Union of India v. Ambrish Kumar (SC)
BS489794
SUPREME COURT OF INDIA
Before:- Dr. A.S. Anand, CJI., R.C. Lahoti and Shivaraj V. Patil, JJ.
T.P. (C) No. 573-579 of 2000. D/d.
7.11.2000.
Union of India - Petitioner
Versus
Ambrish Kumar and ors. - Respondents
None.
[Para ]
JUDGMENT
1. Issue notice.
2. Issue notice also on the applications for stay. In the meanwhile, further proceedings in the cases, mentioned in prayer 'A' of the applications, pending in various High Courts shall remain stayed.
3. Tag with Writ Petition (C) No. 544 of 2000.
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