SUPREME COURT OF INDIA

Before:- B.N. Kirpal and Ruma Pal, JJ.

S.L.P. (C) No. 8767 of 2000 with S.L.P. (C) No. 10355 of 2000, T.C. (C) No. 2 of 2001, T.C. (C) No. 3 of 2001. D/d. 24.4.2001.

Delhi Pollution Control Committee - Petitioner

Versus

National Chemical & Pharrma. Etc. & Ors. - Respondents

Environment and Pollution in Delhi - Interim order to continue.

[Para ]

Cases Referred :-

Delhi Pollution Control Committee v. National Chemical & Pharma. Ent., 2000(8) Scale 385.

JUDGMENT

1. Counsel for both sides seek adjournment. The matters be adjourned. List after summer vacation.

2. Interim orders to continue.

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