SUPREME COURT OF INDIA

Before:-A.S. Anand, CJI., S.P. Bharucha, K. Venkataswami, B.N. Kirpal and S. Rajendra Babu, JJ.

R.P. (Crl.) No. 2210-2227 of 1998 in Crl.A. No. 1207-22 of 1997, 186 and 187 of 1998. D/d. 08.12.1998.

State (CBI/SPE) - Petitioner

Versus

P.V. Narasimha Rao and Others - Respondents

JUDGMENT

A.S. Anand, CJI. - List in Court.

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