SUPREME COURT OF INDIA

Before:- G.B. Pattanaik and Brijesh Kumar, JJ.

C.A.No. 540 of 2002. D/d. 22.2.2002.

N. Gopalakrishnan & Ors. - Appellants

Versus

V.K. Sivaprasad & Anr. - Respondents

For the Appellants :- Mr. P.N. Misra, Sr. Advocate, Mr.K. Ramakumar, and Mr. A. Raghunath, Advocates.

Contempt of Courts Act, 1971, Contempt of Court by Malayalam daily newspaper - Direction issued to newspaper to apologies - Appeal filed was admitted - Exemption from filling O.T. was allowed - Court ordered interim stay of further proceedings.

[Paras 1 and 3]

ORDER

Brijesh Kumar, J. - Exemption from filing O.T. allowed.

2. Appeal admit.

3. Interim stay of further proceedings.

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