State of Tamil Nadu - Respondents
For the Petitioners :- Mr. Roy Abraham, Mr. K.V. Mohan, Advocates. For the Respondents :- Mr. Shailendra Bhardwaj, Advocate. For the State :- Mr. P.N. Ramalingam, Mr. V.N. Balaji, M/s Arputham, Aruna & Co., (N/P), Mr. R.N. Keshwani, Mr. V. Krishna Murthy, Mr. M.A. Krishna Moorthy, Mr. M.T. George, Mr. Ajit Kumar Sinha, Advocates. Court without prejudicing the rights of parties - Passed same order and directions given for Academic year 2001-2002 as was made for previous years. [Para 2]ORDER
1. Without prejudice to the rights and contentions of the parties, the same order is made and directions given for the Academic Year 2001-2002 as was made for previous years on 7.5.1999. 2. I.A.No.29 is disposed of. .