SUPREME COURT OF INDIA

Before:- B.N. Kirpal and S. Rajendra Babu, JJ.

IA No. 44-45 in C.A. No. 3187 of 1988. D/d. 5.04.1999.

Union Carbide Corpn. Ltd. - Appellant

Versus

Union of India and others - Respondents

Bhopal gas Tragedy case - Delay condoned.

[Para ]

JUDGMENT

1. Delay condoned.

.