People's Union For Civil Lib. (Delhi) v. The Electrol Registration Officer (SC)
BS498352
SUPREME COURT OF INDIA
Before:- S.P. Bharucha and N. Santosh Hegde, JJ.
S.L.P. (C) No. 8035 of 1999. D/d.
14.7.1999.
People's Union For Civil Lib. (Delhi) and another - Petitioners
Versus
The Electrol Registration Officer and other - Respondents
Electoral Rolls - Missing names.
[Para ]
JUDGMENT
1. Issue notice.
2. The notice shall state that the matter may be disposed of at the SLP stage by an order remitting the writ petition to the High Court for hearing and final disposal.
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