Commr. of Income Tax v. A.N. Agarwal, (SC) BS197357
SUPREME COURT OF INDIA

Before:-S.P. Bharucha, Y.K. Sabharwal and Ruma Pal, JJ.

Civil Appeal No. 1694 of 1995. D/d. 24.8.2000.

Commr. of Income Tax, Agra - Appellant

Versus

A.N. Agarwal - Respondent

Taxation (Income Tax) -

ORDER

We have taken a great deal of time in this matter but we have no answer to the question as to whether the Revenue preferred a special leave petition against the order of the High Court in I.T. A. No. 110/1984 which it had rejected by an order dated 23rd October, 1986 and which order it followed in the order under challenge.

The appeal is dismissed.

Appeal dismissed.