Common Cause, Regd. Society v. Union of India (SC) BS515178
SUPREME COURT OF INDIA

Before:-S. Saghir Ahmad, K. Venkataswami and S. Rajendra Babu , JJ.

R.P.(C) No. 98 of 1997 in W.P. (C) No. 26 of 1995. D/d. 5.5.1998.

Common Cause, Regd. Society - Appellant

Versus

Union of India & Others - Respondents

Public Interest Litigation - State Largesse

JUDGMENT

1. Mr. K. Parasaran, Sr. Advocate resumed arguments at 10.30 a.m. and had not concluded till 4-00 p.m. The matter remained part heard.

.