SUPREME COURT OF INDIA

Before:- G.T. Nanavati and S.N. Phukan, JJ.

Petitions for Special Leave to Appeal (Crl.) No. 1602 of 1999 (form the Judgement and order dated 15.4.1999 in CRLOP4777 of 1998. D/d. 12.5.1999.

J. Jayalalitha - Petitioner

Versus

State by D.S.P., C.B. CID Chennai - Respondent

Coal Import Scam - Trial to proceed.

[Para ]

JUDGMENT

1. The Special Leave Petition is dismissed.

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