State of Uttar Pradesh v. M.C. Mehta (SC) BS493450
SUPREME COURT OF INDIA

Before:- M. Jagannadha Rao and M.B. Shah, JJ.

R.P. (C) No. 291 of 1998 in W.P. (C) No. 13381 of 1984. D/d. 21.11.2000.

State of Uttar Pradesh - Petitioner

Versus

M.C. Mehta and ors. - Respondents

None.

[Para ]

JUDGMENT

1. The Review Petition is disposed of 64 and 65 in Writ Petition (C) No. 13381 in terms of the order passed in I.A. Nos. of 1984.

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