Bandhua Mukti Morcha v. Union of India (SC) BS499375
SUPREME COURT OF INDIA

Before:-S. Saghir Ahmad and S. Rajendra Babu, JJ.

I.A. No. 5 in W.P. (C) No. 2135 of 1982 with Suo Motu Cont. Pet. (C) 245 of 1998 in I.A. No. 5 in W.P. (C) 2135 of 1982. D/d. 13.1.1999.

Bandhua Mukti Morcha - Petitioner

Versus

Union of India & Ors. - Respondents

Public Interest Litigation - Bonded Labour

ORDER

1. Put up on 3.2.1999. The District Magistrate need not appear on that date, but on the basis of the facts collected by him, as he says, he may file an affidavit.

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