M.C. Mehta v. Archaeological Survey of India (SC) BS499372
SUPREME COURT OF INDIA

Before:-S. Saghir Ahmad and D.P. Wadhwa, JJ.

W.P. (C) No. 476 of 1996. D/d. 11.1.1999.

M.C. Mehta - Petitioner

Versus

Archaeological Survey of India and Ors. - Respondents

Public Interest Litigation - Ancient Monuments - Tombs of Zauq And Ghalib

JUDGMENT

1. Two weeks' time is granted to D.D.A. to file an affidavit. List thereafter.

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