Union of India v. Ranbir Singh Rathaur (S.C.) BS489954
SUPREME COURT OF INDIA

Before:- Coram : S.P. Bharucha and Doraiswamy Raju, JJ.

SLP(C) No. 6128-6129 of 2001 with SLP(C) Nos. 6130-6136 of 2001. D/d. 20.4.2001.

Union of India - Petitioner

Versus

Ranbir Singh Rathaur & Ors. Etc. Etc. - Respondents

For the Petitioner :- Soli J. Sorabjee, AG., K.N. Raval, ASG., Dhruv Mehta and B.V. Balaram Das, Advocates.

For the Respondents :- Dipak Bhattacharya, Seema Sharma, B.K. Das,Pravir Choudhary, Sanjeev Sachdeva, R.F. Nariman,Sr.Adv., Pramod Sehgal, Amrita Sanghi, Harishankar, Arvind Nigam, A. Mariarputham, Aruna Mathur, for M/s. Arputham, Aruna & Co.

Samba-Spy Case - Order of the Delhi High Court stayed till further orders.

[Para ]

ORDER

1. Leave granted.

2. Issue notice on the application for interim relief.

3. Pending further orders, the order under challenge shall remain stayed.

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