Nang Khamkon Manlai v. State of Arunachal Pradesh (SC) BS499366
SUPREME COURT OF INDIA

Before:-S.P. Bharucha, A.P. Misra and D.P. Mohapatra, JJ.

W.P. (Crl.) No. 230 of 1998. D/d. 18.12.1998.

Nang Khamkon Manlai - Petitioner

Versus

State of Arunachal Pradesh & Ors. - Respondents

Public Interest Litigation - Police Brutality

ORDER

1. Rule.

2. Mr. Anil Srivastava appears and takes service on behalf of respondents.

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