dhian Singh v. Municipal Board, Sharanpur, (SC)

Raj Bhongshi Prasad v. State of Assam (SC)

Dyer Meakin Breweries Ltd. v. State of Kerala (SC)

Juggilal Kamlapat, Kanpur, v. Commissioner of Income Tax, U.P., (SC)

V. Jaganmohan Rao v. Commissioner of Income Tax and Excess Profits Tax, Hyderabad, (SC)

Satyanarayan S. Mody v. Controller of Estate Duty, Delhi and Rajasthan, New Delhi, (SC)

D.C. Johar & Sons Ltd. v. State of Kerala (SC)

Workmen Employed In B And C Mills v. Management Of B And C Mills (SC)

Gita Devi Aggarwal v. Commissioner of Income-Tax,

Kurapati Venkatasatyanarayana and Brothers, v. State of A.P., (SC)

Hindustan Steel Ltd., v. State of Orissa, (SC)

Shyamal Chakravarty v. Commissioner of Police, Calcutta, (SC)

Raj Bahadur v. State of Uttar Pradesh, (SC)

Ibrahim Haji Moidee v. Food Inspector, Nileshwar, (SC)

Mysore State Road Transport Corporation v. A. Krishna Rao, (SC)

Commissioner of Income Tax, W.B. I v. India Discount Co., Ltd., (SC)

Star Company Ltd. v. Commissioner of Income-Tax (Central), Calcutta., (SC)

State of Assam v. D.C. Choudhuri, (SC)

Commissioner of Wealth-Tax, West Bengal I v. Aluminium Corporation of India Ltd., (SC)

Kedar v. Jaduraj, (SC)

Commissioner of Wealth-tax, W.B. II v. Tungabhadra Industries Ltd., Calcutta., (SC)

Hargovind v. Aziz Ahmad Khan, (SC)

Chanan Singh v. Jai Kaur, (SC)

Lord Krishna Bank Ltd. v. Karthiayani Amma (SC)

Agra Electric Supply Co. Ltd. v. Alladin, (SC)

Maruti Ramchandra Kharatmal v. State of Maharashtr

Bithal Das Khanna v. Hafiz Abdul Hai, (SC)

Sales Tax Officer, Special Circle, Ernakulam v. Sudarsanam Iyengar, (SC)

Kabul Singh v. Kundan Singh, (SC)

Baidyanath Panjira v. Sita Ram Mahto, (SC)

Satwara Chhagan Karsan v. State of Gujarat (SC)

Hira H. Advani v. State of Maharashtra, (SC)

Jitendra Bahadur Singh v. Krishna Behari, (SC)

Khetra Basi Samal v. State of Orissa, (SC)

K. Ranganatha Reddiar v. State of Kerala, (SC)

B.P. Maurya v. Prakash Vir Shastri, (SC)

Om Prakash v. Lalchand, (SC)

Union of India v. Prem Parkash, (SC)

Mackinnon Mackenzie and Co. Private Ltd. v. Ibrahim Mahommad , Issak= (SC)

Messrs Mackinnon Mackenzie and Co. Pvt. Ltd. v. Ritta Farnandes (SC)

Aher Raja Ladha v. State of Gujarat (SC)

Tulsipur Sugar Co. Ltd. v. State of U.P., (SC)

Municipal Council Raipur v. State of M.P., (SC)

K.C. Nambiar v. Rent Controller, Madras, (SC)

Ouseph Varghese v. Joseph Aley , (SC)

Keshava Narayan v. Mandal Co-operative Marketing Society, (SC)

Maula Bux v. Union of India, (SC)

Kalanka Devi Sansthan v. Maharashtra Revenue, Tribunal Nagpur, (SC)

Ahmed G.H. Ariff v. Commissioner of Wealth Tax Calcutta, (SC)

Budhan Singh v. Nabi Bux, (SC)

Sitabai v. Ramchandra, (SC)

Kanpur Nagar Mahapalika v. Narain Das Haribansh, (SC)

Satyender Kumar v. State of Uttar Pradesh, (SC)

Kavalappara Kottarathil Kochunni Alias Moopil Nair v. Kavalappara Kottarathil Parvathi Nethiar, (SC)

Nezeeria Motor Service v. State of A.P., (SC)

Commissioner of Income Tax, W.B. II v. Saila Behari Lal Singha, (SC)

Municipal Corporation, Indore v. Niyamatulla, (SC)

State of Mysore v. G.N. Lingappa, (SC)

G.S. Nagmoti v. State of Mysore, (SC)

General Manager, v. Sachindra Nath Sen, (SC)

Surat Singh v. Kishori Lal (SC)

Chandrakant Kalyandas Kakodkar v. State of Maharashtra, (SC)

Mata Din v. A. Narayanan, (SC)

Jullundur Rubber Goods Manufacturers Association v. Union of India, (SC)

Ata Mohd. Mistri v. Radhey Shyam (SC)

Badri Pershad v. Kanso Devi, (SC)

Smt. Vidya Singh v. Shri S.P. Bhatnagar, (SC)

Kuttihaniyil Sankaran v. State Of Kerala (SC)

Tulsipur Sugar Co. Ltd. v. Workmen (SC)

Management Of Pradip Lamp Works v. Workmen Of The Pradip Lamp Works (SC)

Zandu Pharmacutical Works Ltd. v. G.J. Desai (SC)

Shamalbhai Lallubhai Patel Etc. v. Special Land Acquisition Officer (SC)

Osman Fakir Mohammed Divecha v. Ali Akbar Javed Sadakya, (SC)

Baijnath Kedia v. State of Bihar, (SC)

Mula v. Godhu, (SC)

M.K. Rappai v. Johan, (SC)

Parasramka Commercial Co. Ltd. v. Union of India, (SC)

R. Kempraj v. M/s Barton Son and Co., (SC)

Lalai v. State Of Uttar Pradesh (SC)

Budge Budge Jute Mills Co. Ltd. v. Workmen (SC)

Jani Gulab Shaikh v. State of Maharashtra, (SC)

State Of Madhya Pradesh v. Brijmohandas (SC)

District Board Of Muzaffarnagar v. Sri Hans Raj Gupta (SC)

State of Mysore v. S.V.G. Iyengar (SC)

Raja Bahadur Kamakhya Narain Singh v. Commissioner of Income Tax, Bihar and Orissa, (SC)

Union of India v. A.V. Narasimhalu . (SC)

Mangat Rai v. State of Madhya Pradesh (SC)

Rampur Distillery and Chemical Co. Ltd. v. Company Law Board, New, Delhi (SC)

Kashmirilal v. State of U.P., (SC)

In the matter of Durga Show, (SC)

Prem Krishna v. Krishinchand Chellaram (SC)

Jalgaon District Central Co-operative Bank Ltd. v. Pundalikrao , Laxmanrao Suryawanshi= (SC)

Mohammed Hanif v. State of Assam, (SC)

Kedarnath Lal v. Sheonarain, (SC)

Sarmukh Singh v. Karam Singh (SC)

Commissioner of Incoem-Tax, Madras v. M.K.K.R. Muthukaruppan Chettiar, (SC)

Jeewan Nath Wahal v. Sheikh Mahfooz, (SC)

F. Hoffimann-La Roche and Co. Ltd. v. Geoffrey Manners and Co. , Private Ltd. (SC)

Shankar Kerba Jadhav v. State of Maharashtra, (SC)

Hori Lal v. State of U.P., (SC)

Ruston and Hornby Ltd. v. Zamindara Engineering Co., (SC)

Executive Committee of U.P State Warehousing Corpn., Lucknow v. Chandra Kiran Tyagi, (SC)

R.L. Butail v. Union of India, (SC)

Krishna Pal Singh v. Babulal, (SC)

Nanak Chand v. Inderjit, (SC)

Mangi Lal v. State of Maharashtra, (SC)

Goswami Shri Mahalaxmi Vahuji v. Shah Ranchhoddas Kalidas, (SC)

Satya Charan Dutta v. Urmila Sundari Dassi, (SC)

N.S. Rajabadar Mudaliar v. M.S. Vadivelu Mudaliar, (SC)

Dharni Dhar Bhalla v. District Co-operative Bank Ltd. (SC)

Maharashtra State Road Transport Corporation v. Babu Goverdhan , Regular Motor Service Warora= (SC)

Vizagapatnam Dock Labour Board v. Stevedores Assoc

Mahal Chand Sethia v. State West Of Bengal (SC)

Commissioner of Income-Tax (Central), Calcutta v. Daulatram Rawatmall, (SC)

Pandit Sadayatan Pandey v. Motilal Bandhu Sahu (SC)

Maganlal Bhikamchand Mehar v. Mulchand Jawarmal Nahar (Dead) (SC)

State of U.P. v. Raj Kumar Rukmini Raman Brahma, (SC)

Jaffer Husain Dastagir v. State of Maharashtra, (SC)

Delhi Cloth and General Mills Co Ltd. v. Chief Commissioner, Delhi, (SC)

Kallappa Sultana Patil v. Balgonda Sultangouda (SC)

Junki Raman Brahma Shah v. State of Uttar Pradesh,

Municipal Committee, Amritsar v. State of Punjab, (SC)

D.L.F. Housing and Construction Co. (P) Ltd. v. Sarup Singh, (SC)

Munni Devi v. Gokal Chand, (SC)

M/s. Ruby General Insurance Co. Ltd. v. Shri P.P. Chopra (SC)

Mcleod & Co. v. Collector of Customs, Calcutta (SC)

State Of Bihar v. R.B. Motilal Chamaria (SC)

The Commissioner Of Taxes, Assam v. Babubhaai S. Patel (SC)

P. Hanumanthiah And Company v. Union Of India (SC)

Sambudamurthi Mudaliar v. State of Madras, (SC)

Sheo Lal v. Sultan, (SC)

Union Textile Traders v. Bhawani Cotton Mills Ltd., (SC)

A.K. Gopalan v. Noordeen, (SC)

M.M. Chawla v. J.S. Sethi, (SC)

Dhedh Nathu Raja v. Langha Nathu Jamal, (SC)

Ram Narain Mahato v. State of Madhya Pradesh (SC)

State Of Assam v. Biraja Mohan Deb (SC)

Bhanwar Singh v. State of Rajasthan (SC)

Punjab National Bank Ltd. v. Bikram Cotton Mills Ltd., (SC)

Kalianna Gounder v. Palani Gounder, (SC)

Shamlal v. Amar Nath, (SC)

Raman Nadar Vishwanathan Nadar v. Snehappoo Rasalamma, (SC)

Provident Fund Inspector, Trivandrum v. Secretary, N.S.S. Co-operative Society, Changanacherry, (SC)

Vishwanath Shankar Beldar v. State of Maharashtra (SC)

Tahsil Naidu v. Kulla Naidu, (SC)

Kshetra Gogoi v. State of Assam, (SC)

State of Bihar v. Union of India, (SC)

Pritam Singh v. State of Rajasthan (SC)

Chunilal Kothari v. Smt. Gopi Devi Mimani (SC)

Shri Ram Chauhan Etc. v. Delhi Administration (SC)

Gulamhussain Gulam Mohiuddin v. Pinjara Ismailbhai Umarbhai (SC)

Estates Development Ltd. v. Union of India, (SC)

Management of Rashtradoot, Jaipur v. Rajasthan Working Journalist Union (SC)

Ebrahim Akbaralli v. District Deputy Collector, Pandharpur Division (SC)

R.V.M. Neeladri Rao v. Board of Revenue (SC)

Smt. Harbans Kaur v. P.C. Chaturvedi (SC)

Mohan Lal v. Delhi Administration (SC)

M. Nagendriah v. M. Ramachandraiah (SC)

Nidamarthi Surayya v. Parvathneni Ramakrishnaih (SC)

Govinda Pillai Gopala Pillai v. Ayyapan Pillai (SC)

Pati Ram v. State of U.P. (SC)

Tyabali Jaffarbhai Tankiwala v. Messrs Asha and Co., (SC)

Dr. Ram Pal Chaturvedi v. State of Rajasthan , (SC)

Jamshed Jahan Begum v. Lakhan Lal, (SC)

Hardayal Gir v. Sohna Ram (SC)

Mulshankar Ojha v. Chunilal Ojha (SC)

All India Film Corporation Ltd v. Shri Raja Gyan Nath, (SC)

Smt. Kamla Soni v. Rup Lal Mehra, (SC)

State of U.P. v. Ramkrishan Burman, (SC)

Nachhattar Singh v. State of Punjab (SC)

Prabhakar Yeshwant Joshi v. State of Maharashtra (SC)

Chandra Bhawan Boarding and Lodging, Bangalore v. State of Mysore, (SC)

Union of India v. M/s. Bhimsen Walaiti Ram, (SC)

Kanhaya Lal v. State of Punjab, (SC)

Kunwar Shri Vir Rajendra Singh v. Union of India, (SC)

Nathu Prasad v. Ranchhod Prasad, (SC)

Naresh Chandra Saha v. Union Territory of Tripura, (SC)

Anthonyswamy v. M.R. Chinaswamy Koundan, (SC)

Lakhi Ram Ram Das, Bombay v. Vidyat Cable & Rubber Industry, Bombay (SC)

Kanbi Nanji Virji v. State of Gujarat, (SC)

State of Punjab v. Khemi Ram, (SC)

Chandramouleshwar Prasad v. Patna High Court, (SC)

Ram Dayal v. Municipal Corporation of Delhi, (SC)

Ram Prasad v. State of M.P., (SC)

Raghuvir Singh v. Raghubir Singh Kushwaha, (SC)

Swaraj Singh v. State Of Bihar (SC)

Shaaban Bin Hussien v. Chong Fook Kam, (PC)

Ram Adhar v. Smt. Ram Piari, (SC)

Delhi Transport Undertaking v. Zamindar Motor Transport Co. (P), (SC)

C.K. Subramonia Iyer v. T. Kunhikuttan Nair, (SC)

Jotiram Laxman Surange v. State of Maharashtra, (SC)

A. Vishwanathan v. State of Maharashtra (SC)

Mohd. Kutubbuddin v. State of Andhra Pradesh, (SC)

Rabindra Nath Bose v. Union of India, (SC)

Works Manager, Central Rly. Workshop, Jhansi v. Vishwanath, (SC)

Patna Electric Supply Co. Ltd. v. Patna Municipal Corporation, (SC)

Raja Kandregula Srinivasa Jagannadharao Panthulu B

Sheikh Abdual Sattar v. Union of India, (SC)

Tribhuban Parkash Nayyar v. Union of India, (SC)

Kantilal Chandulal Mehta v. State of Maharashtra, (SC)

Lachman Dass v. State of Punjab, (SC)

Textile Labour Association, Bhadra Ahmedabad v. Ahmadabad Mill Owners Association, Ahmadabad (SC)

Prakash Narayan Moda v. Durgadutta Moda (SC)

City Municipal Council, Mangalore v. Frederick Pais, (SC)

Shivagonda Subraigonda Patil v. Rudragonda Bhimagonda Patil, (SC)

Moti Lala v. Nanak Chand, (SC)

Phani Bhushan Pan v. Kallkindar Dutt, (SC)

C. Mackertich v. Steuart and Co. Ltd., (SC)

Lennart Schussler v. Director of Enforcement, (SC)

Sheo Nath v. State of U.P., (SC)

Hari Sao v. State of Bihar, (SC)

Gopi Nath Ganga Ram Surve v. State of Maharashtra, (SC)

Ramchandra Shukla v. Mahadeoji, (SC)

Cannanore Spinning and Weaving Mills Ltd. v. Collector of Customs , and Central Excise, Cochin= (SC)

Shyamsunder Tikam Shet v. State of Maharashtra, (SC)

Nathulal v. Phoolchand, (SC)

Kanta Kathuria v. Manak Chand Surana, (SC)

Somnath Berman v. Dr. S.P. Raju, (SC)

Ram Chander Rai v. State of Bihar (SC)

State of Gujarat v. Ramprakash P. Puri (SC)

State of Nagaland v. G. Vasantha, (SC)

Management of Messrs. Pradip Lamp Works v. Pradip Lamp Wokers Karamcharya Sangh (SC)

Karnal Distillery Co. Ltd. v. State of Haryana (SC)

Jagad Bandhu Chatterjee v. Smt. Nilima Rani, (SC)

State of Assam v. Kushwar Saikia, (SC)

Workmen of D.C.G.M. Ltd. v. Management of D.C.G.M. Ltd., (SC)

Remington Rand of India Ltd. v. Workmen, (SC)

Sushila Kashinath Dhonde v. Harilal Govindji Bhoga

Ratilal Balabhai Nazar v. Ranchhodbhai Shankerbhai Patel, (SC)

Lala Ram v. Hari Ram, (SC)

Deep Chand v. State of Haryana, (SC)

Dattatrayaya Shankarbhat Ambalgi v. Collector of Sholapur, (SC)

Dewan Singh v. Champat Singh, (SC)

Oudh Sugar Mills Ltd. v. Union of India, (SC)

Commissioner of Hindu Religious and Charitable Endowments, Mysore v. U. Krishna Rao, (SC)

Kanaiyalal Maneklal Chinai v. State of Gujarat, (SC)

Mohd. Shafi v. State of J. and K., (SC)

Navalkha and Sons v. Ramanya Das, (SC)

K.S. Nagaraja Rao v. Khan Bahadur C.K. Mamad Keyi, (SC)

Munshi Lal Beni Ram Glass Works v. S.S. Singh, Assistant Labour Commissioner , (SC)

State of A.P. v. I.B.S. Prasada Rao, (SC)

Meharbansingh v. Nareshsingh, (SC)

Tatanagar Foundry Co., Ltd. v. Workmen, (SC)

Ghulam Nabi Zaki v. State of Jammu and Kashmir (SC)

State of Punjab v. Sardar Sewa Singh Gill (SC)

Sudhir Kumar v. Baldev Krishna Thapar , (SC)

A.K.K. Nambiar v. Union of India, (SC)

State of U.P. v. Om Prakash Gupta, (SC)

Hanuman Cotton Mills v. Tata Air Craft Ltd., (SC)

V/O. Tractoroexport, M/s. Moscow v. M/s. Tarapore and Co., Madras, (SC)

Travancore Rayons Ltd., M/s. v. Union of India, (SC)

Rajah Velugoti Kumara Krishna v. Rajah Velugoti Sarvagna Kumara, Krishna (SC)

Gannon Dunkerley and Co. Ltd. v. Union of India, (SC)

Mulchand Odhavji v. Rajkot Borough Municipality, (SC)

Narayanibai v. State of Maharashtra (SC)

Coffee Board, Bangalore v. Joint Commercial Tax Officer, Madras, (SC)

Sitaram Mahton v. State of Bihar (SC)

State of Bihar v. K.K. Misra, (SC)

Shankar Prahlad Deshpande v. Seth Gendalal Motilal Patni (SC)

Workmen employed by the Calcutta Port Commissioners v. Employers in Relation to the Calcutta Port Commissioners (S.C.)

Indra Perfumery v. Motilal , (SC)

State of U.P. v. Satya Narayan Prasad, (SC)

Choudhary Jawaharlal v. State of M.P., (SC)

State of Haryana v. Mohan Lal Gupta, (SC)

Damodar Das Khandelwal alias Gulab Babu v. Prahala

Kidar Nath v. Mangat Rai (SC)

State of Maharashtra v. Nainmal Punjaji Shah, (SC)

Jai Chand Sawhney v. Union of India, (SC)

Jayanarayan Sukul v. State of W.B., (SC)

Deb Dutt Seal v. Raman Lal Phumra, (SC)

Tan Chye Choo v. Chong Kew Moi (PC)

M/s. Wire-Netting Stores v. Delhi Development Authority (SC)

Garib Das v. Munshi Abdul Hamid, (SC)

Ram Kirpal Bhagat v. State of Bihar, (SC)

Mool Raj v. State of Punjab (SC)

Nazul Ali Molla, Etc v. State of West Bengal , (SC)

Jain Bros., M/s. v. Union of India, (SC)

Bashir Ahmed v. Government of A.P., (SC)

Board of High School and Intermediate Education U.P. v. Chittra Srivastava, (SC)

General Manager, Eastern Railway v. Jawala Prasad Singh, (SC)

Gulam Abbas v. Mulla Abdul Kadar (SC)

Narendrajit Singh v. State of U.P., (SC)

Murtaza and Sons v. Nazir Mohd. Khan, (SC)

Om Prakash v. State of Haryana, (SC)

State of Punjab v. Satpal, (SC)

The State of Rajasthan v. Fateh Chand, (SC)

M.C. Agarwal v. State of Rajasthan, (SC)

Mohan Lal v. State of Punjab, (SC)

Jasodabai v. State of Maharashtra, (SC)

Sangat Singh v. Perma Nand Bahl, (SC)

Waman Dhulaji Rajput v. Umabai (SC)

Ram Gopal v. Alladia, (SC)

Silver Screen Enterprises v. Devki Nandan Nagpal, (SC)

Jwala Prasad Sehgal v. State of Punjab, (SC)

Hindusthan Commercial Bank Ltd. v. Punnu Sahu, (SC)

Bhrigunath Tewary v. State of W.B., (SC)

State of Orissa v. Maharaja Shri B.P. Singh Deo, (SC)

S. Parthasarathy v. Commissioner of Income-Tax, Ma

Laiq Singh v. State of U.P., (SC)

Sayed Rehmanmiya Mustafamiya v. State of Gujarat, (SC)

Arun Ghosh v. State of W.B., (SC)

State of Madhya Pradesh v. Sardul Singh, (SC)

Pharmed Private Ltd. v. The Workmen (SC)

Kaloo v. State of U.P. (SC)

Gunwant Kaur v. Municipal Committee, Bhatinda, (SC)

Shauqin Singh v. Desa Singh, (SC)

State of Punjab v. Sant Singh Kanwarjit Singh, (SC)

Champalal Binani v. Commissioner of Income Tax W.B., (SC)

CIT, Madras v. RN. AR. AR. Veerappa Chettiar, (SC)

Mohammad Ibrahim v. The State of Andhra Pradesh, (SC)

Bengal Enamel Works Ltd., v. Commissioner of Incom

Sidramappa v. Rajashetty, (SC)

Cement Marketing Co. of India v. State of Mysore,

Reform Flour Mills (P.) Ltd. v. Commissioner of Income-Tax, Calcutta, (SC)

Imperial Tea Co. Ltd. v. Commissioner of Income-Tax, West Bengal I, (SC)

Chelliah Kodeeswaran v. Attorney-General of Ceylon

Delhi Administration v. Chanan Shah, (SC)

Commissioner of Income Tax, M.P. v. Lady Kanchanbai, (SC)

Commissioner of Income Tax M.P. v. Binodiram Balchand, Indore, (SC)

B.P. (India) Ltd. v. Commissioner of Income-Tax (Central), Calcutta, (SC)

Chandra Prakash Agarwal, Prof. v. Chaturbhuj Das Parikh, (SC)

Sudhir Kumar Saha v. Commissioner of Police, Calcutta, (SC)

Hari Vishnu Kamath v. Gopal Swarup Pathak, (SC)

Hindustan Steels Ltd., Rourkela v. A.K. Roy, (SC)

S.L. Agarwal, Dr. v. General Manager, Hindustan Steel Ltd., (SC)

Kangra Valley State Co., Ltd. v. State of Punjab (SC)

Ramchander Narsey and Co. v. Wamanrao V. Shenoy, (SC)

Nihal Kaur v. Maghar Singh, (SC)

Bagh Hussain v. State of J & K (S.C.)

Municipal Corporation of The City of Ahemdabad v. Chandulal Shamaldas Patel , (SC)

Om Prakash v. Lauti Ram (SC)

Western India Watch Co. Ltd. v. Western India Watch Co. Workers Union, (SC)

A.C. Moideen Kutty v. M/S. Richardson and Cruddas and Co. Ltd. (SC)

Marthi Venkata Subbarao v. Kruthiventi Kutumba Rao (SC)

D.F.O. South Kheri v. Ram Sanehi Singh, (SC)

Twyford Tea Co. Ltd. v. State of Kerala, (SC)

Pilloo Dhunji Shaw Sidhwa v. Municipal Corporation of the City of Poona, (SC)

National Coal Development Corpn. Ltd. v. Manmohan Mathur, (SC)

Maharajadhiraj of Burdwan, Udaychand Mahatab Chand v. Subodh Gopal Bose, (SC)

Gottipulla Venkata Siva Subbrayanam v. State of A.P., (SC)

Jamnadas Harkchand v. Narayanlal Bansilal, (SC)

Bk. Sardari Lal v. Union of India, (SC)

Nanak Chand v. State of U.P. (SC)

J.S. Bajaj v. Arjandas Dayaram Vachhani, (SC)

Karam Chand v. State of Jammu and Kashmir (SC)

Becker Gray and Company (1930) Ltd v. Union of India, (SC)

Harry Rambarran v. Gurrucharran, (PC)

Jethamal Nihal Chand Jain v. State of Maharashtra (SC)

Ambalal Chimmanlal Ghokshi v. State of Maharashtra (SC)

V.P. Gindroniya v. State of Madhya Pradesh, (SC)(Constitutional Bench)

Ashoka Marketing Ltd v. State of Bihar, (SC)(Const

Jagannath Prasad v. Daulat Ram Manocha (SC)

Champa Kumari Singhi v. Member Board of Revenue, West Bengal, (SC)(Constitutional Bench)

Brij Kishore Pandey v. State of Uttar Pradesh , (SC)

Dharampal v. State of Uttar Pradesh (SC)

Rameshwar Dayal v. State of U.P. (SC)

Ganga Ram v. Union of India, (SC)(Constitutional Bench)

Neyazuddin v. Surya Deva Narain Verma, (SC)

Sobran Singh v. State of U.P. (SC)

Gopi v. State of Uttar Pradesh (SC)

K. A. Natarajan v. M. Naina Mohammed, (SC)

Indian Insurance and Banking Corporation Ltd. v. Mani Paravathu , (SC)

Madan Lal Jaggi v. District Magistrate, Delhi (SC)

Ganga Motor Service v. Chotanagpur Regional Transport Authority (SC)

Kundan Singh v. State of Punjab (SC)

Kshirode Behari Chakravatry v. Union of India (SC)

District Collector of Hyderabad v. Ibrahim and Co., (SC)(Constitutional Bench)

A. Sanjeevi Naidu v. State of Madras, (SC)(Constitutional Bench)

Shantilal R. Desai v. Gujarat Electricity Board (SC)

Smt. Hukmi (Dead) v. Smt. Gian Kaur , (SC)

M.D. Shukla v. State of Gujarat, (SC)

Govinda Kadtuji Kadam v. State of Maharashtra, (SC)

Basakha Singh v. Collector of Central Excise and Land Customs, New Delhi (SC)

Rustom Cavasjee Cooper v. Union of India, (SC)

Shivamurthy Swami Inamdar v. Agadi Sanganna Andanappa , (SC)

Dev Kanta Barooah v. Golok Chandra Baruah, (SC)

J.C. Tax Officer, Harbour Division II, Madras v. Young Men's Association (Regd.) Madras, (SC)

Khushal Khemgar Shah v. Khorshed Banu Dadiba Boatwalla, (SC)

Ashok Construction Company v. Union of India , (SC)

Bhagwan Kaur v. State of Punjab, (SC)

Saifuddin Hussinghbay Siamwala v. Burma Cycle Trading Co., (SC)

State of Punjab v. Dewan Chuni Lal, (SC)

Chinnamuthu Gounder v. P.A.S. Perumal Chettiar, (SC)

Kanauji v. State of U.P. (SC)

Chandra Bhal v. State of U.P. (SC)

Bihar State Road Transport Corpn. v. State of Bihar, (SC)

General Manager v. Dinabandhu Chakraborty, (SC)

Shivappa v. State of Mysore, (SC)

R.N. Chatterji v. Havildar Kuer Singh (SC)

M/s Panchamal Narayan Shenoy v. Basthi Venkatesha Shenoy, (SC)

Mathuralal v. Keshar Bai, (SC)

Ramachandra Pillai v. Arunschalathammal (SC)

Alote Estate, Alote, M/s. v. R. B. Seth Hiralal Kalyanmal Kasliwal, (SC)

Dhanpatti v. Devi Prasad (SC)

State of Uttar Pradesh v. Ram Swarup (SC)

Naruthappan Chettiar v. Veeramany Chettiar (SC)

R.D. Gupta v. Union of India (SC)

Janapada Sabha, Chhindwara v. Central Provinces Sy

R.D. Agarwala v. Union of India, (SC)

R.D. Agarwala v. Union of India, (SC)

Debabrata Gupta v. S. K. Ghosh, (SC)

Sushil Kumar Gupta v. Joy Shankar Bhattacharjee, (SC)

K.V.V. Chathukutty Nambiar and Ten v. Malikkandakath Assainar Haji (SC)

Asbestos Cement Ltd. v. P.D. Sawarkar, (SC)

Delhi Transport Undertaking v. Balbir Saran Goel, (SC)

Hanuman Prasad Gupta v. Hiralal, (SC)

Nidhan Singh v. State of Rajasthan (SC)

Sahib Ram ETC v. Financial Commissioner, Punjab, (

Madhaorao Rajeshwar Deshpande v. Shankar Singh Madhao Singh, (SC)

T.N. Raghunatha Reddy v. Mysore State Transport Authority, (SC)

Gopi Krishna Kanoria v. Draupadi Sahay, (SC)

Chikkam Koteswara Rao v. Chikkam Subbarao, (SC)

Commissioner of Wealth Tax, Gujarat v. Arundhati Balkrishna, (SC)

M. Marathachalam Pillai v. Padmavathi Ammal (SC)

Ramji Das v. Trilok Chand etc., (SC)

Kandu and Five v. Kochi, (SC)

A. Aruputham v. A.V. Yagappa (SC)

Mst Mahli v. Ranbir Singh (SC)

Mathura Prasad Bajoo Jaiswal v. Dossibai N.S. Jeejeebhoy, (SC)

Jayvant Rao v. Chandrakant Rao, (SC)

Century Spinning and Manufacturing Co. Ltd. v. Ulhasnagar Municipal Council, (SC)

M.K. Palaniappa Chettiar v. A. Pennuswami Pillai, (SC)

Bhaiyalal v. State of Maharashtra (SC)

K.A.A. Brinnand v. Bijoyanand Patnaik (SC)

Ramakrishna Ramnath v. Presiding Officer, Labour C

Nagar Rice and Flour Mills v. N. Teekappa Gowda an

State Road Transport Corporation v. K. Venkataramireddy (SC)

Hazarimal & Co. v. Collector of Customs, Madras (S.C.)

Nagarmal Tekriwal v. State of Bihar (SC)

Union of India v. Jal Rustomji Modi, (SC)

Tate Engineering and Locomotive Co. Ltd. v. Assistant Commissioner of Commercial Taxes, (SC)

Patel Narshi Thakershi v. Pradyumansinghji Arjunsinghji, (SC)

B. Manik Peter v. Union of India (SC)

Chaju Ram v. State of J. and K., (SC)

Punithavalli Ammal v. Minor Ramalingam, (SC)

Management of Advance Insurance Co. Ltd. v. Gurudasmal, (SC)

G.R. Baqual v. State of J. and K., (SC)(Constitutional Bench)

Janardhan Tewary v. State of Bihar, (SC)

Pratap Singh v. Hardwari Lal, (SC)

B.C. Kame v. Nemi Chand Jain, (SC)

Golcha Investment (P) Ltd. v. Shanti Chandra Bafna, (SC)

Kanpur Sugar Works Ltd. v. State of Bihar, (SC)

Mohd. Ilyas v. Union of India (SC)

Chandra Kant Misir v. Balakrishna Misir , (SC)

Chaman Lal v. State of Punjab, (SC)

Sheo Mahadeo Singh v. State of Bihar, (SC)

Siddanna Apparao Patil v. State of Maharashtra, (SC)

Union of India v. Lonavala Borough Municipality of Lonavala, (SC)

P. Sirajuddin v. State of Madras, (SC)

Satyanarain Prasad v. State of Bihar (SC)

Bank of Baroda Ltd. v. Jeewan Lal Mehrotra , (SC)

Piara Singh, Etc. v. State of Punjab (SC)

Fateh Bibi v. Charan Dass, (SC)

Lakshmi Amma v. Talengala Narayana Bhatta, (SC)

Jagannath Singh v. Ram Naresh Singh (SC)

Bihar School Examination Board v. Subhas Chandra Sinha, (SC)

Orient Paper Mills Ltd. v. Union of India, (SC)

State of U.P. v. K.K. Gupta, (SC)

Dnyanu Hariba Mali v. State of Maharashtra, (SC)

S.N. Sharma v. Bipen Kumar Tiwari, (SC)

Bhimappa Bassappa Bhu Sannavar v. Laxman Shivarayappa Samagouda, (SC)

Shri Ferozi Lal Jain v. Shri Man Mal, (SC)

Maheshwari Devi v. State of Bihar, (SC)

Banshi Dhar Lachhman Prasad, M/s. v. Union of India, (SC)

Ratilal Shankarabhai v. State of Gujarat, (SC)

Dr. Sewa Singh v. Smt. Rabinder Kaur, (SC)

Hethubha v. State of Gujarat, (SC)

V.R. Bhate v. State of Maharashtra, (SC)

State of Assam v. Abdul Noor, (SC)

D.P. Mishra v. Kamal Narayan Sharma, (SC)

State of U.P. v. Ram Naresh Lal, (SC)

Deedar Singh v. State of U.P. (SC)

Nafe Singh v. State of Haryana, (SC)

Jugraj Singh v. Jaswant Singh, (SC)

Mohd. Illahamuddin v. Bhivasan, (SC)

Raja Karan Pershad v. Kunwar Rani (SC)

State of Madhya Pradesh v. Dadu Jagdish Prasad (SC)

Om Parkesh v. State of Haryana (SC)

Jhanda Singh v. Gram Sabha of Village Umri, (SC)

Leelawati v. Ravi Khanna (SC)

Perumal Nadar v. Ponnuswami Nadar, (SC)

Bharat v. State of Uttar Pradesh , (SC)

State of Maharashtra v. Champalal Kishanlal Mohota, (SC)

National Bell Co. v. Metal Goods Mfg. Co. (P) Ltd., (SC)

Brij Lal Sud v. State of Punjab, (SC)

State of Rajasthan v. Kartar Singh, (SC)

State of Assam v. Mahendra Kumar Das, (SC)

Kishan v. State of Maharashtra (SC)

Jethmal v. Union of India, (SC)

Sankar Nath Chatterjee v. Makhan Lal Chatterjee, (SC)

L. Debi Prasad v. Tribeni Devi, (SC)

Kistamma v. Dr. H.T. Vira Reddy (SC)

Noor Mohammad Mohd. Yusuf Momin v. State of Maharashtra, (SC)

Collector of Customs, New Delhi v. Ghulam Sarwar , (SC)

S. Sethurathinam Pillai v. Barbara alias Dolly Sethurathinam, (SC)

Mir Muzafaruddin Khan v. Syed Arifuddin Khan (SC)

Sri Bhavanarayanaswamivari Temple v. Vadapalli Venkata Bhavanarayana Charyulu , (SC)

Narayan Nathu Naik v. State of Maharashtra, (SC)

Azizul Haque v. State of U.P., (SC)

Hari Shankar v. Deputy Director of Consolidation and others (SC)

Ram Singh v. State of Haryana (SC)

Rama Shankar Lal v. State of U.P. (SC)

Raja Ram v. State of Haryana, (SC)

Hargun Sunder Das Godeja v. State of Maharashtra, (SC)

Sahadu Gangaram Bhagade v. Special Deputy Collector, Ahmednagar, (SC)

A.P. Grain and Seed Merchants Association v. Union

Nookala Setharamaiah v. Kotaiah Naidu, (SC)

Management of Safdar Jung Hospital, New Delhi v. Kuldip Singh Sethi, (SC)(Constitutional Bench)

Madan Mohan Lal v. State of Punjab, (SC)

Ravi Roadways, v. Asia Bi, (SC)

Ballabhdas Mathurdas Lakhani v. Municipal Committe

Nainsingh v. Koonwarjee, (SC)

Second Gift Tax Officer, Mangalore v. D.H. Hazaret

Vallabh Das v. Dr. Madanlal, (SC)

Mahabir Prasad Santosh Kumar v. State of U.P., (SC)

Ganga Prasad v. State of Bihar, (SC)

Bhagwan Dass v. S. Rajdev Singh, (SC)

Thimma v. State of Mysore, (SC)

Rajindra Kumar v. Shri Chandra Narain Singh (SC)

Amrut Sakharam Sanap v. State of Maharashtra (SC)

Joint Registrar of Co-operative Societies, Madras v. P.S. Rajagopal Naidu, Govindarajulu, (SC)

Agarwal, v. Commissioner of Income Tax, U.P., (SC)

Mohan Lal v. Mohun Ram, (SC)

Krishna Gyanodaya Sugar Ltd. v. State of Bihar, (SC)

State of Mysore v. Alexander Misquith, (SC)

Madhya Pradesh Mines, M/s. v. R. B. Sreeram Durga Prasad Ltd., (SC)

Corporation of Calcutta v. Life Insurance Corporation of India, (SC)

Kaloji Talusappa Ganga Vathi v. Khyanagouda, (SC)

Mannan Lal v. Chhotka Bibi, (SC)

Braham Singh v. State of U.P. (SC)

Commissioner of Sales Tax, M.P. v. Purshottam Premji, (SC)

M/s. Hindustan Steel Ltd. v. State of Orissa (SC)

State of Madras v. H.R. Krishnaswami Naidu, (SC)

Ram Murti v. State of Haryana, (SC)

Rajpal Singh v. Jai Singh, (SC)

Commissioner of Income Tax, West Bengal, Calcutta v. Hemchandra Kar, (SC)

Commissioner of Income-Tax, West Bengal v. Indian Mica Supply Co. P. Ltd., (SC)

M.P. Industries Ltd. v. Income Tax Officer, Nagpur, (SC)

State of W.B. v. Indian Iron and Steel Co. Ltd., (SC)

Municipal Corporation of the City of Ahmedabad v. New Shrock Spg. and Wvg. Co. Ltd., (SC)

Dindayal v. Rajaram, (SC)

General Fibre Dealers Ltd. v. Commissioner of Income Tax (Central) Calcutta, (SC)

Commissioner of Income-Tax v. Kunji Lal Gupta (S.C.)

State of Kerala v. Kakkodam Mammu Haji (SC)

Commissioner of Income Tax, West Bengal, Calcutta v. Prem Bhai Parekh, (SC)

Sirpur Paper Mills Ltd. v. Commissioner of Wealth Tax, Hyderabad, (SC)

Bhagwan Prasad Srivastava v. N.P. Mishra, (SC)

Commissioner of Income Tax, Calcutta v. Padamchand Ramgopal, (SC)

Commissioner of Income Tax, Calcutta v. Kokila Debi, (SC)

Investment Ltd. v. Commissioner of Income Tax, Calcutta, (SC)

Commissioner of Income Tax, Bihar and Orissa v. Kirkand Coal Co., (SC)

Gopal Paper Mills Co. Ltd. v. Commissioner of Inco

Bombay Municipal Corporation v. LIC of India, Bombay, (SC)

Ram Dahin Singh v. State of Bihar (SC)

Anwar Khan Mehboob Co. v. Commissioner of Sales Tax, M.P., (SC)

Orissa Cement Ltd v. State of Orissa, (SC)

N.V. Shanmugam and Co. v. Commissioner of Income Tax, Madras, (SC)

Commissioner of Income Tax Calcutta v. Birla Bros. (P) Ltd., (SC)

Indian Overseas Bank Ltd. v. Commissioner of Income Tax Madras, (SC)

Veena Theatre, Patna v. State of Bihar, (SC)

Prem Lata Agarwal v. Lakshman Prasad Gupta, (SC)

Commissioner of Income Tax, Mysore, Bangalore v. Segu Buchiah Setty, (SC)

Commissioner of Gift Tax, Kerala v. Dr. George Kuruvilla, (SC)

Commissioner of Income Tax, Madras v. M.V. Murugappan, (SC)

Commissioner of Income Tax, Patiala v. Ambala Flour Mills, (SC)

Produce Exchange Corporation Ltd. v. Commissioner of Income Tax, (Central), Calcutta, (SC)

Jaipur Hosiery Mills Pvt. Ltd., M/s. v. State of Rajasthan, (SC)

N. Sri Rama Reddy v. V. V. Giri, (SC)

Tej Bahadur Singh v. State of U.P. (SC)

Commissioner of Income-Tax, U.P. v. J.P. Kanodia and Co., (SC)

Commissioner of Income Tax (Central) Calcutta v. Bikaner Trading Co. Ltd. (SC)

Governor of H.P., Lt. v. Avinash Sharma, (SC)

Purtabpore Company Ltd. v. State of U.P., (SC)

Chandroji Rao v. Commissioner of Income Tax M.P. Nagpur, (SC)

Commissioner of Income Tax, Madras v. S.S. Sivan Pillai, (SC)

State of Punjab v. Sukh Deb Sarup Gupta, (SC)

Madhowji Dharamshi Mfg. Co. Ltd. v. Commissioner of Income Tax, Bombay (SC)

Shapurji Broacha Mills Ltd. v. Commissioner of Income Tax, Bombay, (SC)

Commissioner of Income Tax West Bengal v. Anwar Ali, (SC)

Star Co. Ltd. v. Commissioner of Income Tax (Central) Calcutta, (SC)

Mohd. Ibrahim v. State Transport Appellate Tribuna

Commissioner of Income Tax, Bombay v. Mysore Spinning and Mfg., Co. Ltd. (SC)

Ramanathan Chettiar v. Commissioner of Income Tax, Madras, (SC)

Commissioner of Income Tax Punjab v. Kulu Vallety Transport Co. (P) Ltd., (SC)

State of Assam v. Premadhar Baruah, (SC)

Goli Eswariah v. Commissioner of Gift Tax, A.P., (SC)

A.K.T.K.M. Vishnudatta v. Commissioner of Agricultural Income , Tax, Trivandrum. (SC)

Commissioner of Income Tax, West Bengal-II v. Rajasthan Mines Ltd., Calcutta, (SC)

Raja Yuvraj Dutt Singh v. Deputy Commissioner, Kheri, (SC)

Rustom Cawasjee Cooper v. Union of India, (SC)(Constitutional Bench)

H.H. Maharana Rajasaheb Shri Pratapsinhji Saheb of Wankaner v. Commissioner of Gift-Tax, Gujarat, (SC)

Mund and Samont Co. (P) Ltd. v. C.I.T. Bihar, Orissa and Patna, (SC)

Standard Refinery and Distillery Ltd. v. Commissioner of Income Tax, (Central) Calcutta, (SC)

India Machinery Stores (P) Ltd. v. C.I.T, Bihar, (SC)

Commissioner of Sales Tax v. M/s. Oil Mills Maithan (SC)

Budhsen v. State of U.P., (SC)

Sheshanna Bhumanna Yadav v. State of Maharashtra, (SC)

Myalpore Hindu Permanent Fund v. K.S. Subrammania, (SC)

Tapinder Singh v. State of Punjab, (SC)

Dr. Chetkar Jha v. Dr. Viswanath Prasad Verma, (SC)

Chandulal Gordhandas Patel v. State of Gujarat (SC)

Commissioner of Income Tax v. Jawaharlal Rastogi, (SC)

Mohd. Qadim v. Khurshed Ahmed Hashmi (SC)

Tej Kiran Jain v. M. Sanjiva Reddy, (SC)(Constitutional Bench)

Luka Mathai v. Neelakanta Iyer (SC)

M/s Pioneer Paper Box Factory v. Smt. Thakurdevi Shriniwas, (SC)

Latif Hussain v State of J. and K., (SC)

Talib Hussain v. State of J. and K., (SC)

Anwar v. State of J. and K., (SC)

Gajanan v. Seth Brindaban, (SC)

Commissioner of Income Tax, Madhya Pradesh v. Hukumchand Mannalal and Co., (SC)

Nanik Awatrai Chainani v. Union of India, (SC)

Chhitter Mal Narain Das v. Commissioner of Sales Tax, (SC)

L. Hirday Narain v. Income-Tax Officer, Bareilly, (SC)

Sapmawia v. Deputy Commissioner, Aijal (SC)

E.M. Sankaran Namboodiripad v. T. Narayanan Nambiar, (SC)

Uttam Bala Revankar v. Asstt. Collector of Customs and Central Excise, Goa, (SC)

Kartar Singh v. State of Uttar Pradesh (SC)

Aligarh Municipal Board v. Ekka Tonga Mazdoor Union, (SC)

Ashwin Nanabhai Vyas v. State of Maharashtra, (SC)

Joharmal Murlidhar and Co. v. Agricultural Income Tax Officer, , Assam= (SC)

Ramtanu Co-operative Housing Society Ltd. v. State of Maharashtra, (SC)

State of W.B. v. Dalhousie Institute Society, (SC)

Income Tax Officer, Gudur v. Maramreddy Sulochanamma, (SC)

Sarin Chemical Laboratory, M/s. v. Commissioner of Sales Tax, U.P., (SC)

State of Kerala v. Very Rev. Mother Provincial, (SC)(Constitutional Bench)

State of U.P. v. Sushil Chandra, (SC)

Commr. of I.T., Delhi (Central), New Delhi v. M/s. Singh Engineering Works (P) Ltd., Kanpur, (SC)

M/s. J.B. Mangharam and Co. v. Commissioner of Income-Tax, Nagpur (SC)

Tirunelvelli Motor Bus Service Co. v. Commissioner of Income Tax, Madras, (SC)

Malegaon Electricity Co. (P.) Ltd. v. Commissioner of Income Tax, , Bombay= (SC)

Raj Kumar Singh Hukam Chandji v. Commissioner of Income Tax, M.P., (SC)

Radhy Shyam v. Shyam Behari Singh, (SC)

Prem Nath v. Commissioner of Income-Tax Delhi and Rajasthan (SC)

Union of India v. Col. J.N. Sinha, (SC)

Ram Chandra Rai v. State of M.P., (SC)

Commissioner of Income Tax, West Bengal v. Indian Molasses , (Private) Ltd. (SC)

Nihal Singh v. Rao Birendra Singh , (SC)

Manni Lal v Parmai Lal, (SC)

Challappa Ramaswami v. State of Maharashtra, (SC)

Subedar v. State of U.P., (SC)

Bholanath Amritlal Purohit v. State of Gujarat, (SC)

Bhaiya Ram Munda v. Anirudh Patar, (SC)

Jagat Kishore Prasad Narain Singh v Rajendra Kumar Poddar, (SC)

Mahant Shreo Nath v. Choudhary Ranbir Singh, (SC)

Khedu Mohton v. State of Bihar, (SC)

Awadhi Yadav v. State of Bihar, (SC)

Munir Khan v. State of U.P., (SC)

State of Maharashtra v. Nasimkhan Ahmad Khan Mali Khan, (SC)

State of Mysore v. M. V. Bhagwat (SC)

Bhagwan Swarup v. State of U.P., (SC)

Ram Dahin Singh v. State of U.P., (SC)

Girdhari Lal Gupta v. D.N. Mehta, Assistant Collector of Customs, (SC)

Vasudev Dhanjibhai Modi v. Rajabhai Abdul Rehman, (SC)

Bimal Chandra Banerjee v. State of M.P., (SC)

Dalmia Dadri Cement Ltd., M/s. v. Murari Lal Bikaneria, (SC)

Shri Ram Devi v. Sarla Prashar (SC)

Balwant Singh v. Mool Chand, (SC)

Raghu Nath, Dr. v. Competent Officer, Delhi, (SC)

Nirode Baran Bannerjee v. Union of India (SC)

Ram Senehi Singh v. Bihar State Road Transport Corpn. (SC)

Patel Premji Jiva v. State of Gujarat (SC)

Gyan Chand v. State of Haryana, (SC)

Filmistan Private Ltd., M/s. Bombay v. M/s. Bhagwandas Santprakash, (SC)

State of Assam v. Amalgamated Tea Estates Co. Ltd., (SC)

Ramji Lal v. Ram Babu Maheshwari, (SC)

Union of India v. Hindu Undivided Family Business known as Ramlal Mansukhrai, Rewari, (SC)

State of Assam v. Assam Tea Co. Ltd, (SC)

Adi Pherozshah Gandhi v. H. M. Seervai, Advocate G

Surat Singh v. Manohar Lal, (SC)

Munney Khan v. State of M.P., (SC)

Union of India v. Mohanlal Ishwar Dass Panchal, (SC)

Davecos Garments Factory, M/s. v. State of Rajasthan, (SC)

Jijabai Vithalrao Gajre v. Pathankhan, (SC)

Raj Narain v. Superintendent, Central Jail, New Delhi, (SC)(Constitutional Bench)

Kamru Mian Alias Kamru Hassan v. State of Bihar (SC)

Sheikh Mohd. Omer v. Collector of Customs, Calcutta, (SC)

State Bank of Travancore v. Elias Elias, (SC)

Bajaj Auto Ltd., Poona v. N. K. Firodia, (SC)

Chandrakant Madhavrav Dhaibar v. Patel Parshottamdas Shamalbhai, (SC)

O. N. Mohindroo v. Dist. Judge, Delhi, (SC)

Union of India v. Vasant Jayaram Karnik, (SC)

R.J. Singh Ahluwalia v. State of Delhi, (SC)

New Central Jute Mills Co. Ltd. v. Asst. Collector of Central Excise, Allahabad, (SC)

Shankar Madhoji Nemade v. Ghisuji Janaji Bhadke, (SC)

Shiv Lal v. Chet Ram, (SC)

Erach F.D. Mehta v. Minoo F.D. Mehta, (SC)

Zora Singh v. J.M. Tandon, (SC)

Joint Family of Mukundas Raja Bhagwandas and Sons

Magraj Patodia v. R.K. Birla, (SC)

Madhu Limaye v. Ved Murti, (SC)(Constitutional Bench)

State of Gujarat v. M/s Krishna Cinema, (SC)

Union of India, President, v. Kalinga Construction Co. (P) Ltd., (SC)

Hatti v. Sunder Singh, (SC)

Angnoo v. State of U.P, (SC)

Ram Jas v. State of U.P., (SC)

Bai Chanchal v. Syed Jalaluddin, (SC)

Babu Lal v. Sajjan Singh (SC)

State of Bihar v. Shiva Bhikshuk Mishra, (SC)

Shiv Kirpal Singh v. V.V. Giri, (SC)

India Electric Works Ltd. v. James Mantosh, (SC)

Prakash Chand Agarwal v. M/S. Hindustan Steel Ltd., (SC)

Jai Narayan Mishra, v. State of Bihar, (SC)

Hari Om v. State of Uttar Pradesh (SC)

Asaram Vithalsingh Pardeshi v. State of Maharashtra, (SC)

Chhaterpati v. State of Jammu and Kashmir (SC)

Ram Das v. State of Madhya Pradesh (SC)

State of Assam v. Barga Dewani (SC)

Panchayati Akhara Maha Nirwani v. Consolidation Officer, Roorkee, (SC)

Nagar Panchayat, Una v. Una Taluka Sahakari Kharid Vechan Sangh Ltd., (SC)

Hans Raj Bagrecha v. State of Bihar (SC)

Munshi Ram v. Union of India (SC)

Guntur Municipal Council v. Guntur Town Rate Payers' Assn. etc., (SC)

Kishan Chand v. State of Haryana, (SC)

L. Hanuman Pershad v. Roop Narain, (SC)

Radha Nath Seal v. Haripada Jana, (SC)

S. Rajagopalaswami Naidu v. Bank of Karaikudi Ltd., (SC)

Madhu Limaye v. Ved Murti, (SC)

Shital Singh v. State of Bihar, (SC)

Minor A. Periakaruppan v. State of T.N., (SC)

Shivprasad Shivprasan v. Model Mills Nagpur Ltd. (SC)

Collector of Darrang, Tezpur v. Assam Industries (P) Ltd., (SC)

All India Tea and Trading Co. Ltd., v. Collector of Darrang, (SC)

K.A. Abbas v. Union of India, (SC)

Bansidhar Sankarlal v. Md. Ibrahim, (SC)

Naresh Chandra Sanyal v. Calcutta Stock Exchange Association Ltd., (SC)

Raj Kishore Singh v. State of Bihar, (SC)

R.K. Bhatt v. Union of India, (SC)

Ramabhupala Reddy v. State of A.P., (SC)

Baburao Bajirao Patil v. State of Maharashtra (SC)

Bhajan Lal v. State of Punjab, (SC)

Deputy Chief Controller of Imports and Exports, New Delhi v. K. T. Kosalram, (SC)

V.L. Rohlua v. Deputy Commissioner, Aijal, District Mizo (SC)

Ajit Singh v. State of Punjab (S.C.)

D. N. Roy, M/s. v. State of Bihar, (SC)

D.C. Nanjappa v. State of Mysore (SC)

Rajnikant v. State of Maharashtra (SC)

State of Gujarat v. Acharya Shri Devendraprasadji Pande, (SC)

G.P.L. Narasimha Raju v. State of A.P., (SC)

Karamchand Ganga Pershad v. Union of India, (SC)

Gulab Sonba v. State Of Maharashtra (SC)

Husaina v. State of U.P., (SC)

State of Punjab v. Ramji Lal, (SC)

Ramesh Chandra Chandiok v. Chuni Lal Sabharwal, (SC)

Ranendra Narayan Sinha v. State of W.B., (SC)

Prabhat General Agencies, M/s. v. Union of India, (SC)

State of Punjab v. Bua Das Kaushal, (SC)

State of Gujarat v. Ranjit Singhji Bhavansinghji, (SC)

Pranab Chatterjee v. State of Bihar (SC)

State of Punjab v. Tarlok Singh, (SC)

Jagdish Prasad Shastri v. State of U.P., (SC)

Rani v. Santa Bala Debnath, (SC)

Baidyanath Ayurved Bhawan (Pvt.) Ltd., M/s. Jhansi v. Excise Commissioner, U.P., (SC)

Union of India v. West Coast Paper Mills Ltd., (SC)

Prabodh Chandra v. Mohinder Singh, (SC)

Narayanlal Bansilal Pittie v. Tarabai Motilal (SC)

Pampakavi Rayappa Belagali v. B.D. Jatti, (SC)

Lakshmiratan Cotton Mills Co. Ltd., v. Aluminium Corporation of India Ltd., (SC)

Bansi Lal Kaul v. State of Jammu and Kashmir (SC)

Boddepalli Rajagopala Rao v. N. G. Ranga, (SC)

Bihar State Board of Religious Trust v. Palat Lal, (SC)

Channabasappa Basappa Happali v. The State of Mysore, (SC)

Gopal Prasad Sinha v. State of Bihar, (SC)

Saran Dass v. The Chief Settlement Commissioner, Punjab (SC)

Abdul Rehman Bhadarwahi v. State of J. and K., (SC)

Bhagwan Das v. Chet Ram, (SC)

Asthan Bhagat Dwara v. Chief Settlement Commissioner (S.C.)

Union of India v. Allied International Products Lt

Bhagwant Pundlik v. Kishan Ganpat Bharsakal, (SC)

K. L. Selected Coal Concern v. S. K. Khanson and Co., (SC)

Kulbhushan Kunwar, Dr. v. Raj Kumari, (SC)

Dev Raj Anand v. Bhagwandas, (SC)

Amitava Das Gupta v. Nath Bank Ltd., (SC)

State of T.N. v. M. Rayappa Gounder, (SC)

Owen Thomas Mangin v. Inland Revenue Commissioner,

Barkat Ali v. State of J. and K., (SC)

D.D. Suri v. A. K. Barren, (SC)

State of Assam v. Daksha Prasad Deka, (SC)

Gangappa Gurupadappa Gugwad v. Rachawwa, (SC)

Additional Collector of Customs, Calcutta v. M/s. Best and Co., (SC)

Municipal Board, Nainital v. Brij Mohan Chandra, (SC)

Mathura Prosad Rajgharia v. State of W.B., (SC)

Union of India v. M/s. Sohanlal Sampatlal, (SC)

R.K. Garg v. Superintendent, District Jail, Saharanpur (SC)

State of Madras v. C. V. Parekh, (SC)

S.A. Dange v. State of U.P. (SC)

Shukla Labhshanker Maganlal v. State of Gujarat (SC)

Madhu Limaye v. Sub Divisional Magistrate, Monghyr

Dolores Hay Mcclelland v. Commissioner of Taxation

Megna Mills Co. Ltd. v. Ashoka Marketing Ltd., (SC)

Burmah Shell Oil Storage and Distributing Co. of India Ltd. v. Burmah Shell Management Staff Asscn., (SC)

State of West Bengal v. Bata Krishna Burman, (SC)

State of Mysore v. M/s. D. Cawasji and Co., (SC)

Khajamian Wakf Estates v. State of Madras, (SC)

Estate of late Rangalal Jajodia v. Commissioner of Income Tax, Madras, (SC)

Check Post Officer, Coimbatore v. M/s. K. P. Abdul

Haji Hafiz Tanwar Ahmed v. Union of India, (SC)

State of Mysore v. H. Papanna Gowda, (SC)

A. Lakshmanrao v. Judicial Magistrate, First Class. Parvatipuram, (SC)

Ugam Singh v. Kesrimal, (SC)

State of Bihar v. Tata Engineering and Locomotive Co. Ltd., (SC)

M. C. Sulkunte, Dr. v. State of Mysore, (SC)

Joginder Singh v. State of H.P., (SC)

Delhi Administration v. Mohammad Iqbal, (SC)

Chinta Lingam v. Government of India, (SC)

Om Parkash v. Union of India, (SC)

Kakinada Annadana Samajam v. Commr. of Hindu Religious and Charitable Endowments, Hyderabad, (SC)

Bhusai (Alias) Mohammad Mian v. State of U.P. (SC)

Appar Apar Singh v. The State of Punjab, (SC)

Tarachand v. Superintendent of Central Excise, Bangalore, (SC)

Mohan Singh v. State of Punjab, (SC)

Hira Lal v. State of Haryana, (SC)

Prithvinath Singh v. Suraj Ahir (SC)

Jadunath Singh v. State of U.P., (SC)

Paresh Chandra Nandi v. Controller of Stores, N.F. Railway, (SC)

Mohammad Mustafa v. Abu Bakar, (SC)

Ram Narain v. State of U.P, (SC)

Mowu v. Superintendent, Special Jail, Nowgong, Assam, (SC)

Surath Chandra Chakrabarty v. State of West Bengal, (SC)

Sunil Kumar Roy v. M/s. Bhowra Kankanee Collieries Ltd., (SC)

C. R. Bansi v. State of Maharashtra, (SC)

H. H. Maharajadhiraja Madhav Rao Jivaji Rao Scindi

Jatan Kanwar Golcha v. M/s. Golcha Properties Private Ltd., (SC)

Kashinath v. Kudsia Begam, (SC)

Surya Mani v. State of U.P. (SC)

Ram Swarup Verma v. Onkar Nath (SC)

Anjuman Islamia v. Munshi Tegh Ali (SC)

Ratan Lal v. State of M.P., (SC)

Antu v. State of Haryana, (SC)

Ghansham Das Srivastava v. State of Madhya Pradesh, (SC)

State of Punjab v. Hira Lal, (SC)

Abdul Ghani v. State of J. and K., (SC)

Raghubanchmani Prasad Narain Singh v. Ambica Prasad Singh, (SC)

D.P. Mishra v. Kamalnarayan Sharma, (SC)

Bachubhai Hassanalli Karyani v. State of Maharashtra, (SC)

Prabhakar Shankar Dhuri v. Sh. S.G. Pradhan , (SC)

Jiwan Nath Zutshi v. State of M.P., (SC)

Karmi v. Amru, (SC)

Rukmanand Bairoliya v. State of Bihar, (SC)

Jaswant Singh Saluja v. Chief Settlement Commissioner, New Delhi, (SC)

Allen Berry and Co. Pvt. Ltd., M/s. v. Union of India, (SC)

Narayana Pillay Daivasen v. State of Kerala, (SC)

Mahabir Sao v. State of Bihar, (SC)

Ratilal Chhaganlal v. Dhari District Municipality, (SC)

State of U.P. v. Rajju and Ors., (SC)

Bharat Barrel and Drum Mfg. Co. (P) Ltd., M/s. v. Collector of Customs, Bombay, (SC)

Divisional Forest Officer, South Kamrup Division, Gauhati v. Moolchand Saraugi Jain, (SC)

Mahabir Prasad v. Jage Ram, (SC)

Yogendra Prasad Shrivastava v. Markandeshwar Singh, (SC)

Rampal Singh v. Satyavir, (SC)

State of Assam v. Rameshwar Agarwala, (SC)

Ram Das v. Deputy Director of Consolidation, Ballia, (SC)

Tulsiram Sanganaria v. Annibai, (SC)

Commissioner of Income-Tax, Andhra Pradesh, Hyderabad v. M/s. Kotrika Venkataswamy (SC)

State of Madras v. East India Corporation Ltd. (SC)

Gaurishankar Chhitarmal Gupta v. Srimati Gangabai Tokersey, (SC)

Sohan Lal Naraindas v. Laxmidas Raghunath Gadit, (

Commissioner of Income-Tax v. S.G. Magavi, (SC)

Dayaram v. Dawalatshah, (SC)

Hakam Singh v. M/s. Gammon (India) Ltd., (SC)

Ram Gobinda Daw v. H. Bhakta Bala Dassi, (SC)

State of West Bengal v. North Adjai Coal Co. Ltd. (SC)

A Rangaswamy Iyengar v. Pattammal, (SC)

Indian Aluminium Co. Ltd. v. Commissioner of Income Tax, West Bengal I, Calcutta, (SC)

Commissioner of Income Tax, Bihar and Orissa v. Ashoka Marketing Ltd. (SC)

Govindpur Tea Co. Ltd. v. Golak Chandra Bezbarua (SC)

Navin Chandra Chhotelal v. Central Board of Excise

Jer and Co. v. Commissioner Income Tax, U.P., (SC)

National Tractors, Hubli v. Commissioner of Commer

Commissioner of Income Tax, A.P. Hyderabad v. M/s. Jayalakshmi Rice and Oil Mills Contractor Co., (SC)

Ramakrishna Hari Hegde v. Market Committee, Sirsi, (SC)

Western States Trading Co. v. Commissioner of Income Tax (Central), Calcutta, (SC)

Standard Refinery and Distillery Ltd. v. Commissioner of Income Tax, Calcutta, (SC)

Commissioner of Agricultural Income Tax, U.P. v. M.L. Bagla, Etc (SC)

C.I.T., Bihar v. M/s. Banwari Lal Agarwal (SC)

Patel Uka Naran v. Kalyan Karsan, (SC)

Daultram Rawatmull v. C.I.T. (Central) Calcutta (SC)

I.V. Shivaswamy v. State of Mysore, (SC)

Ghuran Yadav v. State of Bihar, (SC)

Ajodhia Prasad v. Sangam Lal (SC)

State of Punjab v. Kishan Das, (SC)

Jeetmal Ram Gopal v. Union of India (SC)

Mukund Singh v. Wazir Singh, (SC)

Daisy v. State of Kerala, (SC)

Ziley Singh v. Registrar, Cane Co-operative Societies (Cane Commissioner), Lucknow, (SC)

State of Uttar Pradesh v. Jayanand Lakhera (SC)

Sita Saran Singh v. Kedar Prasad Singh (SC)

Thepfulo Nakhro Angami v. Revoluei, (SC)

Commissioner of Income Tax, U.P. v. Bankey Lal Vaidya, (SC)

Commissioner of Income Tax U. P. v. M/s. Gurbux Rai Harbux Rai, (SC)

Raghunandan Prasad Mohan Lal v. State of U.P., (SC)

Commissioner of Income-Tax, Gujarat v. M/s Bhanji Lavji Porbandar, (SC)

Amarchand Sobhachand, M/s. v. Commissioner of Income Tax, Madras, (SC)

Commissioner of Income Tax, Assam and Nagaland v. G. Hyatt, (SC)

Puran Lal Sah v. State of U.P., (SC)

Chhugamal Rajpal, M/s. v. S. P. Chaliha, (SC)

Trilochan Mishra v. State of Orissa, (SC)

Karam Chand Thapar and Bros (P) Ltd., M/s. v. Commissioner of Income Tax (Central), Calcutta, (SC)

Doma Sao Mohanlal, M/s. v. State of Bihar, (SC)

Commissioner of Income Tax, Calcutta v. Burlop Dealers, Ltd., (SC)

Commissioner of Income Tax Madras v. T.S. PL.P. Chidambaram, (SC)

Sardar Balwant Singh v. Bishan Sahai Om Prakash, (SC)

State of Madras v. S. Padmanabhan, (SC)

Reliable Water Supply Service of India (P) Ltd. v.

Basudev Hazra v. Matiar Rahaman Mandal, (SC)

Liberty Talkies v. State Of Gujarat (SC)

Union of India v. Jyoti Prakash Mitter, (SC)(Constitutional Bench)

A. Periakaruppan Chettiar v. State of T.N., (SC)

Union of India v. Capt. S.K. Rao, (SC)

State of Rajasthan v. Mohan Lal Vyas, (SC)

A.J. Pinto v. Sahebbi Kom Muktum Saheb, (SC)

N.B. Sanjana, Assistant Collector of Central Excise, Bombay v. E.S. and W. Mills Co. Ltd., (SC)

R.K. Audim v. Special Steel Ltd., Bombay, (SC)

Bhanu Kumar Shastri v. Mohanlal Sukhadia, (SC)

M/s. Exen Industries v. Chief Controller of Imports and Exports New Delhi, (SC)

Chowgule and Company (Hind) Pvt. Ltd. v. Union of India, (SC)

Gurdev Singh v. State of Punjab, (SC)

Vivian Rodrick v. State of W.B., (SC)

State of Bihar v. Mohammad Khursheed, (SC)

Smt. Protima Sen v. Beney Bhushan Sen (SC)

Mangala Kunhamina Umma v. Puthiyaveettil Paru Amma, (SC)

Union of India v. Tarachand Gupta and Bros., (SC)

State of Rajasthan v. Rao Raja Kalyan Singh, (SC)

Kartar Singh v. Union of India, (SC)

Sabitri Devi Thirani v. Satya Narain Mandal, (SC)

Dattatraya v. Rangnath Gopalrao Kawathekar, (SC)

Ram Janki Devi v. M/s. Juggilal Kamlapat, (SC)

Mahdaorao v. State of Maharashtra , (SC)

Collector of Lakhimpur v. Bhuban Chandra Dutta, (SC)

Jupudi Kesava Rao v. Pulavarthi Venkata Subbarao, (SC)

Bakshish Singh v. State of Punjab, (SC)

Prabhat Ranjan Sarkar v. Paras Nath Verma, (SC)

B. Sundara Rao v. State of Orissa, (SC)

Municipal Corporation of Delhi v. Shiv Shanker, (SC)

Kanu Ambu Vish v. State of Maharashtra, (SC)

Dr. G. Marulasiddaiah v. Dr. T.G. Siddapparadhya, (SC)

State of Bombay v. Lasalgaon Merchants' Co-operative Bank Ltd., (SC)

Bhubneshwar Prasad Narain Singh v. Sidheshwar Mukherjee, (SC)

Workers Employed in Hirakud Dam v. State of Orissa, (SC)

Alloy Steel Project v. Workmen, (SC)

Gurdip Singh v. State of Punjab, (SC)

Juwar Singh v. State of M.P., (SC)

Keshav Ganga Ram Navge v. State of Maharashtra, (SC)

T.N. Angami v. Ravoleu, (SC)

Sushila Devi v. Pandit Krishna Kumar Missir, (SC)

Fort Gloster Industries Ltd. v. Sethia Mercantile (P) Ltd., (SC)

Tulsidas Paul v. Second Labour Court, W.B. (SC)

Prokash Chandra Mukherjee v. Saradindu Kumar Mukherjee, (SC)

Bankey Lal v. State of U.P., (SC)

Hazara Singh v. State of Punjab (SC)

Ratilal Bhanji Mithani v. State of Maharashtra, (SC)

Gannon Dunkerley and Co. Ltd., M/s. v. Workmen, (SC)

Saptawna v. State of Assam, (SC)

Pandurang Mahadeo Kavade v. Annaji Balwant Bokil, (SC)

Srinivas and Company v. Inden Biselers, (SC)

Krishnakumar Mills Co. Ltd. v. State of Gujarat , (SC)

P. K. Nedungadi v. Malayalee Bank Ltd., (SC)

Bihar State Board of Religious Trust, (Patna) v. Mahanth Sri Biseshwar Das, (SC)

Balakrushna Swain v. State of Orissa, (SC)

State of A.P. v. P. V. Narayana, (SC)

Sohan Lal v. State of U.P., (SC)

Gopal Sarkar v. Pashpati Ghosh (SC)

Rameshwar Dass Chhotey Lal v. Union of India, (SC)

Shri Lachoo Mal v. Shri Radhey Shyam, (SC)

Mahant Abhey Dass v. S. Gurdial Singh, (SC)

State of A.P. v. Lavu Narendra Nath, (SC)

Mohammad Masoom v. State of U.P., (SC)

The Government of India, Ministry of Home Affairs v. Tarak Nath, (SC)

Surta v. State of Haryana., (SC)

State of Kerala v. R.E. D'Souzha (S.C.)

Sohbat Dei v. Devi Phal, (SC)

Masji Tato Rawool v. State of Maharashtra (SC)

Om Prakash v. State of New Delhi, (SC)

Mohammed Moinuddin v. State of Maharashtra (SC)

Ganesh Prasad Dube v. State of Bihar, (SC)

State of Madras v. A. Kalidoss (SC)

Syed Shah Gulam Ghouse Mohiuddin v. Syed Shah Ahmad Mohiuddin Kamisul Qadri, (SC)

Girdhari Lal Gupta v. D.N. Mehta, (SC)

Bachan Singh v. State of Punjab, (SC)

Sukhnandan Singh v. Jamiat Singh, (SC)

Management of Panitola Tea Estate v. Workmen, (SC)

Senior Superintendent, R.M.S. Cochin v. K.V. Gopinath, Sorter, (SC)

Yudhishtir v. State of Madhya Pradesh , (SC)

Baburao Bajirao Patil v. State of Maharashtra (SC)

Asst. Collector of Customs and Superintendent, Preventive Service Customs v. Charan Das Malhotra, (SC)

S.M. Nandy v. State of W.B., (SC)

Sachindra Mohan Nandy v. State of W.B., (SC)

Jayantilal Amratlal v. Union of India, (SC)

Lalji Raja and Sons v. Firm Hansraj Nathuram, (SC)

Damyanti Naranga v. Union of India, (SC)

State of Uttar Pradesh v. Ram Autar (SC)

Makhanlal Waza v. State of Jammu & Kashmir, (SC)

Veeramuthu v. State Of Madras (SC)

Kahan Singh v. State of Haryana, (SC)

Shri Chhote Lal v. Shri Kewal Krishan Mehta, (SC)

Gaya Prasad Ramlal v. State of Maharashtra, (SC)

Assistant Registrar of Companies, West Bengal, Cal

S. K. Kashyap, Lt. Col. v. State of Rajasthan, (SC)

Ahmed Suleman Bhorat v. State of Gujarat, (SC)

Biswanath Banerjee v. State of W.B., (SC)

Makeshwar Nath Srivastava v. State of Bihar, (SC)

H. Lyngdoh v. Gromlyn Lyngdoh, Judge, (SC)

Manali Ramakrishna Mudaliar v. State of Madras, (SC)

Jage Ram v. State of Haryana, (SC)

Mohan Lal v. Anandibai, (SC)

Lekh Raj Khurana v. Union of India, (SC)

Hari Shankar Khanna v. Union of India, (SC)

Nanhu Kahar v. State of Bihar, (SC)

Matru v. State of U.P., (SC)

Bharvad Bhikha Valu v. State of Gujarat, (SC)

Dattajirao Bhausaheb Patil v. State of Maharashtra (SC)

Priya Bala Ghosh v. Suresh Chandra Ghosh, (SC)

State of Gujarat v. Adam Fateh Mohmed Umatiya (SC)

Sadaram v. State of M.P., (SC)

Binoy Kumar Mukherjee v. State of Bihar, (SC)

State of W.B. v. Shebaits of Iswar Shri Saradiya T

Gulabchand Bapalal Modi v. Municipal Corporation of the City of Ahmedabad, (SC)

Lakshmi ICE Factory v. Union of India (SC)

Pritam Singh v. State of Haryana, (SC)

Natha Singh v. State of Jammu and Kashmir (SC)

Percy Rustomji Basta v. State of Maharashtra, (SC)

M/s. Sheikhupura Transport Co. Ltd. v. Northern India Transport Insurance Co., (SC)

Magathane Samyukta Sahakari Sheti Sanstha v. Trustees of Seth Mulraj Khatau Trust Settlement, (SC)

P.V. Ayyappa Reddiar v. Ayyappan Pillai Janardhanan Pillai, (SC)

Regina v. St Aloysius Higher Elementary School, (SC)

Krishna Beharilal v. Gulabchand, (SC)

Har Sharan Verma v. Tribhuvan Narain Singh, Chief Minister, U.P., (SC)

U. N. R. Rao v. Indira Gandhi, (SC)

Thiru K. N. Rajgopal v. Thiru M. Karunanidhi, (SC)

Aditya Kumar Singh v. Principal, Rajendra Medical College, Ranchi, (SC)

Bansi Lal v. State of Rajasthan, (SC)

Babulal Hargovindas v. State of Gujarat, (SC)

Ahmedabad Municipal Corporation of the City of Ahmedabad v. Haji Abdul Gafur Haji Hussenbhai, (SC)

State Bank of Travancore v. Arvindan Kunju Panicker, (SC)

Harivansh Lal Mehra v. State of Maharashtra, (SC)

C. K. Daphtary, Sr. Advocate v. O. P. Gupta, (SC)

K.H. Phadnis v. State of Maharashtra, (SC)

Shaikh Alimuddin Ahmed v. State of W.B., (SC)

State of M.P. v. Mir Basit Ali Khan, (SC)

Chajoo Ram v. Radhey Shyam, (SC)

Shyam Deo Pandey v. State of Bihar, (SC)

Union of India v. Lt. Col. G.K. Apte, (SC)

Sub Divisional Officer and Collector, Shivasagar v. Gopal Chandra Khound, (SC)

Bansilal Kohistani v. Rishi Kumar Kaushal, (SC)

Shambhu Prasad Singh v. Phool Kumari, (SC)

State of Mysore v. P.T. Muniswamy Gowda, (SC)

Amrik Singh v. State (Delhi Admn.) (SC)

Cricket Association of Bengal v. State of W.B., (SC)

Management of Hospitals, Orissa v. Class IV Employees, (SC)

Harkishan Singh, Dr. v. State of Punjab, (SC)

Ram Sarup Singh v. State of Bihar (SC)

Des Raj v. State of Punjab, (SC)

Veeramachineni Gangadhara Rao v. Andhra Bank Ltd., (SC)

Sahodara Devi v. Government of India, (SC)

Amar Singh v. State of Bihar (SC)

Bachan Singh v. Gauri Shankar Agarwal, (SC)

Saifuddin Sood v. State of J. and K., (SC)

Union of India v. Sudhansu Mazumdar, (SC)

State of Kerala v. South India Corporation (P) Ltd., (SC)

Badri Prasad v. Collector of Central Excise, Sarvo

State of U.P. v. Jaggo, (SC)

Muni Lal v. Delhi Administration, (SC)

State of Mysore v. Swamy Satyanand Saraswati, (SC)

Bank of Bihar v. State of Bihar, (SC)

Parshottam Jadavji Jani v. State of Gujarat, (SC)

Provident Fund Inspector, Guntur v. T.S. Hariharan

Delhi Administration v. S.N. Khosla, (SC)

Chandan Singh v. State of Haryana, (SC)

Sukra Mahto v. Basudeo Kumar Mahto, (SC)

Indian Mica and Micanite Industries, Ltd. v. State of Bihar, (SC)

Jonnala Narsimharao and Co. v. State of A.P., (SC)

Manohar Lal Bhogilal Shah v. State of Maharashtra, (SC)

Chapsibhai Dhanjibhai Danad v. Purushottam, (SC)

Batahari Jena v. State of Orissa, (SC)

Har Prasad v. State of M.P., (SC)

Nasiruddin v. State of Assam, (SC)

K.R. Deb v. Collector of Central Excise, Shillong, (SC)

Mannam Venkatdri v. State of A.P., (SC)

Devilal v. State of Rajasthan, (SC)

Dominic Varkey v. State of Kerala, (SC)

Duvvur Dasaradharamareddy v. State of A.P., (SC)

Mukhtiar Singh v. State of Punjab, (SC)

N. Vasundara v. State of Mysore, (SC)

State of U.P. v. Ram Niranjan Singh, (SC)

Firm Harbanslal Jagmohan Das v. Prabhudas Shivlal, (SC)

Firm of Harbanslal Jagmohandas v. Prabhudas Shivla, (SC)

Hussain Bhai v. Commissioner of Income Tax, Madras

Sait Tarajee Khimchand v. Yelamarti Satyam, (SC)

Om Prakash v. State of Haryana, (SC)

State of Haryana v. Shamsher Jang Bahadur, (SC)

The State of Maharashtra v. Lazman Abaji, (SC)

State of Madhya Pradesh v. Smt. Shiv Kunwarbai etc., (SC)

Vidhya Singh v. State of M.P., (SC)

M. Gurumoorthy v. Accountant General Assam & Nagaland, (SC)

Azmat Azim Khan v. Board of Revenue, U.P., Allahabad, (SC)

Raja Shatrunjit v. Mohammad Azmat Azim Khan, (SC)

Union of India v. B.N. Ananthapadmanabhiah, (SC)

Balraj Khanna v. Moti Ram, (SC)

State of U.P. v. Rahmatullah, (SC)

State of Rajasthan v. Laxmidan, (SC)

Dwarka Nath v. Municipal Corporation of Delhi, (SC)

Joginder Ahir v. State of Bihar, (SC)

Bhagaban Chandra Das v. State of Assam, (SC)

B.C. Das v. State of Assam, (SC)

Firm Styled Messrs. G. L. Kilikar v. State of Kerala, (SC)

Spencer and Co. v. State of Mysore, (SC)

State of Mysore v. Pendakur Virupanna Setty and So

Commissioner of Income Tax Mysore, Bangalore v. Mysore Electrical Industries Ltd., (SC)

Indian Airlines Corporation v. Sukhdeo Raj, (SC)

Basappa Rudrappa Betgeri v. Hubi Dharwar Municipal Corporation, (SC)

Babu Rajirao Shinde v. State of Maharashtra, (SC)

Halim Mian v. State of Bihar, (SC)

Workmen of William Jacks and Co. Ltd. v. Management of William Jacks and Co. Ltd. Madras, (SC)

Raghunath Singh v. Krishna Chandra Sharma, (SC)

Maharashtra State Road Transport Corporation v. Mangrulpir Joint Motor Service Co. (P) Ltd., (SC)

Mohd. Usman v. State of A.P., (SC)

T.C.M. Pillai, Dr. v. Indian Institute of Technology, Guindy, Madras, (SC)

Arun Ranjan Mukherjee v. Union of India, (SC)

University of Poona v. Shankar Narhar Agashe, (SC)

Narayan Swamy v. State of Maharashtra, (SC)

Sheo Darshan v. State of U.P., (SC)

Makan Jivan v. State of Gujarat, (SC)

D.N. Chanchala v. State of Mysore, (SC)

Deokinandan Prasad v. State of Bihar, (SC)

C. Sankaranarayanan v. State of Kerala, (SC)

R.C. Mehta v. State of Punjab, (SC)

Sriram Narayan Medhi v. State of Maharashtra, (SC)

Achutyanand Singh v. State of Bihar, (SC)

Olive Casey Jaundoo v. Attorney-General of Guyana,

Ramoo v. Gan Soo Swee (P.C.)

Madhya Pradesh Industries Ltd. v. Rai Bahadur Shriram Durga Prasad Ltd., (SC)

Samrathmal Keshrimal Agarwal Bus Operator v. Regional Transport Authority, Indore, (SC)

D.A.V. College, Bhatinda v. State of Punjab, (SC)

D.A.V. College, Jullundur v. State of Punjab, (SC)

Union of India v. S.R. Dhareshwar, (SC)

Sushila Devi v. Hari Singh, (SC)

Devendra Singh v. State of U.P., (SC)

State of Maharashtra v. Dadamiya Babumiya Sheikh,

Food Inspector, Calicut Corporation v. Cherukattil Gopalan, (SC)

Mansoor v. State of M.P., (SC)

Baladin Ram v. State of U.P., (SC)

Latafat Ali Khan v. State of U.P., (SC)

B. Narayana Murthy v. State of Andhra Pradesh, (SC)

Hari Singh Darbar v. Mahant Vaishnavdas Guru, Mahant Bajrangdas., (SC)

Inayat Ali Khan v. State of U.P., (SC)

U.P. Sunni Central Wakf Board v. Mohammed Alim Cheshti, (SC)

Kochan Kani Kunjuraman Kani v. Mathevan Kani Sankaran Kani, (SC)

Master Lal Mohd. Sabir v. State of J. and K., (SC)

Mangilal v. Krishnaji Rao Pawar, (SC)

Lakhi Ram Ram Dass v. J.S. Boota Singh and Co., (SC)

Indranarayan v. Roop Narayan, (SC)

Prakash Chand Maheshwari v. Zila Parishad, Muzaffanagar, (SC)

B. Srikantiah v. Regional Transport Authority, Anantapur, (SC)

Bishwanath Rai v. Sachhidanand Singh, (SC)

Union of India v. Ram Kishan, (SC)

Union of India v. Ram Kishan, (SC)

Dhondey v. State of U.P., (SC)

Patel Laljibhai Somabhai v. State of Gujarat, (SC)

Govind Mehta v. State of Bihar, (SC)

Yusuf v. State of Bihar, (SC)

Som Nath, Major v. Union of India, (SC)

Nepal Chandra Roy v. Netai Chandra Das , (SC)

Tara Chand v. State of Haryana, (SC)

Gian Mahtani v. State of Maharashtra, (SC)

Voltas Ltd. v. J.M. Demello, (SC)

Commissioner of Income-Tax, U.P. v. Gupta Bros. P. Ltd., (SC)

Addl. Assistant Commr. of Sales-tax, Indore Region, Indore v. Firm Jagmohandas Vijaykumar, (SC)

A.E.M. Usoof v. Third Income Tax Officer, Tuticorin (SC)

C.I.T. Lucknow v. K.S. Rashid (SC)

C.I.T., Bihar and Orissa, Patna v. Dalmia Jain & Co., Ltd. (SC)

Patiala Biscuit Manufacturers P. Ltd. v. Commissioner of Income-Tax, Punjab, (SC)

Commissioner of Income Tax Bihar and Orissa, Patna v. M/s Ashoka Marketing Co. (SC)

State of Maharashtra v. Lok Shikshan Sanstha, (SC)

Guman Singh v. State of Rajasthan , (SC)

Madan Lal Puri v. Sain Das Berry, (SC)

Sales Tax Commissioner, U.P. v. M/s. Ladha Singh Mal Singh, (SC)

Gopiram Bhagwandas, M/s. v. State of Bihar, (SC)

Gopal Industries Ltd. v. State of Rajasthan, (SC)

Commissioner of Wealth Tax, Bombay v. Consolidated Pneumatic Tools Co. (SC)

Khagen Sarkar v. State of W.B., (SC)

Wopansao v. N.L. Odyuo, (SC)

Delhi Cloth and General Mills Co. Ltd v. Commissio

Commissioner of Income Tax, West Bengal, III, Calc

Commissioner of Income Tax, Delhi and Rajasthan v. M/s. Hira Lal Kapur Chand (SC)

Commissioner of Income Tax, West Bengal v. Brijlal Lohia and Mahabir Prasad Khemka, Executors of Late Kanailal Lohia (SC)

Shanbaggakannu v. Muthu Bhattar, (SC)

Punjab Produce and Trading Co. Ltd. v. Commissione

Commissioner of Wealth Tax, Bihar and Orissa, Patna v. Kripashankar Dayashankar Worah, (SC)

Appellate Assistant Commissioner of Income Tax v. Late B. Appaiah Naidu (SC)

Budhram Kashiram v. State of Bihar (SC)

M.P. Singh, Deputy Transport Commissioner, M.P. Gwalior v. Anand Transport Co. (P) Ltd., (SC)

Dalmia Jain and Co. Ltd. v. Commissioner of Income Tax, Bihar and Orissa, Patna, (SC)

Tax Officer-cum-Regional Transport Officer v. Durg Transport Company (Pvt.) Ltd., Durg (SC)

Management of National and Grindlays Bank Ltd. v. Workmen, (SC)

Agha Abdul Jabbar Khan v. Commissioner of Income Tax, M.P. (S.C.)

Narain Dutt Chimwal v. Commissioner of Income Tax. U.P. Lucknow, (SC)

State of U.P. v. Murari Lal, (SC)

Boloma Tea Estate v. Asstt. Commr. of Taxes Assam (SC)

State of U.P. v. Manchar and Co. Bareilly, (SC)

Commissioner of Taxes, Assam, Shiliong v. Jalannagar South Estate Ltd., (SC)

Chiranjilal Khaitan v. Motilal Saraogi, (SC)

Commissioner of Wealth Tax, Bombay v. Michel Postel (SC)

Karnail Singh v. State of Punjab, (SC)

Maharaja Chintamani Saran Nath Sah Deo v. Commissioner of Income Tax, Bihar and Orissa Patna, (SC)

Management of Shevaroy Bauxite Products Co. (Pvt.) Ltd. v. Workmen, (SC)

T.S. Balaram, I.T. Officer, Company Circle IV, Bombay v. Volkart Brothers, Bombay, (SC)

Commissioner of Income Tax W.B.I, Calcutta v. Bengal River Steam Service Co. Ltd., (SC)

Panchshila Industrial Co-operative Societies v. Gurgaon Central Co-operative Bank Ltd., Gurgaon, (SC)

Raghunath Laxman Wani v. State of Maharashtra, (SC)

Jabalpur Bijlighar Karamchari Panchayat v. Jabalpur Electric Supply Co. Ltd., (SC)

O.A.P. Andippan v. Commissioner of Income Tax, Madras, (SC)

C. I. T., (Central). Calcutta v. Asiatic Textile Ltd., (SC)

Commissioner of Income Tax Bihar and Orissa, Patna

Birla Jute Manufacturing Co. Ltd., M/s. v. Commissioner of Wealth Tax West Bengal, Calcutta, (SC)

Commissioner of Income Tax, Bangalore v. M/s. R. Hanumanthappa and Son, (SC)

Atlas Cycle Industries Ltd. v. State of Haryana, (SC)

B. Ramachandra Rao, Col., Dr. v. State of Orissa, (SC)

Commissioner of Income Tax, U.P. v. Mohanlal Kedarnath (SC)

Delhi Cloth and General Mills Co. Ltd. v. State of U.P., (SC)

Commissioner of Income Tax, West Bengal-1, Calcutta v. K. K Roy, (SC)

Commissioner of Income-tax Bombay v. Chunilal V. Mehta and Sons (P) Ltd., (SC)

Raghubir Singh v. State of U.P., (SC)

Filmistan (Private) Ltd., M/s. v. Balkrishna Bhiwa, (SC)

State Bank of Bikaner and Jaipur v. Hari Har Nath Bhargava, (SC)

State of U.P. v. Sri Shyam Lal Sharma, (SC)

Amrit Banaspati Co. Ltd. v. S. Taki Bilgrami, (SC)

Jadunath Singh v. State of U.P., (SC)

Commissioner of Income-tax, A.P. v. M/s. Taj Mahal Hotel, Secunderabad, (SC)

C.I.T. U.P., Lucknow v. Gangadhar Baijnath (SC)

Municipal Board, Kannauj v. State of U.P., (SC)

Calcutta Electric Supply Corporation v. Commissioner of Wealth Tax, West Bengal, (SC)

Sheo Nath Singh v. Appellate Assistant Commissione

Vishwesha Thirtha Swamiar v. State of Mysore, (SC)

Hardeo Narain Singh v. Surajdeo Singh, (SC)

Commissioner of Income Tax, West Bengal II v. Kamal Behari Lal Singha, (SC)

Commissioner of Income Tax. Bombay City I Bombay v

The Chandra District Central Co-operative Bank Ltd. v. State Industrial Court (SC)

Bareilly Electricity Supply Co. Ltd., M/s. v. The Workmen, (SC)

Bombay Panjrapole, Bhuleshwar v. Workmen, (SC)

Hindusthan General Electrical Corporation Ltd. v. Bishwanath Prasad, (SC)

Ashok Viniyoga Ltd. v. Commissioner of Income Tax, (Central) Calcutta (SC)

Commissioner of Income-tax, W.B. I, Calcutta v. Birla Cotton Spinning and Weaving Mills Ltd., (SC)

Kedarnath Jute Mfg. Co. Ltd. v. commissioner of Income Tax, (Central), Calcutta, (SC)

Hrishikesh Ganguli v. Commissioner of Income Tax, Calcutta, (SC)

Girija Prasad Paul v. Corporation of Calcutta, (SC)

India Carbon Ltd. v. Superintendent of Taxes, Gauhati, (SC)

Inspecting Asst. Commr. of Agr. I.T. and S. Tax v. Poomulli Manakkal Parameswaran Namboodiripad, (SC)

Commissioner of Agricultural Income Tax, Kerala v. V.M. Narayanan, B. Valekkat Mana Parur (SC)

Haridas Girdharidas v. Varadaraja Pillai, (SC)

Commissioner of Income Tax v. W.H. Harton and Co. Ltd., (SC)

S. R. Y. Sivaram Prasad Bahadur v. Commissioner of

Commissioner of Income Tax, West Bengal v. Ramendra Nath Ghosh, (SC)

Manekji Edulji Mistry v. Maneksha Ardeshir Irani, (SC)

C.I.T. Bombay City I v. Bombay Dyeing & Mfg. Co. Ltd., (SC)

Venkateswara Rice, Ginning and Groundnut Oil Mill Contractors Co. v. State of A.P., (SC)

Hasib v. State of Bihar, (SC)

Janak Sinha v. Mahant Ram Kishore Das, (SC)

Asnew Drums (Private) Ltd. v. Maharashtra State Finance Corporation, (SC)

Commissioner of Income Tax U.P., Lucknow v. M/s. Gurbux Rai Harbux Rai, (SC)

Krishna Agency Ltd. v. Commissioner of Income Tax,

Workmen employed by the Greaves Cotton and Co. Ltd. v. Greaves Cotton and Co. Ltd., (SC)

Associated Stone Industries (Kotah) Ltd. v. Commissioner of Income-Tax, New Delhi, (SC)

Bombay Dyeing and Mfg. Co. Ltd. v. Commissioner of Wealth Tax, Bombay, (SC)

Sardar Bahadur Sardar Indra Singh Trust v. Commissioner of Income-tax, W.B. I, Calcutta, (SC)

District Council of U.K. and J. Hills, Shillong v. Sitimon Sawian, (SC)

Municipal Corporation for Greater Bombay v. Advanc

Zila Parishad, Kheri v. Hindustan Sugar Mills Ltd., (SC)

Commissioner of Income Tax, West Bengal II, Calcutta v. Durga Prasad More, (SC)

Karam Chand Thapar And Bros. P. Ltd. v. Commissioner of Income-Tax (Central), Calcutta, (SC)

Management of The Kirlampudi Sugar Mills Ltd. v. Industrial Tribunal, A.P. (SC)

Commissioner of Income-tax, W.B. II, Calcutta v. Dinesh Chandra H. Shah, (SC)

Karnani Properties Ltd., M/s. v. Commissioner of Income Tax, West Bengal, Calcutta, (SC)

Lakshmiji Sugar Mills Co. (P) Ltd., M/s. v. Commissioner of Income-tax, New Delhi, (SC)

Rahman v. State of U.P., (SC)

Kanda Padayachi v. State of T.N., (SC)

Golam Majibuddin v. State of W.B. (SC)

H.H. Prince Azam Jha Bahadur v. Expenditure Tax Officer, Hyderabad, (SC)

Commissioner of Wealth Tax, West v. Aluminium Corporation Ltd. (SC)

Jaipuria Samla Amalgamated Collieries Ltd. Etc. v. Commissioner of Income Tax, West Bengal (SC)

Khanjan Lal Sewak Ram, M/s. v. Commissioner of Income tax, Lucknow, (SC)

Oriental Textile Finishing Mills, Amritsar v. Labour Court, Jullundur, (SC)

U.P. Electric Supply Co. Ltd. v. Workmen, (SC)

Union of India v. Ogale Glass Works Ltd., (SC)

Commr. of I.T. (Central) Calcutta v. M/s. Associated Industrial Development Co. (P) Ltd., Calcutta, (SC)

State of Madras v. Cement Allocation Co-Ordinating Organisation (SC)

Bishambar Bhagat v. State of Bihar, (SC)

Shyamal Mondal v. State of W.B., (SC)

Rai Singh v. State of Haryana, (SC)

Nanhu Prasad Singh v. State of Bihar, (SC)

Darshan Singh Ram Kishan v. State of Maharashtra, (SC)

Commissioner of Income Tax, Gujarat II, Ahmedabad v. Kurban Hussain Ibrahimji Mithiborwala (SC)

C.I.T., West Bengal II, Calcutta v. M/s. Electro House (SC)

State of Madras v. M/s. Lateef Hamid and Co., (SC)

Union of India v. Mool Chand Dasumal Pardasani, (SC)

Delhi Cloth and General Mills Co. Ltd. v. Workmen, (SC)

The Commissioner of Gift Tax, West Bengal v. Sardar Ajaib Singh, Calcutta (SC)

Commissioner of Wealth Tax, West Bengal v. Sardar Ajaib Singh (SC)

Commissioner of Income Tax, West Bengal v. Hind Construction Ltd., (SC)

Mohinder Singh Jaggi v. Data Ram Jagannath, (SC)

Commissioner of Income-tax, W.B. I, Calcutta v. Central India Industries Ltd., (SC)

Mr. S.B. Jain, I.T.O., Nagpur v. Mahandera (SC)

R.B. Seth Gujar Mal Modi v. C.I.T., Punjab (SC)

Commissioner of Wealth Tax (central), Calcutta v. Moone Mills Ltd. (SC)

Harihar Prasad v. State of Bihar, (SC)

Rameshwar Singh v. State of J&K, (SC)

Chandrika Prasad Singh v. State of Bihar, (SC)

Udaipal Singh v. State of U.P., (SC)

Dharamdeo Prasad Sinha v. State of Bihar, (SC)

Bankipur Club Ltd., Patna v. C.I.T., Bihar and Orissa, Patna (SC)

Commissioner of Income Tax, U.P. v. Bharat Engineering and Construction Co. (SC)

Member, Board of Revenue, West Bengal v. M/s. Phelps & Co. (P) Ltd. (SC)

R. B. Jodha Mal Kuthiala, M/s. v. Commissioner of Income-tax, Punjab, J. and K. and H.P., Patiala, (SC)

J.K. Synthetics Ltd. v. J.K. Synthetics Mazdoor Union, (SC)

Vegoils Private Ltd. v. Workmen, (SC)

Keshavsinh Dwarkadas Kapadia v. M/s. Indian Engineering Co., (SC)

State of Kerala v. M/s. Moolji Vissanji (SC)

Khedut Sahakari Ginning and Pressing Society Ltd., M/s. v. State of Gujarat, (SC)

Bhagwati Debi Goenka v. Kishorilal Goenka, (SC)

Commissioner of Wealth Tax, Rajasthan v. Her Highness Maharani Gayatri Devi of Jaipur (SC)

N. B. Mirzan v. Disciplinary Committee of the Bar Council of Maharashtra, (SC)

State of M.P. v. M/s. Nathabhai Desaibhai Patel, (SC)

Commissioner of Income Tax, Kerala v. H.A. Mohamed Haneef (SC)

Purshottam N. Amarsay v. Commissioner of Wealth Tax, Bombay City II, Bombay, (SC)

Ahmedabad Rana Caste Association v. Commissioner of Income-tax, Gujarat, (SC)

Commissioner of Income Tax, Gujarat v. Distributors (Baroda) (Pvt.) Ltd., (SC)

Commissioner of Gift Tax, Kerala v. R. Valsala Amma (SC)

Malwa Sugar Mills LTD. v. Workmen (SC)

Commissioner of Gift Tax, Madras v. N. S. Getty Chettiar, (SC)

State of Madras v. S.G. Jayaraj Nadar and Sons, (SC)

Commissioner of Income Tax, Bombay City II. Bombay v. West Coast Paper Mills Ltd., (SC)

Commissioner of Income Tax, Madhya Pradesh, Nagpur v. M/s. Hukam Chand Mohanlal, (SC)

State Bank of India v. R. K. Jain, (SC)

Indian Link Chain Manufacturers Ltd. v. Workmen, (SC)

Francis Klein and Co. Private Ltd. v. Workmen, (SC)

Inspecting Asstt. Commr. of Agricultural Income Tax and Sales Tax v. V. M. Ravi Namboodiripad, (SC)

Lal Umesh Bahadur Pal v. Commr., Income Tax, U.P., Lucknow, (SC)

Sita Ram Goel v. Sukhnandi Dayal, (SC)

Commissioner of Gift Tax, Kerala v. P. Gheeevarghese, Travancore Timbers and Products, Kottayam, (SC)

Commissioner of Sales Tax, M.P. v. M/s. Amarnath Ajitkumar of Bhind, M.P, (SC)

Rameshwar Prasad Upadhya v. State of Bihar, (SC)

M.N. Aryamurthi v. M.L. Subbaraya Setty, (SC)

Commissioner of Income Tax, Bangalore v. Poddar Martin Mining and Minerals (S.C.)

Commissioner of Income Tax, Assam, Tripura, Manipur and Nagaland v. M/s. Rameshwari Lal Sanwarmal (SC)

Pullangoda Rubber Produce Co. Ltd. v. State of Kerala (SC)

Commissioner of Income Tax, Madras v. M/s. Khoday Eswarsa and Sons, (SC)

Workmen Of Sudder Office, Cinnamara v. Management of Sudder Office (SC)

State of Madhya Pradesh v. Shyama Charan Shukla (SC)

Mc Dowell v. Sales Tax Officer, Sherthallay , (SC)

Bharat Barrel and Drum Mfg. Pvt. Ltd. v. Employees State Insurance Corporation, (SC)

Assam Oil Company Limited v. Commissioner of Wealth-Tax (Central Calcutta), (SC)

Smt. Mohini Thapar v. C.I.T. (Central) Calcutta (SC)

J.K. Synthetics Ltd. v. Central Board of Direct Taxes (SC)

Commissioner of Income Tax, Bangalore v. C.M. Jaffar Khan (Deceased) (SC)

Commissioner of Income-Tax (Central), N. Delhi v. M/s. Zoraster & Company, (SC)

Nawabganj Sugar Mills Co. Ltd. v. Commissioner of Income Tax, Delhi and Rajasthan, (SC)

Gurcharan Dass Vaid v. State of Punjab, (SC)

Oriental Gas Company Ltd v. Workmen , (SC)

Khaitan Apte and Co. v. D. Rama Rao, Income-Tax Of

Commissioner of Income-Tax, West Bengal II v. Shyama Shankar Lall Singha, (SC)

Commercial Taxes Officer 'D' Circle, Jaipur v. Gordhandass Giddomal and Co., Jaipur (SC)

Shakhawati General Traders Ltd. v. Income Tax Officer Company Circle I, Jaipur, (SC)

M.K. Balakrishna Menon v. Assistant Controller of Estate Duty-cum-Income Tax Officer, Emakulam, (SC)

Morvi Industries Ltd. v. Commissioner of Income-Tax (central), Calcutta, (SC)

Inspecting Asst. Commr. of Agrl. I.T. and Sales Tax (Special) Kozhikode v. V.K. Ramunni Panikkar, (SC)

Narinder Chand Hem Raj v. Lt. Governor, Administrator, Union Territory, H.P., (SC)

Commissioner of Income-tax, Gujarat v. M/s. S. C. Kothari, (SC)

K. Iswara Wariyyar v. Union of India (SC)

Lalta Prasad Khinni Lal, M/s. v. Asst. Commr. (Judicial) Sales Tax, Kanpur Range I, Kanpur, (SC)

V. Venugopala Varma Rajah v. Commissioner of Agricultural Income Tax, Trivendrum, Kerala, (SC)

Commissioner of Income-tax, Punjab, Haryana, J. and K., and H.P. v. Prabhu Dayal, (SC)

State of Bihar v. Oriental Coal Co. Ltd., (SC)

Luka Mathai v. Neelakanta Iyer Subramonia Iyer, (SC)

C. Suntharalingam v. The Inspector of Police, Kankesanturai, (PC)

Walter Fletcher v. Income Tax Commissioner, (P.C.)

State of T.N. v. Kannan Devan Hills Produce Co. Ltd., (SC)

Khaidem Ibocha Singh v. State of Manipur, (SC)

K. D. Kamath and Company v. Commissioner of Income-tax (SC)

L. Jagannath v. Authorised Officer, Land Reforms, Madurai, (SC)(Constitutional Bench)

Chauduri Reghubans Narain Singh v. State of U.P., (SC)

C.I.T., Andhra Pradesh v. C.P. Sarathy Mudaliar (SC)

Century Spinning and Manufacturing Co. Ltd. v. Sta

B. Parichhat v. State of M.P., (SC)

Ramesh Chandra v. State of U.P., (SC)

Babu Sukhram Singh v. Ram Dular Singh, (SC)

Commissioner of Income-Tax West Bengal II, Calcutta v. Coal Shipments (Pvt.) Ltd., (SC)

Commissioner of Income Tax, West Bengal, II Calcutta v. Coal Shipment (P) Ltd., (SC)

Mishrilal Jain v. District Magistrate, Kamrup , (S

Naraindas v. Vallabhdas, (SC)

H. H. Sir Harinder Singh, Col. v. Commissioner of Income-tax, Punjab, Haryana, J. and K. and H.P., (SC)

Colonel His Highness Raja Sir Harindar Singh v. Commr. of I.T., Punjab, Haryana, J&K, H.P., (SC)

Delhi Administration v. Balakrishan, (SC)

Debu Ghose v. State of W.B., (SC)

Govinder Singh Verma v. Banchubhai I. Pestonji, (SC)

Mohammad Khan and Others v. State of Madhya Pradesh (SC)

Union of India v. J.S. Khanna (SC)

M/s. Ram Bharosey Lal Krishan Kumar v. State of U.P. (SC)

Workmen v. M/s. Otis Elevator Co. (India) Ltd. (SC)

Union of India v. Harbhajan Singh Dhillon, (SC)(Co

Sitaram Bishambhar Dayal, M/s. v. State of U.P., (SC)

Shamrao Vithal Co-operative Bank Ltd. v. Kasargode Panduranga Mallya, (SC)

Shashi Bhushan v. Prof. Balraj Madhok, (SC)

Central Bank of India Ltd. v. Hari Prasad Jalan, (SC)

Ellerman Lines Ltd., M/s. v. Commissioner of Incom

Mahendra Singh v. State of Rajasthan, (SC)

Union of India v. Sardar Bahadur, (SC)

Railway Board v. A. Pitchumani, (SC)

Iyanahalli Bakkappa and Sons v. State of Mysore, (SC)

Madhusudan Gordhandas and Co., M/s. v. Madhu Woolen Industries Pvt. Ltd., (SC)

Salar Jung Sugar Mills Ltd. v. State of Mysore, (SC)(Constitutional Bench)

Wakil Nayak v. State of Bihar (SC)

Jai Narain Mishra v. State of Bihar, (SC)

Lallubhai Devchand Shah v. State of Gujarat, (SC)

State of Assam v. S.N. Sen, (SC)

Vivian Joseph Ferreira v. Municipal Corpn. of Greater Bombay, (SC)

Nabi Bux v. State of M.P., (SC)

State of Punjab v. Guru Nanak Flour and Oil Mills, (SC)

Managing Director (MIG) Hindustan Aeronautics Ltd.

Commissioner of Income-tax, Kerala, Ernakulam v. K

State of Punjab v. M/s. Shakti Cotton Co., (SC)

Chandra Sekhar Singh Bhoi v. State of Orissa, (SC)

Commissioner of Wealth-tax, West Bengal v. Gauri Shankar Bhar (S.C.)

Commissioner of Wealth-Tax, West Bengal III v. Hall and Anderson Ltd. (S.C.)

Onkar Nath Sidhauli alias Narain and Kailash v. State of U.P. (SC)

S. Chinna Narasa Reddy v. D. Jagadeeswara Rao, (SC)

Sadiq Ali v. Election Commission of India, New Delhi, (SC)

Chandrana and Co., M/s. v. State of Mysore, (SC)

Abdul Qayum v. State of Bihar, (SC)

Management of the Federation of Indian Chamber of Commerce and Industry v. R. K. Mittal, (SC)

Filmistan Private Ltd. v. Workmen (SC)

Shiv Singh v. Union of India, (SC)

Dinabandhu Sahu v. State of Oriss, (SC)

Gokul v. State of Rajasthan, (SC)

Amritsar Improvement Trust v. Baldev Inder Singh, (SC)

State of T.N. v. Thirumagal Mills Ltd., (SC)

Jage Ram, Inspector of Police v. Hans Raj Midha, (SC)

Ram Tahal v. State of U.P., (SC)

Director, Panchayat Raj, U.P. v. Babu Singh Gaur, (SC)

S.M. Pandit v. State of Gujarat, (SC)

State of Punjab v. Bakhtawar Singh, (SC)

State of W.B. v. Ashok Dey, (SC)

Padam Kumar Agarwalla v. Additional Collector of Customs, Calcutta, (SC)

Sitaram Jaiswal v. Rai Amarnath Agarwala, (SC)

State of Haryana v. Rajindra Sareen, (SC)

Harendra Nath Bhattacharya v. Kaliram Das, (SC)

C. F. Angadi v. Y. S. Hirannayya, (SC)

State of Assam v. Ka Brhyien Kurkalang, (SC)

R. Viswanathan v. R. Narayanaswamy, (SC)

Pillani Investment Corporation Ltd. v. Income-tax Officer, 'A' Ward, Calcutta, (SC)

Hira Rai v. State of Bihar, (SC)

Mahadeo Hari Lokre v. State of Maharashtra, (SC)

State of U.P. v. Ram Nath, (SC)

Premier Automobiles Ltd. v. Union of India, (SC)

R.B. Bansilal Abirchand Mills Co. Pvt. Ltd. v. Labour Court, Nagpur, (SC)

Hamidullah v. Abdullah, (SC)

Tek Chand v. State of Haryana, (SC)

Rasul Mohammad Hanif Gujandaj v. State of Maharashtra, (SC)

Darasing Dhyansing v. State of Gujarat, (SC)

Gyanendra Kumar v. State of U.P., (SC)

Automotive Manufacturers Private Ltd. v. Government of A.P., (SC)

M. N. Sankaranarayanan Nair v. P. V. Balakrishnan, (SC)

Ramgopal v. State of Maharashtra, (SC)

Damodar Prasad Chandrika Prasad v. State of Maharashtra, (SC)

State of M.P. v. Dadabhoy's New Chirimiri Ponri Hill Colliery Co. Pvt. Ltd., (SC)

B. Sundar Rao v. State of Orissa, (SC)

Kishorilal Hans v. Raja Ram Singh, (SC)

Anand Swarup Singh v. State of Punjab, (SC)

Tej Ram Bery v. Union of India, (SC)

Hazari Lal Gupta v. Rameshwar Prasad, (SC)

Rejendra Nath Mahato v. T. Gangooly, Deputy Superintendent of Police, Purulia, (SC)

Baldeo Singh v. State of Bihar, (SC)

Rohini Kumari v. Narendra Singh, (SC)

P. C. Purushothama Reddiar v. S. Perumal, (SC)

Ram Awadesh Singh v. Sumitra Devi, (SC)

Jagannath Rao v. Raj Kishore, (SC)

Jagtar Singh v. State of Punjab, (SC)

P.R. Nayak v. Union of India, (SC)(Constitutional Bench)

Deban Das v. State of W.B. , (SC)

Subal Chandra Ghosh v. State of W.B., (SC)

Deb Sadhan Roy v. State of W.B., (SC)

Munna v. State of W.B., (SC)

Tarak Nath Chakraborty v. State of W.B., (SC)

H.P. Administration v. Shri Om Prakash, (SC)

H.P. Administration v. Om Prakesh, (SC)

Hardwari Lal v. Kanwal Singh, (SC)

Barium Chemicals Ltd. v. A. J. Rana, (SC)

State of Gujarat v. Zinabhai Ranchhodji Darji, (SC

Micki Khan v. State of W.B. (S.C.)

R.N. Nanjundappa v. T. Thimmiah, (SC)

Banchhanidhi Rath v. The State of Orissa, (SC)

Indian Oxygen Ltd. v. Workmen, (SC)

Ram Kishan Singh v. Harmit Kaur, (SC)

State of M.P. v. M/s Chhotabhai Jethabhai Patel and Co., (SC)

G. M. Contractor v. Gujarat Electricity Board, (SC)

Jagdish Prasad v. State of W.B., (SC)

Gurmukh Singh v. State of Punjab, (SC)

Shaik Madar Saheb v. State of A.P., (SC)

State of A.P. v. T. Ramakrishna Rao, (SC)

Dhawanji Lakhamshu v. Himatlal Jamnadas Dani, (SC)

State of W.B. v. Administrator, Howrah Municipality, (SC)

Tapan Kumar Mukherjee v. State of W.B., (SC)

Ala Mohan Mallick v. State of W.B., (SC)

State of M.P. v. Sardar D.K. Jadhav, (SC)

Shree Agency, M/s. v. S. K. Bhattacharjee, (SC)

Jagtar Singh v. State of Punjab (SC)

Moinuddin Mazumdar v. State of Assam, (SC)

Jaydip Paper Industries, M/s. v. Workmen, (SC)

Masood Ahmed v. Rent Control and Eviction officer, (SC)

Danthuluri Ramaraju v. State of A.P., (SC)

Commissioner of Commercial Taxes Mysore, Bangalore v. Hindustan Aeronautics Ltd., (SC)

Delhi Cloth and General Mills Co. v. Ganesh Dutt, (SC)

Ex-Major N.C. Singhal v. Director General, Armed Forces Medical Services, (SC)

Amrik Singh v. State of Punjab (SC)

N.E. Horo v. Jahan Ara Jaipal Singh, (SC)

Chandrakant Shukla v. Maharaja Martand Singh, (SC)

S. L. Goswami, Dr. v. State of M.P., (SC)

Union of India v. M. Ravi Varma, (SC)

S. G. Mercantile Corporation (P) Ltd., M/s. v. Commissioner of Income Tax, Calcutta, (SC)

Mahanth Bhagwan Bhagat v. Girija Nandan Bhagat, (SC)

S. V. Kondaskar v. V. M. Deshpande, Income Tax Officer, (SC)

State of Punjab v. M/s. Associated Hotels of India

Iron and Steel Controller, Dy. Asst. v. L. Manickchand Proprietor, Katralla Metal Corpn., (SC)

Ahmed Bin Salah v. Mohd. Basha, (SC)

Sultan v. State of Haryana, (SC)

Mohd. Maqbool Damnoo v. State of J&K, (SC)

State of M.P. v. Budhiya, (SC)

S. N. Hussain v. State of A.P., (SC)

State of Maharashtra v. Manglya Dhavu Kongil, (SC)

Maharashtra State Electricity Board v. Nagpur Elec

Sarat Chandra Roy v. Harak Chand Damani, (SC)

State of U.P. v. Samman Dass, (SC)

Jagdish Rai v. State of Bihar, (SC)

Delhi Cloth and General Mills Co. v. Ludh Budh Singh, (SC)

Delhi Cloth and General Mills Co. Ltd. v. Thejvir Singh, (SC)

Talkeshwari Devi v. Ram Ran Bikat Prasad Singh, (SC)

Nagendra Nath Mondal v. State of W.B., (SC)

Madhi v. Mahanbai, (SC)

M/s Schalmal Parasram v. Smt. Ratnabai, (SC)

State of U.P. v. Ram Manorath, (SC)

Agrawal Trading Corporation, M/s. v. Assistant Col

Mattapalli Chelamayya v. Mattapalli Venkataratnam, (SC)

State of T.N. v. S. K. Krishnamurthy, (SC)

Dharamdeo Rai v. Ramnagina Rai, (SC)

Federation of Small and Medium Industries v. Workmen, (SC)

Management of Tiwary Behcar & Co. (P) Ltd. v. Their Workmen (SC)

Deputy Commissioner, Sibsagar v. Nurul Islam, (SC)

State of U.P. v. Raja Jitendra Singh (SC)

Lakshmi Tiwari v. State of Bihar, (SC)

Commissioner of Wealth tax, W.B. v. Champa Kumari Singhi, (SC)

I.C.I. (India) Private Ltd. Calcutta v. Commissioner of Income Tax, West Bengal III, Calcutta, (SC)

Balakrishandas v. State Bank of Hyderabad, (SC)

Chen Shen Ling v. Nand Kishore Jhajharia, (SC)

Rabindra Nath Samuel Dawson v. Sivakami, (SC)

Ambalal Mansukhram Joshi v. Additional Special Land Acquisition Officer, Ahmedabad, (SC)

Chandar Bhan v. Rai Mukand, (SC)

Gauri Shankar Jha v. State of Bihar, (SC)

Govinddas v. Shantibai, (SC)

Mohit Chandra Saha v. District Magistrate, 24 Parganas Alipore, Calcutta-27, (SC)

M. N. Gangappa v. A. N. Setty and Co., (SC)

Ujjal Mondal v. State of W.B., (SC)

Chigurupati Venkata Subbayya v. Paladugu Anjayya, (SC)

Manoharlal Ganeriwalla v. Bhuri Bai, (SC)

Bidhan Chandra Biswas v. State of W.B., (SC)

Bhabadeb Mondal v. State of W.B., (SC)

Sammbhu Nath Jha v. Kedar Prasad Sinha, (SC)

Janendra Nath Roy v. State of W.B., (SC)

Nepal Hait v. State of W.B., (SC)

Thomas Abraham v. National Tyre and Rubber Co. of India Ltd., (SC)

State of Mysore v. R.A.N. Rajanna, (SC)

Govind Hanumantha Rao, Desai v. Nagappa, (SC)

Prem Prakash Kaluniya v. Punjab University, (SC)

Nirupama Ghosh v. Purnima Ghosh, (SC)

Tribeni Devi v. Collector, Ranchi, (SC)

Shibapada Mukherjee v. State of W.B., (SC)

Jetmull Bhojraj, M/s. v. State of Bihar, (SC)

Arun Kumar Ghosh v. State of W.B., (SC)

Parle Products (P) Ltd. v. J.P. and Co., Mysore, (SC)

State of M.P. v. M/s. Saith and Skelton (P) Ltd., (SC)

Jaipur Udyog Ltd. v. Cement Works Karamachari Sangh, Sahu Nagar, (SC)

State of A.P. v. U.S.V. Balaram, (SC)

Devidas Vithaldas and Co., M/s. Bombay v. Commissioner of Income-tax, Bombay City I, Bombay, (SC)

Bhagat Ram v. State of Rajasthan, (SC)

Swarth Mahto v. Dharmdeo Narain Singh, (SC)

L. Chamanlal v. Ram Katori, (SC)

Vidya Ram Misra v. Managing Committee, Shri Jai Narain College, (SC)

Asa Singh v. State of Punjab, (SC)

Ishar Das v. State of Punjab, (SC)

Rajendra Sareen v. State of Haryana, (SC)

State of U.P. v. Sayed Abdul Jalil, (SC)

Haru Das Gupta v. State of W.B., (SC)

Municipal Corporation Bhopal v. Misbahul Hasan, (S

Himalaya House Co. Ltd. v. Chief Controlling Reven

Anal Chandra Banerjee v. State of W.B., (SC)

Kedar Nath Bahl v. State of Punjab, (SC)

Bikash Chandra Bhaduri v. State of W.B., (SC)

Satya Sundar Sen v. State of W.B, (SC)

Firoj Farukee v. State of W.B., (SC)

Bhavan Vaja v. Solanki Hanuji Khodaji Mansang, (SC)

Keshab Roy v. State of W.B., (SC)

Ananta Mukhi v. State of W.B., (SC)

Ram Krishna Paul v. State of W.B., (SC)

Narain Dass v. Improvement Trust, Amritsar, (SC)

Bali Ram Prasad v. State of Mysore, (SC)

Daud Ahmad v. District Magistrate, Allahabad, (SC)

Balwant Singh v. State of Haryana, (SC)

Khatri Hemraj Amulakh v. State of Gujarat, (SC)

Kanungo and Co., M/s. v. Collector of Customs, Calcutta, (SC)

Gopal v. State of Rajasthan, (SC)

Ishwar Das Malhotra v. Union of India, (SC)

R.L. Kapur v. State of Madras (Tamil Nadu), (SC)

Lalit Mohan Deb v. Union of India, (SC)

Shyam Lal Sharma v. State of M.P., (SC)

P.B. Roy v. Union of India, (SC)

Kshudiram Majhi v. State of W.B., (SC)

Ganga Devi v. State of U.P., (SC)

Union of India v. N. K. Private Limited, (SC)

Waryam Singh v. Sadhu Singh, (SC)

Gudar Dusadh v. State of Bihar, (SC)

C.L. Subramaniam v. Collector of Customs, Cochin, (SC)

Binny Ltd. v. Their Workmen, (SC)

Khandu Sonu Dhobi v. State of Maharashtra, (SC)

Som Nath Puri v. State of Rajasthan, (SC)

Cheriyan Joseph Poppallil v. Geevarghese Philip, (SC)

Ram Ekbal Rai v. Jaldhari Pandey, (SC)

Jeewanlal (1929) Ltd. v. Workmen, (SC)

Binny Limited v. Workmen, (SC)

Nirmal Singh v. State of Rajasthan, (SC)

Gobind Ram v. State of Maharashtra, (SC)

Shyamal Kumar Sarkar v. State of W.B., (SC)

Ram Prakash Khanna v. S.A.F. Abbas, (SC)

Gopal Singh v. State of M.P., (SC)

Satyabhan Kishore v. State of Bihar, (SC)

R.C. Jal v. Union of India (SC)

Hind Cycles Ltd. v. The Workmen, (SC)

Unichem Laboratories Ltd., M/s. v. Workmen, (SC)

Air India Corporation, Bombay v. V.A. Rabello, (SC)

Harbansingh Sardar Lenasingh v. State of Maharashtra, (SC)

Mulkh Raj v. State of Punjab, (SC)

Thulia Kali v. State of T.N., (SC)

Haridwar Singh v. Bagun Sumbrui, (SC)

Union of India v. Gajendra Singh, (SC)

Hiralal Vallabhai Patel v. State of Maharashtra, (SC)

Mahabir Mandal v. State of Bihar, (SC)

Ambalal D. Bhatt v. State of Gujarat, (SC)

Punjabi University v. Acharya Swami Ganesh, (SC)

Prem Lata v. Arhant Kumar Jain, (SC)

Technological Institute of Textiles v. Workmen, (SC)

Sone Valley Portland Cement Co. Ltd. v. Workmen, (SC)

Ramakrishna Cement (K.C.P. Ltd.) v. Industrial Tribunal, A.P. (SC)

C. Buchivenkata Rao v. Union of India, (SC)

Turner Morrison and Co. Ltd. v. Hungerford Investment Trust Ltd., (SC)

Hungerford Investment Trust Ltd. (In voluntary Liq

Chhotabhai Jethabhai Patel and Co., M/s. v. Industrial Court, Maharashtra, Nagpur Bench, Nagpur, (SC)

Jeewan Prakash v. State of Maharashtra, (SC)

Chahat Khan v. State of Haryana, (SC)

Ganga Ram v. State of M.P., (SC)

Anandrao Tulsiram Bhawar v. State of Maharashtra, (SC)

Ghurphekan v. State of U.P., (SC)

Dunlop India Ltd. v. Workmen, (SC)

Workmen of Modi (Pvt.) Ltd., Bombay v. Modi (Pvt.)

United Provinces Electric Supply Co., Ltd. v. T.N. Chatterjee, (SC)

S. Dhanalakshmi Ammal v. T. Tharani Singh Gramani, (SC)

Brahma Singh v. State of U.P., (SC)

Shankar Bhika Narsale v. State of Maharashtra, (SC)

Satyanarain v. State of M.P., (SC)

Shiv Govind v. State of M.P., (SC)

Ballarpur Collieries Co. v. Presiding Officer, C.G.I.T. Dhanbad, (SC)

Atic Industries Ltd. v. Workmen, (SC)

Ram Parkash v. State of H.P., (SC)

Ishwar Chandra v. Satyanarain Sinha, (SC)

State of Orissa v. Harinarayan Jaiswal, (SC)

Mahadev Tukaram Vetale v. Sugandha, (SC)

His Holiness Srimad Perarulala Ethiraja Ramanuja Jeeyar Swami v. State of T.N., (SC)

Baidya Nath Chunakar v. State of W.B., (SC)

Raj Narain v. Indira Nehru Gandhi, (SC)

Polychem Ltd. v. R.D. Tulpule, Industrial Tribunal Bombay, (SC)

Sathi Prasad v. State of U.P., (SC)

Bhopat Singh Kishan Singh v. State of Maharashtra, (SC)

Raza Buland Sugar Co. Ltd. Rampur (U.P.) v. Their Workmen, (SC)

Gangadhar Narsinghdas Agarwal v. P.S. Thrivikraman, (SC)

Railway Board v. M/s. Observer Publications (P) Ltd., (SC)

Associated Cement Companies Ltd. v. Cement Workers Kamdar Union, (SC)

Chhajulal v. State of Rajasthan, (SC)

M. Thapar v. Commissioner of Expenditure Tax, Calcutta (SC)

Sadhu Muktajivandas v. Acharya Shri Devendraprasadji, (SC)

Bachan Singh v. Union of India, (SC)

State of J. and K. v. M.S. Farooqi, (SC)

Man Singh v. State of Haryana, (SC)

Shiva Bangles Stores, M/s v. Industrial Tribunal II, U.P., Lucknow, (SC)

Bijili Cotton Mills (P) Ltd., M/s. v. Presiding Officer, Industrial Tribunal II, Allahabad, (SC)

Firm Amar Nath Basheshar Das v. Tek Chand, (SC)

Nasu Sheikh v. State of Bihar, (SC)

Debendra Nath Battacharya v. State of W.B., (SC)

Virendra Kumar Saklecha v. Jagjiwan, (SC)

Works Manager, Bihar State Superphosphate Factory, Sindri v. C.P. Singh, (SC)

Sockieting Tea Co. (Private) Ltd. v. Under Secretary to the Government of Assam, (SC)

Mehar Singh Nanak Chand, M/s. v. M/s. Naunihal Thakar Dass, (SC)

Bombay Gas Co. Ltd. v. Jagannath Pandurang, (SC)

Pabitar Singh v. State of Bihar, (SC)

Garib Singh v. State of Punjab, (SC)

Ram Prakash Arora v. State of Punjab, (SC)

Prabhawati v. Dr. Pritam Kaur, (SC)

Municipal Corporation of the City of Ahmedabad v. State of Gujarat, (SC)

State of Orissa v. Rajasaheb Chandanmull Indrakumar (P) Ltd., (SC)

Jagat Ram Sethi v. Rai Bahadur D.D. Jain, (SC)

Tribhuvan Nath v. State of Maharashtra, (SC)

Workmen of M/s. Sur Enamel and Stamping Works (Private) Ltd. v. State of W.B., (SC)

New India Assurance Co. Ltd. v. Yeo Beng Chow alia

National Buildings Construction Corporation Ltd. v. Pritam Singh Gill, (SC)

Rajbali Singh v. Shyamalal, (SC)

Indian Aluminium Co. Ltd. v. Commissioner of Incom

Sabharwal Brothers, M/s. v. Guna Amrit Thadani, (S

Commissioner of Income-Tax v. Standard Vacuum Oil Co., (SC)

Zilla Parishad, Bhandara v. Agriculture Produce Market Committee, Amgaon, (SC)

State of U.P. v. Kapil Deo Shukla, (SC)

Pioneer Ltd. v. S. Tajdar Husain, (SC)

Ramagya Prasad Gupta v. Murli Prasad, (SC)

American Export Isbrandtsen Lines Inc. v. Joe Lopez, (SC)

Maharashtra State Road Transport Corporation v. State Transport Authority, Bombay, (SC)

Labour Inspector (Central) Hyderabad v. Chittapur Stone Quarrying Co. (Pvt.) Ltd., (SC)

Baijnath Singh v. State of Bihar, (SC)

Bhawani Shankar Sharma v. Union of India, (SC)

Bhagat Ram Patanga v. State of Punjab, (SC)

Nandalal Roy v. State of W.B., (SC)

State Bank of India v. Presiding Officer (S.C.)

Employers in relation to the management of the Indian Cable Co. Ltd. v. Workmen (S.C.)

Ratilal Bhanji Mithani v. State of Maharashtra, (SC)

Jayaram Mudaliar v. Ayyaswami, (SC)

Iqbal Singh v. G.S. Badal, (SC)

Ram Swarup v. District Land Acquisition Officer, Aligarh, (SC)

Bhola Shanker v. District Land Acquisition Officer, Aligarh, (SC)

S. Narayanaswami v. G. Panneerselvam (SC)

Y.A. Mamarde v. Authority under the Minimum Wages Act (Small Causes Court), Nagpur, (SC)

Jagannath Das v. State of W.B., (SC)

Ahmedabad Mfg. and Calico Ptg. Co. Ltd. v. Ramtahel Ramanand, (SC)

Workmen of Delhi Electric Supply Undertaking v. Management of Delhi Electric Supply Undertaking, (SC)

Darshan Kumar v. Secretary, Municipal Corporation, Jabalpur, (SC)

Ganga Devi v. Ram Saran, (SC)

Ram Saran v. Ganga Devi, (SC)

Produce Exchage Corporation Ltd. v. Commissioner of Excise, Assam (SC)

Awdesh Kumar Bhatnagar v. Gwalior Rayon Silk Mfg. (Weaving) Co. Ltd., (SC)

Haryana State Electricity Board v. State of Punjab and Haryana, (SC)

Haryana State Electricity Board v. State of Punjab and Haryana, (SC)

T. Devadason v. Gordon Woodroffe and Co. (Madras) Pvt. Ltd., (SC)

Satnarain Sao v. State of Bihar, (SC)

A.K.K. Nambiar v. Desraj, District Supdt. of Police, Special Police Establishment, (SC)

Mooning Devi v. Radha Ballab, (SC)

Nishi Kanta Mondal v. State of W.B., (SC)

Moonga Devi v. Radha Ballabh, (SC)

Subodh Gopal Bose v. Bejoy Kumar Addya, (SC)

Netaipada Saha v. State of W.B., (SC)

Balmadies Plantations Ltd. v. State of T.N. (SC)

Controller of Estate Duty Mysore, Bangalore v. Haji Abdul Sattar, (SC)

Kani Ram v. Smt. Kazani, (SC)

Silk and Art Silk Mills' Association Ltd. v. Mills Mazdoor Sabha (SC)

State of Punjab v. Madan Singh, (SC)

Dr. N.V. Puttabhatta v. The State of Mysore, (SC)

Yeshwant v. State of Maharashtra, (SC)

Rahim Beg v. State of U.P., (SC)

Mohamad Yamin v. State of Uttar Pradesh, (SC)

Nanhku Singh v. State of Bihar, (SC)

Sasthi Chandra Roy v. State of W.B., (SC)

Gurcharan Singh v. State of Haryana, (SC)

Surendra Prasad Verma v. State of Bihar, (SC)

Benaras Electric Light and Power Co. Ltd., M/s. v. Labour Court II, Lucknow, (SC)

Mintu Bhakta v. State of W.B., (SC)

Mohd. Salim Khan v. C.C. Bose, Deputy Secretary to the Government of West Bengal, (SC)

Kunjukutty Sahib v. State of Kerala, (SC)

Mohd. Yamin v. State of U.P., (SC)

State of Gujarat v. Manshankar Prabhashankar Dwivedi, (SC)

Special Land Acquisition Officer Hosanagar v. K. S. Ramachandra Rao (SC)

Bachan Singh v. Dhian Dass, (SC)

Narayan Das Indurkhya v. State of M.P., (SC)

Kannan Devan Hills Produce Company Ltd. v. State of Kerala, (SC)

Padmaraja v. Dhanavathi (SC)

Gauri Shanker v. M/s Hindustan Trust, (SC)

State of Kerala v. A. Pareed Pillai, (SC)

Nika Ram v. State of H.P., (SC)

Malankara Rubber and Produce Co. Ltd. v. State of Kerala, (SC)

Suresh v. Vasant, (SC)

M. Kallappa Setty v. M.V. Lakshminarayana Rao, (SC)

Workmen of M/s. Bata Shoe Co. (P) Ltd. v. M/s. Bata Shoe Co. (P) Ltd., (SC)

Management of Daily Pratap v. Katibs, (SC)

Keshav Dev v. State of U.P., (SC)

Sohrab v. State of M.P., (SC)

Ajitprasad Ramkishan Singh v. State of Maharashtra, (SC)

Sk. Kader v. State of W.B., (SC)

Sasti Chowdhary v. State of W.B., (SC)

Nader Chand Karar v. State of W.B., (SC)

Sridam Saha v. State of W.B., (SC)

Parimal Sarkar v. State of W.B., (SC)

Kanu Biswas v. State of W.B., (SC)

Pillalamarri Lakshminarayana v. Kunala Basava Punnayya, (SC)

Ranjit Dam v. State of W.B., (SC)

Ramesh Roy v. State of W.B., (SC)

Arun Kumar Roy v. State of W.B., (SC)

Amar Chandra Chakraborty v. Collector of Excise, Government of Tripura, Agartala, (SC)

Gunwantlal v. State of M.P., (SC)

Ganeshbhai Shankarbhai v. State of Gujarat, (SC)

Batul Chandra Ghosh v. State of W.B., (SC)

S.K. Mohammad Rafiq v. Khalilul Rehman, (SC)

Hari Singh v. Military Estate Officer, (SC)

Hitkarini Sabha v. Corporation of the City of Jabalpur, (SC)

Dappili Vema Reddy v. State of A.P., (SC)

I.R. Hingorani v. Pravinchandra Kantilal Shah, (SC)

P. R. Subramania v. Lakshmi Ammal, (SC)

Kishori Mohan Bera v. State of W.B., (SC)

D.M. Thippeswamy v. Mysore Appellate Tribunal, Bangalore, (SC)

T.D. Gopalan v. Commissioner of Hindu Religious and Charitable Endowments, Madras, (SC)

S. Shanmugam Pillai v. K. Shanmugam Pillai, (SC)

Madan Malik v. State of W.B., (SC)

Assistant Collector of Customs, Calcutta v. Dutex Clock Co., (SC)

Kanti Lal Bose v. State of W.B., (SC)

Janak Singh v. State of U.P., (SC)

Avery India Ltd. v. Second Industrial Tribunal W.B., (SC)

M. Sambasiva Rao v. Union of India, (SC)

Tata Iron and Steel Co. Ltd., v. Workmen of Tata Iron and Steel Co. Ltd., (SC)

Ram Lal Wadhwa v. State of Haryana, (SC)

Zabar Singh v. State of Haryana, (SC)

Neel v. State of W.B., (SC)

Kashinath Krishna Jadhav v. State of Maharashtra, (SC)

Abdus Sukkur v. State of W.B., (SC)

Ajit Kayal v. State of W.B., (SC)

Sambhu Kar v. State of W.B., (SC)

Commercial Banking Company of Sydney Limited v. Jalsard Pty. Limited, (PC)

Joydeb Mittra v. State of W.B., (SC)

Amulya Chandra Dey v. State of W.B., (SC)

Mritunjoy Pramanik v. State of W.B., (SC)

Dina Bandhu Das Alias Dinu v. State Of West Bengal (SC)

Manilal Chatterjee v. State of W.B., (SC)

State of Assam v. Jilkadar Ali, (SC)

Krishna Govind Patil v. State of Maharashtra, (SC)

Niranjan Singh v. State of M.P., (SC)

M.L. Sethi v. R.P. Kapur, (SC)

Devi Singh v. Municipal Corporation, Hyderabad, (SC)

B.G. Somanna and Sons etc. v. State of A.P. (S.C.)

Joydeb Gorai v. State of W.B., (SC)

Kamini Kumar Das Choudhury v. State of West Bengal, (SC)

State of Mysore v. R.R. Kulkarani, (SC)

Bachan v. Kankar, (SC)

Bilas Singh v. State of Bihar, (SC)

Nagen Murmu v. State of W.B., (SC)

Binode Hembram v. State of W.B., (SC)

Sk. Hasan Ali v. State of W.B., (SC)

Kishan v. State of U.P., (SC)

Ajit Kumar Chowdhary v. State of Bihar, (SC)

Ramnarain Singh v. State of Bihar (SC)

Amiya Kumar Karmakar v. State of W.B. (SC)

Arun Kumar Sinha v. State of W.B., (SC)

Guzdar Kajora Coal Mines Ltd., Calcutta, M/s. v. Commissioner of Income Tax, Calcutta, (SC)

Kelukutty v. Mammad, (SC)

Borjahan Gorey v. State of W.B. (SC)

Madan Mohan Mondal v. State of W.B., (SC)

Inter State Transport Commission, New Delhi v. P. Manjunath Kamath (S.C.)

Kala Chand Saran v. State of West Bengal (SC)

Daulatrao Jairamji v. Harishchandra, (SC)

MST. Aliaria v. Chhannu (SC)

R.L. Narsimhan v. Union of India, (SC)

Durga Pada Ghosh v. State of W.B., (SC)

State of J. and K. v. Haji Wali Mohammed, (SC)

State of Assam v. Mohan Chandra Kalita, (SC)

Public Prosecutor, Madras v. R. Raju, (SC)

Assistant Collector of Central Excise, Calcutta v. National Tobacco Co. of India Ltd., (SC)

Atiar Rahman v. State of W.B., (SC)

Baikuntha Nath Paramanik v. Sashi Bhusan Paramanik, (SC)

State of Rajasthan v. Noor Mohammad, (SC)

Sheralli Wali Mohammed v. State of Maharashtra, (SC)

Prem Chand Tandon, Dr. v. Krishna Chand Kapoor, (SC)

Jagdish Chander Chatterjee v. Shri Sri Kishan, (SC)

Daulat Ram v. The State of Haryana, (SC)

Modi Ram v. State of M.P., (SC)

State of Mysore v. Abdul Razak Sahib, (SC)

M. Sham Singh. v. State of Mysore, (SC)

Samaresh Chandra Bose v. District Magistrate Burdwan, (SC)

Suna Ullah Butt v. State of J. and K., (SC)

Bimal Chandra Dutta v. State of W.B., (SC)

Jugal Kishore Prasad v. State of Bihar, (SC)

Bishan Sarup Gupta v. Union of India, (SC)

Ramlagan Singh v. State of Bihar, (SC)

Ashim Kumar Ray v. State of W.B., (SC)

Ayodhya Singh v. State of Rajasthan, (SC)

State of Rajasthan v. M/s. Jaipur Udyog Ltd., (SC)

Balraj Madhok, Prof. v. Shashi Bhushan, (SC)

N.S. Varadachari v. G.V. Pai, (SC)

R. Ramamurthi Aiyar v. Raja V. Rajeswararao, (SC)

Hukam Chand v. Union of India, (SC)

State of Gujarat v. Prakash Trading Co., Ahmedabad, (SC)

Commissioner of Income-tax, U.P. Lucknow v. M/s. Gangadhar Baijnath General Gang Kanpur, (SC)

Munshi Singh v. Union of India, (SC)

Pushpavati v. Chandraja Kadamba, (SC)

Hari Narain v. Union of India, (SC)

Jai Narain v. Municipal Corporation of Delhi, (SC)

Pala Singh v. State of Punjab, (SC)

Chander Singh v. State of U.P., (SC)

Deokinandan Prashar v. Agra Distt. Co-operative Bank, (SC)

N. Subba Rao v. Union of India, (SC)

State of Bihar v. Deokaran Nenshi, (SC)

Rami Manprasad Gordhandas v. Gopichand Shersing Gupta, (SC)

Delhi Special Police Establishment New Delhi v. Lt. Col. S.K. Loraiya, (SC)

Sheoram Singh v. State of U.P., (SC)

Minerals and Metals Trading Corporation of India Ltd. v. Union of India, (SC)

Santiranjan Das Gupta v. Dasuram Murzamull, (SC)

K. Srinivasa Iyengar v. K. Srinivasan (SC)

Ram Prasad v. Commissioner of Income-tax, New Delhi, (SC)

Thakur Singh v. Rambaran Singh, (SC)

Shaukat Hussain v. Bhuneshwari Devi, (SC)

Shaikh Mohd. Ali v. State of Maharashtra, (SC)

Calcutta Tramways Co. Ltd. v. Commissioner of Wealth Tax, (SC)

Income Tax Officer, Gorakhpur v. Ram Prasad, (SC)

Commissioner of Income-tax, Gujarat v. Vadilal Lallubhai, (SC)

Commissioner of Income Tax, Poona v. M/s. Manna Ramji and Co., (SC)

Aluminium Corporation of India Ltd. v. Commissione

M.K. Brothers (P) Ltd. v. C.I.T. Kanpur, (SC)

E.D. Sasoon & Co. Ltd., Bombay v. The Commissioner of Income Tax, Bombay City and Vice Versa (SC)

K. Mohammad Ziauddin Sahib v. Kosha Abdul Munaf Saheb (SC)

R. M. Subhraj v. Kodaikanal Motor Union (P) Ltd. (

Sumat Prasad Jain v. Sheojanan Prasad, (SC)

Ram Narain v. State of U.P., (SC)

Bhakla v. State of M.P., (SC)

Jai Shankar v. State of H.P. (SC)

Apren Joseph v. State of Kerala, (SC)

Hira Lal Jain v. Delhi Administration, (SC)

State of T.N. v. Madurai South Indian, Corporation(P) Ltd. (S.C.)

Lachminarayan Madan Lal v. Commissioner of Incomes

G. Narasimhan v. T.V. Chokkappa, (SC)

Ram Lal v. Delhi Administration, (SC)

Krishnamurthi and Co., M/s. v. State of Madras, (SC)

Thakur Sanjeevanrao v. Jaidrath, (SC)

Nirmaljit Singh Hoon v. State of W.B., (SC)

M/s Jagdish Chand Radhey Shyam v. State of Punjab, (SC)

Management of Delhi Transport Undertaking v. B.B.L. Hajelay, (SC)

Sudhir Dey v. State of W.B., (SC)

Lakshmi Sanyal v. Sachit Kumar Dhar, (SC)

Mahabir Commercial Co. Ltd. v. C.I.T., West Bengal, (SC)

Kishanlal Harichand v. Income-tax Officer, Nizamabad, (SC)

Prahladdas Khandelwal v. Narendra Kumar Salve, (SC)

Raj Kumar Devindra Singh v. State of Punjab, (SC)

Fonseca (P.) Ltd. v. L.C. Gupta, (SC)

Abdus Samad v. State of W.B., (SC)

M. Laxmi and Co., M/s. v. Dr. Anant R. Deshpande, (SC)

Hazari Singh v. Union of India, (SC)

C.I.T. (Central), Calcutta v. Daulat Ram Rawatmull

Commissioner of Wealth Tax, Assam v. Mahadeo Jalan, (SC)

Saharanpur Co-operative Cane Development Union Ltd. v. Lord Krishna Sugar Mills Ltd., (SC)

Gurcharan Singh v. State of Haryana, (SC)

Jiwan Lal, Dr. v. Brij Mohan Mehra, (SC)

State of Assam v. Krishna Rao, (SC)

Bharat Singh v. State of U.P., (SC)

Allenbury Engineers Pvt. Ltd. v. Ram Krishna Dalmia, (SC)

Himat Lal K. Shah v. Commissioner of Police, Ahmed

B.D. Gupta v. State of Haryana, (SC)

Gulam Abbas v. Haji Kayyam Ali, (SC)

Sales Tax Officer v. M/s. Uttareswari Rice Mills, (SC)

Commissioner of Income Tax W.B. v. Abdul Rahim Osman and Co., (SC)

Commissioner of Income Tax, Kerala, Ernakulam v. K.S. Kannan Kunhi, Kattoor, (SC)

Commissioner of Income-tax, Bihar and Orissa, Patna v. S.P. Jain, (SC)

Moolchand Suganchand v. C.I.T., New Delhi, (SC)

D.M. Manasvi v. Commissioner of Income-Tax, Ahmedabad, (SC)

Nageshwar Sh. Krishna Ghobe v. State of Maharashtra, (SC)

The Barsi Municipal Council v. Lokmanya Mills, Barsi, (SC)

Md. Ekramul v. State of Bihar, (SC)

Nasiruddin Khan v. State of Bihar, (SC)

Shivaji Genu Mohite v. State of Maharashtra, (SC)

Dhrangadhra Chemical Works Ltd. v. State of Gujarat, (SC)

M.B. Manle Desai v. Siddalingappa, (SC)

Babul Mitra v. State of W.B., (SC)

State of Punjab v. K.R. Erry & Sobhag Rai Mehta, (SC)

R.M. Malkani v. State of Maharashtra, (SC)

V.V. Iyer of Bombay v. Jasjit Singh, Collector of Customs, (SC)

Raza Textiles Ltd., Rampur, M/s. v. Income-tax Officer, Rampur, (SC)

Mewar Sugar Mills Ltd. v. Commissioner of Income-t

Commissioner of Income Tax, Assam v. Himangshu Sekhar Chakarvarty, (SC)

Sheveroy Estates Ltd. v. Government of Madras (SC)

Siya Ram v. State of Bihar, (SC)

D. Rajiah Raj v. Union of India, (SC)

D. Satyanarayana v. P. T. Reddy, (SC)

Commissioner of Income-tax v. S.N.A.S.A. Annamalai Chettiar, (SC)

Commissioner of Income-tax Calcutta v. Gillanders

Rameshwar Prasad Bagala v. Commissioner of Income-tax, U.P., Lucknow, (SC)

Union of India v. Sri Sarada Mills Ltd., (SC)

Oil and Natural Gas Commission v. The Workmen, (SC)

Baradakanta Mishra v. Bhimsen Dixit, (SC)

British India Corporation Ltd. v. Commissioner of Income Tax, Lucknow, (SC)

Commissioner of Income-tax, Madras v. M/s. Ashok Leyland Ltd., (SC)

Hiralal Ratan Lal, M/s. v. Sales Tax Officer, Section III, Kanpur, (SC)

T.S. Krishna, Madurai v. C.I.T., Madras, (SC)

Director of Industries and Commerce, Government of A. P. Hyderabad v. V. Venkata Reddy, (SC)

Jagmohan Singh v. State of U.P., (SC)

Commissioner, Sales Tax, U.P. v. M/s. Suraj Prasad Gouri Shankar, (SC)

Commissioner of Sales Tax, U.P. v. Sarjoo Prasad Ram Kumar (S.C.)

State of Mysore v. M.N. Krishna Murthy, (SC)

Hari Chand Madan Gopal and Co., v. State of Punjab, (SC)

Shadi Lal v. Nagin Chand, (SC)

Jaisingh Morarji v. M/s Sovani Pvt. Ltd., (SC)

Madan Gopal Agarwal v. District Magistrate, Allahabad, (SC)

Deonarayan Mondal v. State of W.B., (SC)

State of T.N. v. M/s. Burmah Shell Oil Storage and Distributing Co. of India, Ltd., (SC)

Commissioner of Sales-tax, U.P. v. M/s. Bhagwan Industries (P) Ltd., Lucknow, (SC)

Chowringhee Sales Bureau (P) Ltd., v. C.I.T. West Bengal, (SC)

Chowringhee Sales Bureau P. Ltd. v. Commissioner o

Mantu Chalak v. State of W.B., (SC)

K. V. A. L. M. Ramanathan Chettiar v. C. I. T. Madras, (SC)

Abdul Aziz v. Dist. Magistrate, Bardwan, (SC)

Sk. Rashid v. State of W.B., (SC)

Muralidhar Malla v. State of W.B., (SC)

Madan Lal v. Bhai Anand Singh, (SC)

China Mall v. State of W.B., (SC)

Amar Chand Inani v. Union of India, (SC)

Municipal Corporation, Jabalpur v. Soorji Bhanji Keniya, (SC)

Ramesh Chandra J. Thakur v. A.P. Jhaveri, (SC)

State of U.P. v. Jai Prakash, (SC)

Umakant Saran (Dr.) v. State of Bihar, (SC)

Venkatamma v. City Improvement of Trust Board, Mysore, (SC)

Narinderjit Singh v. The State of U.P., (SC)

P.D. Jambhekar v. State of Gujarat, (SC)

Bhagwan Kaur v. Maharaj Krishan Sharma, (SC)

Shariful Islam v. State of U.P., (SC)

Governing Body, G. C. College, Silchar, Assam v. Gauhati University, (SC)

Union of India v. Ram Mehar, (SC)

Commissioner of Income-tax, Kerala, Ernakulam v. Travancore Sugar and Chemicals Ltd., (SC)

Akshoy Konai v. State of W.B., (SC)

Shreewant Kumar Choudhary v. Baidyanath Panjiar, (SC)

Ramchandra Kesheo Uttarwar v. Commr. of Nagpur Division, Nagpur, (SC)

State of Haryana v. Raja Ram, (SC)

Saktu v. State of U.P., (SC)

Union of India v. K.P. Joseph, (SC)

Ramayan Harijan v. State of W.B., (SC)

Bennett Coleman and Co. Ltd. v. Union of India, (S

State of Mysore v. Mallick Hashim and Co., (SC)

Manu Bhusan Roy Prodhan v. State of W.B., (SC)

Raj Narain Pandey v. Sant Prasad Tewari, (SC)

Satyabrata Seal v. State of W.B., (SC)

Debendra Nath Goswami v. State of W.B., (SC)

Hind Tobacco and Cigarette Co. Ltd., M/s. v. Union of India, (SC)

Dipak Bose v. State of W.B., (SC)

Ram Kishan Bedu Rane v. State of Maharashtra, (SC)

Commissioner of Sales Tax U.P. v. M/s. S.N. Brothers, Kanpur, (SC)

Commissioner of Sales Tax v. S.N. Brothers (SC)

His Holiness Digya Darshan Rajendra Ram Doss v. Devendra Doss, (SC)

Umakant Vishnu Junnarkar v. Parashuram Damodar Vaidya, (SC)

Anakapalle Co-op. Agrl. and Industrial Society Ltd. v. Union of India, (SC)

Panipat Co-operative Sugar Mills v. Union of India, (SC)

Ashok Kumar Thakur v. University of Himachal Pradesh, (SC)

Nanhey v. State of U.P., (SC)

Kapurchand Kesrimal Jain v. State of Maharashtra, (SC)

S. Abdul Khader Saheb v. Mysore Revenue Appellate

Sumitra Devi v. Sheo Shanke Prasad Yadav, (SC)

Gopal Dass Sharma v. District Magistrate, Jammu, (SC)

Swadeshi Cotton Mills Co. Ltd. v. Government of U.P. (SC)

Secretary, Government of Madras, Home Department v. Zenith Lamps and Electrical Ltd, (SC)

Neptune Assurance Co. Ltd. v. Union of India, (SC)

Management of Oriental Mercantile Agency v. Presiding Officer, (SC)

Commissioner of Wealth Tax, Madras v. M/s. Spencer and Co. Ltd., (SC)

State of T.N. v. M/s. Star Tobacco Co., (SC)

Mangulu Sahu Ramahari Sahu v. Sales Tax Officer, Ganjam, (SC)

Abdul Ghani v. State of U.P., (SC)

Atmaduddin v. State of U.P., (SC)

Panl Wallis Furnell v. The Whangarei High Schools Board, (PC)

Ghasita v. State of U.P., (SC)

Amar Krishna Ghose v. Life Insurance Corporation,

Mohd. Subrati v. State of W.B., (SC)

Dasaudha Singh v. State of Haryana, (SC)

Sahaj Ram v. State of U.P., (SC)

Jaswant Singh v. State of Punjab, (SC)

Karan Singh v. State of U.P., (SC)

State of T.N. v. Cement Distributors Private Ltd", (SC)

Nathan v. State of Madras, (SC)

Duraipandi Thevar v. State of T.N., (SC)

Saroj Kumari v. State of U.P., (SC)

Harish Uppal, Capt. v. Union of India, (SC)

Tara Devi Aggarwal v. Commissioner of Income-tax, West Bengal, Calcutta, (SC)

Trustees of Gordhandas Govindram Family Trust, Bombay v. C.I.T., Bombay, (SC)

Shamlal Batra v. Bhagwandas Narandas Patel, (SC)

Sayeedur Rehman v. State of Bihar, (SC)

Dwarka Prasad Singh v. Harikant Prasad Singh, (SC)

Rai Bahadur Mohan Singh Oberoi v. Commissioner of Income Tax, W.B., (SC)

A.K. Roy v. Voltas Ltd., (SC)

Bar Council of U.P. v. State of U.P., (SC)

Hindustan Steel Limited, M/s. Rourkela v. Kalyani Banerjee, (SC)

Tirath Ram Rajindra Nath, M/s. Lucknow v. State of U.P., (SC)

Badrilal v. Municipal Corporation of Indore, (SC)

Vijai Bahadur v. State of U.P. (SC)

Bhubneshwar Mandal v. State of Bihar, (SC)

Kesava Mills Co. Ltd. v. Union of India, (SC)

Amar Dye-Chem Ltd. v. Union of India, (SC)

Ghanshyam Narayan Behere v. Keshav Mahadeo Karandikar, (SC)

Commissioner of Income Tax, Bombay City, Bombay v. Abdul Sattar Haji Usman, (SC)

Binani Bros. (P.) Ltd., M/s. v. Union of India, (SC)

Shere Punjab Silk Stores, Delhi, M/s. v. Commissioner of Income-tax, Delhi, (SC)

Sardarmal Lalwani v. State of U.P., (SC)

Nagpur Improvement Trust, Nagpur v. Ganesh Kulkarni, (SC)(Constitutional Bench)

Nagpur Improvement Trust v. Vithal Rao, (SC)(Constitutional Bench)

Deo Narain v. State of U.P., (SC)

Pandharinath Shridhar Rangnekar v. Dy. Commissioner of Police, State of Maharashtra, (SC)

Controller of Court of Ward, Kolhapur v. G.N. Ghorpade, (SC)

Banwari Lal v. Sukhdarshan Dayal, (SC)

Dehra Dun Tea Co. Ltd., M/s. v. Commissioner of Income Tax, U. P. Lucknow, (SC)

Commissioner of Income tax, U. P. v. M/s. Mohd. Shakoor Mohd. Bashir, (SC)

Dharma Ram Bhagare v. State of Maharashtra, (SC)

Chand v. State of U.P., (SC)

Union of India v. M/s. Rai Singh Dev Singh Bist, (SC)

Upper Ganges Valley Electricity Supply Co. Ltd. v. U.P. Electricity Board, (SC)

Kodavandi Moideen v. State of Kerala, (SC)

Madho Ram v. State of U.P., (SC)

Union of India v. Dr. S.B. Kohli , (SC)

Shri Ambica Mills Ltd. v. Textile Labour Association, Ahmedabad, (SC)

Liyakat Mian v. State of Bihar, (SC)

Workmen of M/s. Voltas Ltd. v. M/s. Voltas Ltd., (SC)

Pratap v. State of U.P., (SC)

Amar Chand Agarwala v. Shanti Bose, (SC)

Gopalan Nair v. State of Kerala, (SC)

State of Assam v. Basanta Kumar Das, (SC)

S.N. Pallegar v. State of Mysore, (SC)

Punjab National Bank v. New Delhi Municipal Committee, (SC)

State of Assam v. Om Prakash Mehta, (SC)

Ram Dayal v. Narbada, (SC)

Deputy Custodian General Evacuee Property v. Daulat Ram, (SC)

T. Govindaraja Mudaliar v. State of T.N., (SC)

Ramachandraiah v. Land Acquisition Officer, Sagar, (SC)

Pillani Investment Corporation Ltd v. Commissioner of Income-tax (Central), (SC)

Governor, Delhi, Lt. v. M/s. Ganesh Flour Mills Co. Ltd., (SC)

E. Venkateswararao Naidu v. Union of India, (SC)

Lt. Governor v. Ganesh Flour Mills Co. Ltd. (SC)

Jose v. State of Kerala, (SC)

Mohinder Singh v. Delhi Administration, (SC)

Subbiah Thevar v. State of T.N., (SC)

Shri Janki Prasad Parimoo v. State of Jammu and Kashmir (SC)

Balai Chandra Mondal v. Indurekha Debi, (SC)

Masood Alam v. Union of India, (SC)

Management of Hindustan Steel Ltd. v. The Workmen, (SC)

Municipal Corporation of Greater Bombay v. B.E.S.T. Workers' Union, (SC)

State of U.P. v. Iftikhar Khan, (SC)

State of U.P. v. Paras Nath Singh, (SC)

Sesamma Phillip v. P. Phillip, (SC)

Sirsi Municipality. v. Cecelia Kom Francis Tellis, (SC)

U.P. Co-operative Federation v. State of U.P., (SC)

Official Liquidator, Supreme Bank Ltd. v. P.A. Tendolkar, (SC)

Kailash Rai v. Jai Jai Ram, (SC)

Veerpal Singh v. Registrar, Co-operative Societies, U.P., (SC)

Kanpur Vanaspati Stores, Kanpur, M/s. v. Commissioner of Sales Tax, U. P. Lucknow, (SC)

Avadh Sugar Mills Ltd. v. The Sales Tax Officer, Sitapur, (SC)

Raghunath v. State of U.P., (SC)

Veerpal Singh v. Deputy Registrar, Co-operative Societies, Meerut, (SC)

Ramanlal Bhogilal Shah v. D.K. Guha, (SC)

Rita Kumar v. Union of India, (SC)

Commissioner of Income-tax, West Bengal I, Calcutta v. M/s. Vegetables Products Ltd., (SC)

Rameshwar v. State of U.P., (SC)

Faquir Chand v. Shri Ram Rattan Bhanot, (SC)

Ram Narain v. State of Rajasthan, (SC)

Krishena Kumar v. S.P. Saksena, (SC)

A.C. Sharma v. Delhi Administration, (SC)

Moosa S. Madha and Azam S. Madha, M/s. v. Commissioner of Income Tax, West Bengal, Calcutta, (SC)

Board of Revenue, Madras v. M/s. Raj Brothers Agencies, (SC)

G. Murugesan v. Commissioner of Income-tax, Madras, (SC)

Kaliamma v. Janardhanan Pillai, (SC)

Commissioner of Income Tax, West Bengal II, Calcutta v. M/s. Naga Hills Tea Co. Ltd., (SC)

Johri Lal (H.U.F.) Agra v. Commissioner of Income Tax, (SC)

Commissioner of Income-tax, Bihar and Orissa, Patna v. Maharaj Kumar Kamal Singh, (SC)

Indradeo Mahato v. State of W.B., (SC)

Raja Jagdish Pratap Sahi v. State of U.P., (SC)

A.C. Estates v. Serajuddin and Co., (SC)

Thakker Keshavlal Mohanlal v. Parekh Amrutlal Harilal, (SC)

Santokh Singh v. Delhi Administration (SC)

Union of India v. Rampur Distillery and Chemical Co. Ltd., (SC)

Gwalior Rayon Mills Mfg. (Wvg.) Co. Ltd. v. Asstt.

Purshottam Lal v. Union of India, (SC)

Sales Tax Officer, Navgaon v. Timber and Fuel Corpn. Orchha Distt., Tikamgarh, (SC)

State of T.N. v. K. A. Ramudu Chettiar and Co., (SC)

Union of India v. Commissioner of Sahibganj Municipality, (SC)

Avadh Sugar Mills Ltd. v. Sales Tax Officer (SC)

Pannalal v. Dy. Commissioner, Bhandara, (SC)

Rajendrapaul Ramasaran Dass Sharma v. State of Maharashtra, (SC)

Ghanshyam Das Shrivastava v. State of Madhya Pradesh, (SC)

Madan Mohan Prasad v. State of Bihar, (SC)

Mir Ghulam Hussan v. Union of India, (SC)

Controller of Estate Duty, Madras v. C.R. Ramachandra Gounder, (SC)

M.K. Krishnaswamy v. Union of India, (SC)

National Iron and Steel Co. Ltd. v. The Workmen, (SC)

Brij Kishore Prasad Singh v. Jaleshwar Prasad Singh, (SC)

Shew Kissen Bhattar v. Commissioner of Income-tax, Calcutta, (SC)

Commr. of I.T., Delhi Now Jaipur v. Mewat Textile Mills Ltd. Bhilwara, Rajasthan State, (SC)

Commissioner of Income Tax and Controller of Estate Duty, Madras (Revenue) v. N. R. Ramarathnam, (SC)

Bajwa v. State of U.P., (SC)

Panchanathan Chettiar v. Commissioner of Income Tax, Madras, (SC)

Workmen of M/s. Firestone Tyre and Rubber Co. of India P. Ltd. v. Management, (SC)

Hindustan Lever Ltd. v. Ram Mohan Ray, (SC)

Navnit Lal Manilal Bhat v. Union of India, (SC)

Commissioner of Wealth Tax, A.P. v. Raja Velugoti Sarvagna Kumar Krishna Yachendra Bahadur, (SC)

Commissioner of Income Tax, A.P. v. Dhanrajgiri Raja Narasimgirji, (SC)

Shadi Lal Gupta v. State of Punjab, (SC)

State of M.P. v. Firm Gobardhan Dass Kailash Nath, (SC)

C. I. T. Andhra Pradesh v. M/s. Vadde Pullaiah and

State of U.P. v. M/s. Dyer Meakin Breweries Ltd., (SC)

Commissioner of Income Tax, A.P. v. Althi Bangarayya (SC)

Prince Muffakham Jah Bahadur v. Commissioner of Expenditure Tax, Hyderabad, (SC)

Commissioner of Income Tax Madras v. M/s. Madurai Mills Co. Ltd., (SC)

State of Punjab v. Joginder Singh, (SC)

Mustaq Ahmed Mohmed Hussain v. State of Gujarat, (

Smt. Phool Rani v. Sh. Naubat Raj Ahluwalia, (SC)

Patiraji v. Mamta, (SC)

Jagdish Narain Maltiar v. State of Bihar, (SC)

Kapoor Nilokheri Co-op. Dairy Farm Society Ltd., M/s. v. Union of India, (SC)

Collector of Estate Duty v. M/s. R. Kanakasabai, (SC)

K.K. Chari v. R.M. Seshadri, (SC)

State of U.P. v. Kailash Nath Agarwal, (SC)

Darbara Singh v. State of Punjab, (SC)

Didar Singh v. District Magistrate, Amritsar, (SC)

Commercial Tax Officer. Bangalore v. Sri Venkateswara Oil Mills, (SC)

Union of India v. G.R. Prabhavalkar, (SC)

Management of Tournamulla Estate v. Workmen, (SC)

State of Andhra Pradesh v. Narayana Velur Beedi Mfg. Factory, (SC)

Mohammad Sagiruddin v. District Mechanical Engineer, (SC)

Fatima Bi v. Deputy Custodian General Evacuee Property, New Delhi, (SC)

S.P. Watel v. State of U.P., (SC)

Sri Bhimeshwara Swami Varu Temple v. Pedapudi Krishna Murthi, (SC)

State of Mysore v. K. G. Jagannath, (SC)

Parkash Chand Khurana v. Harnam Singh, (SC)

Patel India (Private) Ltd. v. Union of India, (SC)

Lala Bishambar Nath v. Agra Nagar Mahapalika, Agra, (SC)

Gajraj Singh v. The State of Madhya Pradesh, (SC)

Management of M/s. Willcox Buck well India Ltd. v. Jagannath, (SC)

Management of M/s. Indian Express and Chronical Press v. M. C. Kapur, (SC)

Saxby and Farmer (India) P. Ltd., M/s. v. Their Workmen, (SC)

Union of India v. I. C. Lala, (SC)

Union of India v. M/s. Modi Industries Ltd., (SC)

Neti Sreeramulu v. State of A.P., (SC)

Bai Hiragauri v. Abdul Kadar Mamadji, (SC)

Registrar of High Court of Madhya Pradesh v. B.A. Nigam, (SC)

Chaganti Kotaiah v. Gogineni Venkateshwara Rao, (SC)

Dy. Commr. of Agrl. I.T. and Sales Tax; Central Zo

Commissioner of Income Tax, West Bengal, Calcutta v. M/s Hantapara Tea Co., Calcutta, (SC)

Workmen of H. M. T. v. Presiding Officer, National Tribunal Calcutta, (SC)

Commissioner of Income-tax West Bengal, II, Calcutta v. M/s. Birla Gwalior (Pvt.) Ltd., (SC)

Hira Nath Mishra v. Principal, Rajendra Medical College, Ranchi, (SC)

Ram Prakash v. Mohammad Ali Khan, (SC)

Sarupuri Narayanamma v. Kadiyala Venkatasubbaiah, (SC)

Controller of Estates Duty, Andhra Pradesh, Hyderabad v. Kancharla Kesava Rao, (SC)

Rosy Jacob v. Jacob A. Chakramakkal, (SC)

Ram Narain v. State of U.P., (SC)

Karamchand Thapar and Brothers (P) Ltd., M/s. v. Their Workmen, (SC)

State of Bihar v. Bhagirath Sharma, (SC)

Durga Dass v. State of H.P., (SC)

Nand Kishore Prasad v. State of Bihar, (SC)

Commissioner of Income Tax, W.B., Calcutta v. Calcutta Discount Co. Ltd., (SC)

Baikuntha Nath Chaudhury v. State of Orissa, (SC)

V. Nagappa v. Iron Ore Mines Cess Commissioner, (SC)

Wasting House Saxby Farmer v. Workmen, (SC)

Sri Ramamohan Motor Service v. Commissioner of Income-tax, Hyderabad, (SC)

Amanullah v. State of U.P, (SC)

Saraspur Mills Co. Ltd. v. Ramanlal Chimanlal, (SC)

Trimbak Narayan Hardas v. Babulal Motaji, (SC)

State of U.P. v. M/s. Annapurna Biscuit Mfg. Co., (SC)

Pravara Sahakari Sakhar Karkhana Ltd. v. Commissioner of Income-tax, Poona, (SC)

Pandit Lakshmi Kant Jha v. Commissioner of Wealth

Ramjas v. State of U.P. (SC)

Damodar Valley Corporation v. Workmen, (SC)

Commissioner of Sales Tax, Madhya Pradesh v. M/s.

Dharam Das v. State of U.P., (SC)

P. Malai Chami v. M. Andi Ambalam, (SC)

Sambhu Nath Sarkar v. State of W.B., (SC)

Industrial Trust Ltd., Jaipur v. Commissioner of Income-tax (Central and Rajasthan), New Delhi, (SC)

Ratan Lal Goenka v. Madhab Prasad Goenka, (SC)

Income Tax Officer (Collection) Circle-1, Bangalore v. A. Sattar, (SC)

Haji Lal Mohd. Biri Works, M/s. Allahabad v. State of U.P., (SC)

Workmen of Government Silk Weaving Factory, Mysore. v. Presiding Officer, Industrial Tribunal, Bangalore, (SC)

Govind Lal v. State of U.P., (SC)

J. C. Bhatia v. State of Rajasthan, (SC)

State of U.P. v. M/s. Janki Saran Kailash Chandra, (SC)

Durai Muthuswami v. N. Nachiappan, (SC)

R. Chandran v. M. V. Marappan, (SC)

Har Prasad Choubey v. Union of India, (SC)

Manphul Singh v. Surinder Singh, (SC)

Husainbhai Nabibux Kunjada v. Modhia Chhotalal Mansuklal, (SC)

Shree Sita Ram Sugar Co. Ltd. v. Presiding Officer

Jagdev Singh v. State of Punjab, (SC)

Mahendra Singh v. State of W.B., (SC)

His Holiness Kesavananda Bharati Sripadgalvaru v.

Raghunath Prasad Poddar v. Commissioner of Income-tax, Calcutta", (SC)

Indian Standard Wagon Co. Ltd. v. First Industrial Tribunal, (SC)

Ganesh Trading Co. Karnal, M/s. v. State of Haryana, (SC)

Santokh Singh v. Izhar Hussain, (SC)

R.C. Sharma v. Chief Secretary. Government of Madhya Pradesh, Bhopal, (SC)

Podar Mills Ltd., M/s. v. Bhagwan Singh, (SC)

State of Punjab v. Gondhara Transport Co. (P) Ltd., (SC)

Sudhakar Bhanji Chavan v. State of Maharashtra, (SC)

Amar Singh v. State of Haryana, (SC)

Holar v. State of Haryana, (SC)

Ranbir v. State of Punjab, (SC)

Nirmal Enem Horo v. Jahan Ara Jaipal Singh, (SC)

Assam Match Company Ltd. v. Bijoy Lal Sen, (SC)

Tata Iron and Steel Co. Ltd., M/s. v. Their Workmen, (SC)

Binny Ltd. v. Their Workmen, (SC)

Calcutta State Transport Corporation v. Md. Noor Alam, (SC)

State of Maharashtra v. Kamani Employees' Union, (SC)

Workmen of Calcutta Dock Labour Board v. Employers in Relation to Calcutta Dock Labour Board, (SC)

Hindustan Steel Ltd., M/s. v. Their Workmen, (SC)

Controller of Estate Duty, Gujarat v. Hussainbhai Mohmedbhai Badri, (SC)

Beni Madhob Shaw v. State of W.B., (SC)

Workmen of M/s. Swadeshi Cotton Mills Co., Ltd. v. M/s. Swadeshi Cotton Mills Co. Ltd, (SC)

Workmen of the Calcutta Electric Supply Corpn. Ltd. v. Calcutta Electric Supply Corpn. Ltd., (SC)

State of Rajasthan v. Tarachand Jain, (SC)

Lekha Yadav v. State of Bihar, (SC)

V. N. Kamdar v. Municipal Corporation Delhi, (SC)

Akalu Ahir v. Ramdeo Ram, (SC)

U.P.S.E.B., Lucknow v. Official Liquidator, Lower

Manzoor Khan v. State of U.P., (SC)

Thakorlal D. Vadgama v. State of Gujarat, (SC)

Dr. M.N. Dasanna v. State of Andhra Pradesh, (SC)

State of Haryana v. Subash Chander Marwaha, (SC)

Jagdish Chander v. State of Delhi, (SC)

Ram Lal v. M/s Piara Lal Govindram, (SC)

State of A.P. v. S. M. K. Parasurama Gurukul, (SC)

Arjunlal Bhatt Mall Gothani v. Girish Chandra Dutta, (SC)

Harnandrai Badridas v. Debidutt Bhagwati Prasad, (SC)

Inder Sain v. State of Punjab, (SC)

B.C. Goswami v. Delhi Administration, (SC)

Thakur Dongar Singh v. Dr. Ladli Prasad Bhargava, (SC)

Agricultural and Industrial Syndicate Ltd. v. State of U.P., (SC)

Cooper Engineering Ltd. v. D. S. Aney, (SC)

Employers of Thungabhadra Industries Ltd. v. The Workmen, (SC)

Workmen v. Management of Dunlop Rubber Co. of India Limited, (SC)

State of Rajasthan v. Rajemder Singh, (SC)

Management of Kirloskar Electric Co. v. Their Workmen, (SC)

Jugal Kishore Mandal v. Fani Bhushan Kundu, (SC)

Dr. Vijay Kumar v. M/s Raghbir Singh-Anokh Singh, (SC)

Hari Krishna Wattal v. Vaikunth Nath Pandya, (SC)

Brij Gopal Mathur v. Kishan Gopal Mathur, (SC)

Khashaba Maruti Shelke v. State of Maharashtra, (SC)

Municipal Council, Bhopal v. Sindhi Sahiti Multipurpose Transport Co-op. Society Ltd., (SC)

Har Jas Dev Singh v. State of Punjab, (SC)

Ram Pujan v. State of U.P., (SC)

State of Punjab v. S. P. Sharma, (SC)

Narasareddy v. Sughra Begum, (SC)

Bhim Singh v. State of U.P., (SC)

Tarlok Singh v. State of Punjab, (SC)

Radhey Krishan Singh v. Shiva Shankar Singh, (SC)

Chandrika Misir v. Bhaiyalal, (SC)

Charan Lal Sahu v. Nandkishore Bhatt, (SC)

State of Maharashtra v. Laxman Chiman Naik, (SC)

Parmeshwari Prasad Gupta v. Union of India, (SC)

M. L. Devender Singh v. Syed Khaja, (SC)

State of T.N. v. Rev. Brother Joseph, (SC)

Shamsher Singh v. Rajinder Prashad, (S.C.)

State of Punjab v. Jagir Singh Baljit Singh and Karam Singh, (SC)

Gorakh Nath Dube v. Hari Narain Singh, (SC)

State of U.P. v. Zahoor Ahmad, (SC)

Dharamvir v. State of M.P., (SC)

Mysore State Road Transport Corporation, Bangalore v. S. K Athani, (SC)

Bishan Singh v. State of Punjab, (SC)

Manibai v. State of Maharashtra, (SC)

Krishan Chander v. Ram Lal, (SC)

Jugal Kishore v. Dhanno Devi, (SC)

Jainarain Singh v. State of M.P., (SC)

Lalji v. State of U.P., (SC)

Gajadhar Prasad v. Babu Bhakta Ratan, (SC)

C. I. T. Bombay v. Onkarmal Meghraj (H.U.F.), (SC)

Rev. Fr. K. C. Alexandar v. State of Kerala, (SC)

Rajendar Singh v. Santa Singh, (SC)

K. M. Sengoda Gounder v. State of Madras, (SC)

State of A.P. v. Andhra Provincial Potteries Ltd., (SC)

Oyami Ayatu v. State of M.P., (SC)

Bhagwani Kuer v. Tapeswari Kuer, (SC)

Western India Match Co. Ltd. v. Workmen, (SC)

Management of Brooke Bond India (Private) Ltd. v. Y. K. Gautam, (SC)

Sri Chandra Prabhuji Jain Temple v. Harikrishna, (SC)

Sohan Lal v. Amin Chand, (SC)

Kelvinator of India Ltd., M/s. v. State of Haryana, (SC)

President of the Bihar State Board of Religious Trust v. Nalini Choudhari, (SC)

Prem Datta Gautam v. State of U.P., (SC)

Shivaji Sahebrao Bobade v. State of Maharashtra, (SC)

Woolcombers of India Ltd., M/s. v. Woolcombers Workers' Union, (SC)

M. Ramanatha v. State of Kerala, (SC)

Roop Singh v. State of Punjab, (SC)

Delhi Development Authority v. Durga Chand Kaushish, (SC)

Hari Prasad Mulshankar Trivedi v. V. B. Raju, (SC)

Chotka Hembram v. State of W.B., (SC)

Pukhraj v. State of Rajasthan, (SC)

Krishna Vithu Suroshe v. State of Maharashtra, (SC)

Harchand Singh v. State of Haryana, (SC)

Daruka and Co., M/s. v. Union of India, (SC)

State of Mysore v. R. V. Bidap, (SC)

Dargahi v. State of U.P., (SC)

Hansraj Gupta and Co., M/s. v. Union of India, (SC)

Mrinal Roy v. State of W.B., (SC)

Hari Prasad Chamaria v. Bishun Kumar Surekha, (SC)

Kishan Narain v. State of Maharashtra, (SC)

Baidya Nath Mandi v. State of W.B., (SC)

State of Punjab v. Sucha Singh, (SC)

Jethamal Pithaji v. Assistant Collector of Customs, Bombay, (SC)

Satyanarayana Sinha, Dr. v. M/s. S. Lal and Co. (P) Ltd., (SC)

Kanu Sanyal v. District Magistrate, Darjeeling, (SC)

Mohandas Lalwani v. State of M.P., (SC)

Chain Singh v. State of Punjab, (SC)

M.T. Chandersenan v. N. Sukumaran, (SC)

Ram Prasad v. State of U.P., (SC)

Giani Bakshish Singh v. Government of India, (SC)

Chittaranjan Das v. State of Orissa, (SC)

State of Kerala v. Gwalior Rayon Silk Mfg. (Wvg.)

Jalaja Shedthi v. Lakshmi Shedthi, (SC)

Samson Hyam Kemkar v. State of Maharashtra, (SC)

S. Parthasarathi v. State of Andhra Pradesh, (SC)

Laxman v. State of Maharashtra, (SC)

Virumal Mulchand v. State of Gujarat, (SC)

State of Bihar v. Pashupati Singh, (SC)

Sudhir Kumar Mukherjee v. State of W.B., (SC)

Kali Ram v. State of H.P., (SC)

Asgar Hussain v. State of U.P., (SC)

Workmen v. Management of Sijua (Jherriah) Electric Supply Co. Ltd., (SC)

Silver Jubilee Tailoring House v. Chief Inspector of Shops and Establishments, (SC)

Union of India v. Mohan Lal Capoor, (SC)

State of Jammu & Kashmir v. Triloki Nath Khosa, (SC)

Alisher v. State of U.P., (SC)

Masud Khan v. State of U.P., (SC)

Laxminarayan v. Returning Officer, (SC)

Sultan Ahmed v. State of Bihar, (SC)

Ramnaresh Pandey v. State of Madhya Pradesh, (SC)

Paras Ram v. State of Punjab, (SC)

Bhagwan Tana Patil v. State of Maharashtra, (SC)

Sardari Lal v. Union of India, (SC)

G.V. Ramanaiah v. Superintendent of Central Jail, Rajahmundry, (SC)

State of Mysore v. H.D. Kolkar, (SC)

Arati Ray Choudhury v. Union of India, (SC)

Mohd. Habbibuddin Khan v. Jagir Administrator, Government of A.P., (SC)

Mohinder Singh Jaggi v. Dataram Jagannath, (SC)

Prabhu Dayal Deorah v. District Magistrate, Kamrup, (SC)

Harasingh Charan Mohanty v. Surendra Mohanty, (SC)

Suba Singh v. Mahendra Singh, (SC)

Narayana Sankaran Mooss v. State of Kerala, (SC)

Hindustan Lever Ltd. v. Workmen (SC)

Hindustan Lever Ltd. v. Their Workmen, (SC)

Jainul Haque v. State of Bihar, (SC)

Nathu Singh v. State of M.P., (SC)

Ranchod Mathur Wasawa v. State of Gujarat, (SC)

L. Ishwar Dass v. Haryana and General Woollen Mills Ltd., (SC)

Mahalinga Thambiran Swamigal v. His Holiness Sri La Sri Kasivasi Arulnandi Thambiran Swamigal, (SC)

Swarajya Lakshmi v. Dr. G.G. Padma Rao, (SC)

Jaydayal Poddar v. Bibi Hazra, (SC)

Balkrishna Chhaganlal Soni v. State of W.B., (SC)

Narayan Bhondeo Pimputkar v. Laxman Purshottam Pimputkar, (SC)

Biswanath Prasad v. Dwarka Prasad, (SC)

Gujarat Mineral Development Corporation v. P.H. Brahmbhatt, (SC)

M.C. Chockalingam v. V. Manickavasagam, (SC)

Pyarali K. Tejani v. Mahadeo Ramchandra Dange, (SC)

University of Kashmir v. Dr. Mohd. Yasin, (SC)

Dilbagh Rai Jarry v. Union of India, (SC)

State of Uttar Pradesh v. Shri Anand Swarup, (SC)

Krishan Gopal v. Prakashchandra, (SC)

Kuso Sah v. State of Bihar, (SC)

Lokenath Tolaram, M/s. v. B.N. Rangwani, (SC)

Kali Prasad Singh v. Ram Prasad Singh, (SC)

Damodar Vally Corporation v. K.K. Kar, (SC)

Tika v. State of U.P., (SC)

Ramchandra Shankar Deodhar v. The State of Maharashtra, (SC)

Laljee Dubey v. Union of India, (SC)

State of Gujarat v. C.G. Desai, (SC)

Rajpal Bhiraram v. State of Maharashtra, (SC)

Sambha Ji Krishan Ji v. State of Maharashtra, (SC)

Ramashankar Kaushik v. Election Commission of India, (SC)

Gurcharan Singh v. Prithi Singh, (SC)

Naba Kumar Das v. State of W.B., (SC)

Kantilal Gandalal Shan v. State of Gujarat, (SC)

Jainarain v. State of U.P., (SC)

Bhupal Chandra Ghosh v. Arif Ali, (SC)

Satya Brata Ghose v. Arif Ali, (SC)

State of Punjab v. Sohan Singh, (SC)

Kishan v. State of M.P., (SC)

Bharadakanta Mishra v. Registrar of Orissa High Court, (SC)

Chandrakant Luxman v. State of Maharashtra, (SC)

Southern Portland Cement Limited v. Rodney John Cooper, (PC)

Dadarao v. State of Maharashtra, (SC)

Rasheed Beg v. State of M.P., (SC)

Darshan Lal v. Delhi Administration, (SC)

A.S. Karthikeyan v. State of Kerala, (SC)

Mohan Lal v. State of Rajasthan, (SC)

Budh Singh v. State of Haryana, (SC)

Babuli v. State of Orissa, (SC)

State of Uttar Pradesh v. Sughar Singh, (SC)

E.P. Royappa v. State of Tamil Nadu, (SC)

Kaur Sain v. State of Punjab, (SC)

Sat Kumar v. State of Haryana, (SC)

Dattu Genu Gaikwad v. State of Maharashtra, (SC)

Shree Meenakshi Mills Ltd. v. Union of India, (SC)

Baburao Bagaji Karemore v. Govind, (SC)

Superintendent and Remembrance of Legal Affairs. West Bengal v. Birendra Chandra Chakravarty, (SC)

Aher Bhagu Jetha v. State of Gujarat, (SC)

Sakal Deep Sahai Srivastava v. Union of India, (SC

Bhim Singh Rup Singh v. State of Maharashtra, (SC)

Laxman v. State of Maharashtra, (SC)

Sukh Ram v. State of U.P., (SC)

Gujarat Electricity Board v. Ahmedabad Electricity Co. Ltd., (SC)

Ram Autar Lal Jain, M/s. v. Minister of Transport, (SC)

Rattanlal Gupta v. Suraj Bhan, (SC)

R.N. Ganekar and Co., M/s. v. M/s. Hindustan Wires Ltd., (SC)

Ram Pukar Thakur v. State of Bihar, (SC)

Krishnawati v. Hans Raj, (SC)

Qudrat Ullah v. Municipal Board, Bareilly, (SC)

Nagiadas Ramdas v. Dalpatiam Ichharam, Brijram, (SC)

Guli Chand v. State of Rajasthan, (SC)

V.K. Bhatt, Inspector Employees' Provident Fund v. M/s. Allwin Concrete Blocks and Tiles Mfg. Co., (SC)

Mahesh Prasad Gupta v. State of Rajasthan, (SC)

State of Gujarat v. Yakub Ibrahim, (SC)

Khazan Singh v. State of U.P., (SC)

P. Palaniswami v. Shri Ram Popular Service (P) Ltd., (SC)

Official Trustee of West Bengal for the Trust of Chitra Dassi v. C.I.T., West Bengal, Calcutta, (SC)

State of U.P. v. Hari Prasad, (SC)

Jamuna Chaudhary v. State of Bihar, (SC)

State of Punjab v. Khan Chand, (SC)

Sappani Mohamed Mohideen v. R.V. Sethusubramania Pillai, (SC)

Narendra Swarup Bhatnagar v. State of Rajasthan, (SC)

A. V. Raju v. State of Orissa, (SC)

K.T. Chandy v. Mansa Ram Zade, (SC)

Gurbachan Singh v. State of Haryana, (SC)

Katikara Chintamani Dora v. Guatreddi Annamanaidu, (SC)

State of U.P. v. Bansi Dhar, (SC)

M/s Raval and Co. v. K.G. Ramachandran, (SC)

East India Hotel v. Their Workmen, (SC)

Naseem Ahmed v. Delhi Administration, (SC)

Chitranjan Dass v. State of U.P., (SC)

Kolathoor Variath v. Pairaprakottoh Cheriya Kumhahammad Haji, (SC)

Om Prakash v. State of U.P., (SC)

Pooran Mal v. Director of Inspection (Investigation) of Income-tax, New Delhi, (SC)

Vijay Kumar v. State of Punjab, (SC)

University of Rajasthan, Jaipur v. Roshan Lal Seth, (SC)

State of Rajasthan v. Sajjanlal Panjawat (SC)

Ousu Varghese v. State of Kerala, (SC)

Shri Rama Sugar Industries Ltd. v. State of A.P., (SC)

Shyam Niranjan Dubey v. State of U.P., (SC)

Datar Singh v. State of Punjab, (SC)

Chand Batra v. State of U.P., (SC)

Ibrahim v. State of W.B., (SC)

Kamta Prasad Aggarwal v. Executive Officer, Ballabgarh, (SC)

Fagu Shaw v. State of W.B., (SC)

Habibullah Khan v. State of W.B., (SC)

C.P. Damodaran Nayar and P.S. Menon v. State of Kerala, (SC)

Hukumdev Narain Yadav v. Lalit Narain Mishra, (SC)

Satya Narain v. Dhuja Ram, (SC)

State of T.N. v. Sitalakshmi Mills, (SC)

Ram Jag v. State of U.P., (SC)

D. Subba Rao v. State of A.P., (SC)

Inderjit C. Parekh v. B. K. Bhatt, (SC)

Sawal Das v. State of Bihar, (SC)

Amir v. State of Maharashtra, (SC)

D.N. Sanghavi and Sons v. Ambalal Tribhuwan Das, (

Pursotama Ramanata Quenim v. Makan Kalyan Tandel, (SC)

Raghunandan v. State of U.P., (SC)

State of Mysore v. C.R. Seshadri, (SC)

Shikharchand Jain v. Digamber Jain Praband Karini Sabha, (SC)

Ratan Lal Sharma v. Purshottam Harit, (SC)

Nanak Chand v. State of H.P., (SC)

Loknath Padhan v. Birendra Kumar Sahu, (SC)

Murthy Match Works, M/s. v. Asst. Collector of Central Excise, (SC)

Arvind Mohan Sinha v. Amulya Kumar Biswas, (SC)

B.M. Lakshmanamurthy v. 'Employees' State Insurance Corporation, Bangalore, (SC)

State of Punjab v. Amar Singh, (SC)

MD. Jamil Khan v. State of West Bengal (SC)

Balbir Singh v. Bogh Singh, (SC)

J.K. Kapur v. State of Gujarat, (SC)

Som Parkash v. State of Delhi, (SC)

The General Manager, South Central Railway, Secundrabad v. A.V.R. Siddhanti, (SC)

Mangalore Ganesh Beedi Works v. Union of India, (SC)

Shaikh Hanif v. State of W.B., (SC)

Phiroze Bamanji Desai v. Chandrakant M. Patel, (SC)

Swantraj v. State of Maharashtra, (SC)

Kanu Sanyal v. Dist. Magistrate, Darjeeling, (SC)

Municipal Council, Tirupathi v. Tirumalai Tirupathi Dewasthanam, (SC)

Tukaram Ganpat Pandare v. State of Maharashtra, (SC)

Harbans Lal Jain v. Union of India, (SC)

Sasthi Keot v. State of W.B., (SC)

Bhut Nath Mate v. State of W.B., (SC)

Hindustan Hosiery Industries, M/s. v. F.H. Lala, (SC)

Ediga Anamma v. State of A.P., (SC)

Superintendent and Remembrancer of Legal Affairs, W.B. v. S.K. Roy, (SC)

Chawla v. State of Haryana, (SC)

Mohd. Aslam v. State of U.P., (SC)

Raghubir Singh v. State of Haryana, (SC)

Narayan Shankar Gaikwad v. State of Maharashtra, (SC)

Banwari Dass v. Summer Chand, (SC)

Jagdish Prasad v. State of Bihar, (SC)

Mohd. Alam v. State of W.B., (SC)

V.S. Thiagaraja Mudaliar v. Bava C. Chokkappa Mudaliar, (SC)

Sampat Tatyada Shinde v. State of Maharashtra, (SC)

Howard Smith Ltd. v. Ampol Petroleum Ltd., (PC)

Trustees of Port of Bombay v. Premier Automobiles Ltd., (SC)

Debu Mahto v. State of W.B., (SC)

Gdut Ali Miah v. State of W.B., (SC)

Golam Hossain Mondal v. State of W.B., (SC)

Dharman Raj Banshi v. State of W.B., (SC)

Malwa Shaw v. State of W.B., (SC)

Keshab Chadra Das v. State of W.B., (SC)

Mohd. Ilyas v. State of U.P., (SC)

Nawabkhan Abbaskhan v. State of Gujarat, (SC)

Alek Mohammad v. State of W.B., (SC)

Krishna Lal Dutta v. State of W.B., (SC)

Bava Hajee Hamsa v. State of Kerala, (SC)

Board of Directors of A.P. Co-op. L.M. Bank Ltd. v. Chittor Primary Co-op. Bank Ltd., (SC)

Parmar Himatsingh Jugatsingh v. Patel Harmanbhai Narsibhai, (SC)

Anil Dey v. State of W.B., (SC)

State of U.P. v. Jashoda Nandan Gupta, (SC)

Ram Labhaya v. Municipal Corporation of Delhi, (SC)

Iftikhar Ahmed v. Syed Meharban Ali, (SC)

Bikash Chandra Saha v. State of W.B., (SC)

Ahmed Yar Jung v. Collector, Land Acquisition, Hyderabad, (SC)

Vidyadhar Krishnarao Mungi v. Usman Gani Saheb Konkani, (SC)

Lakshman Khatik v. State of W.B., (SC)

Deben Das v. State of W.B., (SC)

Olia Mallick v. State of W.B., (SC)

Shailesh Dutta v. State of W.B., (SC)

State of Mysore v. Dr. Anant Vinayak Patwardhan, (SC)

Haru Sarkar v. State of W.B., (SC)

Madhab Roy v. State of W.B., (SC)

Southern Rajamani Transport (P) Ltd. v. Rahim Transport (P) Ltd., (SC)

Asgar Ali v. District Magistrate, Burdwan, (SC)

Punjab National Bank v. Union of India, (SC)

Mohd. Rajab Gujari v. State of J&K, (SC)

Jagdip Singh v. State of Haryana, (SC)

Malkhan Singh v. State of U.P., (SC)

Bhoor Singh v. State of Punjab, (SC)

Nabani v. State of W.B., (SC)

Jayanta Jadav v. State of W.B., (SC)

Fogla and S.K. Jalil v. State of W.B., (SC)

Shripad Gajanan Suthankar v. Dattaram Kashinath Suthankar, (SC)

Prem Raj v. Ram Charan, (SC)

Kesar Singh v. State of Punjab, (SC)

Mohinder Singh v. State of Haryana, (SC)

Gian Singh v. State of Punjab, (SC)

Kumar Pashupati Nath Mullah v. State of W.B., (SC)

Daya Singh v. Dhan Kaur, (SC)

Laxman v. State Industrial Court, (SC)

Mahesh Transport Co., M/s. v. Transort and Dock Workers' Union, (SC)

Raja Bahadur Motilal Bombay Mills Ltd. v. Govind Ram Brothers (P) Ltd., (SC)

Sandip Kumar Dey v. Officer-in-charge, Sakchi P.S., Jamshedpur, (SC)

Barati v. State of U.P., (SC)

Union of India v. Raman Iron Foundry, (SC)

Shayam Sunder v. State of Rajasthan, (SC)

Sita Ram Durga Prasad v. State of M.P., (SC)

Dharm Das Wadhwani v. State of U.P., (SC)

Irlapati Subbaya v. Public Prosecutor, Andhra Pradesh, (SC)

S.N. Karkhanis v. Union of India, (SC)

Gogula Gurumurthy v. Kurimeti Ayyappa, (SC)

Golam Hussain v. Commissioner of Police, Calcutta, (SC)

Naraindas v. Government M.P., (SC)

Naraindas Indurkhya v. State of M.P., (SC)

State of Haryana v. Gurdial Singh, (SC)

Hallu v. State of M.P., (SC)

Ved Prakash Handooja v. Delhi Administration, (SC)

Gammon India Ltd., M/s. v. Union of India, (SC)

Kayjay Industries (P) Ltd., M/s. v. M/s. Asnew Drums (P) Ltd., (SC)

Municipal Corporation of Greater Bombay v. M/s. Polychem Ltd., (SC)

Hardeep Kaur v. State of Punjab, (SC)

Workmen of the Straw Board Manufacturing Co., Ltd.

State of Punjab v. Hari Singh, (SC)

Uttam Singh v. State (Delhi Administration), (SC)

Nawab Ali v. State of U.P., (SC)

Sk. Abdul Munnaf v. State of W.B., (SC)

Kondabai Kundkallka Salunke v. Chintanrao, (SC)

Mohd. Yunus Saleem v. Shivkumar Shastri, (SC)

R.S. Sial v. The State of U.P., (SC)

State of Gujarat v. Ambica Mills Ltd., Ahmedabad, (SC)

Milan Banik v. State of W.B., (SC)

Patiala Bus (Sirhind) Pvt. Ltd. v. State Transport

S.P.M. Sharma v. Union of India (SC)

Jehan Singh v. Delhi Administration, (SC)

Biram Chand v. State of U.P., (SC)

Raghubir Singh v. State of Haryana, (SC)

Surajmal Surolia v. Bar Council of India, (SC)

Amalgamated Tea Estate Co. Ltd. v. State of Kerala, (SC)

Papathi Ammal v. Veeramalal Vanniar (Dead) By L.RS. (SC)

Collector of Customs, Madras v. D. Bhoormull, (SC)

Kesho Ram v. Delhi Administration, (SC)

Bhagwandas Keshwani v. State of Rajasthan, (SC)

Rajendra Kumar Chaturvedi v. State of Maharashtra, (SC)

Rambachan Hardwar v. State of Gujarat, (SC)

Deochand v. State of Maharashtra, (SC)

Lakshmi Niwas v. Commissioner of Police, Hyderabad, (SC)

Chairman Ramappa Gundappa Sahakari Samyukta Besava Sangh Ltd. v. State of Myosre, (SC)

Collector of Customs, Madras v. C. Tarachand, (SC)

Khem Karan v. The State of U.P., (SC)

Vasant Krishna Rao Paturkar v. D.R. Majramkar, (SC)

Management Committee T. K. Ghosh's Academy v. T. C. Palit, (SC)

Bhajan Singh v. State of U.P., (SC)

Mohan Lal Pangasa v. State of U.P., (SC)

Bihar State Board of Religious Trusts v. Bhubhaneshwar Prasad Chowdhary, (SC)

Ganga Bai v. Vijay Kumar, (SC)

Gurdit Singh v. State of Punjab, (SC)

Anil Kumar Bose v. State of Bihar, (SC)

State of H.P. v. Union of India, (SC)

State of Maharashtra v. Association of Maharashtra Education Service Class II Officers, (SC)

Maganlal Chhagganlal (P) Ltd. v. Municipal Corpn.

Prem Ex-Serviceman Co-op. Tenant Farming Society Ltd., M/s. v. State of Haryana, (SC)

Ramautar Lal Jain, M/s. v. Maya Kaur, (SC)

Ramagya Prasad Gupta v. Murli Prasad, (SC)

Sankaran Govindan v. Lakshmi Bharathi, (SC)

Onkarnath Singh v. State of U.P., (SC)

Bishan Sarup Gupta v. Union of India, (SC)

Dhan Singh Ramkrishna Chaudhuri v. Laxminarayan Ramkrishan, (SC)

S. Kodar, M/s. v. State of Kerala, (SC)

S.S. Sandhu v. M/s. Fertilizer Corporation of India, Ltd., (SC)

H.L. Mehra v. Union of India, (SC)

Central Inland Water Transport Corporation Ltd. v. The Workmen, (SC)

Press Trust of India v. Union of India, (SC)

Jagta v. State of Haryana, (SC)

Krishna Chandra Tandon v. The Union of India, (SC)

S. Chandra Sekharan v. Government of T.N., (SC)

Ahmedabad St. Xavier College Society v. State of Gujarat, (SC)

S. K. G. Sugar P. Ltd., M/s. v. State of Bihar, (SC)

Andhra Industrial Works, M/s. v. Chief Controller of Imports, (SC)

Mattulal v. Radhe Lal, (SC)

Pradip Kumar Das v. State of W.B., (SC)

Pandia Nadar v. State of T.N., (SC)

Kh. Fida Ali v. State of J&K, (SC)

Chief Commissioner, Delhi v. Federation of Indian Chambers of Commerce and Industry, New Delhi, (SC)

Gojer Brothers (P) Ltd., M/s. v. Ratan Lal Singh, (SC)

Vishnu Dayal Mahendra, Pal, M/s. v. State of U.P., (SC)

Saligram Ruplal Khanna v. Kanwar Rajnath, (SC)

Instalment Supply Ltd. v. S.T.O. Ahmebabad, (SC)

Sidhi Vinayaka Coconut and Co. v. State of A.P., (

State of Mysore v. M. M. Thammiah, (SC)

Carlose John v. State of Kerala, (SC)

Mohammad Shujat Ali v. Union of India, (SC)

Chandrakant Ganpat Sovitkar v. State of Maharashtra, (SC)

Fendan Naha v. State of W.B., (SC)

State of U.P. v. Ram Swarup, (SC)

Mohd. Shaukat Hussain Khan v. State of A.P., (SC)

Jaikishan Das Mull v. Luchhiminarain Kanoria and Co., (SC)

Sita Ram Sharma v. State of Rajasthan, (SC)

Gian Singh v. Banque De L'indochine, (PC)

Mysore State Road Transport Corporation v. Mysore Revenue Appellate Tribunal , (SC)

Francis v. State of Kerala, (SC)

Bablu Hembram v. State of W.B., (SC)

In Re Presidential Poll, (SC)

Kartic Chandra Guha v. State of W.B., (SC)

Tulshi Kahar v. State of W.B., (SC)

Baradakanta Mishra v. Justice Gatikrushna Misra, C.J. of the Orissa H. C., (SC)

Mangal Singh v. State of U.P., (SC)

Shiv Singh v. State of M.P., (SC)

Vasudev Ramchandra Shelat v. Pranlal Jayanand Thaker, (SC)

Bhagwan Dass v. State of Rajasthan, (SC)

Vasant Laxman More v. State of Maharashtra, (SC)

Mulkh Raj Sikka v. Delhi Administration, (SC)

N. Boman Behram v. State of Mysore, (SC)

Shanti Kumar R. Chanji v. House Insurance Co. of New York, (SC)

Pedamallu Ramanamma v. Arisenkula Applanarasamma, (SC)

Charan Singh v. State of Punjab, (SC)

Murlidhar Agarwal v. State of Uttar Pradesh, (SC)

G.S. Gill v. The State of Punjab, (SC)

Kaviraj Basudevanand v. Harihar Gir, (SC)

Perumal v. State of Kerala, (SC)

Gurnam Singh v. Surjit Singh, (SC)

Ali Ahmad and Sons v. M/s. Ramgopal Satya Narain, (SC)

State of Mysore v. Allum Karibasauppa, (SC)

Babar v. State of Maharashtra, (SC)

Ghanshyam Das v. Municipal Corporation of Delhi, (SC)

Mandir Sita Ramji v. Lt. Governor of Delhi, (SC)

Amarjit Kaur v. Pritam Singh, (SC)

Divisional Supdt. Eastern Railway, Dinapur v. L.N. Keshri, (SC)

Sawal Das v. State of Bihar, (SC)

T.V.R.V. Radhakrishnan Chettiar v. State of T.N., (SC)

Mysore State Road Transport Corporation v. Tribuna

Asha Devi v. Dukhi Sao, (SC)

Rahim Khan v. Khurshid Ahmed, (SC)

Lokenath Tolaram, M/s. v. B.N. Rangwani, (SC)

Surendra Pal v. Dr. Saraswati Arora, (SC)

K. Ramadas Shenoy v. Chief Officers, Town Municipal Council. Udipi, (SC)

Sethu Madhavan Nair v. State of Kerala, (SC)

Sahoodul Haque v. Registrar, Co-operative Societies, (SC)

H.V. Rajan v. G.N. Gopal, (SC)

Kuju Collieries Ltd. v. Jharkhand Mines Ltd., (SC)

Nalangora Inasu Pyleth v. S.T. Varee (SC)

Ajodhya Bhagat v. State of Bihar, (SC)

Iqbal Ismail Sodawala v. State of Maharashtra, (SC)

Isha Valimohamad v. Haji Gulam Mohamad and Haji Da

State of U.P. v. Sheo Ram, (SC)

Jagdev Daulata Mahadik v. Govindrao Balwantrao, (SC)

Gurdit Singh Aulakh v. State of Punjab, (SC)

Kartar Singh v. Surjan Singh, (SC)

Balak Ram v. State of U.P., (SC)

Kali Kinkor Ganguly v. Panna Banerjee, (SC)

State of Punjab v. Bhajan Singh, (SC)

Circle Inspector of Police v. Chemad Essential Oils and Allied Manufacturing Co. (S.C.)

V. V. V. Satyanarayana v. G. Ramchandra Naidu, (SC)

State of U.P. v. Harihar Bux Singh, (SC)

Rajendra Rai v. State of Bihar, (SC)

Hari Singh Mann v. State of Punjab, (SC)

Swami Parmatmanand Saraswati v. Ramji Tripathi, (SC)

Haradhan Shah v. State of W.B., (SC)

Arjun Lal Gupta v. Mriganka Mohan Sur, (SC)

V. B. Raju v. State of Gujarat, (SC)

Shamsher Singh v. State of Punjab, (SC)

State of U.P. v. Durga Prasad, (SC)

Aflatoon v. Lt. Governor of Delhi, (SC)

Official Liquidator v. Raghava Desikachar, (SC)

Maruti Bala, Raut v. Dashrath Babu Wathare, (SC)

Gian Devi v. Superintendent, Nari Niketan, Delhi, (SC)

Bishan Chand v. Sarbjit Singh, (SC)

Godhu v. State of Rajasthan, (SC)

Umed v. Raj Singh, (SC)

Mohanlal Ishwardas Panchal v. Union of India, (SC)

Commissioner for Hindu Religious and Charitable Endowments v. K. Eranna, (SC)

Saraswati Industrial Syndicate Ltd. v. Union of India, (SC)

Kesavan Velayudha Panicker v. State of Kerala, (SC)

G. R. Luthra, Additional District Judge, Delhi v. Lt. Governor, Delhi, (SC)

N. Krishnaiah Setty v. Gopalakrishna, (SC)

Tehmi P. Sidhwa v. Shib Bannerjee and Sons Pvt. Ltd., (SC)

C. I. T. Bombay City v. R. H. Pandit Managing Trustees of Trust, Bombay, (SC)

Suru Mallick v. State of W.B., (SC)

C.P. Sikh Regular Motor Service v. State of Maharashtra, (SC)

Remington Rand of India Ltd. v. R. Jambulingam, (SC)

Commissioner of Wealth Tax v. M/s. Kundan Lal Behari Lal, (SC)

Ajit Kumar Kaviraj v. District Magistrate, Birbhum

D.Bhuvan Mohan Patnaik v. State of A.P., (SC)

Sk. Serajul v. State of W.B., (SC)

P. Dasa Muni Reddy v. P. Appa Rao, (SC)

Bharatpur Motor Workers Co-operative Society Ltd. v. State of U.P., (SC)

Godhra Electricity Co. Ltd. v. State of Gujarat, (SC)

Golam v. State of W.B., (SC)

Narayan Debnath v. State of W.B., (SC)

Daktar Mudi v. State of W.B., (SC)

Indrapuri Griha Nirman Sahakari Samiti Ltd. v. State of Rajasthan, (SC)

Babubhai Muljibhai Patel v. Nandlal Khodidas Barot, (SC)

Dhondiba Gundu Pomaje v. State of Maharashtra, (SC)

M. A. Rasheed v. State of Kerala, (SC)

Municipality of Bhiwandi and Nizampur v. M/s. Kailash Sizing Works, (SC)

Director of Inspection of Income tax (Investigation), New Delhi v. M/s. Pooraran Mall and Sons, (SC)

P.G. Joshi v. The Director General, Posts and Telegraphs, New Delhi, (SC)

Sk. Sekawat v. State of W.B., (SC)

Ajantha Transports (P) Ltd., Coimbatore v. M/s. T.V.K. Transports, Pulampatti, (SC)

State of Mysore v. West Coast Papers Mills Ltd., (SC)

Bolani Ores Ltd. v. State of Orissa, (SC)

Mirza Nausherwan Khan v. Collector (Land Acquisition) Hyderabad, (SC)

Mohd. Rajab Gujari v. State of Jammu and Kashmir (SC)

Sant Narain Mathur v. Rama Krishna Mission, (SC)

Nachhittar Singh v. State of Punjab, (SC)

Satya v. Teja Singh, (SC)

State of A.P. v. K. Jayaraman, (SC)

Binod Bihari Mahato v. State of Bihar, (SC)

State of Gujarat v. Jamnadas G. Pabri, (SC)

Bhola Bhuiya v. State of W.B., (SC)

Acharya Maharajshri Narendra Prasadji Anandprasadji Maharaj v. State of Gujarat, (SC)

Dattatreya Shanker Mote v