Project Manager ONGC Ltd. v. Prajapati H. Thakore , (SC)
BS192869
SUPREME COURT OF INDIA
Before:- Mr. M. Jagannadha Rao and Mr. M.B. Shah, JJ.
SLP(C)No. 1155/2000,SLP(C)No.16726/1999,SLP(C)No.16727/1999,SLP(C)No.16730/1999, SLP(C)No. 16731/1999,SLP(C)No.16732/1999,SLP(C)No.16733/1999, SLP(C)No. 16734/1999,SLP(C)No.16735/1999,SLP(C)No.16737/1999, SLP(C)No. 16738/1999,SLP(C)No.16739/1999,SLP(C)No.16740/1999, SLP(C)No. 16741/1999,SLP(C)No.16745/1999,SLP(C)No.16746/1999, SLP(C)No. 16750/1999,SLP(C)No.16754/1999,SLP(C)No.16755/1999, SLP(C)No. 16756/1999,SLP(C)No.16758/1999,SLP(C)No.16759/1999, SLP(C)No. 16760/1999,SLP(C)No.16761/1999,SLP(C)No.16762/1999, SLP(C) 1155/2000, SLP(C)No. 5816-5823/2000,SLP(C)No.5855-5870/2000. D/d.
22.11.2000.
Project Manager ONGC Ltd. - Petitioner
Versus
Prajapati H. Thakore & Ors - Respondent
For the Petitioners : - Mr. Altaf Ahmad, ASG, Mr. S.P. Pandey, Adv. Ms. Rekha Pandey, Adv.
For the Petitioners in S.L.P.(C) Nos. 5855-5870/2000. :- Mr. Mahendra Anand, Sr. Adv. Mr. Divyang K. Chhaya, Adv. Mr. Abhijat P. Medh, Adv.
For the Petitioner in S.L.P.(C) Nos. 5816-5823/2000 :- Mr. Dushyant Dave, Sr. Adv. Mr. Jatin Jhaveri, Adv. Mr. Harish J. Jhaveri, Adv.
For the Respondents : - Mr. Dushyant Dave, Sr. Adv. Mr. Jatin Jhaveri, Adv. Mr. Hairsh J. Jhaveri, Adv.
For the Respondents SLP(C) 5855-70/2000 and 5816-23/2000 :- Mr. Altaf Ahmad, ASG, Mr. S.P. Pandey, Adv. Ms. Rekha Pandey, Adv. Mr. Yashank Adhyaru, Adv. Ms. Nirmala Gupta, Adv. Ms. Alka Agrawal, Adv. for M/s. I.M. Nanavati Associates.
Constitution of India, Article 136 - All appeals/cross-objections are dismissed in terms of singed order- Stay granted on 3.11.1999 stands vacated.
[Para 2]
JUDGMENT
Mr. M.B. Shah, J. - Leave granted.
2. All the appeals/Cross-objections are dismissed in terms of the signed order. the stay granted on 3.11.99 stands vacated.
.