SUPREME COURT OF INDIA

Before:- Sujata V. Manohar and G.B. Pattanaik, JJ.

C.P. (C) No. 287 of 1998 in T.C.(C) No. 6 of 1997. D/d. 14.7.1998.

Income Tax Appellate Tribunal, Mumbai - Petitioner

Versus

V.K. Agarwal & Anr. - Respondents

Contempt of Courts Act, 1971 - Contempt Petition - Court issued Notice to contemnors.

[Para 1]

JUDGMENT

1. Issue notice. Mr. Altaf Ahmed, Additional Solicitor General appears for the Union of India. Notice to issue to two alleged contemnors returnable after two weeks. The alleged contemnors to remain present in Court on the next date.

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