SUPREME COURT OF INDIA

Before:- Ashok Bhan and B.N. Srikrishna, JJ.

Special Leave to Appeal (Civil) Nos. 786-789 of 2005. D/d. 24.1.2005.

O.P.S. Malik - Petitioner

Versus

Rent Control and Eviction Officer and others - Respondents

For the Petitioner :- Dinesh Dwivedi, Sr. Advocate, Arvind Varma, Bindu Saxena, Somila Bakshi and Shailendra Swarup, Advocates.

For the Respondent :- G.K. Banerjee, Sr. Advocate, Saurabh Aggarwal and Ruby Singh Ahuja, AdvocateS.

None.

[Para ]

JUDGMENT

Ashok Bhan and B.N. Srikrishna, JJ. - Heard.

2. The Special Leave Petitions are dismissed.

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